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Case Index
Title
Date
A.K.ADHIKESAVALU NAIDU Vs. C.BALACHANDRA
January 9, 2001
A.M.T.DEVI MUTHUDURAI Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA
January 30, 2001
A.PERUMAL Vs. G.SHANTILAL
January 10, 2001
A.RAJAGOPAL Vs. SRINIVASAN
March 16, 2001
ALPACS REPROGRAPHICS SERVICES Vs. SHILENDRA BHANDARY
January 23, 2001
BINDU RAJAKRISHNAN Vs. KANCHANA
January 29, 2001
BRANCH MANAGER, LIC OF INDIA Vs. JAYALAKSHMI
December 6, 2001
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD. Vs. ARUNAGIRI PILLAI
May 3, 2001
CITY TRANSPORT SERVICES Vs. SRIGANESH TRANSPORT CO.
February 20, 2001
CNR CONSUMER RIGHTS PROTECTION CELL Vs. CHAIRMAN TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD.
January 23, 2001
D.STEPHEN Vs. K.MURTHY
June 6, 2001
D.SUBBARAMAN Vs. EXECUTIVE ENGINEER, TAMIL NADU ELECTRICITY BOARD
October 9, 2001
DIESEL CENTRE TRANSPORT Vs. COMMERCIAL OFFICER (SOUTH EAST I), MADRAS TELEPHONES
February 9, 2001
DOLPHIN LABORATORIES LIMITED Vs. D.CHANDRASEKAR
January 25, 2001
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER Vs. R.PERUMAL
January 29, 2001
GENERAL MANAGER, SOUTHERN RLY. Vs. KANTHIMATHI
January 9, 2001
GENERAL MANAGER, TELECOM, COIMBATORE TELEPHONES Vs. V.L.NARAYANAN
January 25, 2001
JOSLIN CHRYSOSTOM Vs. S.LOURDU
February 2, 2001
K.DILLI BABU Vs. GENERAL MANAGER, SOUTHERN RAILWAY
January 24, 2001
K.P.N.SUPER SERVICES Vs. SAI KUMAR
February 2, 2001
K.RAJENDIRAN Vs. N.SENTHIL KUMAR
May 17, 2001
K.SWAMINATHAN Vs. GOUNDER & COMPANY
December 22, 2001
KANCHIPURAM SRIVARADARAJA SILKS Vs. A.MANIKANDAN
February 6, 2001
KIRLOSKAR COPELAND LTD. Vs. S.VIJAYAKUMAR
May 16, 2001
LAXMI NARAYANA TRANSPORT Vs. RAM TRADING AND TRANSPORT (P) LTD.
January 18, 2001
MADRAS TELEPHONES Vs. S.GOVINDAN
January 23, 2001
MANAGER, PROFESSIONAL COURIER Vs. G.RAJAGOPAL
October 9, 2001
MANAGER, SOUTH INDIA, AIR INDIA Vs. VISALAKSHI SUBRAMANIAM
May 28, 2001
MURRAY & CO. Vs. K.SANKARALINGAM
January 10, 2001
N.K.PRAKASAM Vs. SENIOR SUPERINTENDENT OF POST OFFICES
December 4, 2001
NAGALAKSHMI LORRY SERVICE Vs. N.S.GANESH BABU
January 13, 2001
NEO INTEX MILLS LTD. Vs. ORIENTAL INSURANCE CO.LTD.
January 25, 2001
O.A.VARADADESIGAN Vs. BRANCH MANAGER, NATIONAL INSURANCE CO.LTD.
May 4, 2001
P.RAMASWAMY Vs. K.MARIA
April 18, 2001
P.T.CHINNASAMY Vs. NAGARJUNA FINANCE LTD.
November 1, 2001
P.T.CHINNASAMY Vs. NAGARJUNA FINANCE LTD.
January 11, 2001
P.THANGAMANI C/O DIVYA ELECTRONICS Vs. V.V.PANDIAN
February 26, 2001
PAGORA FARMS (P) LIMITED Vs. UNITED INDIA INSURANCE CO.LTD.
February 13, 2001
PARVATHY PADMANABHAN Vs. V.G.PANNEERDAS AND CO.
March 13, 2001
POSTMASTER GENERAL, ANNA SALAI Vs. GIRISHCHAND KHEMKA
January 22, 2001
PROPRIETOR, NATIONAL GAS AGENCY Vs. C.PANDIAN
February 26, 2001
RAMDURAI Vs. ORIENTAL INSURANCE COMPANY LTD.
January 22, 2001
S.KOSAL KUMAR Vs. TMT.KANAKAMBUJAM
February 8, 2001
S.N.HARIHARARAO Vs. SECRETARY, VIKRAVANDI PRIMARY AGRICULTURAL CO-OP.BANK
July 20, 2001
S.P.ASSOCIATES Vs. R.ARUNACHALAM
January 5, 2001
S.P.SABAPATHY Vs. CHONA FINANCIAL SERVICE PVT.LTD.
January 4, 2001
S.P.THENAPPAN Vs. INDIAN OVERSEAS BANK
January 25, 2001
SENIOR DIVISIONAL MANAGER, L.E.C.OF INDIA Vs. R.THANGAPONNU
October 22, 2001
SMR PARCEL SERVICE Vs. PLC LAKSHMANAN AND BROTHERS
March 22, 2001
SOUTHERN RAILWAY Vs. V.V.N.AJAYKUMAR
February 23, 2001
STYLE PACK (ELECTRONIC) COMPANY Vs. D.CHAIRMAN
February 22, 2001
T.SRIDHARAN Vs. LATHAM INDIA LIMITED
July 27, 2001
T.V.KAMALA PANCHATCHARAM Vs. CHIEF POST MASTER GENERAL, ANNA SALAI
February 27, 2001
THE JUNIOR ENGINEER, TELECOMS Vs. T.VINCENT
May 7, 2001
TRANSPORT CORPORATION OF INDIA LTD. Vs. ICI INDIA LIMITED
May 17, 2001
UNITED COMMERCIAL BANK Vs. KAMALESH KAJRIWAL
January 13, 2001
VENSON TRANSPORT (FIRM) Vs. MAHALAKSHMI TRUST
November 16, 2001