Case Index

Title
Date
A I I T D C EMP UNION Vs. E S I C
November 20, 2001
AALISHAN Vs. STATE OF RAJASTHAN
September 15, 2001
ABDUL HAQ ANSARI Vs. INCOME TAX OFFICER
November 1, 2001
ABDUL KALAM SHAIKH Vs. REGISTAR M LS UNIVERSITY
May 11, 2001
ABDUL MAJID ALIAS RAJU Vs. STATE OF RAJASTHAN
May 17, 2001
ABDUL RAHMAN Vs. SMT. PRASONY BAI AND ORS.
December 4, 2001
ABDUL RAHMAN Vs. SHRI LABH SINGH
November 29, 2001
ABHAY Vs. STATE OF RAJASTHAN
December 6, 2001
ACHAR KHAN AND ANOTHER Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
March 5, 2001
ACTO Vs. AMIT STONE CRUSHER
March 31, 2001
ADDL COMMISSIONER ANTI EVASION COMMERCIAL TAXES Vs. ARIHANT INDUSTRIES SHIVGANJ
September 27, 2001
ADITYA CEMENT Vs. UNION OF INDIA
December 13, 2001
AGARSEN NAVYUVAK SEVADAL RAMGARH Vs. DISTRICT COLLECTOR ALWAR
October 31, 2001
AJAI SINGH Vs. STATE OF RAJASTHAN
August 30, 2001
Ajay Chaturvedi Vs. State of Rajasthan
February 13, 2001
AJAY KUMAR JAIN Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
September 27, 2001
AJAY SINGH Vs. STATE OF RAJASTHAN
August 14, 2001
AJEET SINGH Vs. NEW INDIA INSURANCE CO
July 17, 2001
AJEET SINGH Vs. LABOUR COURT
January 16, 2001
AJMER VIDHYUT VITARAN NIGAM Vs. BHERULAL
July 10, 2001
AKHA RAM Vs. STATE
May 29, 2001
AKHTAR HUSSAIN Vs. MUNICIPALITY KHODALA
April 27, 2001
AKSHAY KUMAR JAGDHARI Vs. STATE OF RAJASTHAN
July 13, 2001
ALL INDIA I T D C EMPLOYEES UNION Vs. EMPLOYEES STATE INSURANCE CORP
November 20, 2001
ALPESH KUMAR Vs. STATE OF RAJASTHAN
April 3, 2001
AMAR SINGH Vs. UNION OF INDIA
May 4, 2001
AMAR SINGH CHARAN Vs. STATE OF RAJASTHAN
April 20, 2001
AMILAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR
February 23, 2001
AMMI LAL ALIAS IMMI CHAND Vs. STATE OF RAJASTHAN
September 17, 2001
AMRA RAM Vs. STATE OF RAJASTHAN
June 11, 2001
ANAND BHARTI Vs. STATE OF RAJASTHAN AND OTHERS
April 17, 2001
ANAND BHARTI Vs. STATE OF RAJASTHAN
August 2, 2001
ANAND PRAKASH SOLANKI Vs. STATE OF RAJASTHAN
February 28, 2001
ANGOORI DEVI Vs. STATE OF RAJASTHAN
April 17, 2001
ANGREJ SINGH Vs. STATE OF RAJASTHAN
April 10, 2001
ANI ALIAS HANIF Vs. SUPERINTENDENT DISTRICT JAIL BHARATPUR AND CENTRAL JAIL
February 5, 2001
ANIL Vs. STATE OF RAJASTHAN
September 18, 2001
ANIL KUMAR GARG Vs. RAJASTHAN HOUSING BOARD AND OTHERS
April 11, 2001
ANIL SHARMA Vs. STATE OF RAJASTHAN
September 20, 2001
ANIL SHUKLA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
May 31, 2001
ANITA DWIVEDI Vs. STATE OF RAJASTHAN
May 17, 2001
ANITA VYAS Vs. UNION OF INDIA
January 18, 2001
ANJU BALA Vs. STATE OF RAJASTHAN
October 3, 2001
ANKIT UDYOG Vs. LAXMAN PRASAD
April 24, 2001
ANKUR SHARMA Vs. DARSHAN BALI
March 2, 2001
ANSI DEVI Vs. STATE OF RAJASTHAN
November 7, 2001
ARAVALI KSHETRIYA GRAMIN BANK SAWAI MADHOPUR Vs. PRESIDING OFFICER CENTRAL INDUSTRIAL TRIBUNAL JAIPUR
April 26, 2001
ARCHANA AGARWAL Vs. STATE OF RAJASTHAN
September 12, 2001
ARCHANA KUMARI Vs. STATE OF RAJASTHAN
March 20, 2001
ARIF KHAN Vs. CENTRAL BUREAU OF NARCOTICS
January 25, 2001
ARJUN SINGH Vs. STATE OF RAJASTHAN
July 10, 2001
ARJUN SINGH Vs. UNION OF INDIA (UOI) THROUGH ITS C.G.S.C.
May 30, 2001
ARTEE MINERALS Vs. STATE OF RAJASTHAN
October 10, 2001
ARVIND KUMAR Vs. STATE OF RAJASTHAN
April 26, 2001
ASA RAM Vs. STATE OF RAJASTHAN
May 3, 2001
ASARAT ALI Vs. STATE OF RAJASTHAN
April 17, 2001
ASHA CHOUDHARY Vs. UNIVERSITY OF RAJASTHAN
February 12, 2001
ASHISH KUMAR Vs. MEHRUNISHA
March 23, 2001
ASHOK BHATNAGAR Vs. STATE OF RAJASTHAN
July 13, 2001
ASHOK KUMAR Vs. HEMRAJ
July 27, 2001
ASHOK KUMAR Vs. UNION OF INDIA
May 22, 2001
ASHOK KUMAR Vs. STATE OF RAJASTHAN
February 6, 2001
ASHOK KUMAR BANSAL Vs. STATE OF RAJASTHAN
April 19, 2001
ASHOK KUMAR DADHICH Vs. STATE OF RAJASTHAN
May 7, 2001
ASHOK KUMAR DIXIT Vs. RAJASTHAN STATE ROAD DEVELOPMENT AND CONSTRUCTION CORPORATION LIMITED
October 12, 2001
ASHOK KUMAR SOLANKI Vs. STATE OF RAJASTHAN
April 25, 2001
ASHOK LEYLAND FINANCE LIMITED Vs. STATE OF RAJASTHAN
December 4, 2001
ASHOK LODHA Vs. JODHPUR VIDHYUT VITARAN NIGAM
August 8, 2001
ASHRAF Vs. STATE OF RAJASTHAN
October 3, 2001
ASHWANI KUMAR Vs. UNION OF INDIA AND OTHERS
January 16, 2001
ASHWINI KUMAR Vs. STATE OF RAJASTHAN
September 24, 2001
ASHWINI KUMAR BHARDWAJ Vs. STATE OF RAJASTHAN
July 20, 2001
ASSISTANT COMMERCIAL TAXES OFFICER Vs. RAJASTHAN TAXATION TRIBUNAL
January 11, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AJAY VIJAY TRADERS
February 22, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KOHINOOR MARBLES TILES AND KOTA STONE SYNDICATE
September 4, 2001
ASSISTANT ENGINEER Vs. BABULAL
January 18, 2001
ASSISTANT ENGINEER Vs. LABOUR COURT
April 17, 2001
ASSISTANT ENGINEER G W D Vs. RAKMA BHIL
May 29, 2001
ASSISTANT ENGINEER O AND M Vs. SUWA PURI
August 21, 2001
ASSOCIATED LIME STONE LTD Vs. RAJASTHAN STATE MINES AND MINERALS LTD
October 29, 2001
ASSOCIATED STONE IND Vs. STATE
September 26, 2001
ASU RAM Vs. STATE
May 10, 2001
ATAR KHAN Vs. STATE OF RAJASTHAN
August 24, 2001
AUTOLITE INDIA LTD Vs. UNION OF INDIA
August 27, 2001
AVDESH CHANDER Vs. STATE
January 16, 2001
AZIZ KHAN Vs. STATE
February 23, 2001
B B BHALLA Vs. RAMESHWAR KRISHORE BADHWAR
March 12, 2001
B K MITRA Vs. KAMAL TIWARI
August 22, 2001
B L AGRAWAL Vs. STATE OF RAJASTHAN
October 10, 2001
B L MEGHWAL Vs. STATE OF RAJASTHAN
February 15, 2001
B L MURARKA Vs. COMMISSIONER OF INCOME TAX
April 19, 2001
B.L. INDUSTRIES Vs. STATE OF RAJASTHAN
October 11, 2001
BABLU ALIAS BULBUL Vs. STATE OF RAJASTHAN
August 31, 2001
BABU Vs. STATE OF RAJASTHAN
March 13, 2001
BABU LAL Vs. STATE OF RAJASTHAN
September 5, 2001
BABU LAL Vs. RAJENDRA KUMAR
May 4, 2001
BABU LAL Vs. STATE OF RAJASTHAN
March 22, 2001
BABU LAL Vs. STATE BANK OF BIKANER
March 29, 2001
BABU LAL Vs. STATE OF RAJASTHAN
January 24, 2001
BABU LAL SAINI Vs. STATE OF RAJASTHAN AND OTHERS
February 16, 2001
BABU RAM Vs. UNION OF INDIA
August 6, 2001
BABU SINGH Vs. STATE OF RAJASTHAN
July 19, 2001
BABUDA Vs. STATE OF RAJASTHAN
March 23, 2001
BABULAL Vs. STATE OF RAJASTHAN
February 14, 2001
BACHHU LAL Vs. DEPUTY CONSERVATOR FOREST
September 27, 2001
BADRI Vs. SURENDRA KUMAR
September 10, 2001
BADRI NARAIN Vs. MUBARAK ALI
December 11, 2001
BADRI PRASAD MEENA Vs. STATE OF RAJASTHAN
August 20, 2001
BAGDA RAM Vs. STATE OF RAJASTHAN
September 15, 2001
BAGGA SINGH Vs. STATE OF RAJASTHAN
May 28, 2001
BAHADUR NATH Vs. STATE OF RAJASTHAN
February 22, 2001
BAL KISHAN Vs. URMILA
August 30, 2001
BALAK RAM Vs. BAGESHWARI DEVI
August 1, 2001
BALBARI VIDYA MANDIR Vs. STATE
January 16, 2001
BALI ALIAS BAHAL SINGH Vs. STATE OF RAJASTHAN
January 4, 2001
BALI MOHD Vs. STATE OF RAJASTHAN
September 13, 2001
BALJINDRA SINGH Vs. STATE OF RAJASTHAN
March 13, 2001
BALRAM Vs. STATE OF RAJATHAN
May 9, 2001
BALU Vs. STATE OF RAJASTHAN
April 20, 2001
BANNA LAL Vs. STATE OF RAJASTHAN
September 26, 2001
BANNO @ BANWARI AND ANR. Vs. STATE OF RAJASTHAN
March 8, 2001
BANSHI DHAR Vs. STATE OF RAJASTHAN
January 16, 2001
Banshi Dhar Vs. State of Rajasthan
February 2, 2001
BANSHI LAL Vs. STATE OF RAJASTHAN
May 7, 2001
BANSHILAL Vs. STATE OF RAJASTHAN
September 14, 2001
BANSI LAL Vs. STATE OF RAJASTHAN
May 17, 2001
BANWARI LAL Vs. STATE OF RAJASTHAN
March 28, 2001
BANWARI LAL MANDIWAL Vs. CONTROLLER OF EXAMINATIONS
December 18, 2001
BAPULAL Vs. STATE OF RAJASTHAN
October 5, 2001
BAPULAL Vs. STATE OF RAJASTHAN
February 27, 2001
Basant Kumar Vs. State of Rajasthan
February 7, 2001
BEHARI LAL GUPTA Vs. STATE OF RAJASTHAN
September 28, 2001
BEHARI LAL SHARMA Vs. UNION OF INDIA
May 7, 2001
BENI RAM KUSHWAHA Vs. STATE OF RAJASTHAN
July 25, 2001
BHADAR ALIAS BAHADUR Vs. STATE
November 23, 2001
BHAG CHAND Vs. GANPAT
November 19, 2001
BHAGWAN SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORP
November 20, 2001
BHAGWAN SINGH & ORS. Vs. STATE OF RAJASTHAN & ANR.
November 6, 2001
BHAGWANA RAM Vs. STATE OF RAJASTHAN
February 6, 2001
BHAGWANIA Vs. STATE OF RAJASTHAN
May 1, 2001
BHAGWATI DEVI Vs. RAMESH CHAND JITENDRA KUMAR
December 11, 2001
BHAIRUN LAL BOHRA Vs. STATE OF RAJASTHAN
February 20, 2001
BHAKAR RAM Vs. STATE OF RAJASTHAN
November 5, 2001
BHANUPRATAP SINGH BORDIYA Vs. SANGEETA BORDIYA
October 8, 2001
BHANWAR BAGRI Vs. BHARATPUR CENTRAL COOPERATIVE BANK LIMITED
July 24, 2001
BHANWAR LAL Vs. STATE OF RAJASTHAN
September 27, 2001
BHANWAR LAL Vs. STATE OF RAJASTHAN
October 16, 2001
BHANWAR LAL Vs. U I T JODHPUR
February 15, 2001
BHANWAR LAL Vs. STATE OF RAJASTHAN
May 10, 2001
BHANWAR LAL Vs. STATE OF RAJASTHAN
May 24, 2001
BHANWAR LAL AND OTHERS Vs. STATE OF RAJASTHAN
April 19, 2001
BHANWAR LAL PAREEK Vs. STATE OF RAJASTHAN
February 13, 2001
BHANWAR LALA Vs. STATE OF RAJASTHAN
October 8, 2001
BHANWAR NATH Vs. STATE OF RAJASTHAN
August 30, 2001
BHANWAR SINGH Vs. STATE OF RAJASTHAN & ORS.
July 19, 2001
BHANWARA RAM Vs. STATE OF RAJASTHAN
March 30, 2001
BHANWARI Vs. STATE OF RAJASTHAN
October 31, 2001
BHANWARI DEVI Vs. STATE OF RAJASTHAN
December 5, 2001
BHANWARILAL SHARMA Vs. BOARD OF SEC EDU RAJ AJMER
July 25, 2001
BHANWARLAL Vs. STATE OF RAJASTHAN
August 7, 2001
BHANWARLAL Vs. STATE
April 23, 2001
BHARAT CONSTRUCTION COMPANY Vs. COMMISSIONER OF INCOME TAX
September 13, 2001
BHARAT CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
December 11, 2001
BHARAT SINGH Vs. STATE OF RAJASTHAN
May 9, 2001
BHARAT SINGH Vs. VIMLA
May 7, 2001
BHARATPUR CENTRAL CO OPERATIVE BANK LTD Vs. JUDGE LABOUR COURT
February 7, 2001
BHAWANI SINGH Vs. STATE OF RAJASTHAN
July 31, 2001
BHERULAL Vs. STATE OF RAJASTHAN AND ANOTHER
February 12, 2001
BHIKA RAM Vs. STATE OF RAJASTHAN
January 25, 2001
BHIKAM SINGH Vs. STATE OF RAJASTHAN
June 22, 2001
BHOJA RAM Vs. STATE OF RAJASTHAN
September 15, 2001
BHOM SINGH Vs. KIRAT SINGH
October 16, 2001
BHURA Vs. B O R
August 2, 2001
BHURA RAM ALIAS BHURIYA Vs. STATE OF RAJASTHAN
July 31, 2001
BHURE KHAN Vs. SHYAM SUNDER SHARMA
July 12, 2001
BHURI Vs. SHANKAR LAL
November 27, 2001
BHUVNESH SHARMA Vs. STATE OF RAJASTHAN
January 23, 2001
BILLU Vs. STATE OF RAJASTHAN
April 18, 2001
BIRAM Vs. STATE OF RAJASTHAN
May 15, 2001
BIRDHI CHAND Vs. STATE OF RAJASTHAN
July 23, 2001
BIRDI CHAND Vs. STATE OF RAJASTHAN
May 16, 2001
BLACK STONE RUBBER INDUSTRIES PVT LTD Vs. STATE OF RAJASTHAN
February 19, 2001
BOARD OF RAJASTHAN Vs. RAJENDRA
February 19, 2001
BODU RAM Vs. STATE OF RAJASTHAN
December 5, 2001
BOHRA PRATISTHAN UDAIPUR Vs. STATE OF RAJASTHAN
January 12, 2001
BRAHAM SINGH Vs. STATE OF RAJASTHAN
March 15, 2001
BRAHM PRAKASH Vs. STATE OF RAJASTHAN AND OTHERS
April 13, 2001
BRIJ LAL Vs. STATE OF RAJASTHAN
October 12, 2001
BUDHI AND ROOP SINGH Vs. STATE OF RAJASTHAN
May 24, 2001
BUNDU KHAN Vs. NAGAR NIGAM JAIPUR
July 19, 2001
C I T BIKANER Vs. P C MAHESHWARI
October 12, 2001
C I T JODHPUR Vs. O N G C
November 2, 2001
C I T JODHPUR Vs. AGARWAL GUM INDUSTRIES CHURU
February 6, 2001
C I T JODHPUR Vs. METALISING EQUIPMENT CO PVT LTD, JODHPUR
February 20, 2001
C T O JALORE Vs. QUALITY GRANITES
March 22, 2001
C W T Vs. SITA DEVI
February 26, 2001
CENTRAL ACADEMY SOCIETY Vs. RAJ NON-GOVT EDU INSTITUTIONS TRIBUNAL
March 7, 2001
CHAGAN LAL Vs. STATE OF RAJASTHAN
May 14, 2001
CHAGAN LAL MUNNALAL Vs. RIICO
July 19, 2001
CHAIN DAS AND 2 ANR. Vs. STATE OF RAJASTHAN
August 21, 2001
CHAIRMAN, M.P. STATE ROAD TRANSPORT CORPORATION Vs. AMANULLAH KHAN AND OTHERS
March 29, 2001
CHAMBAL FERTILISERS AND CHEMICALS LTD Vs. STATE OF RAJASTHAN
November 2, 2001
CHAMPALAL Vs. STATE OF RAJASTHAN
July 25, 2001
CHANAN SINGH Vs. STATE OF RAJASTHAN
March 29, 2001
CHAND MAL Vs. SUMER MAL
May 31, 2001
CHANDAN SINGH BENIWAL Vs. STATE OF RAJASTHAN
February 27, 2001
CHANDRA DEVI Vs. STATE OF RAJASTHAN
October 9, 2001
CHANDRA PAL BAGGA Vs. INCOME TAX APPELLATE TRIBUNAL
April 16, 2001
CHANDRA PRAKASH Vs. MANGAL SINGH
December 7, 2001
CHANDRA PRAKASH Vs. UNION OF INDIA
February 14, 2001
CHANNA RAM Vs. STATE OF RAJASTHAN
April 26, 2001
CHARAN DAS KALLA Vs. STATE OF RAJASTHAN
December 10, 2001
CHARBHUJA SUGAR WORKS Vs. STATE OF RAJASTHAN
February 6, 2001
CHHAJU RAM Vs. REVENUE APPELLATE AUTHORITY
March 29, 2001
CHHINDERPAL SINGH Vs. STATE OF RAJASTHAN
August 17, 2001
CHHITAR LAL Vs. STATE OF RAJASTHAN
October 31, 2001
CHHITAR LAL Vs. STATE OF RAJASTHAN
October 8, 2001
CHHITTAR MAL Vs. SMT. SANTOSH AND ORS.
August 29, 2001
CHHOTU GIRI Vs. STATE OF RAJASTHAN
October 31, 2001
CHIEF ENGINEER Vs. PREMCHAND
April 20, 2001
CHIEF ENGR STATE OF RAJASTHAN Vs. STATE OF RAJASTHAN
October 30, 2001
CHIMAN JAGWANI Vs. UNION OF INDIA
September 19, 2001
CHIRANJI LAL TAK Vs. UNION OF INDIA
July 20, 2001
CHOUDHARY CONSTRUCTION COMPANY PALI MARWAR Vs. DEPUTY COMMISSIONER APPEALS COMMERCIAL TAXES DEPARTMENT
October 4, 2001
CHUNNI LAL Vs. BHARAT LAL
February 26, 2001
CHUTTAN Vs. MOHNI BAI AND OTHERS
February 20, 2001
CIT Vs. BRANCH MANAGER, LIC OF INDIA, BARMER
September 12, 2001
COLLECTOR OF CENTRAL EXCISE, JAIPUR Vs. SHREE CEMENTS LTD.
October 3, 2001
COMMERCIAL TAXES OFFICER Vs. SANKESHWAR METALS
February 8, 2001
COMMERCIAL TAXES OFFICER Vs. BINANI CEMENT LTD
July 2, 2001
COMMERCIAL TAXES OFFICER ANTI EVATION JODHPUR Vs. RAJASTHAN TAXATION TRIBUNAL JODHPUR
March 13, 2001
COMMERCIAL TAXES OFFICER RAJSAMAND Vs. MEERA GRANITES PRIVATE LIMITED
September 20, 2001
COMMISSIONER COMMERCIAL TAXES JAIPUR Vs. SHIVANI MINERAL
March 20, 2001
COMMISSIONER OF INCOME TAX Vs. LAKE PALACE HOTELS AND MOTELS PRIVATE LIMITED
March 16, 2001
COMMISSIONER OF INCOME TAX Vs. LAXMI STORES
March 16, 2001
COMMISSIONER OF INCOME TAX Vs. LAXMI SALES
March 16, 2001
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF BIKANER AND JAIPUR
March 20, 2001
COMMISSIONER OF INCOME TAX Vs. SRIRAM JAGANNATH
March 13, 2001
COMMISSIONER OF INCOME TAX Vs. SRIRAM AND COMPANY
March 14, 2001
COMMISSIONER OF INCOME TAX Vs. KAMADAR AND CO
March 16, 2001
COMMISSIONER OF INCOME TAX Vs. BRANCH MANAGER MERTA CITY LIC OF INDIA
March 16, 2001
COMMISSIONER OF INCOME TAX Vs. LAXMI ART STUDIO
February 26, 2001
COMMISSIONER OF INCOME TAX Vs. LAXMI SALES
February 27, 2001
COMMISSIONER OF INCOME TAX Vs. JAIRAMDASS LOKESH KUMAR
February 27, 2001
COMMISSIONER OF INCOME TAX Vs. GULNAR MARFATIA
April 20, 2001
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE WAREHOUSING CORPORATION
April 19, 2001
COMMISSIONER OF INCOME TAX Vs. AGARWAL FLOORING STONE COMPANY
April 19, 2001
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE WAREHOUSING CORPORATION
April 17, 2001
COMMISSIONER OF INCOME TAX Vs. B L MURARKA
April 18, 2001
COMMISSIONER OF INCOME TAX Vs. GOKULDASS AND COMPANY
April 19, 2001
COMMISSIONER OF INCOME TAX Vs. JAIN CABLES PRIVATE LIMITED
April 24, 2001
COMMISSIONER OF INCOME TAX Vs. FATEH DANGI
February 12, 2001
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD BUX SHOKAT ALI
February 13, 2001
COMMISSIONER OF INCOME TAX Vs. MOTILAL R MINDA
February 12, 2001
COMMISSIONER OF INCOME TAX Vs. ANAND PRAKASH MITTAL
February 14, 2001
COMMISSIONER OF INCOME TAX Vs. MANGAL CHAND
February 13, 2001
COMMISSIONER OF INCOME TAX Vs. CHOKSHI CONTACTS PRIVATE LIMITED
February 15, 2001
COMMISSIONER OF INCOME TAX Vs. LAL BAHADUR SHASTRI EDUCATION SOCIETY
February 16, 2001
COMMISSIONER OF INCOME TAX Vs. LAKE PALACE HOTELS AND MOTELS PRIVATE LIMITED
February 15, 2001
COMMISSIONER OF INCOME TAX Vs. MEWAR TEXTILE MILLS LTD
February 16, 2001
COMMISSIONER OF INCOME TAX Vs. METALISING EQUIPMENT COMPANY PRIVATE LIMITED
February 20, 2001
COMMISSIONER OF INCOME TAX Vs. PUSHPA DEVI
February 20, 2001
COMMISSIONER OF INCOME TAX Vs. BRANCH MANAGER LIC OF INDIA
February 20, 2001
COMMISSIONER OF INCOME TAX Vs. EMERY STONE MFG CO
February 15, 2001
COMMISSIONER OF INCOME TAX Vs. D K TRIVEDI AND SONS
February 7, 2001
COMMISSIONER OF INCOME TAX Vs. AGGARWAL GUM INDUSTRIES
February 6, 2001
COMMISSIONER OF INCOME TAX Vs. ZAFRUL HASSAN IRAGI
January 23, 2001
COMMISSIONER OF INCOME TAX Vs. LAXMI STORES
October 29, 2001
COMMISSIONER OF INCOME TAX Vs. SURENDRA TEXTILES
October 30, 2001
COMMISSIONER OF INCOME TAX Vs. OIL AND NATURAL GAS COMMISSION
November 2, 2001
COMMISSIONER OF INCOME TAX Vs. RAM LAL KEWAL CHAND
November 5, 2001
COMMISSIONER OF INCOME TAX Vs. LAKHPAT FILM EXCHANGE
November 5, 2001
COMMISSIONER OF INCOME TAX Vs. AVON EMERY INDUSTRIES
January 12, 2001
COMMISSIONER OF INCOME TAX Vs. RAO RAJA HANUT SINGH
January 12, 2001
COMMISSIONER OF INCOME TAX Vs. JAI MEWAR WINE CONTRACTORS
January 12, 2001
COMMISSIONER OF INCOME TAX Vs. NAVYUG OIL AND DAL MILLS
January 17, 2001
COMMISSIONER OF INCOME TAX Vs. MURARDAN BARHAT AND COMPANY
January 11, 2001
COMMISSIONER OF INCOME TAX Vs. LAKE PALACE HOTELS AND MOTELS P LTD
September 24, 2001
COMMISSIONER OF INCOME TAX Vs. INSTRUMENTATION LTD
October 12, 2001
COMMISSIONER OF INCOME TAX Vs. GULABCHAND MEHTAB BAI KASLIWAL FAMILY TRUST
October 12, 2001
COMMISSIONER OF INCOME TAX Vs. MANGALAM ARTS
October 12, 2001
COMMISSIONER OF INCOME TAX Vs. SARDAR STONES
October 12, 2001
COMMISSIONER OF INCOME TAX Vs. AMBAY ABHUSHAN BHANDAR
October 12, 2001
COMMISSIONER OF INCOME TAX Vs. PRAKASH CHAND MAHESWARI HUF
October 12, 2001
COMMISSIONER OF INCOME TAX Vs. MODI FLOORING STONE COMPANY
October 10, 2001
COMMISSIONER OF INCOME TAX Vs. TECHNO CENTRE INDIA P LTD
October 10, 2001
COMMISSIONER OF INCOME TAX Vs. REGISTAN P LTD
October 10, 2001
COMMISSIONER OF INCOME TAX Vs. BANSHIDHAR BADRINARAIN
October 10, 2001
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED STONE INDUSTRIES KOTAH LIMITED
October 10, 2001
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN LAND DEVELOPMENT CORPORATION
October 10, 2001
COMMISSIONER OF INCOME TAX Vs. KESHAVE KRAY VIKRAY SAHKARI SAMITI LIMITED
October 10, 2001
COMMISSIONER OF INCOME TAX Vs. FOJMAL RAJMAL CHHABRA
October 10, 2001
COMMISSIONER OF INCOME TAX Vs. H H MAHARAO BHIM SINGH
October 10, 2001
COMMISSIONER OF INCOME TAX Vs. RAJKUMAR SANCHETI
September 12, 2001
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN CONSTRUCTION COMPANY
September 10, 2001
COMMISSIONER OF INCOME TAX Vs. SHISHPAL
September 6, 2001
COMMISSIONER OF INCOME TAX Vs. BHANWARLAL CHOUDHARY
August 30, 2001
COMMISSIONER OF INCOME TAX Vs. H H MAHARAJA SHRI GAJ SINGH JI
July 2, 2001
COMMISSIONER OF INCOME TAX Vs. S S GUPTA
July 2, 2001
COMMISSIONER OF INCOME TAX Vs. POONAM CHAND MANMAL BABEL FAMILY TRUST
May 24, 2001
COMMISSIONER OF INCOME TAX Vs. GAMBHIR MAL PANDEY P LTD
May 24, 2001
COMMISSIONER OF INCOME TAX Vs. KASTOORI DEVI
May 24, 2001
COMMISSIONER OF INCOME TAX Vs. GOTAN LIME KHANIJ UDHYOG
July 21, 2001
COMMISSIONER OF INCOME TAX Vs. SADDRUDDIN HUSSAIN
July 11, 2001
COMMISSIONER OF INCOME TAX Vs. PHALO
August 24, 2001
COMMISSIONER OF INCOME TAX JODHPUR Vs. SHRI EKLINGJI TRUST UDAIPUR
February 23, 2001
COMMISSIONER OF INCOME TAX JODHPUR Vs. MOHD BUX SHOKAT ALI JODHPUR
February 13, 2001
COMMISSIONER OF INCOME TAX, BIKANER Vs. P.C. MAHESHWARI
October 12, 2001
COMMISSIONER OF WEALTH TAX Vs. MOHAN LAL
February 26, 2001
COMMISSIONER OF WEALTH TAX Vs. RAO KARAN SINGH OF KANOD
February 5, 2001
COMMISSIONER OF WEALTH TAX Vs. HEMCHAND GOLECHA
August 9, 2001
COMMISSIONER OF WEALTH TAX Vs. GOVIND LAL YAGNIK
May 22, 2001
COMMISSIONER OF WEALTH TAX UDAIPUR Vs. SEWALAL GAFARLAL BANSWARA
May 22, 2001
COSMOPOLITAN TRADING CORPORATION Vs. ENGINEERING SALES CORPORATION
May 3, 2001
CWT Vs. H H RAJDADI BADAN KANWAR MEDICAL TRUST
September 15, 2001
D K CHAPLOT Vs. REGIONAL MANAGER NATIONAL INSURANCE COMPANY
April 3, 2001
DAGA CHEMICALS Vs. STATE
April 12, 2001
DAKSHA SANKHLA Vs. JAI NARAIN VYAS UNIVERSITY JODHPUR
February 15, 2001
DALIP SINGH Vs. STATE OF RAJASTHAN
October 4, 2001
DALIP SINGH Vs. STATE OF RAJASTHAN
September 6, 2001
DALPAT SINGH Vs. U O I
August 23, 2001
DALU RAM Vs. LUKMAN
March 2, 2001
DAMODAR PRASAD Vs. R S R T C
July 2, 2001
DAN JI Vs. ARJUN LAL
May 11, 2001
DANA RAM Vs. STATE OF RAJASTHAN AND ANOTHER
March 5, 2001
DARA SINGH Vs. MEHAR SINGH
October 8, 2001
DARYAO SINGH Vs. STATE OF RAJASTHAN
January 23, 2001
DAULAT SINGH Vs. THE STATE OF RAJASTHAN
January 22, 2001
DAVENDRA SINGH Vs. STATE OF RAJASTHAN
September 5, 2001
DAYANAND Vs. STATE
March 2, 2001
DEEP SINGH Vs. NAVRATAN
September 11, 2001
DELHI GUJARAT BOMBAY GOODS CARRIERS Vs. ACTO
March 30, 2001
DEPUTY CONSERVATOR OF FOREST Vs. BHARAT LAL MEENA
July 26, 2001
DEV CHAND Vs. STATE OF RAJASTHAN
May 3, 2001
DEV DAS Vs. DR. RAVINDRA SINGH SODA
February 20, 2001
DEV NARAIN Vs. STATE OF RAJASTHAN
October 30, 2001
DEV PRAKASH SHARMA Vs. STATE OF RAJASTHAN
March 13, 2001
DEVARSA GAS CHEM PVT LTD Vs. RAJASTHAN TAXATION TRIBUNAL
February 8, 2001
DEVENDRA JAIN AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
December 6, 2001
DEVI DUTT CHAMRIA Vs. M/S. NAND RAM GEEGRAJ CHAMRIA
February 23, 2001
DEVI LAL Vs. STATE OF RAJASTHAN
May 23, 2001
DEVI LAL Vs. SUNANDA DEVI
September 28, 2001
DEVILAL Vs. STATE OF RAJASTHAN
August 22, 2001
DHARAM CHAND Vs. KARAM CHAND
July 6, 2001
DHARMENDRA PARTH Vs. STATE OF RAJASTHAN
July 6, 2001
DHARMENDRA SHARMA Vs. KISHAN SINGH
May 16, 2001
DHOKLA RAM Vs. STATE OF RAJASTHAN
May 10, 2001
DHRUVENDRA SINGH Vs. STATE OF RAJASTHAN
April 30, 2001
DIAMOND MILLS Vs. SOLE ARBITRATOR
October 3, 2001
DIN MOHMMED @ DEENIA (SINCE DECEASED) THROUGH LEGAL REPRESENTATIVE, SHRI KAYAMUDDIN Vs. THE UNION OF INDIA AND OTHERS
November 7, 2001
DINESH KUMAR Vs. STATE OF RAJASTHAN
May 21, 2001
DINESH PUROHIT Vs. STATE OF RAJASTHAN
January 12, 2001
DIRECTOR DIRECTORATE OF MILLETS DEVELOPMENT Vs. VIJAY KUMAR
September 15, 2001
DIRECTOR RURAL DEVELOPMENT Vs. JAYANTI
April 13, 2001
DIVISIONAL FOREST OFFICER Vs. RAGHUVAR
August 10, 2001
DIVISIONAL FOREST OFFICER Vs. RAGHUVAR AND ANOTHER
February 10, 2001
DIWAN SINGH Vs. STATE OF RAJASTHAN
May 16, 2001
DOLPHIN LABORATORIES LTD Vs. JUDGE LABOUR COURT
January 17, 2001
DOONGARPUR KENDRIYA SAHAKARI BANK LIMITED Vs. DHIRENDRA KUMAR
September 21, 2001
DOSHI ION EXCHANGE AND CHEMICAL INDUSTRIES LIMITED Vs. UNION OF INDIA
April 17, 2001
DR. BAJRANG LAL SHARMA Vs. STATE OF RAJASTHAN AND ANOTHER
March 12, 2001
DR. RAMJI SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
October 3, 2001
DR. SHIV SHANKAR AND ANOTHER Vs. RAMESHWAR
November 3, 2001
DROPADI Vs. CIVIL JUDGE SR DIV GANGAPUR CITY
March 26, 2001
DROPADI Vs. CIVIL JUDGE SR DIV GANGAPUR CITY
July 26, 2001
DUGAD SINGH Vs. STATE OF RAJASTHAN
February 15, 2001
DULICHAND Vs. CHIEF ENGG IRRIGATION
August 23, 2001
DUNGAR Vs. STATE OF RAJASTHAN
August 10, 2001
DUNGAR RAM Vs. STATE OF RAJASTHAN
May 18, 2001
DURBEEN SINGH Vs. UNION OF INDIA
August 31, 2001
DURGA DAS Vs. UNION OF INDIA
February 12, 2001
DURGA LAL ALIAS DURGESH Vs. STATE OF RAJASTHAN
September 19, 2001
DURGALAL Vs. STATE OF RAJASTHAN
May 11, 2001
DWARKA PRASAD Vs. STATE OF RAJASTHAN
November 29, 2001
DY DISTRICT EDUCATION OFFICER Vs. GOPAL RAM SAINI
June 1, 2001
E I H LIMITED Vs. STATE OF RAJASTHAN
February 6, 2001
E O MUNICIPAL BOARD NIMBAHEDA Vs. STATE
April 20, 2001
EAST INDIA HOTELS LIMITED Vs. STATE OF RAJASTHAN
March 12, 2001
EAST INDIA TRANSPORT AGENCY Vs. UNITED IR INS CO LTD
October 11, 2001
EX-MAJOR VIRENDRA SHARMA Vs. UNION OF INDIA
May 23, 2001
EXECUTIVE ENGINEER 16TH DIVISION IGNP BIKANER Vs. HARISH CHANDRA
August 24, 2001
EXECUTIVE OFFICER MUNICIPAL Vs. BHINWA RAM
February 27, 2001
EXECUTIVE OFFICER RAJASTHAN Vs. LABOUR AND INDUSTRIAL TRIBUNAL
March 21, 2001
FAGLU RAM Vs. STATE OF RAJASTHAN
July 12, 2001
FIRM DURGA LAL NAVNEET KUMAR KASERA Vs. GIRDHAR GOPAL
March 21, 2001
FRIENDS COAL CARBONISATION Vs. HINDUSTAN ZINC LTD
August 17, 2001
GADA RAM Vs. STATE OF RAJASTHAN
September 3, 2001
GAJA RAM Vs. STATE OF RAJASTHAN
April 18, 2001
GAJENDRA SINGH Vs. STATE OF RAJASTHAN
February 16, 2001
GANESH DAS MAJUMDAR Vs. STATE
December 11, 2001
GANGA BAI Vs. MAHARANA PRATAP UNIVERSITY
August 21, 2001
GANGA RAM Vs. STATE OF RAJASTHAN
September 25, 2001
GANGA RAM Vs. STATE OF RAJASTHAN
February 2, 2001
GANIBA Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL DHOLPUR
August 8, 2001
GANPAT MAL DHARIWAL Vs. SUKHRAJ
April 18, 2001
GANPATI PLAZA MAINTENANCE SOCIETY Vs. K K COMPLEX PVT LTD
March 16, 2001
GAURAV AUDICHYA Vs. DALPAT SINGH
March 13, 2001
GAURI SHANKER Vs. STATE OF RAJASTHAN
September 21, 2001
GAURI SHANKER AND OTHERS Vs. STATE OF RAJASTHAN
September 20, 2001
GAURI SHANKER COTTON PROCESSING Vs. UNION OF INDIA
February 1, 2001
GEETA SHARMA Vs. UNION OF INDIA
May 15, 2001
GENERAL MANAGER BANK OF BARODA AND OTHERS Vs. PRESIDING OFFICER CENTRAL INDUSTRIAL TRIBUNAL
February 1, 2001
GENERAL MANAGER, NORTHERN RAILWAY Vs. MALA DEVI
October 3, 2001
GHANCHI MAHASABHA, JODHPUR Vs. STATE OF RAJASTHAN
August 10, 2001
GHANSHYAM SINGH MEENA Vs. STATE OF RAJASTHAN
September 26, 2001
GHASI RAM Vs. BOARD OF REVENUE
January 17, 2001
GHEWAR RAM Vs. STATE OF RAJASTHAN
May 2, 2001
GIRDHARI ALIAS GORDHAN Vs. STATE OF RAJASTHAN
August 23, 2001
Girraj Vs. State of Rajasthan
February 6, 2001
GODHA RAM Vs. STATE OF RAJASTHAN
October 10, 2001
GOKUL Vs. DURGALAL
September 28, 2001
GOKUL CHAND TAKHAR Vs. STATE OF RAJASTHAN
January 16, 2001
GOKUL SINGH Vs. STATE OF RAJASTHAN
November 7, 2001
GOPAL LAL Vs. STATE OF RAJASTHAN
February 4, 2001
GOPAL LAL Vs. STATE OF RAJASTHAN
April 4, 2001
GOPAL SAIN Vs. VEENA RANI SAIN
March 15, 2001
GOPAL VYAS S/O SHRI AMAR LAL VYAS Vs. THE STATE OF RAJASTHAN
October 11, 2001
GOPI CHAND Vs. STATE OF RAJASTHAN
May 1, 2001
GORDHAN RAM Vs. STATE OF RAJASTHAN
April 18, 2001
GORDHAN SINGH Vs. STATE OF RAJASTHAN
February 7, 2001
GOVERDHAN BAHARI KAUSHIK Vs. STATE
November 1, 2001
GOVERDHAN LAL Vs. GAJENDRA KUMAR
October 29, 2001
GOVIND Vs. STATE OF RAJASTHAN
July 12, 2001
GOVIND PRASAD Vs. STATE
August 8, 2001
GOVIND RAM Vs. THE ADDL. REGISTRAR (FIRST), CO
February 15, 2001
GOVIND SAHAI BAGARHATTA TS Vs. SANTOSH MISHRA
October 9, 2001
GOVIND SHARMA Vs. STATE
April 27, 2001
GOVIND YADAV ALIAS GOVINDA Vs. STATE OF RAJASTHAN
October 31, 2001
GRASIM INDUSTRIES LTD Vs. COMMISSIONER COMMERCIAL TAXES
April 4, 2001
GULAB JATI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
May 11, 2001
GULABI Vs. JUDGE MACT AJMER
December 11, 2001
GULABO Vs. NAGAR PALIKA
August 24, 2001
GULAM HAIDER Vs. NARAINSINGH
February 27, 2001
GULJAR SINGH S/O PEDA SINGH & ANR. Vs. STATE OF RAJASTHAN & ORS.
September 24, 2001
GUMAN MAL Vs. STATE OF RAJASTHAN
November 19, 2001
GUNA Vs. STATE OF RAJASTHAN
September 15, 2001
GUPTA CHEMICALS P LTD Vs. STATE OF RAJASTHAN
June 1, 2001
GURCHARAN SINGH Vs. STATE OF RAJASTHAN
August 24, 2001
GURDEV SINGH Vs. STATE OF RAJASTHAN
April 27, 2001
GURGAN LAI Vs. VIJAY KUMAR AND OTHERS
April 17, 2001
GURJANT SINGH Vs. KRISHAN CHANDER
January 8, 2001
GURU CHARAN SINGH & ORS. Vs. STATE OF RAJASTHAN THROUGH ITS PUBLIC PROSECUTOR
October 12, 2001
GYARSI LAL Vs. SHANKARLAL
September 12, 2001
HABIB AHMED Vs. GULAB DEVI
July 5, 2001
HAJI ABDUL MAZID Vs. STATE OF RAJASTHAN
January 17, 2001
HAKIM CHAND Vs. RAJ MAL
March 7, 2001
HAKRI Vs. STATE
January 18, 2001
HANUMAN MAL Vs. JASKARAN
July 12, 2001
HANUMAN PRASAD Vs. DISTRICT JUDGE MERTA
March 16, 2001
HANUMAN PRASAD Vs. JUGAL SINGH
October 10, 2001
HANUMAN PRASAD AND BROTHERS Vs. UNION OF INDIA
March 16, 2001
HANUMANGARH FINVEST PRIVATE LIMITED Vs. THE STATE OF RAJASTHAN AND OTHERS
October 4, 2001
HANUMANRAM Vs. STATE OF RAJASTHAN
April 12, 2001
HANUMANT CEMENT PVT LTD Vs. U O I
June 1, 2001
HANUMANT CEMENT PVT LTD Vs. UNION OF INDIA
May 1, 2001
HAR LAL Vs. STATE OF RAJASTHAN
July 26, 2001
HAR SAHAY MEENA Vs. U O I
March 15, 2001
HARCHAND Vs. MAGHARAM
February 27, 2001
HARGYAN & OTHERS Vs. STATE OF RAJASTHAN
February 20, 2001
HARI BUX Vs. STATE OF RAJASTHAN
June 1, 2001
HARI RAM Vs. CENTRAL NARCOTICS BUREAU
April 24, 2001
HARI RAM Vs. MEESA RAM
November 27, 2001
HARI SINGH HADA Vs. STATE OF RAJASTHAN
September 24, 2001
HARISH Vs. STATE OF RAJASTHAN
April 17, 2001
HARISH AND OTHERS Vs. STATE OF RAJASTHAN
February 5, 2001
HARISH TOLANI Vs. STATE OF RAJASTHAN
July 20, 2001
HARLAL Vs. STATE OF RAJASTHAN
October 1, 2001
HARPAT RAM Vs. STATE OF RAJASTHAN
February 7, 2001
HARUN MOHAMMAD SHAIKH Vs. DISTRICT ESTABLISHMENT COMMITTEE
May 9, 2001
HARVINDER SINGH Vs. GURDEO SINGH
November 27, 2001
HASMAT RAO Vs. NATHU LAL CHAUDHARI
May 7, 2001
HAWA SINGH Vs. ADMINISTRATOR KRISHI UPAJ MANDI SAMITI SADULPUR
October 9, 2001
HAZARI RAM Vs. STATE OF RAJASTHAN
October 3, 2001
HAZI SHAUKAT ALI Vs. DISTRICT MAGISTRATE CHURU
August 27, 2001
HEERA LAL Vs. STATE OF RAJASTHAN
May 8, 2001
HEERA LAL Vs. BOARD OF REVENUE
February 5, 2001
HEMANT CHOUHAN Vs. STATE OF RAJASTHAN
August 24, 2001
HEMANT KUMAR Vs. STATE OF RAJASTHAN
November 5, 2001
HEMRAJ AND PREMSHANKAR Vs. DIVISIONAL COMMISSIONER KOTA
September 15, 2001
HERBERTSONS Vs. STATE OF RAJASTHAN
May 9, 2001
HETI RAM AND ANOTHER Vs. BOARD OF REVENUE AND OTHERS
September 15, 2001
HIND SYNTEX LIMITED Vs. STATE OF RAJASTHAN
January 19, 2001
HINDU RAM Vs. STATE OF RAJASTHAN
July 16, 2001
HINDUSTAN METALS Vs. VISHAL GOODS TRANSPORT CO
August 14, 2001
HINDUSTAN ZINC LTD Vs. GOKAL
August 6, 2001
HOSHIYAR SINGH Vs. STATE OF RAJASTHAN
October 1, 2001
HOTEL MALWA Vs. PRESCRIBED AUTHORITY
August 7, 2001
HURJI Vs. STATE OF RAJASTHAN
August 8, 2001
INCOME TAX OFFICER Vs. JAGDAMBA CONSTRUCTION CO
July 25, 2001
INDER Vs. STATE OF RAJASTHAN
April 20, 2001
INDER BHAN SINGH GUJAR Vs. STATE OF RAJASTHAN
May 11, 2001
INDER SINGH Vs. STATE OF RAJASTHAN
July 19, 2001
INDIAN FARMERS FERTILISER COOPERATIVE LTD Vs. STATE OF RAJASTHAN
October 3, 2001
INDRAJ AND ANR. Vs. STATE OF RAJASTHAN
April 11, 2001
INDRAKANTA SARASWAT Vs. STATE OF RAJASTHAN
February 22, 2001
INDRAPURI GRAH NIRMAN SAHAKARI Vs. STATE OF RAJASTHAN
May 31, 2001
INDUS HOTEL CORPORATION LIMITED Vs. STATE OF RAJASTHAN
March 19, 2001
INERTIA INDUSTRIES Vs. STATE OF RAJASTHAN
July 3, 2001
ISHWAR D NAIK Vs. UNION OF INDIA
August 3, 2001
ISHWAR PARASHAR Vs. STATE OF RAJASTHAN
August 30, 2001
ISHWAR SINGH Vs. R S E B
May 16, 2001
ISHWAR SINGH Vs. STATE OF RAJASTHAN
February 23, 2001
Ismail Vs. State of Rajasthan
February 7, 2001
J D A Vs. JUDGE LABOUR COURT NO 1
March 1, 2001
J K INDUSTRIES LTD Vs. UNION OF INDIA
February 6, 2001
J K J K UDAIPUR UDYOG LTD Vs. STATEJ K UDAIPUR UDYOG LTD
December 11, 2001
J K SYNTHETICS LTD Vs. STATE OF RAJASTHAN
February 22, 2001
J K UDAIPUR UDYOG LTD Vs. STATE OF RAJASTHAN
March 27, 2001
J L KHATURIA Vs. UNION OF INDIA
March 22, 2001
J P JOSHI Vs. JAI NARAIN VYAS UNIVERSITY
December 14, 2001
JABAR MAL DUGAR Vs. COMMISSIONER OF INCOME TAX
September 27, 2001
JABBAR SINGH Vs. STATE OF RAJASTHAN
April 26, 2001
JAGAN NATH Vs. HEERA CHAND
March 27, 2001
JAGDISH Vs. STATE OF RAJASTHAN
July 10, 2001
JAGDISH ALIAS TEMPU Vs. STATE OF RAJASTHAN
July 24, 2001
JAGDISH CHANDRA CHAUHAN Vs. STATE OF RAJASTHAN
May 15, 2001
JAGDISH PAREEK Vs. STATE OF RAJASTHAN
March 22, 2001
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
May 22, 2001
JAGDISH PRASAD CHANDELIA Vs. STATE OF RAJASTHAN
May 18, 2001
JAGDISH PRASAD GUPTA Vs. STATE OF RAJASTHAN
April 12, 2001
JAGDISH RAM Vs. STATE OF RAJASTHAN
February 5, 2001
JAGDISH THAKUR Vs. MANOJ SHARMA
July 9, 2001
JAGMOHAN SINGH Vs. STATE OF RAJASTHAN
April 23, 2001
JAGRAM Vs. STATE OF RAJASTHAN
August 31, 2001
JAI CARRYING CORPORATION Vs. STATE OF RAJASTHAN
January 13, 2001
JAI KISHAN Vs. MUNICIPAL BOARD
September 3, 2001
JAI NARAIN Vs. STATE OF RAJASTHAN
April 24, 2001
JAI NARAIN Vs. STATE OF RAJASTHAN
April 4, 2001
JAI RAM Vs. STATE OF RAJASTHAN
October 11, 2001
JAI RAM Vs. STATE OF RAJASTHAN
May 7, 2001
JAI SINGH Vs. JAGDISH
May 21, 2001
JAI SINGH Vs. STATE OF RAJASTHAN
September 27, 2001
JAIN KIRANA GENERAL STORES Vs. RADHEY SHYAM HADA
June 1, 2001
JAIN PLASTER and MINERALS Vs. REGL DIR E S I C
August 27, 2001
JAIN PRAKASH JAIN Vs. RAJASTHAN FINANCIAL CORPORATION
September 13, 2001
JAIPUR DEVELOPMENT AUTHORITY Vs. NARPAT SINGH
April 23, 2001
JAIVEER SINGH Vs. STATE OF RAJASTHAN
April 11, 2001
JAMILA Vs. STATE OF RAJASTHAN
June 1, 2001
JANAK RAJ Vs. STATE OF RAJASTHAN
March 21, 2001
JARNAIL SINGH Vs. SUPERINTENDING ENGINEER
March 21, 2001
JAVID Vs. LALJI YADAV
November 27, 2001
JAWAND SINGH Vs. STATE OF RAJASTHAN
May 10, 2001
JAWAR MAL AND OTHERS Vs. STATE OF RAJASTHAN
March 27, 2001
JAYA BAHAN Vs. ASHOK AJMERA
July 12, 2001
JAYANT KUMAR JAIN Vs. STATE OF RAJASTHAN
February 14, 2001
JAYANTILAL Vs. DRIVER RANBIR SINGH
September 24, 2001
JEEPU Vs. STATE OF RAJASTHAN
December 3, 2001
JEEWAN SINGH Vs. THAKUR BHAWANI SINGH AND ORS
May 28, 2001
JHABAR MAL Vs. GUDDI ALIAS KAMLA
August 24, 2001
JHAMAKU DEVI Vs. STATE OF RAJASTHAN
August 17, 2001
JHAVARMAL Vs. PURSHOTTAMLAL
June 1, 2001
JITENDRA Vs. STATE OF RAJASTHAN
October 30, 2001
JIVAN LAL Vs. STATE OF RAJASTHAN
February 26, 2001
JODHPUR CHARTERED ACCOUNTANTS SOCIETY Vs. STATE OF RAJASTHAN
February 19, 2001
JODHPUR VIDYUT VITRAN NIGAM LTD Vs. KARAMCHARI RAJYA BEEMA NIGAM
April 9, 2001
JOGENDRA AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
January 18, 2001
JOHARI FORTS and PALACES PVT LTD Vs. MAHARAJA NARENDRA SINGH
March 27, 2001
JULIAN D.J. HARRY Vs. P.K. KHANNA
September 26, 2001
JUTHA RAM AND OTHERS Vs. STATE AND ANOTHER
March 1, 2001
K C BAJAJ Vs. STATE OF RAJASTHAN
August 9, 2001
K S CHAUHAN Vs. STATE OF RAJASTHAN
May 30, 2001
K S SHARMA Vs. JODHPUR VIDYUT VITARAN NIGAM LTD
March 14, 2001
K.K. DISTILLERIES LTD Vs. EXCISE COMMISSIONER, RAJ., UDAIPUR
August 6, 2001
K.S. CHOUDHARY Vs. STATE OF RAJASTHAN
July 21, 2001
KADIR Vs. MOIN
March 23, 2001
KAILA DEVI Vs. KISHAN LAL MEENA
April 25, 2001
KAILASH Vs. STATE OF RAJASTHAN
August 9, 2001
KAILASH CHAND SHARMA Vs. R S E B JAIPUR
May 18, 2001
KAILASH DEVI Vs. MATADEEN AGRAWAL
April 23, 2001
KAJOD SINGH Vs. STATE OF RAJASTHAN
September 24, 2001
KALIA DEVI Vs. KISHAN LAL MEENA
April 26, 2001
KALU Vs. STATE OF RAJASTHAN
September 27, 2001
KALU RAM Vs. STATE OF RAJASTHAN
May 11, 2001
KALU RAM Vs. INDRAJ
August 21, 2001
KALU S/O SEVA Vs. STATE OF RAJASTHAN
April 4, 2001
KALUA ALIAS LAXMAN Vs. STATE OF RAJASTHAN
June 22, 2001
KALURAM AND OTHERS Vs. STATE OF RAJASTHAN
January 3, 2001
KALYAN Vs. STATE OF RAJASTHAN AND OTHERS
May 4, 2001
KALYAN DUTT SHARMA Vs. JUDGE INDUSTRIAL TRIBUNAL
June 1, 2001
KAMAL Vs. MUNICIPAL BOARD JHALAWAR
June 1, 2001
KAMAL GURVANI Vs. STATE OF RAJASTHAN
November 15, 2001
KAMAL GURVANI Vs. THE STATE OF RAJASTHAN
November 1, 2001
KAMLA Vs. SUKHDEV SINGH
December 7, 2001
KAMLA Vs. STATE OF RAJASTHAN
August 16, 2001
KAMLA [SMT.] AND ANOTHER Vs. THE STATE OF RAJASTHAN
September 15, 2001
KAMLA DEVI ALIAS KAMLA Vs. STATE OF RAJASTHAN
July 2, 2001
KAMLA SHARMA Vs. SURESH KUMAR SHARMA
August 2, 2001
KAMLESH KUMAR NANKANI Vs. ZONAL MANAGER FCI JAIPUR
September 20, 2001
KAMLESH LATA Vs. STATE OF RAJSTHAN
April 20, 2001
KAMLESH MATHUR Vs. STATE OF RAJASTHAN
September 28, 2001
KAMLESH PAHARIA Vs. STATE OF RAJASTHAN
October 4, 2001
KANA RAM Vs. STATE
September 4, 2001
KANAHIYA LAL Vs. STATE
November 20, 2001
KANHAIYA LAL Vs. STATE OF RAJASTHAN AND ORS.
October 30, 2001
KANHAIYA LAL Vs. STATE
October 12, 2001
KANHAIYA LAL Vs. STATE OF RAJASTHAN
June 28, 2001
KANHAIYA LAL Vs. BOARD OF REVENUE
January 18, 2001
KANHAIYALAL Vs. STATE OF RAJASTHAN
January 23, 2001
KANHAYALAL Vs. STATE OF RAJASTHAN
March 1, 2001
KANTA Vs. STATE OF RAJASTHAN
April 24, 2001
KAPOORA RAM Vs. SHESHA RAM
February 23, 2001
KAPTAN SINGH Vs. STATE OF RAJASTHAN
May 1, 2001
KARAN SINGH SAKTAWAT Vs. STATE OF RAJASTHAN
October 4, 2001
KARIM KHAN Vs. STATE AND ORS.
November 23, 2001
KARNA RAM Vs. STATE OF RAJASTHAN
March 14, 2001
KARNAIL SINGH Vs. STATE OF RAJASTHAN
May 7, 2001
KARTA RAM Vs. COMMISSIONER OF INCOME TAX
November 9, 2001
KARYAPALAK ENGINEER Vs. RAJASTHAN TAX BOARD
May 8, 2001
KAWLA AND OTHERS Vs. STATE OF RAJASTHAN
March 19, 2001
KEDAR NATH Vs. UNION OF INDIA
November 7, 2001
KEEKIYA Vs. STATE OF RAJASTHAN
April 26, 2001
KESHA RAM Vs. STATE OF RAJASTHAN
December 14, 2001
KEVJI Vs. STATE OF RAJASTHAN
March 23, 2001
KHADI AND GRAMODYOG BOARD RAJASTHAN JAIPUR Vs. RAMPAL KARADIA
July 20, 2001
KHADIM ALI Vs. STATE OF RAJASTHAN
May 18, 2001
KHAJAN SINGH Vs. KHAJAN SINGH
November 24, 2001
KHAJAN SINGH Vs. STATE OF RAJASTHAN
November 24, 2001
KHANDAKA JAIN JEWELLERS Vs. STATE OF RAJASTHAN
October 9, 2001
KHEM CHAND SHARMA Vs. STATE OF RAJASTHAN
September 14, 2001
KHET SINGH AND ORS Vs. STATE AND ORS
March 19, 2001
KHINV RAJ AND PARTY Vs. MUNICIPAL BOARD JAISALMER
May 30, 2001
KHURANA METALS Vs. JAGDISH & ORS.
August 3, 2001
KISHAN Vs. STATE & ANR.
November 6, 2001
KISHAN CHAND SINDHI Vs. SOHAN LAL
December 15, 2001
KISHAN LAL Vs. STATE OF RAJASTHAN THROUGH P.P.
March 14, 2001
KISHAN LAL Vs. SHANTI DEVI
April 23, 2001
KISHAN LAL Vs. STATE OF RAJASTHAN
April 10, 2001
KISHAN SINGH Vs. STATE OF RAJASTHAN
November 2, 2001
KISHANLAL Vs. STATE OF RAJASTHAN
July 25, 2001
KISHNA RAM Vs. STATE OF RAJASTHAN
September 4, 2001
KISHORI LAL AGARWAL Vs. THE RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL
January 16, 2001
KOMAL CHAND Vs. STATE OF RAJASTHAN
April 23, 2001
KRISHAN MURARI AGRAWAL Vs. MADHO LAL TAK
July 10, 2001
KRISHI UPAJ MANDI SAMITI Vs. SWARN SINGH
September 13, 2001
KRISHNA LAL Vs. STATE OF RAJASTHAN
September 6, 2001
KULWANT KAUR Vs. STATE OF RAJASTHAN
February 19, 2001
KULWANT RAI HANDA Vs. LAKSHMAN SWAROOP SHARMA
March 28, 2001
KULWANT SINGH Vs. STATE OF RAJASTHAN
May 17, 2001
KUMARI ANITA DWIVEDI Vs. STATE OF RAJASTHAN AND OTHERS
May 17, 2001
KUMARI KANCHAN Vs. STATE OF RAJASTHAN
May 23, 2001
KUMARI RITA Vs. PRINCIPAL DADHIMATI MAHILA SHIKSHAK TRAINING COLLEGE, SRIGANGANAGAR
July 20, 2001
KUMBHA RAM Vs. STATE OF RAJASTHAN
July 27, 2001
KUNA RAM Vs. STATE OF RAJASTHAN
November 19, 2001
KUNDANLAL Vs. STATE OF RAJASTHAN
July 11, 2001
KUNDANLAL PYARELAL AND CO Vs. INCOME TAX OFFICER
November 5, 2001
KUNDANMAL SONS Vs. STATE
September 3, 2001
KUNDANMAL SONS Vs. STATE OF RAJASTHAN AND ANR.
October 4, 2001
L D GUPTA Vs. STATE OF RAJASTHAN
April 16, 2001
L R S OF GANGA RAM Vs. STATE OF RAJASTHAN AND ANR
February 2, 2001
L.RS. OF BANSHI LAL Vs. L.RS. OF NOOR MOHD.
October 12, 2001
L.RS. OF SHANKER LAL Vs. ANCHI AND OTHERS
July 11, 2001
LABH SINGH Vs. UNION OF INDIA
May 30, 2001
LADI Vs. BADRI NARAYAN
August 9, 2001
LADOO RAM Vs. UNION OF INDIA
May 18, 2001
LAL CHAND Vs. STATE
May 30, 2001
LAL SINGH Vs. STATE OF RAJASTHAN
May 17, 2001
LALA RAM Vs. STATE OF RAJASTHAN
August 28, 2001
LATE JASWANT MAL Vs. KAILASH NARAYAN
September 26, 2001
LAXMAN Vs. STATE OF RAJASTHAN
May 22, 2001
LAXMAN Vs. NAHAR SINGH
January 30, 2001
LAXMAN DAN Vs. STATE OF RAJASTHAN
April 25, 2001
LAXMAN DAS Vs. STATE OF RAJASTHAN
November 22, 2001
LAXMAN SINGH Vs. STATE OF RAJASTHAN AND OTHERS
July 20, 2001
LAXMAN SINGH Vs. KAN SINGH
September 24, 2001
LAXMI DEVI Vs. JAIPUR DEVELOPMENT AUTHORITY
June 1, 2001
LAXMI INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
February 27, 2001
LAXMI KISHAN Vs. JAI DEV
September 3, 2001
LAXMI NARAIN Vs. STATE OF RAJASTHAN
September 17, 2001
LAXMI NARAIN SHARMA Vs. STATE OF RAJASTHAN
October 30, 2001
LAXMI NARAYAN Vs. SUSHIIA
March 2, 2001
LAXMI NIWAS Vs. STATE OF RAJASTHAN AND ORS.
November 23, 2001
LAXMI UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
December 7, 2001
LEELADHAR Vs. STATE
April 17, 2001
LEELARAM @ SUKHVIR Vs. STATE OF RAJASTHAN
September 19, 2001
LEELARAM ALIAS SUKHVIR Vs. STATE OF RAJASTHAN
September 18, 2001
LEGAL REPRESENTATIVES OF SUBHASH SIDHWANI Vs. MADHULIKA AGARWAL
May 28, 2001
LEHRU Vs. STATE OF RAJASTHAN
August 28, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. MUKESH DEVI
August 8, 2001
LIYAKAT ALI Vs. STATE OF RAJASTHAN
August 30, 2001
LOGAR Vs. STATE OF RAJASTHAN
March 16, 2001
LOK HOUSING AND CONSTRUCTIONS LTD Vs. RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD
October 12, 2001
LOKENDRA SINGH Vs. STATE OF RAJASTHAN AND ANR.
January 17, 2001
LOKESH SHARMA Vs. STATE OF RAJASTHAN
August 17, 2001
M YUSUF Vs. STATE OF RAJASTHAN
October 8, 2001
M/S. MAHESHWARI OIL INDUSTRIES & ANR. Vs. SHRI RAMDEV
August 16, 2001
MADAN Vs. THE STATE OF RAJASTHAN
April 24, 2001
MADAN LAL Vs. RADHA KISHAN
February 13, 2001
MADAN LAL Vs. VICTOR DENIAL
January 23, 2001
MADAN LAL Vs. RAM PRASAD
September 12, 2001
MADAN LAL Vs. STATE OF RAJASTHAN
July 26, 2001
MADAN LAL JAT Vs. STATE OF RAJASTHAN
January 30, 2001
MADAN LAL S/O DESHRAJ Vs. STATE OF RAJASTHAN
February 16, 2001
MADAN SINGH SHEKHAWAT Vs. SIKAR CENTRAL CO OPERATIVE BANK LTD
May 30, 2001
MADARSHAH TAIYABIYA SOCIETY UDAIPUR Vs. STATE OF RAJASTHAN
March 29, 2001
MADHO SINGH Vs. STATE OF RAJASTHAN
November 19, 2001
MADHO SINGH AND Vs. STATE OF RAJASTHAN
February 28, 2001
MAGNE KHAN Vs. STATE OF RAJASTHAN
August 16, 2001
MAHADEV RAM Vs. STATE OF RAJASTHAN
July 11, 2001
MAHARAJ PRASAD AGRAWAL Vs. STATE OF RAJASTHAN
July 27, 2001
MAHARAJ SINGH Vs. STATE OF RAJASTHAN
April 24, 2001
MAHARISHI DAYANAND UNIVERSITY AJMER Vs. R K VYAS
November 2, 2001
MAHAVEER Vs. STATE
May 4, 2001
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
May 24, 2001
MAHAVIR SINGH & ORS Vs. STATE OF RAJASTHAN
September 26, 2001
MAHENDRA BHUSHAN SHARMA Vs. STATE OF RAJASTHAN
December 13, 2001
MAHESH ARORA Vs. NIDHIPATI SINGHANIA
April 18, 2001
MAHESH CHAND Vs. UNION OF INDIA
September 28, 2001
MAHESH SHARMA Vs. J D A
May 17, 2001
MAHESH SINGH Vs. STATE OF RAJASTHAN
February 5, 2001
MAHESHCHANDRA PUROHIT Vs. CONTAINER CORPORATION OF INDIA LTD
July 21, 2001
MAHILA ATYACHAAR VIRODHI JAN ANDOLAN JAIPUR Vs. STATE OF RAJASTHAN
July 3, 2001
MAHIPAL Vs. STATE OF RAJASTHAN
April 19, 2001
MAJOR M V THAPLIYAL Vs. SHYAM BALA
March 2, 2001
MALI RAM Vs. STATE
August 30, 2001
MAMTA DEVI Vs. UDAIVEER SINGH
January 4, 2001
MAN PHOOL Vs. STATE OF RAJASTHAN
April 8, 2001
MANA SINGH Vs. STATE OF RAJASTHAN
August 16, 2001
MANAGEMENT COMMITTEE KANORIYA MAHLLLA MAHAVIDYALAYA JAIPUR Vs. UNIVERSITY OF RAJASTHAN
July 12, 2001
MANAGEMENT RAMBAGH PALACE HOTEL JAIPUR Vs. JUDGE LABOUR COURT JAIPUR
March 13, 2001
MANAGING COMMITTEE GURU HARIKRISHAN PUBLIC SCHOOL Vs. DAYACHAND SINGH AND OTHERS
January 19, 2001
MANAGING DIRECTOR RAJ STATE Vs. SAHIRAM
August 30, 2001
MANAGING DIRECTOR RAJASTHAN Vs. CHUNA RAM
August 2, 2001
MANAK CHAND Vs. STATE OF RAJASTHAN
April 24, 2001
MANGAL CHAND SAIN Vs. STATE OF RAJASTHAN AND OTHERS
April 27, 2001
MANGAL SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR
September 28, 2001
MANGE RAM Vs. STATE OF RAJASTHAN
April 4, 2001
MANGI LAL Vs. STATE OF RAJASTHAN
February 6, 2001
MANGI LAL Vs. STATE OF RAJASTHAN
September 12, 2001
MANGLA DIXIT Vs. STATE OF RAJASTHAN
April 20, 2001
MANGLA JAT Vs. RAJU
February 1, 2001
MANGLA RAM Vs. STATE OF RAJASTHAN
March 30, 2001
MANGOO KHAN ALIAS MOHAMMAD ALI BISAYATI Vs. STATE OF RAJASTHAN
April 11, 2001
MANGU SINGH Vs. STATE OF RAJASTHAN
October 30, 2001
MANGYA ALIAS MANGILAL Vs. STATE OF RAJASTHAN
January 23, 2001
MANJOR @ MOHD. SHARIF Vs. STATE OF RAJASTHAN
November 7, 2001
MANJU Vs. MAHAVIR PRASAD JAIN
November 27, 2001
MANJU BHATNAGAR Vs. SECRETARY TO GOVERNMENT MAHILA AND BAL VIKAS VIBHAG GOVT OF RAJASTHAN JAIPUR
August 28, 2001
MANJU LATA GUPTA Vs. UNION OF INDIA
April 16, 2001
MANNA Vs. STATE OF RAJASTHAN
April 12, 2001
MANOHAR LAL Vs. UNION OF INDIA
February 5, 2001
MANOHARLAL Vs. STATE OF RAJASTHAN
September 21, 2001
MANOJ KUMAR MITTAL AND ANOTHER Vs. JAIPUR DEVELOPMENT AUTHORITY AND OTHERS
January 10, 2001
MANOJ KUMAR SHARMA Vs. STATE OF RAJASTHAN
July 12, 2001
MANOJ KUMAR SONI Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
April 19, 2001
MARUDHARA PATRAKAR SANSTHAN Vs. STATE OF RAJASTHAN
May 7, 2001
MARWAR GRAMIN BANK Vs. SURESH CHANDRA JOSHI
September 27, 2001
MATADIN SHARMA Vs. STATE OF RAJASTHAN
September 14, 2001
MATHURA LAL Vs. STATE OF RAJASTHAN
February 13, 2001
MATHURA PRASAD Vs. STATE OF RAJASTHAN
September 13, 2001
MAYA BANSAL Vs. STATE OF RAJASTHAN
August 1, 2001
MAYA DEVI KESWANI Vs. ESTATE OFFICER
January 16, 2001
MAYA L DHINGRANI Vs. UCO BANK
July 6, 2001
MECSON MARBLES PVT LTD Vs. COMMERCIAL TAXES OFFICER
April 4, 2001
MEENU TRIPATHI Vs. ALOK TRIPATHI
October 11, 2001
MEER SINGH Vs. STATE OF RAJASTHAN
April 24, 2001
MEERA SINGH Vs. STATE OF RAJASTHAN
March 15, 2001
MEGHA ALUMINIUM INDUSTRIES Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION
January 12, 2001
MEHBOOB KHAN Vs. S.B.B.J.
August 14, 2001
MEHFOOZ Vs. STATE OF RAJASTHAN
April 9, 2001
MEHTA KRISHI KENDRA Vs. STATE OF RAJASTHAN
October 3, 2001
MEHTAB Vs. STATE OF RAJASTHAN
January 8, 2001
MERTA TRADE AND INDUSTRIES Vs. STATE OF RAJASTHAN
May 21, 2001
MEWAR GROUNDNUT AND PROCESSING PLANT Vs. STATE OF RAJASTHAN
February 12, 2001
MISHRU Vs. BOARD OF REVENUE
February 28, 2001
MITHA LAL Vs. STATE OF RAJASTHAN
August 17, 2001
MITTAL BOOK AND STATIONERS Vs. MAHENDRA SINGH SOLANKI
September 27, 2001
MODERN SYNTAX I LIMITED Vs. DEBTS RECOVERY TRIBUNAL JAIPUR
February 14, 2001
MODERN WOOLENS MILLS LTD Vs. JUDGE LABOUR COURT JAIPUR
March 16, 2001
MOHAMMAD IRFAN Vs. MAHARSHI DAYANAND SARASWATI UNIVERSITY
April 27, 2001
MOHAMMAD SHAFI Vs. NASRIN BANO
May 4, 2001
MOHAN Vs. STATE OF RAJASTHAN
January 18, 2001
MOHAN DAS Vs. STATE OF RAJASTHAN
July 25, 2001
MOHAN KALRA Vs. J D A
October 12, 2001
MOHAN LAL Vs. STATE OF RAJASTHAN
January 16, 2001
MOHAN LAL Vs. BHAWANI SHANKAR
November 26, 2001
MOHAN LAL Vs. STATE OF RAJASTHAN
January 25, 2001
MOHAN LAL Vs. STATE OF RAJASTHAN
May 7, 2001
MOHAN LAL Vs. CHHOTULAL
August 21, 2001
MOHAN LAL BALAI Vs. ITO
October 15, 2001
Mohan Lal Saini Vs. State of Rajasthan
February 2, 2001
MOHAN LAL SINGHAL Vs. URBAN CO OPERATIVE BANK LIMITED NEW COLONY
March 23, 2001
MOHAN SINGH Vs. STATE OF RAJASTHAN
March 14, 2001
MOHAN SINGH Vs. STATE
April 25, 2001
MOHAN SINGH Vs. BHONDA RAM
August 14, 2001
MOHANI KHANDELWAL Vs. STATE OF RAJASTHAN
July 10, 2001
MOHD SAZID ALIAS SAZID Vs. STATE OF RAJASTHAN
May 9, 2001
MOHD. ISMAIL & ANR. Vs. IMAMUDDIN & ANR.
April 25, 2001
MOHD. RAFIK Vs. STATE OF RAJASTHAN
March 8, 2001
MOHD. YUNUS Vs. AMARJEET SINGH
July 17, 2001
MOHINI BAI Vs. OM PRAKASH
January 17, 2001
MOHINI DEVI Vs. RAM CHANDRA VARDANI
July 19, 2001
MOHIT Vs. RADHA GOVIND TALUKA
March 30, 2001
MOJUDDIN Vs. STATE OF RAJASTHAN
January 22, 2001
MOOL CHAND & ORS. Vs. STATE OF RAJASTHAN AND OTHERS
March 22, 2001
MOOL CHAND YADAV Vs. UNION OF INDIA (UOI)
December 15, 2001
MOOLA AND ORS. Vs. BOARD OF REVENUE AND ORS.
December 15, 2001
MOOLA RAM Vs. STATE OF RAJASTHAN
December 5, 2001
MOVNA Vs. STATE OF RAJASTHAN
August 13, 2001
MRINAL KANTIDAS Vs. STATE OF RAJASTHAN
July 23, 2001
MRS. MARY KUTTY THOMAS Vs. STATE OF RAJASTHAN AND ANOTHER
May 15, 2001
MS REBECA D LAL Vs. MS ONILA I CHARNA
October 31, 2001
MUKAN KAUR Vs. RAMESH KUMAR
April 4, 2001
MUKESH Vs. STATE OF RAJASTHAN
July 26, 2001
MUKESH KUMAR VASHISTHA Vs. STATE OF RAJASTHAN
February 1, 2001
MUKUT BIHARI Vs. NAVAL KISHORE SHARMA
February 14, 2001
MUMTAZ KHAN Vs. STATE OF RAJASTHAN
September 14, 2001
MUNGILAL Vs. STATE OF RAJASTHAN
August 24, 2001
MUNNA Vs. STATE OF RAJASTHAN
July 4, 2001
MUNNA AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
September 20, 2001
MUNNA RAM Vs. UNION OF INDIA
August 23, 2001
MUNNI DEVI Vs. STATE
March 13, 2001
MURARI LAL Vs. STATE OF RAJASTHAN
April 30, 2001
MURARI LAL AND ORS. Vs. STATE OF RAJASTHAN
August 20, 2001
MURARI LAL SHARMA Vs. STATE BANK OF INDIA
January 9, 2001
MURLI Vs. STATE OF RAJASTHAN
March 22, 2001
MURLI MANOHAR Vs. BHURALAL
March 13, 2001
N L GOTHWAL Vs. CENTRAL BANK OF INDIA
September 14, 2001
NAGA RAM Vs. STATE OF RAJASTHAN
January 22, 2001
NAGAR PALIKA LALSOT Vs. BABU LAL
August 16, 2001
NAGPAL AGRO SYSTEM [M/S.] AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
August 16, 2001
NAHAR SINGH Vs. STATE OF RAJASTHAN
February 14, 2001
NAIN KIRNA GENERAL STORES Vs. RADHEY SHYAM HADA
June 1, 2001
NANA Vs. STATE OF RAJASTHAN
July 17, 2001
NANA AND ORS. Vs. STATE OF RAJASTHAN
August 23, 2001
NANAG RAM Vs. ADDL. DISTRICT COLLECTOR
March 29, 2001
NAND RAM Vs. STATE
October 30, 2001
NANDA RAM DAKOT Vs. RUSTAM
September 4, 2001
NANDLAL Vs. SHANKARI
May 2, 2001
NANU RAM Vs. NATHU RAM
January 18, 2001
NANULAL SUNDERLAL Vs. COMMISSIONER OF INCOME TAX
May 24, 2001
NAR KHAN Vs. STATE
April 20, 2001
NARAIN Vs. STATE OF RAJASTHAN
April 17, 2001
NARAIN LAL Vs. STATE OF RAJASTHAN
October 11, 2001
NARAIN SINGH Vs. UNION OF INDIA
February 26, 2001
NARAIN SINGH JANU Vs. ASSISTANT DIRECTOR LAND AND BUILDING TAX DEPARTMENT
March 23, 2001
NARAYAN Vs. STATE OF RAJASTHAN
January 5, 2001
NARAYAN LAL Vs. LEELA
July 30, 2001
NARAYAN SINGH Vs. STATE OF RAJASTHAN
April 27, 2001
NARENDRA Vs. STATE OF RAJASTHAN
November 23, 2001
NARENDRA KUMAR Vs. BHURE KHAN
September 3, 2001
NARENDRA KUMAR GUPTA Vs. INDU
July 17, 2001
NARESH AGARWAL Vs. STATE OF RAJASTHAN
February 28, 2001
NARESH ALIAS RAM NARESH Vs. STATE OF RAJASTHAN
July 18, 2001
NARINDER NATH AND CO Vs. RAJ TAXATION TRIBUNAL
February 12, 2001
NARMADA DEVI AND OTHERS Vs. STATE
February 23, 2001
NARPAT SINGH Vs. STATE OF RAJASTHAN
May 7, 2001
NARSA RAM Vs. STATE OF RAJASTHAN
July 21, 2001
NARYAN Vs. MADAN
July 27, 2001
NATHU Vs. STATE OF RAJASTHAN
March 14, 2001
NATHU KHAN Vs. STATE OF RAJASTHAN
January 25, 2001
NATHU SINGH Vs. STATE OF RAJASTHAN
January 19, 2001
NATHULAL AND ORS. Vs. STATE OF RAJASTHAN
October 4, 2001
NATHUNATH Vs. STATE OF RAJASTHAN
May 1, 2001
NATIONAL INSURANCE CO Vs. MANSA RAM
July 13, 2001
NATIONAL INSURANCE CO LTD Vs. KAMLA KAMLA KANWAR
July 9, 2001
NATIONAL INSURANCE CO LTD Vs. MACT JAIPUR
August 9, 2001
NATIONAL INSURANCE CO LTD Vs. KESHRIMAL
September 26, 2001
NATIONAL INSURANCE CO LTD Vs. SAVITRI
February 15, 2001
NATIONAL INSURANCE CO. LTD. Vs. SMT. GAYATRI DEVI & ORS.
February 26, 2001
NATIONAL INSURANCE COMPANY LTD Vs. LAXMI
February 1, 2001
NATIONAL INSURANCE COMPANY LTD Vs. M A C T JAIPUR
August 9, 2001
NATIONAL ISURANCE CO. LTD. Vs. BHIT SINGH AND ORS.
July 6, 2001
NAVIN VYAS Vs. STATE OF RAJASTHAN
March 2, 2001
NAVRATAN MAL Vs. STATE OF RAJASTHAN
January 25, 2001
NEHRU BAL VATIKA VIDYALAYA MANAGEMENT COMMITTEE Vs. STATE OF RAJASTHAN
April 10, 2001
NEMI CHAND Vs. STATE OF RAJASTHAN
January 15, 2001
NEMI CHAND & ORS. Vs. STATE OF RAJ.
March 22, 2001
NEMICHAND KAJALA Vs. HINDUSTAN PETROLEUM CORPORATION
November 6, 2001
NENA SINGH Vs. STATE OF RAJASTHAN
August 21, 2001
NENU DEVI Vs. UNITED INDIA INSURANCE COMPANY LTD
February 1, 2001
NETRA PAL SINGH Vs. UNION OF INDIA
August 24, 2001
NEW INDIA ASSURANCE CO LTD Vs. KAMLA
August 17, 2001
NEW INDIA ASSURANCE CO LTD Vs. PRABHU RAM
October 11, 2001
NEW INDIA ASSURANCE CO LTD Vs. PALA RAM
May 16, 2001
NEW INDIA ASSURANCE CO LTD Vs. MITHLESH GUPTA
December 7, 2001
NEW INDIA ASSURANCE COMPANY Vs. JUDGE MOTOR ACCIDENT CLAIMS TRIBUNAL BEHROR
October 12, 2001
NEW INDIA ASSURANCE COMPANY LTD Vs. GURDAYAL SINGH
August 13, 2001
NEW INDIA ASSURANCE COMPANY LTD Vs. LALA RAM
May 11, 2001
NEW INDIA ASSURANCE COMPANY LTD Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL SHAHPURA
August 8, 2001
NEW INDIA INSURANCE COMPANY Vs. RAMESH KUMAR
September 21, 2001
NFI LTD. Vs. R.P.F. COMMISSIONER
July 26, 2001
NIDHI DALELA Vs. DEEPAK DALELA
November 8, 2001
NIRANJAN LAL YADAV Vs. R S R T C
January 8, 2001
NIRANJANALA Vs. RAJASTHAN STATE ROAD TRANS CORPN
January 8, 2001
NIRBHAY Vs. STATE OF RAJASTHAN
May 23, 2001
NIRBHAY SINGH Vs. STATE OF RAJASTHAN
July 30, 2001
NIRMALA Vs. BHAGWANA RAM
May 9, 2001
NIRMALA Vs. STATE
January 11, 2001
NIRMALA ARYA Vs. STATE OF RAJASTHAN
July 23, 2001
NIROTI Vs. GOPAL SINGH
February 15, 2001
NISAR Vs. STATE OF RAJASTHAN
November 1, 2001
NISHAT ALAM Vs. SMT. JOHAR ARA SIDDIQUI
February 12, 2001
O P KHAIRARI Vs. RAJASTHAN STATE CO-OPERATIVE SPINNING AND GINNING MILLS FEDERATION LTD
November 24, 2001
OM PRAKASH Vs. RAJASTHAN AGRICULTURE UNIVERSITY
March 5, 2001
OM PRAKASH Vs. REGIONAL TRANSPORT AUTHORITY
March 16, 2001
OM PRAKASH Vs. STATE OF RAJASTHAN
March 15, 2001
OM PRAKASH Vs. SRIRAM
September 28, 2001
OM PRAKASH Vs. STATE OF RAJASTHAN
April 18, 2001
OM PRAKASH Vs. STATE OF RAJASTHAN
July 18, 2001
OM PRAKASH JOSHI Vs. STATE OF RAJASTHAN
July 6, 2001
OM PRAKASH SHARMA Vs. STATE OF RAJASTHAN
March 20, 2001
ONKAR SINGH Vs. STATE OF RAJASTHAN
August 7, 2001
ORBITAL INTERNATIONAL LTD Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND
December 20, 2001
ORIENTAL INSURANCE CO LTD Vs. VILAS DEVI
March 7, 2001
ORIENTAL INSURANCE CO LTD Vs. SUNITA GUPTA
December 6, 2001
ORIENTAL INSURANCE CO LTD Vs. HULASI DEVI
August 17, 2001
ORIENTAL INSURANCE CO LTD Vs. UMA SHARMA
August 30, 2001
ORIENTAL INSURANCE COMPANY Vs. GYAN DEVI
August 9, 2001
ORIENTAL INSURANCE COMPANY LTD Vs. KAMLA BAI
July 25, 2001
ORIENTAL INSURANCE COMPANY LTD. Vs. BADRI RAM AND OTHERS
April 11, 2001
OTA RAM Vs. STATE OF RAJASTHAN
October 30, 2001
PABU RAM Vs. STATE OF RAJASTHAN
August 13, 2001
PADAM Vs. STATE OF RAJASTHAN
April 18, 2001
PANKAJ FOOD INDUSTRIES BHILWARA Vs. DISTRICT LEVEL SCREENING COMMITTEE BHILWARA
January 4, 2001
PANKAJ KACHHAWAH Vs. STATE OF RAJASTHAN
November 5, 2001
PANNA LAL Vs. STATE
September 11, 2001
PANNA LAL Vs. STATE OF RAJASTHAN
May 17, 2001
PANNA RAM Vs. STATE OF RAJASTHAN
April 4, 2001
PANNA SINGH Vs. STATE OF RAJASTHAN
April 24, 2001
PAPPU SINGH ALIAS LAXMANSINGH Vs. STATE OF RAJASTHAN
October 5, 2001
PARAMOUNT POLLUTION CONTROL LTD Vs. HINDUSTAN COPPER LTD
April 27, 2001
PARAS RAM AND ANOTHER Vs. STATE OF RAJASTHAN
September 17, 2001
PARAS RAM SUTHAR Vs. RAJASTHAN HIGH COURT JODHPUR
March 5, 2001
PARUL AGARWAL Vs. UNIVERSITY OF RAJASTHAN
July 10, 2001
PARVATI Vs. PREM SINGH
January 29, 2001
PATRA Vs. STATE OF RAJASTHAN
April 4, 2001
PAWAN Vs. BANK OF BARODA
January 15, 2001
PAWAN AND COMPANY AND OTHERS Vs. STATE OF RAJASTHAN
September 19, 2001
PAWAN CARRIERS AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
November 2, 2001
PAWAN KUMAR Vs. J N V UNIVERSITY
February 2, 2001
PAWAN N CHANDRA Vs. RAJASTHAN HIGH COURT
May 11, 2001
PEACOCK INDUSTRIES PVT LTD Vs. STATE
May 11, 2001
PEETHA RAM VERMA Vs. STATE OF RAJASTHAN
September 13, 2001
PEMA RAM Vs. STATE OF RAJASTHAN
May 14, 2001
PHOOL SINGH Vs. STATE OF RAJASTHAN
December 13, 2001
PHOOLE KHAN Vs. STATE
January 18, 2001
PHOOLI DEVI Vs. STATE OF RAJASTHAN
September 14, 2001
PHOOSA RAM Vs. STATE
April 4, 2001
PHOOSA RAM Vs. STATE
April 18, 2001
POORAN AND ORS. Vs. STATE OF RAJASTHAN & ORS.
August 27, 2001
POPPY SINGH Vs. STATE OF RAJASTHAN
October 8, 2001
PRABHA SHARMA Vs. JUDGE FAMILY COURT
August 3, 2001
PRABHU AND ANOTHER Vs. STATE OF RAJASTHAN
June 20, 2001
PRABHULAL Vs. STATE OF RAJASTHAN
July 4, 2001
PRAHLAD Vs. STATE OF RAJASTHAN
October 10, 2001
PRAHLAD RAI Vs. PRADEEP KUMAR
July 10, 2001
PRAKASH CHAND Vs. STATE OF RAJASTHAN
November 2, 2001
PRAKASH CHITRA Vs. INCOME TAX OFFICER
March 19, 2001
PRAKASH MAL Vs. STATE OF RAJASTHAN
December 13, 2001
PRAMOD KUMAR MISHRA Vs. RAM NATH
January 19, 2001
PRATAP SINGH Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
February 26, 2001
PREM CHAND Vs. RAJENDRA SINGH
September 26, 2001
PREM CHAND Vs. SATE OF RAJASTHAN
September 10, 2001
PREM KUMAR Vs. INSPECTOR GENERAL OF POLICE
January 23, 2001
PREM KUMARI Vs. TEEJA DEVI
October 4, 2001
PREM NATH Vs. STATE OF RAJASTHAN
August 2, 2001
PREM SINGH Vs. STATE OF RAJASTHAN
April 4, 2001
PRIAMVADA Vs. STATE OF RAJASTHAN
September 24, 2001
PRITHVI RAJ Vs. STATE OF RAJASTHAN
September 5, 2001
PRITHVI RAJ Vs. STATE OF RAJASTHAN
May 15, 2001
PRITHVI RAJ Vs. STATE AND ORS.
March 27, 2001
PRITHVI RAJ RATNU Vs. STATE OF RAJASTHAN AND ANR.
October 16, 2001
PRITHVIPAL SINGH Vs. STATE OF RAJASTHAN
May 23, 2001
PRITI Vs. CHAIRMAN U P STATE ROAD TRANS CORPN
February 23, 2001
PRIYANKA MEENA Vs. CHAIRMAN RPSC
October 12, 2001
PUNJAB NATIONAL BANK Vs. PUREWALL AND ASSOCIATES LTD
September 4, 2001
PUNJAB NATIONAL BANK Vs. CENTRAL GOVERMENT INDUSTRIAL TRIBUNAL
April 11, 2001
PUNNATH ALIAS PURANNATH Vs. STATE OF RAJASTHAN
September 11, 2001
PURNA RAM & ORS. Vs. STATE OF RAJASTHAN & ORS.
April 12, 2001
PUSHPA DAVE Vs. RAJASTHAN HIGH COURT
February 2, 2001
PUSHPA KOCHAR Vs. RAJ HIGH COURT
July 17, 2001
PUSHPA LODHA Vs. STATE OF RAJASTHAN
January 24, 2001
PUSHPA SHARMA Vs. DARSHAN SINGH
February 15, 2001
PUSHPLATA THADA Vs. STATE
April 26, 2001
PYARI AND OTHERS Vs. SUKHLAL AND OTHERS
May 29, 2001
R C JAIN Vs. STATE OF RAJASTHAN
April 23, 2001
R C KAUSHIK Vs. RAJASTHAN STATE ELECTRICITY BOARD VIDHYUT BHAWAN VIDHYUT MARG JAIPUR
August 10, 2001
R K TEXCON Vs. UNION OF INDIA
September 27, 2001
R K VYAS Vs. M D S UNIVERSITY AJMER
February 12, 2001
R P SHARMA Vs. STATE OF RAJASTHAN
October 5, 2001
R S R T C Vs. SARDARA
July 25, 2001
R S R T C Vs. SHANTI DEVI
July 25, 2001
R S R T C Vs. JAGDISH YADAV
February 5, 2001
R S R T C Vs. SHRI RAMJI LAL
March 13, 2001
R S R T C JAIPUR Vs. SONI DEVI
February 23, 2001
R S R T C JAIPUR Vs. KAMLA BAI
August 24, 2001
R S R T CORPN Vs. BABU SINGH
October 11, 2001
R.S.E.B. AND ANOTHER Vs. JUDGE, INDUSTRIAL TRIBUNAL, JAIPUR
September 28, 2001
RADHA Vs. STATE OF RAJASTHAN AND OTHERS
August 22, 2001
RADHA KISHAN Vs. GULSHAN BEHARI
October 11, 2001
RADHA VALLABH Vs. STATE OF RAJASTHAN
March 22, 2001
RADHEY MOHAN Vs. STATE OF RAJASTHAN
November 23, 2001
RADHEY SHYAM BOHRA Vs. STATE OF RAJASTHAN
December 14, 2001
RADHEY SHYAM SHARMA Vs. STATE OF RAJASTHAN
May 14, 2001
RADHEYSHYAM Vs. STATE OF RAJASTHAN
March 13, 2001
RADHEYSHYAM SHARMA Vs. ADDITIONAL DISTRICT JUDGE (FT) NO 22, BHILWARA & OTHERS
September 13, 2001
RAGHUVIR SONI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 14, 2001
RAJ KAMAL GAUR Vs. RAJASTHAN HIGH COURT
November 2, 2001
RAJ KUMAR Vs. UNION OF INDIA
September 4, 2001
RAJ KUMAR BAPNA Vs. UNION OF INDIA
March 21, 2001
RAJ KUMAR PIPARA Vs. UNIVERSITY OF RAJASTHAN
April 3, 2001
RAJ KUMARI Vs. NANDLAL
December 13, 2001
RAJ SMALL INDUSTRIES CORPORATION LTD Vs. CHANDRA KANTA PUROHIT
April 30, 2001
RAJA MOHD Vs. STATE OF RAJASTHAN
October 5, 2001
RAJASTHAN BANK EMPLOYEES UNION Vs. REGIONAL MANAGER PUNJAB NATIONAL BANK
August 14, 2001
RAJASTHAN CHAMBER OF COMMERCE AND INDUSTRY Vs. K S RAMJI
November 19, 2001
RAJASTHAN CO OPERATIVE DAIRY FEDERATION LTD Vs. JUDGE INDUSTRIAL TRIBUNAL AND LABOUR COURT
January 19, 2001
RAJASTHAN EXCISE SERVICE ASSOCIATION JAIPUR Vs. MANI RAM INANIA
May 11, 2001
RAJASTHAN HIGH COURT ADVOCATES ASSOCIATION Vs. STATE OF RAJASTHAN
February 20, 2001
RAJASTHAN HIGH COURT ADVOCATES ASSOCIATION Vs. STATE OF RAJASTHAN
February 28, 2001
RAJASTHAN JAL VIKASH NIGAM LTD Vs. SHRI KAILASH SINGH
January 22, 2001
RAJASTHAN LEGAL SERVICE ASSOCIATION Vs. STATE OF RAJASTHAN
September 18, 2001
RAJASTHAN PHARMACY COUNCIL Vs. STATE OF RAJASTHAN
July 4, 2001
RAJASTHAN POLO CLUB Vs. STATE OF RAJASTHAN
September 25, 2001
RAJASTHAN PUBLIC SERVICE COMMISSION AJMER Vs. NARENDRA KUMAR MANGAL
May 3, 2001
RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD., JAIPUR Vs. M/S NATIONAL BUILDING CONSTRUCTION LTD.
March 16, 2001
RAJASTHAN S P V SAMITI Vs. STATE OF RAJASTHAN
October 30, 2001
RAJASTHAN STATE INDUSTRIAL Vs. STATE OF RAJASTHAN
August 31, 2001
RAJASTHAN STATE MINES AND MINERAL KARAMCHARI SANGH BMS UDAIPUR Vs. RAJASTHAN STATE MINES AND MINERAL LTD
April 3, 2001
RAJASTHAN STATE MINES AND MINERALS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 14, 2001
RAJASTHAN STATE ROAD TRANS CORPN Vs. BABY
January 16, 2001
RAJASTHAN STATE ROAD TRANS CORPN Vs. MURLI DEVI
January 15, 2001
RAJASTHAN STATE ROAD TRANS CORPN Vs. PISTA
March 29, 2001
RAJASTHAN STATE ROAD TRANSPORT Vs. SAROJ
January 2, 2001
RAJASTHAN STATE ROAD TRANSPORT Vs. MADHOLAL
August 24, 2001
RAJASTHAN STATE ROAD TRANSPORT Vs. EMPLOYEES STATE INSURANCE
September 20, 2001
RAJASTHAN STATE ROAD TRANSPORT CORP. Vs. LATE LAXMI CHAND AGARWAL
February 7, 2001
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. KANTI LAL VYAS
February 24, 2001
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BHANWAR SINGH
August 27, 2001
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. NAND KISHORE
May 29, 2001
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. PUSHPA DEVI
August 24, 2001
RAJASTHAN STATE ROADF TRANS CORPN Vs. SANJU AGRWAL
December 5, 2001
RAJASTHAN STATE ROADWAYS EMPLOYEES UNION (AITUC) & ORS. Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS.
May 18, 2001
RAJASTHAN UPBHOKTA SANRAKSHAN SAMITI Vs. UNIT TRUST OF INDIA
September 4, 2001
RAJASTHAN VIDYA PEETH Vs. STATE
May 18, 2001
RAJENDRA Vs. STATE OF RAJASTHAN
September 15, 2001
RAJENDRA BERI Vs. MUNICIPAL COUNCIL AJMER
April 3, 2001
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
May 18, 2001
RAJENDRA KUMAR AND ANOTHER Vs. STATE OF RAJASTHAN
September 19, 2001
RAJENDRA KUMAR AND ORS Vs. STATE OF RAJASTHAN
July 17, 2001
RAJENDRA KUMAR JAIN Vs. BAR COUNCIL OF RAJASTHAN AND ANOTHER
April 18, 2001
RAJENDRA SINGH Vs. STATE OF RAJASTHAN AND ORS.
November 5, 2001
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
September 11, 2001
RAJENDRA TEXTILES JODHPUR Vs. UNION OF INDIA
December 13, 2001
RAJESH KHANNA Vs. RAJASTHAN STATE AGRICULTURE MARKETING BOARD JAIPUR
August 28, 2001
RAJESH KUMAR Vs. KAILASH CHAND
May 24, 2001
RAJESH PAREEK AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
January 30, 2001
RAJESH SHOE Vs. NARESH KUMAR
October 12, 2001
RAJESH VATS Vs. SAINIK SCHOOL AND OTHERS
February 19, 2001
RAJKUMAR @ BABO Vs. STATE OF RAJASTHAN
January 12, 2001
RAJKUMAR AND ORS. Vs. STATE OF RAJASTHAN
February 5, 2001
RAJSHREE SYNTHETICS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 8, 2001
RAJU Vs. NAGAR NIGAM JODHPUR
January 19, 2001
RAJU Vs. STATE OF RAJASTHAN
March 20, 2001
RAJU & ORS. Vs. STATE OF RAJASTHAN
January 15, 2001
RAJU @ RAJESH Vs. STATE OF RAJASTHAN
February 15, 2001
RAJU AND ANOTHER Vs. STATE OF RAJASTHAN
September 19, 2001
RAJVEER SINGH Vs. STATE OF RAJASTHAN
September 12, 2001
RAJWANTI Vs. DINESH KUMAR
September 18, 2001
RAKESH Vs. NANDU
July 5, 2001
RAKESH AGRAWAL S/O NAND KISHORE AND OTHERS Vs. THE STATE OF RAJASTHAN
October 8, 2001
RAKESH BANSAL Vs. STATE OF RAJASTHAN
November 9, 2001
RAKESH SHARMA Vs. SURBHI SHARMA
November 6, 2001
RAM BARANSINGH Vs. UNION OF INDIA
May 31, 2001
RAM BHAROSI Vs. STATE OF RAJASTHAN
April 18, 2001
RAM BHAROSI Vs. STATE OF RAJASTHAN
April 4, 2001
RAM BILAS Vs. BANGAR CHARITABLE TRUST
May 17, 2001
RAM CHANDRA Vs. STATE OF RAJASTHAN
August 14, 2001
RAM CHANDRA Vs. STATE OF RAJASTHAN
March 27, 2001
RAM CHANDRA Vs. UNION OF INDIA
January 12, 2001
RAM CHARAN AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
October 30, 2001
RAM GOPAL & OTHERS Vs. THE STATE OF RAJASTHAN
August 21, 2001
RAM GOPAL PAREEK Vs. STATE OF RAJASTHAN
March 19, 2001
RAM GOPAL SAINI Vs. JUDGE LABOUR COURT NO II
January 10, 2001
RAM KISHORE AND OTHERS Vs. OM PRAKASH AND OTHERS
February 23, 2001
RAM KISHORE MEENA Vs. UNION OF INDIA
September 15, 2001
RAM KISHORE PAREEK Vs. RAJASTHAN LEGISLATIVE ASSEMBLY
July 25, 2001
RAM KUMAR Vs. DIRECTOR GENERAL OF POLICE
May 9, 2001
RAM KUMAR DHANUKA Vs. UNION OF INDIA
February 23, 2001
RAM NARAYAN Vs. BABULAL
January 8, 2001
RAM NARAYAN SHARMA Vs. U.O.I. AND OTHERS
February 20, 2001
RAM NIWAS Vs. STATE OF RAJASTHAN
September 12, 2001
RAM PRASAD SOMANI Vs. BANK OF RAJASTHAN LTD
March 29, 2001
RAM PRATAP Vs. STATE OF RAJASTHAN
February 7, 2001
RAM PRATAP Vs. STATE OF RAJASTHAN
September 19, 2001
RAM PRATAP Vs. MANPHOOLI
March 30, 2001
RAM PYARI AND ORS. Vs. BOARD OF REVENUE AND ORS.
December 19, 2001
RAM RAI Vs. STATE OF RAJASTHAN
December 13, 2001
RAM SAHAI Vs. STATE OF RAJASTHAN
November 22, 2001
RAM SARAN SHARMA Vs. KAMLA ACHARYA
April 11, 2001
RAM SINGH Vs. STATE OF RAJASTHAN
April 7, 2001
RAM SINGH Vs. STATE OF RAJASTHAN
April 18, 2001
RAM SINGH Vs. STATE OF RAJASTHAN
September 4, 2001
RAM SWAROOP Vs. STATE OF RAJASTHAN
September 25, 2001
RAM SWAROOP Vs. STATE
April 16, 2001
RAM SWAROOP MEENA Vs. STATE OF RAJASTHAN
March 15, 2001
RAM VILAS Vs. STATE OF RAJASTHAN
November 27, 2001
RAMAN MALHOTRA Vs. POOJA ALIAS BITTU
May 7, 2001
RAMANLAL Vs. HEERAMANI
August 29, 2001
RAMAVTAR SHARMA Vs. SANTOSH
April 24, 2001
RAMAWATAR Vs. STATE OF RAJASTHAN
April 11, 2001
RAMBALIRAJGAR AND ANOTHER Vs. STATE OF RAJASTHAN
February 7, 2001
RAMCHANDRA JATI Vs. STATE OF RAJASTHAN
May 17, 2001
RAMESH BHATI Vs. STATE OF RAJASTHAN
January 19, 2001
RAMESH CHAND Vs. STATE OF RAJASTHAN
November 27, 2001
RAMESH CHAND Vs. STATE
September 25, 2001
RAMESH CHAND Vs. SHRIRAM SHARMA
March 27, 2001
RAMESH CHAND ARDAWATIVA Vs. ANIL PANJWANI
April 16, 2001
RAMESH CHAND ARYA Vs. STATE OF RAJASTHAN AND OTHERS
March 19, 2001
RAMESH CHAND MALVIYA Vs. STATE OF RAJASTHAN
April 12, 2001
RAMESH CHAND SHARMA Vs. STATE OF RAJASTHAN
August 27, 2001
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
February 6, 2001
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
May 11, 2001
RAMESH GATTANI Vs. STATE OF RAJASTHAN
January 15, 2001
RAMESH KUMAR Vs. STATE OF RAJASTHAN
August 13, 2001
RAMESH UKAWAT Vs. MOHAN LAL SUKHADIA UNIVERSITY UDAIPUR
January 4, 2001
RAMESHWAR ALIAS PAPPU Vs. STATE OF RAJASTHAN
January 22, 2001
RAMESHWAR LAL Vs. THE STATE OF RAJASTHAN
December 13, 2001
RAMGOPAL Vs. MOHIT BHADADADA
December 20, 2001
RAMGOPAL Vs. MURLIDHAR
January 19, 2001
RAMGOPAL PAREEK Vs. STATE
September 11, 2001
RAMJAN KHAN Vs. STATE OF RAJASTHAN AND OTHERS
April 11, 2001
RAMJAS Vs. STATE OF RAJASTHAN
July 25, 2001
RAMJI LAL MEENA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
March 27, 2001
RAMNATH Vs. BOARD OF REVENUE
January 19, 2001
RAMNIWAS Vs. STATE OF RAJASTHAN
January 25, 2001
RAMSUKH Vs. RUKMA DEVI
May 10, 2001
RAMSWAROOP Vs. STATE OF RAJASTHAN
August 30, 2001
RAMSWAROOP Vs. RAMESHWARLAL
December 19, 2001
RAMSWAROOP BAGARI Vs. STATE OF RAJASTHAN
September 11, 2001
RAMSWAROOP BAGARI Vs. STATE OF RAJASTHAN
September 22, 2001
RAMU RAM AND OTHERS Vs. STATE OF RAJASTHAN
March 30, 2001
RANA RAM Vs. STATE OF RAJASTHAN
August 30, 2001
RANA RAM Vs. STATE
February 27, 2001
RANBAXY LABORATORIES LTD Vs. P O LABOUR COURT NO 3 JAIPUR
July 24, 2001
RANG LAL Vs. UNION OF INDIA
March 21, 2001
RANIA Vs. JAGDISH CHANDRA
November 20, 2001
RANJEET SINGH Vs. STATE OF RAJASTHAN
September 11, 2001
RANVEER SINGH Vs. STATE OF RAJASTHAN
January 16, 2001
RANVEER SINGH Vs. STATE OF RAJASTHAN
February 20, 2001
RANVEER SINGH Vs. STATE OF RAJASTHAN
October 12, 2001
RAO NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX
April 17, 2001
RASHTRIYA SANSKRIT SANSTHAN Vs. JITENDRA KUMAR SHARMA
October 9, 2001
RATAN Vs. STATE OF RAJASTHAN
April 18, 2001
RATAN Vs. STATE OF RAJASTHAN
January 2, 2001
RATAN LAL Vs. STATE OF RAJASTHAN
November 23, 2001
RATAN SINGH Vs. SINGARI
September 10, 2001
RAVI BUS SERVICE Vs. STATE OF RAJASTHAN
July 27, 2001
RAVI SHANKAR SRIVASTAVA Vs. STATE OF RAJASTHAN THROUGH P.P., 2. CENTRAL BUREAU OF INVESTIGATION, JAIPUR THROUGH PUBLIC PROSECUTOR.
December 4, 2001
REENA JAIN Vs. MOHAN LAL SUKHADIA UNIVERSITY UDAIPUR
August 30, 2001
REGIONAL MANAGER PUNJAB NATIONAL BANK JAIPUR Vs. RAJVIR SINGH
December 4, 2001
REKHA RAM Vs. BOARD OF REVENUE
April 13, 2001
RENNA JAIN Vs. MOHAL LAL SUKHADIA UNIVERSITY UDAIPUR
August 30, 2001
RENU SHARMA Vs. STATE OF RAJASTHAN
February 12, 2001
RESHAM DEVI Vs. CHANDRA PRAKASH
October 3, 2001
REVA LAL Vs. STATE OF RAJASTHAN
August 10, 2001
RIKHAB RAJ KUMBHAT Vs. STATE OF RAJASTHAN
January 3, 2001
RIYAZUDDIN ANSARI Vs. STATE OF RAJASTHAN
February 7, 2001
ROCHEES HOTELS PVT LTD Vs. JAIPUR DEVELOPMENT AUTHORITY
September 15, 2001
ROOP LAL Vs. STATE OF RAJASTHAN
May 15, 2001
ROOP NARAYAN Vs. SHAMBHOO LAL
May 17, 2001
ROSHAN LAL Vs. LAND ACQUISITION OFFICER P W D CIRCLE-I UDAIPUR
May 8, 2001
RSEB Vs. KANTILAL
July 20, 2001
RUKMANI DEVI Vs. BADRI NARAYAN
July 16, 2001
RUPA RAM Vs. STATE OF RAJASTHAN
May 14, 2001
S C KHANNA Vs. RAJENDRA SINGH
October 8, 2001
S C LUHADIA Vs. MANAGING DIRECTOR STATE BANK OF BIKANER AND JAIPUR
July 6, 2001
S G KALE Vs. UNION OF INDIA
March 19, 2001
S M S INVESTMENT CORPORATION P LTD Vs. COMMISSIONER OF INCOME TAX
May 24, 2001
SACHIN Vs. STATE OF RAJASTHAN
September 21, 2001
SADBU RAM Vs. STATE
August 30, 2001
SADHU RAM Vs. STATE OF RAJASTHAN
July 17, 2001
SADHU RAM Vs. GHASI RAM
January 5, 2001
SADHURAM Vs. STATE OF RAJASTHAN
July 31, 2001
SAHI RAM & ORS. Vs. STATE OF RAJASTHAN
November 23, 2001
SAIFULLAN KHAN Vs. DOONGAR RAM
July 17, 2001
SAJAG UPBHOKTA SHAKTI SANGHTAN, JAIPUR Vs. GOVERNMENT OF RAJASTHAN AND OTHERS
April 9, 2001
SAJJAN RAJ SURANA Vs. JAIPUR VIDYUT NIGAM LTD
December 18, 2001
SALEEM Vs. STATE OF RAJASTHAN
May 7, 2001
SALEEM Vs. STATE OF RAJASTHAN
February 6, 2001
SALEEM Vs. STATE OF RAJASTHAN
August 10, 2001
SALIM ALIAS CHHAMMU Vs. STATE OF RAJASTHAN
September 7, 2001
SALIM KHAN Vs. CENTRAL BUREAU OF NARCOTICS
May 24, 2001
SALIMUDDIN AND PARTY Vs. STATE OF RAJASTHAN
February 8, 2001
SALMA BANO Vs. ANAND SINGH
February 16, 2001
SALMAN KHAN Vs. STATE
April 13, 2001
SAMIULLAHA PETITIONER Vs. STATE OF RAJASTHAN AND OTHERS
December 5, 2001
SAMUNDER SINGH Vs. UNION OF INDIA
February 12, 2001
SANATAN DHARM MAHAVEER DAL Vs. COMMISSIONER OF INCOME TAX
March 22, 2001
SAND PLAST INDIA LTD Vs. I T C BHADRACHALAM FINANCE
April 12, 2001
Sandeep Vs. State of Rajasthan
January 23, 2001
SANDEEP DASS Vs. NAMITA DASS AND ANR.
December 3, 2001
SANJAY JOLLY Vs. U O I
April 9, 2001
SANTDAS Vs. BADRIPRASAD
February 19, 2001
SANTOKH SINGH Vs. STATE OF RAJASTHAN
September 25, 2001
SANTOSH Vs. RAM KISHAN
October 4, 2001
SANTOSH @ SUKHI DEVI Vs. STATE
December 15, 2001
SANTOSH KANWAR Vs. SURGYAN KANWAR
November 6, 2001
SANWAL LAL Vs. STATE
March 1, 2001
SARASWATI DEVI Vs. MUMTAJ KHAN
February 14, 2001
SARDAR SINGH Vs. STATE OF RAJASTHAN
July 12, 2001
SARDAR SINGH JASWANT SINGH Vs. STATE OF RAJASTHAN
October 8, 2001
SARJEET SINGH Vs. STATE OF RAJASTHAN
May 1, 2001
SARLA DEVI Vs. ASHOK KUMAR SHARMA
March 30, 2001
SARLA SHARMA Vs. STATE OF RAJASTHAN
September 24, 2001
SAROJ Vs. GAYA PRASAD SHARMA
September 15, 2001
SATYA DEO Vs. SANMATI HOLDINGS PVT. LTD.
May 9, 2001
SATYA DEO RAJPUROHIT Vs. STATE OF RAJASTHAN
September 13, 2001
SATYA NARAIN JAIN Vs. STATE OF RAJASTHAN
December 19, 2001
SATYA NARAYAN Vs. RAM PRASAN
December 12, 2001
SATYA NARAYAN Vs. UNION OF INDIA
May 16, 2001
SATYA NARAYAN Vs. BIHARI LAL
September 14, 2001
SATYA PAL CHANDRODAYA Vs. RESERVE BANK OF INDIA
March 29, 2001
SATYA PRAKASH Vs. STATE OF RAJASTHAN
December 13, 2001
SAWAI MADHOPUR OIL AND PULSE INDUSTRIES Vs. STATE OF RAJASTHAN
August 8, 2001
SAWAI SINGH Vs. STATE
January 23, 2001
SAWAI SINGH Vs. STATE OF RAJASTHAN
February 2, 2001
SAWAIMADHOPUR AND TONK ZILA DUGDH UTPADAK SAHAKARI SANGH LTD Vs. OM PRAKASH SHARMA
November 2, 2001
SENDHA AND MISHRA Vs. STATE OF RAJASTHAN
February 1, 2001
SEWA RAM Vs. FIRM MODARAN TULSIRAM
January 9, 2001
SHAH THEATRES PVT Vs. STATE OF RAJASTHAN
April 19, 2001
SHAHABUDDIN Vs. MDS UNIVERSITY
January 23, 2001
SHAHID KHAN Vs. STATE OF RAJASTHAN
July 17, 2001
SHAKOOR Vs. STATE OF RAJASTHAN
July 19, 2001
SHAKUNTALA DEVI Vs. LEELADHAR AGRAWAL
December 18, 2001
SHAMIN KHAN & AMJED KHAN @ MUNNA KHAN Vs. THE STATE OF RAJASTHAN
March 28, 2001
SHAMJI Vs. STATE OF RAJASTHAN
August 14, 2001
SHANKAR LAL Vs. STATE OF RAJASTHAN
March 16, 2001
SHANKAR LAL Vs. STATE OF RAJASTHAN
August 1, 2001
SHANKAR LAL Vs. BHANWAR LAL
September 20, 2001
SHANKAR LAL Vs. RAJASTHAN STATE ROAD TRANS CORPN
February 23, 2001
SHANKER Vs. STATE OF RAJASTHAN
August 8, 2001
SHANKER LAL Vs. STATE OF RAJASTHAN
September 10, 2001
SHANKER LAL Vs. STATE OF RAJASTHAN
August 24, 2001
SHANKESHWAR FABRICS PVT LTD Vs. UNION OF INDIA
August 22, 2001
SHANTI LAL Vs. STATE OF RAJASTHAN
April 24, 2001
SHARDA Vs. STATE OF RAJASTHAN
January 22, 2001
SHARMILA PANDYA Vs. STATE OF RAJASTHAN
April 24, 2001
SHARWAN LAL AND ORS. Vs. STATE OF RAJASTHAN
March 20, 2001
SHEDU Vs. BIRDHA
July 27, 2001
SHEELA DEVI Vs. STATE OF RAJASTHAN
December 12, 2001
SHEESH RAM Vs. STATE OF RAJASTHAN
August 13, 2001
SHEO NATH THROUGH L.RS. AND ANOTHER Vs. BANWARI LAL
February 26, 2001
SHERIA @ SHER KHAN @ SYED JUMALLUDEEN Vs. STATE OF RAJASTHAN
September 4, 2001
SHETRA PAL Vs. RENU
September 15, 2001
SHIKHA SHARMA Vs. BOARD OF SECONDARY EDUCATION AJMER
January 12, 2001
SHISH RAM Vs. SANTOSH
April 18, 2001
SHIV KUMAR SINGH Vs. STATE OF RAJASTHAN
August 14, 2001
SHIV LAL TAK Vs. COMMISSIONER OF INCOME TAX
February 5, 2001
SHIV NARAIN Vs. STATE OF RAJASTHAN AND OTHERS
July 12, 2001
SHIV PRAKASH MAHESHWARI Vs. STATE OF RAJASTHAN
October 8, 2001
SHIV RAJ SHARMA Vs. STATE OF RAJASTHAN AND RPSC
September 26, 2001
Shiv Singh-Petitioner Vs. State of Rajasthan
January 9, 2001
SHIVE COOPERATIVE HOUSING SOCIETY Vs. SHRI CHAUTHMAL
October 4, 2001
SHIVLAL Vs. STATE OF RAJASTHAN
January 30, 2001
SHOUKAT Vs. STATE OF RAJASTHAN
July 27, 2001
SHRAVAN RAM Vs. STATE OF RAJASTHAN
August 22, 2001
SHREE CEMENT LTD Vs. UNION OF INDIA
April 10, 2001
SHREE FATS AND PROTEINS LTD Vs. UNION OF INDIA
December 13, 2001
SHREE GAUTAM TEXTILES Vs. ITO
May 21, 2001
SHRI GHANCHI MAHASABHA JODHPUR Vs. STATE OF RAJASTHAN
August 10, 2001
SHRI RAM Vs. STATE OF RAJASTHAN
August 2, 2001
SHRI RAM & ORS. Vs. STATE OF RAJASTHAN
October 16, 2001
SHYAM LAL AND OTHERS Vs. RAM CHARAN AND ANOTHER
February 23, 2001
SHYAM LAL SANKHLA Vs. STATE OF RAJASTHAN
April 19, 2001
SHYAM SINGH HADA Vs. STATE
November 22, 2001
SHYAM SUNDER Vs. STATE OF RAJASTHAN
April 11, 2001
SHYAM SUNDER Vs. STATE OF RAJASTHAN
March 8, 2001
SHYAM SUNDER Vs. STATE OF RAJASTHAN
February 14, 2001
SHYOJI AND OTHERS Vs. STATE OF RAJASTHAN
April 27, 2001
SIKHAR CHAND Vs. SANTI KUMAR
July 9, 2001
SINGHAL CONSTRUCTION COMPANY BHARATPUR Vs. STATE OF RAJASTHAN
July 30, 2001
SIRRAJ AHMED @ NASIRUDDIN Vs. STATE OF RAJASTHAN
July 31, 2001
SITA RAM Vs. STATE OF RAJASTHAN
December 12, 2001
SITA RAM KHICHI Vs. STATE OF RAJASTHAN
March 16, 2001
SMT. IMRATI DEVI AND ANOTHER Vs. STATE OF RAJASTHAN
April 12, 2001
SMT. KOYALI DEVI Vs. SMT. VIDHYA DEVI
April 19, 2001
SMT. MAGNI DEVI Vs. SHYAMSUNDER AND ANOTHER
January 10, 2001
SMT. MAN KANWAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
May 22, 2001
SMT. NANCHI Vs. STATE OF RAJASTHAN
February 13, 2001
SMT. PRABHA KHANDELWAL Vs. STATE OF RAJASTHAN AND ANOTHER
October 4, 2001
SMT. SANTOSH Vs. STATE OF RAJASTHAN
October 12, 2001
SOBHIT KALA Vs. SANTOSH KUMARI
May 31, 2001
SOHAN KANWAR Vs. BOARD OF REVENUE
August 31, 2001
SOHAN LAL & ANOTHER Vs. STATE OF RAJASTHAN
August 29, 2001
SOHAN LAL AND ARVIND KUMAR Vs. STATE OF RAJASTHAN
November 26, 2001
SOHAN LAL CHOUDHARY Vs. JUDGE INDUSTRIAL TRIBUNAL
March 28, 2001
SOHAN LAL KANSAL Vs. STATE OF RAJASTHAN
September 26, 2001
SOMA Vs. STATE OF RAJASTHAN
August 30, 2001
SRI KISHAN Vs. STATE OF RAJASTHAN
October 11, 2001
STATE Vs. JAWAR SINGH
March 30, 2001
STATE Vs. UMRAV SINGH
December 11, 2001
STATE Vs. HAWA SINGH
July 17, 2001
STATE Vs. DHRUV KUMAR SINGH
October 12, 2001
STATE Vs. GOPAL
May 23, 2001
STATE Vs. HARCHAD
May 7, 2001
STATE Vs. SHARIF
March 27, 2001
STATE Vs. PRITHVI SINGH
March 27, 2001
STATE Vs. SHANKAR LAL
November 2, 2001
STATE OF RAJ Vs. OMIA @ OM PRAKASH
December 14, 2001
STATE OF RAJASTHAN Vs. R T T JODHPUR
February 27, 2001
STATE OF RAJASTHAN Vs. VASNA RAM
December 13, 2001
STATE OF RAJASTHAN Vs. MAHAVEER SINGH
December 13, 2001
STATE OF RAJASTHAN Vs. AKHLESH KUMAR SHARMA
December 14, 2001
STATE OF RAJASTHAN Vs. CHAUTHNATH AND OTHERS
March 30, 2001
STATE OF RAJASTHAN Vs. BHERA
March 27, 2001
STATE OF RAJASTHAN Vs. ROOPA RAM AND ANOTHER
July 12, 2001
STATE OF RAJASTHAN Vs. M/S OM METALS AND MINERALS (P) LTD.
April 13, 2001
STATE OF RAJASTHAN Vs. DURGA RAM
March 21, 2001
STATE OF RAJASTHAN Vs. JITENDRA
February 28, 2001
STATE OF RAJASTHAN Vs. SYONARAIN
May 15, 2001
STATE OF RAJASTHAN Vs. RAMA KUMARI SHARMA
July 18, 2001
STATE OF RAJASTHAN Vs. SHAMSUNISSA @ MARIYAN
August 24, 2001
STATE OF RAJASTHAN Vs. MAHENDRA SINGH
June 16, 2001
STATE OF RAJASTHAN Vs. INDER KUMAR SHARMA
May 11, 2001
STATE OF RAJASTHAN Vs. GYAN SINGH
May 1, 2001
STATE OF RAJASTHAN Vs. HARICHAND
October 30, 2001
STATE OF RAJASTHAN Vs. INDRA CHAND
November 23, 2001
STATE OF RAJASTHAN Vs. TARBABU AND ANR.
December 14, 2001
STATE OF RAJASTHAN Vs. LAL BAHADUR YADAV
December 12, 2001
STATE OF RAJASTHAN Vs. TAMU AND ORS
March 28, 2001
STATE OF RAJASTHAN Vs. PAPPU @ KRISHNAMURARI
November 23, 2001
STATE OF RAJASTHAN Vs. MAHAVEER
November 1, 2001
STATE OF RAJASTHAN Vs. SHIVNANDAN LAL SHARMA
October 30, 2001
STATE OF RAJASTHAN Vs. POONAM RAM
November 21, 2001
STATE OF RAJASTHAN Vs. KALU RAM
November 21, 2001
STATE OF RAJASTHAN Vs. VINOD
November 20, 2001
STATE OF RAJASTHAN Vs. BALAJI INDUSTRIES
November 20, 2001
STATE OF RAJASTHAN Vs. JAGSIR SINGH
November 8, 2001
STATE OF RAJASTHAN Vs. GYANESHWAR
November 8, 2001
STATE OF RAJASTHAN Vs. BHAGWANA RAM
November 8, 2001
STATE OF RAJASTHAN Vs. SHANKER LAL
November 7, 2001
STATE OF RAJASTHAN Vs. CHUNIYA
January 12, 2001
STATE OF RAJASTHAN Vs. DIVISIONAL COMMISSIONER JAIPUR
January 29, 2001
STATE OF RAJASTHAN Vs. P D PALIWAL
February 8, 2001
STATE OF RAJASTHAN Vs. TARA
February 7, 2001
STATE OF RAJASTHAN Vs. JUDGE LABOUR COURT
February 13, 2001
STATE OF RAJASTHAN Vs. GAHAROO
March 23, 2001
STATE OF RAJASTHAN Vs. SHYAM SUNDER GUPTA
March 22, 2001
STATE OF RAJASTHAN Vs. SODHA
March 22, 2001
STATE OF RAJASTHAN Vs. KISHNA
March 20, 2001
STATE OF RAJASTHAN Vs. PIPES LTD
March 28, 2001
STATE OF RAJASTHAN Vs. DEVA RAM
February 27, 2001
STATE OF RAJASTHAN Vs. RAJASTHAN TAXATION TRIBUNAL
February 27, 2001
STATE OF RAJASTHAN Vs. DR. MAN PRAKASH SHARMA & 2 ORS.
March 22, 2001
STATE OF RAJASTHAN Vs. GOPAL
May 1, 2001
STATE OF RAJASTHAN Vs. MURARI LAL
April 24, 2001
STATE OF RAJASTHAN Vs. BANWARI LAL UPADHYAYA
April 23, 2001
STATE OF RAJASTHAN Vs. KRISHNALAL
April 25, 2001
STATE OF RAJASTHAN Vs. DAULAT SINGH
April 26, 2001
STATE OF RAJASTHAN Vs. DAYA RAM
April 26, 2001
STATE OF RAJASTHAN Vs. NARESH KUMAR SAXENA
April 9, 2001
STATE OF RAJASTHAN Vs. RANA RAM
April 16, 2001
STATE OF RAJASTHAN Vs. RAM NARAYAN
April 19, 2001
STATE OF RAJASTHAN Vs. RAVINDRA SINGH
May 4, 2001
STATE OF RAJASTHAN Vs. BHIM SINGH
May 3, 2001
STATE OF RAJASTHAN Vs. RANVIR SINGH
May 9, 2001
STATE OF RAJASTHAN Vs. MUNSI ALIAS YONUS
May 11, 2001
STATE OF RAJASTHAN Vs. MOHAN SINGH
May 15, 2001
STATE OF RAJASTHAN Vs. VIJAY KUMAR AGRAWAL
May 11, 2001
STATE OF RAJASTHAN Vs. RAMESH
May 22, 2001
STATE OF RAJASTHAN Vs. KANWAR LAL AND
May 30, 2001
STATE OF RAJASTHAN Vs. PRABHA SHARMA
July 5, 2001
STATE OF RAJASTHAN Vs. ASHA DEVI
June 1, 2001
STATE OF RAJASTHAN Vs. LALA RAM
July 26, 2001
STATE OF RAJASTHAN Vs. TRILOKI NATH SAHANI
July 31, 2001
STATE OF RAJASTHAN Vs. VEL CHAND
August 1, 2001
STATE OF RAJASTHAN Vs. SATNAM SINGH ALIAS SATTA SINGH
July 25, 2001
STATE OF RAJASTHAN Vs. LIKHMA RAM
July 20, 2001
STATE OF RAJASTHAN Vs. CHAMPALAL
August 13, 2001
STATE OF RAJASTHAN Vs. RAJ PAL SINGH
August 13, 2001
STATE OF RAJASTHAN Vs. MOHAN SINGH
August 9, 2001
STATE OF RAJASTHAN Vs. HOTEL HILLOCK PVT SIROHI
August 7, 2001
STATE OF RAJASTHAN Vs. RANVIR SINGH
July 9, 2001
STATE OF RAJASTHAN Vs. GAURI SHANKER MANDAVEWALA
July 6, 2001
STATE OF RAJASTHAN Vs. KESA
July 12, 2001
STATE OF RAJASTHAN Vs. BHANWAR LAL VERMA
July 10, 2001
STATE OF RAJASTHAN Vs. MAHENDRA SINGH
July 16, 2001
STATE OF RAJASTHAN Vs. RAMJI LAL
July 16, 2001
STATE OF RAJASTHAN Vs. DIPTI RAM
July 17, 2001
STATE OF RAJASTHAN Vs. MEHTA TRANSPORT COMPANY
October 11, 2001
STATE OF RAJASTHAN Vs. JORA RAM
October 5, 2001
STATE OF RAJASTHAN Vs. VEER BHAN
September 15, 2001
STATE OF RAJASTHAN Vs. VIJAY SHANTI EDUCATIONAL TRUST
September 21, 2001
STATE OF RAJASTHAN Vs. KARAN SINGH RATHORE
August 23, 2001
STATE OF RAJASTHAN Vs. LADU RAM
August 17, 2001
STATE OF RAJASTHAN Vs. SUSHIL KUMAR NATANI
August 14, 2001
STATE OF RAJASTHAN Vs. MANGILAL
September 4, 2001
STATE OF RAJASTHAN Vs. GURMEET SINGH
September 4, 2001
STATE OF RAJASTHAN Vs. MEGA
September 4, 2001
STATE OF RAJASTHAN Vs. NAURATAN MAL
September 5, 2001
STATE OF RAJASTHAN Vs. BHUPENDRA SINGH
September 7, 2001
STATE OF RAJASTHAN Vs. B L YADAV
September 11, 2001
STATE OF RAJASTHAN Vs. CHATAR LAL
September 14, 2001
STATE OF RAJATHAN Vs. LABOUR COURT
February 13, 2001
SUBHAN KHAN Vs. STATE OF RAJASTHAN
August 3, 2001
SUBHASH Vs. STATE OF RAJASTHAN & OTHERS
August 17, 2001
SUBHASH CHAND Vs. STATE OF RAJASTHAN
April 3, 2001
SUBHASH KHOLIA Vs. STATE OF RAJASTHAN
September 26, 2001
SUBHASH PUROHIT Vs. STATE OF RAJASTHAN
February 23, 2001
SUBHASH SIKHWAL Vs. STATE OF RAJASTHAN
April 13, 2001
SUDARSHAN Vs. STATE OF RAJASTHAN
February 26, 2001
SUJA DEVI Vs. HARI SINGH
December 6, 2001
SUJATA MALHOTRA Vs. STATE OF RAJASTHAN
April 9, 2001
SUKAN RAJ Vs. SHANTI
July 23, 2001
SUKH DEV SINGH AND ANR. Vs. STATE OF RAJASTHAN
October 16, 2001
SUKHDARSHAN KUMAR Vs. STATE OF RAJASTHAN
August 3, 2001
SUKHDAS Vs. STATE OF RAJASTHAN
March 27, 2001
SUKHPAL Vs. STATE OF RAJASTHAN
May 3, 2001
SUKHRAM ALIAS SHUBHRAM Vs. STATE OF RAJASTHAN
April 25, 2001
SULTAN SINGH Vs. STATE OF RAJASTHAN
April 4, 2001
SULTAN ZAHID Vs. STATE OF RAJASTHAN
May 4, 2001
SUMAN BISHNOI Vs. BOARD OF SECONDARY EDUCATION RAJASTHAN
March 16, 2001
SUMAN STEELS Vs. ITO
June 29, 2001
SUMER CHAND CHHAJED Vs. ADMINISTRATOR S D M G S SAMITI
September 15, 2001
SUMITRA SINGH Vs. STATE OF RAJASTHAN
May 7, 2001
SUNIL Vs. STATE OF RAJASTHAN
January 11, 2001
SUNIL ALIAS SURENDRA Vs. STATE OF RAJASTHAN
April 13, 2001
SUNIL KUMAR TYAGI Vs. STATE OF RAJASTHAN
November 8, 2001
SUNIL SAFETY GLASS INDUSTRIES Vs. RIICO AND ANR.
October 12, 2001
SUNITA Vs. SKY WING COURIER PVT ;TD
December 6, 2001
SUPARAS MAL KOTHARI Vs. UNION OF INDIA
February 5, 2001
SUPPYAR Vs. STATE OF RAJASTHAN
February 20, 2001
SURAJ MAL Vs. KHUMANI LAL
August 6, 2001
SURAJ RAM Vs. STATE OF RAJASTHAN
September 21, 2001
SURAJGARH KRAYA VIKRAYA SAHAKARI SAMITI Vs. LABOUR COURT NO. 2
February 7, 2001
SURENDRA BHATIA Vs. PUNAM BHATIA
April 26, 2001
SURENDRA BIJAWAT AND Vs. STATE OF RAJASTHAN
October 5, 2001
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
August 30, 2001
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
May 9, 2001
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
May 24, 2001
SURENDRA KUMAR BAID Vs. RAJENDRA KUMAR BAID
September 12, 2001
SURENDRA KUMAR GUPTA Vs. STATE OF RAJASTHAN
February 16, 2001
SURENDRA SINGH Vs. STATE OF RAJASTHAN
February 13, 2001
SURESH Vs. LALITA
September 6, 2001
SURESH CHAND Vs. STATE OF RAJASTHAN
March 14, 2001
SURESH CHAND SHARMA Vs. RAJASTHAN STATE SEED CORPORATION AND ANOTHER
May 22, 2001
SURESH CHANDRA Vs. STATE OF RAJASTHAN
April 11, 2001
SURESH CHANDRA Vs. STATE OF RAJASTHAN
August 16, 2001
SURESH KUMAR AND OTHERS Vs. STATE OF RAJASTHAN
January 24, 2001
SURESH TOLANI Vs. STATE OF RAJASTHAN
January 30, 2001
SURYA NARAIN Vs. MOHINI DEVI
May 10, 2001
SURYA PRAKASH Vs. OM PRAKASH
September 10, 2001
SUSHILA NAGAR Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
October 5, 2001
SUSHMA CHOUDHARY Vs. STATE OF RAJASTHAN
January 23, 2001
SUWA LAL Vs. STATE OF RAJASTHAN
July 20, 2001
SWARAN SINGH Vs. STATE OF RAJASTHAN
August 24, 2001
SWAROOP AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
July 17, 2001
SWAROOPA RAM Vs. STATE OF RAJASTHAN
October 11, 2001
T.R. BHANDARI Vs. STATE
April 27, 2001
TAHAL SINGH Vs. PAHALVAN SINGH
May 16, 2001
TAKSHILA HOSPITAL LTD Vs. JAGMOHAN MATHUR
December 14, 2001
TARA CHAND JAT Vs. UNION OF INDIA AND OTHERS
September 14, 2001
TARACHAND Vs. STATE OF RAJASTHAN
March 21, 2001
TARAK MANDAL Vs. HARI BHAGWAN
February 14, 2001
TATA FINANCE LTD Vs. J S FOURWHEEL MOTORS PVT LTD
December 3, 2001
TATA IRON AND STEEL CO LTD Vs. STATE OF RAJASTHAN
September 6, 2001
TAXI VIKAS KARYA SANSTHA Vs. STATE OF RAJASTHAN
February 5, 2001
TEJ SINGH Vs. STATE OF RAJASTHAN
April 20, 2001
TEJPAL SINGH Vs. STATE OF RAJASTHAN
April 26, 2001
THAKUR NAHAR SINGH JASOL Vs. STATE OF RAJASTHAN
May 17, 2001
THANA RAM Vs. STATE OF RAJASTHAN
September 4, 2001
THAWRA Vs. STATE OF RAJASTHAN
April 24, 2001
THE UNION OF INDIA Vs. AGRAWAL DESIGNING
September 27, 2001
TIKAM SINGH Vs. STATE OF RAJASTHAN
January 19, 2001
TILAK MARG `C SCHEME JAIPUR Vs. STATE OF RAJASTHAN
August 31, 2001
TRILOK RAM Vs. STATE OF RAJASTHAN
April 24, 2001
TRILOK SINGH Vs. STATE OF RAJASTHAN
April 19, 2001
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. STATE
February 16, 2001
TRIYUGI NARAIN MISHRA Vs. DR. (MRS.) KALA MEHTA
April 26, 2001
TULSI RAM Vs. JUDGE INDUSTRIAL TRIBUNAL
March 14, 2001
U O I Vs. HIS HIGHNESS MAHARAJA HANWANT SINGH CHARITABLE TRUST
September 4, 2001
U O I Vs. AJAY CONSTRUCTION CO
September 11, 2001
U S MADAN Vs. STATE OF RAJASTHAN
September 5, 2001
UDAILAL Vs. STATE OF RAJASTHAN
March 7, 2001
UDAIPUR CONTRACTORS ASSOCIATION Vs. STATE OF RAJASTHAN
March 7, 2001
UMAID MAL JAIN Vs. STATE OF RAJASTHAN
July 26, 2001
UMED SINGH Vs. STATE OF RAJASTHAN
July 17, 2001
UMED SINGH Vs. STATE OF RAJASTHAN
May 9, 2001
UMED SINGH Vs. STATE OF RAJASTHAN
September 12, 2001
UMESH Vs. STATE OF RAJASTHAN
August 8, 2001
UMLI Vs. STATE OF RAJASTHAN
July 30, 2001
UMMED SINGH Vs. LAND AND BUILDING TAX DEPARTMENT
October 12, 2001
UMRAO Vs. STATE OF RAJASTHAN
January 16, 2001
UMRAO ALI Vs. R S R T CORPORATION
August 20, 2001
UNION BANK EMPLOYEES ASSOCIATION Vs. UNION BANK OF INDIA
August 6, 2001
UNION OF INDIA Vs. STATE OF RAJASTHAN
July 18, 2001
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
July 6, 2001
UNION OF INDIA Vs. SHANKER LAL
July 10, 2001
UNION OF INDIA Vs. SHRI RAM DAYAL
May 11, 2001
UNION OF INDIA Vs. C A T
May 14, 2001
UNION OF INDIA Vs. GOURI CONSTRUCTION COMPANY
May 30, 2001
UNION OF INDIA Vs. EX-SUBEDAR NAURANG RAM BUGALIA
June 1, 2001
UNION OF INDIA Vs. GRASIM INDUSTRIES LTD
September 11, 2001
UNION OF INDIA Vs. UMMED SINGH
September 15, 2001
UNION OF INDIA Vs. KAMLESH GOYAL
January 2, 2001
UNION OF INDIA Vs. SHRI RAM KISHAN VERMA
January 4, 2001
UNION OF INDIA Vs. L C PALIWAL
January 10, 2001
UNION OF INDIA Vs. POOSA RAM
November 22, 2001
UNION OF INDIA Vs. TRIMURTI CONSTRUCTION AJMER
March 5, 2001
UNION OF INDIA Vs. CHANDRA ENGINEERS
March 30, 2001
UNION OF INDIA Vs. AMRITLAL BORANA
April 13, 2001
UNION OF INDIA Vs. MOOL SINGH
December 7, 2001
UNION OF INDIA Vs. RISHABHDEV TEXTILES
November 27, 2001
UNION OF INDIA AND LABOUR ENFORCEMENT OFFICER, AJMER Vs. MOHD. HARUN
November 8, 2001
UNION OF INDIA AND OTHERS Vs. NAURANG RAM BUGALIA (EX
June 1, 2001
UNITED CHURCH OF NORTHERN INDIA TRUST ASSOCIATION, AJMER Vs. STATE OF RAJASTHAN AND OTHERS
July 2, 2001
UNITED INDIA INSURANCE CO LTD Vs. DHARMI DEVI
April 9, 2001
UNITED INDIA INSURANCE CO LTD Vs. NEELA DEVI
April 26, 2001
UNITED INDIA INSURANCE CO LTD Vs. PAVNI
May 1, 2001
UNITED INDIA INSURANCE CO LTD Vs. NIDHI TOSHNIWAL
February 23, 2001
UNITED INDIA INSURANCE CO. LTD. Vs. PATRAM
January 10, 2001
UNITED INDIA INSURANCE CO. LTD. Vs. ASHOK KUMAR AND OTHERS
August 28, 2001
URBAN IMPROVEMENT TRUST AJMER THROUGH ITS CHAIRMAN Vs. VIJAY WALIA S/O I.S. WALIA
January 19, 2001
USHA JAIN Vs. STATE OF RAJASTHAN
August 27, 2001
USMAN KHAN Vs. STATE OF RAJASTHAN
May 18, 2001
USMAN KHAN Vs. STATE OF RAJASTHAN
May 3, 2001
VALLI ULLAH KHAN Vs. STATE OF RAJASTHAN
August 22, 2001
VASUDEV PARWANI Vs. STATE OF RAJASTHAN
November 2, 2001
VEENA BOSE Vs. STATE OF RAJASTHAN
January 3, 2001
VEGTA Vs. STATE OF RAJASTHAN
February 27, 2001
VIDYA DEVI Vs. STATE OF RAJASTHAN
March 22, 2001
VIJAI CONSTRUCTION CO BIKANER Vs. STATE OF RAJASTHAN
April 17, 2001
VIJAY GOYAL Vs. STATE
July 26, 2001
VIJAY K AGARWAL Vs. STATE OF RAJASTHAN
February 12, 2001
VIJAY KUMAR Vs. SURESH KUMAR
April 12, 2001
VIJAY KUMAR Vs. STATE OF RAJASTHAN
August 21, 2001
VIJAY LAL (DEAD) THROUGH L.RS. Vs. MOJI RAM
February 7, 2001
VIJAY SINGH Vs. NAURANGLAL
August 2, 2001
VIJAY SONI Vs. RAJASTHAN HIGH COURT
May 2, 2001
VIMLA Vs. VINOD KUMAR BRIJ MOHAN
May 2, 2001
VINITA Vs. RAM
November 28, 2001
VIRENDRA KUMAR Vs. MOTOR ACCIDENT CLAIMS TRUBUNALS
September 15, 2001
VIRENDRA KUMAR SAXENA Vs. URBAN IMPROVEMENT TRUST
April 19, 2001
VIRENDRA KUMAR SHAH Vs. C P CHAUDHARY
November 9, 2001
VIRENDRA SINGH Vs. STATE OF RAJATHAN
January 31, 2001
VIRENDRA VIJAY Vs. NARENDRA KUMAR
February 12, 2001
VISHAL SINGH Vs. STATE OF RAJASTHAN
August 10, 2001
VISHAL TRADING COMPANY Vs. STATE OF RAJASTHAN
January 19, 2001
VISHNU Vs. STATE OF RAJASTHAN
October 12, 2001
VISHNU DUTT VYAS Vs. STATE OF RAJASTHAN
January 17, 2001
VISHNU KUMAR Vs. M.L.S. UNIVERSITY & ANR.
September 18, 2001
VISHNU RAM Vs. STATE OF RAJASTHAN
May 4, 2001
VISHWANATH Vs. WISHWANATH
September 13, 2001
WARIAYAM SINGH ALIAS PILLA Vs. STATE OF RAJASTHAN
August 20, 2001
WAZIR AHMED KHAN Vs. MOHAMMAD ANWAR ALI
February 7, 2001
YASHPAL MENDIRATTA Vs. STATE OF RAJASTHAN
September 25, 2001
YASHPAL SHARMA Vs. RAJASTHAN NON-GOVERNMENT
August 24, 2001
YASHU SAINI Vs. STATE OF RAJASTHAN
June 1, 2001
YASMEEN KHANAM Vs. STATE OF RAJASTHAN
August 10, 2001
YUNUS Vs. STATE OF RAJASTHAN
September 21, 2001
YUSUF ALADEEN Vs. STATE OF RAJASTHAN
April 26, 2001
ZAHIRUL HASAN Vs. STATE OF RAJASTHAN
March 23, 2001