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Case Index
Title
Date
A B BHASKARA RAO Vs. INSPECTOR OF POLICE CBI VISAKHAPATNAM
September 23, 2011
A C MUTHIAH Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
April 28, 2011
A P DAIRY DEVELOPMENT CORPORATION Vs. B NARASIMHA REDDY
September 2, 2011
A P INDUSTRIAL INFRASTRUCTURE Vs. CHINTHAMANENI NARASIMHA RAO
September 15, 2011
A P S KUSHWAHA Vs. MUNICIPAL CORPORATION GWALIOR
February 17, 2011
A SHANKAR Vs. STATE OF KARNATAKA
June 9, 2011
A SRIDHAR Vs. UNITED INDIA INSURANCE CO LTD
September 13, 2011
A SUBASH BABU Vs. STATE OF A P
July 21, 2011
A.N.SANTHANAM Vs. K. ELANGOVAN
February 15, 2011
ABDUL GANI BHAT Vs. CHAIRMAN ISLAMIA COLLEGE GOVERNING BOARD
January 25, 2011
ABDUL GHAFOOR Vs. STATE OF BIHAR
September 16, 2011
ABDUL KHADER Vs. TARABAI
May 2, 2011
ABDUL MAJID MIR Vs. KAPIL DEV GHAI
January 3, 2011
ABDUL REHMAN Vs. K M ANEES UL HAQ
November 14, 2011
ABHAY SINGH CHAUTALA Vs. CBI
July 4, 2011
ABHYUDYA SANSTHA Vs. UNION OF INDIA
May 12, 2011
ACADEMY OF NUTRITION IMPROVEMENT Vs. UNION OF INDIA
July 4, 2011
ADMINISTRATOR, RANCHI MUNICIPAL CORPN Vs. RAJNISH KUMAR
January 27, 2011
AFJAL IMAM Vs. STATE OF BIHAR
April 19, 2011
AFJAL IMAM Vs. STATE OF BIHAR
April 1, 2011
AGARWAL OIL REFINERY CORPORATION Vs. COMMISSIONER OF TRADE TAX
August 10, 2011
AGRICULTURAL MARKET COMMITTEE A P Vs. M K EXPORTS
April 29, 2011
AIR INDIA CABIN CREW ASSN Vs. UNION OF INDIA
November 17, 2011
AIR LIQUIDE NORTH INDIA PVT LTD Vs. COMMISSIONER CENTRAL EXCISE
August 30, 2011
AJAMBI Vs. ROSHANBI
August 30, 2011
AJAY K AGRAWAL Vs. MANMOHAN SINGH
June 6, 2011
AJAY KUMAR DAS Vs. STATE OF JHARKHAND
September 6, 2011
AJIT KUMAR Vs. STATE OF JHARKHAND
March 10, 2011
AJIT SINGH Vs. STATE OF PUNJAB
September 1, 2011
AJITSINGH HARNAMSINGH GUJRAL Vs. STATE OF MAHARASHTRA
September 13, 2011
AKHIL BHARTIYA UPBHOKTA CONGRESS Vs. STATE OF MADHYA PRADESH
April 6, 2011
AKKAMAHADEVI Vs. STATE OF KARNATAKA
June 9, 2011
AKRAM KHAN Vs. STATE OF WEST BENGAL
December 5, 2011
ALAMELU Vs. STATE BY INSPECTOR OF POLICE
January 18, 2011
ALKA OJHA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
August 25, 2011
ALL INDIA DRUG ACTION NETWORK AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
November 17, 2011
ALL INDIA EMP ST INSU CORPN Vs. EMPL STATE INSURANCE CORPN
January 31, 2011
ALL INDIA JUDGES ASSON. Vs. UNION OF INDIA
April 8, 2011
ALL INDIA JUDGES ASSON. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
April 4, 2011
ALLAHABAD HIGH SCHOOL SOCIETY Vs. STATE OF U P
May 12, 2011
ALLIED MOTORS LIMITED Vs. BHARAT PETROLEUM CORPORATION LIMITED
December 16, 2011
ALUVA SUGAR AGENCY Vs. STATE OF KERALA
September 7, 2011
AMAR BAHADUR SINGH Vs. STATE OF U P
January 25, 2011
AMAR NATH JHA Vs. NAND KISHORE SINGH & ETC
July 8, 2011
AMAR NATH ROY Vs. ARUN KUMAR KEDIA
May 13, 2011
AMAR SINGH Vs. UNION OF INDIA
May 11, 2011
AMARCHAND TIWARI Vs. STATE OF M P
April 26, 2011
AMBYA KALYA MHATRE Vs. STATE OF MAHARASHTRA
September 12, 2011
AMEER CHAND Vs. NIRMAL CHAND
April 8, 2011
AMERIKA RAI Vs. STATE OF BIHAR
February 23, 2011
AMIT SINGH Vs. STATE OF MAHARASHTRA
August 8, 2011
AMITAVA BANERJEE ALIAS AMIT ALIAS BAPPA BANERJEE Vs. STATE OF WEST BENGAL
August 17, 2011
AMIYA BALA DUTTA Vs. MUKUT ADHIKARI
February 23, 2011
AMRIK SINGH LYALLPURI Vs. UNION OF INDIA
April 21, 2011
ANAND Vs. COMMITTEE FOR SCRUTINY AND VERIFICATION OF TRIBE CLAIMS
November 8, 2011
ANIL AGARWALA Vs. STATE OF WEST BENGAL
February 7, 2011
ANIL GILURKER Vs. BILASPUR RAIPUR KSHETRIA GRAMIN BANK
September 15, 2011
ANIL KUMAR Vs. STATE OF HARYANA
August 29, 2011
ANIL KUMAR GUPTA Vs. STATE OF U P
March 9, 2011
ANIL SACHAR Vs. SHREE NATH SPINNERS P LTD
July 19, 2011
ANIL SACHAR Vs. M/S. SHREE NATH SPINNERS P. LTD
August 17, 2011
ANIMAL WELFARE BOARD OF INDIA Vs. A NAGARAJA
February 1, 2011
ANISETTI VEERABHADRA RAO Vs. STATE OF A P
January 25, 2011
ANITA MALHOTRA Vs. APPAREL EXPORT PROMOTION COUNCIL
November 8, 2011
ANKUR GUTKHA Vs. INDIAN ASTHAMA CARE SOCIETY
April 13, 2011
ANSHUL AGGARWAL Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTH
August 9, 2011
ANTONIO LOBO Vs. FELIX FERNANDES
September 28, 2011
ANUP BHUSHAN VOHRA Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT CALCUTTA
September 16, 2011
ANWAR ALI Vs. STATE OF U P
June 7, 2011
APM TERMINALS B V Vs. UNION OF INDIA
May 11, 2011
ARBINDRA MUKHERJEE Vs. STATE OF WEST BENGAL
June 2, 2011
ARCHANA CHOUHAN PUNDIR Vs. STATE OF M P
January 24, 2011
ARMY INSTITUTE OF HIGHER EDUCATION Vs. STATE OF PUNJAB AND ORS.
May 12, 2011
ARSHAD JAMIL Vs. STATE OF UTTARAKHAND
September 7, 2011
ARTI BHARGAVA Vs. MADHUR BHARGAVA
April 8, 2011
ARULMIGHU DHANDAYUDHAPANISWAMY Vs. DIRECTOR GENERAL OF POST OFFICES
July 13, 2011
ARULMIGHU LAKSHMI NARAYANASWAMY TEMPLE Vs. NALLAMMAL
September 15, 2011
ARUMUGAM SERVAI Vs. STATE OF TAMIL NADU
April 19, 2011
ARUN KUMAR AGGARWAL Vs. STATE OF MADHYA PRADESH
September 2, 2011
ARUN LAL Vs. UNION OF INDIA
November 30, 2011
ARUNA RAMCHANDRA SHANBAUG Vs. UNION OF INDIA
January 24, 2011
ARUNA RAMCHANDRA SHANBAUG Vs. UNION OF INDIA
March 7, 2011
ARUNA RAMCHANDRA SHANBAUG Vs. UNION OF INDIA
February 18, 2011
ARUNDHATI ASHOK WALAVALKAR Vs. STATE OF MAHARASHTRA
January 13, 2011
ARUP BHUYAN Vs. STATE OF ASSAM
February 3, 2011
ARVIND KUMAR Vs. STATE OF BIHAR
February 2, 2011
ASHA SHARMA Vs. CHANDIGARH ADMINISTRATION
August 30, 2011
ASHISH CHADHA Vs. ASHA KUMARI
December 2, 2011
ASHIWIN S MEHTA Vs. UNION OF INDIA
November 8, 2011
ASHOK ALIAS DANGRA JAISWAL Vs. STATE OF M P
April 5, 2011
ASHOK KUMAR JAIN Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
September 30, 2011
ASHOK KUMAR LINGALA Vs. STATE OF KARNATAKA
October 18, 2011
ASHOK KUMAR MAGABHAI VANKAR Vs. STATE OF GUJARAT
November 3, 2011
ASHOK KUMAR TODI Vs. KISHWAR JAHAN
March 1, 2011
ASHOK SURAJLAL UIKE Vs. STATE OF MAHARASHTRA
January 27, 2011
ASHOK TSHERING BHUTIA Vs. STATE OF SIKKIM
February 25, 2011
ASMATHUNNISA Vs. STATE OF A P
March 29, 2011
ASSAM CABLE COMMUNICATIONS P LTD Vs. ZEE TURNER LTD
May 30, 2011
ASSISTANT COMMERCIAL TAXES OFFICER Vs. MAKKAD PLASTIC AGENCIES
March 29, 2011
ASSISTANT DIRECTOR DIRECTORATE OF ENFORCEMENT Vs. HASSAN ALI KHAN
March 29, 2011
ASSISTANT DIRECTOR DIRECTORATE OF ENFORCEMENT Vs. HASSAN ALI KHAN
March 21, 2011
ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT Vs. HASSAN ALI KHAN
March 17, 2011
ASSOO Vs. STATE OF MADHYA PRADESH
April 26, 2011
ASST. COLLECTOR OF CUSTOMS (P) GOA Vs. SHRI PASCOAL DIAS
April 28, 2011
ATMA RAM BUILDERS P LTD Vs. A K TULI
May 10, 2011
ATUL JAITY Vs. MANOJ BALI AND ANR
January 24, 2011
AUTOMOTIVE TYRE MANUFACTURERS ASSOCIATION Vs. DESIGNATED AUTHORITY
January 7, 2011
AZEEZ Vs. STATE OF KERALA
March 28, 2011
B A UMESH Vs. REGR GEN HIGH COURT OF KARNATAKA
February 1, 2011
B D SHARMA FIRM Vs. WESTERN COAL FIELDS LIMITED
July 20, 2011
B FINE ART AUCTIONEERS PVT LTD Vs. CBI
January 25, 2011
B KOTHANDAPANI Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD
May 12, 2011
B M NARAYANA GOWDA Vs. SHANTHAMMA
April 20, 2011
B N SHIVANNA Vs. ADVANTA INDIA LIMITED
March 14, 2011
B P S CHAUHAN Vs. SANJAY SINGH MANAGER OF THE COMMITTEE OF MANAGEMENT OF COLVIN TALQUKDARS INTER COLLEGE
October 11, 2011
B PREMANAND Vs. MOHAN KOIKAL
March 16, 2011
B R SURENDRANATH SINGH Vs. DEPUTY DIRECTOR DEPARTMENT OF MINES AND GEOLOGY
April 11, 2011
B S KRISHNA MURTHY Vs. B S NAGARAJ
January 14, 2011
B V VIDHYASHANKAR Vs. B MAHAVEER KUMAR
March 28, 2011
B.T. PURUSHOTHAMA RAI Vs. K.G. UTHAYA AND ORS.
November 22, 2011
BABU Vs. STATE OF M P
May 20, 2011
BABULAL SAHU Vs. STATE OF CHHATTISGARH
April 13, 2011
BACHCHU SINGH Vs. STATE OF U P
January 3, 2011
BACHNI DEVI Vs. STATE OF HARYANA
February 8, 2011
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA
April 18, 2011
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA (UOI) AND ORS.
September 23, 2011
BAHADUR SINGH Vs. STATE OF PUNJAB
April 26, 2011
BAKSHI DEV RAJ Vs. SUDHIR KUMAR
August 4, 2011
BALBIR SINGH Vs. STATE OF HARYANA
March 31, 2011
BALCHANDRA L JARKIHOLI Vs. B S YEDDYURAPPA
May 13, 2011
BALDEV SINGH Vs. STATE OF PUNJAB
February 22, 2011
BALDEV SINGH Vs. STATE OF PUNJAB
October 12, 2011
BALJINDER SINGH ALIAS BITTU Vs. STATE OF PUNJAB
September 29, 2011
BALJINDER SINGH ALIAS BITTU Vs. STATE OF PUNJAB
September 28, 2011
BANATWALA AND COMPANY Vs. LIC OF INDIA
September 19, 2011
BANDA DEVELOPMENT AUTHORITY Vs. MOTI LAL AGARWAL
April 26, 2011
BANDARU SATYANARAYANA Vs. IMANDI ANASUYA
April 11, 2011
BANGARU LAXMAN Vs. STATE
November 22, 2011
BANSAL WIRE INDUSTRIES LTD Vs. STATE OF U P
April 26, 2011
BANSI LAL Vs. STATE OF HARYANA
January 14, 2011
BAR COUNCIAL OF MAHARASHTRA AND GOA Vs. MANUBHAI PARAGJI VASHI
October 3, 2011
BAR COUNCIL OF MAHARASHTRA AND GOA Vs. MANUBHAI PARAGJI VASHI
October 13, 2011
BAROT VIJAYKUMAR BALAKRISHNA Vs. MODH VINAYKUMAR DASRATHLAL
July 5, 2011
BATCHA ALIAS GURAMKONDA GARIKA PRASAD Vs. STATE OF A P
August 10, 2011
BEDANGA TALUKDAR Vs. SAIFUDAULLAH KHAN
September 28, 2011
BHAGALOO LODH Vs. STATE OF U P
June 14, 2011
BHAGWAN DASS Vs. STATE NCT OF DELHI
May 9, 2011
BHAIYAMIYAN ALIAS JARDAR KHAN Vs. STATE OF MADHYA PRADESH
May 3, 2011
BHAJAN SINGH ALIAS HARBHAJAN SINGH Vs. STATE OF HARYANA
July 4, 2011
BHANU PRATAP Vs. STATE OF HARYANA
August 2, 2011
BHANU VALVE Vs. STATE
April 18, 2011
BHANWARI DEVI @ BHONRI DEVI Vs. SECR., DEPTT. OF HOME AFFAIRS
April 11, 2011
BHARAMA PARASRAM KUDHACHKAR Vs. STATE OF KARNATAKA
July 12, 2011
BHARAT COKING COAL LTD. Vs. INDIAN NEWSPAPER SOCIETY
January 19, 2011
BHARAT PETROLEUM CORPN LTD Vs. LALMAN R SHARMA
March 9, 2011
BHARAT PETROLEUM CORPORATION LTD Vs. CHEMBUR SERVICE STATION
March 2, 2011
BHARAT RASIKLAL ASHRA Vs. GAUTAM RASIKLAL ASHRA
August 25, 2011
BHARAT RATNA INDIRA GANDHI COLLEGE OF ENGINEERING Vs. STATE OF MAHARASHTRA
March 28, 2011
BHARAT SANCHAR NIGAM LIMITED Vs. GHANSHYAM DASS
February 17, 2011
BHARAT SANCHAR NIGAM LTD Vs. R SANTHAKUMARI VELUSAMY
September 6, 2011
BHARAT SANCHAR NIGAM LTD Vs. SEWA RAM
October 14, 2011
BHARAT SANCHAR NIGAM LTD. Vs. MAN SINGH
October 14, 2011
BHARAT STEEL TUBES LTD Vs. IFCI LTD
April 4, 2011
BHARAT TAPUBHAI VALA Vs. STATE OF GUJARAT
December 14, 2011
BHARATI BALKRISHNA DHONGADE Vs. STATE OF MAHARASHTRA
December 5, 2011
BHASKAR MISHRA Vs. STATE OF MADHYA PRADESH
August 8, 2011
BHAWANI PRASAD SONKAR Vs. UNION OF INDIA
March 11, 2011
BHILWARA DUGDH UTPADAK SAHAKARI S LTD Vs. VINOD KUMAR SHARMA
September 1, 2011
BHIM SINGH Vs. UNION OF INDIA
January 12, 2011
BHIM SINGH Vs. UNION OF INDIA
November 11, 2011
BHIM SINGH Vs. UNION OF INDIA (UOI) AND ORS.
April 5, 2011
BHINVA RAM Vs. STATE OF RAJASTHAN
June 8, 2011
BHOLA SINGH Vs. STATE OF PUNJAB
February 8, 2011
BHOLANATH MUKHERJEE Vs. R K MISSION V CENTENARY COLLEGE
April 18, 2011
BHOLANATH MUKHERJEE AND ORS. Vs. R.K. MISSION V. CENTENARY COLLEGE AND ORS.
May 3, 2011
BHUPINDER SINGH Vs. STATE OF H P
April 19, 2011
BHUSHAN KUMAR MEEN Vs. STATE OF PUNJAB
September 2, 2011
BIHAR STATE ELECTRICITY BOARD Vs. PATNA ELECTRIC SUPPLY CO LTD
September 1, 2011
BIHAR STATE ELECTRICITY BOARD Vs. RAM DEO PRASAD SINGH
September 8, 2011
BIHAR STATE HOUSING BOARD Vs. ASHA LATA VERMA
July 28, 2011
BILKIS Vs. STATE OF MAHARASHTRA
April 5, 2011
BINABAI BHATE Vs. STATE OF MADHYA PRADESH
July 4, 2011
BINOD KUMAR Vs. STATE OF JHARKHAND
March 29, 2011
BIRBAL B CHOUHAN Vs. STATE OF CHHATTISGARH
November 14, 2011
BIRENDER PODDAR Vs. STATE OF BIHAR
May 16, 2011
BISHNU DEO MISHRA Vs. STATE OF ASSAM
August 25, 2011
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. WORLD SPORTS GROUP I P LTD
April 21, 2011
BOARD OF TRUSTEES OF THE PORT OF MUMBAI Vs. BYRAMJEE JEEJEEBHOY PVT LTD
April 8, 2011
BONANZO ENGINEERING AND CHEMICAL PRIVATE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 14, 2011
BOOZ ALLEN AND HAMILTON INC Vs. SBI HOME FINANCE LTD
April 15, 2011
BOOZ ALLEN AND HAMILTON INC Vs. SBI HOME FINANCE LTD
March 15, 2011
BRAHM DEV SHARMA Vs. STATE OF HARYANA
May 30, 2011
BRIJ MOHAN Vs. DELHI DEVELOPMENT AUTHORITY
March 10, 2011
BRIJ MOHAN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
January 3, 2011
BRIJ PAL BHARGAVA Vs. STATE OF U P
February 23, 2011
BUDDHU SINGH Vs. STATE OF BIHAR
April 28, 2011
BUDHADEV KARMASKAR Vs. STATE OF WEST BENGAL
February 14, 2011
BUDHADEV KARMASKAR Vs. STATE OF WEST BENGAL
August 24, 2011
BUDHADEV KARMASKAR Vs. STATE OF WEST BENGAL
August 2, 2011
BUDHADEV KARMASKAR Vs. STATE OF WEST BENGAL
September 15, 2011
BUDHADEV KARMASKAR Vs. STATE OF WEST BENGAL
July 19, 2011
BYRRAJU RAMAA RAJU Vs. STATE THROUGH THE CENTRAL BUREAU OF INVESTIGATION
November 4, 2011
C C E MANGALORE Vs. PALS MICROSYSTEMS LTD
July 29, 2011
C M THRI VIKRAMA VARMA Vs. AVINASH MOHANTY
July 12, 2011
C MOHANRAJU Vs. DIVISIONAL MANAGER UNITED INDIA ASSURANCE CO LTD
April 4, 2011
C PERUMAL Vs. RAJASEKARAN
February 3, 2011
C RONALD Vs. STATE
August 10, 2011
C VENKATACHALAM Vs. AJITKUMAR C SHAH
August 29, 2011
C. RONALD AND ANOTHER Vs. STATE, U.T. OF ANDAMAN AND NICOBAR ISLANDS
August 10, 2011
CADILA PHARMACEUTICALS LTD. Vs. SAMI KHATIB AND ANR.
May 23, 2011
CANTONMENT BOARD Vs. CHURCH OF NORTH INDIA
May 13, 2011
CAUVERY COFFEE TRADERS Vs. HORNOR RESOURCES INTERN CO LTD
September 13, 2011
CBI Vs. BLUE SKY TIE UP PVT LTD
May 20, 2011
CBI Vs. KESHUB MAHINDRA
May 11, 2011
CBI Vs. MUSTAFA AHMAD DOSSA
February 22, 2011
CBI HYDERABAD Vs. SUBRAMANI GOPALAKRISHNAN
April 21, 2011
CCE BANGALORE Vs. MEYER HEALTH CARE PVT LTD
April 7, 2011
CENTER FOR PIL Vs. UNION OF INDIA
March 16, 2011
CENTRAL BOARD OF SECONDARY EDUCATION Vs. ADITYA BANDOPADHYAY
September 9, 2011
CENTRAL BOARD OF SECONDARY EDUCATION Vs. ADITYA BANDOPADHYAY
August 9, 2011
CENTRAL COUNCIL FOR RESEARCH IN HOMEOPATHY Vs. BIPIN CHANDRA LAKHERA
April 20, 2011
CENTRE FOR ENVIR. LAW, WWF-I Vs. UNION OF INDIA (UOI) AND ORS.
November 4, 2011
CENTRE FOR ENVIR. LAW, WWF-I Vs. UNION OF INDIA (UOI) AND ORS.
July 15, 2011
CENTRE FOR ENVIR. LAW, WWF-I Vs. UNION OF INDIA (UOI) AND ORS.
July 22, 2011
CENTRE FOR ENVIR. LAW, WWF-I Vs. UNION OF INDIA (UOI) AND ORS.
September 23, 2011
CENTRE FOR ENVIR., WWF-I Vs. UNION OF INDIA (UOI) AND ORS.
September 9, 2011
CENTRE FOR ENVIRONMENT AND FOOD SECURITY Vs. UNION OF INDIA (UOI) AND ORS.
March 14, 2011
CENTRE FOR ENVIRONMENT AND FOOD SECURITY Vs. UNION OF INDIA
May 12, 2011
CENTRE FOR ENVIRONMENTAL LAW WORLD WIDE FUNDINDIA Vs. UNION OF INDIA
November 11, 2011
CENTRE FOR PIL Vs. UNION OF INDIA
April 11, 2011
CENTRE FOR PIL Vs. UNION OF INDIA
March 3, 2011
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
February 10, 2011
CENTRE, PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
January 21, 2011
CHAIRMAN AND M D INDIAN OVERSEAS BANK Vs. TRIBHUWAN NATH SRIVASTAVA
February 4, 2011
CHAIRMAN BHARTIA EDUCATION SOCIETY Vs. STATE OF HIMACHAL PRADESH
February 2, 2011
CHAIRMAN CUM M D COAL INDIA LTD Vs. ANANTA SAHA
April 6, 2011
CHAIRMAN-CUM-M.D., COAL INDIA LTD. AND ORS. Vs. ANANTA SAHA AND ORS.
April 11, 2011
CHAKAS Vs. STATE OF PUNJAB
August 24, 2011
CHANDIGARH ADMINISTRATION Vs. USHA KHETERPAL WAIE
September 2, 2011
CHANDNA IMPEX PVT LIMITED Vs. COMMISSIONER OF CUSTOMS NEW DELHI
July 6, 2011
CHANDRA BONIA Vs. STATE OF ASSAM
March 30, 2011
CHANDRA NATH JHA Vs. STATE OF BIHAR
July 11, 2011
CHANDRA PRAKASH SINGH CHAUHAN Vs. STATE OF U P
June 14, 2011
CHANDRAN ALIAS MANICHAN ALIAS MANIYAN Vs. STATE OF KERALA
April 4, 2011
CHANDRASHEKAR Vs. LAND ACQUISITION OFFICER
November 22, 2011
CHATTERJEE PETROCHEM I PVT LTD Vs. HALDIA PETROCHEMICALS LTD
September 30, 2011
CHHOTE LAL Vs. STATE OF M P
July 14, 2011
CHIEF GENERAL MANAGER AND ORS Vs. REKHA MAITY, RUPA MAITY
April 5, 2011
CHIEF GENERAL MANAGER CALCUTTA TELEPHONES DISTRICT Vs. SURENDRA NATH PANDEY
November 3, 2011
CHIEF INFORMATION COMMR Vs. STATE OF MANIPUR
December 12, 2011
CHILDLINE INDIA FOUNDATION Vs. ALLAN JOHN WATERS
March 18, 2011
CHINDHA FAKIRA PATIL Vs. SPECIAL LAND ACQUISITION OFFICER
November 1, 2011
CHITTARANJAN DAS Vs. STATE OF ORISSA
July 4, 2011
CHOTHU RAM Vs. STATE OF RAJASTHAN & ANR.
March 31, 2011
CHOWDHURY NAVIN HEMABHAI Vs. STATE OF GUJARAT
February 18, 2011
CITADEL FINE PHARMACEUTICALS Vs. RAMANIYAM REAL ESTATES P LTD
August 8, 2011
CITICORP MARUTI FINANCE LTD Vs. S VIJAYALAXMI
November 14, 2011
CMD CHAIRMAN B S N L Vs. MISHRI LAL
April 15, 2011
COLLECTOR BILASPUR Vs. AJIT P K JOGI
October 13, 2011
COLLEGE OF PROFESSIONAL EDUCATION Vs. STATE OF UTTAR PRADESH
July 22, 2011
COLVIN SCHOOL SOCIETY Vs. ANIL KUMAR SHARMA
October 11, 2011
COMMANDANT 22 BATTALION Vs. SURINDER KUMAR
October 20, 2011
COMMERCIAL TAXES OFFICER Vs. JALANI ENTERPRISES
March 17, 2011
COMMISSIONER AVAS EVAM VIKAS PARISHAD Vs. LAXMI NATH MISRA
January 3, 2011
COMMISSIONER CORPORATION OF CHENNAI Vs. R SIVASANKARA MEHTA
April 13, 2011
COMMISSIONER OF C. EX. Vs. GLOBUS STORES (P) LTD.
April 13, 2011
COMMISSIONER OF C. EX. Vs. SUNIL SILK MILLS
April 20, 2011
COMMISSIONER OF C. EX., COIMBATORE Vs. UNIVERSAL RADIATORS LTD.
August 10, 2011
COMMISSIONER OF C. EX., COIMBATORE Vs. METRIPLEX PUMPS PVT. LTD.
January 31, 2011
COMMISSIONER OF C. EX., MEERUT Vs. BHARAT PETROLEUM CORPORATION LTD.
September 27, 2011
COMMISSIONER OF C. EX., MUMBAI-II Vs. DORE PROCESSORS
March 17, 2011
COMMISSIONER OF C. EX., MUMBAI-III Vs. AMAR FABRICS PVT. LTD.
March 17, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. GEETA BRIGHT BAR WORKS P. LTD.
April 13, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. MADURA COATS LTD.
October 17, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. KITPLY INDUSTRIES LIMITED AND ANOTHER
April 26, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. ASPINWALL & CO. LTD.
July 22, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. ALVARES & THOMAS
August 14, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. MEHTA AND CO
February 10, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. RDC CONCRETE INDIA P LTD
August 9, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. KALVERT FOODS INDIA PVT LTD
August 9, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. GURUKRIPA RESINS PVT LTD
July 11, 2011
COMMISSIONER OF CENTRAL EXCISE CHANDIGARH Vs. DOABA STEEL ROLLING MILLS
July 6, 2011
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX Vs. CHAKITA RANJINI UDYAM
October 14, 2011
COMMISSIONER OF CENTRAL EXCISE, GUJARAT Vs. ADITYA YARNA PRIVATE LIMITED
March 30, 2011
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. PRUDENTIAL SPINNERS LIMITED
April 20, 2011
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. SANJU SILK MILS PRIVATE LIMITED
March 30, 2011
COMMISSIONER OF COMMERCIAL TAXES Vs. INDO NATIONAL LIMITED
August 9, 2011
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September 7, 2011
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August 9, 2011
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August 29, 2011
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July 22, 2011
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January 5, 2011
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December 15, 2011
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November 29, 2011
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January 10, 2011
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January 18, 2011
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January 24, 2011
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January 21, 2011
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May 12, 2011
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December 13, 2011
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January 11, 2011
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February 7, 2011
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January 25, 2011
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August 25, 2011
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January 25, 2011
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January 28, 2011
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November 29, 2011
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February 17, 2011
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July 5, 2011
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March 11, 2011
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September 9, 2011
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July 4, 2011
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February 4, 2011
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January 20, 2011
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February 22, 2011
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September 2, 2011
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July 4, 2011
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August 11, 2011
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January 31, 2011
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April 4, 2011
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April 11, 2011
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September 26, 2011
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September 13, 2011
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August 23, 2011
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August 17, 2011
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January 14, 2011
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March 3, 2011
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August 4, 2011
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March 30, 2011
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February 17, 2011
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June 2, 2011
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August 26, 2011
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June 7, 2011
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September 8, 2011
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February 2, 2011
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March 29, 2011
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January 14, 2011
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September 5, 2011
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July 21, 2011
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September 8, 2011
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July 4, 2011
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October 13, 2011
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March 17, 2011
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July 21, 2011
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August 29, 2011
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May 6, 2011
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February 28, 2011
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July 13, 2011
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September 6, 2011
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December 7, 2011
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March 25, 2011
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July 7, 2011
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February 24, 2011
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March 29, 2011
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July 8, 2011
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August 25, 2011
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February 22, 2011
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February 24, 2011
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September 28, 2011
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April 28, 2011
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March 15, 2011
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November 28, 2011
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November 1, 2011
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January 31, 2011
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November 21, 2011
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November 15, 2011
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July 11, 2011
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January 20, 2011
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July 4, 2011
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August 23, 2011
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September 5, 2011
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February 14, 2011
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March 9, 2011
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January 7, 2011
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July 21, 2011
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March 9, 2011
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July 14, 2011
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September 1, 2011
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July 7, 2011
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July 4, 2011
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September 29, 2011
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January 31, 2011
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May 9, 2011
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January 18, 2011
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February 23, 2011
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July 7, 2011
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December 9, 2011
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November 11, 2011
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August 24, 2011
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March 29, 2011
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September 12, 2011
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April 5, 2011
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May 12, 2011
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February 25, 2011
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March 4, 2011
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May 12, 2011
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April 5, 2011
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October 12, 2011
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October 17, 2011
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February 21, 2011
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August 17, 2011
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November 25, 2011
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September 30, 2011
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September 27, 2011
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August 8, 2011
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April 7, 2011
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January 12, 2011
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August 10, 2011
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July 4, 2011
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April 15, 2011
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May 16, 2011
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January 3, 2011
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January 7, 2011
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January 18, 2011
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March 18, 2011
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September 19, 2011
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September 29, 2011
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August 17, 2011
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August 2, 2011
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December 1, 2011
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August 29, 2011
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August 26, 2011
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February 28, 2011
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July 12, 2011
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April 8, 2011
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September 20, 2011
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February 9, 2011
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February 9, 2011
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July 4, 2011
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July 26, 2011
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August 10, 2011
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August 26, 2011
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September 2, 2011
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September 23, 2011
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February 8, 2011
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May 3, 2011
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May 27, 2011
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December 1, 2011
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July 20, 2011
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June 17, 2011
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August 4, 2011
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March 29, 2011
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March 2, 2011
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January 13, 2011
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September 2, 2011
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October 11, 2011
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September 30, 2011
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August 11, 2011
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August 25, 2011
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July 4, 2011
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May 24, 2011
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June 15, 2011
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June 8, 2011
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November 4, 2011
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August 9, 2011
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April 21, 2011
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June 14, 2011
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April 20, 2011
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March 31, 2011
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March 30, 2011
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January 14, 2011
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January 10, 2011
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January 4, 2011
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March 8, 2011
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March 8, 2011
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February 11, 2011
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February 11, 2011
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August 25, 2011
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August 19, 2011
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June 13, 2011
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July 5, 2011
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March 11, 2011
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February 17, 2011
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July 20, 2011
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September 23, 2011
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July 20, 2011
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August 16, 2011
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September 12, 2011
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October 13, 2011
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July 13, 2011
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July 6, 2011
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April 7, 2011
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September 29, 2011
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January 20, 2011
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March 30, 2011
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August 2, 2011
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July 4, 2011
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July 28, 2011
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February 21, 2011
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January 27, 2011
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August 18, 2011
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April 18, 2011
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July 13, 2011
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May 9, 2011
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November 18, 2011
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July 4, 2011
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April 11, 2011
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June 7, 2011
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September 26, 2011
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October 11, 2011
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April 4, 2011
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February 15, 2011
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April 1, 2011
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September 1, 2011
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December 2, 2011
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October 21, 2011
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January 12, 2011
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September 7, 2011
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May 6, 2011
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January 14, 2011
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July 4, 2011
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October 12, 2011
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January 12, 2011
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February 24, 2011
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September 16, 2011
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January 31, 2011
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February 21, 2011
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March 7, 2011
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March 14, 2011
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July 29, 2011
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December 9, 2011
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August 19, 2011
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August 26, 2011
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November 18, 2011
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November 25, 2011
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December 16, 2011
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July 4, 2011
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February 14, 2011
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September 20, 2011
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January 14, 2011
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March 17, 2011
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September 27, 2011
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April 11, 2011
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September 2, 2011
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March 7, 2011
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October 19, 2011
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November 14, 2011
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March 29, 2011
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January 12, 2011
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October 13, 2011
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May 5, 2011
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February 24, 2011
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January 19, 2011
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April 25, 2011
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February 7, 2011
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February 2, 2011
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September 27, 2011
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July 28, 2011
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June 1, 2011
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November 17, 2011
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August 24, 2011
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November 23, 2011
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November 14, 2011
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October 20, 2011
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October 20, 2011
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October 11, 2011
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September 30, 2011
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July 29, 2011
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January 14, 2011
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February 15, 2011
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September 22, 2011
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November 30, 2011
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February 18, 2011
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April 26, 2011
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February 21, 2011
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July 13, 2011
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May 11, 2011
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April 25, 2011
WASIM AHMED SAEED PETITIONER Vs. UNION OF INDIA (UOI) AND ORS.
October 11, 2011
YASHPAL Vs. CHANDIGARH ADMINISTRATION
May 30, 2011
YASHWANT ARJUN MORE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
August 11, 2011
YIN CHENG HSIUNG Vs. ESSEM CHEMICAL INDUSTRIES
January 31, 2011
YOGRAJ INFRASTRUCTURE LTD Vs. SSANG YONG ENGINEERING AND CONSTRUCTION CO LTD
September 1, 2011
YOGRAJ INFRASTRUCTURE LTD Vs. SSANGYONG ENGINEERING
December 15, 2011
YOMESHBHAI PRANSHANKAR BHATT Vs. STATE OF GUJARAT
May 19, 2011
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February 14, 2011
ZAHOOR Vs. STATE OF U P
April 26, 2011
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January 17, 2011