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Case Index
Title
Date
ABDUL KHALEQUE GAZI Vs. ABDUL AZIZ MOLLAH
January 25, 2001
ABDUL MANNAN MIAH Vs. SOLAIMAN MIAH (MD)
July 18, 2001
ABDUR RASHID (MD) Vs. BAINCHITALA JUNIOR HIGH SCHOOL
August 23, 2001
ABU TAHER Vs. NUR MUHAMMAD
January 7, 2001
ABUL HOSSAIN Vs. JAHIRUDDIN
March 31, 2001
AKM ALI IMAM Vs. DG, BANGLADESH AGRICULTURAL RESEARCH INSTITUTE
May 27, 2001
BANGLADESH BANK Vs. ZAFAR AHMED CHOWDHURY
February 20, 2001
BANGLADESH BIMAN CORPORATION Vs. MD. JUSIMUDDIN
November 6, 2001
BRAC Vs. PROFESSOR MOZAFFAR AHMED
June 4, 2001
CHIEF ENGINEER, C & B Vs. SHAH HINGUL MAZAR SHARIF
August 9, 2001
COMMISSIONER OF TAXES Vs. UJALA MATCH FACTORY
July 9, 2001
DINESH CHANDRA DEB Vs. DULAL CHANDRA KARMAKAR
March 29, 2001
FAUSTINA PEREIRA Vs. STATE
May 22, 2001
FULBARIA ADARSHA MARKET DOKANDAR MALIK SAMITY Vs. FULBARIA ADARSHA MARKET KHATIGRASHTA KALLYAN SAMABAYA SAMITY DOKANDAR
April 12, 2001
GOLAM MOSTAFA Vs. BEGUM ROKEYA KHANDAKER
January 8, 2001
GOVERNMENT OF BANGLADESH Vs. BIBI MARIUM
May 28, 2001
GOVERNMENT OF BANGLADESH Vs. MEMBER, ADMINISTRATIVE TRIBUNAL, DHAKA
January 31, 2001
GOVERNMENT OF BANGLADESH Vs. MD. JAHANGIR ALI
May 27, 2001
HASAN AZAM Vs. RABEYA KHATUN
January 15, 2001
HAZERA BEGUM Vs. ARTHA RIN ADALAT
November 5, 2001
HILLY HOUSING CO-OPERATIVE SOCIETY LTD. Vs. AKHTARUZZAMAN CHOWDHURY
June 4, 2001
HOSSAIN (MD) Vs. DILDAR BEGUM
February 19, 2001
HYUNDAI CORPORATION Vs. SUMIKIN BUSSAN CORPORATION
December 4, 2001
ISHAQUE (MD) Vs. EKRAMUL HUQUE CHOWDHURY
December 1, 2001
JEBUN NESSA ZAMAN Vs. HOSNE ARA LILI
March 16, 2001
JEBUN NESSA ZAMAN Vs. HOSNE ARA LILI
March 15, 2001
KHAIRULLAH (MD) Vs. ADC (REVENUE)
May 24, 2001
MAHBUBUR RAHMAN Vs. AGRANI BANK
November 19, 2001
MANAGING DIRECTOR, FOUNDATION ENGINEER SHATU LTD Vs. CIVIL ENGINEER (RHD) SARAK BAHBAN
March 19, 2001
MD, FOUNDATION ENGINEER SHATU LTD. Vs. CIVIL ENGINEER (RHD) SARAK BAHBAN
March 19, 2001
MD. AZIZUL HUQ Vs. SREE PURNA CHANDRA DAS
February 6, 2001
MEGHNA PETROLEUM MARKETING CO. LTD. Vs. MF LIMITED
May 7, 2001
MOBARAK ALI Vs. BD HOUSE BUILDING FINANCE CORPORATION
July 24, 2001
MOHSINA RAHMAN ALIAS JAYA Vs. ABDUL MAJID
June 24, 2001
MOZIBUR RAHMAN MOZNU (MD) Vs. ABDUL HALIM
May 30, 2001
NARAYAN CHANDRA SARKER Vs. ABDUR RAHMAN
June 25, 2001
NATIONAL SPORTS COUNCIL Vs. A LATIF AND COMPANY
July 4, 2001
PAUL REINHURT LIMITED Vs. PRIME TEXTILES SPINNING MILLS LTD.
November 6, 2001
RAISUDDIN (MD) Vs. SITARAM BHAR
February 12, 2001
SAHERA KHATUN Vs. ABDUL GAFFAR @ ABDUL GAFFAR
July 8, 2001
SANTOSH KUMAR DAS Vs. HAJEE BADIUR RAHMAN
October 31, 2001
SECRETARY, MINISTRY OF ESTABLISHMENT Vs. A M NURUNNABI
February 27, 2001
SHAH ALAM PATWARI Vs. MD. SIDDIQUR RAHMAN BHUIYAN
May 16, 2001
SHAHIDULLAH (MD) Vs. EASTERN BANK LTD.
March 22, 2001
SHAHJHAN ENTERPRISE LTD. Vs. MEGHNA PETROLEUM LTD.
April 22, 2001
SN GOSWAMI Vs. GOVERNMENT OF BANGLADESH
June 3, 2001
STAR MEDICAL STORE Vs. ARTHA RIN ADALAT
January 18, 2001
STAR MEDICAL STORE Vs. SUBORDINATE JUDGE, ARTHA RIN ADALAT AND OTHER
January 18, 2001
SYED ABU HOSSAIN ARSHAD Vs. BANGLADESH SUGAR AND FOOD INDUSTRIES CORPORATION
July 29, 2001
SYED AL NESAR AHMED Vs. NAFISA CHOUDHURY
May 22, 2001
TITAS GAS TRANSMISSION AND DISTRIBUTION COMPANY LTD Vs. HABIB OIL MILLS (BD) LTD
July 30, 2001
TITAS GAS TRANSMISSION AND DISTRIBUTION COMPANY LTD. Vs. HABIB OIL MILLS (BD) LTD.
July 30, 2001