Case Index

Title
Date
A B MILLER, OFFICIAL ASSIGNEE OF BENGAL AND ASSIGNEE TO THE ESTATE OF AMBICA CHARAN DUTT Vs. LUKHIMANI DUTT
March 28, 1901
A CASPEBSZ Vs. KADER NATH SABBADHIKARI
July 12, 1901
A SUNDARARAMAYYA Vs. CSITAMMA
March 23, 1901
ABALU DAS Vs. KING-EMPEROR
April 16, 1901
ACHUTHARAMARAJU Vs. VENKATA SUBBARAJA
August 12, 1901
AHAMOD KUTTI Vs. RAMAN NAMBUDRI
October 4, 1901
AHINSA BIBI Vs. ABDUL KADER SAHEB
August 20, 1901
AHMAD YAR KHAN Vs. SECRETARY OF STATE FOR INDIA
May 11, 1901
AHMED Vs. MOIDIN
March 18, 1901
AKBAR ALI Vs. BELA BIBI
August 13, 1901
AKKANNA Vs. VENKIAH
December 10, 1901
ALABI KOYA Vs. MUSSA KOYA
May 2, 1901
ALAYAKKAMMAL Vs. ARUNACHALA CHETTY
December 6, 1901
AMDOO MIYAN Vs. MAHAMED DAVOOD KHAN BAHADUR
August 2, 1901
AMEER AMMAL Vs. SANKARANARAYANAN CHETTY
December 18, 1901
AMIRUL HOSSAIN Vs. KHAIRUNNESSA
March 25, 1901
AMRITAA LAL BOSE Vs. NEMAI CHAND MUKHOPADEYA
February 13, 1901
AMRITO LAL MUKHERJEE Vs. RAM CHANDRA ROY
December 13, 1901
ANESH MOLLAH Vs. EJAHARUDDI MOLLAH
January 18, 1901
ANNASAMY AIYAR Vs. MAHADEVA SASTRY
September 10, 1901
ANNODA MOHINI ROY CHOWDHRY Vs. BHUBAN MOHINI DEBI
March 28, 1901
ANNODA PROSAD GHOSE Vs. RAJENDRA KUMAR GHOSE
December 13, 1901
APPA RAO Vs. KRISHNA AYYANGAR
December 3, 1901
APPATHURA PATTAR Vs. GOPALA PANIKKAR
December 5, 1901
APPU RAO Vs. RAMAKR1SHNA CHETTIAR
July 26, 1901
AROGYA UDAYAN Vs. APPACHI ROWTHEN
December 3, 1901
ASGHAR ALI KHAN Vs. KHURSHED ALI KHAN AND ANRAND TWO ORS
July 27, 1901
ASHUTOSH NATH RAY Vs. ABDOOL
August 6, 1901
ATUL CHUNDER MOOKERJEE Vs. SOSHI BHUSHAN MULLICK
December 6, 1901
AYYADORAI PILLAI Vs. SOLAI AMMAL
February 1, 1901
BAHIR DAS CHAKRAVARTI Vs. NOBIN CHUNDER PAL
November 27, 1901
BAKAR ALI Vs. ABU SAYID KHAN
December 21, 1901
BALDEO DAS Vs. HAJI KHAN
August 3, 1901
BARAOORA TEA CO Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
May 8, 1901
BARLOW Vs. CHUNNI LALL NEOGHI
January 3, 1901
BARU MAL Vs. NIADAR
November 7, 1901
BATUL BEGAM Vs. MANSUR ALI KHAN
July 13, 1901
BHIMARAJU CHETTI Vs. SRI KUNJA BEHARI GAJENDRA DEVU
August 23, 1901
BHOONI MONEY DOSSEE Vs. NATOBAR BISWAS
May 1, 1901
BHUJANGA RAO Vs. VENKANNA
April 22, 1901
BLSHNU PRIYA CHOWDHURANI Vs. BHABA SUNDARL DEBYA
January 16, 1901
BOISOGOMOFF Vs. NAHAPIET JUTE COMPANY
June 20, 1901
BRIJ MOHAN LAL Vs. SHIAM SINGH
November 27, 1901
BUTCHANNA Vs. VARAHALU
February 5, 1901
C E GREY Vs. WOOGRAMOHUN THAKUR
August 2, 1901
CHARLES BENTINCK BARCLAY Vs. ROBERT STANES
February 6, 1901
CHELAPATHI Vs. SURAYYA
November 15, 1901
CHENNU MENON Vs. KRISHNAN
September 13, 1901
CHHIDDU Vs. NAUBAT
July 17, 1901
CHINNASAMI MUDALI Vs. TIRUMALAI PILLAI AND THE RIGHT HONOURABLE THE SECRETARY OF STATE FOR INDIA
October 10, 1901
CHITTA SINGH Vs. DEBI DIN
December 5, 1901
COLLECTOR OF DACCA Vs. JAGAT CHUNDER GOSWAMI
July 3, 1901
DARGAVARAPU SARBAPU Vs. RAMPRATAPU
December 3, 1901
DEBI PRASAD Vs. SAIYID ALI KHAN
February 5, 1901
DELHI AND LONDON BANK LIMITED Vs. BHIKARI DAS
December 19, 1901
DILWAR ALI Vs. RAM TARUCK HAZRA
July 5, 1901
DINENDRA NATH DUTT (A MINOR) Vs. THWILSON
February 6, 1901
DINOMONI CHOWDHRANI Vs. BROJO MOHINI CHOWDHRANI
December 18, 1901
DORASAMI Vs. VENKATASESHAYYAR
September 23, 1901
DOYAL KRISHNA NASKAR Vs. AMRITA LAL DAS
May 16, 1901
DURAISAMI Vs. VENKATASESHAIYAR
September 23, 1901
DURGA CHURN LAW Vs. HATEEN MANDAL
March 12, 1901
DURGA PRASADA NAIDU Vs. MALLIKARJUNA PRASADA NAIDU
January 21, 1901
DWAEKA NATH MONDUL Vs. BENI MADHAB BANERJEE
February 18, 1901
E J ROOKE Vs. BENGAL COAL COMPANY LD
January 4, 1901
EBRAHIM SIRCAR Vs. EMPEROR
November 15, 1901
EMPEROR Vs. LYALL
December 2, 1901
ETHIRAJULU Vs. SREERAMULU
October 25, 1901
GANGA BAKHSH SINGH Vs. DALIP SINGH
June 20, 1901
GANODA PRASAD ROY Vs. SHIB NARAIN MUKERJEE
May 31, 1901
GAYA PRASAD Vs. BANSIDHAR
December 10, 1901
GHATU PRAMANIK Vs. KING EMPEROR
June 1, 1901
GHULAM KHAN Vs. MUHAMMAD HASSAN
December 3, 1901
GOBIND PRASAD Vs. MOHAN LAL
November 20, 1901
GOPAL CHANDRA PAL Vs. RAM CHANDRA PRAMANIK
January 15, 1901
GOPAL DEI Vs. BHARTPUR STATE
November 21, 1901
GOPAL MONDAL Vs. ESHAN CHUNDER BANERJEE
May 17, 1901
GOPINATH BISWAS Vs. RADHA SHYAM PODDAR
January 10, 1901
GURMUK ROY Vs. TULARAM
June 3, 1901
GURURAJAMMAH Vs. VENKATAKRISHNAMA CHETTI
January 8, 1901
GURUSAM1 CHETTI Vs. KRISHNASAMI NAIKAR
March 19, 1901
HAKIM MUHAMMAD ASHRUFF HUSSAIN SAHEB Vs. SYED MUHAMMAD ALI SAHEB
April 25, 1901
HARA LALL BANERJEE Vs. NITAMBINI DEBI
June 24, 1901
HARENDRA LAL RAI CHOWDHRI Vs. MAHARANI DASI
February 22, 1901
HARISCHANDRA DEO Vs. NARAYANA
March 14, 1901
HARRIS Vs. BROWN
June 22, 1901
HEM CHANDRA BAKSHI Vs. JADUB CHANDRA BAKSHI
June 25, 1901
HEMANGINI CHOWDHRANI Vs. SRIGOBINDA CHOWDHURY
November 22, 1901
IDU MIAN Vs. RAHMAT ULLAH
July 6, 1901
IMBICHUNNI NAYAR Vs. LALJI RAM DOSS SAIT
April 22, 1901
IN RE: M A SHARD Vs. STATE
June 25, 1901
IN RE: PONNUSAMI Vs. STATE
October 24, 1901
IN RE: REFERENCE UNDER COURT FEES ACT, 1870, SECTION 5 Vs. STATE
August 16, 1901
IN RE: RUDRA NARAIN ROY Vs. STATE
June 7, 1901
IN RE: TELENA Vs. STATE
September 25, 1901
JAGANNADHA RAO PANTULU GARU Vs. VELLANKI VENKATARAMA RAO
August 23, 1901
JAGANNATH KHAN Vs. BROJONATH PAL
December 10, 1901
JAGANNATH MANJHI Vs. JUMMAN ALI PUTWARI
December 5, 1901
JAGOMOHAN PAL Vs. RAM KUMAR GOPE
April 16, 1901
JANKI DASS Vs. RAM GOLAM SAHU
August 2, 1901
JEHANGIR MANECKJI CURSETJI Vs. SECRETARY OF STATE FOR INDIA
April 16, 1901
JHAMMAN LAL Vs. HIMANCHAL SINGH
August 17, 1901
JOHN MARTIN SEQUEIRA Vs. LUJA BAI
February 14, 1901
JUGAL KISSORE Vs. SEWMUK ROY
February 7, 1901
KACHI YUVA OODAYAR Vs. KACHI KALIYANA OODAYAR
March 22, 1901
KACHI YUVA RANGAPPA KALAKKA THOLA UDAYAR Vs. KACHI KALYANA RANGAPPA KALAKKA THOLA UDAYAR
May 2, 1901
KADALA REDDI Vs. NARISI
February 12, 1901
KADIR BACHA SAHEB Vs. ABDUL RAHIMAN SAHEB
April 23, 1901
KALAI HALDAR Vs. EMPEROR
April 17, 1901
KALIAN RAI Vs. RAM CHANDAR
August 15, 1901
KALIDAS MUKERJEE Vs. EAST INDIAN RAILWAY COMPANY
February 21, 1901
KALIL MUNDA Vs. KING-EMPEROR
July 19, 1901
KALU KHABIR Vs. JAN MEAH
July 24, 1901
KAMAL KUTTI Vs. IBRAYI
May 2, 1901
KAMALA PRASAD Vs. SITAL PRASAD
January 31, 1901
KANNAN Vs. PAZHANIANDI
March 11, 1901
KANTHU PUNJA Vs. VITTAMMA
August 8, 1901
KARIM NENSEY Vs. HEINRICHS
June 13, 1901
KARUNAKARAKURUP Vs. MUNIPERANAN
January 15, 1901
KARUPPA GOUNDAN Vs. KUMARASAMI GOUNDAN
October 18, 1901
KARUPPANAN SERVAI Vs. SRINIVASAN CHETTI
December 3, 1901
KASHI PROSAD SINGH Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
July 12, 1901
KASINATHA AIYAR Vs. UTHUMANSA ROWTHEN
November 15, 1901
KASINATHA AYYAR Vs. UTHUMANSA ROWTHAN
November 15, 1901
KAZI ZEAMUDDIN AHMED Vs. QUEEN-EMPBESS
June 19, 1901
KEDAR NATH BANERJEE Vs. ARDHA CHUNDER ROY
July 31, 1901
KELAPPAN Vs. MADHAVI
October 28, 1901
KHADEM HOSSEIN Vs. EMDAD HOSSEIN
March 20, 1901
KHAJEH SALIMULLAH Vs. ABUL KHAIR MMUSTAFA
August 30, 1901
KINA KARMAKAR Vs. PREO NATH DUTT
February 4, 1901
KING EMPEROR Vs. TAKASI NUKAYYA
May 3, 1901
KING EMPEROR Vs. TIRUMAL REDDI AND SUBBI REDDI
May 1, 1901
KING EMPEROR Vs. ALEXANDER ALLAN
August 7, 1901
KING-EMPEROR Vs. KALIJI ALIAS KALI SINGH
August 25, 1901
KING-EMPEROR Vs. MOTI LAL
November 15, 1901
KING-EMPEROR Vs. THAMMANA REDDI
January 18, 1901
KING-EMPEROR Vs. ALEXANDER ALLAN
October 18, 1901
KING-EMPEROR Vs. MUNNA
November 4, 1901
KING-EMPEROR Vs. AYYA ANNASAMY AIYAR AND NINE ORS
September 10, 1901
KING-EMPEROR Vs. KRISHNAYYA
November 25, 1901
KING-EMPEROR Vs. ALAGARISAMI PATHAN
November 22, 1901
KING-EMPEROR Vs. BALU KUPPAYYAN
October 28, 1901
KING-EMPEROR Vs. ANTAKKE
July 18, 1901
KING-EMPEROR Vs. AYYAN AND VELLAYAPPA UDAYAN
July 30, 1901
KING-EMPEROR Vs. KRISHNA AYYAR
April 24, 1901
KING-EMPEROR Vs. MOHIUDDIN SAHIB
September 27, 1901
KISHAN PRASAD Vs. BENI RAM
July 29, 1901
KISHEN DAI Vs. SATYENDRA NATH DUTT
May 31, 1901
KONG YEE LONE & CO Vs. LOWJEE NANJEE
June 13, 1901
KOTAPPA Vs. VALLUR ZAMINDAR
March 20, 1901
KRISHNA AIYAR Vs. MUTHUSAMI AIYAR
November 26, 1901
KRISHNA AYYAR Vs. MUTHUSAMI AYYAR
November 26, 1901
KRISHNAMA CHARIAR Vs. APPASAMI MOODALIAR
December 3, 1901
KRISHNAMACHARIAR Vs. SESHADRI AIYANGAR
September 4, 1901
KRISHNAN NAYAR Vs. ITTINAN NAYAR
April 16, 1901
KRISHNASWAMY PANNIKONDAR Vs. MUTHUKRISHNA PANNIKONDAR
February 12, 1901
KRISTNAMA NAICKEN Vs. SRINIVASAVARATHACHARI
April 24, 1901
KULDIP SAHAI Vs. BUDHAN MAHTON
December 3, 1901
KUNJA BEHARI DAS Vs. KHETRA PAL SING
July 31, 1901
KUPPUSAMI CHETTI Vs. RATHNAVELU CHETTI
April 17, 1901
KURBAN ALI Vs. JAFAR ALI
May 22, 1901
KUTTI UMMA Vs. MADHAVA MENON
February 8, 1901
LAKSHMANAN CHETTI Vs. KUTTAYAN CHETTI
July 26, 1901
LAKSHMINARASAYYA SETTI Vs. VENKANNA SETTI
October 8, 1901
LALA SURAJ PROSAD (MINOR) Vs. GOLAB CHAND
March 21, 1901
LALIT MOHAN BHUTTACHARJEE Vs. NAVADIP CHANDRA KAPARIA
May 30, 1901
LOLIT MOHAN MOITRA Vs. SURJA KANTA ACHARJEE
July 9, 1901
MAGUNI DEVAN BAKSHI MAHAPATRULU GARU Vs. VASUDEVA PADHI KHADANGA GARU
March 23, 1901
MAHARAJA MAHENDRA MAHENDRA SINGH Vs. CHANDI PRASAD
August 13, 1901
MAHARAJAH OF JEYPORE Vs. JAYAKOTA JAMMANADORA
January 8, 1901
MAHOMED ALI HOSSEIN Vs. NAZAR ALI
February 20, 1901
MAILATHI ANNI Vs. SUBBARAYA MUDALIAR
April 25, 1901
MALLIKARJUNA SASTRI Vs. NARASIMHA RAO
February 15, 1901
MANAVIKRAMAN ETTAN THAMBURAN Vs. AMMU
April 16, 1901
MAQBUL HUSAIN Vs. LALTA PRASAD
May 11, 1901
MARUDAMUTHU PILLAI Vs. RANGASAMI MOOPPAN
January 21, 1901
MATANGINI DEBI Vs. MOKRURA BIBI
February 12, 1901
MATI MAHTO Vs. HCSTUDD
March 25, 1901
MEENATCHI AMMAL Vs. RAJAM AIYAR
March 12, 1901
METHURAM DASS Vs. JAGANNATH DASS
July 26, 1901
MILATHAI AMIR ALIAS MANONMANI AMIR Vs. SUBBARAYA MUDALIAR
April 25, 1901
MINAKSHIACHI Vs. CHINNAPPA UDAYAN AND SADASIVA UDAYAN
August 2, 1901
MITHIRAM BHAT Vs. SOMANATHA NAICKAR
January 18, 1901
MOAZZIM HOSSEIN KHAN Vs. RAPHAEL ROBINSON
July 18, 1901
MOHAMMAD KHUMARALI Vs. RANGA RAO
April 29, 1901
MOHENDRA NATH SARKAR Vs. BISWANATH HALDAR
December 13, 1901
MOHESH CHANDRA DASS Vs. JAMIRUDDIN MOLLAH
January 18, 1901
MOKHADA DASSEE Vs. NUNDO LALL HALDAR
February 8, 1901
MUHAMMAD MOHIDIN SAIT Vs. MUNICIPAL COMMISSIONERS FOR THE CITY OF MADRAS
September 24, 1901
MUNICIPAL COMMISSIONERS FOR THE CITY OF MADRAS Vs. MAJOR BELL
August 16, 1901
MUNICIPAL COUNCIL OF CHIDAMBARAM Vs. VENKATANARAYANA PILLAI
April 24, 1901
MURLIDHAR Vs. LALI
December 21, 1901
MURUGESA CHETTI Vs. CHINNATHAMBI GOUNDAN
March 29, 1901
MUTHAYYA Vs. VENKATARATNAM
March 5, 1901
MUTHAYYA RAJAGOPALA THEVAR Vs. MINAKSHISUNDARA NACHIAR
August 30, 1901
MUTHUSAMI PILLAI Vs. DORASAMI PILLAI
March 12, 1901
NAGALINGAM PILLAI Vs. RAMACHANDRA TEVAR
March 4, 1901
NALAM BHEEMARAJU Vs. KUNJA BEHARI GAJENDRA DEVU
August 23, 1901
NAMBI AIYANGAR Vs. NARAYANA
August 12, 1901
NARAIN MULLICK Vs. BADI ROY
June 6, 1901
NARAIN UDDIN Vs. SRIMANTA GHOSE
August 23, 1901
NARASIMHA CHARIAR Vs. MUTHUKUMARASAMY MUDALIAR
February 7, 1901
NARAYANA CHETTIAR Vs. CHOKKAPPA MUDALIAR
December 17, 1901
NARAYANA KAMTI Vs. HANDU SHETTY
March 14, 1901
NARAYANASAMI REDDI Vs. OSURU REDDI
September 3, 1901
NATARAJA PILLAI Vs. VENKATACHELLA PILLAI
October 17, 1901
NATESA AYYAR Vs. ANNASAML AYYAR
October 15, 1901
NEEL COMUL MOOKERJEE Vs. BIPRO DASS MOOKERJEE
June 3, 1901
NISHI KANTA BANERJEE Vs. HARISH CHUNDER NEOGY
June 11, 1901
NITYANANDA GANTAYAT Vs. GAJAPATI VASUDEVA DEVU
July 31, 1901
NITYANANDA GANTAYET Vs. GAJAPATI VASUDEVA DEVU
July 29, 1901
NORTH-WESTERN COMMERCIAL BANKING CORPORATION THROUGH BABURAGHUBIR SARAN, OFFICIAL LIQUIDATOR Vs. MUHAMMAD ISMAIL KHAN
December 12, 1901
ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE COMPANY LIMITED Vs. NARASIMHA CHARRY
October 17, 1901
ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE COMPANY, LIMITED Vs. NARASIMHA CHARI
October 17, 1901
PAMU SANYASI Vs. ZAMINDAR OF JAYAPUR
December 3, 1901
PANCHOO GAZI Vs. EMPEROR
November 14, 1901
PARBATI NATH DUTT Vs. RAJMOHUN DUTT
November 27, 1901
PARESH NATH SINGHA Vs. NABOGOPAL CHATTOPADHYA
July 31, 1901
PASUPATI NATH BOSE Vs. NANDA LAL BOSE
April 26, 1901
PATHAMBI Vs. MYTHEEN BIBI
December 4, 1901
PROMOTHO NATH MITTER Vs. KALI PRASANNA CHOWDHRY
May 8, 1901
PUHAN MAL Vs. JANKI PERSHAD SINGH
July 22, 1901
PUNINTHAVELU MUDALIAR Vs. BHASHYAM AYYANGAR
October 9, 1901
PUNITHAVELU MUDALIAR Vs. BHASHYAM AIYANGAR
October 9, 1901
PYDAL NAMBIAR Vs. KANNAN NAMBIAR
August 22, 1901
QUEEN-EMPRESS Vs. SURENDRA NATH SABKAR
January 22, 1901
QUEEN-EMPRESS Vs. DORASAMI AYYAR
February 15, 1901
QUEEN-EMPRESS Vs. GANGAYYA
March 13, 1901
RADHA KRISHN DAS Vs. RAI KRISHN CHAND
June 18, 1901
RAJ NARAIN MOOKERJEE Vs. FUL KUMARI DEBI
July 9, 1901
RAJA PUDMANUND SINGH BAHADOOR Vs. HAYES
July 13, 1901
RAJAGOPALA TEVAR Vs. SUNDARA NACHIAR
August 30, 1901
RAJAH M BHASKARA SETHUPATHI; IRULAPPA NADAN Vs. NARAYANASAMY GURUKKAL
September 25, 1901
RAJARAM DEVAI Vs. LAKSHMI SANKARA
November 6, 1901
RAM LOCHAN SARCAR Vs. QUEEN-EMPRESS
December 12, 1901
RAM NARAIN ROY Vs. BAIJ NATH MALLA
September 4, 1901
RAM RATUN SINGH Vs. SHEW NANDAN SINGH
July 26, 1901
RAM TARUCK HAZRA Vs. DILWAR ALI
February 14, 1901
RAMACHANDRA PADAYACHI Vs. KONDAYYA CHETTI
April 18, 1901
RAMALINGA MUPPAN Vs. PAYADAI GOUNDEN
October 24, 1901
RAMAN Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
January 29, 1901
RAMANATHAN CHETTY Vs. NUR MUHAMAD MARAKAYAR
February 4, 1901
RAMASAMI CHETTI Vs. PARAMAN CHETTI
October 25, 1901
RAMASAMI KICHILAPPA NAICK Vs. RAMANUJAM PILLAI
October 18, 1901
RAMASWAMI PATTAR Vs. CHINNAN ASARI
April 3, 1901
RAMESWAR PROSAD SINGH Vs. RAI SHAM KISHEN
May 29, 1901
RANGAYYA GOUNDAN Vs. NANJAPPA RAO
July 13, 1901
REILY Vs. KING-EMPEROR
April 26, 1901
ROJOMOYEE DASSEE Vs. TROYLUKHO MOHINEY DASSEE
August 12, 1901
ROYAL INSURANCE COMPANY Vs. AUKHOY COOMAR DUTT
January 8, 1901
RUP CHAND MAHTON Vs. GURDAN SINGH
November 21, 1901
S SUNDARAM AYYAR Vs. MUNICIPAL COUNCIL OF MADURA AND THE SECRETARY OF STATE FOR INDIA IN COUNCIL
December 13, 1901
SABHAPATHI CHETTI Vs. NARAYANASAMI CHETTI
September 10, 1901
SADAI NAIK Vs. SERAI NAIK AND MATANGINI DASI
January 9, 1901
SAMBASIVA AYYAR Vs. VYDINADASAMI
November 25, 1901
SANGILIA PILLAI Vs. DISTRICT MAGISTRATE OF TRICHINOPOLY
December 18, 1901
SANKARANARAYANA VADHYA Vs. SANKARANARAYANA IYER
November 14, 1901
SANKARANARAYANA VADHYAR Vs. SANKARANARAYANA AYYAR
November 14, 1901
SAUNEY KOTAPPA Vs. VENKATA NARASIMHAM NAIDU
March 20, 1901
SAVARIMUTHU Vs. AITHURUSU ROWTHAR
October 17, 1901
SECRETARY OF STATE FOR INDIA Vs. VENKATAREDDY
February 1, 1901
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. JAGAT MOHINI DASS
June 26, 1901
SECRETARY TO THE COMMISSIONER OF SALT, ABKARI AND SEPARATE REVENUE, BOARD OF REVENUE Vs. MRSUTHERLAND ORR
August 9, 1901
SEETAMRAJU KONDALROW Vs. COLLECTOR OF GODAVARI ON BEHALF OF THE SECRETARY OF STATE FOR INDIA
December 4, 1901
SELLAM Vs. CHINNAMMAL
March 8, 1901
SELLAMUTHU SERVAGAR Vs. RAMASWAMI PILLAI
December 10, 1901
SESHACHALA NAICKER Vs. VARADA CHARIAR
April 23, 1901
SHANKAR SARUP Vs. MEJO MAL
May 16, 1901
SHEO PRASAD SINGH Vs. JALEHA KUNWAR
December 19, 1901
SHEOBARAT SINGH Vs. NAWRANGDEO NARAIN SINGH
April 24, 1901
SHEOPRAKASH SINGH Vs. WDRAWLINS
March 12, 1901
SHUJAT ALI Vs. BHIKU
July 16, 1901
SIR RAMASAMI MUDALIAR Vs. ANNADORAI AYYAR
October 31, 1901
SITA RAM Vs. MADHO LAL
July 11, 1901
SIVA PANDA Vs. JUJUSTI PANDA
December 13, 1901
SIVASAMI CHETTI Vs. SEVUGAN CHETTI
August 22, 1901
SIVASWAMI CHETTY Vs. SEVUGAN CHETTY
August 22, 1901
SRI RAM Vs. MAKKA
August 2, 1901
SRIMANTU RAJA YARLAGADDA DURGA PRASADA NAYADU Vs. SRIMANTU RAJA YARLAGADDA MALLIKARJUNA PRASADA NAYADU
January 21, 1901
SRIMOHAN THAKUR Vs. WOMACGREGORY
February 8, 1901
SRIRAMULU Vs. CHINNA VENKATASAMI
August 30, 1901
SUBBA NAIDU Vs. NAGAYYA
October 10, 1901
SUBBARAMA IYER Vs. NAGAMMAL
August 1, 1901
SUBBARAYA IYEN Vs. PADMANABHA VADHYAR
October 16, 1901
SUBHARAYA TAWKER Vs. RAJARAM TAWKER
November 1, 1901
SUBRAHMANIA AYYAR Vs. KING-EMPEROR
August 2, 1901
SUBYANAKAYANAMURTI Vs. TAMMANNA
November 13, 1901
SUDARSANAM MAISTRI Vs. NARASIMHULU MAISTEI
September 20, 1901
SUKALBUTTI MANDRANI Vs. BABULAL MANDAR
February 5, 1901
SUNDARAM AIYAR Vs. MADURA MUNICIPAL COUNCIL
December 13, 1901
SURAJBALI Vs. SRI PAL RAI AND RAGHUNATH RAI
July 17, 1901
SURJA KUMAR DUTT Vs. ARUN CHUNDERROY
May 3, 1901
SUTHERSANAM MAISTRI Vs. NARASIMHULU MAISTRI
September 20, 1901
SYED AHMED Vs. MUSSA KOYA
May 2, 1901
TAMASHA BIBI Vs. MATHURA NATH BHOWMIK
June 18, 1901
TARA PADO GHOSE Vs. KAMINI DASSI
November 18, 1901
TEKAIT MON MOHINI JEMADAI Vs. BASANTA KUMAR SINGH
March 20, 1901
THIRTHA SWAMI Vs. THIRTHA SWAMI
December 16, 1901
TIKA RAM Vs. MEGH SINGH
August 14, 1901
TOOLSI DAS KURMOKAR Vs. MADAN GOPAL DEY
April 24, 1901
UDOY KUMARI GHATWALIN Vs. HARI RAM SHAHA
January 2, 1901
UDWANT SINGH Vs. TOKHAN SINGH
February 26, 1901
UMA CHARAN SINGH Vs. EMPEROR
November 14, 1901
UMED RASUL SHAHA FAKIR Vs. ANATH BANDHU CHOWDHURI (A MINOR)
July 30, 1901
UMESH CHANDRA PRAMANICK Vs. MOTHURA MOHAN HALDAR
January 15, 1901
UTTAM CHANDRA KRITHY Vs. KHETRA NATH CHATTOPADHYA
December 4, 1901
VALAMBAL Vs. LOGAMBAL AMMAL
November 29, 1901
VAPPAKANDU MARAKAYAR Vs. ANNAMALAI CHETTI
September 24, 1901
VASUDEVA RAVI VARMAN Vs. NARAYANA PATTAR
January 7, 1901
VENKATA PAPAYYA RAO Vs. VENKATA SUBBAYYA
October 29, 1901
VENKATA RAO Vs. VAITHILINGA UDAYAN
October 29, 1901
VENKATAPATHI NAIDU Vs. TIRUMALAI CHETTI
March 18, 1901
VENKATAPPIAH Vs. JAGANNADHA RAO
November 1, 1901
VENKATARAMANA BHATTA Vs. BADARAYAN BHATTA
August 22, 1901
VENKATARATNAM NAIDU Vs. RAMARAJU
January 21, 1901
VENKATARAZU Vs. CHINNA RAMAYYA
August 13, 1901
VENKATESWARULU Vs. BRAHMARAVUTU RAJA KRISTNAJI
December 12, 1901
VIDHYAPURANA THIRTHASWAMI Vs. VIDYANIDHI THIRTHASWAMI VIDYANIDHI THIRTHASWAMI, A LUNATIC REPRESENTED BY HIS GUARDIAN AD LITEM KESHAVACHARYA AND FIVE ORS
December 16, 1901
VIRARAGHAVA AYYANGAR Vs. KANAGAVALLI AMMAL
November 1, 1901
VISVANATHAN CHETTI Vs. RAMANATHAN CHETTI
April 24, 1901
WATSON Vs. LLOYD
September 25, 1901
WAZIR-UN-NISSA Vs. ILAHI BAKHSH
December 5, 1901
YAMUNA BAI RANI SAHIBA Vs. SOLAYYA KAVUNDAN
January 7, 1901
YASIN Vs. KING-EMPEROR
January 4, 1901
ZAMINDAR OF VIZIANAGRAM Vs. SURYANARAYANA PATRULU
November 28, 1901