Case Index

Title
Date
1 3 M/S WESTERN INDIA MACHINERY CO AND 4 6 M/S VINEET ELECTRICAL INDUSTRIES P LTD Vs. COMMR OF CENTRAL EXCISE BHUBNESWAR I
January 2, 2001
1-2. MOH. IDRIS Vs. COMMISSIONER OF CUSTOMS, LUCKNOW
May 21, 2001
21ST CENTURY ENGG SERVICES Vs. CC MUMBAI
June 22, 2001
A C C LTD Vs. C C E CHANDIGARH
May 11, 2001
A FERNANDES Vs. COMMISSIONER OF CUSTOMS MUMBAI
February 7, 2001
A G SYED MOOSA Vs. COMMISSIONER OF CUSTOMS CHENNAI
July 10, 2001
A K ENGINEERING COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
September 11, 2001
A K INDUS Vs. CCE CALCUTTA II
May 31, 2001
A P KHANDARIA AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE RAJKOT
June 12, 2001
A P SALES CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI IV
August 9, 2001
A. HIMANSHU & CO. Vs. COMMISSIONER OF CUSTOMS
September 28, 2001
A. INFRASTRUCTURE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
August 16, 2001
A. RADHA KRISHNAN Vs. COMMISSIONER OF CUSTOMS, COCHIN
June 27, 2001
A. SIVAN Vs. COMMISSIONER OF CUSTOMS
November 7, 2001
A.B.J. MICRO FOAMS Vs. C.C.E., JAIPUR
April 17, 2001
A.G. INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX.
January 29, 2001
A.K. MARBLES Vs. CCE, BHOPAL
February 26, 2001
A.P. ELECTRICAL EQUIPMENT Vs. COMMR. OF CEX
January 3, 2001
A.V.G. ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, MUMBAI
November 26, 2001
A.W. FABER CASTELL (INDIA) PVT. Vs. COMMISSIONER OF CUSTOMS
September 17, 2001
A.Y. ENTERPRISES Vs. CCE DELHI
January 18, 2001
AAR KAY PROCESSORS Vs. C.C.E., DELHI
March 15, 2001
AARGEE INDUSTRIES Vs. RESPONDENT: COMMISSIONER OF
November 12, 2001
AARTI DRUGS LTD Vs. COMMISSIONER OF CENTRAL EXICSE MUMBAI III
March 1, 2001
AARTI STEELS LTD. Vs. COLLECTOR OF CENTRAL EXCISE
September 5, 2001
ABBAS MASTER Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI
August 8, 2001
ABDUL JABBAR Vs. COMMISSIONER OF CUSTOMS SHILLONG
October 4, 2001
ABDUL MAJID ANSARI Vs. COMMISSIONER OF CUSTOMS, PATNA
August 22, 2001
ABDUL MAJID ANSARI AND Vs. COMMISSIONER OF CUSTOMS PATNA
August 21, 2001
ABDUL MAJID ANSARI AND OTHERS Vs. CC PATNA
July 30, 2001
ABDUL RAZAK HAJI ISMAIL Vs. COMMISSIONER OF CUSTOMS P MUMBAI
April 20, 2001
ABHIJYOT INDUSTRIES Vs. COMMISSIONER OF CUSTOMS PREV AHMEDABAD
August 13, 2001
ABHISHEK ALLOYS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL
April 9, 2001
ABHISHEK MODI Vs. COMMR OF CUSTOMS KOLKATA
May 28, 2001
ABHISHEK STEEL P. LTD. AND RAKESH Vs. COMMISSIONER OF CENTRAL EXCISE,
October 16, 2001
ABHISHEK STEEL PVT. LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE,
March 30, 2001
ABHISHEK STEELS LTD Vs. COMMISSIONER OF C EX
January 11, 2001
ABHISHEK STEELS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II
March 15, 2001
ABINASH CONSTRUCTION PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
August 7, 2001
ABLAZE PROCESS SYSTEM (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE &
March 13, 2001
ABN GRANITES LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
June 25, 2001
ABROL ENGG. CO. Vs. CCE, CHANDIGARH
January 17, 2001
ACC CEMENT COS. LTD. Vs. CCE, BHOPAL
January 1, 2001
ACCUMAC MACHINE TOOLS PVT. Vs. COMMISSIONER OF CENTRAL
September 17, 2001
ACKSHAI MARKETING & SERVICES Vs. COMMISSIONER OF CUSTOMS, CHENNAI
March 30, 2001
ACMEVAC PUMPS AND ENGINEERING Vs. COMMR. OF C. EX.
January 23, 2001
ACRYSIL INDIA LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI
May 17, 2001
ACTIS TECHNOLOGIES P. LTD. AND Vs. COMMISSIONER OF CUSTOMS,
June 6, 2001
ADARSH INDUSTRIES Vs. COMMISSIONER OF CEN EXCISE MUMBAI VII
May 9, 2001
ADARSH INDUSTRIES Vs. CCE, CHANDIGARH
June 11, 2001
ADARSH STEEL ROLLING MILLS Vs. R.J. STEEL ROLLING MILLS
May 3, 2001
ADARSH STEEL ROLLING MILLS AND Vs. CCE, CHANDIGARH
May 16, 2001
ADDI ALLOYS PVT. LTD. Vs. CC DELHI
February 15, 2001
ADDI ALLOYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
June 14, 2001
ADDISONS PAINTS CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI
October 17, 2001
ADHUNICK STEEL PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA
September 6, 2001
ADINATH TEXTILES LTD. Vs. CCE, CHANDIGARH
April 17, 2001
ADINATH TEXTILES LTD., Vs. CCE, CHANDIGARH
June 21, 2001
ADITYA FUELS LTD AND OTHERS Vs. COMMISSIONER OF CUSTOMS KANDLA
June 12, 2001
ADITYA STEEL INDUSTRIES LTD. Vs. C.C.E., BHUBANESHWAR- I
January 18, 2001
ADOR POLYCONTAINERS LTD. Vs. COMMISSIONER OF C. EX.
January 4, 2001
ADVANCE ENTERPRISES Vs. CCE, MEERUT
March 14, 2001
ADVANCE MULTITECH LTD. Vs. COMMISSIONER OF CUSTOMS
September 19, 2001
ADYAR BAKERY PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI
August 16, 2001
AERONAUTICAL DEVELOPMENT AGENCY Vs. COMMR. OF CUS., BANGALORE
July 20, 2001
AGARWAL EXPORTS Vs. COMMISSIONER OF CUSTOMS, KANDLA
September 27, 2001
AGARWAL PHARMACEUTICALS Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
November 26, 2001
AGARWAL RUBBER P LTD M/S T M TYRES AND TUBES PVT LTD M/S MARUTI RUBBERS M/S ROBOT ENGINEERING DEENDAYAL AGARWAL AND ASHOK KUMAR AGARWAL Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE HYDERABAD
August 13, 2001
AGFA GAVAERT A.G. Vs. DESIGNATED AUTHORITY AND ADDL.
May 18, 2001
AGGARWAL RUBBER MILLS AND FLEXO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
November 5, 2001
AGGARWAL RUBBER PVT LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI
September 25, 2001
AGILE SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD I
August 14, 2001
AGRA BEVERAGES CORPN. (P) Vs. CCE, NEW DELHI
May 29, 2001
AGRO HYDRAULICS SHRI. H. Vs. COMMISSIONER OF CENTRAL EXCISE,
April 26, 2001
AGT ELECTRONICS LTD Vs. COMMR OF CEX COIMBATORE
July 4, 2001
AHMED LEATHER EXPORTS Vs. COMMISSIONER OF CUSTOMS, MUMBAI
September 27, 2001
AHMEDABAD KAISER I HIND MILLS CO LTD Vs. COMMISSIONER OF CEN EXCISE AHMEDABAD
May 1, 2001
AHMEDPUR SUGAR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR
August 23, 2001
AIR ASIATIC LTD Vs. COMMISSIONER OF CUSTOMS NEW DELHI
November 8, 2001
AIR CONDITIONING CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
May 3, 2001
AIR CONDITIONING CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
September 25, 2001
AIR CONDITIONING CORPORATION LTD Vs. C C E CALCUTTA I
February 8, 2001
AIR CONDITIONING CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
September 19, 2001
AIR INDIA Vs. COMMISSIONER OF CUSTOMS MUMBAI
May 3, 2001
AIR INDIA Vs. COMMISSIONER OF CUSTOMS AIRPORT MUMBAI
March 27, 2001
AIR INDIA Vs. COMMISSIONER OF CUSTOMS ACC,
June 13, 2001
AIR INDIA, CAPT. H.P.S. Vs. COMMISSIONER OF CENTRAL EXCISE,
January 25, 2001
AIREX VALVES PRIVATE LIMITED Vs. COMMR. OF C. EX. AND CUS.
January 24, 2001
AIRGRILL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
April 11, 2001
AIRPORT AUTHORITY OF INDIA Vs. CC
December 11, 2001
AJANTA COMPOSITE PVT LTD Vs. CCE JSR
June 21, 2001
AJANTA ELECTRIC INDUSTRIES Vs. C.C.E., DELHI
May 10, 2001
AJANTA TRANSISTOR CLOCK MFG CO Vs. COMMISSIONER OF CUSTOMS MUMBAI
June 19, 2001
AJAY GUPTA & SANJEEV GUPTA Vs. COMMISSIONER OF CUSTOMS, LUCKNOW
January 11, 2001
AJIT COTTON GINNIGN PRESSING Vs. CCE, CHANDIGARH
June 22, 2001
AJJUTTY & OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE OF
April 4, 2001
AKANSHA OVERSEAS AND M/S SHWETA INTERNATIONAL SHRI UJJAL GOON Vs. C C PORT CALCUTTA
April 16, 2001
AKASAKA ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX.
January 19, 2001
AKASH AGARWAL AND M/S SHIVANI Vs. COMMISSIONER OF CENTRAL EXCISE,
July 16, 2001
AKAY ORGANICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III
March 27, 2001
AKAY VALVES LTD., Vs. COMMISSIONER OF CENTRAL EXCISE,
February 7, 2001
AKSH INDIA LTD. & M/S. C.M.J. Vs. C.C.E. JAIPUR
June 25, 2001
AKSH INDIA LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-1
October 12, 2001
AL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
September 19, 2001
ALANG MARINE LTD Vs. COMMISSIONER OF CENTRAL EXCISE RAJKOT
May 25, 2001
ALBERT DAVID LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
September 17, 2001
ALBERT DAVID LTD Vs. CCE CALCUTTA I
July 3, 2001
ALCOBEX METALS LTD. Vs. CCE, JAIPUR
January 25, 2001
ALELI & CO. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
August 10, 2001
ALEMBIC LTD. Vs. COMMISSIONER, CENTRAL EXCISE &
March 13, 2001
ALEX C. JOSEPH & SOMAN SUNIL KUMAR Vs. COMMR. OF CUS., COCHIN
April 20, 2001
ALEX CABLES LTD AND M/S ARFIN ENTERPRISES LTD Vs. COMMISSIONER OF CUSTOMS PREV AHMEDABAD
March 7, 2001
ALEX JOSEPH Vs. COMMISSIONER OF CUSTOMS
August 29, 2001
ALFA LAVAL (INDIA) LTD. Vs. COMMISSIONER OF C. EX.
September 17, 2001
ALFA MACHINERY MAKERS Vs. C.C.E., CHANDIGARH
January 1, 2001
ALFRED BERG & CO. (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
March 30, 2001
ALI MOHAMMED SAALE Vs. COMMISSIONER OF CUSTOMS P MUMBAI
May 22, 2001
ALKYL AMINES CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS MUMBAI VII
July 11, 2001
ALLANA PHARMACHEM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
July 17, 2001
ALLIED BITUMEN COMPLEX INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III
September 20, 2001
ALLIED FERROMELT PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
November 8, 2001
ALLIED FOUNDERS PVT. LTD., Vs. COMMISSIONER OF CENTRAL
September 21, 2001
ALLIED INDUSTRIES Vs. CCE JAIPUR
January 10, 2001
ALLIED RESINS & CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
August 29, 2001
ALLIED RESINS CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
September 28, 2001
ALMET CORPN. LTD. Vs. C.C. EX., AURANGABAD
April 2, 2001
ALOK PAPER INDUS. Vs. CCE, INDORE
May 18, 2001
ALOK TEXTILE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
August 16, 2001
ALPANA SADHUKHAN Vs. COMMISSIONER OF CUSTOMS P WEST BENGAL
November 26, 2001
ALSTOM POWER BOILERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,
December 27, 2001
ALUKKAS EXPORTERS Vs. COMMISSIONER OF CUSTOMS COIMBATORE
November 23, 2001
ALUM HASSAN Vs. COMMISSIONER OF CUSTOMS (PREV.), W.B.
May 31, 2001
ALUMINIUM ALLIED PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA I
October 12, 2001
ALUMINIUM INDUSTRIES Vs. CC, COCHIN
April 26, 2001
ALUMINIUM INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
June 29, 2001
ALUMINIUM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
January 31, 2001
AMAL KUMAR GHOSH AND OTHERS Vs. C C PREV W B
July 11, 2001
AMAL PRODUCTS LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VADODARA
July 4, 2001
AMALGAMATIONS VALEO CLUTCH LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI
September 7, 2001
AMAN MARBLE INDUSTRIES P LTD Vs. COLLECTOR OF CENTRAL EXCISE JAIPUR
May 23, 2001
AMAR AMIT JALANA ALLOYS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AURANGABAD
May 4, 2001
AMAR AMIT JALNA ALLOYS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AURANGABAD
July 30, 2001
AMAR DEO PLASTIC LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III
August 6, 2001
AMAR DYE CHEM LTD. Vs. COMMISSIONER OF CEN. EXCISE,
May 1, 2001
AMARJEET KAUR, INDORE Vs. COMMISSIONER OF CUSTOMS, PATNA
August 22, 2001
AMARSRI ENGINEERING CO. Vs. COMMISSIONER OF CENTRAL EXCISE,
April 24, 2001
AMBAJI SYNTEX PVT LTD SOMANI INTERNATIONAL MAHESH TEXTURISER PVT LTD SHANKARLAL SOMANI AND M K SOMANI Vs. COMMISSIONER OF CENTRAL EXCISE SURAT I
June 18, 2001
AMBAJOGAI SSK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 22, 2001
AMBAL MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 26, 2001
AMBE INDUSTRIAL ENTERPRISES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
August 28, 2001
AMBICA STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
October 15, 2001
AMBIKA CHEMICALS, SRI M. Vs. COMMISSIONER OF C. EXCISE,
June 26, 2001
AMBIKA NAHAR EXPORTS Vs. COMMISSIONER OF CUSTOMS PORT KOLKATA
November 5, 2001
AMCO BATTERIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
February 23, 2001
AMCO BATTERIES LTD. Vs. COMMISSIONER OF CENTRAL
December 19, 2001
AMCO TAL & M/S. M.D. MERCHANT Vs. CCE, RAJKOT
April 17, 2001
AMEYA COSMETICS Vs. COMMISSIONER OF CENTRAL EXCISE,
July 23, 2001
AMIN AGRO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE NAGPUR
August 8, 2001
AMINUL ISLAM SRI KARUNAMOY PAL SRI TAPAS SARKAR AND SRI INDANIL CHAKRABORTY Vs. CC P CALCUTTA
June 27, 2001
AMISS ENGINEERS Vs. CCE, MADRAS
April 30, 2001
AMIT KUMAR SAHA Vs. COMMISSIONER OF CUS. (PREV.), WEST BENGAL
February 15, 2001
AMIT PRAKASH ALLOYS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AURANGABAD
July 30, 2001
AMITASHA ENTERPRISES PVT LTD AND VANKAT SARIPALLI Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS NAGPUR
August 9, 2001
AMITRONICS (P) LTD. Vs. COMMR. OF CUS. & C. EX., BANGALORE
March 27, 2001
AMMONIA MARKETING CO. Vs. COMMISSIONER OF C. EX. & CUS., BANGALORE
June 26, 2001
AMMONIA SUPPLY COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE,
May 30, 2001
AMOLI ORGANICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 30, 2001
AMRIT BANASPATI CO. LTD. Vs. CCE, CHANDIGARH
March 15, 2001
AMRIT CHEM Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI
July 26, 2001
AMRIT PAPERS Vs. COMMISSIONER OF CENTRAL EXCISE,
May 30, 2001
AMRIT TANK Vs. CCE, BHOPAL
January 31, 2001
AMRITSAR CROWN CAPS (P) LTD., Vs. CCE, CHANDIGARH
March 30, 2001
AMRITSAR SWADESHI WOOLLEN MILLS Vs. COMMISSIONER OF CUSTOMER MUMBAI
March 19, 2001
AMRUT CORPORATION, KANTAWALA & Vs. COMMISSIONER OF CUSTOMS
September 19, 2001
AMSTRIN PHARMA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II
February 27, 2001
ANAL SYNTHETICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD II
May 4, 2001
ANAND COSTPIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 17, 2001
ANAND COSTPIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
October 9, 2001
ANAND HEALTH CARE LTD. Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
November 19, 2001
ANAND HEALTH CASE LTD. Vs. CC NEW DELHI
May 15, 2001
ANANDA BISWAS Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL
August 28, 2001
ANANT SYNTEX LTD. Vs. CCE, JAIPUR-II
June 27, 2001
ANCHOR ENGINEERING WORKS Vs. CCE, CHANDIGARH-II
June 18, 2001
ANDAMAN TIMBER INDUS LTD Vs. CCE CALCUTTA II
May 1, 2001
ANDHRA PRADESH HEAVY MACHINERY ENGINEERING LTD Vs. COMMISSIONER OF CENTRAL EXCISE RAIPUR
October 9, 2001
ANDHRA PRADESH PAPER MILLS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VISAKHAPATNAM
September 4, 2001
ANDHRA PRADESH PAPER MILLS LTD AND CCE HYDERABAD Vs. COMMISSIONER OF C EX HYDERABAD AND ANDHRA PRADESH PAPER MILLS LTD
July 23, 2001
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS VIZAG
September 12, 2001
ANDUL FABRICATORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA II
June 21, 2001
ANGADPAL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
November 22, 2001
ANGADPAT INDUSTRIES (P) LTD. Vs. COMMISSIONER OF C. EX.
January 8, 2001
ANGALAMMAN MOTOR WORKS Vs. COMMR. OF CEX, MADRAS
May 24, 2001
ANGELITO MERCADO AND SHRI JERRY DETOON Vs. COMMISSIONER OF CUSTOMS P MUMBAI
May 16, 2001
ANIL B JINDAL AND GODAVARI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI
September 4, 2001
ANIL DAS, Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
December 6, 2001
ANIL DEBNATH Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL
August 30, 2001
ANIL KR. SHAW Vs. COMMISSIONER OF CUSTOMS (PREV.), W.B.
July 3, 2001
ANIL SUNIL TRADE & INVESTMENTS (P) LTD. Vs. C.C.E., BANGALORE-III
February 14, 2001
ANILMA ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
December 4, 2001
ANILMA ASSOCIATES Vs. CCE, NEW DELHI
June 18, 2001
ANILMA ASSOCIATES Vs. CCE, NEW DELHI
March 29, 2001
ANIPACK LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI
August 27, 2001
ANJALEEM ENTERPRISES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
August 14, 2001
ANJALEEM ENTERPRISES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
October 30, 2001
ANKIT POLYESTER LTD. Vs. COMMISSIONER OF CUSTOMS
September 14, 2001
ANMOL BISCUITS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
May 21, 2001
ANNAPURNA INDUSTRIES LTD. Vs. CCE, HYDERABAD-I
May 16, 2001
ANNAPURNA INDUSTRIES PVT LTD AND OTHERS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE SURAT
May 15, 2001
ANNAPURNA INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
November 7, 2001
ANNU METAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,
September 17, 2001
ANSA POLYMERS LTD. Vs. COMMISSIONER OF CUSTOMS
January 2, 2001
ANUSHIKHA AUTOLITE LTD. Vs. C.C.E. JAIPUR
March 12, 2001
ANZ GRINDLAYS BANK Vs. COMMISSIONER OF CUSTOMS CHENNAI
August 31, 2001
APAR INDUSTRIES LTD. AND M.J. SHAH Vs. COMMISSIONER OF CENTRAL EXCISE,
August 29, 2001
APEX DETONATORS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
October 29, 2001
APEX ISPAT (P) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
December 19, 2001
APL (INDIA) PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS,
July 20, 2001
APOLLO TYRES LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
January 25, 2001
APOLLO VIKAS STEELS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD
April 16, 2001
APPOLLO ELECTRIC INDUSTRIES Vs. CCE, DELHI-I
February 19, 2001
APS ASSOCIATES (P) LTD. Vs. CCE CHANDIGARH
March 22, 2001
APSARA ART MATERIALS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT II
March 19, 2001
APTAB ALI ABDUL KALAM ANARUL BISWAS MD SABDUL MONDAL ASHASAN ALI IDRIS ALI AND MUSARAF HUSSAIN Vs. COMR OF CUSTOMS PREV W B
May 4, 2001
APTE AMALGAMATION LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
November 9, 2001
APTE AMALGAMATIONS LTD Vs. COMMISSIONER OF CUSTOMS EP MUMBAI
July 16, 2001
APTE AMALGAMATIONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII
May 23, 2001
APTE AMALGAMATIONS LTD. Vs. COMMISSIONER OF CUSTOMS
September 24, 2001
AQUA ALLOYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 20, 2001
AQUA ALLOYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 29, 2001
AQUA-VIN PIPES PVT. LTD. Vs. CCE
February 16, 2001
AQUASTRIDES BIO-TECH LTD. Vs. COMMR. OF CUSTOMS, MADRAS
May 22, 2001
ARADHYA AGENCIES Vs. COMMISSIONER OF C. EX., BANGALORE
December 7, 2001
ARAMBAG PAPER MILLS (P) LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-IV
December 26, 2001
ARBIND KUMAR Vs. COMMISSIONER OF CUSTOMS PATNA
May 3, 2001
ARBINDO LIQUORS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE NAGPUR
March 13, 2001
ARCEE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,
July 9, 2001
ARCHANA ELECTRICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
June 20, 2001
ARCHANA INDUSTRIES TRANSFORMERS P LTD AND VIDARBHA TRANSFORMERS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE NAGPUR
February 15, 2001
ARIHANT COTSYN LTD. Vs. CCE, CHANDIGARH
April 9, 2001
ARIHANT IMPEX Vs. COMMISSIONER OF CUSTOMS MUMBAI
June 22, 2001
ARIHANT INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, CHENNAI
August 24, 2001
ARIHANT YARN PROCESSORS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE II
May 22, 2001
ARORA ALLOYS LTD. AND M/S. Vs. CCE, CHANDIGARTH-I
March 12, 2001
ARPEE ELECTRICAL PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
April 25, 2001
ARPIT MARBLES (P) LTD. Vs. CCE, JAIPUR-I
May 24, 2001
ARSH CASTING (P) LTD. Vs. C.C.E. CHANDIGARH
May 10, 2001
ARTECH POWER PRODUCTS, LTD. Vs. CCE, COCHIN
February 23, 2001
ARTEE CHAUHAN, Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
November 20, 2001
ARTHANARI LOOM CENTRE Vs. COMMISSIONER OF CUSTOMS, TRICHY
April 27, 2001
ARTI STRIPS (P) LTD., M/S. Vs. CCE, CHANDIGARH
May 4, 2001
ARUN KUMAR NATH Vs. COMMISSIONER OF CUSTOMS P WEST BENGAL
November 2, 2001
ARUN R. SARAF Vs. COMMISSIONER OF CUSTOMS
October 19, 2001
ARVIND MILLS LTD B R SHAH AND HIMATRAM J BHATT Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD II
June 19, 2001
ARVIND MILLS LTD. Vs. COMMISSIONER OF CUSTOMS, AIR
August 23, 2001
ARYAN FINE FAB LTD. AND P.D. RAI Vs. COMMISSIONER OF CENTRAL EXCISE,
November 23, 2001
ARYAN FINE FAB LTD. AND P.D. RAI Vs. COMMISSIONER OF CENTRAL EXCISE
December 27, 2001
ARYAN FINEFAB LTD KANTIBHAI PATEL AND PREM KUMAR RAI Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD II
May 17, 2001
ARYAN OVERSEAS LTD. AND ATUL Vs. COMMISSIONER OF CUSTOMS, MUMBAI
October 3, 2001
ARYAVART CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
November 2, 2001
ASARWA MILLS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AHMEDABAD I
August 16, 2001
ASARWA MILLS, B.B. CHOKHANI AND Vs. COMMISSIONER OF CENTRAL EXCISE,
December 20, 2001
ASEA BROWN BOVERI HOSPET Vs. COMMISSIONER OF CENTRAL
June 6, 2001
ASEA BROWN BOVERI LIMITED Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI
June 29, 2001
ASEA BROWN BOVERI LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VISHAKHAPATNAM
June 15, 2001
ASEA BROWN BOVERI LTD Vs. CCE CALCUTTA I
July 23, 2001
ASEA BROWN BOVERI LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA I
November 8, 2001
ASEA BROWN BOVERI LTD Vs. C C E CALCUTTA I
June 22, 2001
ASEA BROWN BOVERI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE &
March 14, 2001
ASEA BROWN BOVERI LTD., BOMBAY Vs. COMMISSIONER OF CUSTOMS
October 30, 2001
ASHIANA ISAPT LTD. & M/S Vs. CCE, JAIPUR-I
May 18, 2001
ASHIM DAS Vs. COMMISSIONER OF CUSTOMS (P),
September 10, 2001
ASHIMA DENIMS, H.S. RAJPUT, J.C. Vs. COMMISSIONER OF CENTRAL EXCISE
October 10, 2001
ASHIMA DYECOT LTD SHRI ATUL K SINGH SHRI K B DAVE SHRI D S R MURTHY SHRI H S RAJPUT SHRI R D PATEL SHRI S K MOHANTY AND SHRI M P PARIKH Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD I
May 28, 2001
ASHIMA SILK MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT I
March 13, 2001
ASHISH & CO. Vs. COMMISSIONER OF CUSTOMS
October 24, 2001
ASHISH ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II
May 30, 2001
ASHOK AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE,
February 6, 2001
ASHOK BHATIA Vs. COMMISSIONER OF CUSTOMS PREVENTIVE MUMBAI
July 25, 2001
ASHOK C SHAH, VINODKUMAR JATIA AND Vs. COMMISSIONER OF CUSTOMS
January 19, 2001
ASHOK CONSTRUCTION COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT II
March 20, 2001
ASHOK HANDLOOM HOUSE, SHRI Vs. COMMISSIONER OF CEN. EXCISE,
July 10, 2001
ASHOK IRON WORKS LTD., BELGAUM Vs. COMMISSIONER OF CENTRAL
December 10, 2001
ASHOK IRON WORKS LTD., BELGAUM Vs. COMMISSIONER OF CENTRAL EXCISE,
December 5, 2001
ASHOK KR. GUPTA Vs. CC, LUCKNOW
May 18, 2001
ASHOK KUMAR DURANI Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL KOLKATA
December 12, 2001
ASHOK LEYLAND LIMITED, CHENNAI Vs. COMMISSIONER OF CENTRAL EXCISE,
March 30, 2001
ASHOK LEYLAND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 6, 2001
ASHOK LEYLAND LTD. Vs. C.C.E., JAIPUR
June 6, 2001
ASHOK LEYLAND LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
March 29, 2001
ASHOK LEYLAND LTD. Vs. C.C.E. CHENNAI
April 12, 2001
ASHOK ORGANIC INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VADODARA
June 21, 2001
ASHOK ORGANIC INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA
July 26, 2001
ASHOK ORGANIC INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 3, 2001
ASHOK ORGANIC INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 7, 2001
ASHOK PHARMACEUTICALS Vs. COMMISSIONER OF CUSTOMS ACC,
May 10, 2001
ASHOK SADHU SMT ASHALATA SADHU Vs. CC PREV W B
May 30, 2001
ASHOKA DYEING & FINISHING Vs. C.C.E., CHANDIGARH
February 1, 2001
ASHOKA FOUNDRY Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
January 22, 2001
ASHOKA FOUNDRY Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
January 23, 2001
ASHWIN BUTTONTEX CO PVT LTD Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI
September 10, 2001
ASHWIN MEHTA Vs. COMMISSIONER OF CUSTOMS PREV MUMBAI
June 21, 2001
ASHWIN STEEL INDS. Vs. COMMISSIONER OF CENTRAL EXCISE,
August 16, 2001
ASHWINI KUMAR MORE Vs. COMMISSIONER OF CUSTOMS KANDLA
December 18, 2001
ASHWINI KUMAR MORE Vs. COMMISSIONER OF CUSTOMS, KANDLA
September 11, 2001
ASHWINI KUMAR TANDON ANOOP GANDHI ANAND GIRI AND VINOD CHANDRA Vs. COMMISSIONER OF CUSTOMS PREVENTIVE MUMBAI
May 16, 2001
ASIA OVERSEAS Vs. C.C.E., NEW DELHI
April 26, 2001
ASIA PACIFIC MARBLES (P) LTD. Vs. COMMISSIONER OF CUSTOMS, NHAVA
October 4, 2001
ASIA PACIFIC MARBLES (P) LTD. Vs. COMMISSIONER OF CUSTOMS, NHAVA SHEVA
October 12, 2001
ASIA POLYTEX (INDIA) LTD., Vs. COMMISSIONER OF CENTRAL EXCISE
November 8, 2001
ASIA POLYTEX INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT
April 17, 2001
ASIA TEA ENTERPRISES Vs. COMMISSIONER OF CUS AND C EX
March 5, 2001
ASIA WORLD EXPORTS Vs. COMMISSIONER OF CUSTOMS
November 8, 2001
ASIAN ADVERTISERS Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI
July 5, 2001
ASIAN ALLOYS LTD. Vs. CCE, CHANDIGARH
June 20, 2001
ASIAN ALLOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
June 29, 2001
ASIAN ALLOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 15, 2001
ASIAN CORPORATION Vs. COMMISSIONER OF CUSTOMS (PREV),
April 17, 2001
ASIAN INDUSTRIES Vs. CCE, NEW DELHI
May 24, 2001
ASIAN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
September 26, 2001
ASIAN LEATHER CLOTH MFG CO Vs. COMMISSIONER OF CUSTOMS MUMBAI 38
February 26, 2001
ASIAN PAINTS (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 18, 2001
ASIAN PAINTS LTD. Vs. CCE
November 26, 2001
ASIAN PLYWOOD INDUS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
September 24, 2001
ASIAN PLYWOOD INDUS PVT LTD Vs. CCE PATNA
September 3, 2001
ASIAN PLYWOOD INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
June 21, 2001
ASIAN PLYWOOD INDUSTRIES PVT LTD Vs. C C E PATNA
July 31, 2001
ASIF SHERIFF Vs. COMMISSIONER OF CUSTOMS (PORT),
November 19, 2001
ASIL INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI
July 6, 2001
ASK INTERNATIONAL INDIA Vs. COMMISSIONER OF CUSTOMS, MUMBAI
July 20, 2001
ASLAM NOOR MOHAMMED AND MADAN Vs. COMMISSIONER OF CUSTOMS, MUMBAI
October 19, 2001
ASMACO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
December 3, 2001
ASOKA BISCUIT WORKS Vs. CCE HAYDERABAD
July 12, 2001
ASOKA SPINTEX LTD., R.M. GOHEL, Vs. COMMISSIONER OF CENTRAL EXCISE,
September 17, 2001
ASPINWALL CO Vs. COMMISSIONER OF CENTRAL EXCISE TRICHY
April 20, 2001
ASSAM CHEMICALS UDOG Vs. COMMISSIONER OF CENTRAL EXCISE SHILLONG
May 1, 2001
ASSAM CHEMICALS UDYOG Vs. COMMR OF CENTRAL EXCISE SHILLONG
January 8, 2001
ASSAM CO LTD Vs. COMMISSIONER OF CUSTOMS
January 18, 2001
ASSAM COMPANY LTD Vs. COMMISSIONER OF CUSTOMS CALCUTTA
January 18, 2001
ASSAM WOOD PRODUCTS P LTD Vs. CCE SHG
June 1, 2001
ASSEMBLY OF GOD HOSPITAL RESEARCH CENTRE Vs. CC AIRPORT CALCUTTA
July 10, 2001
ASSISTANT COMMISSIONER OF Vs. SUN-UP BOTANICS (PVT) LTD.
December 18, 2001
ASSISTANT ENGINEER (CIVIL), MSEB Vs. COMMISSIONER OF CENTRAL EXCISE,
September 10, 2001
ASSOCIATE ENGINEERS Vs. CCE, VADODARA-II
February 22, 2001
ASSOCIATED CEMENT COMPANIES LTD. Vs. COMMR. OF CUSTOMS, KOLKATA
June 21, 2001
ASSOCIATED CEMENT COS LTD Vs. COMMISSIONER OF C EX
January 6, 2001
ASSOCIATED ENGG. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,
February 9, 2001
ASSOCIATED ENGG. INDUSTRIES, Vs. COMMISSIONER OF CENTRAL EXCISE,
June 1, 2001
ASSOCIATED INDUSTRIES Vs. COMMISSIONER OF CUSTOMS KANDLA
October 16, 2001
ASSOCIATED MANUFACTURER INDIA Vs. C C E CALCUTTA II
July 19, 2001
ASSOCIATED PLATES VESSELS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
July 4, 2001
ASSOCIATED PLATES VESSELS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
August 9, 2001
ASSOCIATED TYRE MACHINERY CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE
August 24, 2001
ASST EXE ENGINEER CONSTRUCTION AND IMPROVEMENT TNEB Vs. COMMISSIONER OF CENTRAL EXCISE TRICHY
June 26, 2001
ASTER DRUGS & PHARMACEUTICAL Vs. C.C.E. CHANDIGARH
February 23, 2001
ASTRA MARINE PVT LTD Vs. COMMISSIONER OF CUSTOMS NHARA SHEVA
May 24, 2001
ATE ENTERPRISES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
July 20, 2001
ATIC INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS, MUMBAI
March 9, 2001
ATINDRA NATH SINGHA ROY Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL
December 13, 2001
ATIXT COMPUTERS P LTD PRAVESH CHABRA AND A B MEHTA Vs. COMMISSIONER OF CUSTOMS CHENNAI
October 31, 2001
ATLANTA SHIPPING P LTD Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR I
November 28, 2001
ATLANTIC SHIPPING PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, MANGALORE
August 13, 2001
ATLANTIC SPINNING & WEAVING Vs. CENTRAL EXCISE BANGALORE
January 4, 2001
ATLANTIC SPINNING & WEAVING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
November 2, 2001
ATLAS AUTOMOTIVE COMPONENTS PVT LTD Vs. COMMISSIONER OF CEN EXCISE PUNE I
September 5, 2001
ATLAS RADIO AND ELECTRONICS INDIA Vs. C.C.E. AND C.
February 2, 2001
ATMA TUBE PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE,
January 11, 2001
ATMA TUBE PRODUCTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
November 14, 2001
ATMA TUBE PRODUCTS LTD. Vs. C.C.E., CHANDIGARH
June 19, 2001
ATMA TUBE PRODUCTS LTD. Vs. CCE, CHANDIGARH
May 14, 2001
ATTAR AHMED DAWOOD Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI
March 29, 2001
ATTAR AHMED DAWOOD Vs. COMMISSIONER OF CUSTOMS ACC
April 30, 2001
ATTIC INTERIORS PVT. LTD., DIPESH Vs. COMMISSIONER OF CUSTOMS, MUMBAI
September 18, 2001
ATUL BHATIA AND ARYAN OVERSEAS Vs. COMMISSIONER OF CUSTOMS
September 13, 2001
ATUL BHATIA AND ARYAN OVERSEAS LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI
September 21, 2001
ATUL CASTING LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
October 8, 2001
ATUL CHEMICALS PRODUCTS Vs. CCE BHOPAL
June 6, 2001
ATUL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS P WEST BENGAL
August 27, 2001
ATUL FASTENERS Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
November 15, 2001
ATUL MOHANLAL JAIN Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT
March 5, 2001
ATUL PAINTERS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III
May 2, 2001
ATV PROJECTS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII
August 7, 2001
AURA LABORATORIES Vs. COMMISSIONER OF CUSTOMS, ACC,
September 14, 2001
AURELEC TRUST Vs. COMMISSIONER OF CENTRAL EXCISE
February 6, 2001
AURO SPINNING MILLS, BADDI Vs. CCE, CHANDIGARH
March 16, 2001
AUSTIN CIRCUITS LTD. Vs. C.C.E, BHOPAL
April 26, 2001
AUSTIN CIRCUITS LTD., BHOPAL Vs. CCE, BHOPAL
February 27, 2001
AUTO CLUTCHES Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
January 17, 2001
AUTO SHELL Vs. COMMISSIONER OF CENTRAL EXCISE,
September 10, 2001
AUTOMOBILE CORPORATION OF GOA LTD Vs. COMMISSIONER OF CENTRAL EXCISE GOA
February 20, 2001
AUTOMOTIVE AXLES LTD. Vs. COMMISSIONER OF CENTRAL
December 19, 2001
AUTOMOTIVE AXLES LTD., Vs. COMMISSIONER OF CENTRAL
August 7, 2001
AVER PHOTOGRAPHIC CO RAMESH B PATEL Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI
May 1, 2001
AVER PHOTOGRAPHIC COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE,
June 21, 2001
AVICHAL TEXTILE MILLS (P) Vs. C.C.E., CHANDIGARH
January 29, 2001
AVNI DYECHEM INDUSTRIES Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI
June 27, 2001
AXIS SHIPPING AGENCY AND M/S. Vs. C.C., NEW DELHI
May 16, 2001
B B BOSE AND SONS Vs. COMMISSIONER OF CUSTOMS
February 8, 2001
B B CHEMICALS Vs. CCE CALCUTTA II
July 3, 2001
B C A CABLE Vs. COMMISSIONER OF CENTRAL EXCISE SHILLONG
November 22, 2001
B D BARWARIA OF SPIDERMAN COURIER SERVICE PVT LTD Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL
October 3, 2001
B G SHIRKE CO Vs. COMMISSIONER OF CEN EXCISE MUMBAI III
July 5, 2001
B G SHIRKE CONSTRUCTION TECHNOLOGY LTD AND SHRI VIJAY SHIRKE Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI IV
August 10, 2001
B GHOSE CO LTD Vs. CC PREV WB
July 12, 2001
B P C L Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II
July 12, 2001
B R P L Vs. CCE SHILLONG
January 19, 2001
B S SOOD SHRI S S SOOD AND M/S S S SOOD SONS P LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI 33
May 17, 2001
B U BHAVSAR AND NISHIT DESAI Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI
February 16, 2001
B. RAJ STEEL & AGRO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,
January 11, 2001
B.D. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,
January 3, 2001
B.D.K. PROCESS CONTROL (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
March 15, 2001
B.G. PLYWOOD IND. (P) LTD. Vs. CCE
March 13, 2001
B.G. SHIRKE AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
August 17, 2001
B.H.E.L Vs. CCE BHOPAL
May 29, 2001
B.H.E.L. Vs. CCE, BHOPAL
January 23, 2001
B.K. PAPER MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
February 8, 2001
B.L. KASHYAP AND SONS (P) LTD. Vs. CCE
December 5, 2001
B.L. MAHESHWARI & M/S INDUST. Vs. CCE, INDORE
January 8, 2001
B.L. ORGANICS LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
August 30, 2001
B.M. AUTO INDIA Vs. CCE, NEW DELHI
June 22, 2001
B.N. RAJMOHAN Vs. CC
December 14, 2001
B.N. SONS Vs. COMMISSIONER OF CENTRAL EXCISE,
January 3, 2001
B.P. NAYAK, Vs. COMMISSIONER OF CUSTOMS (PREV.)
February 2, 2001
B.P.C.L. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
October 8, 2001
B.P.C.L. Vs. COMMISSIONER OF CENTRAL EXCISE,
May 30, 2001
B.P.C.L. Vs. COMMISSIONER OF CENTRAL EXCISE
July 19, 2001
B.R. METALS LTD. Vs. COMMISSIONER OF CUSTOMS, NEW
March 14, 2001
B.V. JEWELS, Vs. COMMISSIONER OF CUSTOMS, SAHAR, MUMBAI
October 12, 2001
B.V. JEWELS, B.V. STARS, SURESH K. Vs. COMMISSIONER OF CUSTOMS, SAHAR,
October 10, 2001
BABA GARIBDAS DHARMARTH NYAS Vs. CC, NEW DELHI
February 26, 2001
BABA GARIBDAS VHARMARTH NYAS Vs. CC. NEW DELHI
March 27, 2001
BABAN S. TIWARI AND RANJEET Vs. COMMISSIONER OF CUSTOMS (ADJ),
October 16, 2001
BABU Y. RAO Vs. COMMISSIONER OF CUSTOMS, CHENNAI
October 18, 2001
BABUL DEBNATH Vs. COMMISSIONER OF CUSTOMS SHILLONG
October 5, 2001
BABUL DEBNATH Vs. COMMISSIONER OF CUSTOMS,
September 7, 2001
BACCAROSE PERFUMES & BEAUTY Vs. COMMISSIONER OF CUSTOMS, KANDLA
November 5, 2001
BADAN GHOSH Vs. COMMISSIONER OF CUSTOMS (P), WEST
August 20, 2001
BAHAR AGRO CHEM & FEEDS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 17, 2001
BAIDYANATH PAL AND SHRI SUBHAS PAL Vs. COMMR OF CUSTOMS P W B
July 9, 2001
BAIF LABORATORIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS PUNE
March 13, 2001
BAJAJ AUTO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE &
March 15, 2001
BAJAJ AUTO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
March 27, 2001
BAJAJ AUTO LTD. Vs. COMMISSIONER OF CEN. EXCISE,
November 26, 2001
BAJAJ AUTO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
June 20, 2001
BAJAJ AUTO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 20, 2001
BAJAJ HINDUSTAN LTD. Vs. CCE, GHAZIABAD
January 9, 2001
BAJAJ ORGANICS LTD Vs. CCE
January 12, 2001
BAJPUR COOPERATIVE SUGAR Vs. CCE MEERUT
February 19, 2001
BAKELITE HYLAM LIMITED Vs. CCE, HYDERABAD
May 11, 2001
BAL KRISHANA JHAWAR, Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
September 17, 2001
BAL KRISHANA JHAWAR, TARACHAND B. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 10, 2001
BAL MAHAVIR TEX PVT LTD SHRI OMPRAKASH H GANDHI AND SHRI RAMESHWARLAL A LAHOTI Vs. COMMISSIONER OF CEN EXCISE CUSTOMS SURAT I
March 30, 2001
BAL MAHAVIR TEX PVT. LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
July 12, 2001
BALAI CHANDRA DAS Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL
October 30, 2001
BALAJI & CO. Vs. CC, CHENNAI
April 17, 2001
BALAJI STEEL RE ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD
March 2, 2001
BALAJI YAM TRADERS P LTD Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI 99
June 20, 2001
BALAR FABRICS (P) LTD. Vs. C.C.E., JAIPUR
March 20, 2001
BALAR FABRICS (P) LTD. Vs. C.C.E., JAIPUR
February 5, 2001
BALARAM CEMENTS LTD S K GADHVI AND B J WEGHELA Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD II
April 16, 2001
BALARAMAVARMA TEXTILE MILLS Vs. COMMISSIONER OF CENTRAL EXCISE TRICHY
September 11, 2001
BALKRISHNA TEXTILE INDS. Vs. CCEX, RAJKOT
July 26, 2001
BALKRISHNA TEXTILE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,
August 7, 2001
BALKRISHNA TEXTILE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
April 24, 2001
BALLABH ALLOYS LTD. Vs. CCE, NEW DELHI
May 24, 2001
BALLARPUR INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE NAGPUR
May 2, 2001
BALMER LAWRIE & CO. LTD., COCHIN Vs. COMMISSIONER OF CENTRAL EXCISE,
October 29, 2001
BALMER LAWRIE CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI
July 24, 2001
BALMER LAWRIE VAN LEER LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI
March 27, 2001
BALRAM CHINI MILLS Vs. C.C.E., ALLAHABAD
June 21, 2001
BALRAMPUR CHINI MILLS LTD. Vs. CCE
December 5, 2001
BALRAMPUR CHINI MILLS LTD. Vs. CCE, ALLAHABAD
May 15, 2001
BALSARA EXTRUSIONS PVT. LTD. Vs. COLLECTOR OF CENTRAL EXCISE &
February 14, 2001
BALWANT H. RANAWAT Vs. COMMISSIONER OF CUSTOMS
November 2, 2001
BANCO PRODUCTS INDIA LTD V K PATEL S NARAYANAN S K PATEL B B PATEL A G SHROFF AND C S PARIKH Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS VADODARA
July 30, 2001
BANGALORE PAINTS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
March 14, 2001
BANSAL ALLOYS AND METALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
May 1, 2001
BANSAL INDUSTRIES Vs. COMMR OF CUSTOMS
October 3, 2001
BANSAL TRADERS Vs. CCE, DELHI
April 17, 2001
BANSIWAL IRON & STEEL ROLLING Vs. CCE, JAIPUR
June 7, 2001
BANSWARA SYNTEX LTD SH P R POKHARANA Vs. CCE JAIPUR
June 1, 2001
BAP OXYGEN FILLING UNIT Vs. CCE JSR
July 3, 2001
BAP OXYGEN FILLING UNIT Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
December 20, 2001
BAP OXYGEN FILLING UNIT Vs. COMMISSIONER OF CENTRAL EXCISE,
September 10, 2001
BAP OXYGEN FILLING UNIT Vs. COMMISSIONER OF CENTRAL EXCISE,
November 19, 2001
BARAK ISPAT P LTD Vs. COMMR OF CENTRAL EXCISE SHILLONG
January 22, 2001
BARODA FERRO ALLOYS & Vs. COMMISSIONER OF CENTRAL EXCISE,
April 30, 2001
BARODA MINERAL GRINDING Vs. COMMISSIONER OF CENTRAL EXCISE,
March 22, 2001
BARODA RAYON CORPORATION Vs. COMMISSIONER OF CEN. EXCISE,
November 21, 2001
BASE MENTAL CHLORINATIONS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA
May 4, 2001
BASERA EXPORTS Vs. COMMISSIONER OF CUSTOMS, KANDLA
June 6, 2001
BASSEIN DRUGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 14, 2001
BASUDEV DAS Vs. COMMISSIONER OF CUSTOMS SHILLONG
December 26, 2001
BATA INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS CALCUTTA
April 20, 2001
BATA INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
August 22, 2001
BATA INDIA LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL
February 19, 2001
BATA INDIA LTD. Vs. COMMISSIONER OF C. EX., DELHI-II
December 24, 2001
BATA INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
February 26, 2001
BATLIBOI LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE SURAT I
August 30, 2001
BAYER DIAGNOSTICS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 10, 2001
BAYER DIAGNOSTICS INDIA LTD. Vs. COMMR. OF C. EX. AND CUSTOMS
March 12, 2001
BAZPUR COOP. SUGAR FACTORY Vs. C.C.E., MERRUT-II
March 15, 2001
BEACON NEYRPIC LTD. Vs. COMMR. OF CEX, MADRAS
March 26, 2001
BEAVER ENGINEERING CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD
October 12, 2001
BECHTEL INTERNATIONAL INC Vs. COMMISSIONER OF CUSTOMS MUMBAI 38
March 15, 2001
BEDI & BEDI PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
November 16, 2001
BEE JAY PEE SACKS (P) LTD., Vs. COMMISSIONER OF CENTRAL
June 14, 2001
BEEKAY TEXTILE MILLS P LTD Vs. COMMISSIONER OF CEN EXCISE CUSTOMS SURAT
May 1, 2001
BEEMAC ENGINEERING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE I
July 3, 2001
BELAX SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
August 16, 2001
BELLISS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 4, 2001
BELLISS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
July 27, 2001
BEML Vs. COMMISSIONER OF CENTRAL EXCISE,
April 10, 2001
BEML Vs. CENTRAL EXCISE, BANGALORE
February 9, 2001
BENGAL AGENCY Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL
November 9, 2001
BENGAL BIHAR GLASS SILICATE WORKS Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR
April 30, 2001
BENGAL BINDI PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
December 19, 2001
BENGAL BINDI PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
September 28, 2001
BENGAL CHEMICALS & Vs. COMMISSIONER OF CENTRAL EXCISE,
August 6, 2001
BENGAL HAMMER INDUSTRIES (P) LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA
August 9, 2001
BENGAL HAMMER INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA
September 28, 2001
BENGAL HAMMER INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II
June 18, 2001
BENGAL ROLLING MILLS LTD Vs. CCE
February 8, 2001
BENGAL RUBBER MFG CO Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
October 15, 2001
BENGAL WATERPROOF WORKS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II
September 20, 2001
BENTEX MOTOR CONTROL INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE, NEW DELHI
October 23, 2001
BENTLEY & REMINGTON PRIVATE Vs. COMMISSIONER OF CENTRAL EXCISE,
October 3, 2001
BENZO CHEM INDS LTD AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AURANGABAD
July 30, 2001
BESCO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
September 20, 2001
BESCO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
August 13, 2001
BESCO LIMITED Vs. C.C.E., CALCUTTA-I
June 19, 2001
BESCO LTD Vs. CCE CALCUTTA I
May 15, 2001
BESCO LTD Vs. C C E CALCUTTA I
February 5, 2001
BESCOAT Vs. COMMISSIONER OF CENTRAL EXCISE.
January 22, 2001
BEST CROMPTON ENGINEERING LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI
November 1, 2001
BETTS INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, GOA
October 29, 2001
BHAGAVATI BRIGHT BARS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE RAJKOT
July 5, 2001
BHAGIRATHI PIPE INDUSTRIES Vs. COMMISSIONER OF CCE, BANGALORE
February 27, 2001
BHAGWANDAS METALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI
August 28, 2001
BHAGWATI STEEL INDS Vs. CCE CHANDIGARH - I
May 24, 2001
BHAGWATI STEELS INDS. Vs. CCE, CHANDIGARH
March 8, 2001
BHAGYANAGAR METALS LTD. AND Vs. COMMISSIONER OF C. EX., HYDERABAD
April 10, 2001
BHAIRMAL GOPIRAM Vs. CC. KOLKATA
February 7, 2001
BHAIRMAL GOPIRAM Vs. COMMR. OF CENTRAL EXCISE, KOLKATA
April 19, 2001
BHAJU RAM AND RAM CHANDER Vs. COMMISSIONER OF CUSTOMS, LUCKNOW
January 5, 2001
BHAKTIVEDANTA BOOK TRUST Vs. COMMR OF CUSTOMS KOLKATA
June 20, 2001
BHAL PRINT FORMS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE &
March 12, 2001
BHALOTIA ENGG WORKS LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
November 7, 2001
BHANSALI ENGG. POLYMERS LTD. Vs. C.C.E., BHOPAL
February 20, 2001
BHANSALI ENGG. POLYMERS LTD. Vs. CCE, BHOPAL
April 3, 2001
BHANSALI ENGG. POLYMERS LTD. Vs. C.C.E., BHOPAL
May 8, 2001
BHANU CHEMICALS (P) LTD. Vs. CCE JAIPUR - I
February 19, 2001
BHARAT ALUMINIUM CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR
August 23, 2001
BHARAT ALUMINIUM CO LTD Vs. CCE BOLPUR
June 19, 2001
BHARAT ALUMINIUM CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR
February 5, 2001
BHARAT ALUMINIUM CO. LTD. Vs. C.C.E., BOLPUR
January 8, 2001
BHARAT BARREL & DRUM Vs. COMMISSIONER OF CENTRAL EXCISE,
August 27, 2001
BHARAT BIJLEE LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI
July 20, 2001
BHARAT BIJLEE LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI
March 12, 2001
BHARAT BIJLEE LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI
April 12, 2001
BHARAT BIJLEE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 3, 2001
BHARAT CHUDASAMA AND BHUPENDRA Vs. COMMISSIONER OF CUSTOMS (ADJ.),
October 3, 2001
BHARAT EARTH MOVERS LTD. Vs. COLLECTOR OF C. EX., BANGALORE
February 22, 2001
BHARAT EARTH MOVERS LTD. Vs. CENTRAL EXCISE, BANGALORE
February 9, 2001
BHARAT EARTH MOVERS LTD., Vs. COLLECTOR OF CENTRAL EXCISE
June 15, 2001
BHARAT ELECTRONICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 20, 2001
BHARAT ELECTRONICS LTD., Vs. COMMISSIONER OF CUSTOMS
October 9, 2001
BHARAT ELECTRONICS LTD., Vs. COMMISSIONER OF CUSTOMS
September 11, 2001
BHARAT ENGG WORKS I Vs. U P MOITRA CONSULTANT
May 31, 2001
BHARAT ENGINEERING INDUSTRIES Vs. COMMISSIONER OF CUSTOMS ICD TKD NEW DELHI
October 19, 2001
BHARAT ENGINEERING INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, ICD,
September 20, 2001
BHARAT ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
October 10, 2001
BHARAT ENTERPRISES, NEW Vs. C.C.E., DELHI
April 16, 2001
BHARAT FOAM UDYOG LTD. Vs. CCE, NEW DELHI
April 4, 2001
BHARAT FORGE LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE
February 13, 2001
BHARAT FORGE LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS PUNE I
August 23, 2001
BHARAT FORGE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 6, 2001
BHARAT FORGE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I
October 17, 2001
BHARAT GEANS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
April 2, 2001
BHARAT GEARS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI
March 15, 2001
BHARAT GEARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 24, 2001
BHARAT GOLD MINES LTD., Vs. CENTRAL EXCISE, BANGALORE
January 15, 2001
BHARAT HEAVY ELECTRICALS Vs. CCE, MEERUT
April 26, 2001
BHARAT HEAVY ELECTRICALS Vs. COMMISSIONER OF C.EX., TRICHY
May 4, 2001
BHARAT HEAVY ELECTRICALS Vs. CCE, BANGALORE
April 30, 2001
BHARAT HEAVY ELECTRICALS Vs. C.C.E., ALLAHABAD
May 23, 2001
BHARAT HEAVY ELECTRICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE TRICHY
October 1, 2001
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
October 25, 2001
BHARAT HEAVY PLATE VESSELS LTD Vs. COMMISSIONER OF CENTRAL EXCISE TRICHY
December 5, 2001
BHARAT INGOT STEEL CO P LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
August 9, 2001
BHARAT INGOT STEEL COMPANY P LTD Vs. COMMR OF CENTRAL EXCISE JSR
February 6, 2001
BHARAT METAL BOX CO LTD Vs. COMMISSIONER OF CUSTOMS MADRAS
November 26, 2001
BHARAT METALLIC YARN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,
July 10, 2001
BHARAT PAINTS & CHEMICALS Vs. COMMISSIONER OF CUSTOMS
October 9, 2001
BHARAT PETROLEUM CORPN. LTD. Vs. CC, CALCUTTA-I
April 23, 2001
BHARAT PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE,
October 12, 2001
BHARAT PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE,
December 21, 2001
BHARAT PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE,
June 27, 2001
BHARAT PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE,
August 8, 2001
BHARAT PETROLEUM CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE CAL I
October 15, 2001
BHARAT PETROLEUM CORPORATION LTD Vs. C C E CALCUTTA I
May 24, 2001
BHARAT REFRACTORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
July 26, 2001
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 11, 2001
BHARAT STEEL ROLLING MILLS Vs. C.C.E., CHANDIGARH
March 21, 2001
BHARAT THERMITE LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VADODARA
May 28, 2001
BHARAT THERMITE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 1, 2001
BHARAT WAGON & ENGG. CO. LTD. Vs. COMMISSIONER OF C. EX., PATNA
January 23, 2001
BHARAT WAGON AND ENGG. CO. LTD. Vs. COMMISSIONER OF C. EX., PATNA
July 19, 2001
BHARATBHAI B. GALA, GUJARAT Vs. COMMISSIONER OF CENTRAL EXCISE,
November 27, 2001
BHARATH EARTH MOVERS LTD., Vs. COMMISSIONER OF CENTRAL
December 6, 2001
BHARGAV S SHAH UMESH KUMAR K SONI AND THAKKAR HARSHADRAI GIRIDHARLAL BROS Vs. COMMISSIONER OF CUSTOMS PREV AHMEDABAD
July 11, 2001
BHARTI CELLULAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
December 6, 2001
BHARTIA INDUSTRIES LTD Vs. CCE DELHI
June 14, 2001
BHARTIA INDUSTRIES LTD. Vs. C.C.E., DELHI
May 3, 2001
BHARTIA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
November 12, 2001
BHASAN PAUL Vs. COMMISSIONER OF CUSTOMS SHILLONG
August 31, 2001
BHASKAR DIARY & INDUSTRIES Vs. CENTRAL EXCISE, BELGAUM
February 9, 2001
BHAT KAWA TEA INDUS LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR
October 8, 2001
BHATAT FOAM UDYOG LTD. Vs. CCE, NEW DELHI
April 4, 2001
BHATKAWA TEA INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR
November 28, 2001
BHATKAWA TEA INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR
December 11, 2001
BHAVANI FOODS (P) LTD. Vs. CENTRAL EXCISE, BANGALORE
February 27, 2001
BHAVANI PROCESSORS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AHMEDABAD I
July 26, 2001
BHAWANI SHANKAR CASTINGS LTD. Vs. CCE, CHANDIGARH
March 16, 2001
BHAWANI STEEL ROLLING MILLS Vs. CCE, CHANDIGARH-I
June 1, 2001
BHEL Vs. COMMISSIONER OF CENTRAL EXCISE
May 21, 2001
BHEL Vs. CC, MUMBAI
March 20, 2001
BHEL Vs. COMMISSIONER OF CENTRAL EXCISE,
April 25, 2001
BHEL Vs. COMMISSIONER OF CENTRAL EXCISE,
April 10, 2001
BHEL Vs. CCE, BHOPAL
May 11, 2001
BHIKHSU MARGAM AND NIRMAL JAIN Vs. COMMISSIONER OF CUSTOMS, SHEVA
November 7, 2001
BHILWARE SPINNERS LTD. Vs. CCE, JAIPUR
January 17, 2001
BHIWANI TEXTILE MILLS Vs. CCE, DELHI
March 14, 2001
BHODEY S.R. MILLS Vs. CCE, CHANDIGARH
April 19, 2001
BHOLANATH MAJUMDER Vs. COMMISSIONER OF CUSTOMS SHILLONG
November 19, 2001
BHOR INDUSTRIES Vs. COMMISSIONER OF CEN EXCISE MUMBAI II
July 27, 2001
BHORUKA TEXTILES LTD. Vs. COMMISSIONER OF CENTRAL
September 26, 2001
BHUMRA STEEL INDUSTRIES Vs. CCE, CHANDIGARH
January 17, 2001
BHUPINDRA STEEL LTD. Vs. CCE, NEW DELHI
March 19, 2001
BHUSHAN METALLIC LTD. Vs. C.C.E., CHANDIGARH
April 11, 2001
BHUWALKA STEEL INDUSTRIES Vs. CUSTOMS & CENTRAL EXCISE,
February 16, 2001
BHUWALKA STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
October 23, 2001
BHUWALKA STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
November 16, 2001
BHUWALKA STEEL INDUSTRIES LTD., Vs. COMMISSIONER OF CENTRAL EXCISE,
November 26, 2001
BHUWALKA TRADE LINKS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
February 16, 2001
BIBHAS RANJAN DAS Vs. COMMISSIONER OF CUSTOMS SHILLONG
October 10, 2001
BIBHUTI MONDAL AND Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL KOLKATA
December 11, 2001
BIC INTERNATIONAL Vs. CC
August 8, 2001
BIDESH PLYWOOD LTD Vs. C C E BOLPUR
July 10, 2001
BIECCO LAWRIE LTD Vs. CC CALCUTTA AND OTHERS
August 9, 2001
BIHANI CHEMICAL INDUS P LTD Vs. CCE CALCUTTA I
June 27, 2001
BIHAR CHEMICAL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
September 5, 2001
BIHAR INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
May 21, 2001
BIHAR ORGANICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
September 3, 2001
BIHAR RUBBER COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,
May 18, 2001
BIHAR STATE SUGAR CORPN LTD Vs. COMMR OF CENTRAL EXCISE PATNA
July 9, 2001
BIHAR STATE SUGAR CORPN. LTD. Vs. CCE, PATNA
July 12, 2001
BIHAR STATE SUGAR CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
October 4, 2001
BIHAR STEEL PRODUCTS Vs. CCE JSR
July 6, 2001
BIHAR STEEL PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
September 13, 2001
BIHAR STEEL PRODUCTS JHARKHAND Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
July 16, 2001
BIHAR STEEL PRODUCTS, JHARKHAND Vs. COMMISSIONER OF CENTRAL EXCISE,
September 24, 2001
BIHAR TUBES LTD. Vs. C.C.E., MEERUT - II
April 19, 2001
BIKANER WOOLTEX Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
December 24, 2001
BIKANER WOOLTEX Vs. CCE, AMRITSAR
January 9, 2001
BIL METAL WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
January 3, 2001
BILLETS INDIA LIMITED Vs. COMMISSIONER OF CEN EXCISE MUMBAI V
March 12, 2001
BILT RITE PACKAGINGS PVT. Vs. COMMISSIONER OF CENTRAL EXCISE,
March 8, 2001
BILWARA SPINNERS LTD. Vs. C.C.E., JAIPUR
March 19, 2001
BIMAL KAPOOR Vs. COMMISSIONER OF CUSTOMS, MUMBAI
November 9, 2001
BIMAN PAUL Vs. COMMISSIONER OF CUSTOMS SHILLONG
November 9, 2001
BINA PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE,
June 11, 2001
BINANI CEMENT LTD. Vs. CCE, JAIPUR
March 19, 2001
BINANI ZINC LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
April 16, 2001
BINANI ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 30, 2001
BINANI ZINC LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
January 31, 2001
BINANI ZINC LTD., Vs. COMMISSIONER OF CUSTOMS
July 11, 2001
BINANI ZINC, A DIVISION OF Vs. COMMISSIONER OF CUSTOMS
July 20, 2001
BINDAWALA CABLES CONDUCTORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV
August 22, 2001
BINDAWALA ELECTRICAL INDUS. Vs. CCE, CALCUTTA-IV
August 21, 2001
BINDER SINGH GORCHA Vs. COMMISSIONER OF CUSTOMS (P), WEST BENGAL
May 4, 2001
BINOD KUMAR AND SHRI SUNIL KUMAR Vs. COMMISSIONER OF CUSTOMS PREV PATNA
January 18, 2001
BINOD KUMAR SAHU AND OTHERS Vs. C C N E R SHILLONG
July 31, 2001
BIOCHEM PHARMACEUTICALS INDS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II
March 13, 2001
BIOCHEM PHARMACEUTICALS INDS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS MUMBAI II
May 1, 2001
BIOCON (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
June 12, 2001
BIOCON INDIA LTD., 20TH K.M. Vs. COMMISSIONER OF CENTRAL
September 28, 2001
BIPIN DYEING PRINTING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI
September 7, 2001
BIPINCHANDRA HIRALAL SHAH Vs. COMMISSIONER OF CUSTOMS MUMBAI
July 6, 2001
BIRLA 3M LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
March 5, 2001
BIRLA CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS CALCUTTA
August 9, 2001
BIRLA CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II
April 16, 2001
BIRLA CORPORATION LTD. Vs. CCE JAIPUR
February 14, 2001
BIRLA CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-II
April 23, 2001
BIRLA CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
December 27, 2001
BIRLA CORPORATION LTD. Vs. C.C.E., JAIPUR-II
April 12, 2001
BIRLA CORPORATION LTD. Vs. C.C.E., JAIPUR
June 4, 2001
BIRLA ERICSSON OPTICAL LTD. Vs. CCE, BHOPAL
February 28, 2001
BIRLA JUTE AND INDUSTRIES Vs. C.C.E. JAIPUR
June 11, 2001
BIRLA TRANSASIA CARPET LTD. Vs. COMMISSIONER OF C. EX.
January 11, 2001
BIRLA TYRES Vs. CC CALCUTTA
January 25, 2001
BIRLA TYRES Vs. CCE C BHUBANESWAR I
July 6, 2001
BIRLA VXL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
January 23, 2001
BIRLA VXL LTD. Vs. CC, MUMBAI
May 10, 2001
BIRLA VXL LTD. Vs. CCE MUMBAI
April 10, 2001
BIRLA VXL LTD. (OCM WOOLLEN Vs. CCE, CHANDIGARH
February 12, 2001
BISALPUR KISAN SAHKARI CHINI MILLS LTD. AND KISAN SAHAKARI CHINI MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD AND COMMISSIONER OF CENTRAL EXCISE, LUCKNOW
December 5, 2001
BISHWANATH PD SAH Vs. COMMISSIONER OF CUSTOMS PATNA
August 28, 2001
BIVA ENTERPRISES AND G.B. Vs. COMMISSIONER OF CUSTOMS,
August 23, 2001
BLACK BURN & CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-I
February 15, 2001
BLOOM DECOR LTD Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI
June 13, 2001
BLUE BLENDS PETROCHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA
July 6, 2001
BLUE DART EXPRESS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 9, 2001
BLUE STAR LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
July 23, 2001
BLUE STAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 13, 2001
BLUE STAR LTD. Vs. CCE
October 8, 2001
BNK INTRADE (P) LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
December 4, 2001
BNK PARTS PVT LTD Vs. COMMISSIONER OF C EX
December 14, 2001
BOC INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
September 11, 2001
BOC INDIA LTD Vs. CCE MUMBAI II
July 30, 2001
BOC INDIA LTD AND Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS MUMBAI VII
November 23, 2001
BOCHASANWASI SHREE AKSHAR PURUSHOTTAM SANSTHA Vs. CCE, BANGALORE
March 15, 2001
BODAR MARBLE & STONE CO. Vs. COMMISSIONER OF CENTRAL EXCISE,
January 30, 2001
BOISTAR PHARMACEUTICALS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE PUNE I
August 28, 2001
BOISUR CHEMICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III
January 4, 2001
BOMBAY BANGALORE FREIGH Vs. CC, NEW DELHI
June 12, 2001
BOMBAY CYCLE AND MOTOR AGENCY LTD. Vs. COMMISSIONER OF C. EX.
January 22, 2001
BOMBAY CYCLE AND MOTOR AGENCY LTD. Vs. COMMISSIONER OF C. EX.
January 12, 2001
BOMBAY DYEING & MANUFACTURING Vs. COMMISSIONER OF CENTRAL EXCISE,
September 18, 2001
BOMBAY DYEING AND MFG. CO. LTD. Vs. CCE
October 5, 2001
BOMBAY DYEING AND MFG. CO. LTD. Vs. CCE
March 22, 2001
BOMBAY DYEING MANUFACTURING CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I
March 14, 2001
BOMBAY DYEING MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS MUMBAI VII
April 27, 2001
BOMBAY DYING MFG. CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
July 20, 2001
BOMBAY METAL LTD. Vs. C.C.E., DELHI
June 21, 2001
BOMBAY PHARMA PRODUCTS Vs. COMMISSIONER OF CUSTOMS, MUMBAI
October 18, 2001
BONGAIGAON REFINERY PETROCHEMICALS LTD Vs. C C CALCUTTA
April 26, 2001
BOORATNAM CO Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD
July 30, 2001
BORDER PERFUMERY INTERNATIONAL SHRI MAHESH VENKATARAMAN AND SHRI C SRIKANTH Vs. COMMISSIONER OF CUSTOMS CHENNAI
March 15, 2001
BORDIA CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL
November 20, 2001
BOROSIL GLASS WORKS LTD Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI
July 31, 2001
BOROSIL GLASS WORKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 18, 2001
BOSCO JAMES D'SOUZA AND NIXON Vs. COMMISSIONER OF CUSTOMS, ACC,
September 14, 2001
BOSCO JAMES DSOUZA AND Vs. COMMISSIONER OF CUSTOMS, ACC, MUMBAI
September 21, 2001
BPL LIMITED Vs. COMMISSIONER OF C. EXCISE, BANGALORE
March 15, 2001
BPL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,
February 28, 2001
BPL LTD., BANGALORE Vs. COMMISSIONER OF CENTRAL
December 4, 2001
BPL SANYO LTD BANGALORE Vs. COMMISSIONER OF CENTRAL
May 23, 2001
BPL SANYO TECHNOLOGIES LTD, Vs. COMMISSIONER OF CUSTOMS
July 20, 2001
BPL SANYO UTILITIES & APPLIANCES LTD. Vs. COMMR. OF CUS., BANGALORE
August 2, 2001
BPL TELECOM LTD., PALAKKAD Vs. COMMISSIONER OF CENTRAL
October 18, 2001
BPL TELECOM, LTD. Vs. CENTRAL EXCISE, COCHIN
March 15, 2001
BRAHMA MARBLES AND GRANITE Vs. CCE, JAIPUR
January 9, 2001
BRANCH MANAGER, STC INDIA LTD. Vs. COMMISSIONER OF CUSTOMS,
July 10, 2001
BRAWN MEDICAMENTS (P) LTD. Vs. C.C.E., JAIPUR-I
May 30, 2001
BRIDGE ROOF CO INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR
September 13, 2001
BRIGHT PACKAGING (PVT.) LTD. Vs. COMMR. OF C. EX., BELGAUM
February 27, 2001
BRIGHT STAR MANUFACTURING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
March 20, 2001
BRIJ MADANLAL SHARMA Vs. COMMISSIONER OF CUSTOMS P MUMBAI
May 2, 2001
BRIJBASI HI-TECH UDYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW
November 1, 2001
BRILL INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE,
June 12, 2001
BRIMCO PLASTIC MACHINERY P LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II
August 6, 2001
BRINDAVAN BEVERAGES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
March 8, 2001
BRINDAVAN BEVERAGES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
April 16, 2001
BRITANIA ENGINEERING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
August 13, 2001
BRITANIA INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI
September 18, 2001
BRITE NEON SIGNS Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
November 12, 2001
BRITISH SCAFFOLDING (I) LTD. Vs. CCE JAIPUR
January 18, 2001
BRITISH SCOFFOLDING INDIA Vs. C.C.E., JAIPUR
April 26, 2001
BROWN MEDICEMENTS (P) LTD. Vs. CCE JAIPUR
May 10, 2001
BUBBLE COLOUR PRINTERS Vs. COMMISSIONER OF CUSTOMS, TRICHY
April 16, 2001
BUILDMAT (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
March 19, 2001
BULLOWS PAINT EQUIPMENT PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI
August 14, 2001
BULLOWS PAINT EQUIPMENT PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 12, 2001
BULLWORKER ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE,
July 11, 2001
BURDHAN BHARGAVA Vs. COMMR OF CENTRAL EXCISE CAL I
April 18, 2001
BURN STANDAR CO. LTD. Vs. CCE, BHOPAL
March 26, 2001
BURROUGHS WELLCOME (I) LTD. Vs. COMMISSIONER OF C. EX.
January 8, 2001
BUSH BOAKE ALLEN INDIA LTD Vs. COMMISSIONER OF CEN EXCISE MUMBAI I
May 9, 2001
C C AND EX Vs. KRISHNA JEWELLERS
August 10, 2001
C C CHENNAI Vs. ADANI EXPORTS LTD AND M/S INTERCONTINENTAL INDIA
July 10, 2001
C C CHENNAI Vs. ASSOCIATED CEMENT COMPANIES LTD
June 27, 2001
C C E Vs. BHARAT ENGG AND BODY BUILDING CO PVT LTD
January 10, 2001
C C E CHANDIGARH Vs. OSWAL PAPER ALLIED INDUSTRIES LTD
March 22, 2001
C C E CHANDIGARH Vs. VARDHMAN SPG GENERAL MILLS
May 11, 2001
C C E CHENNAI Vs. TAMILNADU DADHA PHARMACEUTICALS LTD
June 12, 2001
C C E CHENNAI Vs. HI TECH COMPUTERS
July 16, 2001
C C E CHENNAI Vs. NEO EHTICS PHARMCEUTICALS LTD
July 17, 2001
C C E COIMBATORE Vs. KALPANA THREADS
July 5, 2001
C C E COIMBATORE Vs. SOLZER SPINNERS LTD
April 20, 2001
C C E HYDERABAD Vs. ASHKINFABS NACHARAM
June 15, 2001
C C E HYDERABAD Vs. BALAJI PRESSURE VESSELS LTD
June 4, 2001
C C E JAMSHEDPUR Vs. T E L CO
May 24, 2001
C C E JAMSHEDPUR Vs. TATA IRON STEEL CO TUBE DIV
July 3, 2001
C C E MADURAI 2 Vs. GOMATHY MILLS
May 11, 2001
C C E MADURAI 2 Vs. COATS VIYELLA INDIA LTD
June 19, 2001
C C E MADURAI II Vs. COATS VIEYALLA INDIA LTD
April 19, 2001
C C E MEERUT Vs. SUNNY PAPER CONES
January 12, 2001
C C E PATNA Vs. BIHAR CAUSTIC CHEMICALS LTD
April 16, 2001
C C E SHILLONG Vs. VINAY CEMENT LTD
April 26, 2001
C C E TRICHY C C E Vs. GG PHOTO LTD
June 22, 2001
C C P WEST BENGAL Vs. SUKDEO SHARMA
July 13, 2001
C G GLASS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA
April 20, 2001
C M C INDIA AND KAUSHIK PATEL Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD I
May 10, 2001
C ROBIN SHAH SHRI J H BHAGDEO M/S BENTEX MARKETING CORPN S K ENTERPRISES AND M/S BALKRISHNA KHATTAR Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I
August 10, 2001
C. E., DELHI-III. Vs. HARYANA SHEET GLASS LTD.
May 4, 2001
C. NATVARLAL & CO. Vs. COMMISSIONER OF CUSTOMS
May 30, 2001
C. ROBIN SHAH AND ORS. Vs. CCE
September 3, 2001
C.C. Vs. GUJARAT STATE FERTILIZERS AND
July 30, 2001
C.C. AHMEDABAD Vs. CONTESSA COMMERCIAL CO. P.
February 13, 2001
C.C. AMRITSAR Vs. BAJAJ SONS
February 13, 2001
C.C. AND C.E., BHUBANESWAR - I Vs. BURN STANDARD & CO. LTD.
April 26, 2001
C.C. CHENNAI Vs. STERILITE INDUSTRIES (INDIA)
July 13, 2001
C.C. EX., MUMBAI-II Vs. ARJE METAL INDUSTRIES AND
September 6, 2001
C.C. EX., MUMBAI-VII Vs. INDIAN ALUMINIUM CO.
August 10, 2001
C.C. MUMBAI Vs. SAHIR OVERSEAS CORPN.
March 30, 2001
C.C. TRICHY Vs. ESJAYPEE IMPEX PVT. LTD. & SHA
March 26, 2001
C.C., ICD, NEW DELHI Vs. ASIAN OVERSEAS
May 8, 2001
C.C., KANPUR Vs. SH. DAULAT RAM & SHRI SHANKAR LAL
February 5, 2001
C.C., VISAKHAPATNAM Vs. HINDUSTAN ZINC LTD.
July 24, 2001
C.C.E, CHANDIGARH Vs. OSWAL SUGARS LTD.
April 10, 2001
C.C.E, DELHI Vs. HINDUSTAN NATIONAL GLASS
April 10, 2001
C.C.E, KANPUR Vs. KOTHARI PRODUCTS LTD.
January 12, 2001
C.C.E. AND C., BHUBANESWAR-II Vs. SARVESH REFRACTORIES (P) LTD.
August 13, 2001
C.C.E. AND CUS., BHUBANESWAR-I Vs. SOOSREE PLASTICS INDUS. (P)
August 28, 2001
C.C.E. BHOPAL Vs. ABS REFRACTORIES LTD.
May 23, 2001
C.C.E. CHANDIGARH Vs. RANA MAHENDRA PAPER LTD.
March 19, 2001
C.C.E. CHANDIGARH Vs. ARIHANT COTSYN LTD.
March 19, 2001
C.C.E. CHANDIGARH Vs. PUNJAB CONCAST STEELS LTD.
January 30, 2001
C.C.E. CHENNAI Vs. ANURADHA METAL CORPORATION
June 18, 2001
C.C.E. COIMBATORE Vs. SREE BHARANI SPINNERS (I)
March 22, 2001
C.C.E. HYDERABAD Vs. PITTI LAMINATIONS LTD.
March 21, 2001
C.C.E. INDORE Vs. STEEL INGOTS LTD.
May 23, 2001
C.C.E. JAIPUR Vs. RATHI ALLOYS AND STEELS LTD.
February 23, 2001
C.C.E. KANPUR Vs. LALJI BOARD INDUSTRIES
February 23, 2001
C.C.E. KANPUR Vs. STD SURFACTANT
May 25, 2001
C.C.E. NEW DELHI Vs. ESCORTS COMMUNICATIONS LTD.
February 16, 2001
C.C.E. TIRUCHIRAPALLI Vs. ELF ATOCHEM PEROXIDES (I) LTD.
April 9, 2001
C.C.E., AURANGABAD Vs. TIGRANIA METAL & STEEL INDUS
March 29, 2001
C.C.E., BHOPAL Vs. GENERAL MANAGER, VEHICLE
March 22, 2001
C.C.E., BHOPAL Vs. ACC LTD. AND ANOTHERS
April 11, 2001
C.C.E., BHOPAL Vs. S.K. TYRES & TUBES
January 31, 2001
C.C.E., BHOPAL Vs. B.S.I. LTD.
February 23, 2001
C.C.E., BHOPAL Vs. HIND SPINNERS
April 10, 2001
C.C.E., CALCUTTA - I Vs. INDIAN OIL BLENDING LTD.
January 12, 2001
C.C.E., CALCUTTA-I Vs. BLACK DIAMOND BEVERAGES LTD.
July 13, 2001
C.C.E., CHANDIGARH Vs. J.M.P. INDUSTRIES
March 22, 2001
C.C.E., CHANDIGARH Vs. SHAYAM INDOSPIN LTD.
May 28, 2001
C.C.E., CHANDIGARH Vs. ENGINEERING INNOVATION LTD.
April 20, 2001
C.C.E., CHANDIGARH Vs. BAJAJ SONS LTD.
January 12, 2001
C.C.E., CHANDIGARH Vs. PACKWELL PRODUCTS INDIA
January 12, 2001
C.C.E., CHANDIGARH Vs. SANKESHWAR HOSIERY INDUS.
April 12, 2001
C.C.E., CHANDIGARH Vs. SUPER ELECTRONICS IND. LTD.
March 23, 2001
C.C.E., CHANDIGARH Vs. STEEL STRIPS LTD.
April 27, 2001
C.C.E., CHANDIGARH Vs. A.G. FOODS LTD.
May 30, 2001
C.C.E., CHANDIGARH Vs. SMITHKLINE BEECHEM CONSUMER
May 30, 2001
C.C.E., CHANDIGARH Vs. FERTICHEM (INDIA)
April 18, 2001
C.C.E., CHANDIGARH-1 Vs. M/S. SUB-MOUNT FOOTWEAR PVT. LTD.
July 25, 2001
C.C.E., CHANDIGARH-1 Vs. INDIAN HARNESS INDUSTRIES
May 4, 2001
C.C.E., COIMBATORE Vs. CHEMPLAST
April 11, 2001
C.C.E., DELHI Vs. HINDUSTAN NATIONAL GLASS
May 3, 2001
C.C.E., DELHI Vs. M/S N.M. NAGPAL (P) LTD.
August 28, 2001
C.C.E., DELHI Vs. HARYANA TELECOM. LTD.
April 11, 2001
C.C.E., DELHI Vs. BHIWANI TEXTILES MILLS.
April 18, 2001
C.C.E., DELHI Vs. QUALITY FOILS (INDIA) LTD.
April 16, 2001
C.C.E., DELHI Vs. INDIAN ALUMINIUM CABLES
February 1, 2001
C.C.E., HYDERABAD-III Vs. DECCAN CEMENTS LTD.
April 27, 2001
C.C.E., INDORE Vs. VIKRAM SUPER CEMENT
May 3, 2001
C.C.E., INDORE Vs. KORES (I) LTD.
February 14, 2001
C.C.E., INDORE Vs. RAMS TRANSFORMERS LTD.
April 20, 2001
C.C.E., INDORE Vs. M/S. VISHWA ORGANICS PVT. LTD.
July 9, 2001
C.C.E., INDORE Vs. J.K. INDUS. LTD.,
May 28, 2001
C.C.E., INDORE Vs. M.P. TELELINKS LTD.
May 28, 2001
C.C.E., INDORE Vs. SINTEX PLAST CONTAINERS (P)
February 5, 2001
C.C.E., INDORE Vs. BAJAJ TEMPO LTD.
April 18, 2001
C.C.E., INDORE Vs. GRASIM INDUSTRIES LTD.
March 22, 2001
C.C.E., INDORE Vs. H & R JOHNSON (INDIA) LTD.
April 19, 2001
C.C.E., INDORE Vs. CEMENT CORPORATION OF INDIA
February 5, 2001
C.C.E., INDORE Vs. SHREE RAM SWITCHGEARS LTD.
February 5, 2001
C.C.E., INDORE Vs. CEMENT CORPORATION OF INDIA
February 2, 2001
C.C.E., JAIPUR Vs. SHREE CEMENT LTD.
April 20, 2001
C.C.E., JAIPUR Vs. UMA POLYMERS (P) LTD.
April 20, 2001
C.C.E., JAIPUR Vs. H.R.M. CHEMICALS (P) LTD.
February 23, 2001
C.C.E., JAIPUR Vs. UDAIPUR PETRO SYNTHETICS
May 9, 2001
C.C.E., JAIPUR Vs. MODI ALKALIES & CHEMICALS
May 11, 2001
C.C.E., JAIPUR Vs. RAJASTHAN TOOLS LTD.
February 23, 2001
C.C.E., JAIPUR Vs. MANGALAM CEMENT LTD.
May 8, 2001
C.C.E., JAIPUR Vs. DUGAR TETENAL (I) LTD.
February 2, 2001
C.C.E., JAIPUR-II Vs. DURGA INDUSTRIES.
May 4, 2001
C.C.E., JAMSHEDPUR Vs. ICI INDIA LTD.
February 8, 2001
C.C.E., KANPUR Vs. BRIJ IRON INDUSTRIES
February 9, 2001
C.C.E., KANPUR Vs. SUPER LAMINATION PLASTIC
February 9, 2001
C.C.E., MEERUT Vs. ASSOCIATED INDL. FURNACES
February 23, 2001
C.C.E., MEERUT Vs. H.G.F. LAMINATES
April 20, 2001
C.C.E., MEERUT Vs. ESTER INDUSTRIES LTD.
May 25, 2001
C.C.E., MEERUT Vs. SAMTEL COLOUR LTD.
April 25, 2001
C.C.E., NEW DELHI Vs. BHIWANI TEXTILE MILLS
May 28, 2001
C.C.E., NEW DELHI Vs. PLASTICE MET CHEM.
May 9, 2001
C.C.E., NEW DELHI Vs. GURIND SALES
January 12, 2001
C.C.E., NEW DELHI Vs. STEEL CRAFTS
May 10, 2001
C.C.E., NEW DELHI Vs. DEIONERS SPECIALITY
April 19, 2001
C.C.E., PUNE Vs. TELCO
April 3, 2001
C.C.E., RAIPUR Vs. ADVANI OERLIKON LTD.
April 20, 2001
C.C.E., RAIPUR Vs. BEEKAY ENGG. & CASTING LTD.
February 9, 2001
C.C.E., RAIPUR Vs. ROYAL FORGING (P) LTD.
May 9, 2001
C.C.E., RAJKOT Vs. BIRLA VXL LTD.
November 16, 2001
C.C.E., RAJPUR Vs. NOVA IRON & STEEL LTD.
February 5, 2001
C.C.E., TRICHY Vs. M.M. FORGINGS (P) LTD.
March 23, 2001
C.C.E.,CHANDIGARH Vs. MAJESTIC AUTO LTD.
April 12, 2001
C.J. & COMPANY Vs. COMMISSIONER, CUSTOMS & CENTRAL
April 18, 2001
C.J. SHAH & CO. Vs. COMMISSIONER OF CUSTOMS, KANDLA
October 5, 2001
C.V. JOSSI Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
May 10, 2001
CACHET PHARMACEUTICAL LTD. Vs. CCE, JAIPUR
March 23, 2001
CADMACH MACHINERY CO. PVT. Vs. COMMISSIONER OF CENTRAL EXCISE
August 24, 2001
CALCUTTA CHEMICAL Vs. COMMISSIONER OF CENTRAL EXCISE,
January 2, 2001
CALCUTTA CHEMICAL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI
October 9, 2001
CALCUTTA FABRICATING CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II
June 21, 2001
CALCUTTA FABRICATING CO PVT LTD Vs. C C E CALCUTTA II
July 13, 2001
CALCUTTA FABRICATING CO PVT LTD Vs. CCE CALCUTTA II
July 23, 2001
CALCUTTA FABRICATING CO PVT LTD Vs. CCE CALCUTTA II
July 30, 2001
CALCUTTA FURNITURE Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
September 17, 2001
CALCUTTA MEDICAL RESEARCH INSTITUTE Vs. CC AIRPORT AIRCARGO CALCUTTA
May 23, 2001
CALCUTTA STATE TRANSPORT CORPN Vs. C C E CALCUTTA III
April 26, 2001
CALCUTTA STATE TRANSPORT CORPN Vs. COMMR OF CENTRAL EXCISE CAL III
July 2, 2001
CALCUTTA STATE TRANSPORT CORPN Vs. CCE CALCUTTA III
January 4, 2001
CALCUTTA TELEPHONES Vs. CC, CALCUTTA
May 16, 2001
CALICO INDUSTRIAL ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
March 16, 2001
CAMLIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 30, 2001
CANDICO (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
November 2, 2001
CAPITAL METERS (P) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
October 31, 2001
CAPITAL METERS (P) LTD. Vs. C.C.E., MEERUT
April 20, 2001
CAPITAL TRADERS, M/S. MAYUR Vs. CCE, JAIPUR
May 4, 2001
CAPRIHANS INDIA LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI
June 19, 2001
CAPSTAN SHIPPING & ESTATES LTD. Vs. COMMISSIONER OF CUSTOMS,
November 6, 2001
CAPTAIN M A NOOR Vs. COMMISSIONER OF CUSTOMS MUMBAI
May 4, 2001
CARBO GRAPHICS (P) LTD., Vs. COMMISSIONER OF CENTRAL
May 3, 2001
CARBON & CHEMICALS INDIA LTD. Vs. COMMISSIONER OF C. EX., COCHIN
April 19, 2001
CARBON EVERFLOW LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,
March 23, 2001
CARBORUNDUM UNIVERSAL LTD Vs. COMMISSIONER OF C EX
January 15, 2001
CARBORUNDUM UNIVERSAL LTD. Vs. CCE, KOLKATA-III
February 7, 2001
CARL F PETERS AND CAPT JENS WERNER Vs. COMMISSIONER OF CUSTOMS PREV MUMBAI
March 16, 2001
CARPENTER CLASSIC EXIM (P) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
May 10, 2001
CARRARA MARBLE & GRANITE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS (EXPORT), MUMBAI
October 9, 2001
CARRARA MARBLE AND GRANITE Vs. COMMR. OF CUS. (E.P.)
February 2, 2001
CASTINGS (INDIA) LTD. Vs. C.C.E., JAMSHEDPUR
February 8, 2001
CASTINGS INDIA INC Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
December 18, 2001
CASTINGS INDIA INC Vs. C C E JAMSHEDPUR
April 16, 2001
CASTROL INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,
December 11, 2001
CASTROL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 26, 2001
CASTROL INDIA LTD. Vs. CCE, NEW DELHI
June 19, 2001
CC Vs. MALLADI DRUGS AND PHARMACEUTICALS LTD
August 28, 2001
CC Vs. RANGA ALLOYS LTD.
December 11, 2001
CC Vs. GOWTHAMI SOLVENT OILS PVT. LTD.
January 22, 2001
CC Vs. LML LTD.
September 21, 2001
CC Vs. SAPNA GARMENTS
October 10, 2001
CC Vs. SURESH PRODUCTIONS (P) LTD.
March 9, 2001
CC & CE, BBSR-I Vs. MANGALAM TIMBER PRODUCTS
May 30, 2001
CC CALCUTTA Vs. BHARAT KR MAHENSARIA SHISHIR SHAH AND B N GHOSH
April 30, 2001
CC CE BBSR I Vs. COSBOARD INDUS LTD
June 1, 2001
CC CX Vs. G PATTABHI RAMAYYA CO
April 23, 2001
CC NEW DELHI Vs. APARNA ASHSRAM
April 11, 2001
CC PREV W B Vs. SHIV JATAN SINGH
June 27, 2001
CC(PORT), CALCUTTA Vs. PANORAMA ELECTRONICS PVT.
July 16, 2001
CC(PREV.), W.B. Vs. D.G. ELECTRONICS
February 7, 2001
CC, AMRITSAR Vs. R.K. MACHINE TOOLS (P) LTD.
March 16, 2001
CC, BANGALORE Vs. DEEPAK DIAMOND DIES
March 19, 2001
CC, BANGALORE Vs. BHARAT ELECTRONICS LTD.
February 5, 2001
CC, MUMBAI Vs. MULTIMETAL LTD.
October 17, 2001
CC, PATNA Vs. SRI VISWANATH PRASAD
June 1, 2001
CCE Vs. H M INDUSTRIES
December 18, 2001
CCE Vs. LOKESH MACHINES LTD
August 29, 2001
CCE Vs. EJAZ TANNING CO
December 11, 2001
CCE Vs. HARI NAGAR SUGAR MILTS LTD
September 13, 2001
CCE Vs. EICHER LTD.
September 10, 2001
CCE Vs. MAURYA UDYOG LTD.
February 28, 2001
CCE Vs. WELCAST STEELS LTD.
December 12, 2001
CCE Vs. TRICHY DISTILLERIES & CHEMICALS LTD.
December 21, 2001
CCE Vs. KAPADIA DYG. BLEACHING & FINISHING WORKS
October 9, 2001
CCE Vs. PIRAMAL SPINNING AND WVG. MILLS
October 24, 2001
CCE Vs. CHANDILYA CHEMICALS
January 31, 2001
CCE Vs. DECCAN CEMENTS LTD.
March 26, 2001
CCE Vs. AGSAR PAINTS (P) LTD.
January 10, 2001
CCE Vs. CUT FAST ABRASIVES TOOLS LTD.
February 14, 2001
CCE Vs. UNICON CONNECTORS (P) LTD.
March 5, 2001
CCE Vs. BHIWANI TEXTILE MILLS
April 16, 2001
CCE Vs. PROPHYLA BIOLOGICAL PVT. LTD.
September 17, 2001
CCE Vs. MARINE ELECTRICALS
October 8, 2001
CCE Vs. SAIL
July 27, 2001
CCE Vs. NITON INDUSTRIES
February 27, 2001
CCE Vs. AEGIS INDUSTRIES LTD.
December 5, 2001
CCE & C Vs. DAVID BROWN GREAVES LTD.
February 26, 2001
CCE & C, BELGAUM Vs. PANYAM CEMENTS & MINERAL INDUS. LTD.
October 24, 2001
CCE BANGALORE Vs. HMT LTD.,
January 15, 2001
CCE BANGALORE Vs. BEML COMMISSIONER OF CUSTOMS &
May 11, 2001
CCE BBSR Vs. NALCO LTD
May 23, 2001
CCE C BBSR Vs. BIRLA TYRES
April 23, 2001
CCE C BBSR 1 Vs. BALLARPUR INDUSTRIES LTD
June 1, 2001
CCE CHANDIGARH Vs. ARIHANT SPINNING MILLS
May 1, 2001
CCE CHANDIGARH Vs. JCT ELECTRONICS
May 9, 2001
CCE CHANDIGARH Vs. RINE ENGG. (P) LTD
January 22, 2001
CCE CHANDIGARH Vs. STEEL STRIPS LTD.
February 15, 2001
CCE CHANDIGARH Vs. VIMAL ALLOYS (P) LTD. & OTHERS
January 25, 2001
CCE CHANDIGARH Vs. GUJRAT AMBHUJA CEMENT
July 9, 2001
CCE CHANDIGARH Vs. KHANNA PAPER MILLS PVT. LTD.
May 10, 2001
CCE CHANDIGARH Vs. STANDARD TAPULIN INDUSTRIES
January 19, 2001
CCE CHANDIGARH Vs. MEWA SINGH, SDR
May 9, 2001
CCE CHANDIGARH Vs. HINDUSTAN CHEMICALS
January 23, 2001
CCE CHANDIGARH-I Vs. PAMWI TISSUES LTD.
January 19, 2001
CCE CHENNAI Vs. E I D PARRY INDIA LTD
July 17, 2001
CCE CHENNAI Vs. R R MEDIPHARMA LTD
July 26, 2001
CCE CHENNAI Vs. SOUTHERN POWER SYSTEMS P LTD AND M/S T ABDUL WAHID COMPANY
July 25, 2001
CCE CHENNAI Vs. ZENECA ICE AGRO CHEMICALS LTD
April 27, 2001
CCE COIMBATORE Vs. SAROJA MILLS
April 24, 2001
CCE COIMBATORE Vs. VIJAYALAKSHMI MILLS LTD
July 26, 2001
CCE COIMBATORE Vs. S I V INDUSTRIES LTD
July 18, 2001
CCE COIMBATORE Vs. LAKSHMI MACHINE WORKS
July 6, 2001
CCE COIMBATORE Vs. LAKSHMI SYNTHETIC MACHINERY MANUFACTURERS LTD
July 12, 2001
CCE COIMBATORE Vs. LAKSHMI SYNTHETIC MACHINERY
June 29, 2001
CCE COIMBATORE AND CCE CHENNAI Vs. LAKSHMI MACHINE WORKS LTD M/S MADRAS FABRICATORS AND M/S REVATHI CP EQUIPMENTS LTD
July 20, 2001
CCE DELHI., II Vs. PRATAP STEEL LTD.
January 17, 2001
CCE HYDERABAD III Vs. VOLTAS ALLWYN LTD
April 19, 2001
CCE JAIPUR Vs. RAJ TEXCHEM LTD
April 19, 2001
CCE JAIPUR Vs. M/S. SHRIPATI IRON & STEEL RE-ROLLING MILLS
March 26, 2001
CCE JAIPUR Vs. UNITED MARBLES SAKHAWAT ALI
January 19, 2001
CCE JAIPUR Vs. RATHI ALLOYS STEEL
March 8, 2001
CCE JAIPUR-I Vs. MS. BALAJI UDYOG
May 17, 2001
CCE JAMSHEDPUR Vs. BHAWANI PRESS BODY BUILDINGS
July 4, 2001
CCE JSR Vs. USHA MARTIN INDUS AND OTHERS
July 16, 2001
CCE KOLKATA II Vs. BERGER PAINTS INDIA LTD
January 24, 2001
CCE MADRAS Vs. BIMETAL BEARINGS LTD
May 11, 2001
CCE MEERUT Vs. MOHIT PAPERS MILLS
May 3, 2001
CCE MEERUT-II Vs. SIMBHOLI SUGAR MILLS LTD.
May 3, 2001
CCE MUMBAI Vs. NITOR INDUSTRIES M/S INVENTE VALVE INDS BOMBAY M/S NITON VALVE INDS PVT LTD
February 27, 2001
CCE MUMBAI III Vs. M/S. F.G.P. LTD.
April 24, 2001
CCE MUMBAI-I Vs. PURAN ENTERPRISES & OTHERS
March 20, 2001
CCE NEW DELHI Vs. PRABHAT ZARDA FACTORY
March 20, 2001
CCE NEW DELHI II Vs. UNITRON LTD.
February 28, 2001
CCE PATNA Vs. LUMBINI BEVERAGES PVT LTD
January 12, 2001
CCE PATNA Vs. MEHROTRA ENGG WORKS
May 28, 2001
CCE PATNA Vs. DADAJI STEELS PVT LTD
July 13, 2001
CCE PATNA Vs. MAHABIR WAX
July 19, 2001
CCE PATNA Vs. TEL FAB INDUS P LTD
May 4, 2001
CCE PATNA Vs. SASAMUSA SUGAR WORKS LTD
July 6, 2001
CCE RAIPUR Vs. MODI CEMENT LTD.
January 19, 2001
CCE SHILONG Vs. K K BEVERAGES P LTD
May 22, 2001
CCE, ALLAHABAD Vs. YAMUNA FAN INDUSTRIES
January 5, 2001
CCE, ALLAHABAD Vs. M/S. NATIONAL WINDERS & PALIWAL MINI-STEEL (I) LTD, INDIAN FERRO CASTINGS, AND INDIAN PLASTICS LTD.
July 6, 2001
CCE, AURANGABAD Vs. MAHINDRA & MAHINDRA LTD.
June 26, 2001
CCE, AURANGABAD Vs. MAHINDRA & MAHINDRA LTD.
December 11, 2001
CCE, BANGALORE Vs. LARSEN AND TOURBO LTD.
April 24, 2001
CCE, BANGALORE Vs. P.G. METAL INDUSTRIES
April 24, 2001
CCE, BANGALORE Vs. MYSORE ACETATE & CHEMICALS
March 19, 2001
CCE, BANGALORE Vs. KIRLOSKAR ELECTRIC CO. LTD.
March 13, 2001
CCE, BANGALORE Vs. CHUDUSMA PRECISION TOOLS
April 16, 2001
CCE, BANGALORE Vs. BHANDARI FORGINGS
April 16, 2001
CCE, BANGALORE Vs. GRAND FOODS PRODUCTS
February 28, 2001
CCE, BANGALORE Vs. R.S. INDUSTRIES, BANGALORE
January 23, 2001
CCE, BANGALORE Vs. GEMINI DYEING & PRINTING
March 15, 2001
CCE, BANGALORE Vs. ITC LTD.
March 14, 2001
CCE, BANGALORE Vs. DECORATIVE LAMINATES LTD.
April 16, 2001
CCE, BELGAUM Vs. SUVARNA INDUSTRIES
January 23, 2001
CCE, BELGAUM Vs. KALPANA ENTERPRISES
April 16, 2001
CCE, BHOPAL Vs. TESLA TRANSFORMER LTD.
January 5, 2001
CCE, BHOPAL Vs. BHEL
July 13, 2001
CCE, BHOPAL Vs. SUPER ADDITIVES PVT. LTD.
March 9, 2001
CCE, BHOPAL Vs. CHETAN INDUSTRIES
January 16, 2001
CCE, BHOPAL Vs. GEI ENGINEERING LTD.
February 28, 2001
CCE, BOMBAY-1 Vs. UNICON CONNECTORS (P) LTD.
May 1, 2001
CCE, CHANDIGARH Vs. MONGA BROTHERS & TARSEMLAL
January 10, 2001
CCE, CHANDIGARH Vs. VARDHMAN SPECIAL STEELS
December 31, 2001
CCE, CHANDIGARH Vs. M/S. DCM ENGG. PRODUCTS
June 7, 2001
CCE, CHANDIGARH Vs. JCT LTD.
May 1, 2001
CCE, CHANDIGARH Vs. ARORA ALLOYS (PVT.) LTD.
January 9, 2001
CCE, CHANDIGARH Vs. MODI SALES
April 3, 2001
CCE, CHANDIGARH Vs. MALWA COTTON SPINNING MILS
February 12, 2001
CCE, CHANDIGARH Vs. M/S. BUDHEWAL CO-OPERATIVE SUGAR MILLS LTD.
July 4, 2001
CCE, CHANDIGARH Vs. MALWA COTTON SPINNING MILLS
June 26, 2001
CCE, CHANDIGARH Vs. NATIONAL STANDARD DUNCON LTD.
March 19, 2001
CCE, CHANDIGARH Vs. MAHAVIR STRIPS PVT. LTD.
June 26, 2001
CCE, CHANDIGARH Vs. GARG FORGING AND CASTING PVT.
May 29, 2001
CCE, CHANDIGARH Vs. PRATAP STEEL ROLLING MILLS LTD.
January 17, 2001
CCE, CHANDIGARH Vs. M/S MAHAAN DAIRIES
April 30, 2001
CCE, CHANDIGARH Vs. SAKET STEEL LTD.
January 17, 2001
CCE, CHANDIGARH Vs. ACE BUILD(P.) LTD.
June 29, 2001
CCE, CHANDIGARH Vs. B.D. STEEL ROLLING MILLS
January 29, 2001
CCE, CHANDIGARH Vs. KHANNA PAPER MILLS
June 7, 2001
CCE, CHANDIGARH Vs. OSWAL FATS & OILS LTD.
March 21, 2001
CCE, CHANDIGARH Vs. KAPSONS ELECTRO STAMPINGS
February 16, 2001
CCE, CHANDIGARH Vs. D.K. ALLOYS, LUDHIANA
May 23, 2001
CCE, CHANDIGARH Vs. AUTOCRATIC INDUS. LTD.
February 27, 2001
CCE, CHANDIGARH Vs. JCT ELECTRONICS
April 11, 2001
CCE, CHANDIGARH Vs. NATIONAL FERTILIZER LTD.
May 10, 2001
CCE, CHANDIGARH Vs. VARDHMAN SPINNING & GENL.
January 2, 2001
CCE, CHANDIGARH Vs. R.H. INDUSTRIES AND M/S.
January 1, 2001
CCE, CHANDIGARH Vs. BHUSAN ALLOYS & STEELS LTD.
February 2, 2001
CCE, CHANDIGARH Vs. ADINATH TEXTILE LTD.
April 16, 2001
CCE, CHANDIGARH Vs. PRATAP STEEL ROLLING MILLS
May 4, 2001
CCE, CHANDIGARH Vs. SAMSUNG ACRY COT LTD.
April 11, 2001
CCE, CHANDIGARH Vs. DOGRA DISTILLERIES (P) LTD.
March 8, 2001
CCE, CHANDIGARH Vs. SHREE BHAWANI COTTON MILLS &
January 23, 2001
CCE, CHANDIGARH Vs. AURO SPG. MILLS
March 14, 2001
CCE, CHANDIGARH Vs. MAHAAN DAIRIES
March 9, 2001
CCE, CHANDIGARH Vs. VARDHMAN POLYTEX
April 17, 2001
CCE, CHANDIGARH Vs. AMAN ALLOYS (P) LTD.
June 4, 2001
CCE, CHANDIGARH Vs. ESCORTS LTD. AND M/S. GOETZE
February 19, 2001
CCE, CHANDIGARH Vs. STEEL AUTHORITY OF INDIA
June 18, 2001
CCE, CHANDIGARH - I Vs. A.C.C. LTD.
April 12, 2001
CCE, CHANDIGARH-II Vs. RAIL TECH, KAPURTHALA
June 28, 2001
CCE, CHANDIGARH-II Vs. BIRLA VXL LTD.
March 14, 2001
CCE, CHANNAI Vs. SPIC LTD.
April 12, 2001
CCE, CHENNAI Vs. CARBORANDUM UNIVERSAL LTD.
May 21, 2001
CCE, CHENNAI Vs. AXLES INDIA LTD. SRIPERUMBUDUR
April 3, 2001
CCE, CHENNAI Vs. ASHOK LEYLAND LTD.
April 4, 2001
CCE, CHENNAI Vs. KRANES KRAFT & CONTROL (P)
May 25, 2001
CCE, COCHIN Vs. COMMISSIONER OF M/S HMT LTD.
January 15, 2001
CCE, COCHIN Vs. ANIKON RUBBERS
February 22, 2001
CCE, COIMBATORE Vs. KAYES AGRO INDUSTRIES
June 28, 2001
CCE, DELHI Vs. Q.H. TALBROS LTD.
February 16, 2001
CCE, DELHI Vs. CENTURY TUBES LTD.
May 1, 2001
CCE, DELHI Vs. PEARL OF BEAUTY
April 3, 2001
CCE, DELHI Vs. EXCORTS LTD.
May 17, 2001
CCE, DELHI Vs. SWARAJYA CEMENT INDUS. (P)
January 31, 2001
CCE, DELHI-II Vs. SIDWAL REFRIGERATION INDUS.
January 5, 2001
CCE, DELHI-III Vs. JINDAL STRIPS
June 8, 2001
CCE, GUNTUR Vs. WINFIELD CHEMICALS INDIA
May 22, 2001
CCE, INDORE Vs. NEW VIKARM CEMENT AND OTHERS
January 5, 2001
CCE, INDORE Vs. SUPREME VINYL FILMS LTD.
March 9, 2001
CCE, INDORE Vs. M/S. DHVANI TEREFABS (EXPORTS) PVT. LTD.
May 3, 2001
CCE, INDORE Vs. SHREE SYNTHETICS LTD.
February 19, 2001
CCE, INDORE Vs. DHVANI TEREFABS (EXPORTS)
May 15, 2001
CCE, INDORE Vs. MARDIA STEELS LTD., RATLAM
June 8, 2001
CCE, JAIPUR Vs. RISHABH DEV TEXTITLES
February 16, 2001
CCE, JAIPUR Vs. JAGDISH TRAVELS
March 28, 2001
CCE, JAIPUR Vs. BIRLA JUTE & INDUSTRIES LTD.
February 15, 2001
CCE, JAIPUR Vs. PREM CABLES (P) LTD.
January 5, 2001
CCE, JAIPUR Vs. M/S. H.E.G. LTD.
April 9, 2001
CCE, JAIPUR Vs. DAWOOD AND DAWOOD (NOW PEACOCK
March 19, 2001
CCE, JAIPUR Vs. M/S MAIDEN TRADING CO. P. LTD.
September 14, 2001
CCE, JAIPUR Vs. SHRI PUKHRAJ MOONDRA
March 26, 2001
CCE, JAIPUR Vs. SHREE CEMENT LTD., BEAWAR
January 4, 2001
CCE, JAIPUR Vs. BHILWARA PROCESSORS LTD.
May 14, 2001
CCE, JAIPUR Vs. SHANTILAL KIRAN LAL
February 2, 2001
CCE, JAIPUR Vs. MAIDEN TRADING CO. PVT. LTD.
June 12, 2001
CCE, JAIPUR Vs. TIRUHARI (INDIA) P. LIMITED
May 28, 2001
CCE, JAIPUR Vs. CITIZEN ROLLINGH MILLS (P)
May 10, 2001
CCE, JAIPUR-11 Vs. HEM COURIERS
March 20, 2001
CCE, JAIPUR-I Vs. PARAKARAM TECHNOFAB LTD.
April 19, 2001
CCE, JAIPUR-II Vs. SABOO ENGINEERS P. LTD.
June 22, 2001
CCE, JAIPUR-II Vs. LAXMI IRON & STEEL RE-ROLLING
February 26, 2001
CCE, JSR. Vs. SAIL
July 18, 2001
CCE, KANPUR Vs. CHATURVEDI STEELS, LTD.
May 4, 2001
CCE, KANPUR Vs. BANWARI LAL TRUCK OWNER &
February 22, 2001
CCE, KANPUR Vs. DAYAL ANAND SAND COATING CO.
February 13, 2001
CCE, KANPUR Vs. NARENDRA KUMAR GARG
May 4, 2001
CCE, KANPUR Vs. G.P.L. FIBRES LTD.
June 7, 2001
CCE, LUCKNOW Vs. CAMPHOR & ALLIED PRODUCTS
June 16, 2001
CCE, MADRAS Vs. BUSH BOAKE ALLEN (I) LTD.
May 21, 2001
CCE, MADRAS Vs. SURFACE COATING INDUSTRIES
April 26, 2001
CCE, MADRAS Vs. CHENNAI BOTTLING CO. PVT.
June 28, 2001
CCE, MADRAS AND CCE, GUNTUR Vs. K.N. CHARI RUBBER & PLASTICS,
April 10, 2001
CCE, MADURAI Vs. LAKSHMI MATCH WORKS
March 14, 2001
CCE, MEERUT Vs. BHARAT ELECTRICAL
January 12, 2001
CCE, MEERUT Vs. TARAI FOODS LTD.
May 18, 2001
CCE, MEERUT Vs. MODI ARC ELECTRODES
January 5, 2001
CCE, MEERUT Vs. MARUSHI ELECTRONICS PVT.
January 5, 2001
CCE, MEERUT Vs. GLASSTRONICS INDIA LTD.
March 16, 2001
CCE, MEERUT Vs. FILATEX (INDIA) LIMITED
May 17, 2001
CCE, MUMBAI II Vs. MAHINDRA & MAHINDRA LTD.
April 18, 2001
CCE, MUMBAI-V Vs. M/S. P. & P. CONTAINERS PVT. LTD.
July 12, 2001
CCE, NEW DELHI Vs. ROLLATAINER LTD.
May 1, 2001
CCE, NEW DELHI Vs. BLOPAK
January 5, 2001
CCE, NEW DELHI Vs. SAMTEL INDIA LTD.
January 5, 2001
CCE, NEW DELHI Vs. JINDAL STRIPS LTD.
May 2, 2001
CCE, NEW DELHI Vs. HARYANA COATED PAPER MILLS
January 12, 2001
CCE, NEW DELHI Vs. JINDAL STRIPS LTD.
February 23, 2001
CCE, NEW DELHI Vs. LAXMI PRECISION SCREWS LTD.
April 11, 2001
CCE, NEW DELHI Vs. D.C.M TEXTILES LTD.
March 21, 2001
CCE, NEW DELHI Vs. HERO METAL CAST ENGG.
January 1, 2001
CCE, NEW DELHI Vs. ANU AUTO INDUSTRIES
March 16, 2001
CCE, NEW DELHI Vs. GARG INDUSTRIES AND M/S.
April 27, 2001
CCE, NEW DELHI Vs. S.R. FOILS LTD.
June 11, 2001
CCE, NEW DELHI Vs. G.E. MOTOR INDIA LTD.
January 19, 2001
CCE, PATNA Vs. HARI NAGAR SUGAR MILLS LTD.
January 1, 2001
CCE, PATNA Vs. PRABHAT ZARDA FACTORY
July 16, 2001
CCE, PATNA, CCE, PUNE AND M/S Vs. TELCO LTD. AND CCE, ALLAHABAD
March 14, 2001
CCE, PUNE Vs. TELCO
June 25, 2001
CCE, PUNE Vs. TELCO
May 10, 2001
CCE, PUNE-I Vs. BAJAJ AUTO LTD.
December 11, 2001
CCE, RAIPUR Vs. PRISM CEMENT LTD.
January 9, 2001
CCE, RAIPUR Vs. MS MODI CEMENT LTD.
May 4, 2001
CCE, RAIPUR Vs. VINDHYA KABELMATES (I) PVT.
May 28, 2001
CCE, RAIPUR Vs. M/S. VINDHYA KABELMATES (I) PVT. LTD.
May 24, 2001
CCE, RAIPUR Vs. LARSEN TOUBRO LTD.
January 4, 2001
CCE, RAIPUR Vs. STEEL AUTHORITY OF INDIA LTD.
February 27, 2001
CCE, RAIPUR Vs. H.E.G. LTD.
March 12, 2001
CCE, RAIPUR Vs. PRAKASH INDUS.
April 30, 2001
CCE, RAIPUR AND M/S. JAY PEE REWA Vs. JAY PEE REWA CEMENT LTD. AND
May 25, 2001
CCE, SHILLONG Vs. R.P.S. TEA CO. (P) LTD.
July 11, 2001
CCE, SURAT-I Vs. GUJARAT INDUSTRIES TRUCK LTD.
January 23, 2001
CCE, TRICHY Vs. M.N.A. MOHAMED SULTAN & SONS.
May 25, 2001
CCE. JAIPUR Vs. FEATHER TOUCH POLYCHEM (P)
April 18, 2001
CCE. MEERUT-II Vs. D.S.M. SUGAR MILLS
April 20, 2001
CCEX PATNA Vs. SASAMUSA SUGAR WORKS LTD
July 9, 2001
CCEX, RAJKOT Vs. TOPLAND EXPORT AND OTHERS
July 30, 2001
CCEX., BBSR-II Vs. S. A. I. L.
January 23, 2001
CCI, INDORE Vs. VIKRAM CEMENT
January 16, 2001
CEAT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,
August 23, 2001
CEAT LIMITED Vs. COMMISSIONER OF CUSTOMS
July 13, 2001
CEAT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
October 5, 2001
CEAT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, AURANGABAD
November 27, 2001
CEAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-II
October 9, 2001
CEAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 19, 2001
CEAT LTD., COCHIN Vs. COMMISSIONER OF CUSTOMS
August 14, 2001
CEBON INDIA LTD. Vs. CCE, NEW DELHI
January 8, 2001
CELLO HOUSEHOLD APPLIANCES LTD., Vs. COMMISSIONER OF CUSTOMS
November 21, 2001
CELLO THERMOWARE LTD Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI
April 26, 2001
CENLUB INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, NEW
June 12, 2001
CENTAUR CHEMICALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
March 27, 2001
CENTRAL FOOD TECHNOLOGICAL Vs. COMMISSIONER OF CUSTOMS
July 12, 2001
CENTRAL INDIA SULPHONATORS Vs. COMMISSIONER OF CENTRAL EXCISE,
March 21, 2001
CENTRAL MANUFACTURING Vs. CENTRAL EXCISE, BANGALORE
February 28, 2001
CENTRAL PULP MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE &
February 23, 2001
CENTRUY PULP & PAPERS Vs. CCE GHAZIABAD
May 1, 2001
CENTURY 21ST HI TECH INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
June 8, 2001
CENTURY ENKA LTD Vs. COMMISSIONER OF CUSTOMS NHAVA SHEVA
March 28, 2001
CENTURY ENKA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I
October 16, 2001
CENTURY ENKA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 7, 2001
CENTURY PLYBOARDS (INDIA) Vs. COMMR. OF CENTRAL EXCISE, CAL.I
May 25, 2001
CENTURY PULP & PAPERS Vs. CCE, MEERUT
April 11, 2001
CENTURY RAYON CENTURY TEXTILE INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI
August 6, 2001
CENTURY RAYON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
November 12, 2001
CENTURY TEXTILES AND INDUSTRIES Vs. COMMISSIONER OF C. EX.
April 18, 2001
CENTURY TEXTILES INDUSTRIES LTD AND SHYAMPRAKASH SPINNING MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI AND COMMISSIONER OF CENTRAL EXCISE AHMEDABAD
February 26, 2001
CENTWIN Vs. COMMISSIONER OF CUSTOMS CHENNAI
October 31, 2001
CEWAT (INDIA) PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE,
September 25, 2001
CH SAI SRINIVASA RAO Vs. CCE GUNTUR
July 20, 2001
CHAMBAL FERTILIZERS AND Vs. COMMISSIONER OF CUSTOMS, MUMBAI
April 18, 2001
CHAND INDUSTRIES Vs. CCE, DELHI-II
June 26, 2001
CHANDERPUR WORKS Vs. CCE, DELHI
March 12, 2001
CHANDIGARH STEELS Vs. CCE CHANDIGARH
March 20, 2001
CHANDIGARH, CCE Vs. JCT ELECTRONICS
May 3, 2001
CHANDRA I. KRIPLANI Vs. COMM. OF C. EXCISE, MUMBAI-99
August 10, 2001
CHANDRA I. KRIPLANI AND INDER Vs. COMMISSIONER OF CUSTOMS, ACC,
October 22, 2001
CHANDRA INDUSTRIES Vs. C.C.E. CHANDIGARH
February 7, 2001
CHANDRA SYNTHETICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
January 23, 2001
CHANDRALOK FABRICS Vs. COMMISSIONER OF CEN. EXCISE,
March 23, 2001
CHANDRAPUR VIDYUT CONDUCTORS (P) Vs. COMMISSIONER OF CENTRAL EXCISE,
November 2, 2001
CHANDRAPUR VIDYUT CONDUCTORS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE NAGPUR
March 13, 2001
CHANDRAS & CHEMICAL ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE,
August 23, 2001
CHANDRAS CHEMICAL ENTERPRISES LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA III
September 6, 2001
CHANDRAS CHEMICAL ENTERPRISES LTD. Vs. COMMR. OF C. EX., CALCUTTA-I
February 5, 2001
CHANDRAS CHEMICAL INDUSTRIES Vs. COMMISSIONER OF C. EX., CAL.-I
May 22, 2001
CHANDRESH P GORADIA AND OTHERS Vs. COMMISSIONER OF CEN EXCISE SURAT II
July 27, 2001
CHANDRU ELECTRICALS Vs. COMMISSIONER OF CENTRAL EXCISE,
May 25, 2001
CHANDUKA EXPORTS LTD AND Vs. COMMISSIONER OF CUSTOMS CALCUTTA
August 24, 2001
CHANDUKA EXPORTS LTD AND SH MOHAN LAL AGARWAL Vs. COMMISSIONER OF CUSTOMS KOLKATA
July 26, 2001
CHARAN SINGH, JAGRAJ SINGH JAI Vs. C.C. LUCKNOW
February 20, 2001
CHARIOT CEMENT COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BBSR II
October 17, 2001
CHARKHA CHEMICAL & SOAP Vs. CCE, NEW DELHI
March 30, 2001
CHARKHA DETERGENTS & SOAP Vs. CCE, NEW DELHI
February 5, 2001
CHASE BRIGHT STEEL LTD Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI
March 20, 2001
CHATURBHUJ PRASAD AND OTHERS Vs. CCE BBSR
July 18, 2001
CHAUDHARY STEEL ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII
March 30, 2001
CHAYAGRAPHICS Vs. COMMISSIONER OF C. EX., BANGALORE
March 8, 2001
CHEDDU PRASAD Vs. COMMISSIONER OF CUSTOMS PREVENTIVE PATNA
November 29, 2001
CHEDDU PRASAD Vs. COMMISSIONER OF CUSTOMS PREV PATNA
October 11, 2001
CHEERAG INDUSTRIAL MANAGEMENT CONSULTANTS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II
February 12, 2001
CHEIF COFEE MARKETING OFFICER Vs. COMMISSIONER OF CENTRAL EXCISE,
January 24, 2001
CHEMICALS AND PLASTICS INDIA LTD Vs. COMMISSIONER OF C EX
January 2, 2001
CHEMISOL INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
April 30, 2001
CHEMISOL INDIA P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III
May 23, 2001
CHEMITALAS PVT. LTD., Vs. COMMISSIONER OF CENTRAL
September 27, 2001
CHEMOFARBE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,
November 2, 2001
CHEMOPULP TISSUES LTD. Vs. CCE, MEERUT
March 30, 2001
CHEMVIN INDUSTRIES Vs. CCE CHANDIGARH
April 30, 2001
CHEMVIN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,
April 16, 2001
CHENAB TEXTILE MILLS KATHUA Vs. COMMISSIONER OF CENTRAL EXCISE CHANDIGARH
February 27, 2001
CHENNAI REROLLERS Vs. COMMISSIONER OF CENTRAL EXCISE,
May 29, 2001
CHERAAN PLAST Vs. COMMISSIONER OF CENTRAL EXCISE
January 9, 2001
CHETAN INDUSTRIES Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI
August 6, 2001
CHHABI ELECTRICALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 19, 2001
CHHAWCHHARIA ENGG PVT Vs. C C E CALCUTTA II
May 2, 2001
CHIEF ENGINEER IRRIGATION KRISHNA WATER SUPPLY PROJECT PUBLIC WORKS DEPARTMENT CHEPAUK CHENNAI Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI
September 10, 2001
CHIEF GENERAL MANAGER, TELECOM Vs. COMMISSIONER OF CENTRAL EXCISE,
April 18, 2001
CHIEF HYDRAULIC ENGINEER HYDRAULIC STUDY DEPARTMENT OF THE CALCUTTA PORT TRUST Vs. COMMISSIONER OF CUSTOMS PORT KOLKATA
November 20, 2001
CHIEF MATERIALS MANAGER (BI), Vs. COMMISSIONER OF CUSTOMS, KOLKATA
December 18, 2001
CHILLIES EXPORT HOUSE LTD Vs. COMMISSIONER OF CUSTOMS
March 14, 2001
CHIMANLAL LALAHCHAND JAMBANI Vs. COMMISSIONER OF CUSTOMS, (PREV)
May 11, 2001
CHINTTPURNI ENGINEERING Vs. CCE, LUCKNOW
May 25, 2001
CHIRAG SANITARY PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
October 29, 2001
CHIRAMITH PRECISION INDIA Vs. COMMISSIONER OF CUSTOMS, MANGALORE
July 20, 2001
CHITRA ROLLING MILLS Vs. COMMISSIONER OF CUSTOMS
December 4, 2001
CHITTARANJAN KARMAKAR Vs. COMMISSIONER OF CUSTOMS (P), WEST
September 21, 2001
CHITTARANJAN LOCOMOTIVE WORKS Vs. COMMISSIONER OF CENTRAL EXCISE,
September 11, 2001
CHLORIDE INDUS. LTD. Vs. COLLECTOR OF CENTRAL EXCISE
February 7, 2001
CHOICE CORNER Vs. COMMISSIONER OF CUSTOMS ACC,
March 9, 2001
CHOKSHI CONTACTS PVT. LTD. Vs. CCE, JAIPUR
June 4, 2001
CHOKSI BROTHERS Vs. COMMISSIONER OF CUSTOMS NHAVA SHEVA
July 24, 2001
CHOKSI CONTACTS (P) LTD. Vs. CCE JAIPUR
July 9, 2001
CHONG TEIK HOCK Vs. COMMISSIONER OF CUSTOMS CHENNAI
October 11, 2001
CHOPRA APPLIANCES Vs. CCE, DELHI
May 9, 2001
CHOPRA ELECTRICALS Vs. CCE, NEW DELHI
June 15, 2001
CHOWBEY SUGANDHIT TAMBAKU CO Vs. C C E PATNA
July 20, 2001
CHOWBEY SUGANDHIT TAMBAKU CO Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
November 6, 2001
CHUAPARA TEA EASTE, EVEREADY Vs. C.C.E., BOLPUR
August 13, 2001
CHUAPARA TEA ESTATE AND Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR
November 7, 2001
CHUAPARA TEA ESTATE AND Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
October 12, 2001
CHUNILAL AMBARAM CHOKSHI Vs. COMMISSIONER OF CUSTOMS (P),
August 29, 2001
CHUNILAL SANKALCHAND & CO. Vs. COMMISSIONER OF CUSTOMS (E.P.),
May 17, 2001
CHUNILAL SANKALCHAND CO Vs. COMMISSIONER OF CUSTOMS E P MUMBAI
May 17, 2001
CIMMCO BIRLA LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
March 20, 2001
CIMMCO BIRLA LTD. Vs. C.C.E., INDORE
January 31, 2001
CIPLA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 4, 2001
CIPLA LTD., AMAR LULLA, Vs. COMMISSIONER OF CENTRAL EXCISE,
June 19, 2001
CLASSIC MARBLE & BONO MARBLE Vs. C.C. (IMPORT), MUMBAI
December 4, 2001
CLASSIC RUBBER AND ALLIED Vs. COMMISSIONER OF CENTRAL
September 11, 2001
CLASSIC STRIPES PVT. LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE,
June 20, 2001
CLIMATE SYSTEMS INDIA LTD. Vs. CCE, JAIPUR-I
June 20, 2001
CLUTCH AUTO LTD. Vs. CCE, DELHI
March 23, 2001
CLUTCH AUTO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 11, 2001
CMC COMMUTATOR PVT. LTD., Vs. COMMISSIONER OF CENTRAL
August 3, 2001
CMI LTD. Vs. CCE DELHI
May 10, 2001
CNC BALL SCREW & BEARING (P) Vs. COMMISSIONER OF CENTRAL EXCISE,
March 19, 2001
CNC BALL SCREWS AND BEARINGS CO Vs. CCE, BANGALORE
February 23, 2001
CNS FORTUNE TRADING LTD. Vs. COMMISSIONER OF CUSTOMS (AP),
November 20, 2001
COATS VIYELLA INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE MADURAI
July 4, 2001
COATS VIYELLA INDIA LTD. Vs. COLLECTOR OF CUSTOMS, CHENNAI
July 17, 2001
COCHIN PORT TRUS COCHIN Vs. COMMISSIONER OF CUSTOMS
June 29, 2001
COCHIN REFINERIES LTD V. Vs. CCE, COCHIN
March 16, 2001
COCHIN REFINERIES LTD. Vs. COMMISSIONER OF CENTRAL
March 21, 2001
COCHIN REFINERIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
April 25, 2001
COCHIN REFINERIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
March 15, 2001
COEN BHARAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
November 2, 2001
COIMBATORE TWISTERS PVT. Vs. COMMISSIONER OF CUSTOMS & C.EX.,
July 20, 2001
COLD BREEZE ENGG. PVT. LTD. Vs. CCE, VADODARA
May 29, 2001
COLLECTOR OF C. EX. Vs. GURMUKH SINGH AND SONS
January 9, 2001
COLLECTOR OF C. EX. Vs. GLAXY DECOR (P) LTD.
February 2, 2001
COLLECTOR OF C. EX., BANGALORE Vs. ASHOKA BEARING HOUSING (P) LTD.
May 28, 2001
COLLECTOR OF C. EX., BELGAUM Vs. WARKIN BKW REFRIGERATION (P) LTD.
January 29, 2001
COLLECTOR OF CENTRAL EXCISE Vs. TISCO
January 23, 2001
COLLECTOR OF CENTRAL EXCISE Vs. SHREE ARUN PACKAGING CORPORATION
May 2, 2001
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN OIL CORPORATION LTD
June 21, 2001
COLLECTOR OF CENTRAL EXCISE Vs. BPL SYSTEMS & PROJECTS
February 26, 2001
COLLECTOR OF CENTRAL EXCISE MUMBAI II Vs. GTC INDUSTRIES LIMITED
May 2, 2001
COLLECTOR OF CENTRAL EXCISE, Vs. REWDALE PRECISION TOOLS (P)
April 27, 2001
COLLECTOR OF CENTRAL EXCISE, Vs. JUPITER CEMENT INDUSTRIES
March 19, 2001
COLLECTOR OF CENTRAL EXCISE, Vs. BOMBAY SEWREE CHEMICALS MFG.
June 20, 2001
COLLECTOR OF CENTRAL EXCISE, Vs. CHENNAI BOTTLING CO. LTD. AND
September 6, 2001
COLLECTOR OF CENTRAL EXCISE, Vs. KERALA STATE ELECTRONICS
May 18, 2001
COLLECTOR OF CENTRAL EXCISE, Vs. SUPREME ELECTRICAL
March 13, 2001
COLLECTOR OF CENTRAL EXCISE, BANGALORE Vs. ADVANCE ELECTRIC SYSTEMS
December 6, 2001
COLLECTOR OF CENTRAL EXCISE, BELGAUM Vs. BEMCO EMERY STONES (P) LTD.
May 2, 2001
COLLECTOR OF CENTRAL EXCISE, COCHIN Vs. KSEDC
March 7, 2001
COLLECTOR OF CUSTOMS Vs. ARVIND EXPORT (P) LTD.
April 10, 2001
COLLECTOR OF TELECOM STORES D Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI
May 25, 2001
COLLR. OF C. EX., COCHIN Vs. STEEL & INDUSTRIAL FORGINGS LTD.
January 11, 2001
COLOMBIA ELECTRONICS LTD. Vs. COMMISSIONER OF CUSTOMS
June 29, 2001
COLOUR CHEM LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII
June 26, 2001
COLOUR GRAPHICS & OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE,
February 9, 2001
COLT CABLES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS MUMBAI VII
June 22, 2001
COLT CABLES P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 17, 2001
COLT CABLES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII
May 4, 2001
COLT CABLES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
July 27, 2001
COMET PAINTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 30, 2001
COMISSIONER OF CENTRAL EXCISE, Vs. BLAST CARBOBLOCKS
April 26, 2001
COMM. OF CUSTOMS (IMPORT), Vs. FISHER ROSEMONT (INDIA) LTD.
August 13, 2001
COMMISIONER OF CUSTOMS, MUMBAI Vs. M/S.R.K. INTERNATIONAL & OTHERS
March 29, 2001
COMMISSIONER CENTRAL EXCISE, Vs. A.K. AUTOMATICS
February 16, 2001
COMMISSIONER OF C EX Vs. BOOPATHY ASSOCIATES PVT LTD
July 24, 2001
COMMISSIONER OF C EX Vs. ANU EXTRUSIONS P LTD
February 27, 2001
COMMISSIONER OF C EX Vs. GEO ENPRO PETROLEUM LTD
February 20, 2001
COMMISSIONER OF C EX Vs. CHEMICALS AND PLASTICS INDIA LTD
January 12, 2001
COMMISSIONER OF C EX Vs. TRIMURTI WATER PROOF P LTD
February 20, 2001
COMMISSIONER OF C EX Vs. SUPERINTENDING ENGINEER
January 5, 2001
COMMISSIONER OF C EX COIMBATORE Vs. SREE SOWDESWARI MODERN SPINNERS M/S SREE ANDAL CO M/S SREE VENKATACHALAPATHY INDS AND M/S SRI RANGAN ENGG INDS
June 15, 2001
COMMISSIONER OF C EX COIMBATORE Vs. ELTEX RUDY LTD
June 8, 2001
COMMISSIONER OF C EX COIMBATORE Vs. ACHUTHA VULCANISHING CEMENT PVT LTD AND M/S SANTHA RAGHU INDUSTRIAL PRODUCTS
April 20, 2001
COMMISSIONER OF C EX HYDERABAD Vs. A P S E B
June 27, 2001
COMMISSIONER OF C. EX. Vs. SENSOTHERM INDIA (P) LTD.
September 17, 2001
COMMISSIONER OF C. EX. Vs. MAHINDRA AND MAHINDRA LTD.
April 12, 2001
COMMISSIONER OF C. EX. Vs. EARTH TOUR TRAVELS (P) LTD.
February 7, 2001
COMMISSIONER OF C. EX. Vs. AJAY FOOTWEAR (I) LTD.
February 19, 2001
COMMISSIONER OF C. EX. Vs. PERFECT STONEWARE PIPES
January 29, 2001
COMMISSIONER OF C. EX. Vs. ELECTRO SERVICES PVT. LTD.
January 10, 2001
COMMISSIONER OF C. EX. Vs. ASHOK FASHION LTD.
January 2, 2001
COMMISSIONER OF C. EX. Vs. CLAD MATERIAL SYSTEM
January 23, 2001
COMMISSIONER OF C. EX. Vs. DCL POLYESTER LTD.
January 31, 2001
COMMISSIONER OF C. EX. Vs. YASH LABORATORIES
February 2, 2001
COMMISSIONER OF C. EX. & CUS., BELGAUM Vs. VISHAL COTSPIN LIMITED
December 18, 2001
COMMISSIONER OF C. EX. AND CUS. Vs. EAGLE FLASK INDUSTRIES LTD.
March 8, 2001
COMMISSIONER OF C. EX. AND CUS. Vs. SHOP AID MANUFACTURERS
January 16, 2001
COMMISSIONER OF C. EX. AND CUS. Vs. ESDEE PAINTS
January 17, 2001
COMMISSIONER OF C. EX. AND CUS. Vs. ANJANI SYNTHETICS LTD.
February 9, 2001
COMMISSIONER OF C. EX. AND CUS. Vs. UDAYANI SHIP BREAKERS LTD.
January 2, 2001
COMMISSIONER OF C. EX., Vs. SRI NARENDRARAJA TEXTILES
March 30, 2001
COMMISSIONER OF C. EX., BANGALORE Vs. GRASIM INDUSTRIES LTD.
April 18, 2001
COMMISSIONER OF C. EX., BANGALORE Vs. BRINDAVAN BEVERAGES (P) LTD.
May 4, 2001
COMMISSIONER OF C. EX., BANGALORE Vs. BPL REFRIGERATION LTD.
November 7, 2001
COMMISSIONER OF C. EX., BANGALORE Vs. TETRAGON CHEMIE (P) LTD.
June 7, 2001
COMMISSIONER OF C. EX., BANGALORE Vs. BANNARI AMMAN SUGARS LTD.
December 5, 2001
COMMISSIONER OF C. EX., BANGALORE Vs. SMITHKLINE BEECHAM LTD.
April 10, 2001
COMMISSIONER OF C. EX., BANGALORE Vs. DECORATIVE LAMINATES LTD.
April 16, 2001
COMMISSIONER OF C. EX., BANGALORE Vs. A.J. STATIONERY (P) LTD.
February 13, 2001
COMMISSIONER OF C. EX., BANGALORE-III Vs. RPG TELECOM LTD.
November 7, 2001
COMMISSIONER OF C. EX., BANGALORE-III Vs. PAPER PACKAGING PVT. LTD.
October 3, 2001
COMMISSIONER OF C. EX., BELGAUM Vs. INDIA SUGARS AND REFINERIES LTD.
November 28, 2001
COMMISSIONER OF C. EX., BHUBANESWAR-I Vs. CHAMPDANY INDUSTRIES LTD.
February 9, 2001
COMMISSIONER OF C. EX., COCHIN Vs. ANIKON RUBBERS
March 8, 2001
COMMISSIONER OF C. EX., PATNA Vs. GAJRAJ INDUSTRIES
July 30, 2001
COMMISSIONER OF C. EX., SHILLONG Vs. NORTH EASTERN TOBACCO LTD.
June 22, 2001
COMMISSIONER OF C. EX., SHILLONG Vs. ASSAM PETROCHEMICALS LTD.
November 22, 2001
COMMISSIONER OF C. EXCISE Vs. INDOCHEM INDUSTRIES LTD.
January 3, 2001
COMMISSIONER OF C. EXCISE Vs. INDIA SUGARS & REFINERIES
August 3, 2001
COMMISSIONER OF C. EXCISE, Vs. QUALITY CARTONS
August 13, 2001
COMMISSIONER OF C. EXCISE, BANGALORE Vs. MICO LTD.
February 16, 2001
COMMISSIONER OF C.EX. Vs. THIRU AROORAN SUGARS LTD.
February 9, 2001
COMMISSIONER OF C.EX. COIMBATORE Vs. SREE VASANTHI MILLS
June 28, 2001
COMMISSIONER OF C.EX., Vs. VIGNESHKUMAR SPINNING MILLS
May 1, 2001
COMMISSIONER OF C.EX., Vs. G.E.C. ALSTHOM INDIA LTD.,
June 1, 2001
COMMISSIONER OF C.EX., Vs. ATLANTIC FOODS
April 16, 2001
COMMISSIONER OF C.EX., Vs. K.S.B. PUMPS
June 4, 2001
COMMISSIONER OF C.EX., CHENNAI Vs. P.M.P. WIRE ROD COMPANY LTD.
April 24, 2001
COMMISSIONER OF C.EX., CHENNAI Vs. TAMIL NADU PETROPRODUCTS LTD.
May 9, 2001
COMMISSIONER OF C.EX., CHENNAI Vs. SENGUNTHAR SPINNING MILLS
April 12, 2001
COMMISSIONER OF C.EX., HYDERABAD Vs. GRANULES INDIA LTD.
April 12, 2001
COMMISSIONER OF C.EX., TRICHY Vs. SARVESH COTTON MILLS LTD.
March 19, 2001
COMMISSIONER OF CEN EXCISE AHMEDABAD Vs. PRAKESH METAL WORKS LTD
April 9, 2001
COMMISSIONER OF CEN EXCISE AND CUSTOMS AURANGABAD Vs. BAJAJ AUTO LTD
July 5, 2001
COMMISSIONER OF CEN EXCISE AURANGABAD Vs. VIR ALLOY STEEL CO PVT LTD
March 20, 2001
COMMISSIONER OF CEN EXCISE AURANGABAD Vs. SIEMENS LTD
March 28, 2001
COMMISSIONER OF CEN EXCISE CUSTOMS MUMBAI Vs. ISINOX STEELS LTD
April 9, 2001
COMMISSIONER OF CEN EXCISE NAGPUR Vs. D C L POLYSTER LTD
March 30, 2001
COMMISSIONER OF CEN EXCISE PUNE I Vs. MAHINDRA ENG CHEMICALS PRODUCTS LTD
August 23, 2001
COMMISSIONER OF CEN EXCISE RAJKOT Vs. MEGHDEV ENTERPRISES
July 27, 2001
COMMISSIONER OF CEN EXCISE SURAT Vs. GOYAL SILK MILLS PVT LTD ROHIT DYG FINISHING WORKS KAMLA DYG PTG WORKS AND ANIL DYG PVT LTD
August 27, 2001
COMMISSIONER OF CEN. EXCISE Vs. VIR ALLOY AND STEEL CO. PVT. LTD.
April 24, 2001
COMMISSIONER OF CEN. EXCISE Vs. HEGAL CAPSULE INDS. LTD.
May 11, 2001
COMMISSIONER OF CEN. EXCISE AND Vs. APEX ELECTRICALS LTD.
June 25, 2001
COMMISSIONER OF CEN. EXCISE, Vs. MAHINDRA & MAHINDRA LTD.
January 5, 2001
COMMISSIONER OF CEN. EXCISE, Vs. V.V.N. MFG. & INVESTA LTD.
July 13, 2001
COMMISSIONER OF CEN. EXCISE, Vs. ASIAN CHEMICALS WORKS
June 21, 2001
COMMISSIONER OF CEN. EXCISE, Vs. ADVANCE PRINTS P, LTD.
March 15, 2001
COMMISSIONER OF CEN. EXCISE, PUNE Vs. BAJAJ AUTO LTD.
January 5, 2001
COMMISSIONER OF CENTRAL Vs. MURUDESHWAR CEREMICS LTD.,
May 25, 2001
COMMISSIONER OF CENTRAL Vs. BOEHRINGER MANNHHEIM (I) LTD.
September 14, 2001
COMMISSIONER OF CENTRAL Vs. KERALA SPINNERS LTD., ALEPPY
December 12, 2001
COMMISSIONER OF CENTRAL Vs. VIJAY OXYGEN CO. LTD., KOPPAL
September 13, 2001
COMMISSIONER OF CENTRAL Vs. GOLDEN PROFILES, BANGALORE
May 29, 2001
COMMISSIONER OF CENTRAL Vs. CHIEF CONTROLLER OF ACCOUNTS
May 28, 2001
COMMISSIONER OF CENTRAL Vs. VISHNU FORGE (MYSORE) LTD.
May 11, 2001
COMMISSIONER OF CENTRAL Vs. MURUDESWAR CERAMIC LTD., HUBLI
November 6, 2001
COMMISSIONER OF CENTRAL Vs. S & S BUSHINGS DODDABALLAPUR
June 8, 2001
COMMISSIONER OF CENTRAL Vs. VIJAYA OXYGEN CO. LTD,
July 20, 2001
COMMISSIONER OF CENTRAL Vs. SOUTH INDIA PAPER MILLS LTD.,
September 17, 2001
COMMISSIONER OF CENTRAL Vs. POWER TECH INDUSTRIES
June 19, 2001
COMMISSIONER OF CENTRAL Vs. SYSTEM DIMENSION P LTD
June 29, 2001
COMMISSIONER OF CENTRAL Vs. RAJASHREE CEMENT, MALKHED
October 23, 2001
COMMISSIONER OF CENTRAL Vs. I.T.I LTD., BANGALORE
July 5, 2001
COMMISSIONER OF CENTRAL Vs. RPG TELECOM LTD., MYSORE
November 21, 2001
COMMISSIONER OF CENTRAL Vs. LARSEN AND TOUBRO LTD., BANGALORE
November 7, 2001
COMMISSIONER OF CENTRAL Vs. SIPANI AUTOMOBILES LTD.,
June 11, 2001
COMMISSIONER OF CENTRAL Vs. GOMUKHI CHARMA KENDRA
March 13, 2001
COMMISSIONER OF CENTRAL ESCISE, Vs. ENGINEERING INNOVATION LTD.
January 5, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. JAGRUTI TEXTURISING PVT. LTD. AND
December 4, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. PARSIN CHEMICALS LTD
July 5, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. HAWK ENGINES
August 3, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. RAJASHREE CEMENTS
February 9, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. SOLZER SPINNERS LTD
April 20, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. RAJAGANAPATHY STEELS
January 5, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. ELGI EQUIPMENTS
March 9, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. SOUTHERN IRON AND STEEL CO. LTD.
July 13, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. N.D. TEXTILES
August 24, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. S.M. TEXTILES PVT. LTD.
March 1, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. PHARMASYNTH CHEMICALS
August 24, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. EMBEE CORPORATION
August 24, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. SURYA ROSHNI LTD.
January 30, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. DECCAN CANS & PRINTERS PVT.
August 24, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. TROPICAL NORTEC
August 24, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. WELSPUN TERRI TOWELS
November 26, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. LAXMI FOUNDRY
August 28, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. SWEETY INDUSTRIES
January 16, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. GABRIAL INDIA LTD.
April 26, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. CALCUTTA CHEMICAL AGENCIES,
August 1, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. GAL ALLOYS PVT. LTD.
November 2, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. KOPRAN LTD.
October 15, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. SURU CHEMICALS & PHARMACEUTICALS
May 4, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. AUTO ELECTRONICS
November 2, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. COIMBATORE ALCOHOL AND CHEMICALS
January 25, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. PIDILITE INDUSTRIES LTD.
November 2, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. AMBALAL SARABHAI ENTERPRISES
September 7, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. RAVALGAON SUGAR FARM LTD.
September 10, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. VASU PHARMACEUTICALS PVT. LTD.
September 10, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. KONE ELEVATORS INDIA LTD. AND CCE
June 6, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. UJWAL METALS PVT. LTD.
August 7, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. SWETA INDUSTRIES
March 13, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. ORISSA SYNTHETICS
September 26, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. IDCOL PIPING & ENGINEERING WORKS
November 5, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. KARNATAKA ELECTRICITY BOARD
May 30, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. AHMEDABAD PACKAGING INDUSTRIES
September 28, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. HARIYANA SHIPBREAKERS LTD.
June 11, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. SWASTIK ENGINEERING WORKS
September 18, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. VIDEOCON INTERNATIONAL LTD.
September 28, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. CATCHEM
September 28, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. A. SQUARE FOUNDERS PVT. LTD.
June 12, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. ELECTRIC BUILDERS
June 14, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. MAHINDRA & MAHINDRA LTD.
September 6, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. BHAVNAGAR VEGETABLE PRODUCTS
March 27, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. SAW PIPES LTD.
October 5, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. JAYALAKSHMI METAL INDUSTRIES
June 4, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. HARSHA METAL INDUSTRIES
June 4, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. MOONTEX DYG. & PVT WORKS
March 23, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. LUNA ENGINEERING WORKS
May 4, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. RUBY MILLS LIMITED
March 29, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. VEER PLASTICS PVT. LTD.
March 9, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. F.D.C. LIMITED
May 2, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. NAVA KARNATAKA STEELS LTD.
July 23, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. JAGRUTI TEXTURISING PVT. LTD.
March 20, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. SHARDA TEXTURING PVT. LTD.
March 20, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. SAICO ENGG. & FABRICATORS
April 20, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. COMMISSIONER OF CENTRAL EXCISE &
April 27, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. ANJANI SYNTHETICS LTD.
June 15, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. MAHARASHTRA STEEL INDS. LTD.
April 24, 2001
COMMISSIONER OF CENTRAL EXCISE & Vs. ASHOK SURFACTANTS LTD.
February 23, 2001
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD Vs. CONTINENTAL CHEMICALS
July 3, 2001
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD Vs. SHREENATH ASSOCIATES
April 10, 2001
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD Vs. MARADIA STEEL LTD
April 10, 2001
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD Vs. GANDHI SOAP INDUSTRIES
March 20, 2001
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD I Vs. AHMEDABAD PACKAGING INDUSTRIES PVT LTD
April 3, 2001
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD II Vs. INDICA LABORATORIES REDSON LABORATORIES P LTD
February 20, 2001
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD II Vs. NEPTUNE POLYMERS
May 22, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AHMEDABAD Vs. WINSOME PAPER BOX MFG
June 13, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AHMEDABAD I Vs. ANJANI SYNTHETICS LTD
September 5, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AHMEDABAD II Vs. MOMIN STEEL ROLLING MILLS
July 27, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AURANGABAD Vs. DIAPERS I LTD
June 20, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AURANGABAD Vs. GLAXO INDIA LTD
June 20, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AURANGABAD Vs. SHALIMAR PAINTS LTD
August 24, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BBSR Vs. TATA REFRACTORIES LTD
September 19, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BBSR I Vs. ISPAT ALLOYS LTD
October 12, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BBSR II Vs. PAHARPUR COOLING TOWERS LTD
September 14, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BBSR II Vs. TATA REFRACTORIES LTD
September 21, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR Vs. HINDUSTHAN ZINC LTD
August 22, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I Vs. SOOSREE PLASTICS INDUSTRIES P LTD
August 10, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I Vs. ORISSA SYNTHETICS
September 21, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I Vs. G M B CERAMICS LTD
November 7, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I Vs. MAGNETIX INDIA LTD
July 12, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I Vs. SOOSREE PLASTIC INDUSTRIES P LTD
November 29, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I Vs. ORISSA SYNTHETICS LTD
August 24, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I Vs. KONARK PAPER INDUSTRIES LTD
August 28, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR II Vs. D V STEEL INDUSTRIES PVT LTD
November 8, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS MUMBAI VII Vs. ALKYL AMINES CHEMICALS LTD
September 5, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS PUNE I Vs. A Z ELECTRONICS AND ELECTRONIC ENTITIES
August 7, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT Vs. MAXIMAA SYSTEMS LTD
July 5, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT I Vs. NARAYAN PROCESSORS
August 6, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, AURANGABAD Vs. RAVALGAON SUGAR FARM LTD.
October 8, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, SURAT Vs. NARAYAN PROCESSORS
October 9, 2001
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, VADODARA Vs. INDIAN HUME PIPE CO. LTD.
September 12, 2001
COMMISSIONER OF CENTRAL EXCISE APPEALS PUNE Vs. BAKER MERCER LTD
July 3, 2001
COMMISSIONER OF CENTRAL EXCISE AURANGABAD Vs. RALLIWOLF LIMITED
July 24, 2001
COMMISSIONER OF CENTRAL EXCISE AURANGABAD Vs. WOCKHARDT LTD
August 9, 2001
COMMISSIONER OF CENTRAL EXCISE AURANGABAD Vs. STERLITE INDUSTRIES I LTD
July 24, 2001
COMMISSIONER OF CENTRAL EXCISE AURANGABAD Vs. STERLITE INDUSTRIES LTD
May 14, 2001
COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR I Vs. ORISSA SYNTHETICS
August 24, 2001
COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR I Vs. CHARIOT CEMENT COMPANY
July 5, 2001
COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR I Vs. MAGNETIX INDIA PVT LTD
June 28, 2001
COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR II Vs. RE ROLLING MILLS
November 7, 2001
COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR II Vs. ORIENT PAPER MILLS
September 18, 2001
COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR II Vs. SARVESH REFRACTORIES P LTD
September 10, 2001
COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR II Vs. INDIAN ALUMINIUM COMPANY LTD
August 9, 2001
COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR II Vs. PROTON STEELS LTD
August 22, 2001
COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR II Vs. INDIAN ALUMINIUM COMPANY LTD
September 18, 2001
COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV Vs. INDIAN RAYON INDUSTRIES LTD
November 19, 2001
COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV Vs. INDIAN RAYON INDUSTRIES LTD UNIT: JAYASHREE TEXTILES RISHRA
April 24, 2001
COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV Vs. B B FORGINES PVT LTD
June 18, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. KOTHARI INDUSTRIAL CORPORATION
October 30, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. S R F LTD
November 8, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. DUNLOP INDIA LIMITED
September 12, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VISAKHAPATNAM
September 25, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. PROTECK CIRCUITS AND SYSTEMS PVT LTD
September 24, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. DYNASPEDE INTEGRATED SYSTEMS LTD
August 30, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. RAMA MACHINERY CORPN LTD
September 10, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. BALMER LAWRIE CO LTD
August 23, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. W S INDUSTRIES INDIA LTD
August 10, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. BOROSIL GLASS WORKS LTD
September 7, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. VIJAY PLASWEAVES P LTD AND M/S VIJAY POLY CRAFTS P LTD
April 19, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI II Vs. SHASUN CHEMICALS DRUGS LTD
November 8, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI III Vs. ASHOK LEYLAND
October 24, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI III Vs. KIWI TTK LTD
November 20, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI III Vs. INDI CARB LIMITED
November 12, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. FENNER INDIA LTD
October 24, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. DIAMOND THREAD MILLS
October 29, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. LAKSHMI SYNTHETIC MACHINERY MANUFACTURING CO LTD
November 5, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. CHERAAN PLAST
August 27, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. KONGU KARUNAMBIGI TEXTILE PVT LTD AND LAKSHMI GANESH TEXTILES PVT LTD
September 6, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SOUTH INDIA SISCOSE INDUSTRIES
September 6, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SREEVAREE TEXTILE MACHINERY P LTD
August 3, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SALZER SPINNERS LTD AND DBV COTTON MILLS LTD
October 19, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. DYNASBADE INTEGRATED SYSTEM P LTD M/S WENDT INDIA LTD M/S KANTHAL INDIA LTD M/S SUNJAL ENGG P LTD M/S ASHOK LEYLAND LTD M/S UNITED SYSTEMS ENGRS P LTD M/S INDIA NIPPON ELECTRICALS LTD AND M/S SOUMAG ELECTRONICS LTD
August 16, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SIV INDUSTRIES
October 30, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. NEPC AGRO FOODS LTD M/S FLOW TECH POWER AND M/S ACC LTD
August 24, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. RAMARAJ MACHINE WORKS P LTD
August 24, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. THAKADOOR SPINNING MILLS P LTD
September 4, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. PRIYADHARSHINI PNEUMATIC EQUIPMENTS
September 6, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SHANTHI GEARS LTD
August 14, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. LAKSHMI SYNTHETIC MACHINERY MANUFACTURERS LTD
August 24, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. RANE BRAKE LININGS LTD
August 9, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SIV INDUSTRIES LTD
August 10, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SWARNAMBIGAI TEXTILES
September 10, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. S S RADIATORS
September 12, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. DELUX AUTO FOAMS
August 31, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. K S B PUMPS
September 11, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. MADRAS ALUMINIUM LTD
September 28, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SALZER CONTROLS LTD
October 3, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. NANDHI SPINNING MILLS PVT LTD
September 17, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SIV INDUSTRIES LTD
September 27, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. VNK TEXTILES PAPER MILLS P LTD
September 27, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SRI AYYAPPA CO
August 24, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SUNDARAM FASTNERS LTD
June 15, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SRI VENKATALAKSHMI SPINNERS P LTD
June 19, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SRI ESWARI AGENCIES
September 6, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. SOUTHERN IRON STEELS CO LTD
August 10, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. ASHOK LEYLAND LTD
April 16, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE AND Vs. ESSEM ENGINEERING AND BEEHIVE FOUNDRY ENGINEERING WORKS LTD
September 28, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD Vs. RUBY PLASTIC FITTINGS
May 2, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD Vs. LARSEN TOUBRO LIMITED
March 23, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD Vs. ASIAN TUBES LIMITED
March 9, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD GUJARAT Vs. BIDDLE INTERMEDIATE P LTD
April 26, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD I Vs. ANJANI SYNTHETICS LTD
May 4, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD I Vs. MARUTI INDUSTRIES
February 16, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS AURANGABAD Vs. KINETIC ENGINEERING LIMITED
March 13, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS NAGPUR Vs. YALE INTEX
January 15, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS PUNE Vs. WARANA SAHAKARI DUDH UTPADAK PRAKRIYA SANGH LTD
March 12, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS RAJKOT Vs. NEW PASTA TRADERS
April 17, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT Vs. SPAN HEAT TRANSFER EQUIPMENTS MFRS PVT LTD
April 27, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT I Vs. SOMANI SILK MILLS
May 18, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT I Vs. CENTURY DYG PTG MILLS
May 4, 2001
COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT II Vs. UNITED PHOSPHORUS LTD
April 2, 2001
COMMISSIONER OF CENTRAL EXCISE GUNTUR Vs. KCP LTD
September 21, 2001
COMMISSIONER OF CENTRAL EXCISE HYDERABAD Vs. APSEB
September 3, 2001
COMMISSIONER OF CENTRAL EXCISE HYDERABAD Vs. DECENT ENTERPRISES
October 5, 2001
COMMISSIONER OF CENTRAL EXCISE HYDERABAD Vs. NCL INDUSTRIES LTD
August 23, 2001
COMMISSIONER OF CENTRAL EXCISE HYDERABAD Vs. SOUTHERN CYLINDERS PVT LTD
September 5, 2001
COMMISSIONER OF CENTRAL EXCISE HYDERABAD Vs. LOKESH MACHINES LTD
August 29, 2001
COMMISSIONER OF CENTRAL EXCISE HYDERABAD I Vs. CREST CABLES LTD
September 4, 2001
COMMISSIONER OF CENTRAL EXCISE HYDERABAD III Vs. MERITRONIX P LTD
August 3, 2001
COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR Vs. BASF INDIA LTD MUMBAI
September 19, 2001
COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR Vs. MC NALLY BHARAT ENGINEERING CO LTD
September 19, 2001
COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR Vs. MCNALLY BHARAT ENGINEERING CO LTD
September 25, 2001
COMMISSIONER OF CENTRAL EXCISE MADRAS Vs. PANDIAN PRINT PACKS P LTD
September 11, 2001
COMMISSIONER OF CENTRAL EXCISE MADRAS Vs. KARTIK STEELS LTD
September 11, 2001
COMMISSIONER OF CENTRAL EXCISE MADURAI Vs. SOUTH INDIA CARBONIC GAS INDUSTRIES LTD
September 13, 2001
COMMISSIONER OF CENTRAL EXCISE MADURAI Vs. SOUTH INDIA CABONIC GAS INDUSTRIES LTD
November 1, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. INDOFIL CHEMICALS CO
February 28, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI Vs. MORARJEE GOKULDAS SPGT WVG LTD
June 25, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. HERBOLAB INDIA PVT LTD
August 24, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. GARWARE PLASTICS AND POLYESTER LTD
August 16, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. HYBRID ELECTRONIC SYSTEMS PVT LTD
March 27, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. OKASA LIMITED
June 1, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. THERMOPLASTIC AND PHENOLIC MOULDERS
May 31, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. CAMLIN LTD STATIONERY DIV
February 15, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. ARCO INDUSTRIES
June 22, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. R M ENGINEERING PVT LTD
July 6, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. MASTER TOBACCO COMPANY
March 1, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. FIBRO PRODUCTS
March 1, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. INGA LABORATORIES PVT LTD
March 22, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. ENPEE PHARMA P LTD
June 1, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. GEBBS INDIA PVT LTD
April 2, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. PRAKASH COTTON MILLS PVT LTD
February 27, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. BALCO METAL INDUSTRIES LTD
February 26, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI I Vs. AMA PVT LTD
February 26, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI II Vs. COATES OF INDIA LTD
May 4, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI II Vs. HEGEL CAPSULES INDS LTD
May 30, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI II Vs. NATIONAL TUBES
July 30, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI II Vs. SENSOTHERM INDIA P LTD
September 12, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI II Vs. SHEFJO PLASTICS
August 30, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI II Vs. MEHUL ENTERPRISES
August 30, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI II Vs. AMITRON LTD
June 11, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI II Vs. MAHINDRA MAHINDRA LTD
August 30, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI III Vs. N R C LTD AND M/S CENTURY RAYON LTD
May 2, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI III Vs. SANGHI ORGANISATION
February 16, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI III Vs. INDOFIL CHEMICAL CO
April 30, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI IV Vs. OKASA LTD
August 1, 2001
COMMISSIONER OF CENTRAL EXCISE MUMBAI V Vs. MILTON PLASTICS LTD
June 27, 2001
COMMISSIONER OF CENTRAL EXCISE NAGPUR Vs. HINDUSTAN LEVER LTD
April 27, 2001
COMMISSIONER OF CENTRAL EXCISE NEW DELHI Vs. NEW TOBACCO CO LTD AND M/S DUNCANS AGRO INDUSTRIES LTD
January 12, 2001
COMMISSIONER OF CENTRAL EXCISE PATNA Vs. GAJRAJ INDUSTRIES
July 30, 2001
COMMISSIONER OF CENTRAL EXCISE PATNA Vs. H I DAIRY AGRO PRODUCT LTD
September 10, 2001
COMMISSIONER OF CENTRAL EXCISE PATNA Vs. H M P SUGAR LTD
August 14, 2001
COMMISSIONER OF CENTRAL EXCISE PATNA Vs. ASIATIC OXYGEN ACETYLENE CO LTD
October 16, 2001
COMMISSIONER OF CENTRAL EXCISE PATNA Vs. HARINAGAR SUGAR MILLS LTD
April 27, 2001
COMMISSIONER OF CENTRAL EXCISE PATNA Vs. HARI NAGAR SUGAR MILLS LTD
September 13, 2001
COMMISSIONER OF CENTRAL EXCISE PUNE Vs. RANADEY MICRONUTRIENTS P LTD AND M/S INSTITUTE FOR MICRONUTRIENTS TECHNOLOGY
April 2, 2001
COMMISSIONER OF CENTRAL EXCISE PUNE I Vs. BOTLIBOY CO LTD
August 23, 2001
COMMISSIONER OF CENTRAL EXCISE PUNE I Vs. MERCEDES BENZ I LTD
August 11, 2001
COMMISSIONER OF CENTRAL EXCISE PUNE II Vs. MAYURS STEELS P LTD AND S B ENGINEERS
August 23, 2001
COMMISSIONER OF CENTRAL EXCISE PUNE II Vs. LANJEKAR SALES CORPN
April 16, 2001
COMMISSIONER OF CENTRAL EXCISE RAJKOT Vs. POLY BRIGHT PACKS PVT LTD
May 23, 2001
COMMISSIONER OF CENTRAL EXCISE RAJKOT Vs. HINDUSTAN LEVER LTD
April 26, 2001
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. SHYAM TIMBER PRODUCTS
December 18, 2001
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. NORTH EASTERN TOBACCO LTD
April 27, 2001
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. MERINOPLY CHEMICALS LTD
November 9, 2001
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. NORTH EASTERN TOBACCO CO LTD
September 28, 2001
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. SANGHI TEXTILES LTD
September 6, 2001
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. NAMDANG TEA ESTATE
September 7, 2001
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. HALMIRA TEA ESTATE
May 31, 2001
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. NORTH EASTERN TOBACCO LTD
May 31, 2001
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. ASSAM POLYESTER CO OPERATIVE SOCIETY LTD
May 25, 2001
COMMISSIONER OF CENTRAL EXCISE SHILLONG Vs. SHIVDHAM INDUS PVT LTD
October 8, 2001
COMMISSIONER OF CENTRAL EXCISE SURAT I Vs. SURAT BEVERAGES P LTD
July 5, 2001
COMMISSIONER OF CENTRAL EXCISE SURAT I Vs. DCM SHRIRAM CONSOLIDATED LTD
March 7, 2001
COMMISSIONER OF CENTRAL EXCISE SURAT II Vs. VENKATESH PETROCHEMICALS P LTD
June 29, 2001
COMMISSIONER OF CENTRAL EXCISE SURAT II Vs. KHERANI PAPER MILLS LTD
April 20, 2001
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. TRICHY STEEL ROLLING MILLS LTD
October 30, 2001
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. A K M N CYLINDERS PVT LTD
June 8, 2001
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. TAMILNADU ASBESTOS PIPES
September 4, 2001
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. KOTHARI SUGARS CHEMICALS LTD
August 31, 2001
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. JOTHI MICRO CAST P LTD
September 7, 2001
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. NATARAJ CERAMIC CHEMICALS INDUSTRIES LTD
September 14, 2001
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. PONDY CYLINDER LINERS P LTD
July 4, 2001
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. THIRUAROORAN SUGARS LTD
August 28, 2001
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. CONTINENTAL PACKAGINGS AND M/S SREE VARI PACKAGINGS
August 16, 2001
COMMISSIONER OF CENTRAL EXCISE TRICHY Vs. SHASUN CHEMICALS DRUGS LTD
March 15, 2001
COMMISSIONER OF CENTRAL EXCISE VADODARA Vs. SUN MOULDING WORKS UREA PLASTICS SUN PLASTICS CORPORATION AND JAMBURSARIA BROTHERS
March 12, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. RAJ CEMENT, BEAWAR (RAJ)
March 22, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. JAMSHRI RANJITSINGHJI SPG. & WVG.
December 4, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MACHINE PLASTICS LTD.
March 27, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. RAYMOND LTD.
April 27, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SMITHLINE BEECHAM CONSUMER
May 28, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. I.B.P. COMPANY LIMITED
May 28, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. GLOBE SCOTT MOTORS PVT. LTD.
March 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. KARNATAKA ELECTRICITY BOARD
February 14, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. AJANTA PAPER AND GENERAL PRODUCTS
October 30, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ANIL STARCH PRODUCTS
April 30, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. INDIAN PETROCHEMICAL
February 13, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MOHAN MEAKINS LTD.
May 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BHARAT COMMERCE INDUSTRIES
May 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. DELPHI AUTOMOTIVE SYSTEMS
May 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. INDIAN YARNS LTD.
May 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. CAWNPORE SUGAR WORKS LTD.,
September 14, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BARODA FERRO ALLOYS &
July 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SUPRA ALLOYS & ALLIED PRODUCTS
March 29, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. KEPEE INDUSTRIES
September 17, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ARAR CHEMICALS
July 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MODERN DENIM LTD.
August 29, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. TRACTOR AND FARM EQUIPMENT LTD.,
November 6, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MAXWELL MAGNETICS, BANGALORE
November 6, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MADRAS ELECTRO CASTINGS
September 27, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. CENTURY ENKA LTD.
August 3, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. OM GLASS WORKS, M/S. ADVANCE
April 12, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. CREMICA AGRO FOODS LTD.
March 8, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. UNITED CATALYSTS INDIA LTD.,
September 26, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. KANDAGIRI SPINNING MILLS
April 30, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SREE DHANWANTHARI
June 8, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SASHI POLYMERS (I) P. LTD.,
June 8, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SHYAM STEEL ROLLING MILLS
April 12, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SNG ENGINEERING WORKS.
June 8, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MRF LTD.
December 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. STEELAGE INDUSTRIES
September 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ASSOCIATED CHEMICAL CO.
May 4, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MAHALAXMI FABRICS MILLS LTD.
October 29, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. J.K. INDUSTRIES LTD.
January 25, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MARINE ELECTRICALS
September 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. STEEL AUTHORITY OF INDIA,
January 22, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. STRUCTURAL INDIA PVT. LTD.
July 31, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. G.K. PLASTIC
October 29, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. DOSHI ENGINEERING WORKS
November 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ALKYL AMINES CHEMICALS
September 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. JAWAHAR MILLS LTD AND M/S.
May 8, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SERVALL ENGG. WORKS (P) LTD.
June 6, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SUN EARTH CERAMICS LTD.
September 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. VITHALRAO VIKHE PATIL AND SSK LTD.
November 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MANSI PACKAGING P. LTD.
November 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MEHTA COLD FORGE & ORTHERS
April 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. GODREJ SOAPS LTD.
October 12, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MOHAN ALUMINIUM (P) LTD.
March 21, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SONIA ENGINEERING WORKS PVT.
May 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SWASTIK INTERNATIONAL PVT. LTD.
October 12, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. WIPRO LTD.
November 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. INDUS PAPER
September 13, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. STEEL AUTHORITY OF INDIA
July 16, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MARDIA STEEL LTD.
September 13, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. HINDUSTHAN SAFETY GLASS
January 9, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. INDOCODCHEM LTD.
October 10, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. HALDYN GLASS LTD.
November 26, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. NEELKAMAL PLASTICS LTD.
September 11, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ARJUNDAS METAL INDUSTRIES
April 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. FIXWELL INDUSTRIES
May 3, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MOHAN WOLLEN MILLS (P) LTD.
March 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. TUBULAR BAG MANUFACTURING
February 13, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BRAKES INDIA LTD.
March 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ATUL LTD.
August 16, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. INDIA STEEL INDUSTRIES
June 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. LANS METAL PVT. LTD.
October 30, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. FIXWILL INDUSTRIES
May 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. PUNJAB COMMUNICATIONS LTD.
January 16, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SETWELL CONVEYORS
May 21, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. GAN PHARMACEUTICALS P. LTD.
October 30, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ENTEL PVT. LTD.
September 11, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BOVING FORES LTD.
May 4, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ENNORE FOUNDARIES LTD.
April 3, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. NOEL PHARMACEUTICALS
October 19, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. I.C. GANDHI SILK MILLS LTD.
October 19, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. LALUBHAI AMICHAND LTD.
October 19, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. AJMER FOOD INDUSTRIES
June 19, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. INTERNATIONAL COMBUSTION
April 27, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ITC LTD.
September 13, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. INDER SINGH & SONS
January 12, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. FLEX INDUSTRIES LTD. & HIND
May 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. GYRO LAB PVT. LTD.
October 19, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. VICTORIA MILLS LTD.
August 24, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. TAINWALA CHEMICAL & PLASTICS
March 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. POLYCHEM LTD.
August 24, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MARAL OVERSEAS LTD.
February 9, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. RAJA STEEL WORKS & M/S GOPAL
February 9, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. PROCTER & GAMBLE
February 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. LUMENS (INDIA)
August 24, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. LALITA GROUP OF MILLS
March 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. STEEL AUTHORITY OF INDIA
May 25, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. INDUSTRIAL CABLES
February 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. VICTORY STEEL SYNDICATE AND
August 28, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BAHETI METAL & FERRO ALLOYS
September 10, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. PLASTICOLOUR CORPORATION
October 8, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SUR HENNING PVT. LTD,
April 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SPECIAL PRINTS LTD.
October 8, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. POOJA SYNTHETICS
September 7, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. AIA MEGOTTEAUX LTD.
September 7, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. J.K. INDUSTRIES
April 27, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. CENTURY TEXTILES & INDUSTRIES
September 6, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. STRUCTURAL INDIA PVT. LTD.
October 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ALLIED RESINS & CHEMICALS LTD.
September 7, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. WAVERLEY PAINTS PVT. LTD.,
April 27, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BPL LTD.
February 26, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BHARAT EARTH MOVERS LTD, MYSORE
June 15, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SAROJA MILLS
May 17, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SHREE RAMA MULTITECH LTD.
October 4, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MEERA ENTERPRISES AND DUKES
June 14, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ENPEE PHARMA (P) LTD.
June 22, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SURAT BEVERAGES PVT. LTD.
August 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. RELIANCE INDUSTRIES LTD.
August 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. S.S. ORGANICS LTD.
May 25, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. GANSONS LTD., METAL FAB
October 3, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BLAST CARBOBLOCKS
August 9, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. FLEETGUARD FILTRATION
March 14, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. VIP INDUSTRIES LTD.
March 14, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. DALI & SAMIR ENGG PVT LTD AND
March 14, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BIG BAGS (P) LTD.
April 10, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. COMED CHEMICALS P. LTD.
October 1, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. CIENS LABORATORIES
October 1, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. KAPADIA DYG. BLEACHING &
October 1, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SPECIAL PAINTS LTD.
October 1, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. EXTRUSION PROCESSORS LTD.
October 1, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ASWA-BEL CORPORATION, VASAI
June 12, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ATUL FASTNERS
June 12, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SHREE CASTINGS
May 16, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. PYROMASTER FURNACES (P)
June 12, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. EXCEL GLASSES LTD.,
November 8, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. JOBSHAN INDUSTRIES
September 28, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. COMMISSIONER OF CENTRAL EXCISE,
June 11, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. VIAL STEEL INDUSTRIES
September 28, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BPL LTD., BANGALORE
November 8, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SHJAROMANI ALLOY & STEEL
April 16, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BRAITHWAITE & CO. LTD.
May 14, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MEWAR POLYTEX (P) LIMITED
February 1, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. GAN PHARMACEUTICALS PVT. LTD.
December 5, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. VARDHMAN POLYTEX LTD.
May 25, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. NAHAR FIBRES LTD.
May 25, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MADHUMILAN INDUSTRIES LTD.
May 25, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MENON PISTONS LTD.
October 5, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. DELUXE LAXMI PAPER PLAST LTD.
October 30, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. RAJA MAGNETIC PVT. LTD.,
November 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. NEELIKON FOOD DYES & CHEMICALS
August 10, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. NIVEDITA CHEMICALS PVT. LTD.
October 5, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. LAKSHMI SARASWATHI TEXTILES
April 19, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. FAINGER LESER VALVE P. LTD.
November 1, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. AMAZON DRUGS (P) LTD.
April 10, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. P.K. STEEL RE-ROLLING MILLS
December 21, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. VIJAYA WIRES & FILAMENTS PVT.
November 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. GODREJ GE APPLIANCE LTD.
October 5, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. OSWAL OVERSEAS
May 18, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. AMALGAMATED INDUSTRIES LTD.
November 1, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. GRADE-O-CASTINGS LTD.
November 1, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. PRANAV PAPER MILLS
February 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SHREE GANESH ROLLING
April 27, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. TELEPHONE CABLES LTD.
March 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. STANDUAL (P) LTD.
February 19, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ROHIT INDUSTRIES
May 30, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. JUPITER CHEMICALS
March 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. FUJITSU INDIA TELECOM LTD.
March 23, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. CARBON CORPORATION LTD.
August 27, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. LUDHIANA BOTTLING CO.
April 27, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. JARDINE HENDERSON
July 5, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. EASTERN AROMATICS P. LTD.
November 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. GUJARAT BOROSIL LTD.
August 13, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. PARSHURAM FOUNDRY
August 27, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. MANISH FABRICATORS & ALLIED
May 18, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. PROPHYLA BIOLOGICALS PVT. LTD.
September 6, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BANSALI ENGG. POLYMERS
April 27, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. DURGA REFRIGERATION CO.
October 8, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. YORK PRINTS PVT. LTD.
August 13, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. AMRIT DYE CHEM INDS.
March 12, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. GNAMBIKAI MILLS LTD.
April 30, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. CROMPTON GREAVES LTD.
September 28, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. AURANGABAD ELECTRICALS PVT
May 4, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BRAKES INDIA LTD.
April 4, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. C.S.T.C.
September 19, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. AMERICAN REMEDIES LTD.
April 4, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. HARYANA CONCAST LTD.
January 19, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. PIRAMAL SPINNING & WEAVING MILLS
September 26, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. BOC INDIA LTD.
April 12, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. NCSR POWER ROLLING MILLS
May 11, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. NATIONAL STEEL INDS. LTD.
June 7, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. RICHARDSON & CRUDAS (1972) LTD.,
September 25, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SWADESHI STEELS
November 2, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. S.K. BANSAL STEEL & ALLOYS
December 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. FIBROLITE AUXILIARIES
October 1, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SURU CHEMICALS & PHARMACEUTICALS
October 1, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. ASEA BROWN BOVERI LTD.
June 7, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. SMITHKLINE BEECHAM
October 3, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. CHUKKAPALLI INDUSTRIES
December 20, 2001
COMMISSIONER OF CENTRAL EXCISE, Vs. K.R. SISODIYA
November 2, 2001
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. SATYEN DYES
November 20, 2001
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD-I Vs. MODERN DENIM LTD.
September 21, 2001
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. JINDAL ALUMINIUM LTD.
March 22, 2001
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. MYSORE SUGAR CO. LTD.
April 24, 2001
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. KANPHA LABS
March 15, 2001
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. SHIMOGA STEELS LTD.
December 14, 2001
COMMISSIONER OF CENTRAL EXCISE, BANGALORE Vs. LARSEN & TOUBRO LTD.
April 26, 2001
COMMISSIONER OF CENTRAL EXCISE, BARODA Vs. GUJARAT BOROSIL LTD.
August 17, 2001
COMMISSIONER OF CENTRAL EXCISE, BBSR-II Vs. RE-ROLLING MILLS
November 7, 2001
COMMISSIONER OF CENTRAL EXCISE, BELGAUM Vs. ACC LTD.
April 4, 2001
COMMISSIONER OF CENTRAL EXCISE, BHOPAL Vs. H.E.G. LTD.
November 7, 2001
COMMISSIONER OF CENTRAL EXCISE, BHOPAL Vs. MANAKSIA CLOSURES LTD.
November 12, 2001
COMMISSIONER OF CENTRAL EXCISE, BHOPAL Vs. ORIENT PAPER MILLS LTD.
November 9, 2001
COMMISSIONER OF CENTRAL EXCISE, BHOPAL Vs. PRIMO PICK-N-PACK LTD.
October 12, 2001
COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-IV Vs. HASTINGS JUTE MILL
February 20, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. J.C.T. LIMITED
October 28, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. G.I.S. LTD.
November 23, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. MAX G.B. LTD.
November 28, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. PUNJAB CONCAST LTD.
September 13, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. PUNJAB CONCAST STEELS
November 7, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. GUJARAT AMBUJA CEMENT LTD.
November 7, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. NATIONAL FERTILIZERS LTD.
November 8, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. HIM CHLORATE
November 26, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. NEW INDIA DISTILLERIES AND DOGRA DISTILLERIES
November 2, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. METRO TYRES LTD.
November 7, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. T.S. DYEING & PRINTING MILLS,
November 19, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. BIRLA VXL LTD.
December 6, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. PUNJAB CONCAST STEELS
December 10, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-I Vs. WARRIOR FASTNERS AND
November 9, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-I Vs. ACC LTD.
October 17, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-II Vs. J.M.P. INDUSTRIES
December 11, 2001
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-II Vs. INDRA PROCESSORS
December 31, 2001
COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. VARUNA PAINTS PVT. LTD.
December 14, 2001
COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. GRASIM INDUSTRIES
June 21, 2001
COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. MYTHRI RUBBERS (P) LTD.
April 10, 2001
COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. KERALA STATE ELECTRICITY BOARD
June 26, 2001
COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. APOLLO TYRES LTD.
December 10, 2001
COMMISSIONER OF CENTRAL EXCISE, DELHI Vs. MARUTI UDYOG LTD.
October 30, 2001
COMMISSIONER OF CENTRAL EXCISE, DELHI Vs. HINDUSTAN NATIONAL GLASS INDUSTRIES LTD.
November 26, 2001
COMMISSIONER OF CENTRAL EXCISE, DELHI Vs. ELEGANT SPINNERS
November 23, 2001
COMMISSIONER OF CENTRAL EXCISE, DELHI-II Vs. SADHU FORGINGS LTD.
December 11, 2001
COMMISSIONER OF CENTRAL EXCISE, DELHI-II Vs. JBM INDUSTRIES
December 3, 2001
COMMISSIONER OF CENTRAL EXCISE, DELHI-II Vs. ELOFIC INDUSTRIES
November 28, 2001
COMMISSIONER OF CENTRAL EXCISE, DELHI-III Vs. UNITED TEXTILES LTD.
November 12, 2001
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. RUCHI STRIPS & ALLOYS LTD.
October 16, 2001
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. MEDI CAPS LTD.
December 27, 2001
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. PANCHSHEEL ORGANICS
October 30, 2001
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. HIND SYNTEX LIMITED
November 1, 2001
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. R.M. MITTAL STEEL (P) LIMITED
November 12, 2001
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. BHAVAL SYNTHETICS (INDIA) LTD.
November 12, 2001
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. SHRI RAM VINYL & CHEMICAL INDUSTRIES
December 27, 2001
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. MANISH DYE CHEM CORPORATION
November 5, 2001
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. PARAKARAM TECHNOFAB LTD.
December 10, 2001
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. RUNTHALA INDUSTRIES
November 27, 2001
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. SABHYATA PLASTICS LTD.
November 20, 2001
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. JAI DRINKS (P) LTD.
December 3, 2001
COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II Vs. M/S TIRUPATI FABRICS & INDUSTRIES LTD., ABU ROAD
July 5, 2001
COMMISSIONER OF CENTRAL EXCISE, KANPUR Vs. MAITRI STEELS (P) LTD.
December 20, 2001
COMMISSIONER OF CENTRAL EXCISE, LUCKNOW Vs. LINK LOCKS P. LTD.
November 8, 2001
COMMISSIONER OF CENTRAL EXCISE, MEERUT Vs. ANAND DUPLEX LTD.
November 23, 2001
COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs. CEAT TYRES OF INDIA
December 13, 2001
COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs. BOMBAY SWITCHGEAR
October 29, 2001
COMMISSIONER OF CENTRAL EXCISE, MUMBAI-I Vs. FIBROLITE AUXILIARIES
October 12, 2001
COMMISSIONER OF CENTRAL EXCISE, MUMBAI-VII Vs. ALKYL AMINES CHEMICALS
October 8, 2001
COMMISSIONER OF CENTRAL EXCISE, NAGPUR Vs. INTERNATIONAL COMBUSTION (INDIA) LTD.
June 7, 2001
COMMISSIONER OF CENTRAL EXCISE, NEW DELHI Vs. SHANKRA FAB. PROCESSORS (P) LIMITED
November 19, 2001
COMMISSIONER OF CENTRAL EXCISE, PATNA Vs. SAKET TUBES
May 3, 2001
COMMISSIONER OF CENTRAL EXCISE, PUNE Vs. BHOR INDUSTRIES LTD.
September 12, 2001
COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. ARUN UDYOG,
September 28, 2001
COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. AJANTA TRANSISTOR CLOCK MANUFACTURING CO.,
November 1, 2001
COMMISSIONER OF CENTRAL EXCISE, SHILLONG Vs. NIRMALA TEA ESTATE
May 31, 2001
COMMISSIONER OF CENTRAL EXCISE, SURAT-I Vs. AGLOWMED LTD.
September 17, 2001
COMMISSIONER OF CENTRAL EXCISE., Vs. CHAITANYA INDUSTRIES &
April 27, 2001
COMMISSIONER OF CENTRAL EXCISES, Vs. KARAN ENTERPRISES
May 9, 2001
COMMISSIONER OF CENTRAL EXICSE, Vs. BOC
January 10, 2001
COMMISSIONER OF CENTRAL EXISE MUMBAI V Vs. PARIMAL ENGINEERING INDUSTRIES
March 9, 2001
COMMISSIONER OF CENTRL EXCISE PUNE Vs. GARWARE NYLONS LTD
March 14, 2001
COMMISSIONER OF CUS Vs. STEEL COMPLEX LTD
January 10, 2001
COMMISSIONER OF CUS AND C EX Vs. EXIDE INDUSTRIES LTD
August 10, 2001
COMMISSIONER OF CUS. Vs. HAKIM HARDWARE AND GENERAL STORES
January 31, 2001
COMMISSIONER OF CUS. & C. EX., BBSR-I Vs. T.I.S.C.O.
September 11, 2001
COMMISSIONER OF CUS. & C. EX., HYDERABAD Vs. BPL ENGINEERING LTD.
December 18, 2001
COMMISSIONER OF CUS. (IMPORT) Vs. LAL INTERNATIONAL
February 1, 2001
COMMISSIONER OF CUS. (P) Vs. ARTHERTON ENGG. PVT. LTD.
January 10, 2001
COMMISSIONER OF CUS. (P) Vs. AFRIQUE TRADE LINKS LTD.
January 10, 2001
COMMISSIONER OF CUS. AND C. EX. Vs. KOPRAN LTD.
October 30, 2001
COMMISSIONER OF CUS., BANGALORE Vs. YOKOGAWA BLUE STAR LTD.
February 26, 2001
COMMISSIONER OF CUS., BANGALORE Vs. DEEJAY DEKELAB BREEDERS (P) LTD.
April 16, 2001
COMMISSIONER OF CUSTOMS Vs. GLOBE ENTERPRISES
December 4, 2001
COMMISSIONER OF CUSTOMS Vs. SOUTHERN METALS AND ALLOYS
September 11, 2001
COMMISSIONER OF CUSTOMS Vs. INDIA BOOK HOUSE LTD
December 11, 2001
COMMISSIONER OF CUSTOMS Vs. MALLIKA BATTERY CO
November 27, 2001
COMMISSIONER OF CUSTOMS Vs. PAN CONSULTANT
September 17, 2001
COMMISSIONER OF CUSTOMS Vs. SUKHJIT SINGH, RAJESH B. PARIKH
September 11, 2001
COMMISSIONER OF CUSTOMS Vs. XPRO INDIA
October 10, 2001
COMMISSIONER OF CUSTOMS Vs. ADITYA INTERNATIONAL PVT. LTD.
March 7, 2001
COMMISSIONER OF CUSTOMS Vs. VRIJESH NATURAL FIBRE & FABRICS P.
July 31, 2001
COMMISSIONER OF CUSTOMS Vs. MULTRONICS PVT. LTD.
March 7, 2001
COMMISSIONER OF CUSTOMS Vs. MAHINDRA UGINE STEEL CO. LTD.
October 15, 2001
COMMISSIONER OF CUSTOMS Vs. INTELLECT COMPONENTS COMPANY
December 3, 2001
COMMISSIONER OF CUSTOMS Vs. MAGNAPLAST TECHNOLOGIES (I) P.
November 30, 2001
COMMISSIONER OF CUSTOMS Vs. UMANG COMPUTERS
September 18, 2001
COMMISSIONER OF CUSTOMS Vs. SHARMAN SYNTHETICS
January 3, 2001
COMMISSIONER OF CUSTOMS Vs. LOHIA STARLINGER LTD.
June 29, 2001
COMMISSIONER OF CUSTOMS Vs. ESSAR STEEL LTD.
August 24, 2001
COMMISSIONER OF CUSTOMS Vs. AMICHAND SHANTILAL AND CO. AND
March 12, 2001
COMMISSIONER OF CUSTOMS Vs. AUTO TRADING COMPANY
October 16, 2001
COMMISSIONER OF CUSTOMS Vs. SEA BRIDGE MARITIME AGENCIES PVT.
June 28, 2001
COMMISSIONER OF CUSTOMS Vs. PRAFUL D. SANGHVI
October 1, 2001
COMMISSIONER OF CUSTOMS Vs. RAM NIRANJAN KEDIA TOURISM
September 27, 2001
COMMISSIONER OF CUSTOMS & CENTRAL Vs. STOVEC INDUSTRIES LIMITED
May 25, 2001
COMMISSIONER OF CUSTOMS & CENTRAL Vs. SUNFLAG IRON & STEEL CO. LTD.
December 26, 2001
COMMISSIONER OF CUSTOMS (A), Vs. KARNATAKA NEWS PUBLICATIONS
January 18, 2001
COMMISSIONER OF CUSTOMS (IMPORT) Vs. BEST BRAND PRODUCTS LTD.
March 7, 2001
COMMISSIONER OF CUSTOMS (IMPORT) Vs. INOX INDIA LIMITED
April 17, 2001
COMMISSIONER OF CUSTOMS (P) Vs. A & B FASHIONS PVT. LTD., J.S. GILL,
November 5, 2001
COMMISSIONER OF CUSTOMS (PREV.), Vs. SURAJIT BAKSHI, DEEPAK MOGHANI
September 17, 2001
COMMISSIONER OF CUSTOMS (PREV.), W.B. Vs. RAJESH POLYFILM
July 11, 2001
COMMISSIONER OF CUSTOMS ACC MUMBAI Vs. BLACK DECKER BAJAJ PVT LTD
May 4, 2001
COMMISSIONER OF CUSTOMS AHMEDABAD Vs. RAMESHBHAI J MEGHNANI
February 13, 2001
COMMISSIONER OF CUSTOMS AIR CARGO Vs. KANTILAL AND CO. PVT. LTD.
March 9, 2001
COMMISSIONER OF CUSTOMS AND Vs. ALFA LAVAL (INDIA) LTD.
October 12, 2001
COMMISSIONER OF CUSTOMS AND Vs. TILAKNAGAR INDUSTRIES LTD.
July 31, 2001
COMMISSIONER OF CUSTOMS AND Vs. PERFECT CIRCLE VICTOR LTD.
October 12, 2001
COMMISSIONER OF CUSTOMS AND Vs. FERRO ALLOYS CORPORATION LTD.
July 24, 2001
COMMISSIONER OF CUSTOMS AND Vs. OWENS-BILT LTD.
August 24, 2001
COMMISSIONER OF CUSTOMS AND Vs. SAIBABA SHIP BREAKING
July 13, 2001
COMMISSIONER OF CUSTOMS AND Vs. INDIAN OIL CORPORATION LTD.
October 9, 2001
COMMISSIONER OF CUSTOMS AND Vs. MAHALAXMI FABRICS MILLS LTD.
September 14, 2001
COMMISSIONER OF CUSTOMS AND Vs. C.N.M. IMPEX
September 7, 2001
COMMISSIONER OF CUSTOMS AND Vs. KAYGEE FOAMS PVT. LTD.
September 7, 2001
COMMISSIONER OF CUSTOMS AND Vs. ARVIND COTSPIN LTD.
September 19, 2001
COMMISSIONER OF CUSTOMS AND Vs. ADITYA AUTO ANCILLARIES PVT. LTD.
October 30, 2001
COMMISSIONER OF CUSTOMS AND Vs. PARSHURAM POTTERY WORKS CO. LTD.
August 30, 2001
COMMISSIONER OF CUSTOMS AND Vs. PRAVARA PULP & PAPER MILLS
November 1, 2001
COMMISSIONER OF CUSTOMS AND Vs. INDIAN OIL CORPORATION LTD.
September 6, 2001
COMMISSIONER OF CUSTOMS AND Vs. INDIAN CHARGE CHROME LTD.
September 6, 2001
COMMISSIONER OF CUSTOMS AND Vs. SCOPE SYSTEMS
November 1, 2001
COMMISSIONER OF CUSTOMS AND Vs. GUJARAT COMMUNICATION AND
November 1, 2001
COMMISSIONER OF CUSTOMS AND C. EX. Vs. JAIN MANUFACTURERS
April 23, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AURANGABAD Vs. SHIVAJI WORKS AND OTHERS
May 15, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE BHUBANESWAR I Vs. TATA IRON AND STEEL CO LTD
September 11, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE BHUBANESWAR II Vs. ORIENT PAPER MILLS
November 7, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE COIMBATORE Vs. CIPPY THREAD MILLS
September 13, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE HYDERABAD Vs. JAYANT R PATEL
August 27, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE MUMBAI I Vs. GERMAN REMEDIES LTD
August 17, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE MUMBAI III Vs. POLOLEFINS INDUSTRIES LIMITED THANE
June 7, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE PUNE Vs. SANDVIK ASIA LTD
August 24, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE PUNE Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED PUNE
June 15, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE PUNE I Vs. KRUPP INDUSTRIES I LTD
August 24, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE RAJKOT Vs. ASHOK IRON STEEL FABRICATORS
July 31, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE RAJKOT Vs. MARDIA CHEMICALS LTD
August 2, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE RAJKOT Vs. AMAR SINGHJI MILLS
May 14, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE RAJKOT Vs. POWER ENGG CORPN J K GROUP OF IND PATEL MACHINERY STORES AND BHARAT AGRO INDS
August 7, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE SURAT I Vs. KALPANA SILK MILLS
August 17, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE SURAT I Vs. MOONTEX DYEING AND PRINTING WORKS
August 17, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, AHMEDABAD-I Vs. MAHALAXMI FABRICS MILLS LTD.
October 5, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, PUNE Vs. ARVIND COTSPIN LTD.
September 27, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, PUNE Vs. KAYGEE FOAMS PVT. LTD.
September 12, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, RAJKOT Vs. SAIBABA SHIP BREAKING CORPORATION,
October 12, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, RAJKOT Vs. PARSHURAM POTTERY WORKS CO. LTD.
September 17, 2001
COMMISSIONER OF CUSTOMS CALCUTTA Vs. J B PVT LTD
September 17, 2001
COMMISSIONER OF CUSTOMS CENTRAL EXCISE AHMEDABAD II Vs. ARTI LEATHER P LTD
May 25, 2001
COMMISSIONER OF CUSTOMS CENTRAL EXCISE HYDERABAD Vs. S S IMPEX
July 11, 2001
COMMISSIONER OF CUSTOMS CENTRAL EXCISE HYDERABAD Vs. MS BAKELITE HYLAM LTD
July 25, 2001
COMMISSIONER OF CUSTOMS CENTRAL EXCISE RAJKOT Vs. JAIN MANUFACTURERS
March 23, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. SRI BALAJI OVERSEAS
August 9, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. HARITA GRAMMER P LTD
August 8, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. SAPNA GARMENTS
October 10, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. PLAMA LABORATORIES LTD
November 27, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. TRW RANE OCCUPANT RESTRAINTS LTD NETZSCH INDIA PVT LTD BHULER INDIA LTD TYRECORD FABRIC LTD AND SHIN HO PETROCHEMICAL INDIA LTD
November 9, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. SHYAM TRADERS
November 21, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. S S ORGANICS LTD
November 9, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. INTERNATIONAL IRON ALLOYS P LTD
November 12, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. HOZUR INSTRUMENTS P LTD
November 9, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. MITTAL ISPAT LIMITED AND
November 20, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. VIJI AUDIO TECH
December 6, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. SUVARNA FLOREX LTD
October 3, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. DEEJAY PLASTICS P LTD
September 14, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. INDIA ROSIN INDUSTRIES
September 10, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. BASIL ENGINEERING INDUSTRIES
September 7, 2001
COMMISSIONER OF CUSTOMS CHENNAI Vs. FORTE GARMENTS
December 6, 2001
COMMISSIONER OF CUSTOMS GOA Vs. RAMJI SUKAR TANDEL SURESH MANGAL BHANDAR DEVI RADHA TANDEL CHAMPALE P TANDEL AND PURUSHOTTAM BHAI JADAVBHAI
May 11, 2001
COMMISSIONER OF CUSTOMS HYDERABAD Vs. MUSSADDILAL EXPORTS
October 8, 2001
COMMISSIONER OF CUSTOMS HYDERABAD Vs. SURESH PRODUCTIONS PVT LTD
October 9, 2001
COMMISSIONER OF CUSTOMS IMPORT MUMBAI Vs. ENERCON INDIA LTD
August 24, 2001
COMMISSIONER OF CUSTOMS IMPORT MUMBAI Vs. SONA SOMIC COMPONENTS LTD
July 13, 2001
COMMISSIONER OF CUSTOMS IMPORT MUMBAI Vs. PARAMOUNT CHARITY TRUST
May 21, 2001
COMMISSIONER OF CUSTOMS IMPORT MUMBAI Vs. BHARAT FORGE LTD MUNDHWA PUNE
June 8, 2001
COMMISSIONER OF CUSTOMS IMPORT MUMBAI Vs. RAJESH TOTLA AND OTHERS
July 10, 2001
COMMISSIONER OF CUSTOMS IMPORT MUMBAI Vs. MAX INDIA LTD
May 16, 2001
COMMISSIONER OF CUSTOMS IMPORT MUMBAI 38 Vs. EPC IRRIGATION LTD
March 12, 2001
COMMISSIONER OF CUSTOMS IMPORTS MUMBAI Vs. DODSAL INDMAG LTD
April 16, 2001
COMMISSIONER OF CUSTOMS INPUT MUMBAI Vs. ORKAY SILK MILLS SHRI KAPAL MEHRA SHRI PANKAJ MEHRA SHRI JITENDRA R MEHRA M/S SHIPPING CORPN OF INDIA AND M/S H SALEIX COMPANY
May 1, 2001
COMMISSIONER OF CUSTOMS KOCHI Vs. LAKESHORE HOSPITAL & RESEARCH
March 21, 2001
COMMISSIONER OF CUSTOMS MUMBAI Vs. J B A PRINTING INKS LTD
May 2, 2001
COMMISSIONER OF CUSTOMS MUMBAI Vs. SEJPAL OTHERS
May 2, 2001
COMMISSIONER OF CUSTOMS MUMBAI Vs. MONITO ENTERPRISES
March 16, 2001
COMMISSIONER OF CUSTOMS MUMBAI Vs. KAILASH CHAND GUPTA
June 14, 2001
COMMISSIONER OF CUSTOMS MUMBAI Vs. EASTMAN CAST FORGE LTD
March 5, 2001
COMMISSIONER OF CUSTOMS MUMBAI Vs. PERFECT VALVES MACHINE TOOLS CORPORATION
July 26, 2001
COMMISSIONER OF CUSTOMS MUMBAI Vs. HINDUSTAN GAS INDUSTRIES LTD
March 19, 2001
COMMISSIONER OF CUSTOMS MUMBAI Vs. SERVITOR MARKETING EXPORTS PVT LTD
March 9, 2001
COMMISSIONER OF CUSTOMS MUMBAI Vs. SWAMY EXPORTS PRIVATE LIMITED
February 7, 2001
COMMISSIONER OF CUSTOMS MUMBAI Vs. ARJ OVERSEAS P LTD
July 4, 2001
COMMISSIONER OF CUSTOMS MUMBAI Vs. SILTAP CHEMICALS LTD
April 10, 2001
COMMISSIONER OF CUSTOMS P AHMEDABAD Vs. GLOBAL TELESYSTEMS P LTD
March 27, 2001
COMMISSIONER OF CUSTOMS P AHMEDABAD Vs. K D HIRANI
April 20, 2001
COMMISSIONER OF CUSTOMS P WEST BENGAL Vs. RITU KUMAR
August 2, 2001
COMMISSIONER OF CUSTOMS PATNA Vs. SRI UPENDRA BABU BHATT SRI TUNA PRASAD UPADHYAY SRI BRAJ BIHARI PRASAD AND SRI LAXMI PRASAD
June 28, 2001
COMMISSIONER OF CUSTOMS PATNA Vs. DINESH PRASAD SHRI KAILASH PRASAD SHRI KRISHNA PRASAD SHRI JAGDISH PRASAD AND SHRI VINOD KUMAR
May 30, 2001
COMMISSIONER OF CUSTOMS PORT CALCUTTA Vs. IMPEX CORPORATION
September 10, 2001
COMMISSIONER OF CUSTOMS PREV AHMEDABAD Vs. GUJARAT STATE EXPORT CORPORATION
July 30, 2001
COMMISSIONER OF CUSTOMS PREV WEST BENGAL CALCUTTA Vs. SANJAY BOTHRA AND SHRI JAY BOTHRA
June 21, 2001
COMMISSIONER OF CUSTOMS PREV WEST BENGAL CALCUTTA Vs. G S INDUSTRIES AND M/S MADHORAM MOOLCHAND SONS
June 21, 2001
COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL Vs. BISWAJIT DUTTA
November 5, 2001
COMMISSIONER OF CUSTOMS TIRUCHIRAPALLI Vs. MERIDIAN INTERNATIONAL
June 22, 2001
COMMISSIONER OF CUSTOMS TIRUCHY Vs. UNION TRADING COMPANY
October 23, 2001
COMMISSIONER OF CUSTOMS TRICHY Vs. BUSINESS ENTERPRISES
November 26, 2001
COMMISSIONER OF CUSTOMS TRICHY Vs. S P SPINNING MILLS LTD
August 23, 2001
COMMISSIONER OF CUSTOMS TRICHY Vs. ESJAYPEE IMPEX P LTD AND M/S BUSINESS ENTERPRISES
September 6, 2001
COMMISSIONER OF CUSTOMS, Vs. AMI ENTERPRISES
May 22, 2001
COMMISSIONER OF CUSTOMS, Vs. HARI OM TEXTILES
October 19, 2001
COMMISSIONER OF CUSTOMS, Vs. BHARAT ELECTRONICS LTD.,
November 23, 2001
COMMISSIONER OF CUSTOMS, Vs. INDIAN OIL CORPORATION
September 7, 2001
COMMISSIONER OF CUSTOMS, Vs. RELIANCE PETROLEUM LTD.
July 10, 2001
COMMISSIONER OF CUSTOMS, Vs. KUDREMUKH IRON ORE CO.
April 26, 2001
COMMISSIONER OF CUSTOMS, Vs. HARSHAVADAN BHAGVANJI VARIA
October 5, 2001
COMMISSIONER OF CUSTOMS, Vs. INDIAN TELEPHONE INDUSTRIES
January 19, 2001
COMMISSIONER OF CUSTOMS, Vs. A. SHANKAR RAO
September 27, 2001
COMMISSIONER OF CUSTOMS, (P) Vs. SHRI SHARAD KUMAR AGARWAL
January 18, 2001
COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. HARI OM TEXTILES
December 18, 2001
COMMISSIONER OF CUSTOMS, BANGALORE Vs. AUTO INTERNATIONAL
February 15, 2001
COMMISSIONER OF CUSTOMS, BANGALORE Vs. BPL LTD.
December 7, 2001
COMMISSIONER OF CUSTOMS, BARODA Vs. INDIAN PETROCHEMICALS LIMITED
October 29, 2001
COMMISSIONER OF CUSTOMS, CALCUTTA Vs. SONA INTERNATIONAL
October 10, 2001
COMMISSIONER OF CUSTOMS, CHENNAI Vs. BHARAT HEAVY ELECTRICALS LTD.
October 10, 2001
COMMISSIONER OF CUSTOMS, CHENNAI Vs. MELODY TAPES (P) LTD.
November 8, 2001
COMMISSIONER OF CUSTOMS, COUCHIN Vs. ENKAY TEXTILES
May 9, 2001
COMMISSIONER OF CUSTOMS, KANDLA Vs. WEBSTAR TRADING PVT. LTD.
February 12, 2001
COMMISSIONER OF CUSTOMS, KANDLA Vs. INDO NISSAN OXO CHEMICALS
November 23, 2001
COMMISSIONER OF CUSTOMS, KANDLA Vs. ISHANI TRADING CORPORATION
August 23, 2001
COMMISSIONER OF CUSTOMS, KANDLA Vs. VEEKAY PRODUCTS PVT. LTD.
March 27, 2001
COMMISSIONER OF CUSTOMS, KANDLA Vs. FIRST SIR EXPORT (P) LTD.
August 6, 2001
COMMISSIONER OF CUSTOMS, KANDLA Vs. SUNSHINE METAL & ALLOYS LTD.
June 14, 2001
COMMISSIONER OF CUSTOMS, KOLKATA Vs. DOLPHIN INTERNATIONAL
August 6, 2001
COMMISSIONER OF CUSTOMS, MUMBAI Vs. SILKON SILK MILLS (EXP) PVT. LTD.
December 11, 2001
COMMISSIONER OF CUSTOMS, MUMBAI Vs. LML LTD.
September 13, 2001
COMMISSIONER OF CUSTOMS, MUMBAI Vs. MONITO ENTERPRISES
July 16, 2001
COMMISSIONER OF CUSTOMS, MUMBAI Vs. J.J. INTERNATIONAL
October 10, 2001
COMMISSIONER OF CUSTOMS, MUMBAI Vs. AMICHAND SHANTILAL & CO.,
February 21, 2001
COMMISSIONER OF CUSTOMS, MUMBAI Vs. SIEMENS LIMITED
April 10, 2001
COMMISSIONER OF CUSTOMS, MUMBAI Vs. RIDHI SIDHI FURNITURE FITTING CO.
October 12, 2001
COMMISSIONER OF CUSTOMS, MUMBAI Vs. SAHARA INDIA PRODUCTS
May 4, 2001
COMMISSIONER OF CUSTOMS, MUMBAI Vs. CONWAY PRINTERS PVT. LTD.
March 29, 2001
COMMISSIONER OF CUSTOMS, MUMBAI Vs. BEST BRAND PRODUCTS LTD.
September 21, 2001
COMMISSIONER OF CUSTOMS, MUMBAI - Vs. SHRUTI DESIGNS
March 9, 2001
COMMISSIONER OF CUSTOMS, NHAVA Vs. SANGEETA METAL (INDIA)
September 13, 2001
COMMISSIONER OF CUSTOMS, NHAVA Vs. ANNAPURNA APPAREL PVT. LTD. AND
September 13, 2001
COMMISSIONER OF CUSTOMS, PATNA Vs. UPENDRA BABU BHATT
June 28, 2001
COMMISSIONER OF CUSTOMS, SHEVA Vs. R.C. OVERSEAS PVT. LTD.
November 5, 2001
COMMISSIONER OF CUSTOMS, WEST Vs. SANDEEP MALHOTRA, ABID ALI AND
November 27, 2001
COMMISSIONER, CENTRAL Vs. KANORIA INDUSTRIES LTD
July 20, 2001
COMMISSIONER, CENTRAL EXCISE, Vs. STEEL AUTHORITY OF INDIA
May 29, 2001
COMMISSIONER, CENTRAL EXCISE, Vs. RAJARAM & BROTHERS
March 8, 2001
COMMISSIONER, CENTRAL EXCISE, Vs. KESHARI STEELS
May 22, 2001
COMMISSIONER, CENTRAL EXCISE, Vs. AURO SPINNING MILLS
May 22, 2001
COMMISSIONER, CENTRAL EXCISE, Vs. INDIAN ACRYLIC LTD.
March 23, 2001
COMMR OF C EX Vs. BUSH BOAKE ALLEN INDIA LTD
January 18, 2001
COMMR OF C EX Vs. CHEMPLAST SANMAR LTD
April 20, 2001
COMMR OF CEN EXCISE MUMBAI Vs. SHARDA ELECTRICALS
May 3, 2001
COMMR OF CEN EXCISE SURAT Vs. GOYAL INDUSTRIES LTD
April 12, 2001
COMMR OF CENTRAL EXCISE AND CUSTOMS BBSR I Vs. NICCO CORPN LTD
August 2, 2001
COMMR OF CENTRAL EXCISE AURANGABAD Vs. ASEA BROWN BOVERI LTD
July 10, 2001
COMMR OF CENTRAL EXCISE CUSTOMS BBSR II Vs. SAIL
February 6, 2001
COMMR OF CENTRAL EXCISE JAMSHEDPUR Vs. BHARAT ENGG BODY BUILDING CO PVT LTD
January 10, 2001
COMMR OF CENTRAL EXCISE JSR Vs. SAIL
April 18, 2001
COMMR OF CENTRAL EXCISE PATNA Vs. VISHNU SUGAR MILLS
May 4, 2001
COMMR OF CENTRAL EXCISE PATNA Vs. RAMA EXPOINVEST P LTD
May 4, 2001
COMMR OF CEX COIMBATORE Vs. HINDUSTAN SPINNERS LTD M/S SRI VASUDEVA TEXTILS M/S K G DENIM LTD M/S ALAMELU BALAJI SPNG MILLS M/S DURAIRAJ MILLS LTD
June 15, 2001
COMMR OF CUS AND C EX Vs. SURYAVANSHI SPINNING MILLS P LTD
September 3, 2001
COMMR OF CUSTOMS AND CENTRAL EXCISE BBSR II Vs. I D L INDUSTRIES LTD
May 4, 2001
COMMR OF CUSTOMS CENTRAL EXCISE AURANGABAD Vs. UNIVERSAL LUGGAGE MFG CO LTD
May 3, 2001
COMMR OF CUSTOMS CENTRAL EXCISE PATNA Vs. HARINAGAR SUGAR MILLS LTD
May 4, 2001
COMMR. OF C. (IMPORT). Vs. BHARAT FORGE LTD.
June 23, 2001
COMMR. OF C. EX. Vs. GODREJ AND BOYCE MANUFACTURING
January 3, 2001
COMMR. OF C. EX. Vs. GANDHI SOAP INDUSTRIES
April 23, 2001
COMMR. OF C. EX. & CUS., BHUBANESWAR-I Vs. BIRLA TYRES
February 20, 2001
COMMR. OF C. EX. AND CUS. Vs. SHARDA TEXTURISING PVT. LTD
April 23, 2001
COMMR. OF C. EX. AND CUS. Vs. FORBES GOKAK LTD.
January 8, 2001
COMMR. OF C. EX. AND CUS. Vs. BAJAJ AUTO LTD.
August 10, 2001
COMMR. OF C. EX. AND CUS. Vs. ISOVOLTA (I) PVT. LTD.
January 19, 2001
COMMR. OF C. EX., BANGALORE Vs. DECCAN STRUCTURAL SYSTEMS (P) LTD.
March 22, 2001
COMMR. OF C. EX., BANGALORE Vs. VIJAYA SEAMLESS CONTAINERS PVT. LTD.
August 7, 2001
COMMR. OF C. EX., BELGAUM Vs. PANYAM CEMENTS & MINERAL INDUSTRIES LTD.
September 17, 2001
COMMR. OF C. EX., BELGAUM Vs. KARNATAKA ELECTRICITY BOARD
May 28, 2001
COMMR. OF C. EX., COCHIN Vs. TECIL CHEMICALS AND HYDROPOWER LTD.
June 15, 2001
COMMR. OF C. EX., COCHIN Vs. CHIRAKKADAVU RUBBER LATEX WORKS
July 17, 2001
COMMR. OF C. EX., COCHIN Vs. MANNAMPLACKAL RUBBER LATEX WORKS
July 17, 2001
COMMR. OF C. EX., COCHIN Vs. KERALA STATE DRUGS & PHARMA. LTD
June 22, 2001
COMMR. OF C. EX., COCHIN Vs. BPL SYSTEMS & PROJECTS LTD.
February 13, 2001
COMMR. OF C. EX., COCHIN Vs. KUTTUKARAN MACHINE TOOLS LTD.
June 12, 2001
COMMR. OF CEN. EXCISE, MUMABI Vs. PRESS METAL INDUSTRIES
May 3, 2001
COMMR. OF CEN. EXCISE, NAGPUR Vs. SHRIRAM SSK LTD.
August 27, 2001
COMMR. OF CENTRAL EXCISE & Vs. HINDUSTAN ZINC LTD.
July 5, 2001
COMMR. OF CENTRAL EXCISE, Vs. PERFECT ELECTRIC CONCERN
June 26, 2001
COMMR. OF CENTRAL EXCISE, Vs. SAIL
January 10, 2001
COMMR. OF CENTRAL EXCISE, Vs. ASSAM TIMBER PRODUCTS LTD.
April 18, 2001
COMMR. OF CENTRAL EXCISE, BBSR Vs. HINDUSTAN ZINC LTD.
May 22, 2001
COMMR. OF CENTRAL EXCISE, BBSR-II Vs. SAIL (RAW MATERIAL DIVISION)
July 17, 2001
COMMR. OF CENTRAL EXCISE, BBSR-II Vs. TATA SPONGE IRON LTD.
June 26, 2001
COMMR. OF CENTRAL EXCISE, CAL. I Vs. U.T. LTD.
April 20, 2001
COMMR. OF CENTRAL EXCISE, JSR Vs. ASSOCIATED PLATES & VESSELS
May 24, 2001
COMMR. OF CEX, CHENNAI-I Vs. BOC INDIA LTD., CHENNAI
May 11, 2001
COMMR. OF CEX, COIMBATORE Vs. UNIVERSAL HEAT EXCHANGERS
May 24, 2001
COMMR. OF CEX, VIZAG Vs. HARJI ENGINEERING WORKS LTD.
June 4, 2001
COMMR. OF CUS. & C. EX., PATNA Vs. HARINAGAR SUGAR MILLS LTD.
May 4, 2001
COMMR. OF CUS. (IMPORT) Vs. UNI PHARMA INDIA
January 10, 2001
COMMR. OF CUS. (IMPORT) Vs. HINDUSTAN LEVER LTD.
February 1, 2001
COMMR. OF CUS., COCHIN Vs. MIDLAND LATEX PRODUCTS LTD.
February 5, 2001
COMMR. OF CUSTOMS (PORT), CAL. Vs. M.K. SHAH EXPORT LTD.
August 6, 2001
COMMR. OF CUSTOMS, CHENNAI Vs. TEXTOOL COMPANY LTD.
June 13, 2001
COMMR. OF CUSTOMS, MADRAS Vs. G.M. PENS (INTERNATIONAL)
March 27, 2001
COMPACK PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA
August 23, 2001
COMPANY Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AURANGABAD
August 8, 2001
COMTECH LABORATORIES Vs. CCE, MUMBAI-IV
June 26, 2001
CONCEPT PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CUSTOMS, ACC,
October 30, 2001
CONNECTRONICS & CABLES PVT. LTD., Vs. COMMISSIONER OF CUSTOMS
November 21, 2001
CONSOLIDATED ENTERPRISES AND RAM B GANGWANI Vs. COMMISSIONER OF CUSTOMS G MUMBAI
January 4, 2001
CONSUMERS PLASTICS PVT LTD GAURISONS Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI
April 20, 2001
CONSUMERS PLASTICS PVT. LTD. Vs. COMMR. OF CUS. (EXPORT)
July 19, 2001
CONTINENTAL CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GHAZIABAD
December 21, 2001
CONTINENTAL CORPORATION Vs. COMMISSIONER OF CUSTOMS MUMBAI
March 27, 2001
CONTRACT ADVERTISING AGENCY Vs. CCE, CHANDIGARH
May 29, 2001
CONTROL TECHNIQUES Vs. COMMISSIONER OF CENTRAL EXCISE MADURAI
November 19, 2001
CONTROLS AND SWITCHGEAR CO. Vs. CCE, MEERUT
January 31, 2001
COOL HOME CO P LTD Vs. C C E CALCUTTA I
August 10, 2001
CORE INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS ADJUDICATION MUMBAI
March 16, 2001
CORE INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS
March 7, 2001
COROMANDAL ENGINEERING CO LTD AND Vs. COMMISSIONER OF CENTRAL EXCISE MADURAI
September 5, 2001
COROMANDEL CEMENTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD
October 5, 2001
CORRU CARTON INDIA PVT LTD MUMBAI Vs. COMMISSIONER OF CUSTOMS MUMBAI
June 18, 2001
COSEPA FISCAL INDS. LTD. AND Vs. CCEX, AURANGABAD
July 23, 2001
COSEPA FISCAL INDUSTRIES LTD., Vs. COMMISSIONER OF CENTRAL EXCISE, AURANGABAD
November 27, 2001
COSEPA FISCAL INDUSTRIES LTD., Vs. COMMISSIONER OF CENTRAL EXCISE,
November 7, 2001
COSMO FILMS LIMITED AND JANARDAN GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AURANGABAD
April 17, 2001
COSMO METAL Vs. CCE, CHANDIGARH
January 31, 2001
COSMOS FILMS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
September 28, 2001
COSMOSTEELS P LTD OTHERS Vs. C C CALCUTTA
February 7, 2001
CRAFTSMANS ELECTRIC Vs. CCE, COIMBATORE
June 29, 2001
CRAFTSMEN Vs. CC, ICD TUGHLAKABAD
March 27, 2001
CRANE BETELNUT POWDER WORKS Vs. COMMR OF C EX AND CUSTOMS
March 7, 2001
CRC CARGO LIMITED Vs. COMMISSIONER OF CUSTOMS NHAVA SHEVA
April 23, 2001
CREATEX INDUSTRIES Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE), MUMBAI
September 17, 2001
CREATIVE WARES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS HYDERABAD I
November 8, 2001
CREATIVE WARES LTD AND INDIAN PLASTICS FEDERATION Vs. COMMISSIONER OF CENTRAL EXCISE
February 15, 2001
CREATIVE WARES LTD. AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE,
August 23, 2001
CREST CHEMICALS Vs. COMMISSIONER OR CENTRAL EXCISE
January 19, 2001
CREST INKS & COATINGS (P) LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-III
February 9, 2001
CREST INKS COATINGS P LTD Vs. C C E CALCUTTA III
July 11, 2001
CROMPTON GREAVES LTD Vs. COMMISSIONER OF CENTRAL EXCISE GOA
April 4, 2001
CROMPTON GREAVES LTD. Vs. C.C.E., CHANDIGARH
May 23, 2001
CROMPTON GREAVES LTD. Vs. CCE, CHANDIGARH
May 8, 2001
CROMPTON GREAVES LTD. Vs. C.C.E. CHANDIGARH
January 30, 2001
CROMPTON GREAVES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
December 6, 2001
CROP CARE PESTICIDES INDIA PVT. Vs. CCE, CHANDIGARH
March 23, 2001
CROWN MARITIME CO. (I) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
April 30, 2001
CROWN SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS G MUMBAI
March 28, 2001
CROWN SHIPPING AGENCY Vs. COMMISSIONER OF CUS. (G)
January 1, 2001
CT SCAN RESEARCH CENTRE (P) Vs. COMMISSIONER OF CUSTOMS, NEW
March 28, 2001
CTR MANUFACTURING INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,
September 14, 2001
CTR MANUFACTURING INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE II
August 27, 2001
CUMMINS INDIA LTD Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI
March 23, 2001
D K AGRIWALLA SHRI M V GAZINKAR AND M/S GERMAN REMEDIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE ADJ MUMBAI
April 18, 2001
D K POLYN INDUSTRIES MAHENDRAKUMAR KESHAVLAL KAPADIA NITIN KUMAR RAMAN LAL SHAH AND ARVIND KUMAR RAMESHBHAI SLAVI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE SURAT I
September 4, 2001
D K TRADING CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
May 3, 2001
D S KOTHARI HOSPITAL AND S M MASUREKAR Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI
September 19, 2001
D.B. TECHNOLOGIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
November 5, 2001
D.C.M. ENGG. PRODUCTS Vs. CCE, CHANDIGARH
June 12, 2001
D.H. PATKAR AND SONS Vs. COMMISSIONER OF CUSTOMS (G)
February 8, 2001
D.P. MEHTA ENGINEERS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
August 11, 2001
D.R. PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
December 5, 2001
D.S. ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
November 1, 2001
D.S. KOTHARI HOSPITAL Vs. COMMISSIONER OF CUSTOMS ACC
September 20, 2001
D.S.M. SUGAR ASMOLI Vs. C.C.E., MEERUT
June 15, 2001
D.S.M. SUGAR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
November 1, 2001
DABHOL POWER COMPANY Vs. COMMISSIONER OF CUSTOMS, PUNE-I
December 10, 2001
DABUR INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE JSR
October 17, 2001
DAI-ICHI KARKARIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 16, 2001
DALECLO CHEMICALS PVT LTD Vs. COMMISSIONER OF CEN EXCISE AHMEDABAD
April 9, 2001
DALMIA CEMENTS (BHARAT) LTD. Vs. COMMR. OF C. EX.
January 30, 2001
DALMIA CEMENTS (BHARAT) LTD. Vs. COMMR. OF C. EX.
January 24, 2001
DAMODAR VALLEY CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE,
September 11, 2001
DANCAP ELECTRONICS (P) LTD. Vs. COMMISSIONER OF C. EX., GOA
March 8, 2001
DANKE PRODUCTS Vs. CCE, MUMBAI-III
February 22, 2001
DARIWAL TOBACCO PRODUCTS LTD AND Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE HYDERABAD
October 12, 2001
DARSHAN PLASTIC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
May 2, 2001
DASU KASHINATH BERGAL Vs. COMMISSIONER OF CUS. (PREV.)
February 28, 2001
DATAR SWITCHGEAR LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AURANGABAD
July 23, 2001
DATAR SWITCHGEAR LIMITED Vs. COMMISSIONER OF CUSTOMS
November 5, 2001
DATAR SWITCHGEAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 6, 2001
DATTAJI DEOKAR Vs. COMMISSIONER OF CUSTOMS BHUBANESWAR
May 25, 2001
DATTAJI DEOKAR Vs. COMMISSIONER OF CUSTOMS BHUBANESWAR I
September 4, 2001
DCW LIMITED Vs. COMMISSIONERS OF CUSTOMS CHANNAI
April 30, 2001
DE-NOCIL CROP PROTECTION Vs. COMMISSIONER OF CENTRAL EXCISE,
October 17, 2001
DEAR IMPEX Vs. COMMISSIONER OF CUSTOMS
February 9, 2001
DEBASISH INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
December 14, 2001
DECCAN CEMENTS Vs. CCE HYDERABAD
June 4, 2001
DECCAN CEMENTS LTD. Vs. COMMISSIONER OF C.EX.
August 2, 2001
DECCAN MECHANICAL & CHEMICAL Vs. COMMISSIONER OF CENTRAL EXCISE &
February 14, 2001
DECO MICA LIMITED Vs. COMMISSIONER OF CUSTOMS
May 25, 2001
DEE CEE EXPORTS AND ANR. Vs. COMMISSIONER OF CUSTOMS
January 9, 2001
DEE INDUSTRIES AND ASHOK D DASALIA Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD I
May 16, 2001
DEEPAK CASTINGS PVT. LTD., Vs. CCE, JAIPUR
April 4, 2001
DEEPAK ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, KOLKATA
July 20, 2001
DEEPAK FERTILISERS & Vs. COMMISSIONER OF CUSTOMS, NHAVA
October 5, 2001
DEEPAK KOTHARI AND BHUTNATH DAS Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI
September 12, 2001
DEEPAK PLASTICS & OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE,
May 1, 2001
DEFIANCE CLOTHING CO Vs. COMMISSIONER OF CUSTOMS KANDLA
April 23, 2001
DEFIANCE CLOTHING CO. Vs. COMMISSIONER OF CUSTOMS, KANDLA
August 16, 2001
DEGMAK ENGINERING CORPORATION HARESHLAL T BHATIA Vs. COMMISSIONER OF CUSTOMS PREV MUMBAI
April 27, 2001
DELHI AUTOMOBILES LTD. Vs. C.C.E., NEW DELHI
February 14, 2001
DELHI AUTOMOBILES LTD. Vs. CCE, DELHI
February 6, 2001
DELHI STEEL INDUSTRIES Vs. CCE, CHANDIGARH
August 8, 2001
DELHI STEEL INDUSTRIES Vs. CCE, CHANDIGARH
May 15, 2001
DELPHI AUTOMOTIVE SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE,
March 22, 2001
DELSTAR PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 5, 2001
DELTA PLASTO INDUSTRIES Vs. CCE
February 20, 2001
DELTA PLASTO INDUSTRIES Vs. CCE
February 8, 2001
DELTA PLASTO INDUSTRIES PRINTING DIVISION Vs. COMMR OF CENTRAL EXCISE CAL III
January 3, 2001
DELUXE LAXMI PAPER PLAST PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 6, 2001
DELUXE LAXMI PAPER PLAST PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-I
September 14, 2001
DEMPO ENGINEERING WORKS LIMITED Vs. COMMISSIONER OF CUSTOMS
September 11, 2001
DENSONS POLYPRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
February 9, 2001
DESH PLASTIC INDUSTRIES Vs. COMMISSIONER OF CUSTOMS,
January 29, 2001
DEVA PRESSINGS, BANGALORE Vs. COMMISSIONER OF CENTRAL
July 10, 2001
DEVANAND M MANDHYANI ABDUL VAHID FOJDAR KURESHI RADHAKISHAN RAMCHAND BALANI GYANCHAND M MANDHYANI RAMNARAYAN KHANCHAND NARANG HARISHCHANDRA KANTILAL VAKHARIA YASHPAL PARSHOTTAM AHUJA K J VAKHARIA COMPANY SATYANARAYAN GYANCHAND BHUTRA MOHANLAL HASTIMAL JAIN AND SUNILKUMAR MAGANLAL JAIN Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE SURAT I
August 16, 2001
DEVARSONS PVT LTD Vs. COMMISSIONER OF CUSTOMS E P MUMBAI
May 1, 2001
DEVI DAS LAL CHAND Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-II
July 30, 2001
DEVI RUBBER PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
May 10, 2001
DEVIDAS PANDURANG JADHAV Vs. COMMISSIONER OF CUSTOMS P MUMBAI
August 27, 2001
DEVIDAYAL ALUMINIUM INDUS. Vs. CCE, MEERUT-I
May 4, 2001
DEVIDAYAL ELECTRONIC WIRE LTD Vs. COMMISSIONER OF CEN EXCISE MUMBAI III
August 23, 2001
DEVIDAYAL ELECTRONIC WIRES LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI
August 23, 2001
DEVIDAYAL INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI
July 27, 2001
DEVIDAYAL INDUSTRIES LTD AND M/S DEVIDAYAL ELECTRONICS AND WIRES LTD Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI
May 28, 2001
DEVIDAYAL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
November 6, 2001
DEVIDAYAL NON-FERROUS Vs. CCE, BOMBAY-I
February 15, 2001
DHAMPUR SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX.
January 8, 2001
DHAN LAXMI TRANSPORT CO. AND Vs. CC, JAIPUR
March 30, 2001
DHANALAKSHMI STEEL Vs. COMMISSIONER OF CENTRAL EXCISE.,
May 25, 2001
DHANESH TEXTILE INDUSTRIDS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V
April 4, 2001
DHANRAJ ENTERPRISES Vs. CCE, INDORE
June 11, 2001
DHAR RUBBER MANUFACTURING CO Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA II
January 22, 2001
DHARAM EXPORTS AND SURESH M JUMANI Vs. COMMISSIONER OF CUSTOMS NHAVA SHEVA
July 23, 2001
DHARAMPAL SATISH KUMAR Vs. CCE, CHANDIGARH-II
June 27, 2001
DHARIWAL STEEL P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II
October 19, 2001
DHARMENDRA INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD II
April 27, 2001
DHARMENDRA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
October 4, 2001
DHIMAN STEEL ROLLING MILL, Vs. CCE, CHADIGARH
February 27, 2001
DHIMAN STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
November 6, 2001
DHUM DARABSHAW RANDERIA AND SHRI C N TOLIA Vs. COMMISSIONER OF CUSTOMS PREVENTIVE MUMBAI
May 21, 2001
DHUN DARABSHAW RANDERIA AND SHRI Vs. COMMISSIONER OF CUSTOMS
May 30, 2001
DIAMANT BOART PETROLEUM INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE GOA
March 20, 2001
DIAMOND CEMENT Vs. CCE, BHOPAL
April 12, 2001
DIAMOND INDUSTRIES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE RAJKOT
July 26, 2001
DIAMOND STEEL ROLLING MILLS Vs. CCE, CHANDIGARH
May 28, 2001
DIANA MINING EQUIPMENT Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
November 15, 2001
DIASTAR JEWELLERY LTD. AND PRAVIN Vs. COMMISSIONER OF CUSTOMS, MUMBAI
August 28, 2001
DIESEL POWER SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE &
May 15, 2001
DIGITAL EQUIPMENT (INDIA) Vs. COLLECTOR OF CUSTOMS, BANGALORE
February 8, 2001
DIGITAL EQUIPMENTS (INDIA) LTD. Vs. COLLECTOR OF CUS., BANGALORE
April 10, 2001
DIGVIJAY TEXTILE MILLS Vs. COMMISSIONER OF CENTRAL EXCISE,
July 18, 2001
DILIP A. GOPLANI Vs. COMMISSIONER OF CUSTOMS, KANDLA
November 23, 2001
DILIP TRYAMBAK DESHMUKH Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII
March 9, 2001
DIMENSIONS INDIA Vs. CC NEW DELHI
March 26, 2001
DINDAYAL AUSHADHI (P) LTD. Vs. CCE, BHOPAL
February 8, 2001
DINESH GREASES Vs. COMMISSIONER OF CENTRAL EXCISE
July 31, 2001
DINTEX DYECHEM LTD. Vs. COMMISSIONER OF CEN. EXCISE,
April 9, 2001
DIPESH ENGG WORKS Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS MUMBAI III
February 13, 2001
DISCO GARMENTS PVT LTD ABUBAKAR H DESAI Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT
May 16, 2001
DISCWARE PVT LTD Vs. CC NEW DELHI
June 7, 2001
DISHA AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE,
April 12, 2001
DIVISIONAL ENGINEER TELECOM Vs. COMMISSIONER OF CUSTOMS CHENNAI
July 19, 2001
DIVIYA CHEMICALS Vs. COMMISSIONER OF CUSTOMS (EXPORT)
September 17, 2001
DIVIYA CHEMICALS Vs. COMMISSIONER OF CUSTOMS
August 29, 2001
DIVYADEEP AUTO INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
August 31, 2001
DIVYADEEP AUTO INDUSTRIES PVT. Vs. COMMISSIONER OF CENTRAL EXCISE,
August 23, 2001
DLF INDUSTRIES LTD. Vs. CCE., MEERUT
April 24, 2001
DOLPHIN INTERNATIONAL PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
August 23, 2001
DOMINANT OFFSET PVT. LTD. Vs. COLLECTOR OF CUSTOMS, MUMBAI - 38
November 9, 2001
DORMA DOOR CONTROLS INDIA PRIVATE LTD Vs. COMMR OF CUS
August 10, 2001
DR. BALABHAI NANAVATI Vs. COMMISSIONER OF CUSTOMS
April 23, 2001
DR. WRITERS FOOD PRODUCTS LTD. Vs. COMMISSIONER OF CEN. EXCISE, PUNE
November 22, 2001
DRAGON STAR LEATHER CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
July 16, 2001
DREDGING CORPN. OF INDIA LTD. Vs. C.C. BOMBAY
May 30, 2001
DREDGING CORPORATION OF INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS CALCUTTA
September 13, 2001
DSR-SENETOR LINES Vs. COMMISSIONER OF CUSTOMS, SHEVA
May 29, 2001
DUCK TARPAULINS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
May 14, 2001
DUGAR ELECTRONICS Vs. COMMR OF CENTRAL EXCISE CAL II
May 31, 2001
DUGAR ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA II
August 1, 2001
DUGAR ELECTRONICS Vs. C.C.E., CALCUTTA-II
July 24, 2001
DUGAR TETENAL INDIA LIMITED Vs. CCE, JAIPUR
April 11, 2001
DULAL BANIK Vs. COMMISSIONER OF CUSTOMS SHILLONG
November 19, 2001
DULAL DUTTA Vs. COMMISSIONER OF CUSTOMS P WEST BENGAL
August 22, 2001
DULAL PAUL Vs. COMMISSIONER OF CUSTOMS SHILLONG
September 7, 2001
DULAL PAUL Vs. COMMISSIONER OF CUSTOMS SHILLONG
November 29, 2001
DULICHAND SILK MILLS P LTD Vs. C C E HYDERABAD
April 20, 2001
DUM DUM METALLOY INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III
July 2, 2001
DUM DUM VALVES BEARINGS Vs. DUM DUM METALLOY INDUSTRIES
February 5, 2001
DUNGARMAL MOHTA Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL
September 10, 2001
DUNGARMAL MOHTA AND OTHERS Vs. COMMR OF CUSTOMS PREV W B
August 2, 2001
DUNLOP INDIA LTD Vs. COMMISSIONER OF C EX
February 8, 2001
DUPLEX ENGG WOIRKS AND SHRI S S CHIMA Vs. CC PORT CALCUTTA
April 23, 2001
DUPLEX ENGG. WORKS Vs. COMMISSIONER OF CUSTOMS, (PORT), CALCUTTA
April 24, 2001
DUPONT SOUTH ASIA LTD Vs. C C CHENNAI
April 27, 2001
DURA CELL (I) LTD. Vs. CCE, DELHI-III
June 7, 2001
DURA CELL INDIA (P) LTD. Vs. CCE DELHI III
May 11, 2001
DURA PLAST Vs. COMMISSIONER OF CUSTOMS, KANDLA
October 8, 2001
DURACELL (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-III
November 15, 2001
DURGA MARKETING AND VIDEO AUDIO SERVICES Vs. COMMISSIONER OF CUSTOMS MUMBAI
June 11, 2001
DURGAPUR OXYGEN PRIVATE LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR
September 28, 2001
DURGAPUR OXYGEN PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 18, 2001
DUTRON PLASTICS Vs. CCEX, BORODA
July 14, 2001
DUTTA ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
December 13, 2001
DWARKADAS VELJI TALPATRIWALA Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA
May 4, 2001
DYNAM ELECTRO CONTROLS, Vs. COMMISSIONER OF CENTRAL
September 25, 2001
DYNAM ELECTRO CONTROLS, Vs. COMMISSIONER OF CENTRAL
November 8, 2001
DYNAMATIC TECHNOLOGIES LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL
March 8, 2001
E.C.E. INDUSTRIES LTD. Vs. CCE
March 12, 2001
E.C.E. INDUSTRIES LTD. Vs. C.C.E. NEW DELHI
November 20, 2001
E.P. ELECTROPRESSINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-II
November 19, 2001
EAST COAST I ENTERPRISES Vs. COMMR OF CUSTOMS KOLKATA
January 17, 2001
EAST INDIA BEARING CO. PVT. Vs. C.C., CALCUTTA
August 8, 2001
EASTERN COILS P LTD Vs. CCE KOLKATA I
January 3, 2001
EASTERN MICROPOR LIMITED Vs. COMMISSIONER OF C. EX., CALCUTTA-II
July 31, 2001
EASTERN PETROLEUM PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII
July 17, 2001
EASTERN STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II
August 13, 2001
EASTERN STEEL INDUSTRIES Vs. C C E CALCUTTA II
June 19, 2001
EASTERN STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,
September 6, 2001
EASTERN STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,
August 6, 2001
EASTMAN CAST FORGE LTD AND SAURASHTRA BALLPEN LTD Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI AND COMMISSIONER OF CUSTOMS ACC MUMBAI
July 31, 2001
ECONOPRINT STENCILS P.LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
April 19, 2001
ECP INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR I
April 19, 2001
ECP INDUSTRIES LTD. Vs. C.C.E. & E., BHUBANESWAR-I
February 8, 2001
EDEN TEXTRONICS Vs. COMMISSIONER OF CEN EXCISE MUMBAI VI
June 14, 2001
EICHER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
July 9, 2001
EICHER TRACTORS Vs. COMMISSIONER OF CENTRAL EXCISE,
May 28, 2001
EICHER TRACTORS Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
October 12, 2001
EICHER TRACTORS, FARIDABAD Vs. CCE, NEW DELHI
February 27, 2001
EKBOTE INTERIORS PVT LTD M/S EKBOTE ENTERPRISES SHRI EKNATH GOVIND EKBOTE SHRI SUBHASH DATTOBA EKBOTE AND M/S EKBOTE BROTHER FURNITURE WORKS Vs. COMMISSIONER OF CENTRAL EXCISE PUNE I
April 4, 2001
ELCON TRADING CO. LTD. Vs. CC NEW DELHI
January 22, 2001
ELECON ENGINEERING CO LTD N S PATEL Vs. COMMISSIONER OF CENTRAL EXCISE ADJUDICATION MUMBAI
March 21, 2001
ELECTRICAL ELECTRONIC INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
August 9, 2001
ELECTRICAL ELECTRONIC INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
September 14, 2001
ELECTRO APPLIANCES Vs. COMMISSIONER OF CENTRAL EXCISE,
October 29, 2001
ELECTRO PRINTERS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
August 16, 2001
ELECTROLUX INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
May 2, 2001
ELECTROLUX KELVINATOR LTD. Vs. C.C.E., JAIPUR
February 20, 2001
ELECTRONICA MACHINE TOLLS Vs. COMMISSIONER OF CENTRAL EXCISE,
February 7, 2001
ELECTRONICS INSTRUMENTATION CONTROL Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD I
August 28, 2001
ELGI EQUIPMENTS LTD., INDIA Vs. C.C.E. COIMBATORE
June 26, 2001
ELGI RUBBER PRODUCTS LTD. Vs. C.C.E. CHENNAI-III
March 16, 2001
ELGIE ENGINEERING WORKS AND Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR
September 20, 2001
ELGITREAD (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
May 28, 2001
ELGITREAD INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE TRICHY
October 5, 2001
ELMECH ENGINEERS Vs. C C E KOLKATA II
January 8, 2001
ELQUE POLYESTERS LTD Vs. COMMISSIONER OF CUSTOMS CALCUTTA
September 19, 2001
ELSIMATE ELECTRONIC INDUSTRIES PVT LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI
November 27, 2001
ELTRON INDIA Vs. COMMISSIONER OF CENTRAL EXCISE,
November 2, 2001
ELVINA PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CENTRAL
December 14, 2001
EMAMI LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 15, 2001
EMBASSY BAR HOTEL & Vs. CCE, CHANDIGARH
April 17, 2001
EMBEE CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
August 16, 2001
EMCEE PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III
December 14, 2001
EMCURE PHARMACEUTICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS PUNE I
April 20, 2001
EMINENT CARGO (P) LTD. Vs. COMMISSIONER OF CUSTOMS (GENERAL), NEW DELHI
November 20, 2001
EMJAY ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, COCHIN
February 16, 2001
EMMES METAL P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
June 29, 2001
EMMES METALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
December 6, 2001
EMMSA INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI III
November 12, 2001
EMMTEX SYNTHETICS LTD., Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
October 12, 2001
EMPIRE DYEING BLEACHING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III
June 18, 2001
EMPIRE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
November 12, 2001
ENERTECH UPS LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE PUNE
August 27, 2001
ENGEE INDUSTRIAL SERVICE (P) LTD. Vs. CCE
February 13, 2001
ENIK KHYRIEM Vs. COMMISSIONER OF CUSTOMS N E R SHILLONG
October 8, 2001
ENNORE FOUNDARIES LTD Vs. COMMR OF CEX CHENNAI
June 22, 2001
ENRON OIL & GAS INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS
August 8, 2001
EON POLYMERS LTD. Vs. CCE JAIPUR
March 20, 2001
EPC IRRIGATION LIMITED AND OTHERS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE ARURANGABAD
June 15, 2001
EQBAL SINGH BEDI Vs. COMMISSIONER OF CUSTOMS PORT CALCUTTA
November 6, 2001
ERAMU N. ABBOBACKER Vs. COMMISSIONER OF CUSTOMS, MUMBAI
September 18, 2001
ERIN PHARMACEUTICALS LTD. Vs. CC, MUMBAI
August 17, 2001
EROS PHARMA (PVT.) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
June 18, 2001
ESCORTS JCB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
October 29, 2001
ESCORTS LIMITED (MSD) Vs. CCE NEW DELHI
April 26, 2001
ESCORTS LTD. Vs. C.C.E., INDORE
April 20, 2001
ESCORTS LTD. F.E.D. Vs. COMMISSIONER OF CENTRAL EXCISE
June 15, 2001
ESCORTS LTD., F.E.D. Vs. CCE, DELHI-II
June 20, 2001
ESCORTS YAMAHA MOTORS LTD. Vs. C.C.E., MEERUT
June 11, 2001
ESQUIRE ELECTRONICS Vs. COMMISSIONER OF CUSTOMS WEST BENGAL
November 1, 2001
ESS ESS METALS & ELECTRICALS Vs. CCE, NEW DELHI
May 14, 2001
ESSAR GUJARAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 3, 2001
ESSAR MACHINE WORKS LTD Vs. COMMISSIONER OF C EX
March 14, 2001
ESSAR OIL LIMITED Vs. COMMISSIONER OF CUSTOMS
January 15, 2001
ESSAR OIL LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
September 13, 2001
ESSAR OIL LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
September 27, 2001
ESSEL MINING & INDUSTRIES LTD. Vs. CCE, ALLAHABAD
March 15, 2001
ESSEL PACKAGING LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI
May 15, 2001
ESSKEY JAY ISPAAT Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
August 31, 2001
ESTECO V K EXPORTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE RAJKOT
March 12, 2001
ESTER INDUS. LTD. Vs. CCE, MEERUT
April 30, 2001
ESTER INDUSTRIES LIMITED Vs. CCE., MEERUT-II
June 7, 2001
ESTEVAN DSOUZA AND Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, GOA
October 10, 2001
ESTEVAN DSOUZA AND THOMAS Vs. COMMISSIONER OF CUSTOMS
September 7, 2001
EUPHARMA LABORATORIES LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI
March 22, 2001
EURESIAN Vs. COMMISSIONER OF CUSTOMS
September 14, 2001
EURO EXPORTS Vs. COMMISSIONER OF CUSTOMS
November 26, 2001
EVEREST ENTERPRISE Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR
October 12, 2001
EVERGREEN ENGINEERING CO. PVT. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 19, 2001
EVERGREEN PLYWOOD INDUS P LTD Vs. CCE PATNA
July 18, 2001
EVERGREEN SYNTHETICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 10, 2001
EXCEL GLASSES LTD., ALAPPUZHA Vs. COMMISSIONER OF CENTRAL
December 12, 2001
EXCEL GLASSES LTD., ALAPPUZHA Vs. COMMISSIONER OF CENTRAL
September 21, 2001
EXCELLENT ENGINEERING CO. Vs. COMMISSIONER OF CENTRAL EXCISE,
November 2, 2001
EXECUTIVE ENGINEER Vs. COMMISSIONER OF CENTRAL EXCISE,
February 6, 2001
EXECUTIVE ENGINEER, K.S.E.B. Vs. COMMISSIONER OF C. EX., COCHIN
October 30, 2001
EXIDE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII
January 8, 2001
EXIDE INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
October 12, 2001
EXIDE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 3, 2001
EXIM INDIA OIL CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 7, 2001
EXPRESS TIN CONTAINERS P LTD Vs. C C E CALCUTTA II
July 24, 2001
EXTRUSIONS Vs. CC CALCUTTA
April 27, 2001
EXTRUSIONS 1985 PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR
December 18, 2001
F G K THERMAL P LTD Vs. CCE CALCUTTA I
July 2, 2001
F G K THERMAL P LTD Vs. COMMISSIONER OF C EXCISE
January 2, 2001
F G P LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD
November 9, 2001
F.C.I. Vs. CCE, MEERUT
March 29, 2001
F.G.K. THERMAL (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 19, 2001
FABWORTH (INDIA) LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE,
October 18, 2001
FACT ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE,
February 7, 2001
FACT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
April 11, 2001
FAG PRECISION BEARING LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS
May 4, 2001
FAG PRECISION BEARINGS LIMITED VADODARA Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VADODARA
June 7, 2001
FAG PRECISION BEARINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA
July 31, 2001
FAG PRECISION BEARINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
February 26, 2001
FAIRCO EXPORTS Vs. COMMISSIONER OF CUSTOMS, MUMBAI
December 10, 2001
FAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
December 21, 2001
FALCON AIR CARGO & TRAVEL P. LTD. Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
November 13, 2001
FALCON SYSTEMS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI
October 16, 2001
FALCON TYRES LTD., MYSORE Vs. COMMISSIONER OF CENTRAL
August 20, 2001
FALMA LABORITIES (P) LTD., Vs. COMMISSIONER OF CUSTOMS &
February 19, 2001
FANCY INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,
March 19, 2001
FANNSON PHARMACEUTICALS GUJARAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA
April 9, 2001
FARIDABAD FORGINGS (P) LTD. Vs. CCE DELHI-II
June 11, 2001
FARIDABAD FORGINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
September 10, 2001
FARIDABAD METAL UDYOG LTD. Vs. C.C.E., DELHI-II
May 28, 2001
FARMSON PHARMACEUTICALS GUJARAT Vs. COMMISSIONER OF CENTRAL EXCISE
April 23, 2001
FATEMABAD TEA ESTATES Vs. COMMISSIONER OF CENTRAL EXCISE SHG
September 28, 2001
FATEMABAD TEA ESTATES Vs. C.C.E., SHILLONG
August 28, 2001
FAZLU SEIKH, JABBAR SEIKH AND Vs. COMMISSIONER OF CUSTOMS (P), WEST
October 4, 2001
FCB ULKA ADVERTISING PVT. LTD. Vs. COMMISSIONER OF C. EX.
February 5, 2001
FEDDERS LLOYD CORPORATION Vs. CCE, MUMBAI II
April 30, 2001
FEMS INDIA Vs. COMMISSIONER OF CUSTOMS,
May 28, 2001
FENNER (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 1, 2001
FENNER INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I
August 9, 2001
FENOPLAST LTD Vs. COMMISSIONER OF CENTRAL EXCISE ACC MUMBAI
May 14, 2001
FERRO FOUNDRIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
February 15, 2001
FERTILISERS & CHEMICALS Vs. COMMISSIONER OF CUSTOMS, COCHIN
April 11, 2001
FERTILISERS & CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE,
February 7, 2001
FERTILISERS & CHEMICALS Vs. COMMISSIONER OF CENTRAL
September 21, 2001
FERTILISERS & CHEMICALS TRAVANCORE LTD. Vs. COMMR. OF CUS., COCHIN
May 17, 2001
FERTILIZER CORPORATION OF Vs. COMMISSIONER OF CENTRAL EXCISE,
July 6, 2001
FGP LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,
September 7, 2001
FIBRE FOILS LTD. Vs. COMMISSIONER OF CEN. EXCISE,
July 27, 2001
FIBRE FOILS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
November 27, 2001
FIBRO PLAST CORPORATION Vs. COMMISSIONER OF CUS.
February 2, 2001
FILAMENT INDIA LTD. Vs. C.C.E., NEW DELHI
April 30, 2001
FINE CHEMICALS DIVISION OF SUPER FINE CHEMICALS SURAT AND S J SANGHVI Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT II
July 20, 2001
FINOLEX CABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I
August 31, 2001
FINOLEX INDS. LTD. Vs. C.C.E., PUNE AND C.C.E. (ADJ.),
May 14, 2001
FINOLEX INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE PUNE
May 31, 2001
FIXWELL INDL. ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE,
July 27, 2001
FLAMEPROOF CONTROL GEARS PVT. Vs. COMMISSIONER OF CUSTOMS
October 22, 2001
FLENDER LTD. Vs. COMMISSIONER OF CUSTOMS, CALCUTTA
May 30, 2001
FLEX CHEMICALS LTD. Vs. CCE MEERUT
February 9, 2001
FLEX ENGG. LTD. Vs. CCE, MEERUT
May 25, 2001
FLEX INDUSTRIES AND FLEX Vs. C.C.E. MEERUT
May 3, 2001
FLEX INDUSTRIES LTD. Vs. CCE, INDORE
February 20, 2001
FLEX INDUSTRIES LTD. Vs. C.C.E., MEERUT - II
April 25, 2001
FLEX O PACKAGING BABLOO S KHANNA Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI IV
May 8, 2001
FLISTEX MAGNETICS LTD, SHRI Vs. COMMISSIONER OF CUSTOMS, NEW
March 7, 2001
FLOMATIC ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
March 15, 2001
FLORA WALL COVERINGS LTD., Vs. CUSTOMS, BANGALORE
January 12, 2001
FLOWFAST ENGINEERS INDIA AND OTHERS Vs. COMMISSIONER OF CUSTOMS PREV MUMBAI
July 10, 2001
FLOWLINES ENGINEERING P LTD AND CCE MADRAS Vs. CCE MADRAS AND M/S FLOWLINES ENGG P LTD
May 4, 2001
FLUO-LITE PVT. LTD., Vs. COMMISSIONER OF CENTRAL
September 11, 2001
FOOD CORPORATION OF INDIA, VISAK Vs. COMMISSIONER OF CUSTOMS,
October 3, 2001
FORBES GOKAK LIMITED Vs. C C PORT CALCUTTA
January 25, 2001
FORBES GOKAK LIMITED Vs. COMMISSIONER OF CUSTOMS(PORT),
July 6, 2001
FORBES GOKAK LTD Vs. COMMR OF CUSTOMS CALCUTTA
May 25, 2001
FORBES GOKAK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
November 20, 2001
FORT WILLIAM INDUSTRIES LTD Vs. C C E CALCUTTA IV
July 10, 2001
FORTUNE IMPEX M/S CHAWLA ENTERPRISES PVT LTD SHRI H S CHAWLA SHRI Y K GANDHI SHRI KISHAN DAGA SHRI AUROBINDO GHOSH SHRI TAPAN KUMAR DEY SHRI VIKRAM PAUL AND SHRI SUBENDU DAS Vs. COMMISSIONER OF CUSTOMS CALCUTTA
July 3, 2001
FORUM OF ACRYLIC FIBRE Vs. DESIGNATED AUTHORITY MINISTRY OF
April 9, 2001
FREEZAIR INDIA (P) LTD. Vs. CCE, NEW DELHI
May 14, 2001
FRONTIER POLYMERS (P) LTD Vs. CCEW CHANDIGARH
January 24, 2001
FROST INTERNATIONAL LTD. Vs. CC, MUMBAI (EXPORT)
May 21, 2001
G B ENGINEERING ENTERPRISES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE TRICHY
September 13, 2001
G B GADRE COMPANY PUNE AND OTHERS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE PUNE I
June 26, 2001
G CLARIDGE CO Vs. COMMISSIONER OF CENTRAL EXCISE PUNE II
July 16, 2001
G E PLASTICS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA
April 3, 2001
G PATTABHI RAMAIYA CO Vs. C C BHUBANESWAR
April 26, 2001
G R ENGINEERING WORKS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III
July 12, 2001
G R INDUSTRIES Vs. COMMISSIONER OF CUSTOMS CALCUTTA
October 10, 2001
G R INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS P AHMEDABAD
March 7, 2001
G R S E LTD Vs. CCE CALCUTTA I
July 4, 2001
G. CLARIDGE AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE.
August 23, 2001
G.B. GADRE & COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE &
May 2, 2001
G.C. AHUJA AND APOLLO ELECTRIC INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
November 29, 2001
G.C. AHUJA C/O M/S APOLLO ELECTRIC Vs. CCE, DELHI
February 19, 2001
G.C.U.L. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 9, 2001
G.L. COMPUTERS SYSTEMS Vs. COMMISSIONER OF C. EX., BANGALORE
January 12, 2001
G.S.F.C. LTD. Vs. COMMISSIONER OF CUSTOMS
March 30, 2001
G.T.C. INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
January 31, 2001
G.T.C. INDUSTRIES Vs. CCE, NEW DELHI
March 29, 2001
G.T.C. INDUSTRIES LTD. Vs. CCE, VADODARA
January 3, 2001
G.T.C. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 21, 2001
G.V. SHANKARA NARAYANA Vs. COMMISSIONER OF CUSTOMS, BANGALORE
June 12, 2001
GAHLOUT CHOUDHURY STEEL PVT LTD Vs. C C E JAMSHEDPUR
May 24, 2001
GAJANAN SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD
May 1, 2001
GAJRAJ CORPORATION AND 16 ORS. Vs. COMMISSIONER OF CENTRAL EXCISE
April 27, 2001
GAJRAJ INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
August 24, 2001
GAJRAN CORPORATIN, M/S. SAI Vs. COMMISSIONER OF CENTRAL EXCISE
March 21, 2001
GALAXY INDO FAB. LTD. Vs. CCE, ALLAHABAD
April 3, 2001
GAMA MANUFACTURING CO. Vs. COMMISSIONER OF C. EX., CHENNAI
June 12, 2001
GAMMON INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII
March 15, 2001
GAMMON INDIA LTD. Vs. COMMISSIONER OF C. EX.
March 21, 2001
GANDHI PAREKH INVESTMENT CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VADODARA
September 12, 2001
GANESH ANHYDRIDE LTD Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI
May 29, 2001
GANESH CHANDRA BASAK Vs. COMMR. OF CUS. (PREV.), WEST BENGAL
December 27, 2001
GANESH CHANDRA GHOSH AND SHRI GAUTAM GHOSH Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI
February 8, 2001
GANESH KAREL Vs. C C PREV WEST BENGAL
May 2, 2001
GANESH M VERMA @ GANESH KAREL Vs. C C P MUMBAI
January 16, 2001
GANESH SOLVEX OIL MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
October 8, 2001
GANESHJI SCRAP TRADERS Vs. C.C.E., PATNA
April 10, 2001
GANESHWAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
January 19, 2001
GANGA RASAYAINE (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
April 10, 2001
GANGA RASAYANIE Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR
November 9, 2001
GANGA RASAYANIE Vs. COMMISSIONER OF CENTRAL EXCISE,
November 9, 2001
GANGANAGAR SAHKARI SPG. Vs. CCE, JAIPUR
May 4, 2001
GANGAPUR SSK LIMITED Vs. COMMISSIONER OF CUSTOMS
December 21, 2001
GANGES MANUFACTURING CO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA IV
September 24, 2001
GANGES PRINTING CO LTD Vs. CCE CALCUTTA II
August 21, 2001
GANGES PRINTING CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 5, 2001
GANGESHWAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
December 28, 2001
GANGESHWAR LTD. Vs. C.C.E., ALLAHABAD
May 28, 2001
GANGESHWAR LTD. Vs. C.C.E., ALLAHABAD
April 30, 2001
GANGESHWAR LTD. Vs. C.C.E., ALLAHABAD
April 12, 2001
GANNON DUNKERLEY & CO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
May 3, 2001
GANPATI SANGEMERMAR P. LTD. Vs. CCE, JAIPUR
June 8, 2001
GANPATI SANGMAMMER PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
February 1, 2001
GARDEN COTTON YARNS LTD GARDEN SILK MILLS LTD J BHESANIA VARELI ASSOCIATES AND GARDEN ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT
February 13, 2001
GARDEN COTTON YARNS LTD., GARDEN SILK MILLS LTD, J. BHESANIA, VARELI ASSOCIATES AND GARDEN ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, SURAT
March 29, 2001
GARG ELECTRONICS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
December 26, 2001
GARG ELECTRONICS INDUSTRIES AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
November 7, 2001
GARIMA AIR TRAVELS Vs. COMMR OF CENTRAL EXCISE JSR
June 26, 2001
GARIMA TRADE SERVICES LTD Vs. COMMISSIONER OF CUSTOMS VISAKHAPATNAM
August 10, 2001
GARLICK ENGINEERING Vs. COMMISSIONER OF CENTRAL EXCISE,
August 24, 2001
GARLON POLYFAB INDUSTRIES Vs. CCE KANPUR
January 24, 2001
GARWARE POLYESTER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 23, 2001
GARWARE POLYSTER LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT II
March 13, 2001
GARWARE POLYSTER LTD Vs. COMMISSIONER OF CEN EXCISE CUSTOMS SURAT II
May 1, 2001
GARWARE SYNTHETICS LTD. Vs. COLLECTOR OF CENTRAL EXCISE,
March 21, 2001
GAS AUTHORITY OF INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII COMMISSIONER OF CENTRAL EXCISE VADODARA
May 17, 2001
GAS AUTHORITY OF INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI AND VADODARA
August 6, 2001
GAS AUTHORITY OF INDIA LTD. Vs. CCE
September 3, 2001
GAS FILTRATION PVT. LTD., B.S. Vs. COMMISSIONER OF CENTRAL EXCISE,
August 30, 2001
GAUTAM DIAGNOSTIC CENTRE Vs. COMMISSIONER OF CUSTOMS MUMBAI
March 5, 2001
GAVIRANGA ENTERPRISES, TUMKUR Vs. COMMISSIONER OF CENTRAL
October 24, 2001
GAYATRI INTERMEDIATES PVT LTD Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI
April 20, 2001
GAZEBO INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI
May 21, 2001
GAZEBO INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
November 19, 2001
GE APAR LIGHTING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 18, 2001
GE LIGHTING INDIA LTD Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI 38
July 10, 2001
GEARS INDIA Vs. CCE, MEERUT
April 17, 2001
GEC ALSTHOM INDIA Vs. COMMISSIONER OF CENTRAL
June 21, 2001
GEEKAY EXIM INDIA LTD Vs. COMMISSIONER OF CUSTOMS AP MUMBAI
September 5, 2001
GEEP INDUSTRIAL SYNDICATE Vs. COMMISSIONER OF CENTRAL EXCISE,
February 6, 2001
GEETA EXPORTS AND M/S SHRI ASHOK KHETAN Vs. COMMISSIONER OF CUSTOMS EXPORTS MUMBAI
April 3, 2001
GEETANJALI WOOLLENS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT)
January 18, 2001
GELSULES MEDICAPS P. LTD. Vs. C.C. EX., MUMBAI-II
December 6, 2001
GEM PROPERTIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
February 28, 2001
GENERAL ENGG. WORKS, Vs. CCE JAIPUR
March 28, 2001
GENERAL ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE,
February 8, 2001
GENERAL ENGINEERING WORKS Vs. CCE, JAIPUR
June 12, 2001
GENERAL ENGINEERING WORKS, Vs. CCE, JAIPUR-1
April 3, 2001
GENERAL FABRICATORS AND GENERAL Vs. COMMISSIONER OF CENTRAL
November 27, 2001
GENERAL INDUSTRIAL SOCIETY LTD Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR
September 26, 2001
GENERAL METALLISERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AURANGABAD
May 3, 2001
GENERAL METALLISERS LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL
May 29, 2001
GEOFFREY MANNERS CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD
March 21, 2001
GEORG FISCHER DISA LTD Vs. COMMISIONER OF CUSTOMS &
August 21, 2001
GERMAN REMEDIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I
February 9, 2001
GHANSHYAM A ROHRA Vs. COMMISSIONER OF CUSTOMS
April 2, 2001
GHARDA CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE II
August 23, 2001
GHARDA CHEMICALS LTD Vs. COMMISSIONER OF CEN EXCISE PUNE II
July 24, 2001
GHATGE PATIL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
January 3, 2001
GIAN CASTING LTD., SHRI Vs. COMMISSIONER OF CENTRAL EXCISE,
May 9, 2001
GIL HOSPITALS LTD. Vs. C.C. NEW DELHI (AIR CARGO)
May 28, 2001
GILLOORAM GAURISHANKAR Vs. C C E JAMSHEDPUR
July 31, 2001
GILLORAM GAURISHANKAR Vs. CCE PATNA
June 1, 2001
GINNI INTERNATIONAL LIMITED Vs. CCE, JAIPUR
April 23, 2001
GINNI INTERNATIONAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
August 31, 2001
GINZA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
December 4, 2001
GIRDHARILAL SUGAR & ALLIED Vs. C.C.E., INDORE.
April 26, 2001
GIRDHARILAL SUGAR AND ALLIED Vs. CCE, INDORE
June 18, 2001
GIRIDHARI DUBEY AND Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL
September 13, 2001
GIRIDHARI DUBEY AND Vs. COMMISSIONER OF CUSTOMS PREVENTIVE KOLKATA
November 27, 2001
GIRIJA DEBI SINGH Vs. COMMISSIONER OF CUSTOMS
July 23, 2001
GIRINDRA BIJOY SAHU AND SHRI SANSIT SAHU Vs. CC P WB
January 19, 2001
GIVO LIMITED AND SHRI M.K. Vs. COMMISSIONER OF CUSTOMS, NEW
May 23, 2001
GKW LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL
April 4, 2001
GLAXO INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS
September 27, 2001
GLAXO INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
November 2, 2001
GLOBAL IMPEX Vs. COMMISSIONER OF CUSTOMS, NHAVA
December 18, 2001
GLOBUS STORES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS INDORE
June 28, 2001
GMB CERAMICS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR
September 20, 2001
GMP PHARMACHEM PVT LTD Vs. COMMISSIONER OF CEN EXCISE MUMBAI V
June 21, 2001
GOA BOTTLING CO LTD N R PRABHU GAONKAR AND M R PRABHU GAONKAR Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE GOA
June 15, 2001
GOA BOTTLING CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 27, 2001
GOA BOTTLING CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 2, 2001
GOA BOTTLING COMPANY LIMITED AND Vs. COMMISSIONER OF CUSTOMS
December 4, 2001
GOA PAINTS ALLIED PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE,
July 12, 2001
GOBBINDDEO GLASS WORKS LTD Vs. CCE KOLKATA II
May 1, 2001
GODAVARI MANAR SSK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
November 5, 2001
GODAVARI STEEL (P) LTD. Vs. COMMR. OF C. EX. AND CUS.
August 17, 2001
GODAVARI STEEL P LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AURANGABAD
July 24, 2001
GODFREY PHILIPS INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,
May 29, 2001
GODHRA RE-ROLLING MILL Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, VADODARA
October 9, 2001
GODHRA RE-ROLLING MILL Vs. COMMISSIONER OF CENTRAL EXCISE
September 27, 2001
GODREJ & BOYCE MFG. CO. LTD. Vs. COLLECTOR OF CUSTOMS, MUMBAI
April 20, 2001
GODREJ AND BOYCE MFG. CO. LTD. Vs. COLLECTOR OF CUSTOMS
July 19, 2001
GODREJ APPLIANCES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
May 23, 2001
GODREJ BOYCE MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II
June 18, 2001
GODREJ BOYCE MFG CO LTD Vs. COLLECTOR OF CUSTOMS MUMBAI
April 20, 2001
GODREJ BOYCE MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI
August 29, 2001
GODREJ BOYEE MFG CO LTD Vs. COMMISSIONER OF CUSTOMS ADJ MUMBAI
May 10, 2001
GODREJ SOAPS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II
May 31, 2001
GODREJ SOAPS LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI
June 20, 2001
GODREJ SOAPS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II
August 16, 2001
GODREJ SOAPS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
July 18, 2001
GOEL AIRSHRINK INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI
February 27, 2001
GOEL BEARING CO. Vs. C.C.E. NEW DELHI
February 5, 2001
GOEL PACKAGING INDUSTRIES Vs. COMMISSIONER OF CUSTOMS EXPORT MUMBAI
June 7, 2001
GOETZE (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
December 5, 2001
GOETZE INDIA LTD Vs. CCE
December 7, 2001
GOKAK MILLS Vs. COMMISSIONER OF C. EX., BANGALORE
February 6, 2001
GOKAK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
February 16, 2001
GOODWILL CLOTHING CO Vs. COMMISSIONER OF CUSTOMS KANDLA
March 1, 2001
GOPAL CEMENT SPUN PIPE WORKS, Vs. COMMISSIONER OF CENTRAL EXCISE,
December 5, 2001
GOPAL JARIA Vs. COMMISSIONER OF CUSTOMS P WEST BENGAL
August 21, 2001
GOPALA POLYPLAST LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
July 27, 2001
GOPI KRISHNA PROCESSORS (P) Vs. CCE, CHANDIGARH
April 3, 2001
GOPI KRISHNA PROCESSORS LTD. Vs. CCE, CHANDIGARH
April 27, 2001
GOPICHAND KRISHAN KUMAR BHATIA Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI
April 20, 2001
GORAMAL HARIRAM LTD. Vs. C.C.E., DELHI
June 27, 2001
GORSIA ARCHITECTURAL DESIGN PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
September 25, 2001
GOTCO (INDIA) P. LTD Vs. C.C.E., CALCUTTA
May 16, 2001
GOUTHAM TRADING CO. Vs. COMMISSIONER OF CUSTOMS CHENNAI
March 16, 2001
GOVIND MILLS LTD., SHRI C.P. Vs. CCE, ALLAHABAD
May 18, 2001
GOVIND RUBBER LIMITED Vs. COMMISSIONER OF CUSTOMS EP MUMBAI
May 15, 2001
GOVIND RUBBER LTD. Vs. COMMISSIONER OF CUSTOMS
May 1, 2001
GOVIND RUBBER LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT)
August 13, 2001
GOVINDSONS FLASHLIGHT INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD
February 6, 2001
GOWTHAMI TEXTILE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE VIZAG
July 12, 2001
GOYAL FIBRES PVT LTD AND OTHERS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE SURAT I
June 15, 2001
GOYAL TIN WORKS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
December 21, 2001
GOYALKA BROTHERS PVT LTD Vs. C C E C BHUBNESWAR I
July 27, 2001
GOYALKA BROTHERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I
September 12, 2001
GR ENGINEERING WORKS LTD AND SHRI A K WADHERA Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III
January 25, 2001
GRAIN TEC INDIA LTD. Vs. CCE, CHANDIGARH
June 26, 2001
GRAPHITE INDIA LTD., Vs. COMMISSIONER OF CENTRAL
September 13, 2001
GRASIM INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,
January 3, 2001
GRASIM INDUSTRIES LTD AND A S KOTHARI Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS INDORE
July 20, 2001
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
June 12, 2001
GRASIM INDUSTRIES LTD. Vs. CCE, INDORE
March 26, 2001
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
March 8, 2001
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
May 17, 2001
GRASIM INDUSTRIES LTD. Vs. CCE, JAIPUR
June 8, 2001
GRAUER AND WEIL (I) LTD. Vs. COMMISSIONER OF CENTRAL EXICSE &
March 14, 2001
GREENWAYS SHIPPING AGENCY P LTD AND M/S UNITED LINER AGENCIES OF INDIA PVT LTD Vs. CC KOLKATA
June 22, 2001
GRIPP SYSTEMS LTD. AND N.I. PARIKH Vs. COMMISSIONER OF CENTRAL EXCISE,
September 13, 2001
GRIPP SYSTEMS LTD. AND N.I. PARIKH Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD-II
October 10, 2001
GRML EXPORTS LTD AND Vs. COMMISSIONER OF CUSTOMS P MUMBAI
September 19, 2001
GROUP PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
August 24, 2001
GROZ BACKERT ASIA LTD. Vs. C.C.E. CHANDIGARH
January 30, 2001
GROZ BECKET ASIA LTD. Vs. CCE CHANDIGARH
January 23, 2001
GTC INDUSTRIES LIMITED, J.P. Vs. COMMISSIONER OF CENTRAL EXCISE
December 14, 2001
GTC INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS (IMP),
August 13, 2001
GTN TEXTILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 2, 2001
GUFIC CHEM PVT. LTD., BELGAUM Vs. COMMISSIONER OF CENTRAL
November 28, 2001
GUFIC CHEMICALS PVT. LTD., Vs. COMMISSIONER OF CENTRAL
November 22, 2001
GUJARAT ALKALIES CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE BARODA
June 25, 2001
GUJARAT ALUMINIUM EXTRUSIONS PVT. LTD. Vs. C.C.E. AND C.
February 2, 2001
GUJARAT BOTTLING CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 17, 2001
GUJARAT BOTTLING CO. LTD. Vs. COMMISSIONER OF CUSTOMS
December 3, 2001
GUJARAT BOTTLING CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
October 9, 2001
GUJARAT COMPOSITE LTD Vs. C C E AHMEDABAD I
January 12, 2001
GUJARAT COMPOSITE LTD. Vs. COMMISSIONER OF CUSTOMS
December 7, 2001
GUJARAT CONTAINER LIMITED Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE BARODA
May 28, 2001
GUJARAT HEAVY CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS RAJKOT
April 23, 2001
GUJARAT HEAVY CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 9, 2001
GUJARAT HEAVY CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, RAJKOT
June 7, 2001
GUJARAT HEAVY CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
November 2, 2001
GUJARAT HYDRAULICS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
September 14, 2001
GUJARAT NARMADA VALLEY Vs. CCE, VADODARA
April 18, 2001
GUJARAT PLASTIC INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,
September 14, 2001
GUJARAT RAFFIA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
October 29, 2001
GUJARAT SHIP TRADING CORPORATION Vs. COMMISSIONER OF CUSTOMS,
November 5, 2001
GUJARAT SHIP TRADING CORPORATION AND Vs. COMMISSIONER OF CUSTOMS, KANDLA
September 17, 2001
GUJARAT SHIP TRADING CORPORATION BHAVNAGAR Vs. COMMISSIONER OF CUSTOMS KANDLA
June 8, 2001
GUJARAT SMALL SCALE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
April 23, 2001
GUJARAT STATE FERTILISER & Vs. COMMISSIONER OF CENTRAL EXCISE
September 18, 2001
GUJRAT AMBUJA CEMENT LTD. Vs. CCE CHANDIGARH
April 17, 2001
GULAB CHAND SHARMA Vs. COMMISSIONER OF CENTRAL EXCISE,
May 25, 2001
GULAB CHAND SILK MILLS Vs. CCE
August 30, 2001
GULAB IMPEX ENTERPRISES Vs. COMMISSIONER OF CUSTOMS MUMBAI
May 24, 2001
GULSHAN CASSETTES INDUS. Vs. C.C.E., MEERUT
April 20, 2001
GUPTA BROTHER STEEL TUBE LTD. Vs. C.C.E., CHANDIGARH
May 3, 2001
GUPTA CONCAST LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD
July 4, 2001
GURU ARJAN IRON & STEEL Vs. CCE, CHANDIGARH
June 22, 2001
GURU ARJAN IRON AND STEEL Vs. C.C.E., CHANDIGARH
April 24, 2001
GURU ISPAT LTD Vs. COMMISSIONER OF CUSTOMS CALCUTTA
December 24, 2001
GURU ISPAT LTD. Vs. COMMISSIONER OF CUSTOMS (PORT),
December 19, 2001
GURU KRIPA MARBLES Vs. COMMISSIONER OF CUSTOMS NHAVA SHEVA
September 13, 2001
GURU NANAK AUTO ENTERPRISES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
December 4, 2001
GURU OVERSEAS PVT. LTD. Vs. CCE, NEW DELHI
May 28, 2001
GURUKRIPA RESINS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
October 17, 2001
GYPSY EXPORTS Vs. COMMISSIONER OF CUSTOMS
January 4, 2001
H & R JOHNSON (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 17, 2001
H M P ENGINEERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE SURAT I
December 20, 2001
H R JOHNSON INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III
July 30, 2001
H. ISMAIL Vs. COMMISSIONER OF C. EX. & CUS., COCHIN
July 10, 2001
H.C.L. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,
March 16, 2001
H.L. TEXTILE MILLS Vs. CCE
January 8, 2001
H.M. PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE,
January 25, 2001
H.M.T. LTD. Vs. CCE CHANDIGARH
June 18, 2001
H.P.C.L. Vs. COMMISSIONER OF CENTRAL EXCISE,
November 6, 2001
H.P.C.LTD. Vs. COMMR. OF CENTRAL EXCISE, CAL.I
January 23, 2001
H.S. SONS Vs. CCE, CHANDIGARH
April 3, 2001
H.V. EXPORTS Vs. COMMISSIONER OF CUSTOMS, BOMBAY
April 24, 2001
H.V. INDUS. ELECTRONICS (P) LTD. Vs. COMMR. OF C. EX. AND CUS.
January 2, 2001
HAGEL CAPSULE (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 15, 2001
HAIDERY TINES Vs. COMMISSIONER OF CUSTOMS
November 2, 2001
HAJI A R KHAN SONS Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II
September 19, 2001
HALOL LEATHER CLOTH LIMITED HALOL Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE VADODARA
June 7, 2001
HAMCO MINING AND SMELTING CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 24, 2001
HAMEO MINING SMELTING CO LTD Vs. COMMISSION OF CENTRAL EXCISE CUSTOMS SURAT
February 20, 2001
HAMTOOL DRILL SYSTEMS PVT. Vs. COMMISSIONER OF CENTRAL EXCISE,
February 2, 2001
HANSAFLOWN FLASTO CHEM. Vs. CCE, NEW DELHI III
May 21, 2001
HANUMAN CHROMOCOATES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE BHOPAL
August 23, 2001
HANUMAN CHROMOCOATES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE BHOPAL
June 28, 2001
HAPPY TEXTILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
August 6, 2001
HAR BHAGWAN WADHWA AND RAJENDER NANDA Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI
April 27, 2001
HARBANS LAL MALHOTRA SONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III
November 28, 2001
HARBANS LAL MALHOTRA SONS LTD Vs. CCE CALCUTTA III
July 11, 2001
HARBANS LAL MALHOTRA SONS LTD Vs. CCE CALCUTTA III
September 3, 2001
HARBANSLAL DAWAR AND DAWAR RADIOS Vs. COMMISSIONER OF CUSTOMS,
August 30, 2001
HARENDRA PRASAD Vs. COMMISSIONER OF CUSTOMS, PATNA
May 31, 2001
HARESH CHELLARAM GIDWANI AND VISHNU DYEING PRINTING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V
August 2, 2001
HARGOBIND AGRO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI
November 5, 2001
HARI CONCAST LTD. Vs. C.C.E, CHANDIGARH
May 28, 2001
HARI FABRICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II
May 14, 2001
HARI JOT INDUSTRIES Vs. CC, NEW DELHI
May 25, 2001
HARI LEELA PROCESS HOUSE Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III
January 25, 2001
HARI LEELA PROCESS HOUSE Vs. C.C. EX, MUMBAI-III
May 18, 2001
HARI LEELA PROCESS HOUSE, RAVI M. Vs. COMMISSIONER OF CENTRAL EXCISE,
August 16, 2001
HARI OM PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I
May 15, 2001
HARI TAPES PVT. LTD. AND AKBAR Vs. COMMISSIONER OF CENTRAL EXCISE
September 17, 2001
HARIKRISHNA POLYMERS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI II
October 5, 2001
HARILEELA PROCESS HOUSE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
May 17, 2001
HARIOM SILK MILLS JAYESH RAMESHCHANDRA GANDHI Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
March 9, 2001
HARIPADA CHOWDHURY Vs. COMMISSIONER OF CUSTOMS NER SHILLONG
October 8, 2001
HARIPADA CHOWDHURY AND PURNENDU Vs. COMMISSIONER OF CUSTOMS,
November 26, 2001
HARMAN STEELS (P) LTD. Vs. CCE CHANDIGARH
January 22, 2001
HARSHAD P DOSHI AND SHRI BHARAT M SHAH Vs. COMMISSIONER OF CUSTOMS MUMBAI
May 9, 2001
HARSHAD SHAH Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL
October 19, 2001
HARSHVARDHAN CHEMICALS & Vs. C.C.E., INDORE-I
March 15, 2001
HARVESH MARWAHA Vs. COMMISSIONER OF CUSTOMS AND CEN EX
April 20, 2001
HARYANA CABLE INDUSTRIES AND Vs. CCE, NEW DELHI
May 3, 2001
HARYANA CABLE INDUSTRIES, Vs. CCE NEW DELHI
June 1, 2001
HARYANA ROADWAYS ENGINEERING Vs. CCE, NEW DELHI AND CCE, BHOPAL
March 28, 2001
HARYANA STEEL GLASS LTD. Vs. CCE, NEW DELHI
April 20, 2001
HARYANA TEXTILE CORPN. LTD. Vs. CCE, DELHI-II
March 26, 2001
HASHIEM ALIGHOLI POUR HAMANI AND Vs. COMMISSIONER OF CENTRAL EXCISE
December 6, 2001
HATHISING MANUFACTURING CO. LTD. Vs. COMMISSIONER OF CUSTOMS
October 12, 2001
HATHISING MANUFACTURING COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE,
November 23, 2001
HATIM GLASS ALUMINIUM NURUDDIN A MODI AND MOHAMMED A MODI Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I
August 10, 2001
HAWKINS COOKERS LTD. Vs. CCE, CHANDIGARH
February 12, 2001
HAZARI TRADING CO. Vs. COMMISSIONER OF CUSTOMS
October 19, 2001
HCL CEMENT SYSTEMS AND SERVICES LTD. Vs. CC
November 6, 2001
HEADWAY LITHOGRAPHIC CO. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 24, 2001
HEEMANSHU HORNS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD II
February 28, 2001
HEG LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
September 6, 2001
HEIZA BOILERS I PVT LTD Vs. COMMR OF CENTRAL EXCISE CAL I
February 6, 2001
HELLO AGRO FOOD PRODUCTS LTD., Vs. CCE, INDORE
January 15, 2001
HEMANT PLASTIC & CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
August 27, 2001
HEMANT PLASTICS AND CHEMICALS Vs. COMMR. OF C. EX. AND CUS.
March 7, 2001
HEMANT PLASTICS CHEMICALS LTD. Vs. CC (GENL.), MUMBAI
October 16, 2001
HEMANTBHAI R. PATEL AND BRIAN Vs. COMMISSIONER OF CUSTOMS
October 17, 2001
HERCULES HOISTS LIMITED Vs. COMMISSIONER OF CUSTOMS
September 11, 2001
HERCULES HOISTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS MUMBAI II
July 31, 2001
HERCULES HOISTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 24, 2001
HERCULES HOISTS LTD. Vs. CCE AND C
August 17, 2001
HERITAGE MARBLES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE &
November 16, 2001
HERO HONDA MOTORS LTD. Vs. CCE, DELHI-III
May 21, 2001
HI TECH ELECTRONICS LALIT PRODUCTS BEEKAY INDUSTRIES MAHENDRA TRADING VINAY ELECTRONICS ANKIT KUMAR CO PADMA METAL CORPORATION ARIHAND DISTRIBUTION HEERA PRODUCTS AND GOODWILL ELECTRICALS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V
April 9, 2001
HI TECH IMPEX AND Vs. COMMISSIONER OF CUSTOMS CHENNAI
November 23, 2001
HI TECH IMPEX AND PUNEET KUMAR Vs. CC
November 23, 2001
HICAL MAGNETICS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
January 29, 2001
HICEL PHARMA LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
September 6, 2001
HICEL PHARMA LTD., PATTANCHERU Vs. COMMISSIONER OF CUSTOMS, MUMBAI
June 15, 2001
HIFIN PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 8, 2001
HIFLO SYSTEMS AND M/S RHINO PIPES Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE
April 19, 2001
HIGH POLYMER LABS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
December 6, 2001
HIGH POLYMER LABS. LTD. Vs. C.C.E., FARIDABAD
April 10, 2001
HILTON INDUSTRIAL ENGINEERING CO LTD AND Vs. COMMISSIONER OF CUSTOMS KOLKATA
November 29, 2001
HILTON RUBBER LTD. Vs. CCE, DELHI
April 3, 2001
HILTRON INDUSTRIES ENGG CO LTD AND Vs. COMMISSIONER OF CUSTOMS CAL
October 10, 2001
HIM-PUSHP ENGINEERS Vs. COMMISSIONER OF CEN. EXCISE,
June 21, 2001
HIMACHAL OXYGEN P. LTD. Vs. CCE, CHANDIGARH
January 17, 2001
HIMADRI HEALTHCARE P LTD Vs. CCE BOLPUR
April 19, 2001
HIMADRI HEALTHCARE P LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR
May 21, 2001
HIMALAYA GRANITES LTD. Vs. COMMR. OF CEX
August 1, 2001
HIMSON TEXTILES ENGINEERING INDUSTIRES PVT LTD Vs. COMMISSIONER OF CUSTOMS I MUMBAI
May 3, 2001
HIMTAJ AYURVEDIC UDYOG Vs. CCE, ALLAHABAD
May 29, 2001
HIND CHEMICALS Vs. COMMR OF CENTRAL EXCISE CAL III
May 4, 2001
HIND CHEMICALS Vs. C C E KOLKATA III
January 31, 2001
HIND SYNTEX LTD. Vs. CCE, BHOPAL
May 29, 2001
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD
December 31, 2001
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
May 9, 2001
HINDUSTAN AERONAUTICS LIMITED, Vs. COLLECTOR OF CUSTOMS,
October 23, 2001
HINDUSTAN AERONAUTICS LTD. Vs. COMMISSIONER OF CUSTOMS,
March 14, 2001
HINDUSTAN AERONAUTICS LTD., Vs. COMMISSIONER OF CUSTOMS,
November 13, 2001
HINDUSTAN APPLIANCES Vs. CCE, NEW DELHI
June 26, 2001
HINDUSTAN COMPOSITION LIMITED Vs. COMMISSIONER OF CUSTOMS CENTRAL AURANGABAD
May 31, 2001
HINDUSTAN CONFECTIONERY Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR I
December 20, 2001
HINDUSTAN COPPER LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL
November 6, 2001
HINDUSTAN CYLINDER CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
January 29, 2001
HINDUSTAN DEVELOPMENT CORPORATION PVT LTD Vs. C C E KOLKATA
May 28, 2001
HINDUSTAN ENGINEERING CORPN AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V
August 8, 2001
HINDUSTAN ENGINEERING INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV
December 12, 2001
HINDUSTAN FIBRE GLASS WORKS Vs. COMMISSIONER OF C EX
May 29, 2001
HINDUSTAN FIBRE GLASS WORKS Vs. CHATTOPADHAYA CONSULTANT
May 29, 2001
HINDUSTAN GAS & INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, BARODA
March 21, 2001
HINDUSTAN GAS INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS BARODA
March 13, 2001
HINDUSTAN HOSIERY INDUSTRIES Vs. CCE
January 19, 2001
HINDUSTAN LAMINATORS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
April 25, 2001
HINDUSTAN LAMINATORS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
July 6, 2001
HINDUSTAN LAMINATORS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
September 25, 2001
HINDUSTAN LATEX Vs. COMMISSIONER OF CENTRAL EXCISE,
January 22, 2001
HINDUSTAN LATEX LTD, Vs. COMMISSIONER, CUSTOMS COCHIN
July 16, 2001
HINDUSTAN LEVER LTD Vs. C C E CALCUTTA I
January 11, 2001
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 8, 2001
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII
May 2, 2001
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL
July 29, 2001
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
June 20, 2001
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 19, 2001
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 9, 2001
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CEN. EXCISE
March 7, 2001
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
October 16, 2001
HINDUSTAN LEVER LTD. Vs. C.C.E., CHANDIGARH
May 8, 2001
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
March 13, 2001
HINDUSTAN LEVER LTD. BHARWAD Vs. COMMISSIONER CUSTOMS & CENTRAL
February 12, 2001
HINDUSTAN MOTORS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV
September 24, 2001
HINDUSTAN MOTORS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV
October 18, 2001
HINDUSTAN NATIONAL BAG BURLAP P LTD Vs. COMMISSIONER OF CUSTOMS KANDLA
October 16, 2001
HINDUSTAN NATIONAL GLASS INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS CALCUTTA
November 21, 2001
HINDUSTAN NATIONAL GLASS INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
September 10, 2001
HINDUSTAN ORGANIC CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE,
July 16, 2001
HINDUSTAN ORGANIC CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE,
January 30, 2001
HINDUSTAN PETROLEUM Vs. COMMISSIONER OF CENTRAL EXCISE,
June 19, 2001
HINDUSTAN PETROLEUM Vs. COMMISSIONER OF CENTRAL EXCISE
May 15, 2001
HINDUSTAN PETROLEUM Vs. COMMISSIONER OF CENTRAL EXCISE,
July 26, 2001
HINDUSTAN PETROLEUM CORPN. Vs. COLLECTOR OF CUSTOMS & CENTRAL
June 26, 2001
HINDUSTAN PETROLEUM CORPN. Vs. COMMISSIONER OF CENTRAL
June 26, 2001
HINDUSTAN PETROLEUM CORPN. Vs. CCE, BHOPAL
June 4, 2001
HINDUSTAN PETROLEUM CORPN. Vs. COMMISSIONER OF CENTRAL
June 29, 2001
HINDUSTAN PETROLEUM CORPON. Vs. C C EX, MUMBAI
March 22, 2001
HINDUSTAN PETROLEUM CORPORATION Vs. COMMR. OF CUS.
April 19, 2001
HINDUSTAN PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE,
March 21, 2001
HINDUSTAN PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL
November 28, 2001
HINDUSTAN PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE,
October 9, 2001
HINDUSTAN PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE,
August 16, 2001
HINDUSTAN PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL
October 23, 2001
HINDUSTAN PETROLEUM CORPORATION LTD Vs. COMMR OF CENTRAL EXCISEEE CAL I
April 24, 2001
HINDUSTAN PETROLEUM CORPORATION LTD B NAGENDRA C I CHIMKHARE S S SAPRE AND J K RAI Vs. COMMISSIONER OF CUSTOMS PUNE
February 12, 2001
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-I
May 14, 2001
HINDUSTAN PLATINUM LTD. Vs. COMMISSIONER OF CUSTOMS, ACC,
September 11, 2001
HINDUSTAN PROCESSORS Vs. CCE, JAIPUR
June 1, 2001
HINDUSTAN SANITARYWARE INDUSTRIES LTD Vs. COMMISSIONER OF C EX HYDERABAD
July 24, 2001
HINDUSTAN STEEL INDUSTRIES INDIA Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE APPEALS RAJKOT
July 5, 2001
HINDUSTAN STEELWORKS CONSTRUCTION LTD Vs. COMMISSIONER OF CENTRAL EXCISE GUNTUR AND COMMISSIONER OF CENTRAL EXCISE INDORE
September 17, 2001
HINDUSTAN TRANSMISSION Vs. COMMISSIONER OF CENTRAL EXCISE,
July 25, 2001
HINDUSTAN TRANSMISSION PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE,
November 2, 2001
HINDUSTAN TRANSMISSION PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE,
September 7, 2001
HINDUSTAN TRANSMISSION PRODUCTS Vs. C.C. EX., AURANGABAD
December 6, 2001
HINDUSTAN TYRESOLES Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
May 31, 2001
HINDUSTAN UDYOG LTD Vs. C C E CALCUTTA III
July 13, 2001
HINDUSTAN WIRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
April 23, 2001
HINDUSTAN WIRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
April 11, 2001
HINDUSTAN ZINC LIMITED Vs. CC
September 25, 2001
HINDUSTAN ZINC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
October 18, 2001
HINDUSTAN ZINC LTD. Vs. CCE, JAIPUR
May 24, 2001
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 12, 2001
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF C. EX
January 23, 2001
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
August 30, 2001
HINDUSTAN ZINC LTD. Vs. CCE, JAIPUR
April 19, 2001
HINDUSTHAN ENGINEERING INDUSTRIES LTD Vs. COMMR OF CENTRAL EXCISE CAL I
April 24, 2001
HINDUSTHAN ENGINEERING INDUSTRIES LTD Vs. COMMR OF CENTRAL EXCISE CAL IV
July 5, 2001
HINDUSTHAN PETROLEUM Vs. COMMISSIONER OF CENTRAL EXCISE,
May 4, 2001
HINDUSTHAN SUPPLIERS Vs. CCE JAMSHEDPUR
July 11, 2001
HINDUSTHAN UDYOG LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA III
October 29, 2001
HIPOLIN LTD. Vs. COMMISSIONER OF CUSTOMS
October 19, 2001
HISSAR SPINNING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
March 21, 2001
HITAISHI FINE KRAFT INDUSTRIES PVT LTD Vs. COMMISSIONER OF CUSTOMS WEST BENGAL
November 7, 2001
HITAISHI FINE KRAFT INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, WEST BENGAL
October 16, 2001
HITECH PRODUCTS CO. Vs. COMMISSIONER OF CENTRAL EXCISE,
April 9, 2001
HITECH STEEL (P) LIMITED Vs. CCE, JAIPUR
February 6, 2001
HMT LTD. Vs. CENTRAL EXCISE, BANGALORE
January 15, 2001
HMT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
April 18, 2001
HMT LTD. Vs. COMMISSIONER OF CUSTOMS,
July 25, 2001
HOLASH KUMAR MITTAL Vs. COMMISSIONER OF CENTRAL EXCISE,
March 13, 2001
HONDA SIEL POWER PRODUCTS Vs. CCE MEERUT
February 6, 2001
HOROLOGICAL COMPONENTS Vs. CCE CHANDIGARH
February 13, 2001
HOSCH EQUIPMENT I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA I
November 8, 2001
HOTLINE TELETUBEL COMPONENTS Vs. CCE BHOPAL
February 16, 2001
HOTLINE TELETUBES AND COMPONENTS LTD. Vs. COMMISSIONER OF C. EX.
May 18, 2001
HOWRAH FORGINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II
May 25, 2001
HOWRAH GASES LTD. Vs. COMMR. OF CENTRAL EXCISE, BOLPUR
January 10, 2001
HOWRAH MILLS CO LTD Vs. COMMISSIONER OF CUSTOMS KOLKATA
July 2, 2001
HOWRAH MILLS CO. LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
July 4, 2001
HPL INDUSTRIES (P) LTD. Vs. C.C.E., NEW DELHI
April 10, 2001
HRIKRISHNA POLYMERS (P) Vs. C.C.E., CHENNAI-II
May 8, 2001
HTC DIESEL ENGINES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II
May 28, 2001
HTC DIESEL ENGINES PVT. LTD. Vs. COMMISSIONER OF C. EX.
June 25, 2001
HUSSAIN SONS Vs. COMMISSIONER OF CUSTOMS CHENNAI
August 17, 2001
HYDERABAD BATTERIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD
August 16, 2001
HYDRAULIC STUDY DEPTT. OF THE CAL. PORT TRUST Vs. C.C. (PORT), KOLKATA
November 20, 2001
HYDRAULICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 9, 2001
HYNOUP FOOD OIL INDUSTRIES PVT LTD BHARATBHAI A PATEL AND ASHWINBHAI R PATEL Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD II
August 8, 2001
HYVOLT ELECTRICALS Vs. C.C.E. NEW DELHI
February 13, 2001
I B VALLEY INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR
October 16, 2001
I C I INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
September 20, 2001
I G PETROCHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII
March 2, 2001
I GURUSAMY AND Vs. COMMISSIONER OF CENTRAL EXCISE MADURAI
November 23, 2001
I O C LTD Vs. CCE CALCUTTA II
August 10, 2001
I O C LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
September 21, 2001
I T C LIMITED TRIBENI TISSUES DIVISION Vs. C C E CALCUTTA IV
May 28, 2001
I T C LIMITED TRIBENI TISSUES DIVISION Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV
September 4, 2001
I T C LIMITED TRIBENI TISSUES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV
September 17, 2001
I T C LTD Vs. C C E CALCUTTA IV
June 22, 2001
I T C LTD Vs. COMMR OF CENTRAL EXCISE CAL IV
June 20, 2001
I. ISMAIL KUTTY Vs. COMMISSIONER OF CUSTOMS, COCHIN
May 16, 2001
I.J. MACHINES Vs. COMMISSIONER OF CUSTOMS
August 28, 2001
I.O.C. LTD. Vs. CCE, VADODARA
March 23, 2001
I.O.C. LTD. (R AND P DIV) Vs. COMMISSIONER OF CUSTOMS (PORT),
October 15, 2001
I.S. VYEING & PRINTING MILLS Vs. CCE, CHANDIGARH-11
March 8, 2001
I.T.C. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
July 30, 2001
I.T.C. LTD. Vs. CCE, BANGALORE
April 25, 2001
ICHIBIAN EXPORTS Vs. COMMISSIONER OF CUSTOMS,
May 24, 2001
ICI INDIA LTD. Vs. CCE, JSR.
July 6, 2001
ICI INDIA LTD., MADRAS Vs. COMMISSIONER OF CENTRAL
June 20, 2001
ICPA HEALTH PRODUCTS PVT LTD Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE VADODARA
June 13, 2001
ICPA HEALTH PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I AND BARODA
November 1, 2001
IDEAL SHEET METAL STAMPINGS & PRESSINGS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
July 13, 2001
IDEAL SHEET METAL STAMPINGS AND PRESSING PVT LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI
March 1, 2001
IDEAL SHEET METAL STAMPINGS AND PRESSING PVT LTD Vs. COMMISSIONER OF CUSTOMS, MUMBAI
March 22, 2001
IDEAL SHEET METAL STAMPINGS PRESSINGS PVT LTD Vs. COMMISSIONER OF CUSTOMS AHMEDABAD
June 27, 2001
IDI LIMITED Vs. COMMISSIONER OF CUSTOMS
October 10, 2001
IDI LIMITED Vs. COMMISSIONER OF CUSTOMS
September 25, 2001
IDI LTD. Vs. COMMISSIONER OF CUS. AND C. EX.
October 30, 2001
IFB INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS,
July 6, 2001
IFB INDUSTRIES LTD Vs. COMMR OF CUSTOMS CHENNAI I
July 17, 2001
IFFCO LTD. Vs. CCE, LUCKNOW
January 16, 2001
IFG LIMITED, REKHA S. PAIKAMATH Vs. COMMISSIONER OF CUSTOMS
October 10, 2001
IISCO Vs. C C E BOLPUR
July 6, 2001
IISCO Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
December 21, 2001
IISCO Vs. COMMISSIONER OF CENTRAL EXCISE,
May 25, 2001
IMAGE MAKER (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
January 8, 2001
IMAGE MAKER P LTD Vs. CCE CALCUTTA II
January 1, 2001
IMPACT SAFETY GLASS WORKS (P) Vs. COMMISSIONER OF CENTRAL
December 4, 2001
IMPEL PETROL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
August 8, 2001
IMPERIAL AGRO FOODS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
September 28, 2001
IMPERIAL THREAD COMPANY Vs. COMMISSIONER OF CUSTOMS EP MUMBAI
May 11, 2001
IMPERIAL WATERPROOFING INDS PVT LTD Vs. COMMISSIONER OF CENTRALN EXCISE CUSTOMS MUMBAI VII
April 20, 2001
IMPRESSION PRINTS Vs. CCE, NEW DELHI
April 10, 2001
IMTIYAZ POTHYAWALA, BAKHIR ABBAS Vs. C.C., MUMBAI
March 15, 2001
IN ESSENCE Vs. COMMISSIONER OF CENTRAL EXCISE,
February 5, 2001
INA PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE,
September 7, 2001
INCON INDUSTRIAL CONTROLS Vs. CCE, NEW DELHI
January 15, 2001
INCOWAX LIMITED, BANGALORE Vs. COMMISSIONER OF CENTRAL
November 9, 2001
INDABRATOR LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VADODARA
July 4, 2001
INDABRATOR LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V
May 11, 2001
INDADUL MONDAL Vs. COMMISSIONER OF CUSTOMS
November 28, 2001
INDCHEM ELECTRONICS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE CHENNAI
September 14, 2001
INDI CARB LIMITED Vs. CCE
November 12, 2001
INDIA CEMENT LTD Vs. CCE
September 7, 2001
INDIA CEMENTS AND ZUARI Vs. CCE
April 25, 2001
INDIA CEMENTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD
August 1, 2001
INDIA CEMENTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD
October 4, 2001
INDIA CEMENTS LTD. AND M/S Vs. COMMISSIONER OF CENTRAL EXCISE,
August 17, 2001
INDIA CEMENTS LTD., SRI Vs. COMMR. OF CEX, HYDERABAD
May 24, 2001
INDIA FOILS LTD Vs. CCE CALCUTTA I
May 16, 2001
INDIA FOILS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV
November 19, 2001
INDIA JUTE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV
September 27, 2001
INDIA LIMITED MILLS NO. 1 Vs. C.C. EXCISE, MUMBAI-I
February 22, 2001
INDIA MEDTRONIC PVT. LTD., NITIN Vs. COMMISSIONER OF CUSTOMS,
September 19, 2001
INDIA OIL CORPORATION Vs. C C E PATNA
May 24, 2001
INDIA STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,
May 3, 2001
INDIA TRADE PROMOTION Vs. CCE, NEW DELHI
June 7, 2001
INDIA UNITED MILLS NO. 1 Vs. COMMISSIONER OF CENTRAL EXCISE,
August 13, 2001
INDIA UNITED MILLS NO. 317 & I Vs. C.C.EX. MUMBAI - I
June 6, 2001
INDIA WATERPROOFING DYEING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III
September 21, 2001
INDIA WATERPROOFING DYEING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III
September 17, 2001
INDIAN ACRYLICS LTD. Vs. COMMISSIONER OF CUSTOMS,
April 23, 2001
INDIAN AIRLINES LTD., NEW DELHI Vs. COMMISSIONER OF CUSTOMS, COCHIN
June 19, 2001
INDIAN AIRLINES, AIR CARGO Vs. COMMISSIONER OF CUSTOMS,
September 10, 2001
INDIAN ALUMINIUM Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
January 30, 2001
INDIAN ALUMINIUM CO. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
January 24, 2001
INDIAN ALUMINIUM CO. LTD. Vs. COMMISSIONER OF CUSTOMS,
January 19, 2001
INDIAN ALUMINIUM COMPANY LTD Vs. COMMR OF CENTRAL EXCISE PATNA
May 15, 2001
INDIAN BANK (SINGAPORE) Vs. COMMISSIONER OF CUSTOMS,
January 12, 2001
INDIAN CHARGE CHROME LIMITED Vs. COMMISSIONER OF CUSTOMS BHUBANESWAR
November 20, 2001
INDIAN CHARGE CHROME LIMITED Vs. COMMISSIONER OF CUSTOMS,
August 14, 2001
INDIAN CHARGE CHROME LIMITED M/S INDIAN METALS FERRO ALLOYS LIMITED AND DR S PANDA CHAIRMAN MANAGING DIRECTOR OF M/S INDIAN CHARGE CHROME LIMITED Vs. COMMISSIONER OF CUSTOMS BHUBANESWAR I
July 6, 2001
INDIAN CHARGE CHROME LTD Vs. CCE C BBSR I
April 23, 2001
INDIAN CHARGE CHROME LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR I
August 8, 2001
INDIAN CHARGE CHROME LTD. Vs. COMMISSIONER OF CUSTOMS,
September 28, 2001
INDIAN CHEMICAL CORPORATION Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI
May 14, 2001
INDIAN COMMERCIAL CORPORATION NEW DELHI Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI
June 8, 2001
INDIAN DRUGS AND PHARMACEUTICALS LTD. Vs. CCE, HYDERABAD
March 8, 2001
INDIAN DYESTUFF INDUSTRIES Vs. COMMISSIONER OF CUSTOMS KANDLA
March 9, 2001
INDIAN DYESTUFF INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
November 2, 2001
INDIAN ENGINEERING INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
August 10, 2001
INDIAN EXTRUSION Vs. COMMISSIONER OF CUSTOMS
January 9, 2001
INDIAN FARMERS FERTILISERS Vs. COMMISSIONER OF CENTRAL EXCISE,
May 2, 2001
INDIAN FORGING STAMPING CO Vs. COMMR OF CENTRAL EXCISE JSR
July 27, 2001
INDIAN GAS CYLINDERS Vs. CCE, DELHI
July 11, 2001
INDIAN HOTELS LIMITED Vs. COMMISSIONER OF CUSTOMS
April 25, 2001
INDIAN HOTELS LIMITED Vs. COMMISSIONER OF CUSTOMS, CHENNAI
May 21, 2001
INDIAN HUME PIPE CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE &
February 26, 2001
INDIAN INSTITUTE OF SPICES Vs. COMMISSIONER OF CUSTOMS,
July 12, 2001
INDIAN IRON & STEEL CO. LTD. Vs. CCE, BOLPUR
January 4, 2001
INDIAN IRON & STEEL CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
December 24, 2001
INDIAN IRON & STEEL CO. LTD., Vs. C.C.E., BOLPUR
July 24, 2001
INDIAN IRON AND STEEL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR
January 23, 2001
INDIAN IRON FOUNDRY Vs. COMMISSIONER OF CENTRAL EXCISE,
April 17, 2001
INDIAN IRON STEEL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR
August 9, 2001
INDIAN IRON STEEL CO LTD Vs. CCE BOLPUR
May 4, 2001
INDIAN IRON STEEL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR
November 21, 2001
INDIAN IRON STEEL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR
December 21, 2001
INDIAN JUTE & INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 19, 2001
INDIAN METAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA I
November 20, 2001
INDIAN OIL CORPN. LTD. Vs. CCE, PATNA
January 11, 2001
INDIAN OIL CORPN. LTD. Vs. CCE, PATNA
April 23, 2001
INDIAN OIL CORPORATION LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
November 19, 2001
INDIAN OIL CORPORATION LIMITED Vs. C.C.E., VADODARA
May 8, 2001
INDIAN OIL CORPORATION LIMITED BARAUNI REFINERY Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
September 10, 2001
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
June 22, 2001
INDIAN OIL CORPORATION LTD. Vs. C.C. EX., CALCUTTA-II
May 21, 2001
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CUSTOMS,
September 12, 2001
INDIAN OIL CORPORATION LTD. Vs. CCE, INDORE - II
June 19, 2001
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
October 5, 2001
INDIAN OIL CORPORATION LTD. Vs. CCE KOLKATA
April 19, 2001
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
August 23, 2001
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
November 9, 2001
INDIAN OIL CORPORATION, Vs. COMMISSIONER OF CENTRAL EXCISE,
June 21, 2001
INDIAN OIL LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
April 17, 2001
INDIAN ORGANIC CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI
December 6, 2001
INDIAN ORGANIC CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII
March 28, 2001
INDIAN PETROCHEMICALS Vs. COMMISSIONER OF CUSTOMS
September 12, 2001
INDIAN PETROCHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
November 5, 2001
INDIAN PETROCHEMICALS CORPORATION LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, VADODARA
September 17, 2001
INDIAN RARE EARTHS Vs. COMMISSIONER OF CUSTOMS & CENTRAL
February 16, 2001
INDIAN RARE EARTHS LTD Vs. COMMISSIONER OF CENTRAL EXCISE BBSR I
September 27, 2001
INDIAN RARE EARTHS LTD Vs. COMMISSIONER OF CENTRAL
June 29, 2001
INDIAN RAYON & INDUSTRIES LTD. Vs. COMMISSIONER OF CUS., CALCUTTA
February 8, 2001
INDIAN RAYON AND INDUS LTD Vs. CCE CALCUTTA IV
May 16, 2001
INDIAN RAYON INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS CALCUTTA
November 23, 2001
INDIAN RAYON INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA IV
September 20, 2001
INDIAN REGRIGERATION INDUSTRIES Vs. C.C.E., NEW DELHI
May 25, 2001
INDIAN SAVING PRODUCTS Vs. CCE, JAIPUR
April 12, 2001
INDIAN SEAMLESS METAL TUBES Vs. COMMISSIONER OF CENTRAL EXCISE,
October 30, 2001
INDIAN SEAMLESS METAL TUBES LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE
March 16, 2001
INDIAN SEAMLESS STEELS ALLOY CO Vs. COMMISSIONER OF CENTRAL EXCISE PUNE II
August 23, 2001
INDIAN STANDARD METAL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI
March 21, 2001
INDIAN STRIPS AND OTHERS Vs. COMMISSIONER OF CEN EXCISE AHMEDABAD I
July 27, 2001
INDIAN TELEPHONE INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
August 14, 2001
INDIAN TELEPHONE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS,
January 19, 2001
INDIAN TEXTILE DYERS Vs. CCE, CHANDIGARH
April 16, 2001
INDIAN TRADING CORPORATION Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI
May 14, 2001
INDIANA CONVEYORS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
June 11, 2001
INDICA CHEMICAL INDUSTRIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
November 16, 2001
INDITAL CONSTRUCTION MACHINERY LTD. Vs. COMMR. OF CUS., MADRAS
February 1, 2001
INDO COSMESI (P) LTD. Vs. CC, NEW DELHI
March 8, 2001
INDO FLOGATED LTD Vs. CC CE VISAKHAPATNAM
January 2, 2001
INDO GULF INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,
January 25, 2001
INDO NISSIN FOODS LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
May 22, 2001
INDO OVERSEAS FILMS Vs. COMMISSIONER OF CUSTOMS CHENNAI
September 3, 2001
INDO TEX PRINTS (OVERSEAS) Vs. CCE, NEW DELHI AND CCE, JAIPUR
March 30, 2001
INDOFIL CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI
July 17, 2001
INDORE BOTTLING COM. Vs. CCE BHOPAL
July 6, 2001
INDORE CANCER FOUNDATION Vs. C.C., MUMBAI
March 15, 2001
INDORE SANDAL OIL MILLS Vs. CCE, INDORE
May 1, 2001
INDRA KUMAR LATH Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL
August 23, 2001
INDRA PROCESSORS Vs. CCE CHANDIGARH
February 22, 2001
INDUCTO ISPAT ALLOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 14, 2001
INDUR B KRIPLANI Vs. COMMISSIONER OF CUSTOMS MUMBAI
July 30, 2001
INDUSTRIAL CABLES (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
December 20, 2001
INDUSTRIAL CONTROLS AND Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE
November 9, 2001
INDUSTRIAL OXYGEN CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS VADODARA
June 19, 2001
INDUSTRIAL OXYGEN CO. LTD. Vs. COMMISSIONER OF CUSTOMS
August 24, 2001
INDUSTRIAL RESEARCH Vs. COMMISSIONER OF CENTRAL
October 17, 2001
INDUSTRIAL TAPES FABRICS PVT LTD Vs. CCE JSR
May 28, 2001
INGERSOLL-RAND (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS, SHEVA
June 14, 2001
INGERSOLL-RAND (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS, SHEVA
March 12, 2001
INGERSOLL-RAND (INDIA) PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-II
September 11, 2001
INITIATING EXPLOSIVES SYSTEM I LTD Vs. COMMR OF CUSTOMS KOL
August 13, 2001
INITIATING EXPLOSIVES SYSTEMS (I) LTD. Vs. COMMISSIONER OF CUS., KOLKATA
August 9, 2001
INNLINK SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE
December 18, 2001
INOX INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 9, 2001
INSIGHT COMMUNICATION Vs. COMMISSIONER OF CUSTOMS, MUMBAI
November 20, 2001
INSTRUMENTATION LTD. KOTA Vs. CCE, JAIPUR
April 4, 2001
INSULATORS & ELECTRICALS Vs. CCE, BHOPAL
February 12, 2001
INSULATORS & ELECTRICALS CO. Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL
December 11, 2001
INSULIN ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
April 18, 2001
INSULTEK ENGINEERS (P) LTD., Vs. CCE, NEW DELHI II
June 20, 2001
INSURANCE AND PROVIDENT FUND DEPARTMENT Vs. COMMR. OF C. EX.
February 12, 2001
INTEGRA HINDUSTAN CONTROL LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA
May 15, 2001
INTEGRATED INSTRUMENTS SYSTEMS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD
September 12, 2001
INTEGRATED THERMOPLASTICS LTD Vs. COMMISSIONER OF C EX
January 3, 2001
INTER POWER EQUIPMENT CO. Vs. COMMISSIONER OF CENTRAL
June 14, 2001
INTER SALES Vs. CUSTOMS, BANGALORE
January 31, 2001
INTERCONTINENTAL Vs. CCE NEW DELHI
March 20, 2001
INTERLINK PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
January 3, 2001
INTERNATIONAL BARREL Vs. COMMISSIONER OF CEN. EXCISE,
June 21, 2001
INTERNATIONAL HEALTH CARE Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II
July 27, 2001
INTERNATIONAL IMPEX BUREAU Vs. COMMISSIONER OF CUSTOMS, KANDLA
December 27, 2001
INTERNATIONAL INSTRUMENTS Vs. COMMISSIONER OF CUSTOMS,
November 29, 2001
INTERNATIONAL PRINTING PACKAGING CO Vs. CCE CALCUTTA I
April 19, 2001
INTERNATIONAL SECURITY ORGANISATION Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
December 14, 2001
INTERNATIONAL SERVICES CORPN Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI IV
June 28, 2001
INTERNATIONAL SHIPPING Vs. COMMISSIONER OF CUSTOMS, CUSTOMS
July 25, 2001
INTERNATIONAL SHIPPING AGENCIES Vs. COMMR. OF CUS., COCHIN
July 27, 2001
INTERNATIONAL SHIPPING AGENCY M/S D H PATKAR CO AND M/S THAKKAR SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS G MUMBAI
February 16, 2001
INTERPLAS INDIA PVT LTD Vs. COMMISSIONER OF C EX
February 19, 2001
INTERSCAPE Vs. COMMISSIONER OF CENTRAL EXCISE,
September 17, 2001
INTERSCAPE Vs. COMMISSIONER OF CENTRAL EXCISE,
May 18, 2001
INTERSCAPE M/S/ ITC LIMITED AND M/S ABN AMRO BANK Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA I
January 15, 2001
INTERVALVE (INDIA) PVT. LTD. Vs. COLLECTOR OF C. EX. AND CUS.
March 7, 2001
INTRADE IMPEX PRIVATE LIMITED AND OTHERS Vs. COMMISSIONER OF CUSTOMS PREV AHMEDABAD
June 26, 2001
INVENTA ELECTRONICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 12, 2001
INYS MEDICAL RESEARCH Vs. COMMISSIONER OF CUSTOMS,
October 5, 2001
IOC LTD. Vs. CCE, KOLKATA
April 23, 2001
IOC LTD. Vs. CCE, PATNA
February 7, 2001
IPF VIKRAM INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
April 23, 2001
IQBAL SYNTHETICS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT I
September 3, 2001
IQPAL QURAISHI Vs. CC, LUCKNOW
June 12, 2001
ISHAAN EXPORTS, ASHEE EXPORTS AND Vs. COMMISSIONER OF CUSTOMS, MUMBAI
April 16, 2001
ISHTA IMPEX Vs. C.C. (ICD) TUGHLAKABAD
June 11, 2001
ISPAT ALLOYS LTD Vs. CC CALCUTTA
June 21, 2001
ISPAT INDUSTRIES LIMITED AND OTHERS Vs. COMMISSIONER OF CUSTOMS MUMBAI
June 21, 2001
ISPAT INDUSTRIES LTD OM TAPADIA R GANESH G P SETYA AND R P NEOGI Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS MUMBAI VII
May 8, 2001
ISPAT INDUSTRIES LTD. Vs. CC (P)
March 7, 2001
ISPAT PROFILES INDIA LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
February 26, 2001
ISPAT STRUCTURALS (P) LTD. Vs. CCE, CHANDIGARH
May 14, 2001
ISPAT STRUCTURALS P. LTD. Vs. CCE, CHANDIGARH
January 2, 2001
ISPL INDS. LTD. Vs. COMMISSIONER OF C. EX.
November 22, 2001
ISPL INDS. LTD., VISHRUT Vs. COMMISSIONER OF CENTRAL EXCISE,
November 8, 2001
ISPL INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI
May 4, 2001
ISPL INDUSTRIES LIMITED Vs. COMMISSIONER OF CEN. EXCISE,
July 13, 2001
ITC BHADRACHALAM PAPER Vs. COMMISSIONER OF CENTRAL EXCISE,
June 18, 2001
ITC BHADRACHALAM PAPER BOARDS LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI
October 12, 2001
ITC LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV
August 3, 2001
ITC LTD Vs. COMMR OF CENTRAL EXCISE BANGALORE
July 30, 2001
ITC LTD AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE NEW DELHI
June 20, 2001
ITC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
November 28, 2001
ITI LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, MADRAS
April 18, 2001
ITI LIMITED Vs. COMMISSIONER CENTRAL EXCISE,
March 30, 2001
ITI LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
January 30, 2001
ITI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
March 14, 2001
ITI LTD., PALAKKAD Vs. COMMISSIONER OF CENTRAL EXCISE
July 26, 2001
IVEON LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE,
November 6, 2001
IVP LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS MUMBAI III
April 27, 2001
J B M TOOLS LTD AUTOLINE STAMPINGS PVT LTD AND SKF BEARING INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE
July 17, 2001
J B WADIWALA AND OTHERS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VADODARA
June 11, 2001
J C T LTD Vs. COMMISSIONER OF CUSTOMS AIRPORT MUMBAI
March 22, 2001
J JOSHUA EBENEZEER Vs. COMMISSIONER OF CUSTOMS CHENNAI
November 2, 2001
J K CORP LTD G D KABRA V S KANSAL AND SURENDRA MALHOTRA Vs. COMMR OF CENTRAL EXCISE BBSR I
May 22, 2001
J K CORPN LTD Vs. CC KOLKATA
January 24, 2001
J K CORPN LTD AND SRI V K OSWAL Vs. C C E C BHUBANESWAR I
July 19, 2001
J K GROUP OF INDUSTRIES Vs. COMMISSIONER OF CUSTOMS KANDLA
March 13, 2001
J K STEEL ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS RAJKOT
March 22, 2001
J K UDAIPUR UDYOG LTD Vs. CCE JAIPUR
January 16, 2001
J SRINIVAS REDDY Vs. COMMISSIONER OF CUSTOMS SEAPORT CHENNAI
November 13, 2001
J. PAULS & CO. Vs. COMMISSIONER OF CENTRAL EXCISE,
July 27, 2001
J.A. BISCUIT INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-II
February 20, 2001
J.C.T. ELECTRONICS Vs. CCE CHANDIGARH
May 9, 2001
J.C.T. LTD. Vs. COMMISSIONER OF CUSTOMS, AIRPORT
April 18, 2001
J.K. CEMENT WORKS Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
November 15, 2001
J.K. CEMENT WORKS Vs. CCE, JAIPUR
May 21, 2001
J.K. CEMENT WORKS Vs. COMMISSIONER OF CUSTOMS,
October 5, 2001
J.K. CORP. LIMITED Vs. CCE, MUMBAI
April 11, 2001
J.K. CORPN. LTD. AND SHRI G.D. Vs. CC & CE, BBSR-I
July 12, 2001
J.K. CORPN. LTD. AND SRI G.D. Vs. C.C.E. & C., BHUBANESWAR-I
May 24, 2001
J.K. CORPORATION LTD. Vs. COMMISSIONER OF C. EX. & CUS., BHUBANESHWAR
February 14, 2001
J.K. INDUS. LTD. Vs. CCE, INDORE
March 14, 2001
J.K. INDUSTRIES Vs. C.C.E., INDORE
May 9, 2001
J.K. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
November 13, 2001
J.K. INDUSTRIES LTD. Vs. CCE, JAIPUR
April 27, 2001
J.K. STEEL & ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE
September 13, 2001
J.K. STEEL & ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE
August 23, 2001
J.K. STEEL & ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE
August 7, 2001
J.K. SYNTHETICS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
October 31, 2001
J.M. GOUDALIA, YES FASHIONS (P) Vs. COMMISSIONER OF CENTRAL EXCISE
December 18, 2001
J.R. ENGINEERING INDUS (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE,
February 13, 2001
J.R. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,
August 1, 2001
J.R. SHARMA OVERSEAS Vs. CC, NEW DELHI
May 14, 2001
J.S. KHALSA STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
June 8, 2001
J.S. PLASTIC AND LEATHERWEAR Vs. COMMISSIONER OF CENTRAL EXCISE,
January 3, 2001
J.S.T. ENGINEERING SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE,
May 23, 2001
JABALPUR STEELS (P) LTD. Vs. CCE, BHOPAL
March 29, 2001
JABBAR SINGH THAKUR, GANPATRAJ V. Vs. COMMISSIONER OF CUSTOMS
September 28, 2001
JAGAN TUBES LTD. Vs. CCE CHANDIGARH
May 3, 2001
JAGANNATH (P) LTD. Vs. CCE ALLAHABAD
May 9, 2001
JAGAT ALLOYS PVT. LTD. AND SANJIV Vs. COMMISSIONER OF CENTRAL EXCISE,
September 21, 2001
JAGAT IRON INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
January 31, 2001
JAGDISH ROLLING WORKS Vs. CCE, KANPUR
February 15, 2001
JAGSON INTERNATIONAL Vs. COMMISSIONER OF CUSOTMS, NEW
February 28, 2001
JAGSON INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS
March 8, 2001
JAHED MONDAL AND ABDUL JALIL BISWAS Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL
November 8, 2001
JAI AMBA TEXTILE Vs. CCE, AHMEDABAD
June 26, 2001
JAI AMBAY INDUSTRIES, MANDI Vs. CCE, CHANDIGARH
May 21, 2001
JAI BHAGWATI IMPEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 16, 2001
JAI BHAVANI SSK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
November 23, 2001
JAI BHAWANI CON CAST Vs. C.C.E., JAIPUR
May 30, 2001
JAI BHAWANI CONCAST (P) LTD. Vs. C.C.E., JAIPUR
April 20, 2001
JAI BHAWANI CONCAST (P) LTD. Vs. C.C.E. JAIPUR
May 23, 2001
JAI BHAWANI CONCAST (P) LTD. Vs. C.C.E., JAIPUR
February 9, 2001
JAI BHAWANI CONCAST (P) LTD. Vs. C.C.E., JAIPUR
May 8, 2001
JAI BHAWANI CONCAST (P) LTD. Vs. C.C.E., JAIPUR
April 19, 2001
JAI BHAWANI STEEL ENTERPRISES LTD AND Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI
October 12, 2001
JAI CORP LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 1, 2001
JAI CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 15, 2001
JAI CORPORATION LTD. AND Vs. DESIGNATED AUTHORITY
October 21, 2001
JAI HIND WIRE ROD MILLS LTD. Vs. COMMISSIONER OF C.EX.,
March 26, 2001
JAI KAMAL PAINTS Vs. CCE CHENNAI
July 27, 2001
JAI PARABOLIC SPRINGS LTD. Vs. C.C.E., CHANDIGARH
May 3, 2001
JAI PARABOLIC SPRINGS LTD. Vs. CCE, CHANDIGARH
February 2, 2001
JAI PRAKASH SINGH Vs. COMMISSIONER OF CUSTOMS PATNA
August 14, 2001
JAI PRAKASH SINGH Vs. COMMISSIONER OF CUSTOMS PREV PATNA
July 26, 2001
JAIN SHIP BREAKING CO. Vs. COMMISSIONER OF CENTRAL EXCISE,
August 14, 2001
JAINENDRA KUMAR Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL
October 31, 2001
JAIPAN DOMESTIC APPLIANCES LTD., Vs. COMMISSIONER OF CENTRAL EXCISE,
April 12, 2001
JAIPUR POLYSPIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
June 29, 2001
JAIPUR POLYSPIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
December 12, 2001
JAIPUR STEEL STRIPS LTD. Vs. CCE, JAIPUR
April 18, 2001
JAIRAJ ISPAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD
September 5, 2001
JAISWAL ENGINEERING WORKS PVT LTD Vs. C C E JAMSHEDPUR
January 16, 2001
JAJODIA YARN PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
June 20, 2001
JALAN REFRACTORIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
November 16, 2001
JALARAM TIN FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE,
October 5, 2001
JAM MANUFACTURING MILLS Vs. C.C.EX, MUMBAI I
June 7, 2001
JAM PIPES Vs. COMMISSIONER OF C. EX., MANGALORE
January 11, 2001
JAMAL ALI MONDAL Vs. COMMISSIONER OF CUSTOMS P WEST BENGAL
December 13, 2001
JAMMU & KASHMIR STATE Vs. COMMISSIONER OF CUSTOMS, LUCKNOW
June 16, 2001
JAMNA AUTO INDUS. Vs. C.C.E., DELHI
February 9, 2001
JAMSHEDPUR BEVERAGES Vs. C C E JAMSHEDPUR
August 13, 2001
JAMSHEDPUR METAL TREAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
August 24, 2001
JAMSHRI RANJITSINGHJI SPG WVG MILLS CO LTD Vs. COMMISSIONER CENTRAL EXCISE CUSTOMS AURANGABAD
April 20, 2001
JANAB NADEEM Vs. COMMISSIONER OF CUSTOMS GUJARAT AHMEDABAD
April 23, 2001
JANSONS TEXTILE PROCESSORES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE COIMBATORE
September 28, 2001
JARDINE HENDERSON LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
May 14, 2001
JARDINE HENDERSON LTD. Vs. COMMR. OF CENTRAL EXCISE, JSR.
April 18, 2001
JASCH INDUS LTD. Vs. CCE, NEW DELHI
April 4, 2001
JASCH INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
January 12, 2001
JASIDIH WIRES AND M/S SHANKER CONDUCTORE Vs. C C E JAMSHEDPUR
May 29, 2001
JASIDIH WIRES AND OTHERS Vs. CCE JSR
July 30, 2001
JASUBHAI V. SONI Vs. COMMISSIONER OF CENTRAL EXCISE &
April 20, 2001
JASUBHAI V. SONI Vs. COMMISSIONER OF CUSTOMS
October 29, 2001
JASWANT STEEL ROLLING MILLS PVT. Vs. COMMR. OF C. EX. AND CUS.
January 19, 2001
JATIN TRACKS (P) LTD. Vs. C.C.E., CHANDIGARH
April 12, 2001
JAUSS POLYMERS LTD. Vs. CCE, MEERUT
April 3, 2001
JAVERI POLYMERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA
May 4, 2001
JAY ARTS Vs. COMMISSIONER OF CENTRAL EXCISE,
October 23, 2001
JAY BHARAT STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS RAJKOT
July 11, 2001
JAY DEE EXPORTS AND MINAR Vs. COMMISSIONER OF CUSTOMS, ACC,
October 9, 2001
JAY INDUSTRIAL Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
November 27, 2001
JAY KAY SYNTHETICS Vs. CCE, CHANDIGARH
March 21, 2001
JAY KAY SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
September 27, 2001
JAY MAHAKALI ROLLING MILLS Vs. COMMISSIONER OF CEN EXCISE RAJKOT
June 14, 2001
JAY SHAKTI CHEMICAL PVT. & Vs. CC EX, RAJKOT
May 1, 2001
JAYABHARAT CREDIT LTD. Vs. COMMISSIONER OF CUSTOMS, LUCKNOW
February 20, 2001
JAYANT AGRO ORGANICS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA
March 13, 2001
JAYANT EXTRACTION INDS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE RAJKOT
July 27, 2001
JAYANT K. FURNISHERS Vs. CCE
October 12, 2001
JAYANTA GLASS INDUSTRIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III
October 31, 2001
JAYANTHILAL MANGLDAS & SONS Vs. COMMISSIONER OF CUSTOMS (SEA),
September 10, 2001
JAYANTILAL BHOGILAL, Vs. COMMISSIONER OF CUSTOMS, MUMBAI
November 29, 2001
JAYANTILAL BHOGILAL, USHA Vs. COMMISSIONER OF CUSTOMS, MUMBAI
November 28, 2001
JAYASWALS NECO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,
November 1, 2001
JAYASWALS NECO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE &
March 29, 2001
JAYDEE AGROCHEMICALS LTD. Vs. CEE., JAIPUR
April 17, 2001
JAYENDRA D SHAH Vs. COMMISSIONER OF CUSTOMS JCH SHEVA
April 12, 2001
JAYESH PLASTICS AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V
June 15, 2001
JAYNARAYAN DUTTA Vs. COMMISSIONER OF CUSTOMS P WEST BENGAL
October 31, 2001
JAYPEE REWA PLANT Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
November 23, 2001
JAYSHREE N. PATEL Vs. COMMISSIONER OF CUSTOMS,
November 23, 2001
JAYSYNTH DYECHEM LIMITED MAHENDRA K KOTHARI AND ASHWIN K THAKKAR Vs. COMMISSIONER OF CUSTOMS EXPORT PROMOTION MUMBAI
April 30, 2001
JAYWANT YELLAPPA NADURKAR Vs. COMMISSIONER OF CUSTOMS P MUMBAI
March 30, 2001
JBA PRINTING INKS LTD. Vs. COMMISSIONER OF C. EX.
February 27, 2001
JBM INDUSTRIES LTD. Vs. CCE, NEW DELHI
May 22, 2001
JCT ELECTRONICS LTD. Vs. CCE, CHANDIGARH
May 3, 2001
JET TIME INDIA PVT. LTD. AND S.L. Vs. COMMISSIONER OF CENTRAL EXCISE
January 16, 2001
JETEX CARBURATTORS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA
July 6, 2001
JEWELFAB EXPORTS LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI
April 19, 2001
JEYPORE SUGAR COMPANY LIMITED Vs. C C E ORISSA
January 25, 2001
JHAWAR TRADING P LTD AND Vs. COMMISSIONER OF CUSTOMS CALCUTTA
August 8, 2001
JHAY PRESTRESSED PRODUCTS Vs. C.C.E. LUCKNOW
February 2, 2001
JIMTEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 28, 2001
JINDAL COSMETICS PLASTIC MFG CO Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI
September 4, 2001
JINDAL DRILLING & INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
November 9, 2001
JINDAL PHOTO FILMS LTD. Vs. CCE, MEERUT
May 4, 2001
JINDAL PHOTO FILMS LTD. Vs. CC
December 31, 2001
JINDAL PHOTO FILMS LTD. Vs. CCE, MEERUT
June 8, 2001
JINDAL POLYMER Vs. CCE, MEERUT
January 24, 2001
JINDAL POLYMERS Vs. COMMISSIONER OF CENTRAL EXCISE
February 16, 2001
JINDAL SHOES FACTORY, AGRA Vs. COMMISSIONER OF CENTRAL EXCISE,
January 12, 2001
JINDAL STEEL PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA II
December 20, 2001
JINDAL STRIPS LTD. Vs. CCE, DELHI AND CCE, DELHI VS. M/S.
May 2, 2001
JINDAL STRIPS LTD. Vs. COLLECTOR OF CUSTOMS, MUMBAI
May 22, 2001
JINDAL TEXOFAB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
December 4, 2001
JIVA Vs. C.C.E., NEW DELHI
February 9, 2001
JKH EXPORTS Vs. COMMISSIONER OF CUSTOMS
May 18, 2001
JM INDUSTRIES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, RAJKOT
September 17, 2001
JODHPUR SUPPLY CO. 3. SH. TARUN Vs. CCE DELHI III
April 9, 2001
JOHN FLOWER INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
May 8, 2001
JOHN FOWLER (INDIA) LTD., Vs. COMMISSIONER OF CENTRAL
September 12, 2001
JOHN SAW MILLS TIMBER DEPARTMENT Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE TRICHY
November 23, 2001
JOHNSON & JOHNSON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
August 14, 2001
JOHNSON AND JOHNSON LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II
July 31, 2001
JOHNSON AND JOHNSON LIMITED Vs. COMMISSIONER OF C. EX.
August 11, 2001
JOLLY BOARD LTD MUMBAI Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II
April 20, 2001
JOY DEV DEBNATH Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL
November 27, 2001
JOY SILK MILLS AND OTHERS Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE SURAT I
July 4, 2001
JOYNARAYAN DUTTA Vs. COMMISSIONER OF CUSTOMS PREV
December 27, 2001
JPSL MARKETING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
April 10, 2001
JUAY MOH & CO. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
May 16, 2001
JUBILEE FABRICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE II
April 23, 2001
JUMAC MFG PVT LTD Vs. C C E KOLKATA III
May 29, 2001
JUMAC SPARES MFG CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA III
May 4, 2001
JUPITER EXPORTS Vs. COMMISSIONER OF CUSTOMS CHENNAI AND COMMISSIONER OF CUSTOMS TRICHY
October 11, 2001
JUPITER EXPORTS Vs. CC (GENL)
February 5, 2001
JUPITER EXPORTS Vs. COMMISSIONER OF CUS. (GENL.)
January 31, 2001
JYOTI AGARWAL Vs. COMMISSIONER OF CUS., CALCUTTA
January 30, 2001
JYOTI CARPET INDUS Vs. CCE JAIPUR I
April 17, 2001
JYOTI EMBROIDERY P LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS MUMBAI
March 19, 2001
JYOTI GUPTA Vs. CCE, ALLAHABAD
April 3, 2001
JYOTI LIMITED Vs. COMMISSIONER OF CEN. EXCISE,
May 15, 2001
JYOTI OVERSEAS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
April 24, 2001
JYOTI PLASTICS WORKS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V
April 3, 2001
JYOTI PRAKASH KUNDU Vs. C C PREV PATNA
July 24, 2001
JYOTI PROCESSORS PVT. LTD. Vs. CCE ALLAHABAD
June 25, 2001
JYOTI SWITCHGEARS LTD. Vs. CCE, BOMBAY
May 2, 2001
JYOTI WEIGHING SYSTEMS LTD. Vs. C.C.E., BHOPAL
February 2, 2001
JYOTI WIRE INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, AURANGABAD
September 26, 2001
JYOTI WIRE INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
September 14, 2001
K A MALLE PHARMACEUTICALS LTD Vs. COMMISSIONER OF CUSTOMS P MUMBAI
March 15, 2001
K G PLASTIC INDUSTRIES P LTD AND Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL
November 21, 2001
K K EXPORTS Vs. COMMR OF CUSTOMS CALCUTTA
April 27, 2001
K K INTERLININGS MFG CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA
April 16, 2001
K N ESWARAN Vs. COMMISSIONER OF CUSTOMS
March 8, 2001
K STEEL P LTD Vs. COMMISSIONER OF CNETRAL EXCISE JAMSHEDPUR
January 23, 2001
K UTTAMLAL EXPORTS LTD Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI
August 6, 2001
K V MILLS Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE
November 9, 2001
K. KRISHNAKUMAR Vs. COMMISSIONER OF CUSTOMS
August 7, 2001
K. SONS OVERSEAS (I) P. LTD. Vs. COMMISSIONER OF CUS.
February 26, 2001
K.A. MALLE PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CUSTOMS
October 23, 2001
K.A.A. ARUNACHALAM PRINTING Vs. COMMISSIONER OF C.EX., MADURAI
May 22, 2001
K.B. SHAH Vs. CCEX, MUMBAI
April 27, 2001
K.C. ENTERPRISES Vs. C.C.E., NEW DELHI
June 6, 2001
K.C. FIBRES Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
November 13, 2001
K.C.P. LTD. Vs. CCE
February 16, 2001
K.E.C. INTERNATIONAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
June 15, 2001
K.G. STEEL ROLLING MILLS (P) Vs. CCE, CHANDIGARH
May 16, 2001
K.K. PANDEY AND HIMTAJ AYURVEDIC UDYOG KENDRA Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD
December 13, 2001
K.M. GANDHI & SONS Vs. COMMISSIONER OF CENTRAL EXCISE
March 28, 2001
K.T.N. METALS Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
May 22, 2001
KABITA REFRACTORIES Vs. C C E BOLPUR
May 18, 2001
KABITA REFRACTORIES Vs. COMMR. OF CENTRAL EXCISE, BOL.
April 20, 2001
KAILASH AUTO BUILDERS LTD. Vs. COMMR. OF C. EX. (APPEALS), BANGALORE
October 30, 2001
KAILASH RUG INDUSTRIES VARANASI AND OTHERS Vs. COLLECTOR OF CUSTOMS PREVENTIVE MUMBAI
June 8, 2001
KAILASH RUG INDUSTRIES, VARANASI AND OTHERS Vs. COLLECTOR OF CUSTOMS (PREVENTIVE), MUMBAI
July 27, 2001
KAIRA CAN COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE &
March 15, 2001
KAIWAL PAPER MILLS Vs. COMMISSIONER OF CUSTOMS
November 1, 2001
KAKATIYA CEMENT SUGAR AND INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI
September 26, 2001
KAKATIYA CEMENT SUGAR INDUSTRIES LIMITED Vs. C C E HYDERABAD
June 2, 2001
KAKATIYA CEMENTS LTD. Vs. C.C.E.-III. HYDERABAD
March 12, 2001
KAKATIYA TEXTILES LTD AND M/S NOVAPAN INDUSTRIES LTD Vs. COMMR OF CEX HYDERABAD
June 22, 2001
KAKDA IMPEX P LTD Vs. COMMISSIONER OF CUSTOMS NHAVA SHEVA
March 20, 2001
KALE KHAN MOHD. HANIF Vs. COMMISSIONER OF C. EX.
February 26, 2001
KALINGA WEAVERS CO OPERATIVE SPINNING MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS BHUBANESWAR
December 20, 2001
KALLINE TEA ESTATE Vs. COMMISSIONER OF CENTRAL EXCISE SHILLONG
September 10, 2001
KALYANI LEMMERZ LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, PUNE-II
September 14, 2001
KAMAL HAZRA AND ANIL DAS Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL
October 15, 2001
KAMAL HAZRA SHRI ANIL DAS AND SHRI BADAN GHOSH Vs. CC PREV W B
July 10, 2001
KAMAL KAPOOR, KRISHAN KAPOOR, Vs. CC AMRITSAR
June 1, 2001
KAMALA DEVI BAID SHRI VIJAY SINGH DAGA SHRI KRISHNA BAHADUR CHEETRIYA SHRI SANJEEV KUMAR AND SHRI JITENDRA KUMAR JAT Vs. COMMISSIONER OF CUSTOMS PATNA
May 21, 2001
KAMALA DEVI BAID SHRI VIJAY SINGH DAGA SHRI KRISHNA BAHADUR CHEHETRIYA SHRI SANJEEV KUMAR AND SHRI JITENDRA KR JAT Vs. CC PATNA
May 30, 2001
KAMANI TUBES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI
November 12, 2001
KAMLESH CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
September 14, 2001
KANCAST PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE &
May 18, 2001
KANCHAN OIL INDUSTRIES LTD Vs. C C E CALCUTTA II
May 30, 2001
KANDLA CLEARING AGENCY, Vs. COMMISSIONER OF CUSTOMS, KANDLA
October 18, 2001
KANNAN STITCHING UNIT Vs. COMMISSIONER OF CENTRAL EXCISE
January 10, 2001
KANTI S. MEHTA Vs. CCE
October 3, 2001
KANTI S. MEHTA Vs. COMMISSIONER OF CENTRAL EXCISE,
September 19, 2001
KANTIBHAI J. KIYADA Vs. COMMISSIONER OF CENTRAL EXCISE,
March 9, 2001
KANTIBHAI J. KIYADA AND RAJESH Vs. COMMISSIONER OF CENTRAL EXCISE
January 17, 2001
KANTILAL GOVINDBHAI SAGAR GOLD LINK TRICHUR ITALIAN CHAIN SHAH SARDARMAL KASTURCHAND CO Vs. COMMISSIONER OF CUSTOMS PREV MUMBAI
February 27, 2001
KANUGO TUBES (I) LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
January 9, 2001
KAPILDEO PRASAD Vs. COMMISSIONER OF CUSTOMS P PATNA
November 9, 2001
KAPLANA, ENTERPRISES Vs. COMMISSIONER OF CUSTOMS & CENTRAL
March 12, 2001
KAPO PLAST (INDIA) LTD. Vs. CCE, CHANDIGARH
February 28, 2001
KARAM CHAND THAPAR & BROS. Vs. CCE, JSR.
July 5, 2001
KARAM CHAND THAPAR BROS C S LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI
May 18, 2001
KARAM CHAND THAPAR BROS CS LTD Vs. CCE JSR
May 30, 2001
KARAM CHAND THAPAR BROS CS LTD Vs. CCE JAMSHEDPUR
May 30, 2001
KARAM CHAND THAPAR BROTHERS CS LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
December 12, 2001
KARAN FIBRES AND FABRICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AHMEDABAD II
July 4, 2001
KARAN INDUSTRIES & SH. SATISH Vs. C.C.E., NEW DELHI
January 29, 2001
KAREYN DYDRAULICS (P) LTD. Vs. C.C.E., MEERUT
February 20, 2001
KARM SANITATIONS Vs. COMMISSIONER OF C. EXCISE
January 11, 2001
KARMA BOTTLING CO. Vs. C.C.E. JAIPUR
March 20, 2001
KARNATAKA CHEMSYN LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
March 16, 2001
KARNATAKA ELECTRICITY BOARD Vs. COMMISSIONER OF CENTRAL EXCISE,
February 1, 2001
KARNATAKA ELECTRICITY BOARD, Vs. COMMISSIONER OF CENTRAL
November 21, 2001
KARNATAKA SCAP & DETERGENTS Vs. COMMISSIONER OF CENTRAL EXCISE,
March 15, 2001
KARNATAKA SOAP AND DETERGENTS LTD. Vs. COMMR. OF C. EX., BANGALORE
March 15, 2001
KARNATAKA SOAPS AND Vs. COMMISSIONER OF C. EXCISE,
August 23, 2001
KARNATAKA STATE ELECTRICITY BOARD Vs. COLLR. OF C. EX., BANGALORE
March 28, 2001
KARNATAKA TELECOM LTD, Vs. COMMISSIONER OF CENTRAL EXCISE-I
June 29, 2001
KARNATAKA TELECOM LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
June 26, 2001
KARNATAKA TELECOM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
January 22, 2001
KARNATAKA TELECOM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
February 27, 2001
KARNATAKA VIDYUTH KARKHANE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
March 13, 2001
KARSANDAS MAVJI Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI
April 10, 2001
KARTICK CH CHAKRABORTY Vs. COMMISSIONER OF CUSTOMS PREVENTIVE WEST BENGAL KOLKATA
November 29, 2001
KARTICK CHANDRA GHOSH Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL KOLKATA
October 11, 2001
KASA IMPEX CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE CAL II
October 30, 2001
KATARE SPINNING MILLS LTD SOLAPUR Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE AURANGABAD
July 4, 2001
KATARE SPINNING MILLS LTD. Vs. COMMISSIONER OF CUSTOMS
November 1, 2001
KATIA STEEL ROLLING WORKS Vs. CCE KOLKATA II
January 17, 2001
KATIA STEEL ROLLING WORKS Vs. CCE CALCUTTA III
May 25, 2001
KATRALA PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX., COIMBATORE
September 3, 2001
KATWA UDYOG LTD., BANGALORE Vs. COMMISSIONER OF CENTRAL
September 11, 2001
KATWA UDYOG LTD., BELGAUM Vs. COMMISSIONER OF CENTRAL
September 25, 2001
KAVERI CONSTRUCTIONS Vs. CENTRAL EXCIS BANGALORE
February 26, 2001
KAY FOAM LTD. Vs. CCE, MUMBAI
April 20, 2001
KAY JAY FORGINGS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
November 7, 2001
KAY TEX PROCESSORS PVT LTD Vs. COMMISSIONER OF CEN EXCISE SURAT II
August 27, 2001
KAYBEE ELECTRICALS Vs. CCE, DELHI
April 3, 2001
KCP LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD
August 17, 2001
KEC INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS
August 30, 2001
KEC INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
June 28, 2001
KELLOGG INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII
June 6, 2001
KELLOGS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 19, 2001
KELTECH ENERGIES LTD., UDUPI Vs. COMMISSIONER OF CENTRAL
October 24, 2001
KEMPSON FOUNDRY Vs. COMMISSIONER OF CENTRAL EXCISE
December 15, 2001
KEMWELL LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
April 11, 2001
KEPEE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE
May 31, 2001
KERALA CERAMICS LTD., Vs. CENTRAL EXCISE, COCHIN
February 22, 2001
KERALA ELECTRICAL & ALLIED ENGINEERING CO. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
June 19, 2001
KERALA HI-TECH INDUSTRIES LTD. Vs. COMMR. OF C. EX. & CUS., COCHIN
April 20, 2001
KERALA MINERALS AND METALS LTD. Vs. COMMISSIONER OF C. EX., COCHIN
December 6, 2001
KERALA STATE ELECTRICITY BOARD Vs. COMMISSIONER OF C. EX., COCHIN
March 22, 2001
KERALA STATE ELECTRICITY BOARD Vs. COMMISSIONER OF CUSTOMS, COCHIN
June 22, 2001
KERALA STATE ELECTRICITY BOARD Vs. COMMISSIONER OF CENTRAL EXCISE
October 30, 2001
KERALA STATE ELECTRICITY BOARD Vs. COLLECTOR OF CENTRAL EXCISE &
June 14, 2001
KERALA STATE ELECTRONICS Vs. COMMISSIONER OF CUSTOMS
June 15, 2001
KESHA SALES (P) LIMITED Vs. CCE, MEERUT
March 14, 2001
KESHRIMAL JAIN Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS NAGPUR
March 23, 2001
KESORAM INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV
August 20, 2001
KESORAM RAYON Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA IV
July 30, 2001
KESORAM RAYON Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV
December 12, 2001
KESORAM RAYON Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV
December 14, 2001
KESORAM RAYON Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA IV
January 8, 2001
KESORAM RAYON Vs. CCE CALCUTTA IV
June 18, 2001
KESORAM RAYON Vs. CCE CALCUTTA IV
June 27, 2001
KESORAM RAYON PROP KESORAM INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV
September 21, 2001
KESORAM REFRACTORIES Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR
September 13, 2001
KESORAM SPUN PIPES & FOUNDRIES Vs. CCE, CALCUTTA-IV
July 30, 2001
KESORAM SPUN PIPES FOUNDRIES Vs. COMMR OF CENTRAL EXCISE CAL
June 26, 2001
KHADIYAR CONSTRUCTION CO. Vs. COMMISSIONER OF CENTRAL EXCISE,
May 16, 2001
KHANBHAI ESOOFBHAI Vs. COMMISSIONER OF CENTRAL EXCISE RAJKOT
July 4, 2001
KHATAU MAKANJI SPINNING & Vs. COMMISSIONER OF CENTRAL EXCISE,
June 6, 2001
KHATAU MAKANJI SPINNING AND Vs. COMMISSIONER OF C. EX.
August 13, 2001
KHATON FIBRE FABRICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III
May 4, 2001
KHAWANI MILLS Vs. COMMISSIONER OF CENTRAL EXCISE,
May 22, 2001
KHAWANI MILLS Vs. C.C.E. CHANDIGARH-II
February 7, 2001
KHEMKA TEXTILES Vs. CCE JAIPUR
March 8, 2001
KHUKRI POLYTEX PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE SURAT II
August 8, 2001
KICHHA SUGAR CO. LTD. Vs. C.C.E. MEERUT - II
January 29, 2001
KIDDY CONCEPTS PVT LTD Vs. COMMISSIONER OF CUSTOMS CHENNAI
August 31, 2001
KILPCON ASSOCIATES Vs. CCE CALCUTTA II
August 3, 2001
KIM S LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE,
October 19, 2001
KING STEEL ROLLING MILLS Vs. CCE, CHANDIGARH
April 9, 2001
KING STEEL ROLLING MILLS, Vs. CCE, CHANDIGARH
June 4, 2001
KIRAN FASHION KRISHAN IMPEX ANKITA TEXTILES AND ALAKHYNIRANJAN RAMBABOO SABOO Vs. COMMISSIONER OF CUSTOMS PREV AHMEDABAD
September 7, 2001
KIRIT PAREKH Vs. CCE AND C
June 25, 2001
KIRLOSKAR BATTERIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
March 20, 2001
KIRLOSKAR BROTHERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS PUNE II
March 2, 2001
KIRLOSKAR BROTHERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, PUNE II
March 24, 2001
KIRLOSKAR BROTHERS LTD. Vs. CCE, PUNE
February 22, 2001
KIRLOSKAR BROTHERS LTD. Vs. CCE, INDORE
June 4, 2001
KIRLOSKAR ELECTRIC CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 13, 2001
KIRLOSKAR ELECTRIC COMPANY Vs. COMMISSIONER OF C. EXCISE,
August 27, 2001
KIRLOSKAR OIL ENGINES LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE II
May 16, 2001
KIRLOSKAR OIL ENGINES LTD. Vs. COMMISSIONER OF CUSTOMS
July 31, 2001
KIRPAL STEEL (P) LTD. Vs. CCE, CHANDIGARH
May 10, 2001
KIRTI WORKS (TABLETS) Vs. COMMISSIONER OF CENTRAL EXCISE,
February 27, 2001
KISAN SAHKARI CHINI MILL Vs. CCE, KANPUR
March 29, 2001
KISAN SAHKARI CHINI MILLS Vs. CCE, KANPUR
June 7, 2001
KISHAN KUMAR JAIN Vs. C.C., MUMBAI
August 11, 2001
KISHIN SHEWARAM LOUNGANI AND PANKAJ JAGDA Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI
September 12, 2001
KISHOR B. PUROHIT, PRAKASH METAL Vs. COLLECTOR OF CENTRAL EXCISE,
October 29, 2001
KISHORE HEMANI AND MUKESH SHAH Vs. COMMISSIONER OF CUSTOMS
January 15, 2001
KISHORE NARAYAN BAMBALE Vs. COMMISSIONER OF CUSTOMS (P),
May 1, 2001
KISHORI LAL SUDESH KUMAR (P) Vs. COMMISSIONER OF CENTRAL EXCISE,
June 8, 2001
KISSAN PLASTICS (P) LTD. Vs. CUSTOMS & CENTRAL EXCISE,
March 12, 2001
KITPLY INDUSTRIES LTD Vs. CC NEW KANDLA
May 25, 2001
KITPLY INDUSTRIES LTD AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI
May 16, 2001
KLINE CHEMICALS P LTD Vs. COMMISSIONER OF CEN EXCISE SURAT I
May 18, 2001
KLIPCON AND ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA II
October 11, 2001
KNOLL PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 23, 2001
KOCH RAJESH CD INDUSTRIES PVT LTD G D AGARWAL AND RAJIV AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI IV
July 10, 2001
KODAIKANAL INTERNATIONAL SCHOOL Vs. COMMISSIONER OF CENTRAL EXCISE MADURAI
July 16, 2001
KOHINOOR ELASTICS PVT. LTD. Vs. CCE, INDORE
June 21, 2001
KOHINOOR TARPAULIN INDUSTRIES Vs. COMMISSIONER OF C. EX. AND CUS.
February 22, 2001
KOLHAPUR STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 11, 2001
KOLKATA SPRINGS LTD Vs. C C E KOLKATA II
May 28, 2001
KOLSHET ISPAT UDYOG LTD. AND J.P. Vs. COMMISSIONER OF CENTRAL EXCISE
March 12, 2001
KONARK CYLINDERS CONTAINERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR
September 25, 2001
KONARK PRINTING & PACKAGING Vs. CCE, NEW DELHI
March 9, 2001
KONARK STEEL INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE BHUBANESWAR II
October 18, 2001
KONARK SYNTHETIC LIMITED AND OTHERS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE SURAT II
June 21, 2001
KONARK SYNTHETIC LIMITED AND OTHERS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, SURAT-II
July 16, 2001
KONKAR RAILWAY CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE,
February 1, 2001
KOPERGAON SSK LTD., MULA SSK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
November 8, 2001
KOPRAN LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II
April 10, 2001
KOSMOS CO EXTRUSIONS PVT LTD Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI
March 23, 2001
KOTA INDUSTRIES Vs. C.C.E., JAIPUR
January 4, 2001
KOTHARI FERMENTATION & Vs. C.C.E., GHAZIABAD
January 2, 2001
KOTHARI FILAMENTS Vs. COMMISSIONER OF CUSTOMS PORT KOLKATA
May 18, 2001
KOTHARI METALS LTD Vs. COMMISSIONER OF CUSTOMS CALCUTTA
October 5, 2001
KOTHARI PRODUCTS LTD. Vs. COMMISSIONER OF C. EX.
October 12, 2001
KOTHARI SONS Vs. COMMISSIONER OF CUSTOMS MUMBAI
February 26, 2001
KOTHARI SUGARS & CHEMICALS Vs. COMMISSIONER OF C.EX., TRICHY
May 24, 2001
KOTWA CEMENTS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
March 12, 2001
KREBS BIOCHEMICALS LTD. Vs. COMMISSIONER OF CUSTOMS & C.EX.,
May 2, 2001
KRINA AGENCIES Vs. COMMISSIONER OF CUSTOMS, SHEVA,
October 10, 2001
KRIPA CHEMICALS LTD Vs. COLLECTOR OF CENTRAL EXCISE CUSTOMS PUNE
April 27, 2001
KRISHAN KUMAR SHARMA Vs. COMMISSIONER OF CUSTOMS, LUCKNOW
May 28, 2001
KRISHNA AGENCIES Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
December 21, 2001
KRISHNA CORPORATION Vs. COMMISSIONER OF CUSTOMS, CALCUTTA
May 24, 2001
KRISHNA ENGG WORKS Vs. COMMR OF CENTRAL EXCISE CAL II
May 15, 2001
KRISHNA ENGG. Vs. CCE NEW DELHI
March 14, 2001
KRISHNA ENGINEERING INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
October 29, 2001
KRISHNA FABRICATIONS LTD., Vs. COMMISSIONER OF C. EXCISE,
August 9, 2001
KRISHNA FABRICATIONS LTD., Vs. COMMISSIOER OF CENTRAL
August 28, 2001
KRISHNA FILAMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 24, 2001
KRISHNA STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
December 4, 2001
KRISHNA STEEL ROLLING MILLS Vs. COMMISSIONER OF CUSTOMS,
April 24, 2001
KRITI INDUS. (I) LTD. Vs. C.C.E., INDORE
May 30, 2001
KRITI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
December 6, 2001
KSB PUMPS LTD Vs. COMMISSIONER OF CENTRAL EXCISE PUNE
July 12, 2001
KSEDC Vs. COMMISSIONER OF CENTRAL EXCISE,
April 9, 2001
KSEDC Vs. COMMISSIONER OF CENTRAL EXCISE,
April 18, 2001
KUBER SILK MILLS PVT. LTD. Vs. CCE, HYDERABAD
May 25, 2001
KUDREMUKH IRON ORE CO. LTD. Vs. CENTRAL EXCISE, BANGALORE
January 16, 2001
KUDREMUKH IRON ORE CO. LTD., Vs. COMMISSIONER OF CENTRAL EXCISE,
November 13, 2001
KUKKIS COLOUR PHOTOS PVT LTD AND Vs. COMMISSIONER OF CUSTOMS CHENNAI
November 13, 2001
KUMAR COTTON MILLS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
August 23, 2001
KUMAR COTTON MILLS PVT LTD AND PRAVINBHAI D PATEL Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD I
March 23, 2001
KUMAR RE ROLLING INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA IV
November 20, 2001
KUMAR STEEL (INDIA) Vs. COMMISSIONER OF CUSTOMS
October 15, 2001
KUMAR TRADERS Vs. C C E KOLKATA I
February 6, 2001
KUMAR TRADERS Vs. C C E CALCUTTA I
May 24, 2001
KUNAL INTERNATIONAL AND SHRI SHIV KUMAR JAIN Vs. CC WEST BENGAL CALCUTTA
June 21, 2001
KUNAL PROCESSORS Vs. CCE, CHANDIGARH
March 26, 2001
KUNAL TRADING CO Vs. COMMISSIONER OF CUSTOMS MUMBAI
June 19, 2001
KUNAL TRAVELS Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
November 28, 2001
KUNDREMUKH IRON ORE COMPANY Vs. COMMISSIONER OF CUSTOMS
June 28, 2001
KUNTAL GRANITES (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE,
February 22, 2001
KUNTAL GRANITES (P) LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
March 1, 2001
KURLON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
August 1, 2001
KUSHAL BAGH MARBLES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
May 2, 2001
KUSHAL BAGH MARBLES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
February 1, 2001
KUWAIT AIRWAYS CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
December 14, 2001
KUWAIT AIRWAYS CORPORATION Vs. COMMISSIONER OF CUSTOMS,
November 20, 2001
L AND T-SARGENT AND LUNDY LIMITED Vs. COMMR. OF CUS. AND C. EX.
August 30, 2001
L&T SARGENT LUNDY LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VADODARA
August 24, 2001
L. KANT PAPER MILLS (P) LTD. Vs. CCE, KANPUR - 1
April 17, 2001
L. KANT PAPER MILLS LTD. Vs. CCE KANPUR
May 9, 2001
L.M.L. LTD. Vs. CCE, KANPUR
June 12, 2001
LA CHEM PHARMACEUTICALS (P) Vs. CCE, DELHI-III
March 27, 2001
LA CURE PHARMACEUTICALS LTD. AND Vs. COMMISSIONER OF CUSTOMS
September 25, 2001
LA CURE PHARMACEUTICALS LTD. AND ANR. Vs. CCE AND C, SURAT-II
October 9, 2001
LA OPALA RG LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
August 2, 2001
LACHMI STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
September 18, 2001
LACURE PHARMACEUTICALS Vs. COMMISSIONER OF CUSTOMS,
December 14, 2001
LACURE PHARMACEUTICALS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
September 17, 2001
LADY AMPHTHIL NURSES INSTN. AND Vs. CC
January 23, 2001
LAJYA DYEING & BLEACHING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE,
October 15, 2001
LAKESHORE HOSPITAL & RESEARCH CENTRE LTD. Vs. COMMR. OF CUS., KOCHI
March 21, 2001
LAKME LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS MUMBAI II
August 8, 2001
LAKSHMI AUDIOPLAST MOULDING (P) Vs. COMMISSIONER OF CENTRAL
December 12, 2001
LAKSHMI AUTO COMPONENTS LTD. Vs. COMMISSIONER OF C.EX.,
March 14, 2001
LAKSHMI MACHINE WORKS LTD Vs. CCE, MADRAS
May 8, 2001
LAKSHMI MACHINE WORKS LTD. Vs. COMMR. OF CUSTOMS, MADRAS
March 29, 2001
LAL MOHAN RAI Vs. COMMISSIONER OF CUSTOMS, PATNA
January 16, 2001
LALIT ENGINEERING WORKS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AHMEDABAD I
May 15, 2001
LALIT PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI V
July 20, 2001
LALJEE GODHOO CO Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAIAND
February 28, 2001
LAMITEX PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE BARODA
July 24, 2001
LAO PALA RG LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
August 7, 2001
LARSEN & TOUBRO LTD. Vs. COMMR. OF CENTRAL EXCISE, BANGALORE
April 20, 2001
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 14, 2001
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 21, 2001
LARSEN & TOURBO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
March 9, 2001
LARSEN AND TOUBRO LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
February 14, 2001
LARSEN AND TOUBRO LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
July 19, 2001
LARSEN TOUBRO LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT I
July 6, 2001
LASER RECYCLING Vs. COMMISSIONER OF CUSTOMS, KANDLA
May 1, 2001
LATH KATHA UDUOG Vs. C.C., LUCKNOW
March 15, 2001
LAUREL ORGANICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-III
October 12, 2001
LAXMI BOILERS Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS MUMBAI II
April 27, 2001
LAXMI CHEMICALS (P) LTD. Vs. C.C.E., KOLKATA-II
January 8, 2001
LAXMI ELECTRONICS MOULDS & Vs. COLLECTOR OF CUSTOMS, BANGALORE
February 22, 2001
LAXMI ELECTRONICS MOULDS & PRECISION ENGG. PVT. LTD. Vs. C.C., BANGALORE
March 1, 2001
LAXMI ENGG. WORKS AND ANR. Vs. CCE
July 23, 2001
LAXMI ENGG. WORKS AND SHRI Vs. CCE, DELHI
June 4, 2001
LAXMI PLASTICS WORKS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 3, 2001
LAXMI PRASAD SHRI VINODE KUMAR AND SHRI RAM CHANDRA PASWAN Vs. CC PATNA
January 19, 2001
LAXMI STEEL LTD. Vs. C.C.E., CHANDIGARH
June 11, 2001
LAXMI STEEL ROLLING MILLS Vs. C.C.E., CHANDIGARH
February 9, 2001
LAXMI STEEL TRADERS Vs. COMMISSIONER OF CUSTOMS
November 5, 2001
LAXMI STEEL TRADERS Vs. COMMISSIONER OF CUSTOMS
October 22, 2001
LAXMI TRADING CO Vs. COMMISSIONER OF CUSTOMS PREVENTIVE PATNA
December 20, 2001
LAXMI WIRES & CONDUCTORS Vs. COMMISSIONER OF CENTRAL
May 28, 2001
LEATHER TRIM Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI II
May 25, 2001
LEELA DHAR MAHESHWARI Vs. COMMISSIONER OF CUSTOMS (IMPORT)
March 9, 2001
LIBERTY SHOES LTD. Vs. CCE, NEW DELHI
June 13, 2001
LIBERTY SHOES LTD. AND ANR. Vs. CCE
June 8, 2001
LIGHT METAL EXTRUSION (P) Vs. COMMISSIONER OF CENTRAL EXCISE,
March 9, 2001
LILY BISCUIT CO P LTD Vs. CCE CALCUTTA I
July 11, 2001
LIMCA FLAVOURS & FRAGRANCE LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL
May 29, 2001
LINKERS INDIA Vs. COMMISSIONER OF CENTRAL EXCISE BOLPUR
November 27, 2001
LINKERS INDIA Vs. COMMISSIONER OF CENTRAL EXCISE,
September 26, 2001
LIONS CLUB OF POONA Vs. COMMISSIONER OF CUSTOMS, MUMBAI
November 21, 2001
LIQUID CONTROLS INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA
February 26, 2001
LIQUID PROPULSION SYSTEMS Vs. COMMISSIONER OF CUSTOMS
July 6, 2001
LK PACE INDIA LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL
November 9, 2001
LLOYDS METAL & ENGINEERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
August 29, 2001
LLOYDS METAL AND ENGG. LTD. Vs. CCE
September 11, 2001
LLOYDS METALS & ENGINEERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 14, 2001
LLOYDS STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 4, 2001
LML LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE,
April 27, 2001
LML LTD. Vs. CCE, KANPUR-I
February 15, 2001
LML LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
December 30, 2001
LOHARI LAMINATES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
December 21, 2001
LOHIA MACHINERY MANUFACTURERS Vs. COMMR OF CUSTOMS KOLKATA
January 25, 2001
LOHIA TRAVEL AND CARGO Vs. COMMISSIONER OF CUS.
February 1, 2001
LOTUS LITHO WORKS Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
September 24, 2001
LUBRICAL (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 4, 2001
LUBRICAL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI
July 27, 2001
LUBRIZOL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII
April 26, 2001
LUBRIZOL INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
December 4, 2001
LUCAS INDIAN SERVICE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI
November 2, 2001
LUCAS TVS LTD Vs. C C E CHENNAI
May 2, 2001
LUCKY PLAST LTD. Vs. COMMISSIONER OF CUSTOMS, NEW
May 1, 2001
LUCKY STAR INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, AMRITSAR
December 20, 2001
LUCKY STAR INDUSTRIES Vs. C.C., AMRITSAR
June 27, 2001
LUCKYSTON Vs. COMMISSIONER OF CUSTOMS, PUNE
October 24, 2001
LUDLOW JUTE MILLS Vs. COMMR. OF CENTRAL EXCISE, CAL. II
April 20, 2001
LUMINOPHORES INORGANICS Vs. COMMISSIONER OF CENTRAL EXCISE,
April 20, 2001
LUMINOUS ELECTRONICS Vs. CCE, NEW DELHI
March 12, 2001
LUMINOUS ELECTRONICS PVT. LTD. Vs. COMMR. OF C EX.
March 21, 2001
LUPIN LABORATORIES LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, AURANGABAD
October 8, 2001
LUTHRA DYEING PRINTING MILLS GIRISHBHAI R LUTHRA Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURATI
February 16, 2001
M DAS AND OTHERS Vs. CC PATNA
July 30, 2001
M H MILLS INDUSTRIES LTD K C SHAH D I RAVAL AND A S TRIPATHI Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD I
July 16, 2001
M H STEEL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I
May 4, 2001
M IRSHAD ALI SHRI K T KUPPAIAH SHRI K T K KUNJUMON SHRI SHAIKH AZIZUR RAHIMAN SHRI M NAZEERUDEEN SHRI KUNHAMBU PODUVAL AND SHRI BALAPANDIAN CHANDRASEKAR Vs. COMMISSIONER OF CUSTOMS CHENNAI
July 10, 2001
M J PHARMACHEUTICALS G M MEHTA AND J M SHAH Vs. COMMISSIONER OF CUSTOMS NEW DELHI
June 15, 2001
M K C CO Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA I
December 11, 2001
M K EXPORTS IMPORTS Vs. COMMISSIONER OF CUSTOMS KANDLA
September 19, 2001
M K WOOLEN MILLS Vs. CC
August 31, 2001
M L BOSE CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
January 2, 2001
M MURALI BABU PROPRIETOR AND M/S NANDA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS CHENNAI
September 11, 2001
M P VENNER POLYWOOD P LTD Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI
May 18, 2001
M. BAJAJ PAPERS Vs. CCE, DELHI
May 22, 2001
M. BALASUBRAMANIAM Vs. C.C. CHENNAI
March 16, 2001
M.B. SAIYED Vs. COMMISSIONER OF CENTRAL EXCISE
September 7, 2001
M.H. TEXTILES (PVT) LTD. Vs. CCE, DELHI
February 27, 2001
M.J. ENGG. Vs. CCE DELHI
February 9, 2001
M.K. ASOKAN Vs. COMMISSIONER OF C. EX. & CUS., COCHIN
February 16, 2001
M.M. DEUING & FINISHING MILLS Vs. CCE CHANDIGARH
January 4, 2001
M.M. RUBBER CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
March 28, 2001
M.M. RUBBER COMPANY LTD., Vs. COMMISSIONER OF CENTRAL
December 10, 2001
M.M. SONI Vs. COMMISSIONER OF CUSTOMS, MUMBAI
November 19, 2001
M.M.T.C. LTD. Vs. COMMISSIONER OF CUSTOMS, ICD,
May 11, 2001
M.P. GOENKA Vs. CC, NEW DELHI
May 28, 2001
M.P. IRON & STEEL CO. Vs. CCE, INDORE
May 22, 2001
M.P. STATE COOPERATIVE OIL Vs. CCE, BHOPAL
January 9, 2001
M.P. STATE INDUSTRIES CORPN. LTD. Vs. CCE, RAIPUR
April 10, 2001
M.P. T.V. CORPORATION AND PALESH Vs. COMMISSIONER OF CENTRAL EXCISE,
August 9, 2001
M.P. TOBACCO LTD. Vs. CCE, DELHI
March 29, 2001
M.P. TOBACCO LTD. Vs. C.C.E. RAIPUR
February 9, 2001
M.P.S. RAMANI Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-I
April 11, 2001
M.R.F. LTD. Vs. COMMISSIONER OF C.EX., HYDERABAD
March 20, 2001
M.S.R.T.C. CENTRAL WORKSHOP Vs. COMMISSIONER OF CENTRAL EXCISE
December 13, 2001
M.V. COTSPIN LTD. Vs. CCE
August 8, 2001
M.V. STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
September 10, 2001
M/A. GUJRAT AMBHUJA CEMENT Vs. CCE CHANDIGARH
July 9, 2001
M/S A.C.C. LIMITED Vs. CCE, BHOPAL
July 25, 2001
M/S ABM INTERNATIONAL LTD. AND MR. VIRENDRA KUMAR GANDHI Vs. CC KANDLA
July 18, 2001
M/S ACE DIAGNOSTIC & BIOTECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
September 26, 2001
M/S ADINATH TEXTILES LTD. Vs. C.C.E., CHANDIGARH
July 23, 2001
M/S ALPS INDS. LTD. Vs. COMMISSION OF CUSTOMS, NEW DELHI (AIR CARGO)
September 13, 2001
M/S APOLLO TYRES LTD. Vs. CCE, PUNE
September 4, 2001
M/S ASH BEE SYSTEM (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-II
October 12, 2001
M/S BALLARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR
July 20, 2001
M/S BHARAT INDUSTRIAL WORKS Vs. COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM
September 11, 2001
M/S BHARAT ISPAT Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
September 12, 2001
M/S COCO DRY FRUITS (INDIA) PVT. LTD. AND OTHERS Vs. CCE, NEW DELHI
August 29, 2001
M/S EICHER TRACTORS Vs. CCE, JAIPUR
July 5, 2001
M/S ELECON ENGG. CO. LTD. AND OTHERS Vs. CCE, CHANDIGARH
July 30, 2001
M/S EMBASSY BAR HOTEL & RESTAURANT Vs. CCE, CHANDIGARH
July 16, 2001
M/S FARIDABAD METAL UDYOG (P) LTD. AND SHRI P.K. JAIN, MD Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-II
September 25, 2001
M/S GAURAV DISTRIBUTORS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
August 24, 2001
M/S GODREJ FOODS LTD. Vs. C.C.E., BHOPAL
August 31, 2001
M/S GRASIM INDUS. LTD. Vs. CCE, INDORE
March 23, 2001
M/S HI-TECH CARBON (A UNIT OF INDIA RAYON & INDUSTRIES LTD.) Vs. C.C.E., ALLAHABAD
August 24, 2001
M/S HINDUSTAN COPPER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
August 13, 2001
M/S INDO BERG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
September 24, 2001
M/S INNOVATIVE TECH. PACK LTD. Vs. CCE, DELHI
September 12, 2001
M/S J.S.T. ENGINEERING SERVICES Vs. CCE, JAMSHEDPUR
July 24, 2001
M/S JAGAN TUBES LTD. Vs. CCE, CHANDIGARH
July 30, 2001
M/S JINDAL POLYSTER LTD. Vs. CCE, MEERUT
August 23, 2001
M/S K.M. SUGAR MILLS LTD. Vs. C.C.E., ALLAHABAD
September 3, 2001
M/S KEMROCK INDUSTRIES & EXPORTS LTD. Vs. C.C.E., VADODARA
September 11, 2001
M/S KOHINOOR ELASTIC (P) LTD. Vs. CCE, INDORE-II
September 5, 2001
M/S LMS TOOL ROOM Vs. CCE, RAJKOT
August 24, 2001
M/S M.M. VYEING & FINISHING Vs. CCE, CHANDIGARH
August 13, 2001
M/S METRO OVERSEAS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, TRICHY
August 8, 2001
M/S MEWAR BOTTLING COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
August 27, 2001
M/S MODI ALKALIES & CHEMICALS LTD. Vs. C.C.E., JAIPUR
September 11, 2001
M/S NORTHERN MINERALS LTD. GURGAON Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
May 31, 2001
M/S OLYMPIC PHARMACARE P. LTD. Vs. COMMISSIONER OF CUSTOMS, NEW DELHI (ICD)
September 13, 2001
M/S OM METALS AND MINERALS PVT. LTD. Vs. CCE, AHMEDABAD
August 7, 2001
M/S ONGC LTD. Vs. CCE, VADODARA
August 14, 2001
M/S PACK PLAST INDUSTRIES, KOTA Vs. CCE, NEW DELHI
June 19, 2001
M/S PALIKA PALACE Vs. C.C.E., CHANDIGARH
August 29, 2001
M/S PLASTRULON PROCESSORS LTD. Vs. CCE, PUNE
August 28, 2001
M/S PRASHANT GLASS WORKS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, CALCUTTA
September 3, 2001
M/S PUNJAB ALKALIES & CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
September 12, 2001
M/S PUNJAB BEARING INDS. (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
October 9, 2001
M/S PUNJAB FIBRES LTD. Vs. CCE, CHANDIGARH
September 19, 2001
M/S PUNJAB WORSTED SPG. MILLS Vs. CCE, CHANDIGARH
September 7, 2001
M/S RAUNAQ INTERNATIONAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
September 13, 2001
M/S RIGICUT TOOLS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE
September 24, 2001
M/S SAGUN FOUNDRY P. LTD. AND BHARAT ELECTRICALS AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR-I
September 13, 2001
M/S SAMTEL INDIA LTD. Vs. CCE, JAIPUR
September 4, 2001
M/S SHALOO TEXTILES, M/S BANSWARA SYNTEX LTD. AND M/S BANSWARA TEXTILE MILLS Vs. CCE, JAIPUR
August 29, 2001
M/S SHREE SHYAM FILAMENTS LTD. Vs. CCE, JAIPUR
March 5, 2001
M/S SMITHKLINE BEECHAM CONSUMER HEALTHCARE LTD. Vs. C.C.E., CHANDIGARGH
July 6, 2001
M/S SRF LIMITED, MADRAS Vs. COLLECTOR OF CENTRAL EXCISE, MADRAS
July 12, 2001
M/S SUNAREN INDUSTRIES Vs. CCE, RAJKOT
June 14, 2001
M/S SUPER PIPES (P) LTD. Vs. C.C.E., KANPUR
September 18, 2001
M/S TEGS MASRADO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
September 19, 2001
M/S TITAWI SUGAR COMPLEX Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-I
November 29, 2001
M/S UNIVERSAL ELECTRODES (P) LTD. Vs. CCE, INDORE
September 13, 2001
M/S UNJHA AYURVEDIC PHARMACY Vs. CCE, JAIPUR
August 21, 2001
M/S USHA UDYOG AND M/S R.H.L. PROFILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
September 10, 2001
M/S XEROX MODICORP LIMITED Vs. C.C.E., MUMBAI
September 18, 2001
M/S ZENITH RUBBER LTD. Vs. CCE, DELHI
August 14, 2001
M/S. A. INFRASTRUCTURE LTD. Vs. CCE, JAIPUR
May 21, 2001
M/S. ANJALA CO-OPERATIVE SUGAR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-II
May 18, 2001
M/S. BHARAT SEATS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI-III AND VICE VERSA
May 15, 2001
M/S. BHARAT SMALL ARMS LTD. Vs. C.C.E., CHANDIGARH II
April 4, 2001
M/S. CARBORUNDUM UNIVERSAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
March 13, 2001
M/S. CENTURY YARN Vs. CCE, BHOPAL
July 18, 2001
M/S. CHAND INDUSTRIES Vs. CCE, DELHI-II
June 19, 2001
M/S. DCM ENGINEERING PRODUCTS LTD. Vs. CCE, CHANDIGARH
July 25, 2001
M/S. EMCURE PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, PUNE - I
May 10, 2001
M/S. G. TEX DYEING & PRINTING MILLS LIMITED AND M/S. RAMANUJ PRINTS Vs. CCE, CHANDIGARH
March 29, 2001
M/S. GENERAL CEMENT PRODUCTS LTD. Vs. C.C.E. ALLAHABAD
July 12, 2001
M/S. GODREJ GE APPLIANCES LTD. Vs. CCE, CHANDIGARH
April 11, 2001
M/S. HANDLOOM ONLY Vs. COMMISSIONER OF CUSTOMS
July 24, 2001
M/S. HERO HONDA MOTORS LIMITED Vs. CCE, DELHI
July 19, 2001
M/S. HIMSON TEXTILES ENGINEERING INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS-I, MUMBAI
June 21, 2001
M/S. HINDUSTAN COPPER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE-II
June 29, 2001
M/S. ICI (INDIA) LIMITED Vs. CC, CALCUTTA
August 2, 2001
M/S. INDIAN OIL CORPN. LTD. Vs. CCE, VADODARA
February 2, 2001
M/S. JAUSS POLYMERS LTD. Vs. CCE, MEERUT
July 6, 2001
M/S. JCT LIMITED Vs. CCE, CHANDIGARH - II
January 23, 2001
M/S. JINDAL STRIPS LTD. Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
July 9, 2001
M/S. JUPITER INDUSTRIES Vs. CCE, JAIPUR
August 8, 2001
M/S. KISAN SAHKARI CHINI MILLS LTD. Vs. CCE, KANPUR
June 15, 2001
M/S. KOHLI AUTO CENTRE Vs. CC, NEW DELHI
August 8, 2001
M/S. KOTHARI POUCHES Vs. CCE MEERUT
May 4, 2001
M/S. MELTON INDIA LTD. & OTHER Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
March 26, 2001
M/S. MODIPON FIBRE CO. Vs. CCE, MEERUT
August 14, 2001
M/S. NAHAR FIBRES Vs. CCE, CHANDIGARH
April 16, 2001
M/S. NAHAR FIBRES LTD. Vs. CCE, CHANDIGARH
June 7, 2001
M/S. PEE JAY APPARELS (P) LTD. Vs. CCE, CHANDIGARH
April 27, 2001
M/S. PESHAWAR SOAP & CHEMICAL WORKS Vs. CCE, CHANDIGARH
July 30, 2001
M/S. POONA BOTTLING CO. LTD. Vs. CCE, PUNE-II
June 8, 2001
M/S. STS CHEMICAL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI III
June 14, 2001
M/S. SUKHJIT STARCH AND CHEMICAL LIMITED Vs. CCE, CHANDIGARH
April 27, 2001
M/S. SUVIK ELECTRONICS PVT. LTD. Vs. CCE, AHMEDABAD
July 16, 2001
M/S. U.P. STATE SUGAR CORPORATION LTD. Vs. C.C.E. ALLAHABAD
July 25, 2001
M/S. VARDHAMAN SPINNING & GEN. MILLS LTD. Vs. CCE, CHANDIGARH
August 7, 2001
M/S. VIRDI BROTHERS AND OTHERS Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
May 18, 2001
M/S. WINTECH TAPARIA LTD. Vs. CCE, INDORE
June 21, 2001
MA CARE SHRI K K JHUNJHUNWALA M/S TTK PHARMA LTD SHRI M V KUMAR SHRI K HARIHARASUBRAMANIAN AND SHRI M RANGACHARI Vs. COMMISSIONER OF CENTRAL EXCISE PUNE
September 19, 2001
MAC LABORATORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 17, 2001
MACH AND FAB INDUS Vs. C.C.E. BHOPAL
May 2, 2001
MACMET INDIA LTD Vs. CCE CALCUTTA III
May 16, 2001
MADAN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
January 18, 2001
MADAN ENTERPRISES CHENNAI Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI
July 10, 2001
MADAN GHOSH Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL CALCUTTA
October 11, 2001
MADHAVLAL JAIN AND OTHERS Vs. COMMISSIONER OF CUSTOMS
August 24, 2001
MADHURI AUDIOS, BANGALORE Vs. COMMISSIONER OF CUSTOMS
October 4, 2001
MADHUSUDAN ORGANICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CALCUTTA I
August 27, 2001
MADHVA TEXTILE PROCESSORS PVT LTD Vs. CCE CALCUTTA III
April 20, 2001
MADRAS CEMENTS LTD Vs. COMMR OF CEX TRICHY
June 25, 2001
MADRAS ELECTRO CASTINGS (P) LTD. Vs. CC
February 9, 2001
MADRAS POLYMOULDS Vs. COMMISSIONER OF CUSTOMS
May 11, 2001
MADRAS POWER SUPPLIES Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI
November 9, 2001
MADURA COATS LTD Vs. CCE CALCUTTA IV
May 23, 2001
MADURA COATS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 9, 2001
MADURA COATS LTD. Vs. COMMISSIONER OF CUSTOMS, MADRAS
August 17, 2001
MADURAI MEENAKSHI Vs. COMMISSIONER OF C.EX., MADURAI
April 30, 2001
MAERSK INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
January 17, 2001
MAFATLAL FINE SPG MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE SURAT
May 15, 2001
MAFATLAL INDS LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI I
May 31, 2001
MAFATLAL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AHMEDABAD II
April 20, 2001
MAFATLAL INDUSTRIES LTD. Vs. COMMR. OF CENTRAL EXCISE
September 17, 2001
MAGNESIUM PRODUCTS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
June 7, 2001
MAGNETIX INDIA LTD Vs. COMMISSIONER OF CUSTOMS BHUBANESWAR
January 24, 2001
MAHA GUJARAT IRON AND STEEL CO LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AHMEDABAD I
May 18, 2001
MAHA GUJARAT IRON AND STEEL CO. Vs. C.C. AND C. EX.
August 23, 2001
MAHABIR INDUSTRIES Vs. COMMR OF CENTRAL EXCISE PATNA
May 22, 2001
MAHABIR INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
August 22, 2001
MAHABIR PETRO PRODUCTS PVT LTD Vs. COMMR OF CENTRAL EXCISE PATNA
July 27, 2001
MAHABIR PRASAD & OTHERS Vs. CCE, MEERUT
June 25, 2001
MAHABIR STEEL ROLLING MILLS Vs. CCE, CHANDIGARH
May 17, 2001
MAHADEV INTERNATIONAL (P) Vs. CCE CHANDIGARH
March 22, 2001
MAHAGANESH TEXPRO LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VII
August 28, 2001
MAHALAKSHMI PROFILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
June 2, 2001
MAHALAKSHMI TILES & MARBLE CO. P. Vs. COMMISSIONER OF CUSTOMS,
November 7, 2001
MAHALAXMI DYEINGMILL AND ORS. Vs. CCE AND C, SURAT
October 3, 2001
MAHALAXMI STEEL ROLLING Vs. CCE, CHANDIGARH
March 30, 2001
MAHALAXMI STEEL ROLLING Vs. CCE CHANDIGARH
January 4, 2001
MAHALUXMI PAPER INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE PATNA
June 21, 2001
MAHARASHTRA ELECTROSMELT LTD. Vs. COMMISSIONER OF CUSTOMS
October 17, 2001
MAHARASHTRA ELEKTROSMELT LTD. Vs. COMMISSIONER OF CUSTOMS
October 4, 2001
MAHARASHTRA GLASS AGRO LTD Vs. CCE PUNE
May 28, 2001
MAHARASHTRA MEDICAL Vs. COMMISSIONER OF CUSTOMS
October 3, 2001
MAHARASHTRA MEDICAL Vs. COMMISSIONER OF CUSTOMS,
May 17, 2001
MAHARASHTRA PENCIL FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE
March 15, 2001
MAHARASHTRA PRINTERS AND STATIONERS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI
August 10, 2001
MAHARASHTRA SCOOTERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE &
May 2, 2001
MAHARASHTRA STATE ELECTRICITY BOARD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE MUMBAI I
June 7, 2001
MAHARASHTRA STATE ROAD TRANSPORT Vs. COMMISSIONER OF CENTRAL EXCISE
December 4, 2001
MAHAVIR ALUMINIUM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
April 25, 2001
MAHAVIR BUTYL RUBBER INDUSTRY Vs. COMMISSIONER OF CUSTOMS
October 15, 2001
MAHAVIR BUTYL RUBBER INDUSTRY PVT LTD AND OTHERS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AURANGABAD
July 23, 2001
MAHAVIR FOOD PRODUCTS, VIJAY N. Vs. COMMISSIONER OF CENTRAL EXCISE,
November 28, 2001
MAHAVIR PD SARAWAGI SHRI IQRAM ALI SHRI SHIV KUMAR JHA SHRI SATTAR AND SHRI BABU RAM Vs. CC PATNA
May 30, 2001
MAHAVIR PRASAD SARAWAGI SHRI IQRAM ALI SHRI SHIV KUMAR JHA SHRI SATTAR AND SHRI BABU RAM Vs. COMMISSIONER OF CUSTOMS PATNA
May 21, 2001
MAHAVIR SPINNING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
November 29, 2001
MAHAVIR TOOLS CORPORATION Vs. COMMR OF CUSTOMS AIRPORT MUMBAI
July 17, 2001
MAHAVIR TOOLS CORPORATION Vs. COMMISSIONER OF CUSTOMS
July 6, 2001
MAHAVIR VANASPATI COMPANY Vs. COMMISSIONER, CENTRAL EXCISE,
March 8, 2001
MAHENDRA K. KOTHARI Vs. COMMISSIONER OF CUSTOMS, CHENNAI
September 27, 2001
MAHESH IRON & STEEL RE-ROLLING MILL Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
November 16, 2001
MAHESH IRON & STEEL ROLLING Vs. C.C.E., JAIPUR
April 11, 2001
MAHESH KUMAR JINDAL Vs. COMMISSIONER OF CUSTOMS (PORT),
December 19, 2001
MAHESH N. SHAH AND INDIAN ROADWAYS Vs. COMMISSIONER OF CENTRAL EXCISE,
September 27, 2001
MAHESH TEXTILE PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE PUNE
February 15, 2001
MAHILA GRIHA UDYOG LIJJAT PAPAD Vs. COMMISSIONER OF CENTRAL EXCISE,
October 23, 2001
MAHINDRA & MAHINDRA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 7, 2001
MAHINDRA & MAHINDRA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 23, 2001
MAHINDRA & MAHINDRA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, AURANGABAD
June 25, 2001
MAHINDRA AND MAHINDRA Vs. CCE
October 12, 2001
MAHINDRA AND MAHINDRA LTD. Vs. CCE, AURANGABAD
April 11, 2001
MAHINDRA MAHINDRA LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AURANGABAD
May 4, 2001
MAHINDRA MAHINDRA LTD NASIK Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AURANGABAD
July 6, 2001
MAIHAR CEMENT Vs. CCE RAIPUR
May 1, 2001
MAIKAL FIBRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL
November 28, 2001
MAINI MATERIAL MOVEMENT (P) LTD. Vs. COMMR. OF C. EX., BANGALORE
February 8, 2001
MAITHAN CERAMIC LTD Vs. COMMISSIONER OF CENTRAL EXCISE JAMSHEDPUR
October 4, 2001
MAJESTIC AUTO LTD. Vs. C.C.E., MEERUT-I
May 11, 2001
MAJESTIC AUTO LTD. Vs. CCE MEERUT
May 9, 2001
MAKERS LABORATORIES LTD Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI
May 17, 2001
MALABAR CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
December 21, 2001
MALABAR CEMENTS LTD. Vs. CENTRAL EXCISE, COCHIN
February 9, 2001
MALABAR CEMENTS LTD., PALAKKAD Vs. COMMISSIONER OF CENTRAL
December 12, 2001
MALHOTRA INDUSTRIAL CORPN. Vs. CCE, CHANDIGARH
June 21, 2001
MALIK & SONS Vs. COMMISSIONER OF CENTRAL EXCISE,
April 27, 2001
MALLADI DRUGS AND PHARMACEUTICALS LTD Vs. COMMR OF C EX
January 16, 2001
MALRIN STEEL FABRICATION Vs. COMMISSIONER OF CENTRAL EXCISE SHILLONG
November 22, 2001
MALT CO. (INDIA) LIMITED, Vs. CCE, NEW DELHI
February 1, 2001
MALTI ARTS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 7, 2001
MALU SLEEPERS (P) LTD., BIRUR Vs. COMMISSIONER OF CENTRAL
September 7, 2001
MALWA COTTON SPG. MILLS Vs. CCE, CHANDIGARH
July 12, 2001
MALWA COTTON SPINNING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
October 8, 2001
MAMTA SILK MILLS P LTD MAHENDRASING F SINGHVI Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT I
March 9, 2001
MAMTA SILK MILLS PVT. LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE,
July 5, 2001
MAN INDUSTRIES (I) LTD. Vs. CCE, INDORE
February 12, 2001
MAN INDUSTRIES (I) LTD. Vs. CCE, INDORE
May 15, 2001
MAN STRUCTURALS LTD. Vs. CCE, JAIPUR
June 14, 2001
MANAKTALA CHEMICALS (P) Vs. CCE, MEERUT
April 20, 2001
MANALI PETROCHEMICALS LTD. Vs. C.C.E.
April 12, 2001
MANGAL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, NHAVA
September 10, 2001
MANGAL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, NHAVA SHEVA
October 8, 2001
MANGAL SINGH AND OTHERS Vs. COMMISSIONER OF CUSTOMS, JAIPUR
January 1, 2001
MANGTANI EXPORTS (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, SHEVA
August 2, 2001
MANGTANI EXPORTS INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS SHEVA
March 27, 2001
MANIK BUSINESS MACHINES PVT LTD Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI 99
August 16, 2001
MANIKGARH CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE,
September 20, 2001
MANIKGARH CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
July 6, 2001
MANIKYA PLASTICHEM (P) LTD. Vs. COMMISSIONER OF CENTRAL
May 15, 2001
MANIKYA PLASTICHEM PVT LTD Vs. COMMISSIONER OF CENTRAL
July 17, 2001
MANISH GANGULY Vs. COMMISSIONER OF CUSTOMS PREV WEST BENGAL
June 21, 2001
MANISH ORGANICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS VADODARA
February 28, 2001
MANISHKUMAR BAGDAWALA SHRI DHARMENDRA M BAKHASWALA M/S SHREE VISHNU DYEING AND PRINTING MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS SURAT
March 22, 2001
MANIYAR PLAST Vs. COMMISSIONER OF CENTRAL EXCISE,
November 26, 2001
MANJARATI CHEMICALS Vs. COMMISSIONER OF CUSTOMS IMPORT MUMBAI
April 18, 2001
MANJEET SINGH, BANGALORE Vs. COLLECTOR OF CENTRAL EXCISE,
November 21, 2001
MANOHAR LAL KAPOOR & SONS LTD. Vs. CCE, ALLAHABAD
February 28, 2001
MANOJ MANAHARLAL BHATT, RIKEN Vs. COMMISSIONER OF CUSTOMS, ACC,
September 7, 2001
MANOJ TRADING CO. Vs. C.C., MUMBAI
January 3, 2001
MANSAROVAR PEARLS Vs. COMMISSIONER OF CUSTOMS, MUMBAI
October 1, 2001
MANSAROVAR PEARLS Vs. COMMISSIONER OF CUSTOMS, MUMBAI
April 9, 2001
MAPRA LABORATORIES PVT. LTD. Vs. CCE, BHOPAL
February 23, 2001
MAPRA LABORATORIES PVT. LTD. Vs. CCE, BHOPAL
March 23, 2001
MARCO TOYS INDUSTRIES Vs. COMMISSIONER OF CUSTOMS CALCUTTA
August 3, 2001
MARDA PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE,
August 9, 2001
MARDIA CHEMICALS LIMITED MUMBAI Vs. COMMISSIONER OF CUSTOMS ADJUDICATION MUMBAI
June 8, 2001
MARDIA CHEMICALS LTD. Vs. C.C., AHMEDABAD
May 25, 2001
MARDIA STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE-II
November 9, 2001
MARDIA STEEL LTD. Vs. C.C.E., INDORE
May 28, 2001
MARDIA STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL
November 8, 2001
MARE WALKER OPTICALS LTD Vs. COMMISSIONER OF CUSTOMS EXPERT MUMBAI
March 16, 2001
MARGRA INDUS. LTD. Vs. C.C., NEW DELHI
April 30, 2001
MARMO CLASSIC Vs. COMMISSIONER OF CUSTOMS, NHAVA
November 8, 2001
MARNEL LABORATORIES LTD Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI 99
June 25, 2001
MARSIL EXPORTS Vs. COMMISSIONER OF CUSTOMS,
October 18, 2001
MARSONS FAN INDUS Vs. CCE CALCUTTA I
April 27, 2001
MARSONS LTD Vs. CCE KOLKATA I
January 1, 2001
MARUTI INDL CARBOHYDRATES LTD CHENNAI Vs. COMMR OF CUSTOMS MUMBAI
June 22, 2001
MARUTI TEXTILE AGENCY Vs. CCE, CHANDIGARH
January 30, 2001
MARUTI TEXTILE AGENCY BAZAR Vs. C.C.E., CHANDIGARH
April 10, 2001
MARUTI UDYOG LIMITED Vs. COMMISSIONER OF CUSTOMS
February 22, 2001
MARUTI UDYOG LIMITED Vs. COMMISSIONER OF CUSTOMS, KANDLA
April 20, 2001
MASCHINEN FABRIK POLYGRAPH Vs. COMMISSIONER OF CENTRAL EXCISE,
February 9, 2001
MASTAN TIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
November 2, 2001
MASTAN TIN WORKS Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III
May 11, 2001
MASTAN TIN WORKS Vs. COMMISSIONER OF CENTRAL EXCISE,
February 8, 2001
MASTER LINK Vs. COMMISSIONER OF CUSTOMS PREV MUMBAI
February 28, 2001
MASTER RECORDING CO. Vs. C.C.E., CHENNAI 1
May 29, 2001
MATERIAL CONTROLLER C/O WEST BENGAL STATE ELECTRICITY BOARD BIDYUT BHAVAN KOLDATA 700 091 Vs. COMMISSIONER OF CUSTOMS CALCUTTA
April 17, 2001
MATHBROS ENGINEERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI VI
July 11, 2001
MATHBROS ENGINEERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
October 23, 2001
MATHER AND PLATT INDIA LTD Vs. COMMISSIONER OF C EX
February 15, 2001
MATHER PLATT INDIA LTD Vs. CCEX CALCUTTA I
June 20, 2001
MATSUSHITA LAKHANPAL BATTERY Vs. CCE, INDORE
April 4, 2001
MATSUSHITA T.V. AND AUDIO INDIA LTD. Vs. CC
August 24, 2001
MATTEL TOYS (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, NAGPUR
October 16, 2001
MATTEL TOYS (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 12, 2001
MAURIA UDYOG LTD., Vs. CCE, DELHI
March 20, 2001
MAWANA SUGAR WORKS Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-II
November 7, 2001
MAX G.B. LTD. Vs. CCE, CHANDIGARH
May 1, 2001
MAX INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
January 31, 2001
MAX INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, NEW
May 18, 2001
MAX INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS ACC MUMBAI
April 23, 2001
MAYA SPINNERS Vs. CCE, INDORE
January 10, 2001
MAYA STEEL (P) LTD. Vs. CCE CHANDIGARH
June 1, 2001
MAYUR COLOUR LTD. Vs. C.C.EX, MUMBAI
June 14, 2001
MAYUR COLOURS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE MUMBAI III
August 17, 2001
MAYUR DYECHEM INTERMEDIATES LTD. Vs. COMMISSIONER OF CUSTOMS
September 13, 2001
MAYUR DYECHEM INTERMEDIATES PVT. Vs. COMMISSIONER OF CENTRAL EXCISE,
July 6, 2001
MAYUR INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
November 1, 2001
MAYUR INDUSTRIES, Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
October 12, 2001
MCNALLY BHARAT ENGINEERING CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE