Case Index

Title
Date
ANILKANT GAJENDRARAJ BUCH Vs. GENERAL MANAGER, STATE BANK OF INDIA
March 3, 2001
AREA MANAGER, WESTERN RAILWAY Vs. RAMESH CHANDER
January 15, 2001
BANK OF BARODA Vs. BALCHANDRA PRABHASHANKER JANI
October 19, 2001
BANK OF BARODA Vs. SMITABEN ARVINDLAL ENGINEER
December 19, 2001
BANK OF BARODA Vs. PRAKASH J.JHAVERI
January 19, 2001
CHETAN SHAH Vs. PEERLESS TRAVELS (P) LTD.
February 14, 2001
DATTANI Vs. UNION BANK OF INDIA
September 3, 2001
DIVISIONAL RAILWAY MANAGER, WESTERN RAILWAY Vs. N.RAMAKRISHNAN
March 5, 2001
GIRDHARILAL JAMANDAS GEHANI Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD.
January 23, 2001
GUJARAT HOUSING BOARD Vs. BHAICHANDBHAI MADHABHAI DATANIYA
February 9, 2001
GUJARAT STATE CO-OP.AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs. BRANCH MANAGER, STATE BANK OF MYSORE
December 12, 2001
HARIBHAI L.PATEL Vs. UNIT TRUST OF INDIA
October 10, 2001
KOREN BUSINESS SYSTEM LTD. Vs. PATEL SOMABHAI CHHAGANLAL
October 20, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. LALITABEN PRAVINCHANDRA GOHIL
December 20, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. CHUVAL CONSUMER PROTECTION SOCIETY
January 18, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. JASHODABEN MAGANBHAI CHAUHAN
March 16, 2001
NATIONAL INSURANCE COMPANY Vs. SHYAM INTERMEDIATES
August 10, 2001
NEW INDIA ASSURANCE CO.LTD. Vs. RASUL MOHAMMADBHAI AKBARBHAI MIRZA
October 18, 2001
ORIENTAL INSURANCE CO.LTD. Vs. DIRECTOR, NEPTUNE OVERSEAS PVT.LTD.
December 26, 2001
PARASMANI MEDICAL STORES Vs. HARSHADBHAI NEMCHANDBHAI
March 13, 2001
POST MASTER, THALTEJ ROAD POST OFFICE Vs. PATEL HASMUKHBHAI GOVINDBHAI
February 8, 2001
PUNJAB NATIONAL BANK Vs. DHIMANT J.RAVAL
February 8, 2001
RAJESH SHAH Vs. PERTECH COMPUTERS LIMITED
March 2, 2001
SHIMONI MARKETING Vs. JB TRANSPORT COMPANY
January 25, 2001
SUBH LAXMI TRANSPORT SERVICE Vs. PARTH TRADERS
October 17, 2001
SURAT ELECTRICITY CO.LTD. Vs. HANSRAJBHAI DHANJIBHAI VIRANI
October 22, 2001
SURESHCHANDRA V.PAREKH Vs. RAMVILAS MAHESHWARI
March 21, 2001
UNITED INDIA INS.CO.LTD. Vs. VINOD KUMAR B.SHAH
February 19, 2001
UNITED INDIA INSURANCE CO.LTD. Vs. BHARAT FRUIT COMPANY
August 27, 2001