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Case Index
Title
Date
A.SAIBABA GOUD Vs. L.THOMAS
April 23, 2001
A.SAIRAM Vs. UNITED INDIA INSURANCE COMPANY LTD.
April 27, 2001
AMIT CASTINGS PVT.LTD. Vs. UNITED INDIA INSURANCE CO.LTD.
June 4, 2001
AZEEM TOWER OWNERS/RESIDENTS WELFARE ASSOCIATION Vs. AZEEM CONSTRUCTIONS
April 27, 2001
B.L.SHARMA Vs. DELHI ASSAM ROADWAYS CORPORATION PRIVATE LIMITED
March 7, 2001
C.V.SESHA NARASIMHACHARVULU Vs. A.P.STATE ELECTRICITY BOARD
January 25, 2001
CH.PADMA Vs. SUDHA NURSING HOME
March 19, 2001
CHUHAR GYANCHAND SATWANI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
March 19, 2001
DEVI RANI Vs. N.PRAKASH RAO
November 19, 2001
GANTA MOHANA LAKSHMI Vs. C.V.RATNAM
January 24, 2001
HASSAN ALI KHAN Vs. B.SESHAGIRI RAO AND SONS INDUSTRIES LIMITED
November 19, 2001
J.SRIRAM MURTHY Vs. P.SRINIVASA RAO
November 13, 2001
KALLA ANNA PURNA Vs. LIFE INSURANCE CORPORATION OF INDIA
March 5, 2001
KANNA GANGADHAR Vs. KANNA DUBBAIAH
February 5, 2001
KRISHNA OIL COMPLEX LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
January 30, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. D.G.K.MURTHY, PRINCIPAL, V.R.COLLEGE
April 17, 2001
MACHINENI RAMA RAO Vs. D.PADMAVATHI @ PADMA SREE
June 26, 2001
MAHENDER KUMAR Vs. JAWAHARLAL JAIN
June 4, 2001
MALAYA MARUTI INDUSTRIES Vs. ASSISTANT ENGINEER (OPERATION), APSEB
January 19, 2001
MANAGING DIRECTOR, A.P.CO-OP.HOUSING SOCIETIES FEDERATION LIMITED Vs. R.MUNIRAMAIAH
July 6, 2001
MIRZA ANSAR BAIG Vs. MANAGER, THE A.P.MAHESH COOPERATIVE URBAN BANK LIMITED
March 19, 2001
MULPURI VENKATESWARA RAO Vs. UNITED INDIA INSURANCE CO.LTD.
January 17, 2001
P.VENKATA LAKSHMI Vs. Y.SAVITHA DEVI
April 25, 2001
RAM PRASAD SARDA Vs. V.L.N.BHARADWAJ
July 6, 2001
RANGANNAGARI YADAV REDDY Vs. VIJAYA KUMARI
April 6, 2001
RELIANCE CONSULTANCY SERVICES LTD. Vs. N.RAMESH KUMAR
June 4, 2001
S.KISHAN RAO Vs. SUDHA NURSING HOME
April 20, 2001
SAYED MOHAMMED OWAIS QUADRI Vs. NEENA DESAI
December 24, 2001
SYED MUKARRAM ALI Vs. GENERAL MANAGER, STATE BANK OF HYDERABAD
June 20, 2001
VIJAYA RUBBER RECLAIM COMPANY Vs. DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LIMITED
April 27, 2001
VIJAYAMMA Vs. APOLLO DIAGNOSTIC CENTRE
April 25, 2001
ZAIBUNNISA Vs. PROPRIETOR, RAJADHANI HOTEL
June 20, 2001