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Case Index
Title
Date
ANJAN CHOWDHARY Vs. STATE
December 23, 2011
JAI RATTAN BHALLA Vs. PURI INVESTMENTS
December 23, 2011
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PRAKASH ATLANTA JV
December 15, 2011
A C AGGARWAL Vs. ALLAHABAD BANK
November 15, 2011
A DHANWANTI CHANDELA Vs. BALBIR TYAGI
April 26, 2011
A G NEOCHEM PVT LTD Vs. SHRI CHANDRA KANT ARORA
July 5, 2011
A K AGGARWAL Vs. UOI
September 15, 2011
A K AGGARWAL Vs. AIR FORCE BAL BHARATI SCHOOL
December 16, 2011
A K JAIN Vs. RAM SCIENTIFIC AND INDUSTRIAL RESEARCH FOUNDANTION
March 16, 2011
A K MAITRA Vs. CHAIRMAN AND MANAGING DIRECTOR NATIONAL FERTILIZERS LIMITED
July 11, 2011
A K SABHARWAL Vs. NDMC
January 27, 2011
A K TANDON Vs. LIQUIDATOR
August 10, 2011
A KRISHNA REDDY Vs. CENTRAL BUREAU OF INVESTIGATION
August 2, 2011
A MUMLA BIBI Vs. UOI
July 25, 2011
A NITIN AND COMPANY Vs. JATINDER KUMAR
March 8, 2011
A ONE LAMINATORS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 4, 2011
A P NARANG Vs. CBI
January 17, 2011
A P NIRMAN LTD Vs. SINDHU TRADE LINKS LTD
March 10, 2011
A V R OVERSEAS PVT LTD Vs. MAHMOOD AHMED KHAN
July 8, 2011
A V R RAO Vs. DELHI PUBLIC SCHOOL
December 9, 2011
A. KRISHNA REDDY Vs. C.B.I.
August 2, 2011
A.K. BOSE AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
August 12, 2011
A.K. INVESTMENTS Vs. SH. MILAN DHAR
January 20, 2011
A.K. JAIN Vs. THE MANAGEMENT OF SHRIRAM INSTITUTE OF INDUSTRIAL RESEARCH
February 7, 2011
A.K. MITRA Vs. SYNTHIKO FORMULATIONS AND CHEMICALS LTD. AND ANR.
February 23, 2011
A.N. KASIREDDI Vs. UNION OF INDIA (UOI) AND ORS.
July 12, 2011
AAKRITI CARPET Vs. NARESH KUMAR
December 16, 2011
AALI VIHAR SCOIAL WELFARE ASSOCIATION Vs. GOVT OF NCT OF DELHI
January 19, 2011
AAR BEE EXPORTS Vs. UNION OF INDIA
August 30, 2011
AAR KAY ENTERPRISES Vs. UNION OF INDIA (UOI) AND ORS.
August 8, 2011
AAS MOHD Vs. STATE
November 3, 2011
AASTHA BROADCASTING NETWORK LIMITED Vs. THAICOM PUBLIC COMPANY LTD
August 3, 2011
AASTHA BROADCASTING NETWORK LTD Vs. THAICOM PUBLIC COMPANY LTD
December 1, 2011
ABASKAR CONSTRUCTION PVT LTD Vs. PAKISTAN INTERNATIONAL AIRLINES
February 9, 2011
ABDUL KALAM Vs. KHATOON BEGUM
September 26, 2011
ABDUL MALIK Vs. SHASHI BHALLA
December 23, 2011
ABDUL MATIN Vs. MOHD. RAFI
November 17, 2011
ABDUL RASHID Vs. STATE (NCT OF DELHI)
February 1, 2011
ABDUL SALIQ KHAN Vs. NAHID KHAN
February 25, 2011
ABDUL SHAHZAD Vs. STATE (GOVT. OF NCT OF DELHI)
September 8, 2011
ABDUL SHUKOOR Vs. UNION OF INDIA (UOI) AND ORS.
August 2, 2011
ABDUL WAHID Vs. MOHD ASLAM
March 3, 2011
ABDULLAH (MINOR) (MASTER MOHD.) Vs. GOVT. OF NCT OF DELHI AND ORS.
May 23, 2011
ABHA PATHAK Vs. GYANDEEP EDUCATION SOCIETY
September 26, 2011
ABHAY RAJ MISHRA Vs. STATE
January 4, 2011
ABHERAJ JASWAL Vs. GODREJ CE MANUFACTURING
August 5, 2011
ABHERAJ JASWAL Vs. GODREJ BOYCE MANUFACTURING
August 8, 2011
ABHIMANYU SHARMA Vs. VICE CHANCELLOR UNIV OF DELHI
March 15, 2011
ABHINAV OUTSOURCING PVT LTD Vs. SUNITA SETH
December 2, 2011
ABHIPRA CAPITAL LTD. Vs. ABHIPRAY SECURITIES PRIVATE LITMITED
December 23, 2011
ABHISHEK AGRAWALLA Vs. BOORTMALT NV
February 14, 2011
ABHISHEK JAIN Vs. UNION OF INDIA
August 24, 2011
ABHISHEK PRATAP AJAY Vs. BHARAT SANCHAR NIGAM LIMITED
October 5, 2011
ABHISHEK SHARMA Vs. STATE
July 8, 2011
ABID ALI & ORS. Vs. STATE & ORS.
October 17, 2011
ABILITIES (INDIA) PVT. LTD. Vs. UNION OF INDIA
July 11, 2011
ADARSH KAUR GILL Vs. ASSISTANT DIRECTOR
July 26, 2011
ADARSH KUMAR KHANNA Vs. UNION OF INDIA
February 15, 2011
ADARSH PUBLIC SCHOOL Vs. SUNIL JINDAL
October 14, 2011
ADDITIONAL COMMISSIONER OF POLICE Vs. RAM CHHABILLA
March 23, 2011
ADDITIONAL DEPUTY COMMISSIONER OF POLICE Vs. ANJU
April 6, 2011
ADESH KANWARJIT SINGH BRAR Vs. BABLI BRAR
April 8, 2011
ADESH KUMAR GUPTA Vs. D K MISHRA
May 30, 2011
ADHARSHILA Vs. SPA LIFESTYLE PVT LTD
January 13, 2011
ADITYA JERATH Vs. STATE & ANOTHER
November 28, 2011
ADITYA N PRASAD Vs. UNIVERSITY OF DELHI
October 24, 2011
ADVANCE MAGAZINE PUBLISHERS INC Vs. JUST LIFESTYLE PVT LTD
November 18, 2011
ADVANCE TELEVISION NETWORK LTD Vs. REGISTRAR OF COMPANIES
July 4, 2011
ADVERT COMMUNICATION OUTDOOR ADVERTISERS Vs. MUNICIPAL CORPORATION OF DELHI & ANR
December 23, 2011
AEPC VRS EMPLOYEES UNION Vs. APPAREL EXPORT PROMOTION COUNCIL
January 11, 2011
AERO CLUB Vs. ONKAR TRAVELS
December 1, 2011
AFSAR Vs. COMMISSIONER MCD
July 6, 2011
AGA JAFAR MIRZA Vs. STATE
January 7, 2011
AGA JAFAR MIRZA Vs. STATE OF DELHI
May 26, 2011
AGR INVESTMENT LTD Vs. ADDL COMMISSIONER OF INCOME TAX
January 7, 2011
AGRASEN CO-OPERATIVE GROUP HOUSING Vs. DELHI DEVELOPMENT AUTHORITY
December 16, 2011
AGV ALFAB LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI II
March 15, 2011
AHLUWALIA CONTRACTS INDIA LTD Vs. INDIRA GANDHI CENTRE FOR THE ARTS
July 29, 2011
AHSOK PARSHAD GUPTA Vs. K M SUGAR MILLS LTD
January 18, 2011
AHUJA REFRIGERATION P LTD Vs. LIFE INSURANCE CORPORATION
December 5, 2011
AIR CORPORATION EMPLOYEES UNION Vs. AIR INDIA LIMITED
January 28, 2011
AIR CUSTOMS Vs. STATE
August 4, 2011
AIR INDIA LIMITED Vs. UNION OF INDIA
October 12, 2011
AIR INDIA LTD Vs. PRESIDING OFFICER CGIT
July 28, 2011
AIR TRAVEL BUREAU LTD. AND ANR. Vs. UNION OF INDIA (UOI)
January 4, 2011
AIRCEL LTD. Vs. GOVT. OF NCT OF DELHI AND ORS.
October 14, 2011
AIRPORT AUTHORITY OF INDIA Vs. COMMISSIONER OF INCOME TAX
December 16, 2011
AIRPORT AUTHORITY OF INDIA Vs. SANJAY BHARGAVA
December 1, 2011
AIRPORTS AUTHORITY OF INDIA Vs. DELHI CANTONMENT BOARD
May 31, 2011
AIRPORTS AUTHORITY OF INDIA Vs. GROVER INTERNATIONAL LTD
January 28, 2011
AIRPORTS AUTHORITY OF INDIA Vs. R K SINGHAL
November 16, 2011
AITREYA LIMITED Vs. DANS ENERGY PVT LTD
December 23, 2011
AJAB SINGH Vs. MUKESH CHAND GUPTA
May 2, 2011
AJAI KUMAR GOEL Vs. DINESH KUMAR GOYAL
August 16, 2011
AJANTA OFFSET & PACKAGINGS LTD Vs. KINTETSU WORLD EXPRESS
November 18, 2011
AJAY BANSAL Vs. V K ANAND
May 2, 2011
AJAY BIJLI Vs. UNION OF INDIA
January 20, 2011
AJAY GOSWAMI Vs. STATE
April 26, 2011
AJAY GOSWAMI Vs. STATE
March 17, 2011
AJAY KUMAR Vs. MANAGEMENT OF THE NATIONAL INSTITIUTE OF IMMUNOLOGY
July 4, 2011
AJAY KUMAR Vs. STATE
August 2, 2011
AJAY KUMAR ALIAS LALU Vs. STATE
October 13, 2011
AJAY KUMAR JAIN Vs. STATE
February 2, 2011
AJAY KUMAR JOSHI Vs. UNION OF INDIA
August 16, 2011
AJAY KUMAR VERMA (GUARD) & ORS. Vs. UNION OF INDIA & ANR.
October 10, 2011
AJAY MEHNDIRATTA Vs. UNION OF INDIA & ORS.
December 23, 2011
AJAY MIGLANI Vs. MONA SARIN
September 23, 2011
AJAY PAL Vs. STATE
June 2, 2011
AJAY PARMAR & ORS. Vs. STATE & ANR.
November 1, 2011
AJAY SINGH Vs. STATE
December 1, 2011
AJAYPAL SINGH & ORS. Vs. SHAMSHER SINGH
November 14, 2011
AJEET Vs. STATE
December 20, 2011
AJINDER KAUR LAMBA Vs. GURU HARKRISHAN PUBLIC SCHOOL
May 30, 2011
AJINOMOTO CO Vs. SRI SHANKAR BHANDAR
August 16, 2011
AJIT KAR Vs. RAJESH RAI
February 15, 2011
AJIT KUMAR Vs. RAJ KUMAR ALIAS PAUA
March 4, 2011
AJIT KUMAR DATTA Vs. M M BANERJEE
January 25, 2011
AJIT PAL SINGH Vs. B.K. JEWELLERY HOUSE MARKETING PVT. LTD.
March 14, 2011
AJIT SINGH Vs. PUSHPA RANI
February 1, 2011
AJIT SINGH Vs. STATE
February 1, 2011
AJIT SINGH Vs. STATE
February 8, 2011
AJIT SINGH GILL Vs. ARVIND KHOSLA
July 25, 2011
AK HAB EUROPE BV Vs. WHITEFIELDS INTERNATIONAL PRIVATE LIMITED
April 25, 2011
AK SINGH Vs. STATE
December 12, 2011
AKBARI BEGUM Vs. STATE
May 18, 2011
AKHIL BHARTIYA ANGANWADI KAMGAR UNION Vs. UNION OF INDIA
May 27, 2011
AKHIL BHARTIYA VIDYA PARISHAD Vs. UNION OF INDIA (UOI) AND ANR.
March 9, 2011
AKHILESH DAS GUPTA Vs. UOI
July 11, 2011
AKHILESH KUMAR VERMA Vs. MARUTI UDYOG LTD
September 26, 2011
AKTIEBOLAGET VOLVO AND ORS. Vs. MR. VINOD KUMAR AND ORS.
March 7, 2011
AL KARIM EDUCATIONAL TRUST Vs. MEDICAL COUNCIL OF INDIA
July 21, 2011
ALAGENDIRAA APPARELS PVT LTD & ANR. Vs. TERRA MANUFACTURING & SALES
November 1, 2011
ALI SHER ALIAS RAJU Vs. STATE
January 21, 2011
ALIGARH MUSLIM UNIVERSITY Vs. SUCHITA NAYYAR
February 15, 2011
ALIM @ GULAB Vs. STATE
November 29, 2011
ALIMUDDIN Vs. STATE OF DELHI
August 29, 2011
ALKA AUTOMOBILES AND ELECTRONICS SUPPLIERS Vs. UNION OF INDIA
March 17, 2011
ALKA MISHRA Vs. STATE NCT OF DELHI
August 3, 2011
ALKA SHARMA Vs. MCD
December 15, 2011
ALL GROW FINANCE & INVESTMENT (P) LTD Vs. COMMISSIONER OF INCOME TAX
June 3, 2011
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. COUNCIL OF ARCHITECTURE
May 16, 2011
ALL INDIA GARMENT EXPORTERS COMMON CAUSE GUILD Vs. UNION OF INDIA
January 18, 2011
ALL INDIA HINDU MAHASABHA Vs. DELHI ELECTRICITY REGULAROTY COMMISSION & ORS
November 9, 2011
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. SANJAY KUMAR
January 20, 2011
ALL INDIA J.D. EDUCATIONAL SOCIETY AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
February 11, 2011
ALL INDIA TENT DEALERS WELFARE ORGANIZATION Vs. UNION OF INDIA
September 30, 2011
ALLAHABAD BANK Vs. KRISHAN CHANDER RAMESH CHANDER AND BORS
January 18, 2011
ALLAHABAD BANK Vs. SUNIL DUTT
January 31, 2011
ALLAHABAD LAW JOURNAL Vs. CANARA BANK
March 16, 2011
ALLAMA IQBAL UNANI MEDICAL COLLEGE AND HOSPITAL AND ANR. Vs. UOI AND ANR.
December 13, 2011
ALLIED ENGINEERING WORKS Vs. DIRECTORATE GENERAL OF SUPPLIES AND DISPOSALS
July 28, 2011
ALLIED FRUITS AND FLORISTS PVT. LTD Vs. NDMC
January 10, 2011
ALLOYS WOBBEN Vs. UNION OF INDIA (UOI) AND ORS.
February 4, 2011
ALOK B. MATHUR Vs. APPEAL XXVIII
July 18, 2011
ALOK KUMAR CHANDRA Vs. UOI
August 23, 2011
ALOK KUMAR DAS Vs. MAMTA
April 4, 2011
ALPHA TIGER CYPRUS INVESTMENTS NO 3 LTD Vs. SHAKTI NATH
July 4, 2011
ALPINE INDUSTRIES LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL
March 1, 2011
ALSTOM PROJECTS INDIA LTD Vs. ORIENTAL INSURANCE COMPANY LIMITED
April 20, 2011
AMALGAMATED BEAN COFFEE TRADING CO Vs. DELHI ADMINISTRATION
April 21, 2011
AMAN AHUJA Vs. MCD
April 27, 2011
AMAN GAUR Vs. STATE
December 23, 2011
AMAN GUPTA AND ANR. Vs. STATE AND ANR.
November 14, 2011
AMAN ULLAH KHAN Vs. STATE
September 1, 2011
AMAR CHAND Vs. CHANDER BHAN
September 1, 2011
AMAR LAL ARORA Vs. VICE CHANCELLOR
April 20, 2011
AMAR LAL ARORA Vs. SHASHI BALA
July 15, 2011
AMAR MISHRA Vs. STATE OF DELHI
September 23, 2011
AMAR NATH SHARMA Vs. BANKEY BEHARI JI MAHARAJ
January 28, 2011
AMAR SINGH Vs. GNCT OF DELHI
January 17, 2011
AMAR SINGH Vs. STATE
October 24, 2011
AMARDEEP SINGH Vs. UNION OF INDIA
November 17, 2011
AMARDIP SINGH JADEJA Vs. RAILWAY BOARD
August 29, 2011
AMARJIT KAUR Vs. GURPREET SINGH
May 20, 2011
AMBIENCE COMMERCIAL DEVELOPERS PVT LTD Vs. STATE
August 23, 2011
AMBIKA RESORTS PVT. LTD. Vs. UOI
October 19, 2011
AMBURE NIVRUTII Vs. GNCT OF DELHI AND ORS.
May 10, 2011
AMD METPLAST PVT LTD Vs. CIT
December 16, 2011
AMEET KHANDELWAL Vs. DELHI DEVELOPMENT AUTHORITY
February 7, 2011
AMI CHAND Vs. JAI PRAKASH
October 12, 2011
AMINA BI KASKAR Vs. UNION OF INDIA
July 14, 2011
AMIR @ LUNDI Vs. STATE
March 31, 2011
AMIR CHAND OM PARKASH Vs. RAJNI INDUSTRIES
July 11, 2011
AMIT ARORA Vs. UNION OF INDIA
October 17, 2011
AMIT BHANDARI & ORS. Vs. STATE OF NCT OF DELHI & ORS.
March 9, 2011
AMIT CHANDRA Vs. K CHANDRA
May 3, 2011
AMIT CHATURVEDI Vs. STATE
September 19, 2011
AMIT CHAUDHARY Vs. UNIVERSITY OF DELHI
May 4, 2011
AMIT CONSTRUCTION AND CO. Vs. MUNICIPAL CORPORATION OF DELHI
May 19, 2011
AMIT DAGAR Vs. UNION OF INDIA
February 18, 2011
AMIT DAHIYA Vs. STATE
December 2, 2011
AMIT KUMAR Vs. STATE
November 22, 2011
AMIT PRASHAR & ORS. Vs. STATE & ANR.
July 21, 2011
AMIT PRATAP Vs. STATE
November 29, 2011
AMIT SHUKLA Vs. STATE
February 14, 2011
AMIT SINGH Vs. STATE
May 6, 2011
AMIT SINHA Vs. SUMIT MITTAL
February 3, 2011
AMIT SUNDRA & ORS. Vs. STATE & ANR.
October 21, 2011
AMITA GUPTA Vs. DEV RAJ GUPTA
September 2, 2011
AMITA PAHUJA Vs. VED PRAKASH PAHUJA & ORS.
December 7, 2011
AMRESH KUMAR MISHRA Vs. CENTRAL BUREAU OF INVESTIGATION
June 20, 2011
AMRIK SINGH Vs. STATE
August 8, 2011
AMRIK SINGH Vs. UNION OF INDIA
April 7, 2011
AMRIT Vs. STATE NCT OF DELHI
August 12, 2011
AMRITSAR SUGAR MILLS CO. LTD. Vs. UNION OF INDIA (UOI)
February 25, 2011
ANAND AUTO CRAFT CENTRE Vs. THE REGIONAL MANAGER ENGINEERING EXPORT PROMOTION COUNCIL
January 7, 2011
ANAND KUMAR @ BEERU Vs. STATE
December 5, 2011
ANAND KUMAR ALIAS BEERU Vs. STATE
December 15, 2011
ANAND KUMAR JAIN Vs. SUBHASH CHAND AGGARWAL
September 5, 2011
ANAND MAKKER Vs. I I T
November 18, 2011
ANAND MOHAN Vs. STATE THROUGH N.C.T. OF DELHI
February 22, 2011
ANAND PRAKASH Vs. APPROPRIATE AUTHORITY UNDER THE I T
July 7, 2011
ANAND PRAKASH Vs. DELHI STATE CO OPERATIVE BANK LTD
April 20, 2011
ANAND PRAKASH AND ANR. Vs. STATE (NCT OF DELHI) AND ANR.
July 22, 2011
ANAND SINGH Vs. ANURAG BAREJA
November 28, 2011
ANANT RAJ INDUSTRIES LTD. Vs. DLF CONSTRUCTION AND ENGINEERING
February 17, 2011
ANEESA & ANR. Vs. STATE & ANR.
November 16, 2011
ANGHAILA HOUSING PVT LTD Vs. CAMARON FINANCE AND INVESTMENT PVT LTD
November 23, 2011
ANGOORA DEVI Vs. MAHESH YADAV
October 3, 2011
ANGOORI DEVI (DECEASED) THROUGH L.RS. Vs. SARSWATI DEVI
December 8, 2011
ANGREJO AND ORS. Vs. RAJINDER SINGH AND ORS.
September 14, 2011
ANIL Vs. STATE OF THE NCT OF DELHI
October 3, 2011
ANIL BATRA Vs. CHIEF COMMISSIIONER OF INCOME TAX
July 27, 2011
ANIL ENGINEERING WORKS Vs. SECRETARY LABOUR AND LABOUR COMMR
May 9, 2011
ANIL HADA Vs. PRAVIN KUMAR AGARWAL
August 26, 2011
ANIL JAIN Vs. NIWAS AGGARWAL
March 3, 2011
ANIL KUMAR Vs. STATE
March 3, 2011
ANIL KUMAR Vs. STATE
November 18, 2011
ANIL KUMAR BANSAL Vs. STATE
July 4, 2011
ANIL KUMAR GOSWAMI Vs. STATE NCT OF DELHI
October 21, 2011
ANIL KUMAR KALRA Vs. SAT NARAIN GUPTA
August 16, 2011
ANIL KUMAR MADAN Vs. CENTRAL BUREAU OF INVESTIGATION
August 2, 2011
ANIL KUMAR SHARMA Vs. STATE
August 5, 2011
ANIL KUMAR SHARMA Vs. CHAIRMAN AND MANAGING DIRECTOR NATIONAL FERTILIZERS LIMITED
July 11, 2011
ANIL KUMAR SHARMA Vs. UNION OF INDIA
October 17, 2011
ANIL KUMAR SHARMA ALIAS BOBBY Vs. DELHI STATE NCT DELHI
March 7, 2011
ANIL KUMAR SRIVASTAVA Vs. SATBIR SINGH MANKU
February 4, 2011
ANIL KUMAR SUNIL KUMAR Vs. ASHA RASTOGI
November 17, 2011
ANIL MEHTA Vs. UNION OF INDIA & ORS.
October 13, 2011
ANIL NANDWANI Vs. FOOD CORPORATION OF INDIA
March 28, 2011
ANIL RUBBER MILLS Vs. CENTRAL BANK OF INDIA AND ANR
January 14, 2011
ANIL SETH Vs. RAVI GARG
January 18, 2011
ANIL SHARMA Vs. MAHESH DASS
September 15, 2011
ANIL TYAGI Vs. DELHI DEVELOPMENT AUTHORITY
December 8, 2011
ANIL TYAGI Vs. DELHI DEVELOPMENT AUTHORITY & ORS.
December 21, 2011
ANIL VERMAN Vs. RAHEJA DEVELOPERS PRIVATE LIMITED
September 22, 2011
ANIRUDDHA DUTTA Vs. BHAWANI SHANKAR BASU
December 2, 2011
ANIRUDDHA DUTTA Vs. BHAWANI SHANKAR BASU
November 18, 2011
ANIRUDDHA DUTTA Vs. BHAWANI SHANKAR BASU
December 12, 2011
ANIRUDDHA PANDA Vs. UNION OF INDIA
August 23, 2011
ANIS AHMED RUSHDIE Vs. BHIKU RAM JAIN
October 31, 2011
ANISH AHMED Vs. STATE N C T OF DELHI
July 28, 2011
ANITA Vs. RITA
April 28, 2011
ANITA Vs. STATE NCT DELHI
February 8, 2011
ANITA Vs. RATI RAM CHAUHAN
November 4, 2011
ANITA AGGARWAL Vs. LAL CHAND
August 2, 2011
ANITA AGGI Vs. STATE
August 8, 2011
ANITA BABBAR Vs. SH. O.P. BABBAR
June 2, 2011
ANITA BISHNU Vs. STATE GOVT OF NCT OF DELHI
March 18, 2011
ANITA DEVI Vs. UNITED INDIA ASSURANCE COMPANY LTD
July 15, 2011
ANITA GARG Vs. GLENCORE GRAIN ROTTERDAM B V
March 9, 2011
ANITA GARG Vs. GLENCORE GRAIN ROTTERDAM B V
August 11, 2011
ANITA JAIN Vs. SANJAY
August 24, 2011
ANITA JAIN & ORS. Vs. RAJINDER JAIN
November 29, 2011
ANITA KEJRIWAL Vs. SHYAM LAL SHARMA
September 21, 2011
ANITA MAHARISHI Vs. SHASHI BHUSHAN
April 19, 2011
ANITA MATHUR Vs. IDEA CELLULAR LTD
August 19, 2011
ANITA MEENA Vs. GOVT. OF NCT OF DELHI & ORS.
November 9, 2011
ANITA MEHRA Vs. STATE
October 13, 2011
ANITA PANIKAR ALIAS ANITA DHIMAN Vs. SUNITA YADAV
September 5, 2011
ANJAN KUMAR SINGHI Vs. RANJAN KUMAR SINGHI
September 9, 2011
ANJANA BILOHA Vs. R K JAIN
September 26, 2011
ANJANA VIJ Vs. KRISHAN DEV
March 7, 2011
ANJINI DEVI Vs. VST INDUSTRIES LTD
November 14, 2011
ANJU AGGARWAL Vs. POONAM GANDOTRA
August 9, 2011
ANJU MAHAJAN Vs. M G CAPITAL SERVICES LTD
March 28, 2011
ANJUMAN SHIA TUS SAFA Vs. TEHSIN HAIDER
April 25, 2011
ANKIT ABHISHEK Vs. UNIVERSITY OF DELHI
September 26, 2011
ANKIT SHAH & ANR Vs. STATE & ANR
December 13, 2011
ANKIT SINGH DABAS Vs. KULDEEP SINGH
February 3, 2011
ANKUR CHADHA Vs. RITU CHADHA
February 7, 2011
ANKUR FOREST & PROJECT DEVELOPMENT INDIA LTD Vs. SECURITY EXCHANGE BOARD OF INDIA
February 8, 2011
ANKUR SABARWAL Vs. STATE OF NCT OF DELHI
April 28, 2011
ANKUR SEN Vs. CBSE
October 13, 2011
ANNA WANKHADE Vs. CENTRAL BUREAU OF INVESTIGATION
May 24, 2011
ANOOP KUMAR KONKDE Vs. STATE
May 26, 2011
ANOOP SINGH Vs. HARYANA FINANCIAL CORPORATION
December 7, 2011
ANSALDO CALDAIE BOILERS INDIA PVT. LTD Vs. UNION OF INDIA
March 1, 2011
ANSAR CRAFTS Vs. AYUSHI ENTERPRISES
January 24, 2011
ANSHUL ARORA Vs. UNION OF INDIA
July 15, 2011
ANSHUMAN BHATT Vs. MITHLESH
March 3, 2011
ANTHONY Vs. STATE NCT GOVT OF DELHI
April 5, 2011
ANU Vs. SURESH VERMA
July 12, 2011
ANUBHA Vs. VIKAS AGRAWAL
July 4, 2011
ANUJ KUMAR Vs. STATE
February 28, 2011
ANUJ KUMAR BHATI Vs. SONY ENTERTAINMENT T V SET
September 16, 2011
ANUJ SHARMA Vs. UNIVERSITY OF DELHI
October 3, 2011
ANUJ SHARMA Vs. AHSANUL HAQ
September 30, 2011
ANUP KUMAR SRIVASTAVA Vs. UNION OF INDIA
February 11, 2011
ANUP SINGH Vs. GOVT. OF NCT OF DELHI & ORS.
October 31, 2011
ANUPAM RAJAN Vs. STATE CBI
May 18, 2011
ANUR KUMAR JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
March 29, 2011
ANURADHA GOYAL Vs. STATE OF DELHI AND ORS.
March 30, 2011
ANUSH FINLEASE AND CONSTRTUCTION PVT LTD Vs. DELHI POLLUTION CONTROL COMMITTEE
September 15, 2011
ANWAR ALIAS ANNU MOHD Vs. STATE
February 28, 2011
APARNA SHARMA Vs. SHO
March 7, 2011
APL POLYFAB PVT LTD Vs. TECHNOLOGY INFORMATION FORECASTING AND ASSESSMENT COUNCIL
August 16, 2011
APOLLO FINANCE P LTD Vs. GSL INDIA AND ANR. CD
October 19, 2011
ARC DISTRIBUTION TABLEWARE PVT LTD Vs. DESIGNATED AUTHORITY DIRECTORATE OF ANTI DUMPING AND ALLIED DUTIES
September 15, 2011
ARCHANA STEEL PRIVATE LIMITED Vs. UNION OF INDIA
February 4, 2011
ARCOTECH LTD Vs. DIRECTOR OF INCOME TAX
November 1, 2011
AREVA T AND D Vs. ASST DIRECTOR OF INCOME TAX
April 25, 2011
ARHAN SETT Vs. JAMIA MILIA ISLAMIA AND ANR.
May 2, 2011
ARIBA INDIA PRIVATE LTD Vs. ISPAT INDUSTRIES LTD
July 4, 2011
ARIDAMAN SINGH Vs. UNIVERSITY OF DELHI AND ORS.
December 14, 2011
ARIF WARSI Vs. STATE NCT OF DELHI
February 10, 2011
ARIHANT POLYMERS PVT. LTD. Vs. SH. UMA SHANKAR
April 28, 2011
ARJUN INDUSTRIES LTD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
February 2, 2011
ARJUN INDUSTRIES LTD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
December 19, 2011
ARJUN KUMAR GIRI Vs. GNCT OF DELHI
May 11, 2011
ARJUN SAHLOT Vs. UOI AND ORS
December 8, 2011
ARJUN SINGH Vs. MCD AND ORS.
November 17, 2011
ARJUN SINGH RAWAT Vs. DIRECTOR DON BOSCO ASHALAYAM
September 28, 2011
ARPIT SINGH Vs. GGSIU
October 13, 2011
ARPIT SINGH Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
November 24, 2011
ARROMA CHEMICALS Vs. GATEWAY SPECIALITY PAPERS LTD. & ANR.
December 8, 2011
ARTI CHAUDHARY Vs. VINOD KUMAR
January 13, 2011
ARTI DEVI & ANR. Vs. UNION OF INDIA
November 14, 2011
ARTI JETHANI Vs. DAEHSAN TRADING INDIA PVT LTD
May 16, 2011
ARUN JAITLEY Vs. NETWORK SOLUTIONS PRIVATE LIMITED
July 4, 2011
ARUN KAPUR Vs. STATE OF DELHI
September 16, 2011
ARUN KHANNA Vs. VINOD KUMAR KHANNA
March 22, 2011
ARUN KUMAR @ TINKU Vs. STATE
May 24, 2011
ARUN KUMAR AGGARWAL Vs. SUDARSHAN WADIA
July 12, 2011
ARUN KUMAR BHATIA Vs. VIJAY KUMAR
November 2, 2011
ARUN KUMAR JAIN Vs. UNION OF INDIA
January 31, 2011
ARUN KUMAR JAIN Vs. V P AGGARWAL
August 16, 2011
ARUN RATHI Vs. N C T OF DELHI
January 21, 2011
ARUN SHARAN Vs. UOI
August 10, 2011
ARUN SHARMA Vs. CHANDRA BOSE
February 4, 2011
ARUN THAMAN Vs. SARASWAT CO OPERATIVE BANK LTD
January 20, 2011
ARUN TYAGI Vs. ELECTION COMMISSION OF INDIA
April 4, 2011
ARUNISH SOOD Vs. KUMAR SOOD
July 26, 2011
ARVIND ALIAS JAGDISH KUMAR Vs. STATE OF THE NCT OF DELHI
February 17, 2011
ARVIND GUPTA DAV CENTENARY PUBLIC SHOOL Vs. SMT. MAHESHWARI AND ANR.
September 6, 2011
ARVIND KEJRIWAL Vs. CENTRAL PUBLIC INFORMATION OFFICER
September 30, 2011
ARVIND KUMAR Vs. NIRMALA BHARTI @ NEHA
August 30, 2011
ARVIND PASWAN @ KARAN Vs. STATE
December 21, 2011
ARVINDER SINGH PAHWA Vs. STATE NCT OF DELHI
January 17, 2011
ASHA AND ORS. Vs. ARCHAEOLOGICAL SURVEY OF INDIA AND ANR.
March 10, 2011
ASHA DEVI & ANR. Vs. S SUDHIR & ORS.
November 30, 2011
ASHA RAM Vs. SHANTI DEVI
January 31, 2011
ASHA SEHGAL Vs. RAJINDER KUMAR SEHGAL
February 23, 2011
ASHBEE SYSTEMS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND ANR.
March 15, 2011
ASHIQ AHMED @ RAJU AND ORS Vs. STATE AND ORS
October 13, 2011
ASHIRWAD ENTERPRISES Vs. GOVT OF NCT OF DELHI
May 16, 2011
ASHISH KUMAR ALIAS LAMBU Vs. STATE
August 2, 2011
ASHISH MIDDHA Vs. INSTITUTE OF COMPANY SECRETARIES OF INDIA
February 8, 2011
ASHISH VERMA Vs. STATE
December 13, 2011
ASHMA NIYAZI Vs. NAZMA ZUBAIR
January 11, 2011
ASHOK Vs. NATHO DEVI
February 15, 2011
ASHOK ARGAL Vs. STATE
November 16, 2011
ASHOK BHATIA Vs. OM PRAKASH MALHOTRA
December 9, 2011
ASHOK CHACHRA Vs. STATE
August 4, 2011
ASHOK CHADDHA Vs. INCOME TAX OFFICER
July 27, 2011
ASHOK CHADDHA Vs. INCOME TAX OFFICER
July 5, 2011
ASHOK CHADDHA Vs. INCOME TAX OFFICER
July 6, 2011
ASHOK CHAWLA Vs. RAM CHANDER GARVAN
February 28, 2011
ASHOK GOYAL Vs. STATE
April 26, 2011
ASHOK JAIN Vs. COMMISSIONER OF CENTRAL EXCISE
January 13, 2011
ASHOK K RAIZADA Vs. MANJUL RAIZADA
September 16, 2011
ASHOK KALRA Vs. AKASH PAPER BOARD PVT LTD
February 18, 2011
ASHOK KUMAR Vs. STATE
February 28, 2011
ASHOK KUMAR Vs. BACHU SINGH
January 19, 2011
ASHOK KUMAR Vs. MCD
February 4, 2011
ASHOK KUMAR Vs. MCD
February 1, 2011
ASHOK KUMAR Vs. JAIPAL GUPTA
July 25, 2011
ASHOK KUMAR Vs. DG BSF
July 11, 2011
ASHOK KUMAR Vs. GOVT OF NCT OF DELHI
July 6, 2011
ASHOK KUMAR Vs. DDA
September 20, 2011
ASHOK KUMAR Vs. JOGINDER ALIAS JOGGI
August 24, 2011
ASHOK KUMAR Vs. STATE NCT OF DELHI
November 16, 2011
ASHOK KUMAR Vs. STATE OF DELHI
January 4, 2011
ASHOK KUMAR Vs. SURJEET KAUR
December 1, 2011
ASHOK KUMAR Vs. SHAKUNTALA RANI
December 20, 2011
ASHOK KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
September 12, 2011
ASHOK KUMAR Vs. UNION OF INDIA & ORS.
November 24, 2011
ASHOK KUMAR AGGARWAL Vs. GOVT OF NCT OF DELHI
December 15, 2011
ASHOK KUMAR AND ORS. Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
September 26, 2011
ASHOK KUMAR BHATT Vs. LT GOVERNOR GNCTD
September 22, 2011
ASHOK KUMAR CHADHA Vs. UNION OF INDIA
January 7, 2011
ASHOK KUMAR GUPTA Vs. A.I.I.M.S.
July 22, 2011
ASHOK KUMAR KAPOOR Vs. C.B.I.
February 14, 2011
ASHOK KUMAR KHANNA Vs. JOHNSON & JOHNSON CO
December 22, 2011
ASHOK KUMAR SHARMA Vs. UNION OF INDIA
February 7, 2011
ASHOK KUMAR SHRIMALI Vs. UNION OF INDIA
March 22, 2011
ASHOK KUMAR SINGH ALIAS BABLU Vs. STATE
December 15, 2011
ASHOK KUMAR VATS Vs. DEEPAK VATS
December 23, 2011
ASHOK KUMAR VIJHANI AND ORS. Vs. STATE AND ORS.
May 9, 2011
ASHOK MALHOTRA Vs. STATE
February 25, 2011
ASHOK MANUFACTURING CO LTD Vs. HARPAL SINGH
September 2, 2011
ASHOK SACHDEVA Vs. TUBERCULOSIS ASSOCIATION OF INDIA
September 12, 2011
ASHOK SHANKARRAO CHAVAN Vs. MADHAVRAO KINHALKAR
September 30, 2011
ASHOK SINGH LODHI Vs. PRATAP SINGH
October 24, 2011
ASHOKA INDUSTRIES Vs. RAJINDER PERSHAD SHARMA
March 28, 2011
ASHOKA METAL DéCOR P. LTD. Vs. PATEL ROADWAYS LTD.
February 24, 2011
ASHRAF ALIAS DANNY Vs. STATE
September 9, 2011
ASHRAF JAMAL Vs. STATE CBI
May 18, 2011
ASHRAF KAMAL Vs. JAMIA MILLIA ISLAMIA
July 12, 2011
ASHRAFI DEVI Vs. STATE OF DELHI
August 11, 2011
ASHUTOSH CHAUBEY Vs. UNION OF INDIA (UOI) AND ORS.
February 24, 2011
ASHUTOSH SHARMA Vs. SITA DEVI
February 8, 2011
ASHWANI KUMAR Vs. STATE
January 13, 2011
ASHWANI KUMAR Vs. UNION OF INDIA
January 28, 2011
ASHWANI KUMAR BATRA Vs. CBI
July 4, 2011
ASHWANI KUMAR BHASKER Vs. GOVT. OF N.C.T. OF DELHI & ORS.
December 8, 2011
ASHWANI NAYYAR Vs. SUNIL ANAND
September 12, 2011
ASHWINI CHHACHRA & ORS. Vs. STATE & ORS.
October 13, 2011
ASI JAIPAL SINGH Vs. GOVT OF NCT OF DELHI
August 12, 2011
ASI M KAMLESH KUMAR Vs. UNION OF INDIA
June 2, 2011
ASIA SATELLITE TELECOMMUNICATIONS CO LTD Vs. DIRECTOR OF INCOME TAX
January 31, 2011
ASIAD VILLAGE SOCIETY Vs. UNION OF INDIA
February 8, 2011
ASIAN CENTRE FOR HUMAN RIGHTS Vs. NATIONAL HUMAN RIGHTS COMMISSION
July 26, 2011
ASIAN CENTRE FOR ORGANIZATION RESEARCH AND DEVELOPMENT Vs. DOTS ADVERTISING AND MARKETING CONSULTS PVT LTD
August 25, 2011
ASIAN GLOBAL LTD Vs. BUSINESS SOULÏ¿½S ASSOCIATES LTD
November 1, 2011
ASIT KUMAR ROY Vs. ELECTION COMMISSION OF INDIA
August 29, 2011
ASLAM Vs. STATE
November 30, 2011
ASLAM Vs. STATE N.C.T. OF DELHI
January 4, 2011
ASLAM ALIAS PAPPU Vs. STATE
April 1, 2011
ASMAN INVESTMENTS LTD Vs. K L SUNEJA
July 11, 2011
ASOK KUMAR G Vs. UOI
August 2, 2011
ASSOCHAM Vs. Y N BHARGAVA
July 13, 2011
ASSOCIATED BUILDERS AND CONTRACTORS Vs. SAHYADRI COOPERATIVE GROUP HOUSING SOCIETY LTD
July 25, 2011
ASSOCIATION OF METRO COMMUTERS Vs. DELHI METRO RAIL CORPORATION
December 14, 2011
ASSOCIATION OF NATIONAL BOARD ACCREDITED INSTITUTIONS Vs. UNION OF INDIA
March 23, 2011
ASSOCIATION OF RADIO AND TELEVISION ENGG EMPLOYEES Vs. UNION OF INDIA
July 8, 2011
ASSOCIATION OF RADIO AND TELEVISION ENGINEERING EMPLOYEES Vs. UNION OF INDIA
September 27, 2011
ASTER PUBLISHING Vs. NIWAS AGGARWAL
February 15, 2011
ASTRA CONSTRUCTION CO PVT LTD Vs. ARUNODAYA COOPERATIVE GROUP HOUSING SOCIETY LTD
December 1, 2011
ASTRA HOUSING AND INVESTMENT P LTD Vs. COMMISSIONER OF INCOME TAX
June 3, 2011
ASTRA NETCOM INDIA PRIVATE LTD Vs. KHODAY INDIA LTD
December 23, 2011
ASTRAZENECA UK LIMITED Vs. ORCHID CHEMICALS AND PHARMACEUTICALS LIMITED
July 4, 2011
ATMA RAM PROPERTIES PVT LTD Vs. CIT
November 11, 2011
ATMIYA CHEMCIALS Vs. GAS AUTHORITY OF INDIA LTD
January 31, 2011
ATSUSHI YOSHIDA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 8, 2011
ATTAR SINGH Vs. GOVT OF NCT OF DELHI
January 17, 2011
ATTAR SINGH Vs. UNION OF INDIA
July 5, 2011
ATUL CHANDRA DASS Vs. STATE
April 28, 2011
ATUL CHOPRA Vs. TECNOTREE CORPORATION
February 1, 2011
ATUL GUPTA Vs. STATE OF NCT OF DELHI
February 21, 2011
AUTODESK Vs. PRASHANT DESHMUKH
March 9, 2011
AVANI KAPUR Vs. SMRITHI TALWAR
July 8, 2011
AVINASH KUMAR ALIAS SANJAY Vs. STATE
July 12, 2011
AVINASH SINGH Vs. UNION OF INDIA
May 26, 2011
AVIVA FIBER Vs. AVIVA FIBERTECH PVT. LTD.
October 31, 2011
AVNIJA AHLUWALIA Vs. BIKRAMJIT AHLUWALIA & ORS
February 7, 2011
AVTAR SINGH GREWAL Vs. UNION OF INDIA
July 15, 2011
AVTAR SUNEET KUMAR & ORS Vs. VINAY KUMAR & ANR
April 5, 2011
AZAD Vs. BARUN BRAHAMACHARI
March 25, 2011
AZAD SINGH Vs. DELHI TOURISM & TRANSPORTATION DEVLOPMENT COR
November 25, 2011
B B SABHARWAL Vs. SONIA ASSOCIATES
January 14, 2011
B DEY Vs. JAYSON INTERNATIONAL
March 21, 2011
B K GOEL Vs. MANOHAR LAL
May 23, 2011
B K INSTITUTE OF EDUCATION AND TECHNOLOGY Vs. GGSIP UNIVERSITY
February 3, 2011
B K SAHOO Vs. UOI
August 29, 2011
B K SHARMA Vs. RAJESH KAPOOR
August 29, 2011
B L SINGHAL Vs. INDERJIT SINGH
July 25, 2011
B MANSUKHLAL AND COMPANY Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
January 10, 2011
B P SINGH Vs. STATE
August 4, 2011
B R ARORA AND ASSOCIATES PVT LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
November 4, 2011
B R S PANWAR Vs. FOOD CORPORATION OF INDIA
August 4, 2011
B R SHARMA Vs. SYNDICATE BANK
February 14, 2011
B R SHARMA Vs. SYNDICATE BANK
March 28, 2011
B S MATHUR Vs. PUBLIC INFORMATION OFFICER OF DELHI HIGH COURT
June 3, 2011
B S RANDHAWA Vs. UNION OF INDIA
August 19, 2011
B S VERMA Vs. MUNICIPAL CORPORATION OF DELHI
December 8, 2011
B.D. DOBHAL Vs. TIBBIA
March 25, 2011
B.L. SHARMA Vs. UNION OF INDIA (UOI) AND ORS.
May 11, 2011
B.M. BHATNAGAR Vs. HINDUSTAN VEGETABLE OILS CORPORATION LTD. & ORS.
December 9, 2011
B.T. GOKHALE Vs. STATE
August 2, 2011
BABA VIRSA SINGH FOUNDATION Vs. GAON SABHA AND ANR.
March 23, 2011
BABITA Vs. STATE (GOVT. OF NCT, DELHI)
February 2, 2011
BABLI BRAR Vs. ADESH KANWARJIT SINGH BRAR
June 3, 2011
BABLOO Vs. STATE
April 7, 2011
BABLOO Vs. STATE
January 4, 2011
BABLU DAS Vs. MGT OF M S P R ELECTRICALS
March 25, 2011
BABU LAL Vs. STATE
February 1, 2011
BABU LAL Vs. MAHAVIR SINGH @ MAHVIR PRASHAD
April 29, 2011
BABU LAL MEENA Vs. UNION OF INDIA
December 21, 2011
BABU RAM Vs. STATE
November 24, 2011
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August 4, 2011
BACHA RAM Vs. STATE NCT OF DELHI
November 21, 2011
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July 14, 2011
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March 8, 2011
BADRI NATH Vs. SR SECTION ENGINEER MOTOR
September 23, 2011
BADRI PRASAD Vs. CHANDRAWATI
March 11, 2011
BADRI PRASAD TIWARI Vs. DIRECTORATE OF EDUCATION
January 4, 2011
BADRUDDIN (SUB INSPECTOR (S.I.)) Vs. GOVT. OF NCT OF DELHI & ORS.
December 13, 2011
BAFNA HEALTHCARE PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 4, 2011
BAHADUR YADAV AND ORS. Vs. THE STATE (NCT OF DELHI)
March 4, 2011
BAIJ NATH THAKUR & ORS. Vs. STATE
October 19, 2011
BAIJNATH Vs. STATE
July 29, 2011
BAJAJ ALLIANS GENERAL INSURANCE CO. LTD. Vs. SURENDER AND ORS.
August 12, 2011
BAJAJ ALLIANZ GENERAL Vs. ASHOK SARIN
January 12, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SRI NIWAS SHARMA
July 15, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. AKRAM HUSSAIN
July 18, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SANT RAM
December 19, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO. Vs. PARWATI & ORS.
December 23, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. KALAWATI & ORS.
December 12, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD Vs. ANSHUL VERMA
May 13, 2011
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. GITA DEVI & ORS.
December 14, 2011
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. JOHNA AND ORS.
August 12, 2011
BAJAJ ELECTRICAL LTD. Vs. DHRUV DEVANSH INVESTMENT & FINANCE PVT. LTD.
May 19, 2011
BAJAJ TRAVELS LTD Vs. COMMISSIONER OF SERVICE TAX
August 3, 2011
BAKER OIL TOOLS INDIA PVT LTD Vs. BAKER HUGHES LTD
June 3, 2011
BAKSHISH SOBTI Vs. ASHOK KUMAR
December 5, 2011
BAL KISHAN MEHTA Vs. SMT. RAVINDER KAUR MEHTA
March 16, 2011
BAL KRISHAN KHANNA Vs. RAVI KANTA MADHOK
May 9, 2011
BAL KRISHAN VOHRA Vs. DELHI DEVEOPMENT AUTHORITY
January 11, 2011
BAL MUKUND @ KISHAN AND ORS Vs. STATE (GOVT OF NCT OF DELHI) AND ORS
November 15, 2011
BALA Vs. VIRENDER SINGH
August 17, 2011
BALA GARG Vs. STATE
December 1, 2011
BALBIR SINGH Vs. PRIT PAL SINGH
March 4, 2011
BALBIR SINGH Vs. STATE OF NCT OF DELHI
January 4, 2011
BALBIR SINGH Vs. RAM PAL
July 12, 2011
BALBIR SINGH ALIAS KALU Vs. STATE
August 24, 2011
BALBIR SINGH VATS Vs. UNION OF INDIA & ORS.
November 24, 2011
BALBIR SINGH YADAV Vs. CBI
January 25, 2011
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February 15, 2011
BALDEV RAJ Vs. ORIENTAL INSURANCE CO LTD
September 21, 2011
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November 29, 2011
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July 19, 2011
BALJEET KAUR Vs. STATE
December 1, 2011
BALJEET SINGH Vs. FINANCIAL COMMISSIONER & ORS.
October 31, 2011
BALJEET SINGH @ BOBBY Vs. STATE OF DELHI
December 2, 2011
BALJEET SINGH AND ORS Vs. GOVT OF NCT OF DELHI & ORS
December 22, 2011
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November 17, 2011
BALJEET VERMA Vs. STATE
September 14, 2011
BALJINDER KAUR Vs. SANJIV SAINI
September 19, 2011
BALJINDER SINGH Vs. UNION OF INDIA AND ANR
August 5, 2011
BALJIT KAUR Vs. SHRI YOGESH KUMAR & ANR.
November 15, 2011
BALLABH DAS AGGARWAL Vs. UOI
February 28, 2011
BALRAJ TANEJA Vs. RAJINDER LAL TANEJA
January 17, 2011
BALWAN SINGH Vs. DELHI DEVELOPMENT AUTHORITY
January 6, 2011
BALWANT KUMAR Vs. UNION OF INDIA
November 24, 2011
BALWANT RAI SALUJA Vs. AIR INDIA LTD
May 2, 2011
BALWINDER SINGH Vs. UNION OF INDIA
April 29, 2011
BALWINDER SINGH Vs. UNION OF INDIA
March 23, 2011
BAMARA ENGINEERING WORKS Vs. SATVINDER SINGH
May 11, 2011
BANGALORE INTERNATIONAL AIRPORT LTD Vs. UNION OF INDIA
September 1, 2011
BANGARU LAXMAN Vs. STATE THR CBI
December 13, 2011
BANI SINGH Vs. UNION OF INDIA
February 7, 2011
BANK OF MADURA LIMITED Vs. ISHERDAS SAHNI AND BROS
March 8, 2011
BANKEY BEHARI LAL AGGARWAL Vs. SHIV MANDIR
December 7, 2011
BANKEY BIHARI LAL Vs. SHIV MANDIR
November 30, 2011
BANNER INDIA LTD Vs. SAVITRI DEVI SIKAND
March 15, 2011
BANSAI LAL Vs. CHANDER SINGH
February 28, 2011
BANSI LAL KANHAIYA LAL Vs. DELHI DEVELOPMENT AUTHORITY
August 4, 2011
BANSI LAL KOHLI Vs. SURJIT SINGH SAHNI
May 30, 2011
BANSI RAM Vs. UNION OF INDIA
December 5, 2011
BANWARI LAL Vs. THE MANAGEMENT OF MOOLCHAND KHARAITIRAM HOSPITAL
May 19, 2011
BANWARI LAL Vs. THE MANAGAMENT OF MOOLCHAND KHARAITIRAM HOSPITAL
April 27, 2011
BARCO ELECTRONIC SYSTEMS PVT LTD Vs. KIRAN MALIK
December 21, 2011
BARISTA COFFEE COMPANY LIMITED Vs. GOVT. OF NCT OF DELHI
March 8, 2011
BARNALI DUTTA Vs. AMIT MALIK
August 8, 2011
BAT BRO ENGINEERING AND GENERAL MANUFACTURING COMPANY Vs. CENTRAL BOARD OF TRUSTEES
February 23, 2011
BATA INDIA LTD Vs. UNION OF INDIA
May 16, 2011
BATA INDIA LTD Vs. GOVT.OF N C T OF DELHI
February 17, 2011
BATA INDIA LTD Vs. UNION OF INDIA
March 23, 2011
BATA INDIA LTD. Vs. ATMA RAM BUILDERS (P) LTD.
March 25, 2011
BATLIBOI AND COMPANY. LTD. Vs. LIFE INSURANCE CORPORATION OF INDIA LTD. AND ANR.
April 29, 2011
BATLIWALA AND KARANI Vs. LALIT MOHAN JAIN AND ANR.
March 11, 2011
BATRA HOSPITAL EMPLOYEES UNION Vs. MANAGEMENT OF BATRA HOSPITAL AND MEDICAL RESEARCH CENTRE
March 30, 2011
BAWA SINGH Vs. MCD
January 31, 2011
BAYER CROP SCIENCE LTD Vs. HPM INDUSTRIES LTD
May 11, 2011
BED RAM Vs. UOI
June 7, 2011
BEDI AND BEDI ASSOCIATES Vs. MCD
January 28, 2011
BEENA BABURAM Vs. GOVT OF NCT OF DELHI
April 4, 2011
BEENA DEVI Vs. UNION OF INDIA
August 1, 2011
BELA JUNEJA Vs. COMMISSIONER OF INCOME TAX
May 23, 2011
BELAIR TRAVEL AND CARGO P. LTD. Vs. INDIAN BANK
March 4, 2011
BELWAL SPINNING MILLS LTD. Vs. OFFICIAL LIQUIDATOR AND ORS.
March 31, 2011
BENGALI SWEETS CENTRE Vs. DELHI KARAMCHRI SANGH
December 22, 2011
BEST CHOICE ENTERPRISES Vs. J SONS AGENCIES
February 14, 2011
BEST LABORATORIES PVT LTD Vs. UNION OF INDIA
May 30, 2011
BESTOCHEM FORMULATIOIMS (I) LIMITED Vs. ALPS PHARMACEUTICALS (PVT.) LTD.
February 23, 2011
BEUTEX INDIA (P) LTD. Vs. CIT
September 8, 2011
BHABAJIBAN BHATTACHARYA Vs. MCD
September 27, 2011
BHAGVAN SINGH GULERIA Vs. UNION OF INDIA (UOI) AND ORS.
May 13, 2011
BHAGWAN DAS KALRA (DECEASED) Vs. DELHI DEVELOPMENT AUTHORITY
October 3, 2011
BHAGWAN DAS NASA Vs. AJIT SINGH
August 18, 2011
BHAGWAN DEVI Vs. VIKAS JAIN
April 5, 2011
BHAGWAN KISHAN GUPTA Vs. RANI GUPTA AND OTHERS
November 15, 2011
BHAGWAN MAHAVEER EDUCATIONAL SOCIETY Vs. RAJESH JINDAL
October 31, 2011
BHAGWAN MAHAVEER EDUCATIONAL SOCIETY REGD Vs. RAJESH JINDAL
February 3, 2011
BHAGWAN MAHAVIR EDUCATION SOCIETY REGD Vs. DDA
March 25, 2011
BHAGWAN SINGH Vs. UNION OF INDIA
July 7, 2011
BHAGWAN SINGH Vs. AMRIK SINGH
March 3, 2011
BHAGWANDAS AUTO FINANCE LTD Vs. STATE
September 19, 2011
BHAGWANTI Vs. KANSHI RAM
February 8, 2011
BHAGWANTI Vs. KANSHI RAM
December 22, 2011
BHAGWAT DAYAL Vs. CBSE
January 24, 2011
BHAGWATI DEVI Vs. D T C
September 13, 2011
BHAGWATI DEVI Vs. THE GOVT OF NCT OF DELHI & ANR
November 23, 2011
BHAIRON SAHAI Vs. BISHAMBER DAYAL
March 18, 2011
BHAIYA LAL Vs. ALAM
May 6, 2011
BHAJAN SINGH SAMRA Vs. M/S. WIMPY INTERNATIONAL LTD.
November 21, 2011
BHAJAN SINGH SAMRA Vs. BHAJAN SINGH SAMRA
November 21, 2011
BHANDARI ENGINEERING AND BUILDERS PVT LTD Vs. YOU ONE MAHARIA
November 23, 2011
BHANU CONSTRUCTION CO PVT LTD Vs. NATIONAL THERMAL POWER CORP LTD
February 18, 2011
BHANU PRATAP Vs. STATE
December 2, 2011
BHARAT BHUSHAN Vs. DDA
July 13, 2011
BHARAT BHUSHAN Vs. STATE
August 23, 2011
BHARAT BHUSHAN JAIN AND ORS. Vs. GOODYEAR INDIA LTD. AND ANR.
August 11, 2011
BHARAT BIJLEE LIMITED Vs. P S PRASAD AND FAMILY
January 27, 2011
BHARAT ELECTRONICS LIMITED Vs. SHYAM TELECOM LIMITED
January 20, 2011
BHARAT GEARS LIMITED Vs. COMMISSIONER OF INCOME-TAX
June 3, 2011
BHARAT GUPTA Vs. UOI
May 9, 2011
BHARAT HEAVY ELECTRICALS LTD Vs. DPC ENGINEERING
October 13, 2011
BHARAT LAL Vs. STATE OF NCT OF DELHI
February 7, 2011
BHARAT PETROLEUM CORPORATION LTD Vs. UOIMR
September 15, 2011
BHARAT POLYCHEM LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 20, 2011
BHARAT PRAKARTIK CHIKITSA MISSION (REGD.) Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
May 27, 2011
BHARAT SANCHAR NIGAM LTD Vs. BWL LTD
April 19, 2011
BHARAT SANCHAR NIGAM LTD. Vs. CINERAMA PRIVATE LTD.
May 18, 2011
BHARAT SANCHAR NIGAM LTD. Vs. DR. KRANTI PRASAD JAIN & ANR.
September 22, 2011
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July 22, 2011
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August 16, 2011
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March 31, 2011
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August 19, 2011
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March 17, 2011
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March 10, 2011
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December 5, 2011
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April 5, 2011
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August 30, 2011
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December 21, 2011
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July 26, 2011
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October 17, 2011
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December 24, 2011
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March 29, 2011
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November 1, 2011
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July 12, 2011
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November 9, 2011
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August 2, 2011
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September 5, 2011
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November 22, 2011
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May 20, 2011
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May 18, 2011
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January 17, 2011
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September 26, 2011
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September 6, 2011
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April 5, 2011
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September 13, 2011
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January 19, 2011
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February 21, 2011
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December 23, 2011
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March 22, 2011
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February 18, 2011
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January 4, 2011
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February 10, 2011
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December 8, 2011
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July 5, 2011
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January 19, 2011
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October 17, 2011
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December 8, 2011
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November 9, 2011
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September 16, 2011
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July 14, 2011
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April 6, 2011
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December 7, 2011
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November 29, 2011
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November 30, 2011
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January 7, 2011
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May 5, 2011
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September 30, 2011
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March 25, 2011
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February 24, 2011
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November 23, 2011
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July 6, 2011
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August 25, 2011
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July 13, 2011
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December 23, 2011
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December 16, 2011
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January 28, 2011
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July 5, 2011
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August 9, 2011
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February 9, 2011
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October 20, 2011
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June 2, 2011
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September 23, 2011
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May 23, 2011
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May 23, 2011
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April 27, 2011
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May 18, 2011
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January 13, 2011
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November 30, 2011
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November 28, 2011
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November 29, 2011
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February 2, 2011
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March 15, 2011
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July 11, 2011
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September 26, 2011
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January 11, 2011
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March 28, 2011
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February 4, 2011
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December 7, 2011
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January 17, 2011
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May 30, 2011
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January 7, 2011
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January 17, 2011
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May 13, 2011
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August 26, 2011
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January 10, 2011
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March 3, 2011
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January 31, 2011
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April 25, 2011
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November 25, 2011
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October 24, 2011
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August 8, 2011
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October 5, 2011
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December 1, 2011
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February 2, 2011
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December 8, 2011
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August 29, 2011
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January 17, 2011
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August 30, 2011
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December 21, 2011
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March 18, 2011
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February 9, 2011
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July 6, 2011
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August 25, 2011
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December 16, 2011
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March 15, 2011
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July 8, 2011
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April 20, 2011
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May 18, 2011
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May 31, 2011
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December 12, 2011
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December 19, 2011
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July 4, 2011
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January 27, 2011
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January 27, 2011
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January 27, 2011
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May 5, 2011
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September 27, 2011
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September 26, 2011
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May 5, 2011
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September 21, 2011
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June 3, 2011
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March 7, 2011
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November 17, 2011
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July 19, 2011
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April 28, 2011
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January 20, 2011
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March 16, 2011
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February 21, 2011
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July 12, 2011
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December 9, 2011
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November 25, 2011
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February 14, 2011
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August 5, 2011
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January 6, 2011
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April 20, 2011
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May 2, 2011
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March 1, 2011
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August 16, 2011
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July 29, 2011
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September 19, 2011
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November 11, 2011
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August 5, 2011
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January 18, 2011
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March 28, 2011
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September 12, 2011
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August 16, 2011
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March 9, 2011
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December 1, 2011
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January 17, 2011
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February 21, 2011
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May 26, 2011
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March 7, 2011
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July 26, 2011
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February 1, 2011
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January 14, 2011
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March 4, 2011
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September 23, 2011
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December 20, 2011
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July 26, 2011
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August 5, 2011
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March 21, 2011
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August 18, 2011
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March 16, 2011
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September 14, 2011
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August 30, 2011
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February 10, 2011
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January 31, 2011
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May 20, 2011
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April 29, 2011
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July 13, 2011
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January 4, 2011
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January 28, 2011
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January 6, 2011
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March 3, 2011
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April 6, 2011
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January 14, 2011
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August 16, 2011
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August 17, 2011
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October 20, 2011
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February 21, 2011
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January 6, 2011
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October 19, 2011
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March 28, 2011
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May 19, 2011
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September 19, 2011
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August 18, 2011
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July 22, 2011
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January 25, 2011
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February 7, 2011
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November 8, 2011
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January 12, 2011
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February 25, 2011
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May 12, 2011
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May 23, 2011
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September 22, 2011
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November 29, 2011
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May 24, 2011
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January 27, 2011
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December 20, 2011
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January 21, 2011
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December 15, 2011
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April 26, 2011
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August 17, 2011
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January 6, 2011
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January 17, 2011
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October 12, 2011
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November 24, 2011
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January 25, 2011
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April 29, 2011
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July 20, 2011
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December 14, 2011
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May 26, 2011
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August 12, 2011
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April 20, 2011
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January 31, 2011
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November 8, 2011
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February 2, 2011
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February 10, 2011
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January 7, 2011
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May 13, 2011
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May 25, 2011
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March 16, 2011
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September 13, 2011
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April 25, 2011
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July 22, 2011
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May 26, 2011
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September 21, 2011
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October 3, 2011
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April 6, 2011
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November 24, 2011
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April 6, 2011
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March 4, 2011
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July 22, 2011
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May 10, 2011
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June 2, 2011
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December 22, 2011
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July 5, 2011
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May 20, 2011
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November 18, 2011
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January 11, 2011
CHL LTD Vs. ALITALIA AIRLINES
June 2, 2011
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July 7, 2011
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March 5, 2011
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December 7, 2011
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September 28, 2011
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June 15, 2011
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January 25, 2011
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May 6, 2011
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August 4, 2011
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August 10, 2011
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August 19, 2011
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September 1, 2011
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December 9, 2011
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November 9, 2011
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April 27, 2011
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September 14, 2011
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November 28, 2011
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November 18, 2011
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December 8, 2011
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December 23, 2011
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December 21, 2011
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November 29, 2011
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August 8, 2011
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September 2, 2011
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November 18, 2011
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November 28, 2011
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November 29, 2011
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November 21, 2011
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December 23, 2011
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December 21, 2011
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December 19, 2011
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October 10, 2011
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December 19, 2011
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June 3, 2011
CITIBANK, N.A. Vs. THE STATE (NCT OF DELHI) & ANR.
March 21, 2011
CLASSIC PAPERS CONVETERS P LTD Vs. COMMISSIONER OF INCOME TAX
September 2, 2011
COAL INDIA LTD Vs. CONTINENTAL & EASTERN AGENCIES
December 14, 2011
COCHIN INTERNATIONAL AIRPORT LTD Vs. PRESIDING OFFICER
July 8, 2011
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August 2, 2011
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October 5, 2011
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April 27, 2011
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November 1, 2011
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April 26, 2011
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May 12, 2011
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June 3, 2011
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December 19, 2011
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January 3, 2011
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January 6, 2011
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March 25, 2011
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July 7, 2011
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September 20, 2011
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September 26, 2011
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September 30, 2011
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January 17, 2011
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March 29, 2011
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November 14, 2011
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September 5, 2011
COMMISSIONER OF CUSTOMS Vs. STATE
February 7, 2011
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September 27, 2011
COMMISSIONER OF CUSTOMS (I & G) Vs. LOVELEEN SAWHNEY
November 29, 2011
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February 7, 2011
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February 1, 2011
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January 31, 2011
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January 17, 2011
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January 14, 2011
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January 14, 2011
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January 14, 2011
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January 14, 2011
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January 20, 2011
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January 19, 2011
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February 18, 2011
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February 18, 2011
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February 18, 2011
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February 24, 2011
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February 24, 2011
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February 23, 2011
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April 6, 2011
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April 1, 2011
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March 25, 2011
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March 25, 2011
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March 11, 2011
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July 11, 2011
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July 11, 2011
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July 11, 2011
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July 11, 2011
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July 11, 2011
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July 11, 2011
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July 11, 2011
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July 18, 2011
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August 3, 2011
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August 3, 2011
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August 3, 2011
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July 27, 2011
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June 3, 2011
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June 3, 2011
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June 3, 2011
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June 3, 2011
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May 11, 2011
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May 11, 2011
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May 11, 2011
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May 11, 2011
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May 11, 2011
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May 11, 2011
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May 6, 2011
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September 30, 2011
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August 16, 2011
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September 30, 2011
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October 31, 2011
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March 30, 2011
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March 3, 2011
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November 21, 2011
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December 12, 2011
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April 21, 2011
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March 30, 2011
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November 9, 2011
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November 29, 2011
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May 25, 2011
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May 27, 2011
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July 11, 2011
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May 19, 2011
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May 23, 2011
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May 11, 2011
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May 3, 2011
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April 8, 2011
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April 20, 2011
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May 1, 2011
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March 25, 2011
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March 25, 2011
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April 5, 2011
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August 18, 2011
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May 24, 2011
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July 25, 2011
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July 26, 2011
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July 28, 2011
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January 31, 2011
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November 15, 2011
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August 30, 2011
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February 3, 2011
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February 17, 2011
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February 22, 2011
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February 28, 2011
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March 30, 2011
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March 30, 2011
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March 30, 2011
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March 30, 2011
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March 30, 2011
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March 31, 2011
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April 4, 2011
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April 6, 2011
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April 8, 2011
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March 17, 2011
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March 17, 2011
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March 23, 2011
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April 8, 2011
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May 10, 2011
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May 10, 2011
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May 10, 2011
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May 11, 2011
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May 11, 2011
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May 11, 2011
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May 11, 2011
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May 11, 2011
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January 24, 2011
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January 24, 2011
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January 25, 2011
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January 25, 2011
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December 23, 2011
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December 15, 2011
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December 12, 2011
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December 16, 2011
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December 16, 2011
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December 16, 2011
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November 22, 2011
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November 4, 2011
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May 27, 2011
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December 23, 2011
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December 20, 2011
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December 8, 2011
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November 21, 2011
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November 21, 2011
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November 15, 2011
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November 16, 2011
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December 13, 2011
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December 14, 2011
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December 16, 2011
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September 9, 2011
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September 14, 2011
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September 19, 2011
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November 8, 2011
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November 28, 2011
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September 2, 2011
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September 27, 2011
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October 31, 2011
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October 31, 2011
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November 2, 2011
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November 4, 2011
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November 8, 2011
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November 8, 2011
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November 9, 2011
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September 30, 2011
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October 10, 2011
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March 10, 2011
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March 9, 2011
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March 4, 2011
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November 11, 2011
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November 30, 2011
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January 25, 2011
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March 21, 2011
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May 11, 2011
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May 10, 2011
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February 3, 2011
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May 3, 2011
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March 22, 2011
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November 18, 2011
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November 18, 2011
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November 18, 2011
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September 14, 2011
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November 30, 2011
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September 30, 2011
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October 20, 2011
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January 6, 2011
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March 31, 2011
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February 18, 2011
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May 30, 2011
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March 25, 2011
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March 30, 2011
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October 12, 2011
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January 19, 2011
COMMISSIONER OF INCOME TAX-XVIIAAYAKAR BHAWAN, DISTRICT CENTRE Vs. CADBURY INDIA LIMITED, NORTHERN REGION OFFICE
March 28, 2011
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June 3, 2011
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September 9, 2011
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December 20, 2011
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December 7, 2011
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May 6, 2011
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July 18, 2011
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February 18, 2011
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March 30, 2011
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November 9, 2011
COMMR. OF WEALTH TAX DELHI-II Vs. M/S MG BUILDERS CO.
November 16, 2011
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September 6, 2011
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January 24, 2011
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December 9, 2011
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July 18, 2011
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September 23, 2011
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January 20, 2011
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March 25, 2011
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March 15, 2011
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October 3, 2011
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April 1, 2011
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July 8, 2011
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May 3, 2011
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October 10, 2011
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July 4, 2011
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November 14, 2011
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January 4, 2011
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December 16, 2011
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September 7, 2011
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November 4, 2011
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January 3, 2011
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March 28, 2011
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January 12, 2011
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May 4, 2011
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July 26, 2011
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August 9, 2011
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March 16, 2011
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March 9, 2011
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November 30, 2011
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March 3, 2011
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May 25, 2011
COX AND KINGS INDIA LTD Vs. INDIA RAILWAY CATERING AND TOURISM CORP LTD
September 6, 2011
CP MEIER Vs. COMMISSIONER OF CENTRAL EXCISE AND ORS.
December 23, 2011
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August 17, 2011
CRAFTECH NUMERICS (P) LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
March 9, 2011
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February 1, 2011
CREATION DéCOR PVT. LTD. AND ORS. Vs. S.I.D.B.I
May 3, 2011
CREATIVE HOME FASHIONS LIMITED Vs. UNION OF INDIA
March 3, 2011
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March 23, 2011
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November 23, 2011
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September 5, 2011
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September 7, 2011
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July 25, 2011
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July 25, 2011
CUSTOMS Vs. DINA ARUNA GUPTA
July 22, 2011
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November 25, 2011
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December 12, 2011
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February 7, 2011
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June 2, 2011
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March 18, 2011
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September 2, 2011
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April 8, 2011
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January 18, 2011
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February 2, 2011
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February 21, 2011
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January 17, 2011
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April 4, 2011
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July 5, 2011
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December 20, 2011
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March 18, 2011
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November 2, 2011
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November 14, 2011
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December 22, 2011
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November 2, 2011
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March 4, 2011
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October 24, 2011
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October 21, 2011
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May 4, 2011
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April 28, 2011
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February 21, 2011
DAKSHESH SHARMA Vs. VICE CHANCELLOR DELHI UNIVERSITY
September 1, 2011
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October 1, 2011
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August 18, 2011
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August 23, 2011
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April 5, 2011
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May 19, 2011
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August 9, 2011
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September 21, 2011
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March 23, 2011
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November 23, 2011
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December 21, 2011
DALMIA PVT LTD Vs. COMMISSIONER OF INCOME TAX DELHI
September 26, 2011
DAMAYANTI VERMA Vs. LIC
July 25, 2011
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November 8, 2011
DANNE Vs. STATE
July 5, 2011
DARSHAN KUMAR ANAND Vs. KRISHAN LAL CHADHA & ANR.
October 12, 2011
DARSHAN LAL NAGPAL Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
January 14, 2011
DARSHAN SINGH Vs. RAMESH CHOPRA
October 17, 2011
DARSHNA DEVI Vs. DDA
August 24, 2011
DASHRATHI MISHRA Vs. UOI
August 1, 2011
DAULAT RAM Vs. STATE
March 9, 2011
DAULAT SINGH GOSAIN Vs. THE MANGT. OF S.M.S. ASSOCIATES P. LTD.
November 30, 2011
DAVINDER AGGARWAL Vs. BENNETT COLEMN AND CO. LTD.
September 23, 2011
DAVINDER KUMAR JAIN Vs. SANJEEV SINGH
July 29, 2011
DAYA RAM Vs. UOI
July 6, 2011
DAYA RAM VERMA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
October 18, 2011
DAYA SHANKAR Vs. STATE OF DELHI
January 14, 2011
DAYAL SINGH Vs. DDA AND ORS.
May 6, 2011
DAYAWATI KHANNA Vs. SUMAN MEHRA
March 11, 2011
DDA Vs. KRISHNA CONSTRUCTION CO
September 26, 2011
DDA KARAMCHARI MORCHA (REGD.) AND ANR. Vs. D.D.A. AND ORS.
February 9, 2011
DE NORA INDIA LIMITED Vs. UNION OF INDIA
July 5, 2011
DEBASHISH BHATTACHARYA Vs. UOI
May 30, 2011
DEEP CHAND Vs. DDA
August 19, 2011
DEEP CHAND BHARTI Vs. FOOD CORPORATION OF INDIA
March 16, 2011
DEEP NARAYAN Vs. UNION OF INDIA
September 14, 2011
DEEPA TRADE AND COMMERCE LTD Vs. RAJ BHALLA
November 17, 2011
DEEPAK Vs. STATE
August 10, 2011
DEEPAK Vs. STATE
December 23, 2011
DEEPAK Vs. SURENDER KUMAR & ORS.
December 9, 2011
DEEPAK @ SUDEEP GUPTA Vs. STATE
May 30, 2011
DEEPAK GARG Vs. STATE
August 9, 2011
DEEPAK GUPTA Vs. JOINT COMMISSIONER OF POLICE
October 13, 2011
DEEPAK KHOSLA Vs. UNION OF INDIA
August 9, 2011
DEEPAK KHOSLA Vs. DELHI HIGH COURT
January 17, 2011
DEEPAK KHOSLA Vs. UNION OF INDIA & ORS
May 11, 2011
DEEPAK KUMAR Vs. STATE
July 8, 2011
DEEPAK KUMAR PATHAK Vs. MCD
January 21, 2011
DEEPAK SARASWAT AND ANR. Vs. GNCT DELHI AND ANR.
September 13, 2011
DEEPAK SHARMA Vs. STATE OF DELHI
March 9, 2011
DEEPAK SINGH Vs. STATE
March 9, 2011
DEEPALI DESIGNS AND EXHIBITS PRIVATE LIMITED Vs. PICO DEEPALI OVERLAYS CONSORTIUM
February 21, 2011
DEEPTI MANDLAUS Vs. STATE GOVT OF NCT OF DELHI
April 5, 2011
DELHI ABHIBHAVAK MAHASANGH Vs. GOVT OF NCT OF DELHI
August 12, 2011
DELHI ADMINISTRATION THROUGH FOOD INSPECTOR Vs. NARAYAN DASS
December 12, 2011
DELHI ADMN Vs. JAI PRAKASH
January 10, 2011
DELHI ANUSUCHIIT JAATI VIKAS SANGHTAN Vs. GOVT OF NCT OF DELHI
July 18, 2011
DELHI ASSAM ROADWAYS CORPORATION LTD Vs. THE ORIENTAL INSURANCE COMPANY LTD
December 9, 2011
DELHI AUTOMOBILES AND LTD Vs. KISHAN GOPAL AHUJA
February 17, 2011
DELHI CANTONMENT BOARD Vs. SH. D.P. MITTAL
December 12, 2011
DELHI CANTONMENT BOARD Vs. SH. BALWAN SINGH
March 25, 2011
DELHI CANTT BOARD Vs. QUARTS CONTROL COMMUNICATION AND SYSTEM
September 16, 2011
DELHI CHEMICAL AND PHARMACEUTICALS WORKS PVT LTD Vs. HIMGIRI REALTORS PVT LTD
July 4, 2011
DELHI DEVELOPMENT AUTHORITY Vs. SUBHAKAR TIWARI
June 1, 2011
DELHI DEVELOPMENT AUTHORITY Vs. RAM KUMAR AGGARWAL
June 3, 2011
DELHI DEVELOPMENT AUTHORITY Vs. G S LUTHRA
March 30, 2011
DELHI DEVELOPMENT AUTHORITY Vs. MODERN PUBLIC SCHOOL EDUCATION SOCIETY
March 10, 2011
DELHI DEVELOPMENT AUTHORITY Vs. GAUTAM HOSPITAL
January 11, 2011
DELHI DEVELOPMENT AUTHORITY Vs. LAXMI KHURANA
January 7, 2011
DELHI DEVELOPMENT AUTHORITY Vs. JAYSHREE BAGLEY
January 6, 2011
DELHI DEVELOPMENT AUTHORITY Vs. MADHU MEHRA
January 31, 2011
DELHI DEVELOPMENT AUTHORITY Vs. H C SAREEN
September 21, 2011
DELHI DEVELOPMENT AUTHORITY Vs. SURESH GUPTA
September 29, 2011
DELHI DEVELOPMENT AUTHORITY Vs. VIJAY PAL SINGH
September 27, 2011
DELHI DEVELOPMENT AUTHORITY Vs. GURBAX SINGH AND ANR.
April 20, 2011
DELHI DEVELOPMENT AUTHORITY Vs. BEEKAY PESTICIDES PVT. LTD.
September 6, 2011
DELHI DEVELOPMENT AUTHORITY Vs. R.N. CHOPRA
May 19, 2011
DELHI DEVELOPMENT AUTHORITY Vs. HAKAM SINGH AND ANR.
March 30, 2011
DELHI DEVELOPMENT AUTHORITY Vs. SH. SURESH KUMAR DIWAN
October 10, 2011
DELHI DEVELOPMENT AUTHORITY Vs. SH. SURENDRA KUMAR MEENA
October 10, 2011
DELHI DEVELOPMENT AUTHORITY Vs. M/S RAM CHAND PRUTHI & SONS
November 9, 2011
DELHI DEVELOPMENT AUTHORITY Vs. A.S.SACHDEVA
December 8, 2011
DELHI DEVELOPMENT AUTHORITY Vs. VIDEOCON INDUSTRIES LTD
November 14, 2011
DELHI DEVELOPMENT AUTHORITY Vs. S S JETELY
March 7, 2011
DELHI DEVELOPMENT AUTHORITY Vs. HANS RAJ BATHEJA
March 30, 2011
DELHI DEVELOPMENT AUTHORITY Vs. KANTA MITTAL
May 31, 2011
DELHI DEVELOPMENT AUTHORITY Vs. BALRAJ VIRMANY
May 31, 2011
DELHI DEVELOPMENT AUTHORITY Vs. SHRI PREM KUMAR AND ORS.
May 13, 2011
DELHI DEVELOPMENT AUTHORITY Vs. J S CHAUDHARY
November 30, 2011
DELHI FLOWERS CUTTERS Vs. GNCTD
July 28, 2011
DELHI GURGAON SUPER CONNECTIVITY LIMITED Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
July 4, 2011
DELHI HIGH COURT BAR ASSOCIATION AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
May 23, 2011
DELHI HIGH COURT BAR ASSOCIATION AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
April 29, 2011
DELHI JAL BOARD Vs. SHARAD KUMAR
April 18, 2011
DELHI JAL BOARD Vs. SUNIL KUMAR
December 19, 2011
DELHI JAL BOARD CONTRACTORS WELFARE ASSOCIATION Vs. DELHI JAL BOARD AND ORS.
May 30, 2011
DELHI JAL BOARD CONTRACTORS WELFARE ASSOCIATION (R Vs. DELHI JAL BOARD & ORS
January 17, 2011
DELHI METRO RAIL CORPORATION LIMITED Vs. SIMPLEX INFRASTRUCTURES LIMITED
August 26, 2011
DELHI METRO RAIL CORPORATION LTD Vs. SUDHIR VOHRA
August 1, 2011
DELHI METRO RAIL CORPORATION LTD Vs. SAMRAT RANGA
July 7, 2011
DELHI METRO RAIL CORPORATION LTD. Vs. MS. POONAM & ORS.
November 2, 2011
DELHI MUSIC SOCIETY Vs. DIRECTOR GENERAL OF INCOME TAX
December 16, 2011
DELHI POLLUTION CONTROL COMMITTEE Vs. OSHO UPWAN
July 15, 2011
DELHI PROPERTIES & ORS Vs. BRITISH MOTOR CAR CO 1934 LTD
November 21, 2011
DELHI STATE BHARAT SCOUTS AND GUIDES Vs. LAND AND DEVELOPMENT OFFICE
March 25, 2011
DELHI STATE CIVIL SUPPLY CORPN LTD Vs. K N R TRADING COMPANY
January 17, 2011
DELHI STATE CIVIL SUPPLY CORPORATION LTD Vs. BHAGWATI
January 6, 2011
DELHI STATE INDUST DEVP CORPN Vs. DELHI YOUNG ENTREP ASSOC
March 21, 2011
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. M/S. INDIAN DIAMOND INDUSTRY & ORS.
November 22, 2011
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEV CORPN LTD Vs. ROAD MASTER INDUSTRIES INDIA P LTD
April 19, 2011
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. J K SYNTHETICS LTD
April 4, 2011
DELHI STOCK EXCHANGE ASSO LTD Vs. UJALA LEASING LTD
October 5, 2011
DELHI SUBORDINATE SERVICES SELECTION AND ORS. Vs. SHRI SURAJ BHAN
May 3, 2011
DELHI SUBORDINATE SERVICES SELECTION BOARD & ANR. Vs. PREETI RATHI & ORS.
November 15, 2011
DELHI SUBORDINATE SERVICES SELECTION BOARD AND ANR. Vs. VANDANA
May 3, 2011
DELHI TAMIL EDUCATION SOCIETY Vs. DIRECTORATE OF EDUCATION
July 26, 2011
DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION LTD Vs. SETH PROPERTIES
July 22, 2011
DELHI TRANSPORT CORPORATION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
July 27, 2011
DELHI TRANSPORT CORPORATION Vs. SANTRA DEVI
July 19, 2011
DELHI TRANSPORT CORPORATION Vs. SUDAN PAL
April 18, 2011
DELHI TRANSPORT CORPORATION Vs. BRAHAM PRAKASH
July 4, 2011
DELHI TRANSPORT CORPORATION Vs. KANWAR LAL
June 2, 2011
DELHI TRANSPORT CORPORATION Vs. RAMESH CHANDER
April 4, 2011
DELHI TRANSPORT CORPORATION Vs. RAM PHAL
April 1, 2011
DELHI TRANSPORT CORPORATION Vs. MADAN GOPAL
January 3, 2011
DELHI TRANSPORT CORPORATION Vs. KISHAN LAL EX DRIVER
February 8, 2011
DELHI TRANSPORT CORPORATION Vs. ASHOK KUMAR SHARMA
August 23, 2011
DELHI TRANSPORT CORPORATION Vs. BASU DEV
September 21, 2011
DELHI TRANSPORT CORPORATION Vs. SATPAL
September 22, 2011
DELHI TRANSPORT CORPORATION Vs. RAJ KUMAR
May 13, 2011
DELHI TRANSPORT CORPORATION Vs. DEVENDER KUMAR
September 6, 2011
DELHI TRANSPORT CORPORATION Vs. SURESH KUMAR
May 4, 2011
DELHI TRANSPORT CORPORATION Vs. SH. MILAP CHAND GROVER
March 10, 2011
DELHI TRANSPORT CORPORATION Vs. USHA RANI AND ORS.
March 7, 2011
DELHI TRANSPORT CORPORATION Vs. BRIJ BHUSHAN
January 11, 2011
DELHI TRANSPORT CORPORATION Vs. VIR SINGH
February 10, 2011
DELHI TRANSPORT CORPORATION Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL & ANR.
November 17, 2011
DELHI TRANSPORT CORPORATION Vs. BIRMATI
March 17, 2011
DELHI TRANSPORT CORPORATION Vs. SITA DEVI
May 27, 2011
DELHI TRANSPORT CORPORATION Vs. RAVI KUMAR
May 27, 2011
DELHI TRANSPORT CORPORATION Vs. MANMOHAN
March 7, 2011
DELHI TRANSPORT CORPORATION Vs. JAI PAL SINGH
May 27, 2011
DELHI TRANSPORT CORPORATION AND ANR. Vs. SHRI. YASHPAL SHARMA
May 2, 2011
DELHI TRANSPORT CORPORTION Vs. KHEMCHAND
April 5, 2011
DELHI UNIVERSITY TEACHERS ASSN Vs. UNIVERSITY OF DELHI
May 16, 2011
DELHI URBAN SHELTER IMPROVEMENT BOARD Vs. G S MEHRA
September 12, 2011
DENA BANK Vs. KAMLESH RANI
March 31, 2011
DEPUTY COMMISSIONER OF INCOME TAX Vs. INSILCO LTD
April 29, 2011
DEPUTY DIRECTOR OF INCOME TAX Vs. SHANTI DEVI PROGRESSIVE EDUCATION SOCIETY
February 10, 2011
DESH BANDHU CHITTARANJAN MEMORIAL SOCIETY Vs. MILAN
November 28, 2011
DESH RAJ Vs. UNION OF INDIA
September 22, 2011
DESH RAJ Vs. JAY PAL SINGH
November 29, 2011
DESH RAM Vs. THE CHIEF SECRETARY GOVT. OF NCT AND ORS.
November 8, 2011
DESIGN ATELIER Vs. LOH VANIJYA P LTD
January 7, 2011
DEV DATT Vs. THE CHIEF SECRETARY GOVT. OF NCT AND ORS.
November 8, 2011
DEV DUTT SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
January 25, 2011
DEV LAL Vs. STATE
May 24, 2011
DEV PRIYE SAINI Vs. GOVT OF NCT OF DELHI
January 25, 2011
DEV RAJ SINGH Vs. UNION OF INDIA
July 6, 2011
DEV RAJ SINGH Vs. GOVT. OF NCT OF DELHI AND ORS.
April 27, 2011
DEVA NAND SHAH Vs. A V I PLAST
May 24, 2011
DEVENDER Vs. STATE
October 18, 2011
DEVENDER ALIAS KALLU Vs. STATE
May 10, 2011
DEVENDER KUMAR Vs. STATE
July 29, 2011
DEVENDER KUMAR Vs. STATE
February 14, 2011
DEVENDER KUMAR BAJAJ Vs. SATISH KUMAR BAJAJ
November 16, 2011
DEVENDER SINGH & ORS. Vs. STATE, GOVT OF NCT OF DELHI
December 1, 2011
DEVENDRA GUPTA Vs. SHREE RATHI STEELS LTD
January 25, 2011
DEVENDRA KUMAR Vs. GOVT OF NCT OF DELHI
May 9, 2011
DEVENDRA KUMAR Vs. MCD
June 3, 2011
DEVESH PALIWAL Vs. STATE & ANR.
November 25, 2011
DEVI DARSHAN SETH Vs. UNION OF INDIA
May 5, 2011
DEVI DASS Vs. STATE OF DELHI AND ORS.
July 13, 2011
DEVI FASHIONS DREAMS PVT LTD. Vs. OMKAR SINGH GAUTAM
September 2, 2011
DEVI LAL AND ANR. Vs. C.R.P.F. AND ANR.
July 12, 2011
DEVI LAL GARG Vs. HARI KUMAR SHARMA
February 18, 2011
DEVI SHANKAR SHARMA Vs. STATE
April 8, 2011
DEVINDER KUMAR ALIAS BITTU Vs. STATE
February 15, 2011
DEVINDER KUMAR GUPTA Vs. REALOGY CORPORATION
May 4, 2011
DEVINDER KUMAR GUPTA Vs. REALOGY CORPORATION
July 25, 2011
DEVKI NANDAN MALHOTRA Vs. RAJENDRA SINGH
October 3, 2011
DEVRAJ Vs. BSES YAMUNA POWER LTD
February 22, 2011
DEVYANI INTERNATIONAL LIMITED Vs. MCD
April 5, 2011
DFTRY BHIMRAJ SINGH AND ORS Vs. UNION OF INDIA AND ORS
September 28, 2011
DHABALENDU SAMANTHA Vs. STATE
January 12, 2011
DHAN BAHADUR ALIAS RAJU Vs. STATE OF NCT OF DELHI
February 25, 2011
DHANANJAY SINGH BHADORIA Vs. STATE
May 31, 2011
DHANI RAM Vs. GOVT OF NCT OF DELHI
August 10, 2011
DHANPATI RAM Vs. UOI
April 20, 2011
DHANWANTI DEVI Vs. OM PRAKASH
September 26, 2011
DHANWANTRI AYURVEDIC MEDICAL COLLEGE AND HOSPITAL & ANR. Vs. UOI AND ANR.
December 12, 2011
DHAPU Vs. GOVT OF N C T OF DELHI
February 4, 2011
DHARAM BIR SINGH Vs. UNION OF INDIA
October 21, 2011
DHARAM PAL Vs. FATEH SINGH
January 18, 2011
DHARAM PAL Vs. SHASHI KANT SAINI
March 1, 2011
DHARAM PAL Vs. UNION OF INDIA
June 1, 2011
DHARAM PAL Vs. MEENA SHARMA
September 26, 2011
DHARAM PAL DIXIT Vs. DAULAT RAM DIXIT
December 15, 2011
DHARAM PAL SATYA PAL LTD Vs. COMMISSIONER VALUE ADDED TAX
September 2, 2011
DHARAM RAJ Vs. DELHI TRANSPORT CORPORATION
May 25, 2011
DHARAM SINGH Vs. UNION OF INDIA
July 7, 2011
DHARAM SINGH Vs. STATE & ANR.
November 24, 2011
DHARAMBIR Vs. STATE
July 26, 2011
DHARAMBIR KHATTAR Vs. GNCTD & ORS
October 5, 2011
DHARAMBIR SINGH Vs. UNION OF INDIA
September 28, 2011
DHARAMPAL Vs. STATE
July 28, 2011
DHARAMPAL PREMCHAND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 12, 2011
DHARAMPAL SATYAPAL Vs. CIT
January 24, 2011
DHARAMPAL SATYAPAL LTD Vs. UNION OF INDIA
May 25, 2011
DHARAMPAL SINGH Vs. STATE GNCT OF DELHI
October 10, 2011
DHARAMRAJ ALIAS SANJAY ALIAS SIKTAN Vs. STATE NCT OF DELHI
September 22, 2011
DHARAMSHALA LALA LACHMAN DASS TRUST Vs. SUNITA SHARMA
May 13, 2011
DHARAMVIR SINGH ALIAS DEEPAK Vs. STATE(NCT OF DELHI
August 25, 2011
DHARAMWATI Vs. SATBIR SINGH
October 31, 2011
DHARMARTH AUSHDHALAYA PARBANDHAK COMMITTEE Vs. MOOL RAJ AGGARWAL
May 4, 2011
DHARMBIR ALIAS DHARMA Vs. STATE
October 13, 2011
DHARMENDER KUMAR Vs. THE DEPUTY COMMISSIONER OF POLICE (LICENSING) AND ANR.
September 14, 2011
DHARMENDRA ALIAS DHARMENDRA KUMAR ALIAS ALOK Vs. KRISHNA KUMAR ALIAS KALU
July 21, 2011
DHARMENDRA SINGH Vs. UOI
April 25, 2011
DHARMINDER ALIAS DHARMA Vs. STATE
February 21, 2011
DHAWANDEEP RESIDENTS WELFARE ASSOCIATION (REGD.) Vs. UNION OF INDIA (UOI) AND ORS.
May 31, 2011
DHEERAJ CHOPRA & ORS. Vs. STATE & ANR.
December 13, 2011
DHIMESH KUMAR Vs. STATE OF N C T OF DELHI
May 11, 2011
DHIRENDRA KUMAR SINGH Vs. UOI
April 25, 2011
DHRUBA DASGUPTA Vs. SURJENDU SHEKHAR GHOSH
July 21, 2011
DHRUV KUMAR GUPTA & ANR Vs. DWARKA NATH @ MAST RAM
May 6, 2011
DHYAN SINGH Vs. GOVT OF NCT OF DELHI
June 1, 2011
DIGAMBER PRASAD JAIN AND ANR. Vs. TANVEER AHMED AND ORS.
November 30, 2011
DIKAR SINGH Vs. GOVT. OF NCT OF DELHI AND ANR.
July 6, 2011
DILARA PARVIN ALI Vs. SECRETARY, CBSE AND ORS.
May 13, 2011
DILBAHAR @ BABU Vs. GNCT OF DELHI
November 8, 2011
DILEEP KUMAR AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
January 31, 2011
DILEEP MAHESHWARI Vs. CEMINDIA COMPANY LTD
July 20, 2011
DILIP JAIN Vs. KISHAN PAL
July 26, 2011
DILIP KUMAR Vs. AMRIT RAI AGGARWAL
January 31, 2011
DILIP KUMAR BHARGAVA Vs. URMILA DEVI SHARMA
March 31, 2011
DILIP KUMAR JAIN Vs. OM PRAKASH GUPTA
November 2, 2011
DILIP KUMAR SAHA Vs. PUNJAB NATIONAL BANK
September 27, 2011
DILSHAD Vs. STATE
April 29, 2011
DINESH Vs. APSOM INFOTEX LTD. THROUGH ITS AUTHORIZED REPRESENTATIVE SH. K.L. KAPOOR
March 29, 2011
DINESH CHANDRA DAS Vs. JAGDISH CHANDRA CHANANA
August 9, 2011
DINESH KUMAR Vs. REGISTRAR OF SOCIETIES
July 11, 2011
DINESH KUMAR Vs. DELHI COOPERATIVE GROUP HOUSING SOCIETY LTD
January 21, 2011
DINESH KUMAR ALIAS DINU Vs. STATE
July 11, 2011
DINESH KUMAR ATRI Vs. UOI
March 10, 2011
DINESH KUMAR GOEL Vs. COMMISSIONER OF INCOME TAX
May 11, 2011
DINESH KUMAR MISHRA Vs. UNION OF INDIA
May 18, 2011
DINESH MONGA Vs. V P DUGGAL
June 3, 2011
DINESH RAJ GUPTA Vs. MAHENDER SINGH AND ORS.
February 22, 2011
DINESH SINGH Vs. STATE
December 19, 2011
DIPIN ARORA Vs. SHIVAJI COLLEGE
July 8, 2011
DIPIN ARORA Vs. SHIVAJI COLLEGE AND ORS.
May 24, 2011
DIPLOMATIC TRAVEL POINT P LTD Vs. CONSOLIDATED PRODUCTS CORPORATION P LTD
January 3, 2011
DIRECTOR GENERAL OF INCOME TAX Vs. BOARD FOR INDUSTRIAL & FINANCIAL RECONSTRUCTION
March 23, 2011
DIRECTOR GENERAL, ESI CORPORATION AND ANR. Vs. PAWAN KUMAR VERMA AND ANR.
March 17, 2011
DIRECTOR LALARAM SARUP INSTITUTE FOR TUBERCULOSIS & RESPIRATORY Vs. PRABHU LAL JAT
January 19, 2011
DIRECTOR OF EDUCATION Vs. KRISHNA KUMARI
January 7, 2011
DIRECTOR OF EDUCATION Vs. SARA VERMA
February 7, 2011
DIRECTOR OF INCOME TAX Vs. MOOL CHAND KHAIRATI RAM TRUST
April 4, 2011
DIRECTOR OF INCOME TAX Vs. ERICSSON A B
December 23, 2011
DIRECTOR OF INCOME TAX Vs. DSD NOELL GMBH
May 18, 2011
DIRECTOR OF INCOME TAX Vs. BRAHAMPUTRA CAPITAL FINANCIAL SERVICES LTD
May 18, 2011
DIRECTOR OF INCOME TAX Vs. MODERN CHARITABLE FOUNDATION
May 18, 2011
DIRECTOR OF INCOME TAX Vs. INTERNATIONAL TAXATION
August 30, 2011
DIRECTOR OF INCOME TAX Vs. COMMERCE TEACHERS ASSOCIATION
September 20, 2011
DIRECTOR OF INCOME TAX Vs. INDIA HABITAT CENTRE
October 12, 2011
DIRECTOR OF INCOME TAX Vs. BBC WORLDWISE LTD
September 30, 2011
DIRECTOR OF INCOME TAX Vs. SHREE RADHA KRISHAN CHARITABLE TRUST
March 30, 2011
DIRECTOR OF INCOME TAX Vs. DSD NOELL GMBH
January 31, 2011
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
September 19, 2011
DIRECTORATE GENERAL OF CENTRAL EXCISE INTELLIGENCE Vs. BRIJESH KANODIA
February 22, 2011
DIRECTORATE OF ENFORCEMENT Vs. RENU VIJ
September 30, 2011
DIRECTORATE OF ENFORCEMENT Vs. M. SHAMBA SHIVA RAO
April 20, 2011
DIRECTORATE OF REVENUE INTELLIGENCE Vs. PAWAN KUMAR
January 4, 2011
DIRECTORATE OF REVENUE INTELLIGENCE Vs. RAJ KUMAR ARORA
July 13, 2011
DIRECTORATE OF REVENUE INTELLIGENCE Vs. BITOREN DOLORES FERNANDEZ
September 16, 2011
DIRECTORATE OF REVENUE INTELLIGENCE Vs. UTTAM CHAND
December 19, 2011
DISNEY ENTERPRISES INC Vs. HARAKCHAND KENIYA
October 24, 2011
DISNEY ENTERPRISES INC Vs. GURCHARAN BATRA
October 24, 2011
DISNEY ENTERPRISES, INC & ANR. Vs. GURMEET SINGH & ORS.
October 20, 2011
DIVYA SOOD Vs. RENU BAJAJ
January 31, 2011
DIWAN CHAND Vs. DELHI DEVELOPMENT AUTHORITY
February 10, 2011
DLF LIMITED Vs. ADDITIONAL DIRECTOR GENERAL COMPETETION COMMISSION OF INDIA
January 4, 2011
DLF LIMITED Vs. PUNJAB NATIONAL BANK
May 27, 2011
DLF LTD Vs. KIMSUK KRISHNA SINHA
July 21, 2011
DLF UNIVERSAL LIMITED Vs. SOHAN LAL
April 25, 2011
DLF UNIVERSAL LTD Vs. UOI
March 21, 2011
DOLLY CHANDRA Vs. RAMESHWAR PRASAD
September 8, 2011
DOOARS TRANSPORT LTD Vs. PRAN KAPOOR
March 25, 2011
DOUBLE COIN HOLDINGS LTD Vs. TRANS TYRES INDIA PVT LTD
April 20, 2011
DR MUVEEN KUMAR Vs. UNIVERSITY
June 3, 2011
DR. (MRS) SUMAN SINGH CHAUHAN Vs. BHARAT SCOUTS AND GUIDES AND ANR.
February 7, 2011
DR. ALOYS WOBBEN Vs. UNION OF INDIA (UOI) AND ORS.
May 20, 2011
DR. ALOYS WOBBEN Vs. UNION OF INDIA (UOI) AND ORS.
February 18, 2011
DR. FAZAL-UL-HAQ Vs. SH. ABDUL HAQ AND ORS.
March 29, 2011
DR. JASVEER SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
March 22, 2011
DR. MANOJ K. DASH Vs. FEDERATION OF INDIAN MINERAL INDUSTRIES
February 7, 2011
DR. MRS. V.V. GUJRAL AND ORS. Vs. PUSHPA SHARMA AND ANR.
July 5, 2011
DR. N.P.S. CHAWLA Vs. STATE & ORS.
November 25, 2011
DR. NARESH KUMAR GUPTA Vs. UNION OF INDIA (UOI) AND ORS.
March 30, 2011
DR. R.K. ANAND Vs. U.O.I. & ORS.
November 24, 2011
DR. R.L. ARORA Vs. I.C.A.R AND ANR.
September 14, 2011
DR. RAKESH VARMA Vs. AIR FORCE GOLF CLUB
March 23, 2011
DR. RAM KUMAR KHANDELWAL Vs. SMT. CHANDAN GUPTA AND ANR.
February 8, 2011
DR. RAVI PRAKASH Vs. UNION OF INDIA (UOI) AND ORS.
July 13, 2011
DR. SAHADEVA SINGH Vs. UNION OF INDIA (UOI) AND ORS.
April 19, 2011
DR. SOM DUTT BUTTA (DECEASED) THROUGH L.RS. Vs. UNION OF INDIA (UOI) AND ORS.
May 23, 2011
DR. STYA PAUL Vs. THE STATE AND ORS.
March 25, 2011
DR. V. DHARMALINGAM Vs. UNION OF INDIA (UOI) AND ORS.
August 8, 2011
DR. VASDEV NARANG Vs. THE LT. GOVERNOR GNCT OF DELHI AND ORS.
May 4, 2011
DR. VINOD PURI Vs. UNION OF INDIA AND OTHERS
September 30, 2011
DR. VIRENDER SINGH LATHER Vs. THE SECRETARY A.S.R.B. AND ANR.
March 10, 2011
DREAM CREATIONS Vs. PALI RAM
March 18, 2011
DREAM LAND AND CO Vs. SHANTI NARAIN BHATNAGAR
February 4, 2011
DRI Vs. RAJ KUMAR MEHTA
July 12, 2011
DRI Vs. EMMANUEL CHILKEZIE
September 16, 2011
DRI Vs. STATE
November 15, 2011
DRS LOGISTICS P LTD Vs. DRS DILIP ROADLINES PVT LTD
September 7, 2011
DSR STEELS PVT LTD Vs. UNION OF INDIA
January 28, 2011
DSSSB Vs. MUKESH KUMAR
July 25, 2011
DTC Vs. NARENDRA KUMAR
July 19, 2011
DTC Vs. RAM AVTAR SHARMA
July 19, 2011
DTC Vs. JAI BHAGWAN
May 9, 2011
DTC Vs. P O INDUSTRIAL TRIBUNAL
February 14, 2011
DTC Vs. PREM CHAND EX SWEEPER
January 10, 2011
DTC Vs. SATBIR SINGH
March 23, 2011
DTC Vs. LATA MANSUKHANI
August 10, 2011
DTC Vs. P.O, INDUSTRIAL TRIBUNAL NO. II AND ORS.
January 14, 2011
DTC Vs. KARTAR SINGH & ORS.
December 1, 2011
DUKHNIWARAN TAXI STAND Vs. DDA
September 23, 2011
DURGA DASS BANKA Vs. AJIT SINGH
November 1, 2011
DURGA INDUSTRIES Vs. SALES TAX OFFICER
March 30, 2011
DURGA RAM Vs. STATE
February 1, 2011
DURGA SHAW & ANR. Vs. STATE NCT OF DELHI
December 14, 2011
DUSHYANT VERMA Vs. TEK CHAND
August 30, 2011
DVR RAVINDER SINGH Vs. UOI
July 19, 2011
DWARIKA MAHTO Vs. UNION OF INDIA
September 23, 2011
DWARIKADHISH SPINNERS LIMITED Vs. UCO BANK
February 8, 2011
DY. CONSERVATOR OF FORESTS AND ANR. Vs. TOMAR CHEMICALS PVT. LTD. AND ANR.
February 4, 2011
DY. GENERAL MANAGER, STATE BANK Vs. VIJAY SINGH
February 2, 2011
DYNAMIC CONTINENTAL PVT LTD Vs. UCO BANK
January 21, 2011
EARTHTHECH ENTERPRISES LTD. Vs. NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD.
November 17, 2011
EASTERN CONNEXION Vs. STATE
December 19, 2011
EDUCATIONAL CONSULTANTS INDIA LTD. SC/ST EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA & ORS.
December 7, 2011
EICHER GOODEARTH LTD. Vs. AMERICAN AUTOMOBILES
November 28, 2011
EKTA GUPTA Vs. MANISH BHATNAGAR
February 21, 2011
ELEPHANTA OIL AND VANASPATI INDUSTRIES LTD Vs. STATE
February 2, 2011
EMERGENT GENETICS INDIA PVT LTD Vs. SHAILENDRA SHIVAM
August 2, 2011
EMPEE DISTILLERIES LTD Vs. S.S.ENTERPRISES PVT. LTD
July 25, 2011
EMPLOYEES STATE INSURANCE CORPORATION Vs. COMPUTAL SYSTEM
November 15, 2011
EMPLOYEES STATE INSURANCE CORPORATION Vs. GOLD STAR HOTEL PVT LTD
December 8, 2011
EMPLOYEES STATE INSURANCE CORPORATION Vs. INTERCRAFT LIMITED AND ANR.
September 13, 2011
ENKAY ELECTRICALS INDIA REGD Vs. DIRECTOR GENERAL OF SUPPLIES AND DISPOSALS DELHI DIRECTORATE OF QUALITY ASSURANCE
August 9, 2011
ENTERTAINMENT NETWORK INDIA LTD. Vs. SUPER CASSETTES INDUSTRIES LTD. AND ORS.
May 11, 2011
ERICSSON AB Vs. ADDITIONAL DIRECTOR OF INCOME TAX
February 4, 2011
ESAB INDIA LIMITED Vs. SPECIAL DIRIECTOR OF ENFORCEMENT
March 8, 2011
ESPN SOFTWARE INDIA PRIVATE LTD. Vs. TUDU ENTERPRISE AND ORS.
February 18, 2011
ESS AAR UNIVERSAL PVT LTD Vs. PRESTIGE H M POLYCONTAINERS LTD
February 24, 2011
ESSAR STEEL LIMITED Vs. UNION OF INDIA
September 29, 2011
ESSEL SPORTS PVT LTD Vs. BOARD OF CONTROL FOR CRICKET
March 31, 2011
ESTER INDUSTRIES LIMITED Vs. AMARSONS COMMERCIALS PVT. LTD.
March 10, 2011
ESTOCORP INDIA P. LTD. Vs. UNION OF INDIA
February 3, 2011
ESVEE POLYMERS MFG CO Vs. JIWAN INDUSTRIES PVT LTD
July 15, 2011
EVENEET SINGH Vs. PRASHANT CHAUDHRI
April 29, 2011
EVENEET SINGH Vs. PRASHANT CHAUDHARI
November 8, 2011
EVENT AND ENTERTAINMENT MANAGEMENT ASSOCIATION Vs. UNION OF INDIA
May 25, 2011
EVENT AND ENTERTAINMENT MANAGEMENT ASSOCIATION Vs. UNION OF INDIA & ORS.
May 2, 2011
EVEREADY INDUSTRIES INDIA LTD Vs. SANJAY CHADHA
November 28, 2011
EVEREST KANTO CYLINDERS LTD Vs. AGRO IMPEX (I) PVT. LTD
December 7, 2011
EX CONST JANDEL SINGH Vs. UOI
April 8, 2011
EX CONST SANTOSH KUMAR Vs. UOI
April 26, 2011
EX CONST YOGESH KUMAR Vs. UOI
April 19, 2011
EX CONSTABLE AJAY KUMAR Vs. UNION OF INDIA
August 10, 2011
EX CONSTABLE CHANDER BHAN SINGH Vs. UNION OF INDIA
July 11, 2011
EX CONSTABLE GURDEEP SINGH Vs. UOI
February 22, 2011
EX CONSTABLE NARESH KUMAR Vs. COMMISSIONER OF POLICE DELHI
September 28, 2011
EX CONSTABLE SHIV RAM Vs. UNION OF INDIA
March 1, 2011
EX CONSTABLE VINOD KR SINGH Vs. UNION OF INDIA
September 5, 2011
EX CT GD ASHOK KUMAR Vs. UOI
September 28, 2011
EX CT MAHADEV Vs. UOI
March 3, 2011
EX CT RAJESH KUMAR Vs. UOI
January 25, 2011
EX HC JATAN SINGH Vs. UOI
May 9, 2011
EX HEAD CONSTABLE DEV DUTT Vs. COMMISSIONER OF POLICE
February 1, 2011
EX NAIK RAJESHWAR SINGH Vs. UOI
March 7, 2011
EX SGT MADAN PAL SINGH Vs. UNION OF INDIA & ORS
December 21, 2011
EX SUB INSPECTOR CHET RAM Vs. UNION OF INDIA (UOI) AND ANR.
February 24, 2011
EX. NK. SANWAT SINGH Vs. UNION OF INDIA
March 3, 2011
EXECUTIVE ENGINEER A DIV Vs. RADHEY LAL
September 1, 2011
EXECUTIVE ENGINEER CD II Vs. SHRI SYAM LAL GOVERNMENT CONTRACTOR
September 22, 2011
EXECUTIVE ENGINEER CPWD Vs. GURUCHARAN
July 15, 2011
EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LIMITED Vs. INTERNATIONAL ELECTRIC CO
August 17, 2011
F HOFFMAN LA ROCHE LTD Vs. REDDYS LABORATORIES LTD
August 16, 2011
FAB INDIA OVERSEAS PVT. LTD Vs. COMMISSIONER OF INCOME TAX
May 16, 2011
FABRIC AID INDIA Vs. COLTON INDIA LTD. AND ANR.
February 3, 2011
FAEEL AHMED Vs. ISLAM AHMED
April 7, 2011
FAHAD HASSAN Vs. JAMIA MILIA ISLAMIA UNIVERSITY
April 28, 2011
FAHEEM AHMED Vs. MAVIYA ALIAS LUXMI
April 8, 2011
FAIR FINANCIAL SERVICES PVT. LTD. Vs. SMT. SEEMA GROVER
March 29, 2011
FAIZ MURTAZA ALI Vs. COMMISSIONER OF INCOME TAX
May 10, 2011
FAIZAN SIDDIQUI Vs. SASHASTRA SEEMA BAL
May 3, 2011
FAREED ALIAS BABLOO Vs. STATE OF NCT OF DELHI
January 24, 2011
FASHION TELEVISION INDIA PRIVATE LIMITED Vs. FTV BVI
November 8, 2011
FATEH CHAND Vs. PURSHOTTAM DASS
March 3, 2011
FATEH SINGH Vs. UOI
September 22, 2011
FATEH SINGH Vs. RAJ KARAN
September 5, 2011
FAZLUR REHMAN Vs. STATE NCT OF DELHI
November 15, 2011
FEDDERS LLOYD CORP LTD Vs. SPORTINAPAYCE INFRASTRUCTURE PVT LTD
February 2, 2011
FEDDERS LLOYED CORPORATION LTD Vs. SPORTINAPAYCE INFRASTRUCTURE PVT LTD
May 11, 2011
FEDERATION OF COOPERATIVE GROUP HOUSING SOCIETIES-DWARAKA LTD Vs. DDA & ORS.
September 12, 2011
FEDERATION OF DELHI BUS OPERATORS Vs. LT GOVERNOR OF DELHI
April 5, 2011
FEDERATION OF GROUP HOUSING SOCIETIES Vs. GOVT OF NCT OF DELHI
February 4, 2011
FEDERATION OF HOTELS AND RESTAURANTS ASSOCIATION OF INDIA Vs. UNION OF INDIA
April 7, 2011
FEDERATION OF INDIAN AIRLINES Vs. UNION OF INDIA
March 4, 2011
FEDERATION OF INDUSTRIES OF INDIA & ANR. Vs. MR. G. KESAVALU NAIDU @ KESAVAN & ANR.
November 18, 2011
FERDOUSI RAHMAN Vs. UNION OF INDIA
May 4, 2011
FEROZ Vs. STATE GOVT OF NCT OF DELHI
March 17, 2011
FERTILIZERS & CHEMICALS TRAVANCORE LTD Vs. UDAYAN SINHA
April 29, 2011
FIBERFILL ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
April 7, 2011
FINCAP FINANCIAL CORPORATION LTD. Vs. PREM SINGH AND ANR.
April 26, 2011
FIROZ Vs. STATE
July 8, 2011
FITZEE LTD Vs. BRILLIANT TUTORIALS P LTD
February 28, 2011
FIVE STAR HEALTH CARE P. LTD Vs. CHAND JADWANI
June 3, 2011
FOOD AND BEVERAGE FOUNDATION SOCIETY Vs. GOVT OF NCT OF DELHI
July 11, 2011
FOOD CORPORATION OF INDIA Vs. DEEP RICE MILLS
October 19, 2011
FOOD CORPORATION OF INDIA Vs. SARVSHRI BAL KARAN SINGH
December 5, 2011
FOOD CORPORATION OF INDIA Vs. CENTRAL INFORMATION COMMISSION AND ANR.
August 1, 2011
FOOD CRAFT INSTITUTE Vs. RAMESHWAR SHARMA
August 25, 2011
FOOT STYLE (A PARTNERSHIP FIRM) Vs. BATA INDIA LTD.
March 9, 2011
FORMOSA PLASTICS CORPORATION Vs. ASHOK K CHAUHAN
September 20, 2011
FORMOSA PLASTICS CORPORATION Vs. ASHOK K CHAUHAN
August 2, 2011
FORMOSA PLASTICS CORPORATION USA Vs. LT GOVERNOR
September 21, 2011
FREEDOM FIGHTERS SOCIAL WELFARE ASSOCIATION Vs. UOI
March 15, 2011
FRIENDS AUTOMOBILES Vs. NEPTUNE EQUIPMENT PVT. LTD.
February 7, 2011
FRIENDS CLEARING AGENCY (P) LTD Vs. COMMISSIONER OF INCOME TAX
January 4, 2011
FRIENDS OF RAJOURI GARDEN ENVIRONMENT REGD Vs. M C D
May 25, 2011
FULL FORD INDIAN LTD Vs. UNION OF INDIA
August 9, 2011
G B SHARMA Vs. UNION OF INDIA
May 9, 2011
G C BHATT Vs. UOI
September 15, 2011
G D WAZIR Vs. UOI
April 1, 2011
G E CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD Vs. RAJENDRA PARIHAR
April 6, 2011
G E CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD Vs. IQBAL KHAN
February 28, 2011
G E CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD Vs. LAKHMANBHAI GOVINDBHAI KARMUR
February 28, 2011
G L CHAWLA Vs. STATE CBI
July 14, 2011
G P ROY Vs. K MOHAN DAS
May 4, 2011
G S MARKETING COMPANY Vs. ARCHANA ARORA
March 22, 2011
G S RAJU Vs. CBI
January 27, 2011
G S SALUJA Vs. STATE
September 16, 2011
G SEENIVASAGAM Vs. INSPECTOR GENERAL
May 30, 2011
G.E. CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD. Vs. DEEPAK BHAVANJI THAKKAR
March 14, 2011
G.K. SAWHNEY Vs. STATE
September 12, 2011
G.S. MEENA Vs. STATE & ORS.
September 21, 2011
G/CAPTAIN J.C. SEN GUPTA (RETD) Vs. APPRO. AUTHORITY INCOME TAX
November 23, 2011
G4S SECURITY SERVICES INDIA PVT LTD Vs. GROUP 4 SECURICOR EMPLOYEES WELFARE ASSOCIATION
February 17, 2011
GAGAN DEEP SINGH SAWHNEY Vs. U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED AND ORS.
May 30, 2011
GAGANDEEP CHAUHAN Vs. GOVT OF NCT OF DELHI
February 28, 2011
GAGANDEEP CHAUHAN Vs. GNCT OF DELHI
March 21, 2011
GAIETY HOUSING AND LAND DEVELOPMENT P LTD Vs. UNION OF INDIA
March 21, 2011
GAIL INDIA LIMITED Vs. GEO MILLER AND COMPANY LTD
August 30, 2011
GAIN CHAND SHARMA Vs. UNION OF INDIA
April 8, 2011
GAIN CHAND SHARMA Vs. UNION OF INDIA & ANR
March 8, 2011
GAJANAND MITTAL Vs. ASHOK KUMAR
May 25, 2011
GAJENDER SINGH Vs. STATE
September 26, 2011
GAJINDER YADAV Vs. SUBHIKSHA TRADING SERVICES LIMITED
February 4, 2011
GAJRAJ SINGH Vs. STATE (NCT OF DELHI)
February 7, 2011
GANDHI SMARAK NIDHI Vs. S CHANDRAN
April 27, 2011
GANESH Vs. STATE
January 13, 2011
GANESH DUBEY AND ORS. Vs. MRS. PREETI CHANDRA & ANR.
November 24, 2011
GANESH KUMAR SHARMA Vs. STATE
April 5, 2011
GANESH PERSHAD SETH Vs. NDMC
August 29, 2011
GANESH PERSHAD SETH Vs. N D M C & OTHERS
May 19, 2011
GANGA DUTT Vs. UNION OF INDIA
March 10, 2011
GANGA SAGAR SHARMA Vs. SAVITRI BANSAL
August 19, 2011
GANGA SHARAN AND ORS. Vs. MCD AND ANR.
October 18, 2011
GANGOUR INVESTMENT LIMITED Vs. PITAMBER LAL GUPTA
April 1, 2011
GANPATHI ALUMINIUM PVT. LTD. Vs. M.V.S. ENGINEERING LTD. AND ANR.
August 17, 2011
GAUHAR HUSSAIN Vs. MUMTAZ ARA
March 23, 2011
GAURAV ENTERPRISES Vs. GOVT. OF NCT OF DELHI
February 8, 2011
GAURAV KUMAR Vs. SURINDER PATWA
February 24, 2011
GAURAV SHARDA Vs. STATE OF NCT OF DELHI
September 26, 2011
GAYATRI Vs. UNIVERSITY OF DELHI
March 3, 2011
GAYATRI DEVI Vs. STATE
September 22, 2011
GAYATRI DLF CONSORTIUM Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
March 10, 2011
GAYYUR Vs. SHAHIDA PARVEEN
August 10, 2011
GD RANA PRATAP SINGH Vs. UNION OF INDIA
September 13, 2011
GE CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD Vs. RAHISUDDIN KHAN
September 9, 2011
GEETA Vs. RAM KISHAN
December 19, 2011
GEETA DEVI GOEL Vs. STATE
January 19, 2011
GEETA GUPTA Vs. SAVITA RANI
July 25, 2011
GEETA VERMA Vs. GNCTD
December 23, 2011
GEETU LAKHPAT Vs. JAIPAL
April 5, 2011
GELA RAM Vs. BRAHM PAL
April 25, 2011
GENERAL ELECTRIC COMPANY Vs. DEPUTY DIRECTOR OF INCOME TAX
August 12, 2011
GENERAL ELECTRIC COMPANY Vs. MR. J. SINGH AND ORS.
December 21, 2011
GENERAL MANAGER HARYANA ROADWAYS Vs. SAVITRI DEVI
August 24, 2011
GENERAL TAXI STAND Vs. ASSISTANT ENGINEER CPWD
January 27, 2011
GENERAL TAXI STAND THROUGH SURESH CHAND Vs. ASSISTANT ENGINEER
January 27, 2011
GENPACT INDIA Vs. ASSTT. COMMISSIONER OF INCOME TAX
December 8, 2011
GEOFIN INVESTMENT (P.) LTD Vs. COMMISSIONER OF INCOME TAX
May 27, 2011
GEORGE GOMES Vs. RAJ KARNI KAPOOR
August 23, 2011
GGSIP UNIVERSITY Vs. DHRUV SINGHAL
January 7, 2011
GHAI BUILDERS Vs. SHRI. BALDEV RAJ SACHDEVA AND ORS.
March 28, 2011
GHANSHYAM Vs. YOGENDER RATHI
January 21, 2011
GHANSHYAM DASS GUPTA Vs. PREM CHAND
May 24, 2011
GHANSHYAM DASS SETH Vs. UNION OF INDIA
September 2, 2011
GHANSHYAM SINGH Vs. KANHIYA LAL VARUN
September 12, 2011
GHANSHYAM SINGH RAWAT Vs. STATE
March 1, 2011
GHISA RAM Vs. STATE NCT OF DELHI
August 4, 2011
GIAN CHAND GUPTA THROUGH LRS. Vs. COIR BOARD
September 14, 2011
GIAN SINGH Vs. HIGH COURT OF DELHI
May 11, 2011
GIANI GURCHARAN SINGH Vs. MADHUSUDHAN SINGH
February 14, 2011
GIRDHARI LAL GOOMER Vs. P P GAMBHIR
February 15, 2011
GIRIJA OJHA Vs. STATE
February 18, 2011
GIRISH KUMAR Vs. RAJ VIR
April 26, 2011
GIRRAJ FERTILIZERS AND CHEMICALS LTD Vs. UNION OF INDIA
June 2, 2011
GITA ABHAYANKAR Vs. VIKRAM ABHYANKAR
September 1, 2011
GITA KWATRA Vs. STATE AND ORS.
January 4, 2011
GKW LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA
December 19, 2011
GLAVERBEL S.A. Vs. DAVE ROSE & ORS.
November 2, 2011
GLAXO SMITH KLINE PHARMACEUTICALS LTD Vs. UNION OF INDIA
December 9, 2011
GLAXO SMITHKLINE PHARMACEUTICALS Vs. EUDORA LABORATRIES PVT. LTD
July 18, 2011
GLENCORE GRAIN ROTTERDAM B V Vs. SHIVNATH RAI HARNARAIN I CO
May 25, 2011
GLOBAL AGRI SYSTEM PVT LTD Vs. FRESH AND HEALTHY ENTERPRISES LTD
September 16, 2011
GLOBAL EDUCATIONAL AND SOCIAL TRUST Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
August 18, 2011
GLOBAL EDUCATIONAL AND SOCIAL TRUST Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
January 6, 2011
GLOBAL EDUCATIONAL AND SOCIAL TRUST Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.
July 18, 2011
GLOBE DETECTIVE AGENCY P LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
January 12, 2011
GNR B D KHENTE Vs. UNION OF INDIA
July 5, 2011
GOBIND GUPTA Vs. COMMISSIONER UNDER WORKMAN COMPENSATION ACT AND ORS.
May 4, 2011
GOBIND SINGH Vs. UNION OF INDIA
February 14, 2011
GODREJ SARA LEE LTD Vs. UNION OF INDIA
December 16, 2011
GOEL S PAUL SOLE PROPRIETOR Vs. SHRI MANGAL SAIN DHINGRA
February 1, 2011
GOKAL CHAND Vs. UOI
September 23, 2011
GOKUL RAM MEENA Vs. GOVT OF NCT OF DELHI
January 13, 2011
GOLDEN TOBACCO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
March 30, 2011
GOLDY CONSTRUCTION COMPANY Vs. MUNICIPAL CORPORATION OF DELHI
May 9, 2011
GOPAL Vs. THE STATE (NCT OF DELHI)
April 29, 2011
GOPAL AWASTHI Vs. STATE
November 23, 2011
GOPAL KISHAN Vs. REGISTRAR CO-OPERATIVE SOCIETIES
March 7, 2011
GOPAL SINGH & ORS. Vs. UNION OF INDIA & ANR.
November 25, 2011
GOPAL VERMA Vs. DINDAYAL
July 28, 2011
GOPALPUR VICTIM ASSOCIATION Vs. DELHI JAL BOARD
February 2, 2011
GOPI DARGAN Vs. PRAVEEN KUMAR
October 14, 2011
GORI MADAN Vs. DISTRICT AND SESSIONS JUDGE
February 28, 2011
GOURAV SHARMA Vs. RESIDENT COMMISSIONER GOVT OF BIHAR
August 18, 2011
GOVERNMENT OF NCT OF DELHI Vs. MAHENDER SINGH
April 29, 2011
GOVERNMENT OF NCT OF DELHI AND ORS. Vs. SHRI ISHWAR SINGH AND ORS.
March 22, 2011
GOVIND PARSHAD Vs. LALIT PARSHAD
August 1, 2011
GOVIND SINGH Vs. STATE
February 11, 2011
GOVT OF INDIA DEPTT OF REVENUE Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FIANCIAL RECONSTRUCTION
September 23, 2011
GOVT OF INDIA PRESS CO OPERATIVE THRIFT AND CREDIT SOCIETY LTD Vs. DESH BANDHU
August 4, 2011
GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. KRISHAN MURARI
January 25, 2011
GOVT OF NCT OF DELHI Vs. PAWAN KUMAR N MALI
February 3, 2011
GOVT OF NCT OF DELHI Vs. SATYABIR SINGH
January 17, 2011
GOVT OF NCT OF DELHI Vs. WBM SYSTEMS PVT LTD
January 20, 2011
GOVT OF NCT OF DELHI Vs. KRISHAN KUMAR
January 6, 2011
GOVT OF NCT OF DELHI Vs. VIRENDER KUMAR
April 6, 2011
GOVT OF NCT OF DELHI Vs. AJIT SINGH
April 5, 2011
GOVT OF NCT OF DELHI Vs. USHA ANAND
April 4, 2011
GOVT OF NCT OF DELHI Vs. SUNIL KUMAR
March 21, 2011
GOVT OF NCT OF DELHI Vs. DINESH VERMA
March 21, 2011
GOVT OF NCT OF DELHI Vs. DHANPATI
August 9, 2011
GOVT OF NCT OF DELHI Vs. POONAM
August 1, 2011
GOVT OF NCT OF DELHI Vs. MAMTA RANI
July 27, 2011
GOVT OF NCT OF DELHI Vs. CENTRAL JAIL EMPLOYEES ASSOCIATION
July 11, 2011
GOVT OF NCT OF DELHI Vs. RAVI KUMAR
July 18, 2011
GOVT OF NCT OF DELHI Vs. VINOD KUMAR NAGRATH
April 28, 2011
GOVT OF NCT OF DELHI Vs. CONSTABLE DVR ASHOK KUMAR
July 5, 2011
GOVT OF NCT OF DELHI Vs. SUDESH PAL RANA
September 16, 2011
GOVT OF NCT OF DELHI Vs. ASHOK KUMAR
September 16, 2011
GOVT OF NCT OF DELHI Vs. MBL INFRASTRUCTURE LTD
September 19, 2011
GOVT OF NCT OF DELHI Vs. LAXMI NARAIN MEENA
August 29, 2011
GOVT OF NCT OF DELHI Vs. S N BANSAL
November 17, 2011
GOVT. OF NCT OF DELHI Vs. SH.GYAN CHAND
April 29, 2011
GOVT. OF NCT OF DELHI Vs. GUDDO AND ANR.
May 4, 2011
GOVT. OF NCT OF DELHI Vs. SHRI MUKESH KUMAR
September 23, 2011
GOVT. OF NCT OF DELHI AND ORS. Vs. RAJEEV MEHRA
March 10, 2011
GOVT. OF NCT OF DELHI AND ORS. Vs. SMT. BITTY KHUSHWAHA AND ANR.
August 23, 2011
GOVT. OF NCT OF DELHI AND ORS. Vs. MUKESH PRAKASH AND ORS.
August 12, 2011
GOVT. OF NCT OF DELHI AND ORS. Vs. EX. CONSTABLE SUDESH PAL RANA
September 16, 2011
GOVT. OF NCT OF DELHI AND ORS. Vs. EX. CONSTABLE YASH PAL SINGH
August 23, 2011
GOVT. OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE Vs. HAMID HUSSAIN @ ABU FAISAL AND ORS.
February 11, 2011
GOVT. OF NCT OF DELHI THROUGH SECRETARY (PLANNING) & ORS. Vs. M.M. CHANDRA & ORS.
November 30, 2011
GRANDLAY ELECTRICALS INDIA Vs. ESS ESS ENTERPRISES
July 18, 2011
GREAT OFFSHORE LIMITED Vs. CHAIRMAN,CENTRAL BOARD OF EXCISE & CUSTOMS & ORS
May 13, 2011
GREAVES COTTON LIMITED Vs. MOHAMMAD RAFI
June 3, 2011
GREAVES COTTON LTD Vs. GOVT OF N C T OF DELHI
January 6, 2011
GREEN DELHI BQS LTD Vs. MUNICIPAL CORPORATION OF DELHI
February 23, 2011
GROUP 4 SECURITAS GUARDING LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
September 20, 2011
GROWNBURY PHARMACEUTICALS Vs. UNION OF INDIA
February 21, 2011
GTL LIMITED Vs. IFCI LTD
August 29, 2011
GTL LIMITED Vs. IFCI LIMITED
September 15, 2011
GUDDO ALIAS SONIA Vs. STATE
May 9, 2011
GUDDU Vs. GIRDHARI & ORS.
November 29, 2011
GUJARAT AMBUJA EXPORTS LTD Vs. UNION OF INDIA
February 17, 2011
GULAB AND ORS Vs. STATE AND ORS
August 16, 2011
GULAB SINGH Vs. HARI SINGH
January 7, 2011
GULAB SINGH Vs. RAMKOLA SUGAR MILLS CO LTD
July 26, 2011
GULAB SINGH Vs. HARI SINGH
August 16, 2011
GULAM HAIDER ZILANI Vs. STATE OF NCT OF DELHI
March 18, 2011
GULSHAN KUMAR ANAND Vs. STATE
May 20, 2011
GULSHAN RAI Vs. INSTITUTE OF CHART ACCOUNTANTS OF INDIA
August 10, 2011
GULSHAN SATIJA Vs. UNION OF INDIA
January 20, 2011
GULZARI LAL Vs. STATE
February 4, 2011
GUNNER STOREHAND GD BANARASI LAL Vs. UOI
July 7, 2011
GUPTA AND GUPTA CHARTERED ACCOUNTANTS Vs. RESERVE BANK OF INDIA
October 10, 2011
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August 23, 2011
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September 5, 2011
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August 4, 2011
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January 14, 2011
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February 1, 2011
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December 1, 2011
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July 11, 2011
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January 25, 2011
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June 3, 2011
GURDESH Vs. STATE OF THE NCT OF DELHI
November 2, 2011
GURDWARA SHRI GURU SINGH SABHA Vs. UNION OF INDIA
February 17, 2011
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September 30, 2011
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February 10, 2011
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July 18, 2011
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July 27, 2011
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July 25, 2011
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February 3, 2011
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September 5, 2011
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February 22, 2011
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March 16, 2011
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December 23, 2011
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November 28, 2011
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September 15, 2011
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August 30, 2011
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August 9, 2011
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August 16, 2011
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August 23, 2011
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July 14, 2011
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January 31, 2011
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March 28, 2011
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September 16, 2011
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November 23, 2011
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August 8, 2011
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September 30, 2011
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May 6, 2011
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September 16, 2011
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August 8, 2011
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May 2, 2011
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September 6, 2011
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April 20, 2011
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January 21, 2011
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March 3, 2011
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January 25, 2011
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February 7, 2011
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January 28, 2011
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March 21, 2011
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April 25, 2011
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September 12, 2011
HABSONS JOBSUP LTD Vs. UNION OF INDIA
July 20, 2011
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August 25, 2011
HAFIZ BASHIRUDDIN Vs. ABDUL WAHID
February 25, 2011
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September 28, 2011
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June 6, 2011
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August 9, 2011
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April 6, 2011
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September 27, 2011
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May 30, 2011
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August 3, 2011
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January 6, 2011
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February 25, 2011
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June 3, 2011
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July 25, 2011
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August 26, 2011
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September 8, 2011
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August 30, 2011
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May 9, 2011
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September 30, 2011
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December 13, 2011
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March 4, 2011
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February 15, 2011
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May 30, 2011
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August 29, 2011
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July 26, 2011
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December 2, 2011
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January 25, 2011
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August 5, 2011
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May 4, 2011
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January 28, 2011
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October 14, 2011
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March 29, 2011
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November 30, 2011
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May 18, 2011
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October 10, 2011
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February 11, 2011
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April 25, 2011
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September 28, 2011
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May 9, 2011
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May 23, 2011
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March 7, 2011
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May 20, 2011
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April 20, 2011
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April 25, 2011
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May 3, 2011
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August 18, 2011
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February 25, 2011
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May 19, 2011
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August 4, 2011
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August 11, 2011
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November 2, 2011
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October 3, 2011
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September 13, 2011
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November 1, 2011
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March 8, 2011
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December 23, 2011
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October 10, 2011
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September 19, 2011
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September 12, 2011
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March 28, 2011
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September 13, 2011
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January 18, 2011
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June 2, 2011
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May 4, 2011
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January 31, 2011
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March 3, 2011
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November 11, 2011
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October 14, 2011
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February 28, 2011
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July 13, 2011
HCL CORPORATION LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
December 7, 2011
HCL TECHNOLOGIES LIMITED Vs. UNIQUE IDENTIFICATION AUTHORITY OF INDIA
May 31, 2011
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November 16, 2011
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March 8, 2011
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September 6, 2011
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March 11, 2011
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November 1, 2011
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November 23, 2011
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September 26, 2011
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January 13, 2011
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May 2, 2011
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October 19, 2011
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November 4, 2011
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July 8, 2011
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May 13, 2011
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August 2, 2011
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January 28, 2011
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September 23, 2011
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November 8, 2011
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October 24, 2011
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July 13, 2011
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March 31, 2011
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September 14, 2011
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December 7, 2011
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September 8, 2011
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November 18, 2011
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January 21, 2011
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December 8, 2011
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March 21, 2011
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February 2, 2011
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July 6, 2011
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November 9, 2011
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February 17, 2011
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January 18, 2011
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March 4, 2011
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January 27, 2011
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March 11, 2011
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January 12, 2011
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February 11, 2011
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September 23, 2011
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February 25, 2011
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December 19, 2011
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November 18, 2011
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October 14, 2011
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October 14, 2011
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July 8, 2011
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August 18, 2011
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September 23, 2011
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November 9, 2011
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February 14, 2011
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July 4, 2011
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December 19, 2011
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February 28, 2011
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July 25, 2011
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February 21, 2011
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November 3, 2011
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September 9, 2011
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February 10, 2011
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December 13, 2011
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August 10, 2011
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February 14, 2011
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March 10, 2011
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October 12, 2011
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December 22, 2011
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July 12, 2011
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September 16, 2011
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January 28, 2011
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January 4, 2011
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January 21, 2011
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December 9, 2011
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December 9, 2011
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August 26, 2011
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August 26, 2011
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August 26, 2011
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August 26, 2011
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February 7, 2011
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August 25, 2011
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September 7, 2011
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August 2, 2011
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December 12, 2011
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August 17, 2011
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October 20, 2011
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June 3, 2011
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May 16, 2011
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April 20, 2011
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February 15, 2011
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September 30, 2011
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December 21, 2011
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November 16, 2011
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December 13, 2011
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May 27, 2011
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May 31, 2011
IKRAM Vs. STATE
April 27, 2011
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May 2, 2011
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March 17, 2011
IN RE: BSBK ENGINEERS P. LTD. Vs. STATE
July 18, 2011
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February 22, 2011
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October 3, 2011
IN RE: SHREE KHEMI SHAKTI LEASING AND PROPERTIES PRIVATE LIMITED AND ORS. Vs. STATE
January 17, 2011
IN THE MATTER OF SURRENDER SINGH Vs. RAMJAS SCHOOL
December 5, 2011
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September 30, 2011
INCOME TAX OFFICER Vs. DELHI IRON WORKS (P) LTD
February 8, 2011
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December 16, 2011
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April 26, 2011
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September 1, 2011
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December 23, 2011
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December 13, 2011
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July 8, 2011
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April 26, 2011
INDGLONAL INVESTMENT AND FINANCE LTD Vs. INCOME TAX OFFICER
June 3, 2011
INDIA TOURISM DEVELOPMENT CORPORATION LTD Vs. DIRECTOR GENERAL ESIC
July 25, 2011
INDIA TRADE PROMOTION ORGANISATION Vs. P K JINDAL
January 11, 2011
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August 9, 2011
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March 30, 2011
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October 17, 2011
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October 10, 2011
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December 23, 2011
INDIAN HUME PIPE CO LTD Vs. REGIONAL DIRECTOR ESIC
September 26, 2011
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December 23, 2011
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February 7, 2011
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November 23, 2011
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April 8, 2011
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November 8, 2011
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April 20, 2011
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July 28, 2011
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November 8, 2011
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December 22, 2011
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January 7, 2011
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September 16, 2011
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July 28, 2011
INDIAN TOURISM DEVELOPMENT CORPORATION LTD Vs. SRI KANT SHARMA
July 4, 2011
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January 7, 2011
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June 6, 2011
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June 1, 2011
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July 28, 2011
INDRAPRASTHA GAS LTD Vs. SAP INDIA SYSTEMS
May 19, 2011
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May 23, 2011
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September 5, 2011
INDRAPRASTHA VISHWA HINDU PERISHAD Vs. UOI
January 12, 2011
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March 29, 2011
INDU SHARMA Vs. UMA SHARMA
August 26, 2011
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May 18, 2011
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March 17, 2011
INFOSYS TECHNOLOGIES LTD Vs. ADINATH INFOSYS PVT LTD
November 15, 2011
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July 20, 2011
INSILCO LIMITED Vs. COMMISSIONER OF INCOME TAX
July 11, 2011
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February 7, 2011
INSTITUTE FOR INNER STUDIES & ORS. Vs. CHARLOTTE ANDERSON & ORS.
September 14, 2011
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September 19, 2011
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. P RAMA KRISHNA
September 30, 2011
INSTITUTE OF ECONOMIC GROWTH Vs. CONTROLLING OFFICER
February 3, 2011
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January 4, 2011
INTERCRAFT LTD Vs. CAPITAL BOOT HOUSE
September 15, 2011
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August 2, 2011
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February 14, 2011
INTERNATIONAL TRADE AND EXHIBITIONS INDIA PRIVATE LIMITED Vs. REGIONAL DIRECTOR NORTH
September 20, 2011
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March 3, 2011
IQBAL KHATRI Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 13, 2011
IQRAMULLAH Vs. MOHD SUBHAN
September 5, 2011
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July 12, 2011
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July 13, 2011
IRIS COMPUTERS LTD. Vs. FINE ELECTRONICS CORPORATION (INDIA) & ORS.
October 13, 2011
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October 13, 2011
IRIS PARK LEISURES PVT. LTD Vs. STATE OF DELHI
December 22, 2011
ISHAN SYSTEMS PVT LTD Vs. VIJAYA BANK
January 27, 2011
ISHAR SINGH Vs. STATE OF DELHI
May 31, 2011
ISHRAT ARA Vs. STATE OF DELHI
December 1, 2011
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April 4, 2011
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March 31, 2011
ISHWARI DEVI Vs. MADAN LAL CHOPRA
August 3, 2011
ISHWARI DEVI Vs. BATA SHOE COMPANY PVT LTD
May 12, 2011
ISLAM Vs. NARENDRA JEET ARORA
May 10, 2011
ISNI ELECTRIC POWER COMPANY PVT LTD Vs. UNION OF INDIA
November 21, 2011
ISRAIL MALIK Vs. NIRMAL SINGH
February 9, 2011
ITD CEMENTATION INDIA LTD Vs. NATIONAL THERMAL POWER CORPORATION LTD
June 3, 2011
ITI LTD Vs. PAR PRESSINGS
September 13, 2011
ITO Vs. DELHI IRON WORKS (P) LTD
February 8, 2011
IVRCL INFRASTRUCTURES AND PROJECTS LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
March 10, 2011
J B GUPTA Vs. UNION OF INDIA
July 5, 2011
J B TEXTILE INDUSTRIES PVT LTD Vs. GENERAL MANAGER CENTRAL BANK OF INDIA
May 30, 2011
J C ENTERPRISES REGD Vs. RANGANATHA ENTERPRISES
January 31, 2011
J K BHATNAGAR Vs. FOOD CORPORATION OF INDIA
February 3, 2011
J K COLLEGE OF NURSING AND PARAMEDICALS Vs. UOI
May 24, 2011
J K SETHI Vs. GENERAL MANAGER NORTHERN RAILWAY
July 5, 2011
J K SHAH Vs. BIRLA COTTON SPINNING AND WEAVING MILLS LTD
July 22, 2011
J K SYNTHETICS LTD Vs. COMMISSIONER OF INCOME TAX
May 27, 2011
J K TYRE AND INDUSTRIES LTD Vs. SECRETARY LABOUR
May 9, 2011
J L GUGNANI Vs. O P ARORA
September 30, 2011
J M INTERNATIONAL Vs. UOI
August 29, 2011
J N ENTERPRISES Vs. LABOUR COURT
December 21, 2011
J P GATTANI Vs. DELHI POLICE
September 29, 2011
J P SHARMA Vs. UNION OF INDIA
August 2, 2011
J P SINGH Vs. VINAY KANODIA
March 1, 2011
J P YADAV Vs. UNION OF INDIA
August 8, 2011
J R B ENGINEERING WORKS Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION
August 2, 2011
J S BHATIA Vs. CBI
March 18, 2011
J S FURNISHING CO P LTD Vs. UOI
August 9, 2011
J S FURNISHINGS LTD Vs. MCD
February 18, 2011
J S SHAHI Vs. UOI
March 28, 2011
J. KIMATRAI CO. AND ORS. Vs. GEETA MONGA PROP. AND GEETA TEXTILES AND ANR.
February 7, 2011
J.B.S. CHAUHAN AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
February 15, 2011
J.K. INDUSTRIES LTD Vs. D.S. STRATEGEM TRADE A.G.
November 24, 2011
J.K. JUTE MILLS COMPANY LTD Vs. GHANSHYAM SARDA
March 8, 2011
J.K. SYNTHETICS LTD. Vs. COMMISSIONER OF INCOME TAX
May 19, 2011
J.L. CHAWLA & ANR. Vs. SURYA KANTA & ORS.
December 13, 2011
J.L. GUGNANI Vs. KRISHNA ESTATE
July 21, 2011
J.N. UPPAL Vs. DR. HARISH UPPAL & ORS.
October 19, 2011
J.P. AGRAWAL Vs. UNION OF INDIA
August 4, 2011
J.P. JUNEJA Vs. UNION OF INDIA (UOI) AND ANR.
August 17, 2011
J.S. CHAUDHARY Vs. VICE-CHAIRMAN, DDA
January 31, 2011
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March 31, 2011
J.S. JOSEPH Vs. THE COMMERCIAL MANAGER, NATIONAL AVIATION COMPANY OF INDIA LTD.
February 17, 2011
JACOB MARTIN Vs. STATE OF NCT OF DELHI
April 8, 2011
JAFFAR ABBAS Vs. MOHAN
December 19, 2011
JAGA RAM Vs. UNION OF INDIA
April 27, 2011
JAGAN NATH Vs. DDA
August 30, 2011
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August 2, 2011
JAGANNATH Vs. LAXMI AUTO AGENCY
July 22, 2011
JAGATJIT INDUSTRIES LIMITED GURGAON Vs. DY COMMISSIONER OF INCOME TAX
November 11, 2011
JAGATJIT INDUSTRIES LTD Vs. LABOUR OFFICER
September 28, 2011
JAGBIR SINGH BAJWA Vs. MODISTONE LTD
January 18, 2011
JAGDAMBA INDUSTRIES Vs. KRISHAN PRATAP
January 3, 2011
JAGDISH Vs. STATE
February 10, 2011
JAGDISH Vs. STATE
July 29, 2011
JAGDISH CHAND Vs. DELHI TRANSPORT CORPORATION
March 11, 2011
JAGDISH CHAND BHARDWAJ AND ANR. Vs. DELHI HIGH COURT AND ORS.
March 23, 2011
JAGDISH CHAND JAIN Vs. MCD
December 5, 2011
JAGDISH CHAND JAIN Vs. MCD
February 5, 2011
JAGDISH CHANDER Vs. SRI CHAND
August 9, 2011
JAGDISH CHANDRA MAKHIJA Vs. STATE CBI
July 8, 2011
JAGDISH KUMAR Vs. SUBHASH CHANDER SACHDEVA
March 17, 2011
JAGDISH KUMAR SACHDEVA Vs. SUBHASH CHANDER SACHDEVA
May 16, 2011
JAGDISH MITER BHOLA Vs. HAMIDUDDIN
January 25, 2011
JAGDISH NARAIN Vs. BSES RAJDHANI POWER LTD
January 12, 2011
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September 8, 2011
JAGDISH PRASAD Vs. UNITED INDIA INSURANCE CO LTD
December 23, 2011
JAGDISH PRASAD GUPTA Vs. MCD
September 6, 2011
JAGDISH PRASHAD SINGH Vs. UMED
December 2, 2011
JAGDISH SINGH Vs. NEERAJ GUPTA
September 2, 2011
JAGESHWAR DAYAL Vs. INTERNATIONAL TRADERS
April 28, 2011
JAGJIT SINGH Vs. STATE
August 9, 2011
JAGMOHAN ARORA Vs. SAROJ ARORA
July 8, 2011
JAGMOHAN BHOLA Vs. DILBAGH RAI BHOLA AND ORS.
January 24, 2011
JAGMOHAN NATH KAPOOR Vs. MANMOHAN NATH KAPOOR
April 25, 2011
JAGMOHAN SINGH NEGI Vs. UOI
May 18, 2011
JAGNOHAN SINGH Vs. COMMISSIONER OF CENTRAL EXCISE
April 27, 2011
JAGPAL SINGH Vs. BSES RAJDHANI POWER LTD
April 21, 2011
JAGRAJ SINGH Vs. UNION OF INDIA
March 15, 2011
JAGSON AIRLINES LTD. Vs. PREMIUM INT. FINANCE LTD.
April 25, 2011
JAGTAR SINGH @ GOGGI AND ANR. Vs. STATE
May 25, 2011
JAGWATI Vs. UNION OF INDIA
May 2, 2011
JAHEER AHMED Vs. HARI SINGH & ORS.
November 25, 2011
JAHID ALI & ORS. Vs. STATE & ANR.
November 22, 2011
JAI AMBEY STORE Vs. GOVT OF NCT OF DELHI
July 7, 2011
JAI BHAGWAN Vs. SUMAN DEVI
November 8, 2011
JAI BHAGWAN VERMA Vs. UOI & ORS
December 22, 2011
JAI BHAWANI COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. REGISTRAR COOPERATIVE SOCIETIES
April 21, 2011
JAI KANWAR TYAGI & ANR. Vs. SATNAM SINGH & ORS.
December 14, 2011
JAI KISHAN Vs. CANARA BANK
July 7, 2011
JAI KISHAN GUPTA Vs. HINDUSTAN PAPER CORPORATION LTD.
May 23, 2011
JAI KUMAR @ JAI @ PAPPU Vs. STATE
February 1, 2011
JAI NARAIN Vs. STATE OF HARYANA
May 18, 2011
JAI PAL Vs. UOI
June 3, 2011
JAI PARKASH GUPTA Vs. ORIENTAL BANK OF COMMERCE
September 27, 2011
JAI PRAKASH Vs. UNION OF INDIA
October 5, 2011
JAI PRAKASH DHAKA Vs. UOI
March 7, 2011
JAI RAM Vs. MANAGEMENT OF M S SONA FASHIONS PVT LTD
August 16, 2011
JAI RAM MAHTO Vs. DIVESH
September 16, 2011
JAI RATTAN BHALLA & ANR. Vs. PURI INVESTMENTS & ORS.
December 23, 2011
JAI SINGH Vs. UOI
August 23, 2011
JAIBIR SINGH Vs. DIRECTOR GENERAL CISF
August 11, 2011
JAIBIR SINGH AND ORS Vs. UNION OF INDIA AND ORS
January 20, 2011
JAIDEEP PURI Vs. SWARAN MALHOTRA & ORS.
November 18, 2011
JAIN MOTOR COMPANY PVT LTD Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPN
February 28, 2011
JAINIDH KAUR (THR HER NEXT 6 FRIEND AND NATURAL GUARDIAN) Vs. ST. STEPHENS COLLEGE AND ORS.
April 28, 2011
JAINIDH KAUR (THR HER NEXT6 FRIEND & NATURAL GUARD Vs. STEPHENS COLLEGE AND ORS
April 28, 2011
JAININDER JAIN AND ANR. Vs. CENTRAL GOVT. AND ORS.
February 2, 2011
JAIPAL Vs. STATE
February 23, 2011
JAIPAL Vs. STATE
July 5, 2011
JAIPAL CHANDEL Vs. SHRI KRISHAN
August 10, 2011
JAIPAL SINGH Vs. UOI
February 22, 2011
JAIPRAKASH SINGH Vs. UOI
March 18, 2011
JAIPUR GOLDEN CHARITABLE CLINICAL LABORATORY TRUST Vs. UNION OF INDIA
July 5, 2011
JAIPUR TAXI SERVICE & ANR. Vs. COMMISSIONER OF POLICE
October 13, 2011
JALEENA KHATOON Vs. ICICI LOAMBARD GENERAL INSURANCE COMPANY LTD
September 5, 2011
JAMALUDDIN Vs. MCD
February 7, 2011
JAMIA ARABIA NIZAMIA WELFARE EDUCATIONAL SOCIETY Vs. DELHI WAKF BOARD
January 12, 2011
JAMIA MILLIA ISLAMIA Vs. SH IKRAMUDDIN
November 22, 2011
JAMMU & KASHMIR BANK Vs. ABHISHEK MITTAL
May 26, 2011
JAMMU AND KASHMIR BANK LTD. Vs. STATE BANK OF INDIA
January 31, 2011
JAMNA Vs. UOI
July 8, 2011
JAMNA DATWANI Vs. OFFICIAL LIQUIDATOR
January 17, 2011
JAMUNA DAS RAM KISHAN Vs. COMMISSIONER OF SALES TAX
November 2, 2011
JANAK DHAWAN Vs. J D WORLD WIDE EXPORTS PVT LTD
January 24, 2011
JANAK DHAWAN Vs. J D WORLD WIDE EXPORTS PVT LTD
February 24, 2011
JANAK KATYAL Vs. DELHI MAHARASHTRIYA EDUCATIONAL AND CULTURAL SOCIETY (REGD.) AND ORS.
February 24, 2011
JANARDAN SHARMA Vs. UNION OF INDIA
January 12, 2011
JANARDHAN SENGER Vs. STATE
February 23, 2011
JANE ALAM DAUD Vs. STATE
December 8, 2011
JANESHWAR DASS NARENDER KUMAR JAIN Vs. UNION OF INDIA
July 11, 2011
JANG BAHADUR SINGH Vs. THERMOPLASTIC SURGICAL AND SCIENTIFIC INDUSTRIES
May 12, 2011
JANGE RAM GANDWAL Vs. CHAIRMAN AND MANAGING DIRECTOR SYNDICATE BANK
September 8, 2011
JANKI DEVI Vs. HARISH CHANDER CHAWLA
May 18, 2011
JAPAN AIRLINES Vs. P AND S EXPORTS CORPORATION
July 28, 2011
JASBIR SINGH Vs. GENERAL MANAGER NORTHERN RAILWAY
April 6, 2011
JASBIR SINGH WALIA & ANR. Vs. STATE & ANR.
August 18, 2011
JASDEV SINGH Vs. UNIT TRUST OF INDIA
May 2, 2011
JASMINDER KAUR Vs. NATIONAL INSURANCE COMPANY LTD
March 25, 2011
JASPAL & ORS. Vs. STATE NCT OF DELHI
November 24, 2011
JASVINDEDR SAINI Vs. STATE
October 13, 2011
JASVINDER KAUR Vs. RAJ JOG SINGH
September 15, 2011
JASWANT SINGH Vs. UOI
February 7, 2011
JASWANT SINGH Vs. AMAR NATH MEHRA
May 6, 2011
JASWINDER PAL SINGH Vs. RAMINDER SINGH (TITOO)
December 5, 2011
JATAN SINGH Vs. STATE
December 22, 2011
JATINDER MITTAL ENGINEERS AND CONTRACTORS Vs. COMMISSIONER OF TRADE TAXES
May 12, 2011
JATINDER SINGH NANRA Vs. SARITA RANI
July 12, 2011
JAWAHAR LAL Vs. ASHOK KUMAR
April 4, 2011
JAWAHAR LAL Vs. STATE
November 1, 2011
JAWAHAR LALARORA Vs. STATE
December 1, 2011
JAWAID RAHMANI Vs. UOI
December 9, 2011
JAY BHARAT MARUTI LIMITED Vs. DY. COMMISSIONER OF INCOME TAX
March 8, 2011
JAY SHREE TEA AND INDUSTRIES LTD Vs. UNION OF INDIA
March 24, 2011
JAYAKRISHNAN T. NAIR AND ANR. Vs. STATE
January 4, 2011
JAYANT BHARGAVA Vs. PRIYA BHARGAVA
April 1, 2011
JAYKAL EXPORTS LTD Vs. GOVT N C T OF DELHI
March 1, 2011
JAYPEE BROS MEDICAL PUBLISHERS P LTD Vs. BANK OF INDIA
February 14, 2011
JAYPEE HOTEL LTD. Vs. SHRI V.S. YADAV
September 15, 2011
JEEVAN DIESELS & ELECTRICALS LTD Vs. JASBIR SINGH
March 25, 2011
JEEVAN KUMAR Vs. CITI BANK
August 25, 2011
JEEWAN Vs. STATE
March 8, 2011
JEWELLERS OM PRAKASH Vs. CHIEF COMMISSIONER OF INCOME TAX
September 9, 2011
JGA FASHION PRIVATE LIMITED Vs. KRISHAN KUMAR KHANNA
March 8, 2011
JGA FASION PRIVATE LIMITED Vs. KRISHAN KUMAR KHANNA
November 3, 2011
JINDAL MENTHOL INDIA LTD Vs. J C KHANDELWAL
February 22, 2011
JINDAL STEEL AND POWER LTD Vs. UNION OF INDIA
December 19, 2011
JINENDER KUMAR Vs. JASWANT SINGH
February 28, 2011
JINGLE BELL AMUSEMENT PARK P LTD Vs. NORTH DELHI POWER LTD
April 19, 2011
JITENDER @ KUKKI AND ORS. Vs. STATE (GOVT. OF N.C.T. OF DELHI)
March 21, 2011
JITENDER ALIAS JITU Vs. STATE
June 3, 2011
JITENDER KUMAR Vs. GOEL ESTATE FINANCE
March 3, 2011
JITENDER KUMAR Vs. UNION OF INDIA AND ANR.
February 9, 2011
JITENDER KUMAR Vs. STATE OF DELHI
May 12, 2011
JITENDER KUMAR Vs. STATE
July 20, 2011
JITENDER KUMAR GOEL Vs. DIRECTOR DIRECTORATE OF EDUCATION
August 17, 2011
JITENDER KUMAR SINGH Vs. STATE
December 19, 2011
JITENDER NATH TIWARI Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD AND ORS.
May 18, 2011
JITENDER SINGH Vs. NDMC
January 21, 2011
JITENDER SINGH Vs. STATE
November 29, 2011
JITENDRA SINGH Vs. GOVT OF NCT OF DELHI
February 3, 2011
JIWAN DASS Vs. BHOLA NATH
January 7, 2011
JL GUGNANI & ANR. Vs. KRISHNA ESTATE & ORS.
December 12, 2011
JODHPAL Vs. STATE
January 13, 2011
JOGENDER ALIAS JOGESHWAR Vs. STATE
October 31, 2011
JOGINDER SINGH Vs. VISHNU DUTT
September 29, 2011
JOGINDER SINGH Vs. GOVT OF NCT OF DELHI
January 19, 2011
JOGINDER SINGH Vs. UOI
March 4, 2011
JOGINDER SINGH Vs. STATE
February 28, 2011
JOGINDER SINGH Vs. STATE
November 28, 2011
JOHN H P SINGH Vs. M S FRANKLIN
April 19, 2011
JOHNSON ENTERPRISES Vs. JOHNSON APPLIANCES PVT LTD
February 8, 2011
JOINT DIRECTOR OF CIVIL AVIATION Vs. SH IQBAL SINGH VEDI
February 7, 2011
JOTI PRASAD GONGEL Vs. CHAND BIHARI LAL (DECD) THRU LRS.
November 28, 2011
JOYCEE SATINDER MAKHANI Vs. MP SINGH & ORS.
December 12, 2011
JPS ASSOCIATES PRIVATE LIMITED Vs. FEEDBACK VENTURES PRIVATE LIMITED
January 17, 2011
JSR ENTERPRISES Vs. GROVERSONS
December 15, 2011
JUGAL KISHORE KHURANA Vs. MINISTRY OF URBAN DEVELOPMENT AND POVERTY ALLEVIATION AND ORS.
May 23, 2011
JUGAL RAKESH KUMAR Vs. BALDEV RAJ BAJAJ
March 7, 2011
JUGGILAL KAMLAPAT JUTE MILLS COMPANY LIMITED Vs. UNION OF INDIA
January 10, 2011
JUGNU JAYANT Vs. UNION OF INDIA
July 15, 2011
JYOTI AGGARWAL Vs. HARE RAM SAHU
March 1, 2011
JYOTI BUILD TECH PVT LTD Vs. MIDEAST PIPELINE PRODUCTS
September 26, 2011
JYOTI KHANNA Vs. REGISTRAR COOPERATIVE SOCIETIES
October 3, 2011
JYOTI SARUP MITTAL ENGINEER & CONTRACTORS Vs. ACON CONSTRUCTION (INDIA) PVT. LTD. & ANR.
October 31, 2011
K C BANSAL & ORS Vs. COMMISSIONER, MCD & ORS
January 17, 2011
K C SINGH Vs. CBI
August 10, 2011
K E BURGMANN Vs. H N SHAH
July 18, 2011
K G JOLLY Vs. INSTITUTE OF ECONOMIC GROWTH
August 12, 2011
K K JAIN Vs. UOI
May 2, 2011
K K PILANIA Vs. STATE
August 24, 2011
K K SAINI Vs. UOI
August 5, 2011
K K SAKSENA Vs. INTERNATIONAL COMMISSION ON IRRIGATION AND DRAINAGE
April 25, 2011
K L CHANDAK Vs. JAI CHAND
March 1, 2011
K L NOATAY Vs. UOI
April 26, 2011
K N PANDEY ALIAS K R PANDEY Vs. STATE
February 24, 2011
K P DUBEY Vs. UNION OF INDIA
April 8, 2011
K P SOLVEX LTD Vs. HYDERABAD INDUSTRIES LTD
February 14, 2011
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July 22, 2011
K R MANGLAM WORLD SCHOOL Vs. RAM BABU
May 30, 2011
K S JAWATKAR Vs. JAWAHARLAL NEHRU UNIVERSITY
September 16, 2011
K S KARDAM Vs. UNION OF INDIA
September 23, 2011
K S MINHAS Vs. WRESTLING FEDERATION OF INDIA
February 2, 2011
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May 10, 2011
K S R CHARI Vs. UNION OF INDIA
August 23, 2011
K.L. KADAMB Vs. UOI
November 25, 2011
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May 18, 2011
K.R. BUILDERS PVT. LTD. Vs. DDA
October 20, 2011
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July 29, 2011
KAILASH CHAND Vs. MOTHER DIARY FRUITS AND VEGETABLES PVT LTD
September 23, 2011
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March 22, 2011
KAILASH CHANDER Vs. UOI
March 29, 2011
KAJRI AKHTAR Vs. UNION OF INDIA (UOI) AND ORS.
May 12, 2011
KALA Vs. UNION OF INDIA
March 4, 2011
KALAKANDAR INVESTMENT (P) LTD. & ORS. Vs. M/S. MENLO CONSULTANT INDIA (P) LTD. & ORS.
October 31, 2011
KALI CHARAN Vs. STATE
July 7, 2011
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May 18, 2011
KALPANA CHAWLA COLLEGE OF EDUCATION FOR WOMEN Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
February 28, 2011
KALPANA PANDEY Vs. DIRECTOR OF EDUCATION
November 4, 2011
KALUVA BALMIKI Vs. COMMANDANT
October 5, 2011
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May 10, 2011
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November 1, 2011
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April 5, 2011
KAMAL KAUL Vs. PRADEEP KUMAR & ANR.
November 9, 2011
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February 14, 2011
KAMAL KISHORE JAICHAND Vs. MADHU MEHRA
September 16, 2011
KAMAL KUMAR Vs. K G DUTTA
September 13, 2011
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February 28, 2011
KAMAL KUMAR Vs. UNION OF INDIA
November 25, 2011
KAMALDIN Vs. CBI
November 23, 2011
KAMALJEET SINGH Vs. UOI
February 14, 2011
KAMINI KHANNA AND ANR. Vs. PRADEEP KUMAR AND ORS.
May 5, 2011
KAMLA Vs. STATE OF DELHI
August 23, 2011
KAMLA AGGARWAL Vs. REGISTRAR COOPERATIVE SOCIETIES
June 15, 2011
KAMLA DEVI Vs. UNION OF INDIA
January 20, 2011
KAMLA DEVI Vs. UOI
September 2, 2011
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September 22, 2011
KAMLA KUMARI Vs. VED PRAKASH GUPTA
February 25, 2011
KAMLA PRASAD Vs. CBI
July 8, 2011
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August 8, 2011
KAMLA SINHA Vs. PREM PYARA
July 20, 2011
KAMLA YADAV Vs. SUNIL KUMAR
February 21, 2011
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December 15, 2011
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July 12, 2011
KAMLESH KAUR Vs. R K GUPTA
January 18, 2011
KAMLESH KUMAR PANDEY Vs. UOI
August 26, 2011
KAMLESH PUROHIT Vs. JAY PEE EXPORTS LTD
May 6, 2011
KAMLESH SINGH YADAV Vs. SUKARAM PAL SINGH
September 2, 2011
KAMRUL HAQ Vs. STATE
February 18, 2011
KANAKLATA SHARMA Vs. REGISTRAR GENERAL OF CENSUS INDIA
October 12, 2011
KANHAYA LAL MADAN Vs. N D M C
August 5, 2011
KANHAYA LAL MADAN Vs. NEW DELHI MUNICIPAL COUNCIL
April 4, 2011
KANIKA NARANG NEE PASRICHA Vs. STATE (NCT OF DELHI)
February 24, 2011
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November 14, 2011
KANTA DEVI Vs. STATE
February 15, 2011
KANTA RANI Vs. SUSHMA ARORA
March 18, 2011
KANTA SHARMA Vs. BSES RAJDHANI POWER LTD
March 16, 2011
KANTA THAPAR Vs. BRIJ NANDAN
September 26, 2011
KANWAR PAL Vs. PANKAJ GUPTA
December 8, 2011
KANWAR SINGH Vs. GOVT NCT OF DELHI
July 26, 2011
KAPCO ARTS PVT LTD Vs. WORLD EXPO AND CONVENTIONS MANAGEMENT LTD
May 9, 2011
KAPIL SETHI Vs. STATE
August 1, 2011
KAPIL SETHI Vs. STATE
November 8, 2011
KAPOOR CHAND GUPTA Vs. BP SINGH
July 5, 2011
KAPSON PLASTICS PVT. LTD. Vs. EAGLE FASHIONS
March 14, 2011
KAPTAN SINGH Vs. DDA
July 12, 2011
KAPUR BROTHERS Vs. DDA
August 12, 2011
KARAM CHAND THAPAR Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION LTD
November 22, 2011
KARAM SINGH Vs. UNION OF INDIA & ORS.
November 8, 2011
KARAMBIR SINGH Vs. C B I
November 1, 2011
KARAMCHAND Vs. STATE NCT OF DELHI
March 29, 2011
KARAMJIT JAISWAL Vs. INVESTEC TRUST JERSEY LIMITED
January 14, 2011
KARAN SINGH Vs. GOVT. OF NCT OF DELHI AND ANR.
July 28, 2011
KARAN SINGH AND ORS. Vs. STATE AND ORS.
April 25, 2011
KAREEMUL HAJAZI Vs. STATE OF NCT OF DELHI
January 7, 2011
KARIM MORANI Vs. CENTRAL BUREAU OF INVESTIGATION
July 19, 2011
KARNAIL SINGH Vs. STATE
October 31, 2011
KARTAR SINGH Vs. DIRECTORATE OF EDUCATION
May 2, 2011
KARTAR SINGH Vs. STATE
November 15, 2011
KARTAR SINGH Vs. THE STATE (GOVT. OF NCT DELHI)
March 22, 2011
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February 10, 2011
KARTARI DEVI & ANR. Vs. SABU & ANR.
December 8, 2011
KASHI NATH ROY Vs. STATE OF BIHAR
March 11, 2011
KASHI RAM Vs. GAON SABHA
March 14, 2011
KASHMIR SINGH Vs. STATE
August 23, 2011
KASHMIRI LAL Vs. GOVT OF NCT OF DELHI
March 22, 2011
KATHURIA PUBLIC SCHOOL Vs. UNION OF INDIA
November 9, 2011
KAUSHAL RAJ & ORS. Vs. STATE & ANR.
November 25, 2011
KAUSHALENDER Vs. STATE
April 26, 2011
KAUSHALYA Vs. DAYA CHAND
May 2, 2011
KAUSHALYA CONTRACTOR AND DEVELOPERS (P) LTD. Vs. JASPAL KAUR PUBLIC SCHOOL
October 20, 2011
KAVITA Vs. RAKESH RAMAN
April 8, 2011
KAVITA AGGARWAL Vs. GYAN DEEPAK AGGARWAL
August 23, 2011
KAVITA AGGARWAL Vs. STATE
September 21, 2011
KAVITA AND ORS. Vs. RAJA RAM & ORS.
November 25, 2011
KAVITA SINGH Vs. GOVT OF NCT OF DELHI
February 25, 2011
KEDAR NATH DUA Vs. UNION OF INDIA (UOI) AND ORS.
February 7, 2011
KENNETH LOYAL ALIAS MANMOHAN SINGH LOYAL Vs. VIPIN VINOD DIWAN
April 18, 2011
KESHO LAL KHULLAR MEMORIAL SOCIETY Vs. DDA & ORS.
December 7, 2011
KESORAM INDUSTRIES LIMITED Vs. ALLAHABAD BANK
March 28, 2011
KEW PRECISIONS PARTS PVT. LTD. Vs. SWAROOP LAL ADLAKHA
October 21, 2011
KEWAL KISHORE ARORA Vs. RAJIV MOTORS PVT LTD
August 16, 2011
KEWAL KRISHAN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
July 25, 2011
KHALID Vs. STATE
July 6, 2011
KHAN MARKET TRADERS ASSOCIATION Vs. UOI
July 28, 2011
KHAN MARKET TRADERS ASSOCIATION Vs. UNION OF INDIA
June 3, 2011
KHATEMA FIBRES LTD Vs. NK PAPER TUBE INDUSTRIES
December 9, 2011
KHAZAN SINGH Vs. STATE
August 18, 2011
KHEMA DHAR Vs. BSES YAMUNA POWER LTD.
October 21, 2011
KHEMKA CAPITAL SERVICES (P) LTD Vs. I.S. GUPTA
May 31, 2011
KHRIST RAJA SECONDARY SCHOOL Vs. RENU SHARMA
July 15, 2011
KHUBI RAM RAJIV KUMAR & CO Vs. JAGDISH SHARMA AND ORS
December 14, 2011
KHURJI DEVI Vs. MCD
April 19, 2011
KHUSHI RAM BEHARI LAL Vs. NEW BHARAT RICE MILLS
May 18, 2011
KINGTECH ELECTRONICS (INDIA) PVT. LTD. AND ANR. Vs. UNION OF INDIA AND ORS.
December 19, 2011
KIRAN BHARDWAJ Vs. RELIANCE GEN INSURANCE CO LTD
June 1, 2011
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November 22, 2011
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May 2, 2011
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February 14, 2011
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January 12, 2011
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April 26, 2011
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July 8, 2011
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February 17, 2011
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January 21, 2011
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March 30, 2011
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March 3, 2011
KISHAN FREIGHT FORWARDERS Vs. UNION OF INDIA
June 2, 2011
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February 3, 2011
KISHAN LAL Vs. M/S R.K. ASSOCIATES & ORS.
November 21, 2011
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October 18, 2011
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April 4, 2011
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August 23, 2011
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May 26, 2011
KISHORI ALIAS NAWAL KISHORE Vs. STATE NCT OF DELHI
September 9, 2011
KISHORI LAL Vs. DELHI TRANSPORT CORPORATION
March 11, 2011
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October 20, 2011
KLA INDIA PUBLIC LTD Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD
September 23, 2011
KOHINOOR FOODS LTD. Vs. COMMISSIONER OF INCOME TAX
November 18, 2011
KOLMET ENTERPRISES Vs. SURJIT SINGH KOHLI
August 16, 2011
KOSHIKA TELECOM LTD. Vs. MS. SHALINI SONI
May 23, 2011
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August 4, 2011
KRBL LTD Vs. PK OVERSEAS PVT LTD
December 7, 2011
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February 2, 2011
KRISHAN CHANDER Vs. DDA
August 26, 2011
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November 3, 2011
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September 8, 2011
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January 20, 2011
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May 10, 2011
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September 16, 2011
KRISHAN KUMAR NAGAR Vs. MANANGEMENT OF MS DELHI TRANSPORT CORPORATION
October 5, 2011
KRISHAN KUMAR NAGAR Vs. MANANGEMENT OF DELHI TRANSPORT CORPORATION
January 5, 2011
KRISHAN KUMAR SETHI Vs. COMMISSIONER OF INCOME TAX
February 17, 2011
KRISHAN LAL Vs. KARTAR SINGH AHUJA
March 3, 2011
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September 6, 2011
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July 18, 2011
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March 9, 2011
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March 11, 2011
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December 19, 2011
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August 3, 2011
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November 21, 2011
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November 22, 2011
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January 28, 2011
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April 6, 2011
KRISHNA SAINI Vs. CHAMELI DEVI
May 16, 2011
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September 12, 2011
KRIZM HOTELS PRIVATE LIMITED Vs. VAISHNAVI ESTATES P LTD
August 1, 2011
KSB EDUCATIONAL AND HEALTH CARE SOCIETY Vs. MCD
July 12, 2011
KUKU RAM Vs. RAM BETI
November 9, 2011
KULBIR @ BHOLI Vs. STATE & ANR.
December 13, 2011
KULDEEP Vs. STATE
December 20, 2011
KULDEEP KAUR Vs. UNION OF INDIA (UOI) AND ORS.
April 28, 2011
KULDEEP KUMAR Vs. UNION OF INDIA
February 14, 2011
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February 8, 2011
KULDEEP SINGH Vs. DDA
July 25, 2011
KULDEEP SINGH HOODA Vs. SHRI NARENDER MEHLAWAT AND OTHERS
October 25, 2011
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December 1, 2011
KUMARI RINKI Vs. LADHU RAM & ANR.
April 19, 2011
KUNJ ALUMINIUM PRIVATE LTD Vs. KONINKLIJKE PHILLIPS ELECTRICITY NV
August 1, 2011
KUSAL CONSTRUCTION COMPANY Vs. MUNICIPAL CORPORATION OF DELHI
September 30, 2011
KUSH MALHOTRA Vs. PRAKASH MALHOTRA
July 8, 2011
KUSUM LATA Vs. SHYAM MOHAN SHARMA
September 19, 2011
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September 2, 2011
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August 26, 2011
KUTTU Vs. STATE
August 18, 2011
KWALITY CATERERS Vs. UNION OF INDIA
December 21, 2011
L M MISRA Vs. SUSHIL KUMAR MEHTA
May 19, 2011
LADY SHRI RAM COLLEGE FOR WOMEN Vs. GOVT. OF NCT OF DELHI AND ORS.
March 11, 2011
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November 4, 2011
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November 15, 2011
LAKHAN SINGH ALIAS PAPPU Vs. STATE OF NCT OF DELHI
September 16, 2011
LAKHPAT SINGH Vs. STATE
March 10, 2011
LAKHWINDER SINGH Vs. UNION OF INDIA
December 7, 2011
LAKSHMI CHAND Vs. UNION OF INDIA
September 22, 2011
LAL BABU Vs. GOVT OF NCT OF DELHI
May 6, 2011
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July 8, 2011
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December 19, 2011
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May 30, 2011
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October 20, 2011
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July 7, 2011
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August 16, 2011
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July 5, 2011
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March 18, 2011
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February 11, 2011
LALIT KUMAR & ORS Vs. STATE & ANR.
October 14, 2011
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April 5, 2011
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September 8, 2011
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July 22, 2011
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March 8, 2011
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September 28, 2011
LALOO YADAV Vs. UNION OF INDIA
September 15, 2011
LAMBA PRESS AND SHEARA PVT LTD Vs. UNION OF INDIA
June 1, 2011
LARSEN & TOUBRO LTD. AND ANR. Vs. NTPC LTD.
November 9, 2011
LARSEN AND TOUBRO LIMITED Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
June 3, 2011
LARSEN AND TOUBRO LIMITED Vs. UNION OF INDIA
August 8, 2011
LARSEN AND TOUBRO LIMITED Vs. LEUCI COMMUNICATIONS
February 1, 2011
LARSEN AND TOUBRO LTD Vs. UNION OF INDIA
April 27, 2011
LAURA ENTWISTLE Vs. UOI
January 20, 2011
LAXMAN Vs. STATE OF NCT OF DELHI
September 13, 2011
LAXMAN Vs. STATE
October 24, 2011
LAXMAN CHANDRA SARKAR Vs. UOI
July 29, 2011
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March 16, 2011
LAXMI DEVI Vs. STATE
April 19, 2011
LAXMI DEVI Vs. STATE OF DELHI
January 4, 2011
LAXMI DUTTA JAIN Vs. GIRI RAJ SINGH
September 16, 2011
LAXMI NARAIN Vs. SHYAM MOHAN SHARMA
September 19, 2011
LAXMI NARAIN Vs. BHAGWANTI
August 30, 2011
LAXMI NARAYAN SHASTRI Vs. SHRI SANATAN DHARAM SABHA LAXMI NARAYAN TEMPLE TRUST
May 20, 2011
LAXMIKANT VIJAYVARGIA Vs. BHARAT HEAVY ELECTRICALS LIMITED
April 4, 2011
LD SHARMA Vs. UOI
February 7, 2011
LE PASSAGE TO INDIA TOURS & TRAVELS PVT. LTD Vs. ADDL COMMISSIONER OF INCOME TAX
March 9, 2011
LEELA MANCHANDA Vs. STATE BANK OF INDIA
September 28, 2011
LEGEND TRAVELS PVT LTD Vs. GALILEO INDIA PVT LTD
March 9, 2011
LEGUM AND LAW AWARENESS SOCIETY Vs. UNION OF INDIA
August 11, 2011
LEKH RAM Vs. SHYAM LAL
May 6, 2011
LEVI STRAUSS Vs. NIZAMA GARMENTS
November 3, 2011
LG ELECTRONICS INDIA PVT LTD Vs. BHARAT BHOGILAL PATEL
November 30, 2011
LÏ¿½OREAL Vs. DUSHYANT SHAH
September 28, 2011
LIAKAT ALI Vs. STATE (GOVT. OF NCT OF DELHI)
August 1, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. RAJIV KHOSLA
July 4, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. ANITA RANI
March 11, 2011
LIFE INSURANCE CORPORATION OF INDIA Vs. RAJIV KHOSLA
July 11, 2011
LOGISTICS INDIA Vs. MCD
September 8, 2011
LOGITRONICS PVT LTD Vs. COMMISSIONER OF INCOME TAX
February 18, 2011
LOIL OVERSEAS FOODS LTD Vs. MGR HOLDINGS P LTD
September 29, 2011
LOKESH @ LUVKUSH Vs. STATE
November 21, 2011
LOKESH PATHAK Vs. COMMISSIONER CENTRAL EXCISE
February 15, 2011
LOKNITI FOUNDATION Vs. UOI
May 31, 2011
LORD BUILDER PVT. LTD Vs. REGISTRAR OF COMPANIES
May 12, 2011
LORDS CHLORO ALKALI LIMITED Vs. BHARAT HEAVY ELECTRICALS LIMITED
May 27, 2011
LOREAL (M/S.) Vs. MR. DUSHYANT SHAH
September 29, 2011
LT CDR G S BENIWAL RETD Vs. UNION OF INDIA
July 18, 2011
LT COL PRAMOD NATH Vs. UOI & ORS
August 18, 2011
LT COL S D SURIE Vs. PARAMOUNT ENTERPRISES
September 19, 2011
LT GOVERNOR OF DELHI Vs. GUPTA TRADING COMPANY
August 25, 2011
LT. COL. JASPAL SINGH Vs. NATIONAL THERMAL POWER CORPORATION
March 21, 2011
LUCKY ENGINEERING WORKS REGD Vs. G S CHADHA
July 14, 2011
LUV KUSH Vs. STATE (NCT) OF DELHI
January 31, 2011
M A SHAMSUDDIN Vs. STATE NCT OF DELHI
February 25, 2011
M ARUN AHLUWALIA Vs. ARUN OBEROI
July 8, 2011
M B KHAN Vs. A AND U TIBIA COLLEGE
April 18, 2011
M C D Vs. ABID ALI
May 31, 2011
M C D Vs. MOREDHWAJ
December 20, 2011
M C D Vs. BHAGWAN DASS
December 13, 2011
M C SHARMA Vs. UOI
January 19, 2011
M D INDUSTRIES Vs. GOVT OF NCT OF DELHI
December 19, 2011
M D OVERSEAS LTD Vs. CANARA BANK
October 24, 2011
M L BHUYAN Vs. UOI
September 21, 2011
M L DAWAR Vs. M L SETH
July 20, 2011
M L KARARWAL Vs. UNION OF INDIA
July 13, 2011
M M T C LIMITED Vs. PARAS KUMAR JAIN
March 22, 2011
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March 24, 2011
M P SHARMA Vs. CHAMAN LAL KAUL
February 1, 2011
M P SINGH Vs. VIDESH SANCHAR NIGAM LTD
August 29, 2011
M P STATE MINING CORPORATION LTD Vs. SANJEEV BHASKAR
April 20, 2011
M P VERMA Vs. DIRECTOR INDIAN INSTITUTE OF TECHNOLOGY
March 10, 2011
M PADMANABHAN Vs. UNION OF INDIA
September 30, 2011
M R BHARDWAJ Vs. DELHI STATE COOPERATIVE BANK LTD
August 26, 2011
M S DABAS Vs. UOI
August 18, 2011
M S KABLI Vs. UNION OF INDIA
February 22, 2011
M S SETHI Vs. DELHI STATE INDUSTRIAL
April 20, 2011
M S SIDHU Vs. STATE
December 22, 2011
M S T C LIMITED Vs. JAIN TRADERS
August 8, 2011
M SONS ENTERPRISES PVT LTD Vs. SURESH JAGASIA
January 7, 2011
M T VERGHESE Vs. UNION OF INDIA
August 25, 2011
M. AMITHKUMAR Vs. UNION OF INDIA (UOI) AND ORS.
September 14, 2011
M.A. KHAN Vs. NEW DELHI MUNICIPAL COUNCIL
October 19, 2011
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September 2, 2011
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May 3, 2011
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September 1, 2011
M.G. GOEL Vs. GOVT. OF NCT OF DELHI AND ORS.
August 9, 2011
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September 22, 2011
M.K. PETRO PRODUCTS INDIA PVT. LTD. Vs. M.K. BITUMEN PRODUCTS
June 3, 2011
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July 15, 2011
M.P. DANG Vs. REKHA THAKUR
November 25, 2011
M/S ADI HITECH TEXTILES (P) LTD. Vs. M/S SAWHNEY BROTHERS
November 16, 2011
M/S AMBUJA CEMENT INDIA PRIVATE LIMITED Vs. M/S HOLCIM (INDIA) PRIVATE LIMITED
November 14, 2011
M/S CHAMELI FARMS PVT. LTD. Vs. DDA & ANR.
November 14, 2011
M/S DELHI STOCK EXCHANGE ASSOCN. LTD. Vs. UJALA LEASING LTD.
December 15, 2011
M/S ECOLAB INC Vs. M/S EACO LABS LTD
November 28, 2011
M/S EMPIRE FANTRONICS (I) PVT LTD AND ORS Vs. UOI AND ORS
November 11, 2011
M/S G4S SECURITY SERVICES (INDIA) PVT. LTD. Vs. M/S GROUP 4 STAFF KARAMCHARI WELFARE ASSOCIATION AND ORS.
November 18, 2011
M/S GATI LTD. Vs. THE ORIENTAL INSURANCE CO. LTD. & ANR
December 13, 2011
M/S HARYANA ROADWAYS Vs. PREM PRAKASH SURI AND OTHERS
September 13, 2011
M/S JAGATJIT INDUSTRIES LIMITED GURGAON Vs. DY. COMMISSIONER OF INCOME TAX
November 11, 2011
M/S JASBIR SINGH CHADHA (HUF) & ANR. Vs. M/S JEEVAN DIESELS & ELECTRICALS LTD.
October 19, 2011
M/S KALATEX Vs. COL. B.L. TANDON
December 12, 2011
M/S MARVEL TEA ESTATE INDIA LTD. Vs. P.M. BATRA (PROP) M/S GURUKRIPA TRADERS
October 31, 2011
M/S METRO BUILDERS (ORISSA) PVT. LTD. Vs. INDIAN OIL CORPORATION LTD. & ORS.
October 31, 2011
M/S PARKAIRE ENGINEERING CO. (P) LTD. Vs. M/S VASHMI CHEMICALS LTD.
November 24, 2011
M/S PARLE AGRO PVT LTD AND ANR. Vs. AABAD FOOD PVT LTD AND ANR.
November 16, 2011
M/S PIONEER PUBLICITY CORP. PVT. LTD. Vs. M/S VIAN INFRASTRUCTURE LTD.
November 14, 2011
M/S PRAGATI PAPER MILLS LTD. Vs. M/S BRITISH MOTOR CAR CO. LTD. AND OTHERS
August 12, 2011
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October 19, 2011
M/S TYAGI PIPE CRAFT PVT. LTD. Vs. M/S ASSET CARE ENTERPRISES LTD. & ANR.
November 30, 2011
M/S VIVEK CO-OPERATIVE GROUP HOUSING SOCIETY LTD. Vs. A.K. TIWARI
November 14, 2011
M/S WINGSFIELD KNITWEAR PVT. LTD. Vs. NANAK S. BAMRAH AND ORS.
September 22, 2011
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December 9, 2011
M/S. ATLINGA BUILDERS PVT LTD & ORS. Vs. CATHOLIC SYRIAN BANK LTD & ORS.
November 22, 2011
M/S. DELHI U.P.M.P. TRANSPORT COMPANY (REGD.) Vs. M/S. NEW INDIA ASSURANCE COMPANY LTD. & ANR.
November 14, 2011
M/S. G. AJAIB SINGH & CO. Vs. SH. PARDEEP ARORA
October 7, 2011
M/S. LINKERS ASSOCIATES Vs. LALIT FABRICS P. LTD. & ORS.
November 18, 2011
M/S. M.S.O. BUILDING CONSUMER COOPERATIVE STORE LIMITED Vs. THE CHIEF ELECTION COMMISSIONER & ORS.
November 30, 2011
M/S. NATIONAL INSURANCE CO. LTD. Vs. RANVIR SINGH & ORS.
November 25, 2011
M/S. PITAMBAR COATED PAPERS LTD. Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
November 29, 2011
M/S. SICPA INDIA LIMITED Vs. SHRI MANAS PRATIM DEB
November 17, 2011
M/S. SIKKA PROMOTERS PVT. LTD. Vs. MUNICIPAL CORPORATION OF DELHI
November 17, 2011
MAA BUDDHA NATIONAL MAHAVIDYALAYA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
February 3, 2011
MADAN CLOTH HOUSE Vs. PRADIP KUMAR
October 20, 2011
MADAN LAL Vs. SANGEETA VERMA
August 1, 2011
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December 9, 2011
MADAN LAL @ MANOHAR @ MOTTA Vs. STATE
November 3, 2011
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March 3, 2011
MADAN LAL KHANNA Vs. LAKSHMI VILAS BANK LTD
November 2, 2011
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April 5, 2011
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July 18, 2011
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January 19, 2011
MADHAVAN Vs. STATE
October 17, 2011
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July 21, 2011
MADHU GUPTA Vs. NARESH KUMAR
September 23, 2011
MADHU GUPTA Vs. GARDENIA ESTATES (P) LTD.
October 21, 2011
MADHU KARNA Vs. MEDICAL COUNCIL OF INDIA
September 16, 2011
MADHU KORA Vs. ELECTION COMMISSION OF INDIA
September 30, 2011
MADHU KUKRETI Vs. UOI
March 11, 2011
MADHU LALWANI Vs. COMMISSIONER OF INCOME TAX DELHI
January 13, 2011
MADHU MEHRA Vs. KAMAL KISHORE
September 16, 2011
MADHU RANI MEHRA Vs. COMMISSIONER OF INCOME TAX
March 21, 2011
MADHU SEHGAL Vs. SHRI RAJESH SHARMA
July 4, 2011
MADHU SEHGAL Vs. RAJESH SHARMA
October 24, 2011
MADHUCON PROJECTS LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
March 10, 2011
MADHUP NATH JHA Vs. RASHTRIYA SANSKRIT SANSTHAN
August 4, 2011
MADHURIKA SHARMA Vs. BHAGWATI DEVI SHARMA
October 19, 2011
MAGICON IMPEX P. LTD Vs. COMMISSIONER, TRADE AND TAXES AND OTHERS
November 25, 2011
MAHABIR SINGH Vs. UNION OF INDIA
September 23, 2011
MAHAGUN INDIA PVT LTD Vs. INFINITI RETAIL LIMITED
May 20, 2011
MAHALAXMI EMBROIDERY Vs. SHIVAM DEVANSH FAB PVT LTD
February 24, 2011
MAHAMANDLESHWAR SWAMI PUNYANAND Vs. STATE
July 18, 2011
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. UNIBROS
July 4, 2011
MAHANAGAR TELEPHONE NIGAM LTD Vs. S M LAL
February 25, 2011
MAHARAJA AGRASEN INSTITUTE OF TECHNOLOGY Vs. DIRECTOR HIGHER EDUCATION
January 11, 2011
MAHARASHTRA HYBRID SEEDS CO LTD Vs. UOI
November 30, 2011
MAHARIA RAJ JV Vs. BHANDARI ENGINEERS AND BUILDERS PVT LTD
November 4, 2011
MAHASHIAN DI HATTI LTD Vs. RAJ NIWAS
May 4, 2011
MAHAVIR PLANTATIONS PVT. LTD. Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER AND ANR.
March 11, 2011
MAHAVIR PRASAD Vs. GOVT OF NCT
February 28, 2011
MAHAVIR SINGH Vs. STATE
January 19, 2011
MAHENDER Vs. ASHA ALIAS LAXMI
April 1, 2011
MAHENDER KOLI CHIDDI Vs. STATE
December 7, 2011
MAHENDER KUMAR BANSAL Vs. MUNICIPAL CORPORATION OF DELHI
November 3, 2011
MAHESH BABU Vs. STATE
December 5, 2011
MAHESH CHAND GUPTA Vs. DDA
September 13, 2011
MAHESH PRASAD SINGH Vs. UNION OF INDIA
December 22, 2011
MAHESH SHARMA Vs. BHARAT HEAVY ELECTRICALS LTD
July 28, 2011
MAHINDER KUMAR Vs. DELHI FINANCIAL CORPORATION
February 2, 2011
MAHINDER PAL SINGH Vs. ALI HUSSAIN KHAN F+
December 1, 2011
MAHINDER SINGH Vs. STATE
April 5, 2011
MAHINDER SINGH CHAUHAN Vs. UOI
August 29, 2011
MAHIP SINGH SAINI Vs. STATE NCT OF DELHI
January 24, 2011
MAHIP SINGH SAINI Vs. STATE NCT OF DELHI
January 10, 2011
MAHIPAL JAGID Vs. UNION OF INDIA
September 14, 2011
MAHIPAL SINGH Vs. MINISTRY OF TOURISM
June 2, 2011
MAHIPAL SINGH RAGHAV Vs. UOI
March 7, 2011
MAJ. GEN. A.K. MEHTA Vs. UNION OF INDIA (UOI) AND ORS.
September 28, 2011
MAJOR (RETD.) RAJ MOHAN Vs. OIL & NATURAL GAS CORPORATION
April 29, 2011
MAJOR (RETD.) RAJINDER MOHAN Vs. OIL & NATURAL GAS CORPORATION LTD. & ANR.
November 8, 2011
MAJOR MAN MOHAN SINGH BATTU Vs. UNION OF INDIA
January 13, 2011
MAJOR RAVINDRA MOHAN KAPUR Vs. STATE
July 12, 2011
MALA DUTTA GUPTA Vs. NATIONAL INSURANCE CO LTD
September 28, 2011
MALHOTRA BOOK DEPOT Vs. UNION OF INDIA
November 29, 2011
MALKHAN SINGH Vs. UNION OF INDIA
January 12, 2011
MALVIKA KAUL Vs. GOVT OF NCT OF DELHI
January 19, 2011
MAMTA Vs. UNION OF INDIA
March 28, 2011
MAMTA Vs. SCHOOL MANAGEMENT OF JINDAL PUBLIC SCHOOL
June 1, 2011
MAMTA DEVI Vs. MANAGER SINGH
November 29, 2011
MANAGEMENT COMMITTEE OF SHIKSHA BHARATI SENIOR SECONDARY PUBLIC SCHOOL Vs. DIRECTOR OF EDUCATION AND ANR.
April 27, 2011
MANAGEMENT OF APPAREL EXPORT PROMOTION COUNCIL Vs. SURYA PRAKASH
January 7, 2011
MANAGEMENT OF ASHOK HOTEL Vs. MOHINDER SINGH
May 10, 2011
MANAGEMENT OF ASHOK HOTEL Vs. MOHINDER SINGH
August 4, 2011
MANAGEMENT OF CENTAUR HOTEL Vs. P S MOHAN NAIR
April 21, 2011
MANAGEMENT OF CPWD Vs. HAR LAL
March 17, 2011
MANAGEMENT OF GENERAL INDUSTRIES CO Vs. SATISH KUMAR
April 29, 2011
MANAGEMENT OF HOTEL ASHOK Vs. DEPUTY LABOUR COMMISSIONER
July 11, 2011
MANAGEMENT OF HOTEL CONNAUGHT Vs. OM PARKASH
February 3, 2011
MANAGEMENT OF M S HOTEL JANPATH Vs. NELSON ALMEDA
July 8, 2011
MANAGEMENT OF M S PACCO INDUSTRIAL CORPORATION Vs. GOVT OF NCT OF DELHI
September 19, 2011
MANAGEMENT OF MASTANA JOGI PRESS Vs. LABOUR COURT NO III AND ORS
March 22, 2011
MANAGEMENT OF MCD Vs. DESH RAJ
July 8, 2011
MANAGEMENT OF S E S BABA NEBHRAJ SR SECONDARY SCHOOL Vs. RAJ KUMARI KHANCHANDANI
May 13, 2011
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April 5, 2011
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January 11, 2011
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March 10, 2011
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October 3, 2011
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May 20, 2011
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January 31, 2011
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August 16, 2011
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September 7, 2011
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October 18, 2011
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April 19, 2011
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May 10, 2011
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August 16, 2011
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March 29, 2011
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November 17, 2011
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June 3, 2011
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January 25, 2011
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November 22, 2011
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April 27, 2011
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October 19, 2011
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February 24, 2011
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December 9, 2011
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July 14, 2011
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November 24, 2011
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October 17, 2011
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March 30, 2011
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December 15, 2011
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August 25, 2011
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January 28, 2011
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May 24, 2011
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May 27, 2011
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September 1, 2011
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November 21, 2011
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June 3, 2011
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February 15, 2011
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March 22, 2011
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February 7, 2011
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November 29, 2011
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August 4, 2011
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January 31, 2011
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December 7, 2011
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September 22, 2011
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October 10, 2011
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November 25, 2011
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September 29, 2011
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March 10, 2011
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February 3, 2011
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December 12, 2011
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April 8, 2011
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December 23, 2011
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December 20, 2011
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December 16, 2011
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December 20, 2011
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November 18, 2011
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July 18, 2011
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December 2, 2011
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December 2, 2011
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September 16, 2011
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July 5, 2011
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August 8, 2011
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November 25, 2011
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July 22, 2011
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December 16, 2011
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May 16, 2011
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October 12, 2011
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January 4, 2011
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March 31, 2011
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June 3, 2011
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October 31, 2011
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August 29, 2011
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February 8, 2011
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August 30, 2011
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August 17, 2011
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June 3, 2011
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September 22, 2011
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August 23, 2011
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November 18, 2011
MOHAN LAL GUPTA Vs. MOHAN LAL, SECRETARY, DAV MANAGING COMMITTEE
April 28, 2011
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November 23, 2011
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April 21, 2011
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September 15, 2011
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November 22, 2011
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December 19, 2011
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March 23, 2011
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March 8, 2011
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February 28, 2011
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November 9, 2011
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July 20, 2011
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July 20, 2011
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November 21, 2011
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September 30, 2011
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January 21, 2011
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July 19, 2011
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September 23, 2011
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February 17, 2011
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August 3, 2011
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July 5, 2011
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September 26, 2011
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February 21, 2011
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August 12, 2011
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February 17, 2011
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October 12, 2011
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July 21, 2011
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November 18, 2011
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January 18, 2011
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February 10, 2011
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August 16, 2011
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February 10, 2011
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February 8, 2011
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April 26, 2011
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August 23, 2011
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October 19, 2011
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January 18, 2011
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February 22, 2011
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January 31, 2011
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May 11, 2011
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May 11, 2011
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February 9, 2011
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August 26, 2011
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March 29, 2011
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March 16, 2011
MUNESH KUMAR Vs. STATE
June 1, 2011
MUNICIPAL CORPORATION OF DELHI Vs. SHIV LAL
May 24, 2011
MUNICIPAL CORPORATION OF DELHI Vs. SULTAN SINGH
April 20, 2011
MUNICIPAL CORPORATION OF DELHI Vs. MOHD ISMAIL
July 25, 2011
MUNICIPAL CORPORATION OF DELHI Vs. WORKMEN WORKERS WORKING IN ELECTRICAL DEPARTMENT OF MCD
July 21, 2011
MUNICIPAL CORPORATION OF DELHI Vs. C M VIJ
February 14, 2011
MUNICIPAL CORPORATION OF DELHI Vs. R K S GAUR
February 28, 2011
MUNICIPAL CORPORATION OF DELHI Vs. SUBHASH CHANDER GUPTA
March 17, 2011
MUNICIPAL CORPORATION OF DELHI Vs. ARJUN SINGH
August 16, 2011
MUNICIPAL CORPORATION OF DELHI Vs. PADMA DEVI
August 12, 2011
MUNICIPAL CORPORATION OF DELHI Vs. MAMTA KUMARI
September 21, 2011
MUNICIPAL CORPORATION OF DELHI Vs. SHRI BHAGWAN SAHAI
March 7, 2011
MUNICIPAL CORPORATION OF DELHI Vs. GURDAYAL SINGH AND ORS.
March 11, 2011
MUNICIPAL CORPORATION OF DELHI Vs. RAM KISHAN
May 13, 2011
MUNICIPAL CORPORATION OF DELHI Vs. RAJ KUMAR
April 20, 2011
MUNICIPAL CORPORATION OF DELHI Vs. AFSAR & ORS.
November 3, 2011
MUNICIPAL CORPORATION OF DELHI Vs. SH. RAMKISHAN AND ANR.
February 22, 2011
MUNICIPAL CORPORATION OF DELHI Vs. RAMJAS FOUNDATION
May 11, 2011
MUNICIPAL CORPORATION OF DELHI Vs. MALTI DEVIV
December 2, 2011
MUNICIPAL CORPORATION OF DELHI Vs. RAVI BUILDERS
March 29, 2011
MUNICIPAL CORPORATON OF DELHI Vs. NARESH KUMAR GUPTA AND COMPANY PVT LTD
March 28, 2011
MUNICIPAL EMPLOYEES UNION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
April 26, 2011
MUNISIPAL CORPORATION OF DELHI AND ORS. Vs. SURENDER SINGH
August 11, 2011
MUNNA Vs. COMMISSIONER MCD
January 4, 2011
MUNNA ALIAS MANOJ Vs. RAM NARAIN
November 2, 2011
MUNNA KHAN Vs. STATE NCT OF DELHI
December 7, 2011
MUNNA LAL Vs. UNIVERSITY OF DELHI
January 13, 2011
MUNNA SINGH Vs. DIRECTOR GENERAL C I S F
July 7, 2011
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December 5, 2011
MURARI Vs. STATE
April 28, 2011
MURLI SINGH Vs. ROOMAL
May 3, 2011
MURLIDHAR VIJAY KUMAR Vs. VALUE ADDED TAX OFFICER
April 7, 2011
MURTI DEVI Vs. UOI
February 21, 2011
MURTI DEVI Vs. KAMAL KISHORE SEHGAL
November 1, 2011
MUSIC BROADCAST PVT LTD Vs. SUPER CASSETTE INDUSTRIES LTD
September 1, 2011
MUVEEN KUMAR Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
June 15, 2011
MUVEEN KUMAR AND ORS. (DR.) Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.
June 3, 2011
MVL INDUSTRIES LTD. Vs. HARENDRA SINGH AND ANR.
May 4, 2011
N AND S AND N CONSULTANTS S R O Vs. SRM EXPLORATION PRIVATE LIMITED
March 4, 2011
N K ANAND Vs. UNION OF INDIA
July 19, 2011
N K SINGHAL Vs. SYNDICATE BANK
March 3, 2011
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February 2, 2011
N N S RANA Vs. UNION OF INDIA
September 16, 2011
N P KAMALESH Vs. DEPUTY DIRECTOR (MEDICAL) NATIONAL BOARD OF EXAMIN
March 16, 2011
N S GEORGE Vs. COMMISSIONER OF POLICE
August 12, 2011
N S HOON Vs. NIMMI SINGH
January 21, 2011
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May 23, 2011
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November 23, 2011
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October 17, 2011
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March 4, 2011
N.P. KAMALESH Vs. DEPUTY DIRECTOR (MEDICAL) NATIONAL BOARD OF EXAMINATION AND ORS.
March 16, 2011
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January 10, 2011
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December 19, 2011
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August 19, 2011
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July 15, 2011
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April 26, 2011
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June 3, 2011
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January 7, 2011
NAIK BALAKRISHAN SHARMA Vs. UNION OF INDIA & ORS.
November 16, 2011
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September 14, 2011
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July 5, 2011
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January 24, 2011
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July 29, 2011
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September 27, 2011
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May 9, 2011
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August 29, 2011
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September 8, 2011
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September 30, 2011
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January 20, 2011
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February 18, 2011
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May 23, 2011
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September 12, 2011
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September 21, 2011
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March 3, 2011
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March 11, 2011
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October 10, 2011
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January 18, 2011
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March 29, 2011
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August 16, 2011
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October 31, 2011
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September 30, 2011
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February 14, 2011
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January 4, 2011
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July 12, 2011
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November 30, 2011
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January 11, 2011
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July 18, 2011
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May 9, 2011
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August 8, 2011
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February 18, 2011
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January 24, 2011
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November 1, 2011
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January 7, 2011
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March 14, 2011
NARENDER KUMAR JAIN Vs. PRADEEP KUMAR JAIN
May 30, 2011
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September 23, 2011
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May 5, 2011
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May 5, 2011
NARESH BAHL Vs. UNION OF INDIA (UOI)
February 18, 2011
NARESH CHAND SHARMA Vs. HARBANS LAL
January 19, 2011
NARESH CHANDRA AGARAWAL Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
September 5, 2011
NARESH DEVI Vs. STATE
May 9, 2011
NARESH GAUR Vs. STATE GNCT OF DELHI
July 27, 2011
NARESH JINDAL Vs. INDIAN MEDICAL ASSOCIATION
August 1, 2011
NARESH KUMAR Vs. UNION OF INDIA
January 25, 2011
NARESH KUMAR Vs. DDA
March 8, 2011
NARESH KUMAR Vs. UNION OF INDIA
September 19, 2011
NARESH KUMAR Vs. KALAWATI
August 25, 2011
NARESH KUMAR Vs. SEEMA
January 28, 2011
NARESH KUMAR Vs. BHAGIRATH
August 29, 2011
NARESH KUMAR Vs. BSES RAJDHANI POWER LTD.
February 14, 2011
NARESH KUMAR AND ORS. Vs. STATE AND ORS.
December 12, 2011
NARESH KUMAR JAIN Vs. UNION OF INDIA
January 27, 2011
NARESH KUMAR KATARIA Vs. RAKESH
January 19, 2011
NARESH KUMAR PINGOLIA Vs. MAHINDER KUMAR JOSHI
April 18, 2011
NARESH KUMAR SAINI Vs. DAYA RANI DIXIT
March 4, 2011
NARESH SAINI Vs. DELHI DEVELOPMENT AUTHORITY &ANR.
December 20, 2011
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September 13, 2011
NARGIS KHANNA Vs. WIN MEDICARE PVT LTD
July 18, 2011
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March 18, 2011
NARINDER KUMAR ANAND Vs. ASHOK
September 9, 2011
NARINDER PAL KAUR CHAWLA Vs. JOGINDER KAUR CHAWLA
December 1, 2011
NASEEM Vs. STATE
September 22, 2011
NASEEM BANO ALIAS NASEEM Vs. STATE OF NCT OF DELHI
January 17, 2011
NASIRUDDIN Vs. MCD
September 29, 2011
NATH AND ASSOCIATES Vs. D G, COAST GUARD
December 8, 2011
NATHU RAM Vs. DELHI TRANSPORT CORPORATION
September 9, 2011
NATHU RAM Vs. UTTAM CHAND
February 18, 2011
NATIONAL AGRICULTURAL CO OPERTAIVE MARKETING FEDERATION OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
June 3, 2011
NATIONAL ASSN, OF THE DEAF THROUGH ITS JOINT SECY Vs. UNION OF INDIA
February 14, 2011
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November 24, 2011
NATIONAL AVIATION COMPANY OF INDIA LTD(NACIL) Vs. GOVERNMENT OF INDIA
June 3, 2011
NATIONAL AVIATION COMPANY OF INDIA LTD. Vs. GENERAL COMMERCE LTD. & ORS.
October 31, 2011
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April 20, 2011
NATIONAL BOOK TRUST Vs. UMA BANSAL
February 17, 2011
NATIONAL CONSUMER CO-OPERATIVE FEDERATION OF INDIA LTD. Vs. NAVJIVAN TRADERS AND ANR.
February 3, 2011
NATIONAL COOPERATIVE DEVELOPMENT CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 28, 2011
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April 20, 2011
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March 10, 2011
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December 21, 2011
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August 10, 2011
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. BHAGEERATHA ENGINEERING LTD.
October 20, 2011
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November 30, 2011
NATIONAL HYDROELECTRIC POWER CORPORATION LTD Vs. JAIPRAKASH INDUSTRIES LTD
November 4, 2011
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February 4, 2011
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February 3, 2011
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January 18, 2011
NATIONAL INSURANCE CO LTD Vs. SURINDER
January 4, 2011
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April 5, 2011
NATIONAL INSURANCE CO LTD Vs. RAJESH KUMAR
July 12, 2011
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July 28, 2011
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August 3, 2011
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August 17, 2011
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August 17, 2011
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October 3, 2011
NATIONAL INSURANCE CO LTD Vs. RESHMA
December 19, 2011
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December 19, 2011
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December 19, 2011
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December 8, 2011
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January 20, 2011
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November 25, 2011
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October 17, 2011
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November 15, 2011
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December 8, 2011
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August 1, 2011
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July 20, 2011
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March 29, 2011
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January 18, 2011
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January 20, 2011
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November 23, 2011
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December 14, 2011
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August 26, 2011
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August 26, 2011
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May 5, 2011
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April 7, 2011
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February 22, 2011
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April 26, 2011
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August 8, 2011
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May 31, 2011
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September 27, 2011
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March 9, 2011
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September 16, 2011
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March 7, 2011
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January 25, 2011
NAVEEN KAUSHIK Vs. CENTRAL BUREAU OF INVESTIGATION
March 30, 2011
NAVEEN KUMAR Vs. FACULTY OF MEDICAL SCIENCE
July 8, 2011
NAVEEN KUMAR Vs. SMT. KHILYA DEVI AND ANR.
September 1, 2011
NAVI GOLD PAINT CORPORATION Vs. SHRI GAGAN BHALLA
August 9, 2011
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February 23, 2011
NAWABUDDIN Vs. MCD
January 27, 2011
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January 24, 2011
NAZEER AHMAD Vs. NAZAR MOHAMMAD
September 6, 2011
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May 30, 2011
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February 23, 2011
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September 26, 2011
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November 28, 2011
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February 7, 2011
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May 13, 2011
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January 17, 2011
NEELIMA BAGARIA Vs. GOVT OF NCT OF DELHI
August 9, 2011
NEEMA GOYAL Vs. UNION OF INDIA
July 4, 2011
NEENA SHARMA Vs. SECRETARY MINISTRY OF LABOUR
August 23, 2011
NEERAJ Vs. THE STATE (GOVT. OF NCT OF DELHI)
February 17, 2011
NEERAJ AGENCIES Vs. HAWKINS COOKERS LTD.
January 24, 2011
NEERAJ ALIAS BABLOO Vs. STATE N C T OF DELHI
November 16, 2011
NEERAJ KUMAR Vs. UOI
February 23, 2011
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December 7, 2011
NEERAJ MEHTA Vs. UNION OF INDIA
July 27, 2011
NEERJA CHAWLA Vs. DELHI DEVELOPMENT AUTHORITY
September 20, 2011
NEERJA JAIN Vs. BENGALI SENIOR SECONDARY SCHOOL
May 11, 2011
NEERU SHARMA AND ORS. Vs. THE STATE (NCT) AND ANR.
May 3, 2011
NEETA GHUMAN Vs. DELHI DEVELOPMENT AUTHORITY
April 6, 2011
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November 8, 2011
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March 9, 2011
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August 9, 2011
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March 11, 2011
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November 23, 2011
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July 4, 2011
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May 2, 2011
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October 10, 2011
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May 20, 2011
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April 6, 2011
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December 19, 2011
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December 21, 2011
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December 23, 2011
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April 18, 2011
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October 3, 2011
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September 29, 2011
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September 29, 2011
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September 22, 2011
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August 12, 2011
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April 18, 2011
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May 18, 2011
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May 18, 2011
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August 1, 2011
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July 7, 2011
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July 19, 2011
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July 18, 2011
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July 13, 2011
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July 13, 2011
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February 28, 2011
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January 24, 2011
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January 21, 2011
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February 10, 2011
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December 15, 2011
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May 13, 2011
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December 23, 2011
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August 26, 2011
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December 5, 2011
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October 10, 2011
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August 4, 2011
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February 4, 2011
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December 19, 2011
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December 7, 2011
NEW INDIA INSURANCE CO LTD Vs. DEVENDER PAL SINGH
September 30, 2011
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. KM PARAMJIT
November 1, 2011
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January 21, 2011
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January 12, 2011
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February 21, 2011
NICCO CORPORATION LTD Vs. S.N. NANDY & CO.
November 8, 2011
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September 6, 2011
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August 5, 2011
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May 13, 2011
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February 8, 2011
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December 5, 2011
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July 12, 2011
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October 17, 2011
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January 14, 2011
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August 4, 2011
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March 7, 2011
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February 9, 2011
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March 9, 2011
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September 30, 2011
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January 17, 2011
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July 7, 2011
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February 14, 2011
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March 31, 2011
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September 16, 2011
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March 18, 2011
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January 27, 2011
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July 7, 2011
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November 23, 2011
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May 10, 2011
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December 23, 2011
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January 18, 2011
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August 26, 2011
NORTH DELHI POWER LIMITED Vs. KANWAR PAL SINGH
January 19, 2011
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July 7, 2011
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December 20, 2011
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May 23, 2011
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November 4, 2011
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July 18, 2011
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August 3, 2011
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September 7, 2011
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July 12, 2011
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April 7, 2011
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February 14, 2011
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July 26, 2011
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June 8, 2011
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November 29, 2011
PURE DRINKS LTD Vs. UOI
July 12, 2011
PURSHOTAM DASS Vs. NEW INDIA ASSO CO LTD
April 8, 2011
PURSHOTTAM CHOPRA Vs. STATE
May 23, 2011
PURUSHOTTAM DEV ARYA Vs. CENTRAL BUREAU OF INVESTIGATION
August 2, 2011
PUSHKAR MEHRA & ORS. Vs. BRIJ MOHAN KUSHWAHA & ORS.
December 14, 2011
PUSHPA DEVI Vs. LAXMAN SINGH
September 19, 2011
PUSHPA DEVI ETC. Vs. BHAGIRATHI YADAV & ORS.
November 18, 2011
PUSHPAWATI JOSHI Vs. BEENA SHARMA
February 17, 2011
PUSHPENDER Vs. UNION OF INDIA
April 5, 2011
QAMAR ABBAS Vs. STATE NCT OF DELHI
February 2, 2011
QUEEN MARYS SCHOOL THRU ITS PRINCIPAL Vs. U O I
November 21, 2011
R AND R INTERNATIONAL Vs. INDU SHARMA
September 21, 2011
R B DAS Vs. UOI
April 4, 2011
R C BANSAL Vs. CBI
February 2, 2011
R C GOEL Vs. SUNIL BEDI
September 16, 2011
R C KUNDU Vs. STATE NCT OF DELHI CBI
May 20, 2011
R D GUPTA Vs. DELHI TRANSPORT CORPORATION
September 20, 2011
R D RAJORA Vs. UNION OF INDIA
April 5, 2011
R D SHARMA Vs. UNION OF INDIA
December 5, 2011
R D VERMA Vs. UNION OF INDIA
March 18, 2011
R DHANAPAL RAJ Vs. DIG OF POLICE CBI
January 27, 2011
R K CHAUHAN Vs. UOI
February 8, 2011
R K GUPTA Vs. DELHI PUBLIC SCHOOL SOCIETY
February 25, 2011
R K GUPTA Vs. STATE
November 25, 2011
R K JAIN Vs. UNION OF INDIA
December 8, 2011
R K LAKRA Vs. UNION OF INDIA
January 24, 2011
R K MACHINE TOOLS LTD Vs. UNION OF INDIA
July 15, 2011
R K P NISHAD Vs. CBI
July 8, 2011
R K SAREEN Vs. UOI
February 17, 2011
R K SRIVASTAVA Vs. CBI
August 23, 2011
R K TANDON Vs. SECRETARY DEPARTMENT OF POWER
September 6, 2011
R N JAJU Vs. GOKAL CHAND KHANNA
August 9, 2011
R N RATTAN Vs. ORIENTAL BANK OF COMMERCE
January 20, 2011
R N SHARMA Vs. CBI
April 5, 2011
R N UPADHYAY Vs. DELHI TRANSCO LTD
July 18, 2011
R N VERMA Vs. GULSHAN RAI
May 9, 2011
R P KESHARI Vs. CENTRAL REGISTRAR OF COOPERATIVE SOCIETIES
September 23, 2011
R P S YADAV Vs. CBI
April 8, 2011
R R SAHAY Vs. UNION OF INDIA
February 7, 2011
R S CHAUHAN Vs. GEETA RANI
May 18, 2011
R S PUNIA Vs. UNION OF INDIA
August 2, 2011
R S SENGOR Vs. UNION OF INDIA
April 4, 2011
R S SHARMA Vs. UNION OF INDIA
September 12, 2011
R. RADHAKRISHANAN & ORS. Vs. STATE NCT OF DELHI & ANR.
October 31, 2011
R.D. GUPTA Vs. D.T.C.
May 9, 2011
R.K. ARORA Vs. AIR LIQUIDE INDIA HOLDING PVT. LTD
March 30, 2011
R.K. BATTA Vs. THE REGISTRAR DELHI HIGH COURT
September 30, 2011
R.K. NIMORIA Vs. UOI
March 1, 2011
R.K. SWAMY BBDO PRIVATE LTD. Vs. ULTRA MOTOR INDIA PVT. LTD.
May 23, 2011
R.L. GIRDHAR Vs. THE FOOD CORPORATION OF INDIA AND ANR.
February 10, 2011
R.P. VASHISTHA Vs. GOVERNMENT OF NCT DELHI AND ORS.
March 21, 2011
RABINDER NATH SAHA Vs. SUSHMA JAIN
August 26, 2011
RABINDRA JHA Vs. UNION OF INDIA
July 22, 2011
RADESH SINGH Vs. STATE
February 21, 2011
RADHA Vs. STATE
May 18, 2011
RADHA KISHAN AGGARWAL Vs. NETWORK LTD
September 15, 2011
RADHA SHARMA Vs. LT GOVERNOR
January 11, 2011
RADHAKRISHAN TEMPLE TRUST MAITHAN Vs. HINDCO ROTATRON PVT LTD
December 20, 2011
RADHEY SHAYAM Vs. STATE N C T OF DELHI
February 24, 2011
RADHEY SHAYAM Vs. STATE NCT OF DELHI
April 27, 2011
RADHEY SHYAM Vs. THE STATE (NCT OF DELHI)
April 25, 2011
RADHIKA BAHL Vs. UNION OF INDIA
September 20, 2011
RADHIKA CHOUDHARY Vs. PAYAL VISIONS PVT LTD
March 14, 2011
RADICO KHAITAN LIMITED Vs. CARLSBERG INDIA PRIVATE LIMITED
September 16, 2011
RAFI AHMAD KHAN Vs. JALALUDIN
April 1, 2011
RAGHUBIR SINGH Vs. RAGHUNATH RAI AND ORS.
January 25, 2011
RAGHUVIR SINGH Vs. UNION OF INDIA
August 29, 2011
RAHIMUDDIN Vs. GOSSINI FASHONS LTD
January 28, 2011
RAHIMUDDIN THROUGH L RS Vs. DELHI DEVELOPMENT AUTHORITY AND ANR
March 30, 2011
RAHISA Vs. STATE OF THE NCT OF DELHI
March 31, 2011
RAHUL DUBEY Vs. VIBHA DUBEY
December 23, 2011
RAHUL GUPTA Vs. M/S PAHARPUR COOLING TOWER LTD.
October 24, 2011
RAHUL VERMA Vs. STATE
March 4, 2011
RAHUL YADAV Vs. CISF
February 14, 2011
RAHULJEE AND COMPANY LTD Vs. COMMISSIONER OF CUSTOMS
February 7, 2011
RAHULJEE AND COMPANY PVT. LTD. Vs. INCOME TAX APPELLATE TRIBUNAL-I AND ORS.
January 14, 2011
RAI SINGH Vs. STATE
September 26, 2011
RAIS KHAN Vs. SAEEDA BEGUM
February 18, 2011
RAJ BALA Vs. PUNJAB NATIONAL BANK
March 14, 2011
RAJ KUMAR Vs. STATE NCT OF DELHI
October 3, 2011
RAJ KUMAR Vs. STATE GNCT OF DELHI
February 11, 2011
RAJ KUMAR Vs. NDPL
June 1, 2011
RAJ KUMAR Vs. UOI
August 1, 2011
RAJ KUMAR Vs. STATE
February 10, 2011
RAJ KUMAR @ RAJA Vs. STATE (NCT OF DELHI)
March 14, 2011
RAJ KUMAR ADVOCATE & ANR. Vs. DELHI HIGH COURT BAR ASSOCIATION & ORS.
November 23, 2011
RAJ KUMAR ALIAS RAJESH PANDIT Vs. STATE
August 24, 2011
RAJ KUMAR BHATI Vs. SHER SINGH SAINI
January 27, 2011
RAJ KUMAR DUBEY Vs. SUMI SABHARWAL
February 1, 2011
RAJ KUMAR MAHESHWAI Vs. JYOTI GUPTA & ORS.
October 21, 2011
RAJ KUMAR SINGH Vs. JAGJIT CHAWLA
September 6, 2011
RAJ PAL Vs. STATE NCT OF DELHI
February 28, 2011
RAJ PAL SINGH Vs. EXECUTIVE ENGINEER BYPL
January 28, 2011
RAJ RANI Vs. STATE
February 23, 2011
RAJ RANI Vs. SARDAR MOHINDER SINGH
June 1, 2011
RAJ RANI Vs. BIMLA RANI
June 3, 2011
RAJ RANI AGGARWAL TRADING Vs. PARUL HOMOEO LABORATORY
July 4, 2011
RAJ RANI KAPUR Vs. ASHOK KUMAR
September 14, 2011
RAJ SINGH Vs. FLOOD CONTROL AND DRAINAGE DEPT
April 4, 2011
RAJ SINGH Vs. UOI
September 19, 2011
RAJ SINGH & ORS Vs. SUDESH GUPTA
December 9, 2011
RAJ SINGH & ORS. Vs. STATE
December 8, 2011
RAJ TRAVELS & TOURS LTD. Vs. DESTINATION OF THE WORLD PRIVATE LTD.
September 21, 2011
RAJA @ RAM PAL Vs. STATE (NCT) OF DELHI
February 9, 2011
RAJALAKSHMI EDUCATIONAL TRUST Vs. HASIB AHMED
July 5, 2011
RAJAN Vs. IFFCO TOKYO GENERAL INSURANCE CO.LTD.
August 30, 2011
RAJAN BIHARI LAL RAHEJA Vs. PLANMAN CONSULTING INDIA PVT LTD
September 13, 2011
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. USHA RANI
September 9, 2011
RAJASTHAN VANASPATI PRODUCTS LIMITED Vs. UNION OF INDIA & ANR.
October 31, 2011
RAJAT GOEL Vs. MINISTRY OF HUMAN RESOURCE AND DEVELOPMENT (GOVT. OF INDIA) AND ANR.
September 2, 2011
RAJAT GOEL Vs. MINISTRY OF HUMAN RESOURCE AND DEVELOPMENT (GOVT O
December 20, 2011
RAJBAL AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
June 7, 2011
RAJBALA Vs. MAHESH KUMAR
November 1, 2011
RAJBALA PUNDIR Vs. STATE
November 30, 2011
RAJBIR PAL Vs. KANWAR PRATAP SINGH
October 12, 2011
RAJBIR SINGH Vs. UNION OF INDIA
September 26, 2011
RAJBIR SINGH Vs. SURESH KUMAR
May 18, 2011
RAJEEV AGGARWAL Vs. VIJAY KUMAR DIWAKAR
October 14, 2011
RAJEEV BHALLA Vs. STATE OF DELHI
August 24, 2011
RAJEEV DHAWAN Vs. CHAIRMAN, PUNJAB NATIONAL BANK & ANR
October 12, 2011
RAJEEV GUPTA Vs. J K KASHYAP
February 28, 2011
RAJEEV KUMAR Vs. UNION OF INDIA
January 24, 2011
RAJEEV KUMAR MISHRA Vs. FOOD CORPORATION OF INDIA
March 11, 2011
RAJEEV METALS Vs. D.S.I.D.C. LTD. AND ORS.
May 19, 2011
RAJENDER GUGLANI Vs. UNION OF INDIA
July 6, 2011
RAJENDER KUMAR Vs. HIGH COURT OF DELHI
February 21, 2011
RAJENDER KUMAR JAINA Vs. RAJESH PURI & ORS.
November 28, 2011
RAJENDER KUMAR KHATRI Vs. DDA
October 10, 2011
RAJENDER LAL MEENA Vs. UNION OF INDIA & ANR.
November 15, 2011
RAJENDER MOHAN RANA Vs. PREM PRAKASH CHAUDHARY
September 1, 2011
RAJENDER PAL SINGH Vs. UOI
March 25, 2011
RAJENDER SHARMA Vs. GOVERNMENT OF INDIA
July 5, 2011
RAJENDER SINGH Vs. UOI
May 4, 2011
RAJENDER SINGH Vs. UOI
February 3, 2011
RAJENDRA DORIAN PUNJ Vs. S P PUNJ
December 13, 2011
RAJENDRA KUMAR Vs. GOVT OF NCT OF DELHI
February 15, 2011
RAJENDRA KUMAR Vs. BSES YAMUNA POWER LTD.
December 9, 2011
RAJENDRA KUMAR AGGARWAL Vs. UNION OF INDIA
September 13, 2011
RAJENDRA KUMAR BANSAL Vs. DES RAJ BATRA
April 20, 2011
RAJENDRA KUMAR GUPTA Vs. SHEELA DEVI
October 13, 2011
RAJENDRA NATH GUPTA Vs. RAVINDRA NATH GUPTA
January 3, 2011
RAJENDRA P MISHRA Vs. UOI
September 15, 2011
RAJENDRA SHANKER Vs. DEVENDRA SHANKER
December 5, 2011
RAJENDRA SINGH Vs. DIRECTOR OF EDUCATION
September 5, 2011
RAJENDRAS (INDIA) LTD. Vs. SHRI DEVINDER KUMAR JAIN
February 18, 2011
RAJESH Vs. HEERA LAL
August 2, 2011
RAJESH AGARWAL Vs. UNION OF INDIA
July 26, 2011
RAJESH AGGARWAL Vs. JASBIR
August 10, 2011
RAJESH AGGARWAL Vs. STATE
November 21, 2011
RAJESH ALIAS RAKESH Vs. STATE
April 25, 2011
RAJESH BANDHU Vs. STATE NCT OF DELHI
January 9, 2011
RAJESH BATRA Vs. RANBIR SINGH AHLAWAT
August 8, 2011
RAJESH BHALLA Vs. RIEVA BHALLA NEE RIEVA ROSHAN
February 23, 2011
RAJESH BHASIN Vs. UNION OF INDIA
September 6, 2011
RAJESH GARG Vs. TATA TEA LTD
February 18, 2011
RAJESH KR CHATURVEDI Vs. UNION OF INDIA
March 15, 2011
RAJESH KUMAR Vs. STATE
August 4, 2011
RAJESH KUMAR Vs. UNION OF INDIA
September 23, 2011
RAJESH KUMAR Vs. RAMESH BUDHA
September 21, 2011
RAJESH KUMAR Vs. STATE
August 30, 2011
RAJESH KUMAR Vs. GOVT. OF NCT OF DELHI
December 19, 2011
RAJESH KUMAR Vs. NARESH KUMAR GOEL & ORS.
October 18, 2011
RAJESH KUMAR Vs. COMMISSIONER OF POLICE & ANR.
November 22, 2011
RAJESH KUMAR ALIAS RAJU SHARMA Vs. STATE OF DELHI
September 28, 2011
RAJESH KUMAR BAHL Vs. UNION OF INDIA
September 26, 2011
RAJESH KUMAR BHATIA Vs. KARAN SINGH
January 27, 2011
RAJESH KUMAR GOUHARI Vs. UNION OF INDIA
July 15, 2011
RAJESH MEHRA Vs. B S E S YAMUNA POWER LTD
January 19, 2011
RAJESH REKWAR Vs. STATE NCT OF DELHI
October 31, 2011
RAJESH SHARMA Vs. KRISHAN PAL
September 13, 2011
RAJESH SHARMA Vs. MADHU SEHGAL
November 1, 2011
RAJESH SINGH ADHIKARI ALIAS BABLOO Vs. STATE NCT OF DELHI
August 3, 2011
RAJESH VERMA Vs. KESHAV DUTT SHARMA
June 3, 2011
RAJINDER Vs. STATE OF DELHI
March 21, 2011
RAJINDER AND ORS. Vs. HARSH VOHRA AND ORS.
February 17, 2011
RAJINDER KUMAR Vs. STATE
February 24, 2011
RAJINDER KUMAR Vs. PADMAWATI
May 5, 2011
RAJINDER KUMAR Vs. THE STATE
July 25, 2011
RAJINDER KUMAR ARORA Vs. AIR LIQUIDE INDIA HOLDING PVT. LTD. AND ORS.
January 10, 2011
RAJINDER KUMAR DHAWN Vs. OM PRAKASH
March 9, 2011
RAJINDER KUMAR GUPTA Vs. STATE
March 7, 2011
RAJINDER KUMAR GUPTA Vs. STATE
February 4, 2011
RAJINDER MOHAN Vs. OIL AND NATURAL GAS CORPORATION LTD
November 8, 2011
RAJINDER NAGAR WELFARE ASSN Vs. DELHI WATER BOARD
February 9, 2011
RAJINDER NAGAR WELFARE ASSOCIATION Vs. MCD
April 26, 2011
RAJINDER PRASAD Vs. GNCT OF DELHI
April 6, 2011
RAJINDER PRASAD SHARMA Vs. HARI SINGH
March 11, 2011
RAJINDER RAI Vs. MCD
October 10, 2011
RAJINDER SINGH Vs. THE STATE NCT OF DELHI & ANR.
December 3, 2011
RAJINDER SINGH Vs. STATE NCT OF DELHI AND ANR
December 13, 2011
RAJINDRA IRON MART Vs. DDA
July 20, 2011
RAJIV AGARWAL Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
August 3, 2011
RAJIV AGGARWAL Vs. STATE
September 12, 2011
RAJIV BAHL Vs. STATE
January 25, 2011
RAJIV GOELA Vs. DELHI DEVELOPMENT AUTHORITY
February 9, 2011
RAJIV KUMAR &ANR. Vs. STATE & ORS.
November 18, 2011
RAJIV KUMAR SHARMA Vs. COMMISSIONER OF CENTRAL EXCISE ADJUDICATION
November 18, 2011
RAJIV MOTORS LTD Vs. JAGVIR SINGH
April 29, 2011
RAJIV SARIN Vs. M/S DURABLE ELECTRICALS LTD.
December 12, 2011
RAJMOTI INDUSTRIES Vs. GIRIRAJ SUGANDH INDUSTRIES
October 31, 2011
RAJNI KHANNA Vs. DAYA CHAND
August 1, 2011
RAJNI SINGH Vs. UNION OF INDIA
January 12, 2011
RAJNISH KUMAR Vs. MOHAN SINGH
May 18, 2011
RAJPAL Vs. HARSWAROOP
May 31, 2011
RAJPAL Vs. DELHI TRANSPORT CORPORATION
August 4, 2011
RAJPAL SINGH Vs. DELHI DEVELOPMENT AUTHORITY
January 17, 2011
RAJPAL SINGH ANAND Vs. STATE
October 14, 2011
RAJU Vs. STATE GOVT OF NCT OF DELHI
September 13, 2011
RAJU @ RAJPAL Vs. STATE
February 21, 2011
RAJU @ RANTHU @ RAJU Vs. STATE
November 28, 2011
RAJU ALIAS KUNDAN Vs. STATE
April 25, 2011
RAJU BHOJWANI Vs. CHIEF COMMISSIONER OF INCOME TAX
September 9, 2011
RAJU CHAKRAVARTHY Vs. STATE OF NCT OF DELHI
November 4, 2011
RAJVI VORA Vs. GOVERNMENT OF NCT OF DELHI
April 21, 2011
RAJVIR SINGH Vs. CHAIRMAN, RAILWAY RECRUITMENT BOARD
August 17, 2011
RAJWATI Vs. STATE
January 17, 2011
RAJWATI DAGAR Vs. NATIONAL INSURANCE COMPANY LTD
August 29, 2011
RAJYA SABHA SECRETARIAT & ORS. Vs. SUBHASH BALODA & ORS.
November 29, 2011
RAKESH Vs. THE MANAGEMENT OF FRUIT & VEGETABLE PROJECT
September 12, 2011
RAKESH Vs. STATE
December 5, 2011
RAKESH ARORA Vs. COMMISSIONER OF CUSTOMS
November 22, 2011
RAKESH BASRA Vs. SATSAGAR GUPTA
December 13, 2011
RAKESH CHANDER GUPTA Vs. RAJ SINGH
February 1, 2011
RAKESH CHAUHAN Vs. STATE NCT OF DELHI
March 16, 2011
RAKESH KAPOOR Vs. SAPNA KAPOOR
July 15, 2011
RAKESH KULHARI Vs. CENTRAL INDUSTRIAL SECURITY FORCE
October 12, 2011
RAKESH KUMAR Vs. MANGEMENT OF BHAGINI NIVEDITA COLLEGE
August 25, 2011
RAKESH KUMAR Vs. GOVERNMENT OF NCT OF DELHI
September 5, 2011
RAKESH KUMAR Vs. STATE
July 25, 2011
RAKESH KUMAR Vs. UNION OF INDIA
January 20, 2011
RAKESH KUMAR Vs. SHREE RAM PALACE
March 17, 2011
RAKESH KUMAR Vs. THE NUCLEAR SCIENCE CENTRE & ORS.
November 16, 2011
RAKESH KUMAR GARG Vs. COMMISSIONER OF C. EX., DELHI-I
March 22, 2011
RAKESH KUMAR KHANDELWAL Vs. UNION OF INDIA
February 14, 2011
RAKESH KUMAR SACHDEVA Vs. DELHI DEVELOPMENT AUTHORITY
April 26, 2011
RAKESH KUMAR SHARMA Vs. UOI
August 5, 2011
RAKESH KUMAR SHARMA Vs. INDIAN TOURISM DEVELOPMENT CORP
January 3, 2011
RAKESH KUMAR SHARMA Vs. UNION OF INDIA
March 16, 2011
RAKESH KUMAR SHARMA AND SONS Vs. BSES RAJDHANI POWER LTD
June 1, 2011
RAKESH RAI Vs. STATE
February 25, 2011
RAKESH RAWAT Vs. RAJESH KUMAR RAWAT
December 15, 2011
RAKESH SARAF Vs. CHELMSFORD CLUB LIMITED
August 5, 2011
RAKESHA Vs. AMZAD ALI
May 6, 2011
RAKHEJA ENTERPRISES Vs. UOI
July 12, 2011
RAM AVTAR Vs. SANJEEV KUMAR
September 19, 2011
RAM AVTAR Vs. UNION OF INDIA
November 24, 2011
RAM AVTAR SUNEET KUMAR Vs. VINAY KUMAR
April 5, 2011
RAM BABU Vs. STATE GOVT OF NCT OF DELHI
May 26, 2011
RAM BABU RASTOGI Vs. STATE
December 22, 2011
RAM BAHADUR YADAV Vs. STATE NCT OF DELHI
March 4, 2011
RAM BHAROSE Vs. STATE
September 6, 2011
RAM CHANDER Vs. UOI
April 8, 2011
RAM CHANDER Vs. UNION OF INDIA (UOI) AND ORS.
March 22, 2011
RAM CHANDER ALIAS GANJU Vs. STATE OF DELHI
May 11, 2011
RAM CHANDER EDUCATIONAL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
February 4, 2011
RAM CHANDER SINGH Vs. UOI
February 28, 2011
RAM DAHIN RAM Vs. DELHI DEVELOPMENT AUTHORITY
April 27, 2011
RAM DEV Vs. STATE OF NCT OF DELHI
October 3, 2011
RAM DEVI AND ANR. Vs. RAJ KUMAR AND ORS.
September 16, 2011
RAM GOPAL Vs. BHUPINDER KUMAR
January 19, 2011
RAM GOPAL SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
September 20, 2011
RAM HET MEENA Vs. UNION OF INDIA
March 15, 2011
RAM JANAM SHARMA Vs. JVG FINANCE LTD
March 3, 2011
RAM JANE Vs. STATE (GOVT. OF NCT) DELHI
January 6, 2011
RAM KANWAR Vs. UOI
March 7, 2011
RAM KARAN GUPTA Vs. DAYANAND GUPTA
November 11, 2011
RAM KAUR Vs. STATE GOVT OF NCT OF DELHI
April 4, 2011
RAM KISHAN Vs. STATE
March 23, 2011
RAM KISHAN Vs. MUNICIPAL CORPORATION OF DELHI
January 3, 2011
RAM KRISHAN GUPTA THR. L.RS.. Vs. RANI GUPTA AND ORS.
November 18, 2011
RAM KUMAR Vs. UOI
September 15, 2011
RAM KUMAR Vs. STATE
October 20, 2011
RAM KUMAR GUPTA Vs. CANARA BANK
March 15, 2011
RAM KUMARI Vs. THE STATE (NCT) OF DELHI
February 9, 2011
RAM MANI PANDAY Vs. PNB HOUSING FINANCE LTD
April 21, 2011
RAM MEHAR Vs. MURARI LAL
September 16, 2011
RAM MOHAN Vs. STATE OF NCT OF DELHI
October 17, 2011
RAM NARAIN AND ORS. Vs. BLOCK DEVELOPMENT OFFICER (BDO) AND ORS.
September 14, 2011
RAM NARAIN GUPTA Vs. GAON SABHA SIRASPUR
May 5, 2011
RAM NARESH @ LALA Vs. STATE
April 26, 2011
RAM NARESH SINGH Vs. DELHI JAL BOARD
May 10, 2011
RAM NATH Vs. STATE
July 27, 2011
RAM NATH DEEPAK Vs. STATE NCT OF DELHI
January 20, 2011
RAM NATH DHIR Vs. DDA
May 11, 2011
RAM NATH JAIN Vs. HARI OM DEVI
February 23, 2011
RAM NATH JHA Vs. DGP
July 8, 2011
RAM NIWAS Vs. FINANCIAL COMMISSIONER DELHI
March 15, 2011
RAM NIWAS BEDHARAK Vs. UNION OF INDIA (UOI) AND ANR.
July 13, 2011
RAM PAL Vs. GOVT OF N C T OF DELHI
July 19, 2011
RAM PAL SINGH Vs. DG BSF
September 20, 2011
RAM PAL SINGH Vs. UNION OF INDIA
September 15, 2011
RAM PHAL Vs. UOI
July 27, 2011
RAM PIYARI Vs. NEW DELHI MUNICIPAL COUNCIL AND ANR.
March 11, 2011
RAM PRAKASH Vs. STATE N C T OF DELHI
February 3, 2011
RAM PRAKASH Vs. BENGALI SWEET CENTRE
December 22, 2011
RAM PRAKASH MEHRA Vs. UNION BANK OF INDIA & ORS.
October 31, 2011
RAM PRASHAD Vs. STATE
September 30, 2011
RAM PRATAP SINGH NAYYAR Vs. MUNICIPAL CORPORATION OF DELHI
February 10, 2011
RAM PRAVESH Vs. D.K. ELECTRICALS AND ANR.
August 5, 2011
RAM RAJ CHAURASIA Vs. RAM BAKSHI
July 22, 2011
RAM RATI ALIAS RAM WATI Vs. NEW INDIA ASSURANCE CO LTD
January 17, 2011
RAM RATI GOYAL Vs. HARMEET
November 23, 2011
RAM RATTAN Vs. STATE
March 25, 2011
RAM SAKAL MAHTO Vs. BALRAM SINGH
August 9, 2011
RAM SARAN @ BALLI Vs. STATE
March 21, 2011
RAM SAROOP Vs. STATE
November 21, 2011
RAM SEWAK Vs. STATE
December 5, 2011
RAM SHIROMANI PAL Vs. DDA
September 2, 2011
RAM SINGH Vs. DELHI DEVELOPMENT AUTHORITY
December 2, 2011
RAM SINGH @ KARAN Vs. STATE N.C.T. OF DELHI
December 13, 2011
RAM SINGH BATRA Vs. CBI
February 14, 2011
RAM SUNDER ALIAS RAMU Vs. STATE
August 25, 2011
RAM YASH Vs. PUSHPA MALIK
August 25, 2011
RAMA CONSTRUCTION COMPANY Vs. MUNICIPAL CORPORATION OF DELHI
December 20, 2011
RAMA MURTY TIWARI Vs. STATE
July 11, 2011
RAMAN BIHARI LAL Vs. UOI
April 28, 2011
RAMAN MAHAJAN Vs. STATE
November 14, 2011
RAMANAND AMIT Vs. RUHI RAMANAND
January 7, 2011
RAMANATH PANDEY Vs. DIRECTOR DIRECTORATE OF EDUCATION
September 7, 2011
RAMASWAMY S. IYENGAR Vs. STATE(NCT OF DELHI)
March 16, 2011
RAMBIR SINGH Vs. UNION OF INDIA
January 31, 2011
RAMBIR SINGH Vs. UOI
May 24, 2011
RAMDHAN VAISHNO PRAKASH AND SONS Vs. ASHOK KUMAR AND ANR.
January 17, 2011
RAMESH Vs. STATE N C T OF DELHI
July 7, 2011
RAMESH AHUJA AND ORS. Vs. DDA AND ANR.
September 29, 2011
RAMESH CHAND Vs. SURESH CHAND
February 28, 2011
RAMESH CHAND Vs. GAMBIT LEASING AND FINANCE PVT. LTD. AND ORS.
May 23, 2011
RAMESH CHAND JAIN Vs. UNION OF INDIA
February 1, 2011
RAMESH CHAND JAIN AND ANR. Vs. SHITAM CHAND OSWAL (DECEASED) THROUGH L.RS.
February 22, 2011
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July 11, 2011
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SANJAY CHANDRA Vs. C.B.I.
May 23, 2011
SANJAY CHAUHAN Vs. UNION OF INDIA
August 18, 2011
SANJAY CHIRIPAL Vs. REGISTRAR CO OPERATIVE SOCIETIES
May 10, 2011
SANJAY COLD STORAGE Vs. GATEWAY COATED PAPERS PVT LTD
January 18, 2011
SANJAY DHINGRA Vs. BALJEET SINGH
September 9, 2011
SANJAY ENTERPRISES Vs. SITA RAM
August 3, 2011
SANJAY GHAI Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 7, 2011
SANJAY KUMAR Vs. UOI
July 6, 2011
SANJAY KUMAR Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 7, 2011
SANJAY KUMAR Vs. UNION OF INDIA
March 10, 2011
SANJAY KUMAR Vs. INDERJEET N SURI
October 12, 2011
SANJAY KUMAR Vs. STATE
November 28, 2011
SANJAY KUMAR SHARMA Vs. SANTOSH
January 7, 2011
SANJAY LAO Vs. RAM KUMAR
December 15, 2011
SANJAY PRASAD Vs. UNION OF INDIA
September 19, 2011
SANJEET SINGH Vs. HIGH COURT OF DELHI
May 11, 2011
SANJEET SINGH Vs. HIGH COURT OF DELHI
December 12, 2011
SANJEET SINGH DABAS Vs. GOVT. OF NCT OF DELHI AND ORS.
May 19, 2011
SANJEEV BEHAL Vs. SRI CHAND
July 20, 2011
SANJEEV GUPTA AND ORS. Vs. ANDHRA BANK
September 20, 2011
SANJEEV KHANNA Vs. STATE NCT OF DELHI
February 7, 2011
SANJEEV KUMAR Vs. STATE
February 7, 2011
SANJEEV KUMAR Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 7, 2011
SANJEEV KUMAR Vs. GOV OF NCT OF DLH
August 11, 2011
SANJEEV KUMAR Vs. STATE (NCT OF DELHI)
December 13, 2011
SANJEEV KUMAR AGGARWAL Vs. PARVEEN KUMAR GARG AND ANR.
March 11, 2011
SANJEEV KUMAR JAIN Vs. RAGHUBIR SARAN CHARITABLE TRUST
August 10, 2011
SANJEEV VERMA Vs. DISTRICT AND SESSION JUDGE
March 4, 2011
SANJEEVAN MEDICAL RESEARCH CENTRE PRIVATE LTD Vs. STATE OF NCT OF DELHI
February 11, 2011
SANMATI RICE (P) LTD. Vs. SUSHIL RAJA
March 15, 2011
SANT HARIDASS COLLEGE OF HIGHER EDUCATION Vs. REGISTRAR GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
July 7, 2011
SANT SINGH Vs. UOI
May 2, 2011
SANTOKH SINGH Vs. STATE OF NCT OF DELHI
August 5, 2011
SANTOSH Vs. STATE N C T OF DELHI
February 17, 2011
SANTOSH Vs. UNION OF INDIA
September 5, 2011
SANTOSH BEHAL Vs. STATE AND ORS.
December 19, 2011
SANTOSH GOBRU JADHAO Vs. UNION PUBLIC SERVICE COMMISSION
September 1, 2011
SANTOSH KUMAR Vs. UOI
May 23, 2011
SANTOSH KUMAR Vs. RAMESH CHAND
January 20, 2011
SANTOSH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
January 25, 2011
SANTOSH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
July 8, 2011
SANTOSH KUMAR GUPTA Vs. STATE
September 16, 2011
SANTOSH KUMAR JHA Vs. UNION OF INDIA
October 17, 2011
SANTOSH KUMAR PANWAR Vs. NEW DELHI MUNICIPAL COMMITTEE COUNCIL
June 1, 2011
SANTOSH KUMARI Vs. BSES YAMUNA POWER LTD
April 7, 2011
SANTOSH RANI Vs. UNION OF INDIA
August 12, 2011
SANTOSH SINGLA Vs. INCOME TAX OFFICER
September 23, 2011
SANTOSH VASHISHT Vs. RAM NATH
December 2, 2011
SANTOSHI LAL Vs. NORTH DELHI POWER LTD. (NDPL)
March 15, 2011
SANTOSHI PIPES (P) LTD. Vs. SHRI SURAJ PRASAD GUPTA
March 3, 2011
SANWAL RAM Vs. UNIVERSITY OF DELHI
March 10, 2011
SAP AKTIENGESELLSCHAFT Vs. SADIQ PASHA
May 3, 2011
SAPAN HALDAR Vs. STATE
August 11, 2011
SAPNA TALWAR Vs. STATE
October 12, 2011
SAR AGENCIES Vs. KALINGA INTERNATIONAL
February 8, 2011
SARABJEET KAUR & ORS. Vs. OM PRAKASH CHANDELA & ANR.
November 29, 2011
SARABJIT PRAKASH & ANR. Vs. UDYAJIT PRAKASH & ORS.
October 20, 2011
SARABJIT SINGH & ANR. Vs. STATE & ANR.
November 29, 2011
SARABJIT SINGH ANAND Vs. BHARAT PETROLEUM CORPORATION LTD
February 8, 2011
SARDA ENERGY AND MINERALS LTD Vs. UNION OF INDIA
January 28, 2011
SARDAR GURMUKH SINGH Vs. GIAN PRAKASH
September 28, 2011
SARDAR GURSHARAN SINGH Vs. BHUPESH CHANDRA
December 19, 2011
SARDAR SINGH Vs. FINANCIAL COMMISSIONER DELHI AND ORS.
February 9, 2011
SARDAR VALLABHBHAI PATEL SMARAK TRUST Vs. SAMARTH NANGIA
September 20, 2011
SARDAR VALLABHBHAI PATEL SMARAK TRUST Vs. SAMARTH NANGIA
February 7, 2011
SARDAR VALLABHBHAI PATEL SMARAK TRUST Vs. SAMARTH NANGIA
February 4, 2011
SARITA JAIN Vs. MOHD ZAHID
August 2, 2011
SARITA KALUCHA Vs. MCD
September 20, 2011
SARITA KHANNA Vs. DEVINDER SINGH
January 27, 2011
SARJO Vs. DDA
July 29, 2011
SARLA DEVI Vs. BUDHAN
April 28, 2011
SARLA DEVI Vs. ALTAUR REHMAN
September 23, 2011
SARLA MAHINDRA Vs. DDA
August 23, 2011
SARNATH MUKHERJEE Vs. FRANCIS KUOK
August 23, 2011
SAROJ BALA Vs. RAJESH KUMAR
November 18, 2011
SAROJ DEVI Vs. PAWAN KUMAR
September 13, 2011
SARTAZ Vs. STATE
September 23, 2011
SARTAZ MALIK Vs. MITHLESH RANI
October 21, 2011
SARVAJAN UNNATI BODHINI Vs. SECRETARY TO THE GOVERNMENT OF INDIA
June 1, 2011
SARVESH KUMAR Vs. RATAN LAL (SINCE DECEASED) THROUGH HIS LRS
March 30, 2011
SARVJEET SINGH Vs. UNION OF INDIA
September 1, 2011
SARWAN SINGH ALIAS GURU Vs. STATE
January 11, 2011
SATBIR Vs. STATE
April 27, 2011
SATBIR SINGH Vs. LT. GOVERNOR, GOVT. OF NCT OF DELHI AND ANR.
March 7, 2011
SATBIR SINGH & ANR. Vs. BALRAJ SINGH & ANR.
December 12, 2011
SATDEV SINGH Vs. RAJIV SHARMA
December 23, 2011
SATENDER Vs. STATE
May 12, 2011
SATINDER @ BAWA Vs. STATE THR. C.B.I.
October 31, 2011
SATINDER KAPUR Vs. IFCI LTD
August 16, 2011
SATINDER PUNN Vs. STATE
September 21, 2011
SATINDER SINGH Vs. BHUPINDER KAUR
November 2, 2011
SATISH CHANDER Vs. CBI
September 30, 2011
SATISH KAPOOR Vs. STATE
July 18, 2011
SATISH KUMAR Vs. VIKAS
January 18, 2011
SATISH KUMAR Vs. KARAN SINGH & ANR.
November 24, 2011
SATISH KUMAR Vs. PRAFUL KUMAR & ORS.
November 23, 2011
SATISH KUMAR BAKSHI Vs. KOHLI REALTORS PVT LTD
March 7, 2011
SATISH KUMAR MALHOTRA Vs. RAJINDER BAJAJ
February 4, 2011
SATISH KUMAR SINGH Vs. STATE GOVT. OF NCT OF DELHI
March 10, 2011
SATISH KUMAR SUD AND ANR. Vs. STATE AND ANR.
May 2, 2011
SATISH KUMAR YADAV Vs. UOI
October 21, 2011
SATISH RANA Vs. CBI
September 22, 2011
SATISH SHARMA Vs. STATE AND ANR.
August 19, 2011
SATNAM ANAND Vs. GURBACHAN SINGH
February 17, 2011
SATNAM SINGH Vs. UOI
February 22, 2011
SATNAM SINGH Vs. STATE
November 23, 2011
SATPAL Vs. SAHI RAM
May 27, 2011
SATPAL KHURANA Vs. BEERWATI
July 21, 2011
SATPAL SINGH Vs. DELHI SIKH GURDWARA MANAGEMENT COMMITTEE
July 4, 2011
SATTAR ALI Vs. MUNICIPAL CORPORATION OF DELHI
July 14, 2011
SATVINDER SINGH Vs. THE STATE AND ANR.
February 3, 2011
SATVIR Vs. STATE
May 4, 2011
SATYA BHUSHAN JAIN Vs. STATE
October 10, 2011
SATYA MOHAN SACHDEV Vs. UOI
August 10, 2011
SATYA NIRMATA Vs. UNION OF INDIA
March 21, 2011
SATYA PAL CHOPRA Vs. STATE
March 21, 2011
SATYA PRAKASH GUPTA Vs. MANAGING COMMITTEE RAMJAS HIGHER SECONDARY SCHOOL
January 13, 2011
SATYA PRAKASH GUPTA AND ANR Vs. VIKAS GUPTA AND ORS
November 24, 2011
SATYA PRAKASH SHUKLA Vs. UOI
May 18, 2011
SATYAM ENTERPRISES Vs. ASSTT. PROVIDENT FUND COMMISSIONER
October 17, 2011
SATYANARAYAN G AGARWAL Vs. UOI
December 21, 2011
SATYAPAL TALWAR Vs. STATE (GOVT. OF NCT OF DELHI)
March 29, 2011
SATYENDER KUMAR Vs. UOI
August 17, 2011
SAUD NIHAL SIDDIQUE Vs. UOI
March 3, 2011
SAUDAGAR SINGH Vs. GOVT OF NCT OF DELHI
March 16, 2011
SAVITA ALIAS BABBAL Vs. STATE OF DELHI
April 28, 2011
SAVITA DEVI Vs. UNION OF INDIA
May 26, 2011
SAVITA DUTT Vs. UOI
April 4, 2011
SAVITA RANI JAIN Vs. MCD
April 1, 2011
SAVITRI DEVI Vs. STATE NCT OF DELHI
August 4, 2011
SAVITRI DEVI Vs. DELHI TRANSPORT CORPORATION
August 23, 2011
SAWHNEY BROTHERS Vs. COLLECTOR OF CUSTOMS
March 7, 2011
SCHEDULED CASTES AND SCHEDULED TRIBES MEDICAL ASSOCIATION Vs. UNION OF INDIA
February 21, 2011
SCHILLER HEALTHCARE INDIA PVT LTD Vs. UNION OF INDIA
December 23, 2011
SCHREDER S A S Vs. ELECTRICAL LINES
June 3, 2011
SCJ PLASTICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 21, 2011
SECRETARY MINISTRY OF HEALTH AND FAMILY WELFARE Vs. DAL CHAND
April 7, 2011
SECRETARY RAILWAY BOARD Vs. R K SAREEN
July 26, 2011
SEEMA Vs. ALKESH CHAUDHARY
January 31, 2011
SEEMA Vs. SH. SURENDER KUMAR
April 29, 2011
SEEMA BANSAL Vs. DDA
July 14, 2011
SEEMA GROVER SETH Vs. GOVT. OF NCT OF DELHI AND ORS.
November 8, 2011
SEEMA S YADAGIRI Vs. UOI
March 10, 2011
SEEMA TRIPATHI Vs. SURINDER DHAR DIWEDI
February 15, 2011
SEHGAL KNITWEARS Vs. UNION OF INDIA (UOI) AND ORS.
March 4, 2011
SELEX SISTEMI INTEGRATI Vs. UNION OF INDIA
September 30, 2011
SENBO ENGINEERING LTD Vs. AHLCON READY MIX CONCRETE
December 5, 2011
SENTINEL CONSULTANTS PVT LTD Vs. SUDHIR MALHOTRA
October 21, 2011
SEPOY (BARBER) RANJIT KUMAR Vs. UNION OF INDIA & ORS.
December 12, 2011
SEPOY ISLAM KHAN Vs. UOI
September 12, 2011
SEPOY RAJESH KUMAR Vs. UOI & ORS.
December 2, 2011
SEPOY SUNIL KUMAR MARANDI Vs. UOI
December 2, 2011
SERUM INSTITUTE OF INDIA LTD. Vs. UOI & ANR.
November 28, 2011
SESA GOA LTD. Vs. IFCI LTD. AND ORS.
March 8, 2011
SEVAYAN MEDICAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
December 2, 2011
SEVEN STAR HOTEL AND RESORTS PVT LTD Vs. UNION OF INDIA
January 14, 2011
SEWA INTERNATIONAL FASHION Vs. MEHAR CHAND
June 3, 2011
SEWA SINGH Vs. JAI KUMAR JAIN
September 20, 2011
SEWA SINGH Vs. OM PRAKASH
September 20, 2011
SEWA SINGH Vs. GOPI RAM BANSAL
September 20, 2011
SGT GEDELA YUGANDHAR Vs. UOI
February 2, 2011
SH GOPAL VERMA Vs. SH DINDAYAL
July 28, 2011
SH JAIN DASS JAIN Vs. SUDHA RANI JAIN
September 16, 2011
SH RAM DEV Vs. SH LEKH RAJ
March 14, 2011
SH SUKHEY Vs. SH GAURI SHANKER
February 8, 2011
SH SUKHEY Vs. BHUPENDER SHUKLA
February 8, 2011
SH. AJAY JAIN Vs. SH. T.L. JUNEJA
February 8, 2011
SH. AMIT GUPTA AND ORS. Vs. SH. DWARKA NATH @ MAST RAM THROUGH HIS LRS AND ORS.
May 6, 2011
SH. ANGAN LAL AGGARWAL Vs. DIRECTOR OF EDUCATION AND ORS.
September 1, 2011
SH. ANIL KUMAR GUPTA Vs. SH. RAJ KUMAR GUPTA
March 15, 2011
SH. ASHOK TANDON AND ORS. Vs. SMT. JAYA BISHT AND ORS.
March 30, 2011
SH. BABU RAM Vs. MANGAT SINGH AND ORS.
February 17, 2011
SH. BALRAJ BHASIN Vs. SH. MAN MOHAN SINGH & OTHERS
November 25, 2011
SH. BHAGAT SINGH AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
May 3, 2011
SH. DEVENDER SINGH Vs. UNION OF INDIA (UOI) AND ORS.
February 18, 2011
SH. GAJA NAND SHARMA AND ANR. Vs. SH. NIRANJAN LAL AND ANR.
February 22, 2011
SH. GURDEEP SINGH Vs. PRESIDENT, DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE
May 23, 2011
SH. GURVINDER SINGH Vs. M/S. DEENAR BUILDERS PVT. LTD. & ORS.
October 19, 2011
SH. HARI KISHAN Vs. MOHAN LAL
October 20, 2011
SH. HARISH CHANDER Vs. SH. KISHORI LAL (DECEASED) THROUGH LRS.
May 6, 2011
SH. HARPHOOL SINGH (NOW DECEASED) THROUGH L.RS. Vs. SMT. DAROPATI AND ORS.
February 22, 2011
SH. HARVINDER SINGH Vs. SH. SURESH KUMAR TEHRI
November 11, 2011
SH. J.P. DIXIT Vs. THE MANAGING COMMITTEE, SCHOOL OF CORRESPONDENCE AND CONTINUING EDUCATION, UNIVERSITY OF DELHI AND ORS.
March 30, 2011
SH. JAGMOHAN KHERA Vs. SH. GOPAL KISHAN KHERA
September 7, 2011
SH. JAMIL BEG AND ORS. Vs. SH. AZIZ BEG AND ORS.
February 9, 2011
SH. JUGAL KISHORE Vs. BANK OF INDIA
November 28, 2011
SH. K.S. DABAS Vs. THE INDIAN TRADE PROMOTION ORGANIZATION AND ORS.
February 23, 2011
SH. LAL BABU Vs. GOVT. OF NCT OF DELHI AND ANR.
May 5, 2011
SH. MAHENDER YADAV Vs. SUBHIKSHA TRADING SERVICES LTD.
April 28, 2011
SH. NARAIN SINGH AND ORS. Vs. SMT. BIRMATI AND ORS.
April 28, 2011
SH. PAVINDER PAL SINGH Vs. SH. RANJIT SINGH SONI
March 24, 2011
SH. PRABHAT Vs. SH. DHARMAPAL
March 29, 2011
SH. PRAKASH CHAND Vs. TEXMACO LIMITED
April 28, 2011
SH. PRITAM SINGH Vs. SH. DHARE
March 21, 2011
SH. R.S. JAISWAL AND ANR. Vs. SH. BAKSHISH SINGH
March 3, 2011
SH. RADHEY MOHAN KAPUR Vs. SARITA PAHUJA & ORS.
November 24, 2011
SH. RAHIMUDDIN THROUGH L.RS. Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
March 30, 2011
SH. RAJESH Vs. SMT. MUNNI DEVI
March 10, 2011
SH. RAJINDER & ORS. Vs. HARSH VOHRA & ORS.
October 18, 2011
SH. RAM AVTAR AGGARWAL Vs. KANTI PRASAD AGGARWAL
January 20, 2011
SH. RAMESH KUMAR NASA Vs. SH. SUDHIR KUMAR RAWAL
November 3, 2011
SH. RAMESH KUMAR SETH Vs. SH. MAKHAN LAL HALWAI & OTHERS
December 7, 2011
SH. RAMESH MITTAL AND ORS. Vs. FOOD CORPORATION OF INDIA AND ORS.
February 9, 2011
SH. RAMJI TRIPATHI Vs. SECRETARY, MINISTRY OF INFORMATION AND BROADCASTING AND ORS.
March 15, 2011
SH. RANJIT SINGH RANA Vs. PUBLIC WORKS DEPARTMENT AND ANR.
September 5, 2011
SH. RAVISH CHAND JAIN Vs. SMT. RAJ RANI JAIN AND ORS.
September 12, 2011
SH. SAEED Vs. SH. HEMA KANT & OTHERS
November 15, 2011
SH. SAJJAN SINGH AND ANR. Vs. UNION OF INDIA (UOI) THROUGH GENERAL MANAGER, NORTHERN RAILWAYS
April 19, 2011
SH. SANJAY KOCHHAR Vs. SMT. KAMLESH GUPTA AND ORS.
March 22, 2011
SH. SANJEEV BHASKAR Vs. ASSISTANT COLLECTOR, RECOVERY AND ANR.
March 31, 2011
SH. SATYENDRA KUMAR Vs. MIK FINANCE AND CHIT FUND (P) LTD. AND ORS.
May 19, 2011
SH. SHUKAR HARIJAN Vs. SUSHILA DEVI
March 25, 2011
SH. SHYAM LAL MEHTA (SINCE DECEASED THROUGH HIS LEGAL REPRESENTATAIVES) Vs. LATE SMT. RAM DITI (SINCE DECEASED THROUGH HER LEGAL REPRESENTATAIVES)
March 11, 2011
SH. SOHAN PAL & ANR. Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD.
October 13, 2011
SH. SUKHBIR SINGH Vs. SMT. BHAGYAWANTI AND ORS.
January 20, 2011
SH. SUNIL DUTT Vs. SH. SHANKAR GUPTA
February 8, 2011
SH. SURESH KUMAR SHARMA Vs. SH. FATEH BAHADUR SINGH
March 28, 2011
SH. TALUKDAR SINGH THROUGH L.RS. Vs. SH. GULAB SINGH
February 9, 2011
SH. VIJAY KUMAR BHAN Vs. SH. MANOJ KUMAR AND ORS.
May 19, 2011
SH. VINOD KUMAR Vs. COMMISSIONER OF POLICE & ANR.
December 16, 2011
SH. VINOD KUMAR DECEASED THR. LEGAL HEIRS Vs. SHRI RAJU AND GAJU
September 5, 2011
SH. YASHPAL SINGH Vs. GOVT. OF NCT OF DELHI & ANR.
November 14, 2011
SH.NARESH KUMAR Vs. SH.BHAGIRATH
August 29, 2011
SHAD ANWAR Vs. UNITED INDIA INSURANCE CO. AND ORS.
March 9, 2011
SHAGUFTA YASMIN Vs. PRASAR BHARTI
August 1, 2011
SHAH AUDIO VISION CENTRE Vs. HI TONE ELECTRONICS
September 20, 2011
SHAHID KHAN Vs. ANJUM PASHA
June 15, 2011
SHAHNAWAZ Vs. STATE NCT OF DELHI
October 3, 2011
SHAHZAD KHAN Vs. STATE NCT OF DELHI
July 26, 2011
SHAIL KUMARI SAXENA Vs. STATE
February 3, 2011
SHAILENDER KUMAR VIRWANI & ANR. Vs. STATE & ANR.
December 12, 2011
SHAILENDRA NATH ENDLAY Vs. KULDIP GANDOTRA
May 13, 2011
SHAILESH GUPTA Vs. RENU
December 12, 2011
SHAILESH KUMAR Vs. STATE
July 13, 2011
SHAILESH MUDGIL Vs. VIJAY ARORA
November 4, 2011
SHAKUNTALA Vs. UNION OF INDIA
May 9, 2011
SHAKUNTALA Vs. STATE
March 25, 2011
SHAKUNTALA Vs. NARESH KUMAR
May 16, 2011
SHAKUNTALA AND ORS. Vs. SUDHIR AND ANR.
September 22, 2011
SHAKUNTALA LALL Vs. SURAJ KALA JAIN
September 20, 2011
SHAKUNTLA Vs. UOI
July 13, 2011
SHAM LAL Vs. HUKAM CHAND GUPTA
January 12, 2011
SHAMA PARVEEN Vs. STATE NCT OF DELHI
September 6, 2011
SHAMBHU DAYAL SHARMA Vs. MCD
October 3, 2011
SHAMSHER SINGH Vs. JAGDISH KUMAR
September 30, 2011
SHAMSHER SINGH Vs. NANDI DEVI
August 23, 2011
SHAMSHER SINGH Vs. ANSHU MANGLA
April 4, 2011
SHAMSHER SINGH Vs. UOI
May 9, 2011
SHAMSHER SINGH Vs. UNION OF INDIA
April 25, 2011
SHAMSHER SINGH MALIK Vs. UOI
September 19, 2011
SHAMSHUDDIN Vs. UNION OF INDIA
March 9, 2011
SHANE ALAM Vs. METRO ROADLINES
September 23, 2011
SHANKAR CHAUHAN Vs. SUNIL KUMAR GOEL
January 6, 2011
SHANKAR DASS Vs. PRATAP INTERNATIONAL P LTD
May 27, 2011
SHANKAR DASS MIMANI Vs. STATE
February 23, 2011
SHANKAR KUMAR Vs. RAM NARAIN
January 27, 2011
SHANKAR LAL Vs. STATE AND ANR.
September 22, 2011
SHANKAR LAL Vs. STATE
March 14, 2011
SHANKAR LAL @ GAURI SHANKAR GUPTA Vs. STATE
January 10, 2011
SHANKER Vs. MEENA
September 20, 2011
SHANKER SHARMA Vs. KENDRIYA VIDYALAYA SANGATHAN & ORS
April 28, 2011
SHANTA SHARMA Vs. BISHAN SINGH
August 1, 2011
SHANTI BHUSHAN Vs. COMMISSIONER OF INCOME TAX
May 31, 2011
SHANTI DEVI Vs. MCD
January 14, 2011
SHANTI DEVI Vs. SH. HIRA LAL
February 24, 2011
SHANTI DEVI AND ORS. Vs. LAXMI DEVI AND ORS.
May 23, 2011
SHANTI JANAK SACHDEVA EDUCATIONAL SOCIETY Vs. DDA
October 24, 2011
SHANTI SALES CORPORATION Vs. MOHAMMAD HASAN
January 19, 2011
SHANTI YADAV Vs. UNION OF INDIA
July 22, 2011
SHARAD CHANDRA SHARMA Vs. DELHI TRANSCO LIMITED
July 29, 2011
SHARAD INDU BHATNAGAR Vs. JITENDER MALIK
December 14, 2011
SHARAD KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
June 8, 2011
SHARAD KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
June 9, 2011
SHARAD KUMAR Vs. CBI
November 28, 2011
SHARDA DEVI Vs. JASPAL SINGH
September 27, 2011
SHARMILA BHATEJA Vs. DIRECTORATE OF EDUCATION
March 1, 2011
SHASHANK SHEKHAR MISHRA Vs. AJAY GUPTA
September 5, 2011
SHASHI BALA GAUR Vs. UNION OF INDIA
August 23, 2011
SHASHI BHUSHAN SHARMA Vs. INDIAN SEWING MACHINES CO
August 12, 2011
SHASHI CHANDER TANDON Vs. UNITED INDIA INSURANCE CO LTD
July 27, 2011
SHASHI CHAUDHARY Vs. RAM KUMAR
February 10, 2011
SHASHI KANT KHOSLA Vs. MAMTA DHAWAN
July 4, 2011
SHASHI KANT SINGH Vs. UOI
September 5, 2011
SHASHI KANT SINGH Vs. UNION OF INDIA (UOI) AND ORS.
June 5, 2011
SHASHI KOHLI Vs. DIRECTOR OF EDUCATION
April 29, 2011
SHASHI SAINI Vs. RAJINDER SINGH
May 3, 2011
SHAYAM MOHAN GUPTA Vs. CBI
August 25, 2011
SHEELA Vs. STATE
February 17, 2011
SHEFFIELD APPLIANCES LTD. Vs. STOW PACK INDUSTRIES
February 3, 2011
SHEIBA VISION EXPORTS PVT LTD Vs. INDER DEV PRASAD
July 14, 2011
SHEIKH ABDUL HAI Vs. SHEIKH ABDUL JABBAR
March 7, 2011
SHEIKH ANIS AHMAD Vs. STATE
March 16, 2011
SHEILA ENTERPRISES Vs. UCO BANK
February 17, 2011
SHEKHAR CHAND Vs. D.V.B. AND ORS.
February 22, 2011
SHEO MURTI SHUKLA Vs. STATE (GOVT. OF NCT OF DELHI)
September 9, 2011
SHER SINGH Vs. UOI
September 5, 2011
SHIKHA AGGARWAL Vs. UNION OF INDIA
August 24, 2011
SHIKHA ARORA Vs. DSSSB
January 19, 2011
SHIKHA BHATIA Vs. GAURAV BHATIA
February 24, 2011
SHIMLA DEVI & ORS. Vs. THE ORIENTAL INSURANCE CO. & ORS.
December 8, 2011
SHINING INDIA DEVELOPERS PRIVATE LTD Vs. P S BHATNAGAR
July 15, 2011
SHIS RAM Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA AND ANR.
May 19, 2011
SHISH RAM Vs. STATE NCT DELHI
May 6, 2011
SHISH RAM Vs. DELHI TRANSPORT CORPORATION
November 15, 2011
SHISHIR KANT SATYARTHI Vs. STATE NCT OF DELHI
December 16, 2011
SHISHTI SOLKAR Vs. MAHAVIR SR.MODEL SCHOOL
December 23, 2011
SHIV CHARAN Vs. STATE
October 3, 2011
SHIV GOPAL Vs. SHIPRA SINGH
February 11, 2011
SHIV KUMAR Vs. STATE
June 1, 2011
SHIV KUMAR Vs. DELHI TRANSPORT CORPORATION
August 2, 2011
SHIV KUMAR SHARMA Vs. MADHU AGGARWAL
November 14, 2011
SHIV MANDIR COMMITTEE REGD Vs. DDA
October 12, 2011
SHIV NATH CHOUDHARY AND RAM DASS Vs. NDMC
October 24, 2011
SHIV PALTAN Vs. STATE N C T OF DELHI
May 31, 2011
SHIV PUJAN @ SHUBH KARAN Vs. STATE OF NCT OF DELHI
March 1, 2011
SHIV SHANKAR Vs. HARI SHANKAR @ NANU
September 22, 2011
SHIV SHANKAR & ORS. Vs. STATE & ORS.
October 10, 2011
SHIV SWARUP SHARMA Vs. UNION OF INDIA
July 26, 2011
SHIV SWARUP SHARMA Vs. UNION OF INDIA (UOI) AND ORS.
April 4, 2011
SHIVA DITTA JUNEJA Vs. DIRECTOR OF EDUCATION
May 27, 2011
SHIVA RAM SINGH & ANR. Vs. SUDHA RANI & OTHERS
November 29, 2011
SHIVA TAXFABS LIMITED Vs. UNION OF INDIA
September 30, 2011
SHIVAM CHHABRA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
December 9, 2011
SHIVPAD MANDAL Vs. THE ORIENTAL INSURANCE CO. LTD. & ORS.
November 29, 2011
SHIWANI KABRA Vs. SHALEEN KABRA
February 21, 2011
SHKUNTALA DEVI ALIAS MURTI DEVI Vs. GOVT OF NCT OF DELHI
February 23, 2011
SHOGHI COMMUNICATIONS LTD Vs. UNION OF INDIA
January 20, 2011
SHOKEEN Vs. STATE
May 2, 2011
SHOLAY MEDIA AND ENTERTAINMENT PVT LTD Vs. VODAFONE ESSSAR MOBILE SERVICES LTD
May 9, 2011
SHR. N.L. GOYAL Vs. MKR FROZEN FOOD EXPORTS (P) LTD.
February 2, 2011
SHREE LAKSHMI VENKATESH CARGO MOVERS AND CONSULTANTS Vs. AMBUJA CEMENT RAJASTHAN LIMITED
February 22, 2011
SHREE LAXMIKANT FLOUR INDUSTRIES LTD Vs. PREM CHAND NARESH KUMAR
July 26, 2011
SHREE RAJ TRAVELS AND TOURS LTD Vs. DESTINATION OF THE WORLD SUBCONTINENT PRIVATE LTD
September 21, 2011
SHREE RAM SHARMA Vs. MOHD SABIR
February 17, 2011
SHRI A.K. JAIN Vs. SHRI RAM SCIENTIFIC AND INDUSTRIAL RESEARCH FOUNDANTION
March 16, 2011
SHRI A.N. BARDAIYAR & ORS. Vs. UNION OF INDIA
December 7, 2011
SHRI AFISAR SINGH YADAV Vs. DELHI TRANSCO LTD.
March 17, 2011
SHRI AJAY TALWAR Vs. SHRI IQBAL SIDIQUE
May 10, 2011
SHRI ANIL KUMAR AND ANR. Vs. SAVITRI DEVI
May 12, 2011
SHRI ARVIND KUMAR Vs. SMT. NIRMALA BHARTI @ NEHA
August 3, 2011
SHRI BAL KISHAN AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
August 12, 2011
SHRI BALBIR SINGH Vs. SHRI PEHLAD SINGH
March 29, 2011
SHRI BALWAN SINGH (DECESED) THROUGH LRS. Vs. UNION OF INDIA AND ANR.
November 23, 2011
SHRI BHAGWAN Vs. GAON SABHA OF VILLAGE NASIRPUR
April 27, 2011
SHRI BHIM SINGH AND ORS. Vs. SHRI BILLU AND ORS.
February 24, 2011
SHRI CHARAN SINGH THRU. L.RS. Vs. BSES YAMUNA POWER LTD.
March 14, 2011
SHRI DAL CHAND (DECEASED) THROUGH HIS L.RS. Vs. BHARAT SINGH AND ANR.
May 12, 2011
SHRI DAULAT RAM & ANR. Vs. KESHAV SMARAK SAMITHI & ANR.
October 20, 2011
SHRI DEV DUTT Vs. DDA
September 19, 2011
SHRI DEVENDER PANDEY Vs. SMT. BIMLA
October 21, 2011
SHRI DHARAMVIR Vs. SHRI VED SINGH
May 30, 2011
SHRI FATEH SINGH Vs. FINANCIAL COMMISSIONER
January 20, 2011
SHRI G.K. CHUGANI Vs. FOOD CORPORATION OF INDIA
January 28, 2011
SHRI GANESH PERSHAD SETH Vs. N.D.M.C. AND ORS.
May 19, 2011
SHRI GIRDHARI LAL Vs. NIVEDITA MANE
April 19, 2011
SHRI HARI CHAND (SINCE DECEASED THROUGH LEGAL HEIRS) Vs. CHAMELI DEVI (SINCE DECEASED THROUGH LEGAL HEIR)
March 29, 2011
SHRI HARISH KUMAR BHATEJA Vs. SHRI BHAGWAN DASS
July 6, 2011
SHRI HARKISHAN SINGH Vs. RAM PRAKASH DUA
August 29, 2011
SHRI HIRA LAL Vs. SHRI RAKESH @ RAJU AND ORS.
May 10, 2011
SHRI HOSHIAR SINGH NEGI Vs. SHRI DURGA DASS BEDI (DECEASED) THROUGH HIS LEGAL HEIR SHRI BALDEV BEDI
May 12, 2011
SHRI HOSHIYAR SINGH BAGRI Vs. DELHI DEVELOPMENT AUTHORITY AND ANR.
March 31, 2011
SHRI I.P. DHAWAN Vs. GOVT. OF NCT OF DELHI & ORS.
November 18, 2011
SHRI ISHWAR DASS Vs. UNION OF INDIA (UOI) AND ANR.
May 25, 2011
SHRI JAI PRAKASH Vs. SMT. RAM ROSHNI
May 19, 2011
SHRI JASRATH AND ORS. Vs. UNION OF INDIA
November 23, 2011
SHRI KAYUM KHAN @ AYUB KHAN Vs. SMT. MAHARANI DEVI
September 8, 2011
SHRI KRISHAN Vs. UNION OF INDIA
September 23, 2011
SHRI KRISHAN LAL & ORS. Vs. SHRI ALOK KAPOOR & ORS.
November 8, 2011
SHRI KRISHAN MOHAN Vs. MANDODRI DEVI
June 1, 2011
SHRI KRISHNA AND ANAND VISHWANATH LIMAYE Vs. ALL INDIA FEDERATION OF MASTER PRINTERS
February 7, 2011
SHRI KRISHNA JANMOTSAV SAMITI PUNJABI BAGH REGD Vs. MCD
August 2, 2011
SHRI M.L. JAGGI Vs. PUNJAB NATIONAL BANK
March 30, 2011
SHRI M.L. MEENA Vs. UNION OF INDIAAND ANR.
September 30, 2011
SHRI MAHARAJ SINGH Vs. RAM BABU
April 1, 2011
SHRI MAHENDER KUMAR AGGARWAL Vs. M/S ANSAL BUILDWELL LTD.
October 20, 2011
SHRI MAHENDER SINGH Vs. SHRI J.K. DASS
March 28, 2011
SHRI MAN SINGH AND ANR. Vs. JAI KRISHAN FINLEASE PVT. LTD.
February 10, 2011
SHRI MUNAVAR KHAN Vs. M/S MAGMA LEASING LTD.
September 30, 2011
SHRI NARDEV SINGH Vs. SHRI RAKESH BEHL AND ORS.
August 26, 2011
SHRI NARENDRA KUMAR JAIN Vs. SHRI KARAM VIR SINGH JAIN (SINCE DECEASED) REPRESETNED BY LRS ETC.
October 18, 2011
SHRI NARESH CHAND JAIN Vs. M/S MIRAHUL ENTERPRISES & ANR.
November 18, 2011
SHRI NAZAKAT ALI Vs. RAHMAT ILLAHI
March 22, 2011
SHRI O.N. SHARMA AND ANR. Vs. SHRI RAJ KISHORE GUPTA AND ANR.
September 1, 2011
SHRI PARSHOTTAM PARKASH Vs. COMMISSIONER OF SERVICE TAX
March 29, 2011
SHRI PHOOL SINGH Vs. DELHI DEVELOPMENT AUTHORITY
February 21, 2011
SHRI PRADEEP KHANNA Vs. ASHOK ELECTRIC COMPANY
May 3, 2011
SHRI PRAMOD JAIN Vs. UNION OF INDIA
April 6, 2011
SHRI PREM SHANKAR DRIVER Vs. CHIEF GENERAL MANAGER DTC
April 4, 2011
SHRI R.D. VIDYARTHI Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
February 24, 2011
SHRI RAJ SINGH Vs. DELHI TRANSPORT CORPORATION
September 8, 2011
SHRI RAJEEV MEHRA Vs. SUDHIR KUMAR
November 3, 2011
SHRI RAJESH JAINA AND ORS. Vs. SHRI TAPESH JAIN AND ORS.
March 23, 2011
SHRI RAKESH KUMAR GARG Vs. COMMISSIONER OF CENTRAL EXCISE
March 22, 2011
SHRI RAM NARAIN AND ORS. Vs. UNION OF INDIA AND ANR.
November 23, 2011
SHRI RAMDHARI Vs. SHRI VINOD KUMAR SHARMA
March 31, 2011
SHRI RAMESH KUMAR Vs. SHRI MOHD. IBRAHIM AHMED PAI
October 24, 2011
SHRI RAMESHWAR SINGH TANWAR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
March 28, 2011
SHRI RAMPAT Vs. UNION OF INDIA
November 23, 2011
SHRI RISHI RAJ Vs. SHRI ASHOK JI LALL
April 20, 2011
SHRI S.C. JAIN Vs. DELHI STATE AND INFRASTRUCTURAL DEVELOPMENT CORPORATION LTD.
August 17, 2011
SHRI SANJEEV WADHWA AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
May 2, 2011
SHRI SAT PRAKASH Vs. UNION OF INDIA (UOI) AND ANR.
March 21, 2011
SHRI SATYA NARAIN GARG THROUGH HIS LEGAL HEIRS Vs. DCM LTD
December 5, 2011
SHRI SHASHIBIR SINGH SARANG Vs. SHRI KANWAL SUNIR SINGH SARANG
August 11, 2011
SHRI SUDHIR TYAGI AND ORS. Vs. SHRI SUBHASH TYAGI
March 16, 2011
SHRI SUNITI RANJAN ROY Vs. SHRI PABITRA KUMAR SENGUPTA
October 31, 2011
SHRI SURESH KUMAR GUPTA Vs. DR. SUNIL ABROL AND ANR.
October 21, 2011
SHRI THAKUR DASS VERMA Vs. HARISH CHAND
January 4, 2011
SHRI UMRAO SINGH Vs. RUCHSUN ENGINEERING (P) LTD. AND ANR.
February 7, 2011
SHRI VED PRAKASH Vs. UNION OF INDIA (UOI) AND ORS.
March 22, 2011
SHRI VINOD KUMAR & OTHERS Vs. SHRI JAI CHAND
November 8, 2011
SHRI Y. NANDAN Vs. SHRI B.R.K. CHAUDHARY AND ORS.
February 2, 2011
SHRI Y.S. TOMAR Vs. FOOD CORPORATION OF INDIA AND ORS.
March 16, 2011
SHRI. GANGA RAM Vs. SHRI. JAI NARAIN AND ORS.
February 22, 2011
SHRI. LAKH RAJ KAPOOR Vs. SHRI. BAL KISHAN KAPOOR
March 23, 2011
SHRI. PIARE LAL AND ORS. Vs. SHRI. MANOJ KUMAR
March 10, 2011
SHRIPAL SINGH Vs. UOI
July 15, 2011
SHRIRAM PISTONS Vs. BASANT KHATRI
December 19, 2011
SHRUTI ENTERPRISES AND ORS. Vs. DEVGOCHWAL PROPERTIES AND LEASING PRIVATE LTD. AND ANR.
January 21, 2011
SHRUTI ENTERPRISES AND ORS. Vs. DEVGOCHWAL PROPERTIES AND LEASING PVT. LTD. AND ANR.
February 3, 2011
SHUSHILA RANI Vs. SADHU RAM JAIN
February 23, 2011
SHWETA MARWAHA Vs. VINAYAK MARWAHA
August 1, 2011
SHYAM BIHARI SINGHAL Vs. BSES YAMUNA POWER LTD
March 16, 2011
SHYAM GARMENTS Vs. STATE BANK OF INDIA
December 23, 2011
SHYAM KUMAR Vs. STATE
January 4, 2011