Case Index

Title
Date
ALFRED DUNHILL LIMITED Vs. S. RAJPAL SINGH CHAWLA
August 2, 2011
ANUPAM KHEMKA Vs. M/S SHREESIDHI CREATIONS PVT. LTD., & ANOTHER
August 10, 2011
ARUN SURI Vs. SOMASUNDARAM RAMKUMAR
September 28, 2011
ASHOK MANEKLAL KATARIA, GUJARAT Vs. NARANJI KHETSIBHAI,
January 7, 2011
BERGER PAINTS INDIA LIMITED Vs. REGISTRAR OF TRADE MARKS
October 31, 2011
BISLERI INTERNATIONAL PVT. LTD. Vs. DADI BALSARA C/O MOUNT EVEREST MINERAL WATER LIMITED
January 27, 2011
CADILA LABORATORIES LIMITED, AHMEDABAD Vs. M/S.
January 7, 2011
CARTOON NETWORK, INC Vs. SATYA NARAIN SHARMA
November 11, 2011
CBM INTERNATIONAL DEVELOPMENT ORGANISATION Vs. INSTITUTE OF BANK MANAGEMENT
November 24, 2011
COMPUTER BUSINESS MANAGEMENT (INDIA) LTD Vs. THE INSTITUTE OF BANK MANAGEMENT & RESEARCH & ANOTHER
August 8, 2011
COSTA & COMPANY PRIVATE LIMITED Vs. M/S COSTA LIMITED
September 5, 2011
DENSO CORPORATION Vs. ASSISTANT CONTROLLER OF PATENTS
August 19, 2011
DIAMOND INNOVATIONS, LLC Vs. CONTROLLER OF PATENTS &
August 10, 2011
FAIYAZ AUTO INDUSTRIES Vs. M/S CROWN METAL INDUSTRIES &
January 13, 2011
FCI, SOCIETE ANONYME Vs. SENIOR EXAMINER OF TRADE MARKS
August 10, 2011
GEEKAY ENTERPRISES Vs. HEMANT HARICHARAN GOEL,
December 28, 2011
JEET BIRI MANUFACTURING CO. PRIVATE LIMITED Vs. PRAVIN KUMAR SINGHAL
July 26, 2011
JRKS SIDDHA RESEARCH AND PHARACEUTICALS (P) LTD Vs. SANJEEVI PHARMA
August 16, 2011
JUPITER INFOSYS LTD. Vs. INFOSYS TECHNOLOGIES LTD. AND THE REGISTRAR OF TRADE MARKS
September 19, 2011
K. SUBASH CHANDRA BOSE Vs. CH. DANUMJAYA RAO
October 4, 2011
K.K. ASHAR Vs. M/S GOLDS GYM LICENSING INC., USA NOW
August 5, 2011
KAMAT HOTEL (INDIA) LIMITED Vs. ROYAL ORCHID HOTELS LIMITED & ANOTHER
October 4, 2011
KARNATAKA COOPERATIVE MILK PRODUCERS FEDERATION LIMITED Vs. N. ANAND & A. NARSIMHA RUPESH ANAND
October 4, 2011
KHUSHI RAM LAXMI NARAIN Vs. M/S GOPAL & COMPARATIVE
October 11, 2011
KUNJ ALUMINIUM (P).LTD Vs. KONINKLJJKE PHILIPS ELECTRONICS NV
October 31, 2011
LG ELECTRONICS, INC A KOREAN CORPORATION Vs. THE CONTROLLER OF PATENTS & DESIGNS PATENT OFFICE & OTHERS
August 10, 2011
LOVATO GAS G.P.A. STRADA COMMUNALE CASTLE Vs. S.C.
October 10, 2011
M/S ALBERTO CULVER USA INC. Vs. REGISTRAR OF TRADE
August 1, 2011
M/S ASHOKA BRUSHES (INDIA) Vs. REGISTRAR OF TRADE MARKS
December 16, 2011
M/S DABUR INDIA LIMITED Vs. GAUTAM AYURVED BHAVAN
August 5, 2011
M/S DEYS MEDICAL STORES (MANUFACTURING) LIMITED Vs. M/S THE WELCOME FOUNDATION LIMITED & OTHERS
December 13, 2011
M/S GDP HOSPITALITY PVT. LTD Vs. M/S HERBS & SPICE CATERING
September 14, 2011
M/S GLAXO GROUP LIMITED Vs. TOPANDAS ALIMCHAND & OTHERS
August 5, 2011
M/S JAGPIN BREWERIES LIMITED Vs. M/S SHAW WALLACE & COMPANY
September 14, 2011
M/S LUPIN LIMITED Vs. M/S BENTLEY & REMINGTON PVT. LTD &
September 12, 2011
M/S MAZDA MOTOR CORPORATION Vs. ASSISTANT REGISTRAR OF
September 14, 2011
M/S MEX SWITCHGEARS PVT. LTD. Vs. ABB SACE S.P.A.
January 27, 2011
M/S MILTON PLASTICS LIMITED Vs. AMIT ARORA
August 1, 2011
M/S NOOR MD & BROTHERS Vs. M/S NOOR MD
October 11, 2011
M/S PRESTIGE AVENUES LIMITED Vs. PRESTIGE ESTATE PROJECTS
August 16, 2011
M/S SAFARI INTERNATIONAL Vs. M/S SAFARI CYCLES (P) LTD &
September 15, 2011
M/S SHYAM TRADERS, LUCKNOW Vs. SPATIAL COMMERCIAL (P)LTD.,
January 7, 2011
M/S SUN PHARMACEUTICAL INDUSTRIES LTD Vs. PHARMA PRODUCTS
September 14, 2011
M/S VIKRAM ROLLER FLOUR MILLS LTD Vs. M/S KRBL LIMITED &
September 9, 2011
M/S. ANANT OIL INDUSTRIES Vs. M/S NEW NANDI SEEDS CORPORATION
January 13, 2011
M/S. DANDI SALT PRIVATE LIMITED Vs. REGISTRAR OF TRADE
November 17, 2011
M/S. GLAXO GROUP LIMITED Vs. VOLTAS LIMITED, MUMBAI
January 13, 2011
M/S. HALDIRAM (INDIA) PVT. LTD. Vs. REGISTRAR
July 29, 2011
M/S. ITC LIMITED Vs. N.V. SUMATRA TOBACCO TRADING COMPANY & ANOTHER
October 31, 2011
M/S. KHUSHI RAM BEHARI LAL & ANOTHER Vs. M/S. NEW BHARAT RICE MILLS & ANOTHER
December 9, 2011
M/S. NEW BHARAT RICE MILLS Vs. THE REGISTRAR OF TRADE MARKS & ANOTHER
November 11, 2011
M/S. NEW RAMDEV MASALA FACTORY Vs. RAMDEV FOODS PRODUCTS
November 19, 2011
M/S. PRESTIGE ESTATES PROJECTS (P) LTD., "THE FALCON HOUSE", BANGALORE Vs. M/S. PRESTEEGE PROPERTY DEVELOPERS, DEVI COMPLEX, COCHIN
October 31, 2011
M/S. SAKTHI HALL REP. BY ITS PARTNERS Vs. V.M. KANDASAMY &
September 23, 2011
M/S. SETHI INDUSTRIES Vs. M/S. DEEPAK EXPORTS
July 6, 2011
M/S. SONA SPICES PRIVATE LIMITED Vs. M/S. SOONGACHI TEA
September 23, 2011
M/S. SRI VALLI VILAS Vs. R. SIVASANKARAN
August 19, 2011
M/S. SUN RETAIL PRIVATE LIMITED Vs. M/S THAKKAR LILADHAR
November 18, 2011
M/S. WD-40 MANUFACTURING COMPANY Vs. PAVAN KUMAR MAGNIRAM
January 7, 2011
MODERN FLOUR MILLS PVT. LTD Vs. M/S KRBL LIMITED & ANOTHER
September 23, 2011
MOHAMMAD TAIYAB Vs. M/S RELAXO FOOTWEARS LTD. AND RELAXO
December 12, 2011
MRS. SUSHEELAMMA SUNDARA RAO Vs. RUPA KOTHARI
December 28, 2011
MVEE EXCEL DRUGS & PHARMACEUTICALS (P) LTD. Vs. M/S. AUROCHEM PHARMACEUTICALS (INDIA) PRIVATE LTD ANOTHER
August 19, 2011
NARAYAN CHANDRA DAS Vs. JOLLY GUHATHAKURATA AND CONTROLLER OF PATENTS
July 18, 2011
O.P.GARG, SOLE PROPRIETOR Vs. ARCHIES GREETINGS AND GIFTS
August 3, 2011
OLD WORLD INDUSTRIES, INC., Vs. FLEETGUARD INC.
August 16, 2011
P. GNANASEKAR Vs. M/S. R. KAVERI
November 25, 2011
P.M. DIESELS PRIVATE LIMITED Vs. THUKRAL MECHANICAL WORKS, RAILWAY ROAD, SIRHIND
January 27, 2011
P.P. BUILDWELL PVT. LTD. Vs. P.P. JEWELLERS PRIVATE LTD.
January 27, 2011
PACS CHEMICALS, A UNIT OF PINKY ADVERTISING CO. PVT. LTD Vs. INDO BRINE INDUSTRIES LIMITED
November 23, 2011
PATIDAR PRODUCTS, MU, MATIRALA Vs. PATIDAR INDUSTRIES, ELLISBRIDGE, AHMEDABAD & ANOTHER
November 18, 2011
PAVITAR SINGH, AMARJIT KAUR & HARVINDER KAUR Vs. SHRI GOPAL
January 13, 2011
PERNOD RICARD INDIA PRIVATE LTD Vs. CONTROLLER GENERAL
September 12, 2011
PFIZER CORPORATION, A CORPORATION INCORPORATED Vs. WESTERN REMEDIES
November 17, 2011
R. VEERASWAMY Vs. R. KANAGARAJ
August 10, 2011
RAJESH CHHAJER Vs. PAAVAN DEVI
August 10, 2011
RALLIS INDIA LIMITED Vs. TERRA-FIRMA BIOTECHNOLOGIES LTD
September 29, 2011
RAMESH CHANDRA SHUKLA Vs. RADHA SHUKLA
July 6, 2011
RAMESHWAR DAYAL GUPTA Vs. AMIT ARORA
August 5, 2011
RCFL LIMITED Vs. PEARL DRUGS PVT. LTD
November 17, 2011
RENOVISION EXPORTS (P) LTD. Vs. JOINT REGISTRAR OF TRADE MARKS, TRADE MARKS REGISTRY
July 20, 2011
S. VAIDYANATHAN Vs. M/S TENSIL GLASS WORKS
July 29, 2011
SAFARI CYCLES PRIVATE LIMITED & ANOTHER Vs. M/S. SAFARI INTERNATIONAL & ANOTHER
November 11, 2011
SAHAJANAND LASER TECHNOLOGY LIMITED Vs. SAHAJANAND TECHNOLOGY PVT. LTD & ANOTHER
December 28, 2011
SAMEER KHAN Vs. AZIZUL RAHAMAN KHAN
September 12, 2011
SHAH JIVRAJ NANCHAND & SONS, SURAT Vs. M/S. JIVRAJ TEA
January 7, 2011
SHANTA DEVI PURSHOTTAM CHAURASIA Vs. M/S. PARMANAND & CO.
January 13, 2011
SHIVA TOBACCO COMPANY Vs. REGISTRAR OF TRADE
September 5, 2011
SHRI A.R. SAFIULLAH Vs. SHRI .N. MARIAPPAN
September 30, 2011
SHRI RAJNISH KOHLI Vs. CAPITAL CABLE INDIA LTD
December 28, 2011
SHRI RAM CHANDRA MISSION Vs. SHRI RAM CHANDRA MISSION, REPRESENTED THROUGH ITS PRESIDENT P. RAJAGOPALACHARI & ANOTHER
September 14, 2011
SHRI SANDEEP GAUR Vs. SHRI VINOD KUMAR SHARMA
December 15, 2011
SHYAM SINGH Vs. MANOHAR SINGH
September 23, 2011
SHYAM SINGH Vs. MANOHAR SINGH & ANOTHER
July 18, 2011
SRINIVASA RAJA Vs. KRISHNAMACHARI RAMU
November 24, 2011
SSG PHARMA PRIVATE LIMITED Vs. AMAR NATH
September 12, 2011
SYNGENTA LIMITED Vs. HYDERABAD CHEMICAL SUPPLIES LIMITED & ANR.
June 13, 2011
T.T. INDUSTRIES & ANOTHER Vs. THE REGISTRAR OF TRADE MARKS & OTHERS
October 31, 2011
TAEGU TEC INDIA PRIVATE LIMITED Vs. RIKHAB CHAND JAIN TRADING AS M/S. T.T. INDUSTRIES
October 31, 2011
TOONSKOOL PRIVATE LIMITED Vs. ASIAN INSTITUTE OF FILM AND
October 4, 2011
TOUCHSENSOR TECHNOLOGIES Vs. CONTROLLER OF PATENTS AND DESIGNS
September 13, 2011
TRADE MEDIA HOLDINGS LIMITED Vs. DEPUTY REGISTRAR OF TRADE
September 23, 2011
VINOD KUMAR Vs. ASHA CHOPRA
January 27, 2011
VISHWANATH LAXMINARAYAN AGARWAL HUF Vs. MORGAN SYNTHETICS
November 18, 2011
VRIENDER KUMAR JAIN Vs. KADIMI FOODS PVT. LIMITED
December 16, 2011
VRIENDER KUMAR JAIN Vs. KADIMI FOODS PVT. LIMITED
December 22, 2011
WYETH Vs. MAHESH SHARMA
August 10, 2011
YAHOO INC. (FORMERLY OVERTURE SERVICE INC.). Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
December 8, 2011