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Case Index
Title
Date
ADVOCATE GENERAL Vs. BHARTIYA ADAM JATI SEWAK SANGH
May 28, 2001
AJIT SINGH Vs. STATE OF H.P.
May 10, 2001
AMAR CHAND Vs. THAKARI DEVI
November 14, 2001
AMAR NATH Vs. COLLECTOR, LAND ACQUISITION, MANDI
June 28, 2001
AMAR NATH Vs. STATE OF H.P.
October 19, 2001
AMEER CHAND Vs. STATE OF HIMACHAL PRADESH
November 28, 2001
AMRESH SHARMA Vs. BABA NAND RAM DASS CHELA BALA LAL DASS
December 12, 2001
AMRISH KAUSHISH Vs. UNION OF INDIA
July 3, 2001
ANANT RAM NEGI Vs. STATE OF HP
July 31, 2001
ANIRUDH KUMAR SHARMA Vs. H.P.UNIVERSITY
August 22, 2001
ANJALI SONI Vs. H.P.PUBLIC SERVICE COMMISSION
June 29, 2001
ANJANA KUMARI Vs. VIPIN KUMAR
December 6, 2001
ANKUSH MITTAL Vs. H.P.UNIVERSITY
September 14, 2001
ANSAL PROPERTIES Vs. EXECUTIVE ENGINEER H P STATE ELECTRICITY BOARD
October 19, 2001
ARMY GROUP INSURANCE FUND Vs. NAIK SOHAN LAL
September 11, 2001
ARUN KUMAR Vs. PRITAM CHAND
September 28, 2001
ASHOK KUMAR CHAUHAN Vs. KANWAR SINGH
September 7, 2001
ASTRA CONSTRUCTIONS PVT LTD Vs. STATE OF H P
October 1, 2001
ATMA RAM Vs. RAKESH
August 20, 2001
ATTAR SINGH Vs. STATE OF H.P.
July 3, 2001
BABU RAM Vs. BADRI VISHAL
May 11, 2001
BACHAN SINGH Vs. STATE OF HIMACHAL PRADESH
June 29, 2001
BADAR DEEN Vs. CHUHRU
July 10, 2001
BADI RAM Vs. R S COMPANY
November 2, 2001
BAKSHI RAM DOGRA Vs. COMMISSIONER OF INCOME TAX
November 29, 2001
BAL KISHAN Vs. STATE OF HIMACHAL PRADESH
November 16, 2001
BALA RAM Vs. STATE OF HIMACHAL PRADESH
July 17, 2001
BALDEV SINGH RANA Vs. STATE OF HIMACHAL PRADESH
January 12, 2001
BALERIA RAM Vs. BANSI RAM
September 11, 2001
BALWANT SINGH Vs. STATE OF HIMACHAL PRADESH
January 14, 2001
BALWANT SINGH Vs. STATE OF HIMACHAL PRADESH
January 12, 2001
BALWINDER SINGH Vs. STATE OF H.P.
May 17, 2001
BANTO DEVI Vs. PREM KUMARI
May 25, 2001
BARFI DEVI Vs. STATE OF H P
March 20, 2001
BHAGAT CHAND Vs. THELU
April 23, 2001
BHAGAT RAM Vs. KULDIP RAJ
April 23, 2001
BHAGWAN DASS THROUGH LRS Vs. HARI SINGH
June 11, 2001
BHARAT Vs. BABA MUNGIPA EDUCATION TRUST
October 8, 2001
BHAT BRAHMAN KALYAN SAMITI Vs. STATE OF H.P.
June 29, 2001
BHAWANI CHARAN Vs. DAU DAYAL
December 14, 2001
BHAWANI CHARAN Vs. CHANDER LOK SWEET SHOP
December 14, 2001
BHIM SINGH Vs. STATE OF H.P.
January 12, 2001
BHUPINDER CHAND Vs. STATE OF HIMACHAL PRADESH
January 2, 2001
BIHARI LAL Vs. THAKUR DASS
August 20, 2001
BIHARI LAL Vs. JAGAR NATH SHARMA
March 26, 2001
BIJA RAM Vs. STATE OF H.P.
October 5, 2001
BIJA RAM & ORS. Vs. STATE OF H.P. & ANR.
October 5, 2001
BIJAINDER SINGH Vs. JASPAL SINGH
July 13, 2001
BINNI Vs. STATE OF H.P.
October 17, 2001
BIR BAHADUR Vs. STATE OF H.P.
September 7, 2001
BIRBAL SINGH Vs. STATE OF HP
November 2, 2001
BISHAMBARI DEVI Vs. STATE OF H.P.
April 26, 2001
BISHAN DASS Vs. STATE OF HIMACHAL PRADESH
December 11, 2001
BRIJ MOHAN Vs. BRAHMA NAND
September 14, 2001
BUDH RAM Vs. CHANDER KANT
December 6, 2001
BUDHI SINGH Vs. STATE OF HIMACHAL PRADESH
January 5, 2001
C.D.KATOCH Vs. STATE OF H.P.
October 1, 2001
CAPT. RANDHIR SINGH SALHURIA Vs. STATE OF H.P.
April 9, 2001
CHANAN SINGH Vs. NARDU DEVI
September 13, 2001
CHANCHALA Vs. MEGH SINGH
January 1, 2001
CHANDAN SHARMA Vs. STATE OF H.P.
July 16, 2001
CHARAN DASS Vs. STATE OF HIMACHAL PRADESH
August 13, 2001
CHATAR SINGH Vs. MEHAR SINGH
December 31, 2001
CHAUDHARY Vs. AJUDHIA
March 2, 2001
CHET RAM Vs. DARSHNOO DEVI
December 31, 2001
CHHAJU RAM Vs. STATE OF HP
December 19, 2001
CHHAJU RAM Vs. STATE
August 17, 2001
CHIRANJI LAL Vs. STATE OF H.P.
November 21, 2001
CHITRU DEVI Vs. RAM DEI
November 29, 2001
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH
November 21, 2001
COURT ON ITS OWN MOTION Vs. STATE OF H.P.
October 3, 2001
D.C.THAKUR Vs. STATE OF H.P.THROUGH RC-CUM-SECRETARY (FORESTS)
July 18, 2001
D.R.VERMA Vs. HONBLE HIGH COURT OF H.P.
September 28, 2001
DALIP SINGH Vs. RAM NATH
December 12, 2001
DALUMBI DEVI Vs. RAGHU RAJ
December 13, 2001
DANDOO RAM Vs. ROOP LAL
October 4, 2001
DARSHAN RAM Vs. GAJJAN RAM
July 20, 2001
DAULAT RAM Vs. SURINDER SINGH
August 2, 2001
DAULAT RAM Vs. STATE OF H.P.
June 22, 2001
DAYA NAND Vs. ROOP RAM
December 17, 2001
DEEPTI PATHANIAITIONER Vs. CHAUDHARY SARWAN KUMAR HPKVV
December 14, 2001
DEV KUMAR Vs. RAJ KUMAR
August 28, 2001
DEVINDER SINGH Vs. STATE OF H.P.
August 3, 2001
DEVINDER SINGH Vs. STATE OF H.P.
June 29, 2001
DEVKI NANDAN Vs. RAKESH SOOD
December 20, 2001
DEVTA SAHIB THAN Vs. S.K.SOOD
September 28, 2001
DHARAM DASS Vs. KUSUM LATA
July 16, 2001
DHARAM SINGH Vs. PREM SINGH
June 7, 2001
DILAWAR SINGH Vs. STATE OF HIMACHAL PRADESH
November 2, 2001
DINA NATH Vs. SOMA DEVI
August 14, 2001
DINESH CHADHA Vs. STATE OF H.P.
May 25, 2001
DIPAN DEVI Vs. NIKKU RAM
August 24, 2001
DUNI CHAND Vs. STATE OF HIMACHAL PRADESH
June 4, 2001
DURGA DASS Vs. MATHU
August 28, 2001
DURGA GRAM UDYOG BRICKS WORKERS ASSN. Vs. UNITED INDIA.INSURANCE CO.LTD.
December 12, 2001
DURGA SINGH Vs. NAND LAL
October 1, 2001
EICHER LIMITED Vs. HIMACHAL PRADESH HOUSING BOARD
November 29, 2001
ERA CONSTRUCTION (INDIA) LIMITED Vs. JOHRI LAL BANSI DHAR
August 2, 2001
FERMANTA-PHARMA BIOTECH LTD. Vs. DHANIRAM
October 17, 2001
GAJANAND ALIAS RAJINDER PRASHAD Vs. STATE OF HIMACHAL PRADESH
June 7, 2001
GHATAROO RAM Vs. SUKH RAM
August 30, 2001
GIAN CHAND Vs. STATE OF HP
May 21, 2001
GIANOO Vs. HEM SINGH
April 17, 2001
GOPAL KRISHAN Vs. JAGTAMBA PARSAD
September 18, 2001
GUJARAT AMBUJA CEMENTS LTD. Vs. STATE OF HIMACHAL PRADESH
May 18, 2001
GULAM RASOOL Vs. STATE OF HIMACHAL PRADESH
September 27, 2001
GULSHAN KUMAR Vs. SUDERSHAN KUMAR
December 14, 2001
GULSHER Vs. SANTOSH SINGH
July 4, 2001
GURDIAL RANA Vs. RAJINDER SINGH SOOD
October 12, 2001
H P S I DEVELOPMENT CORPN LTD Vs. K R FLOUR MILLS
September 20, 2001
H P STATE FOREST CORPORATION LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
June 5, 2001
H.P.AGRO INDUSTRIES CORPORATION LTD. Vs. RAJ KUMAR
December 18, 2001
H.P.HOUSING BOARD Vs. RANJIT SINGH RANA
October 9, 2001
H.P.HOUSING BOARD Objector Vs. MADHO SINGH AHUJA
December 14, 2001
H.P.M.C.LTD. Vs. HIM FRUIT TRADERS
March 23, 2001
H.P.STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. FORM TECHNIKS (INDIA) PVT.LTD.
June 7, 2001
H.P.STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. KRAFT PAPER MILLS (P) LTD.
May 10, 2001
HANS RAN Vs. STATE OF H.P.
December 31, 2001
HARBHAJAN SINGH Vs. STATE OF H.P.
October 4, 2001
HARI DUTT SHARMA Vs. A.K.GOSWAMI
March 2, 2001
HARI KRISHAN Vs. STATE OF H.P.
September 14, 2001
HARI MAN Vs. HIGH COURT OF H.P.
July 30, 2001
HARI MOHAN Vs. KIRPA RAM
July 10, 2001
HARI NAND JASWAL Vs. STATE OF H.P.
September 27, 2001
HARI SINGH Vs. KISHAN SINGH
January 12, 2001
HEM CHAND Vs. TARA DUTT
July 19, 2001
HEM LAl SHARMA Vs. GRAM PANCHAYAT
August 21, 2001
HET RAM Vs. NARAIN SINGH
November 2, 2001
HIMACHAL BUILDERS Vs. H.P.MINERALS INDUSTRIAL DEVELOPMENT CORPORATION
July 26, 2001
HIMACHAL GRAMEEN SANCHAYKA LTD Vs. R B I
December 13, 2001
HIMACHAL GRAMIN SANCHAYKA LTD. Vs. MEENAKSHI
December 3, 2001
HIMACHAL PRADESH STATE ELECTRICTY BOARD Vs. BIPLESH KUMAR
March 30, 2001
HIMACHAL ROAD TRANS CORPN Vs. BIMLA KANWAR
October 19, 2001
HIMACHAL ROAD TRANS CORPN Vs. SAROJ DEVI
December 31, 2001
HIMACHAL ROAD TRANSPORT CORP. Vs. SATYA DEVI
December 19, 2001
HIMACHAL SALES AND STONES, CHAMBA Vs. STATE OF H.P.
August 7, 2001
HIROO RAM Vs. NIRMLA DEVI
January 5, 2001
HONY.CAPTAIN (RETD.) ONKAR SINGH Vs. H.P.EX-SERVICEMEN CORPORATION
July 19, 2001
HOTAM RAM Vs. BEER SINGH
September 4, 2001
HUSHAN KAUSHAL Vs. BAL RAJ
March 27, 2001
I.I.T.T.COLLEGE OF ENGINEERING, KALA AMB Vs. STATE OF HIMACHAL PRADESH
January 4, 2001
INDER SINGH Vs. STATE OF HIMACHAL PRADESH
November 15, 2001
INDERJIT SINGH Vs. ONKAR SINGH
October 11, 2001
J C JHINA Vs. H P HOUSING BOARD
November 9, 2001
J M BUILDERS Vs. UNION OF INDIA
June 5, 2001
J.C.JHINA Vs. H.P.HOUSING BOARD
November 9, 2001
JAGARNATH Vs. KULLU MUNICIPAL COMMITTEE
September 18, 2001
JAGAT RAM Vs. SADHU RAM
September 12, 2001
JAGAT SINGH Vs. .
October 19, 2001
JAGDISH Vs. RAM KARAN
December 7, 2001
JAGIRI LAL Vs. KARTAR CHAND
May 6, 2001
JAGIRI LAL Vs. HEM RAJ
September 3, 2001
JAI PAL Vs. STATE OF H P
August 2, 2001
JAI RAM ALIAS JAIMAL SINGH Vs. STATE OF H.P.
January 4, 2001
JAMIT SINGH Vs. STATE OF HIMACHAL PRADESH
December 31, 2001
JASPAL SINGH Vs. STATE OF HIMACHAL PRADESH
March 2, 2001
JASPAL SINGH Vs. STATE OF H.P.
July 20, 2001
JASPAL SINGH Vs. STATE OF H.P.
May 4, 2001
JATINDER SHARMA Vs. JEETI MUMMICK
October 3, 2001
JERATH ELECTRONICS & ALLIED INDUSTRIES PVT.LTD. Vs. HIMACHAL PRADESH MAHILA VIKAS NIGAM
August 23, 2001
JIYA RAM Vs. STATE OF H.P.
June 25, 2001
JOGINDER PAL DHIMAN Vs. UNION OF INDIA
November 9, 2001
KALAWATI Vs. PARTAP SINGH (D) THROUGH LRS
August 31, 2001
KALI RAM Vs. STATE OF H.P.
January 4, 2001
KAMAL KUMAR Vs. STATE OF H.P.
January 11, 2001
KAPIL DEV Vs. STATE OF HIMACHAL PRADESH
June 29, 2001
KARAM CHAND Vs. BAKSHI RAM
July 16, 2001
KARAM CHAND Vs. DATTA RAM
November 19, 2001
KARAM CHAND Vs. STATE OF HIMACHAL PRADESH
April 19, 2001
KARAM SINGH Vs. STATE OF H.P.
September 14, 2001
KARTAR SINGH Vs. STATE OF H.P.
May 8, 2001
KASHMIR SINGH Vs. MANSA RAM
July 16, 2001
KASHMIR SINGH (DECEASED) THROUGH HIS L.RS CHAIN SINGH Vs. STATE OF H.P.
September 3, 2001
KAUSHALYA DEVI Vs. KALASO DEVI
September 10, 2001
KAUSHLYA DEVI Vs. MOHAMMAD ANWAR
May 9, 2001
KHETI RAM Vs. STATE OF HIMACHAL PRADESH
November 20, 2001
KHUSHBIR ANAND Vs. EAST INDIA HOTELS LTD.
September 7, 2001
KIRAN AGGARWAL Vs. CHIEF SECRETARY TO THE GOVERNMENT OF HIMACHAL PRADESH
July 30, 2001
KOKLA DEVI Vs. CHET RAM
November 13, 2001
KRISHAN KUMAR Vs. HONBLE HIGH COURT
July 19, 2001
KRISHAN LAL Vs. KUMARI ANU
September 11, 2001
KUNDAN LAL Vs. YOGINDRA
May 4, 2001
KUNDAN LAL AHUJA Vs. UNION OF INDIA
May 9, 2001
LAL CHAND BHARDWAJ Vs. JAGDISH KUMAR
August 24, 2001
LATA SWARAN Vs. DHANI RAM
August 23, 2001
LEETHO Vs. CHAMELO
April 20, 2001
LIAQ RAM Vs. STATE OF HP
July 30, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. LATA KATOCH
August 8, 2001
LOHARU RAM Vs. KEEMTU
June 20, 2001
LOK NATH ATTRI Vs. STATE OF H P
March 28, 2001
MADHU SANGHI Vs. UNION OF INDIA
August 10, 2001
MAHENDRA PAL Vs. RAM DASS MALANGER
May 4, 2001
MAJOR VIJAY SINGH MANKOTIA Vs. STATE OF HIMACHAL PRADESH
November 29, 2001
MAN SINGH Vs. AMAR DAS
April 30, 2001
MAN SINGH Vs. STATE OF H.P.
May 10, 2001
MANJIT SINGH Vs. STATE OF H.P.
January 10, 2001
MANORMA DEVI Vs. SUKARMA BHARDWAJ
November 23, 2001
MANPHOOL SINGH Vs. UNION OF INDIA
December 13, 2001
MAST RAM Vs. SHANTI DEVI
November 5, 2001
MAST RAM Vs. UNION OF INDIA
December 14, 2001
MATA SHANKER RAM SAMUJH TIWARI Vs. STATE OF H.P.
July 31, 2001
MEENA KUMARI Vs. TULSI RAM
November 12, 2001
MEENA KUMARI Vs. TULSI RAM
December 11, 2001
MEENAKSHI CHITKARA Vs. UNION OF INDIA
October 15, 2001
MEGH SINGH Vs. STATE OF HP
July 2, 2001
MEHANDI HASSAN Vs. RAFIQUAN
February 28, 2001
MEHAR CHAND Vs. STATE OF HIMACHAL PRADESH
June 28, 2001
MOHAMMAD ASLAM Vs. HAZARA BIBI
September 6, 2001
MOHAN SINGH Vs. STATE OF H.P.
July 26, 2001
MOHAN SINGH Vs. STATE OF HIMACHAL PRADESH
July 18, 2001
MOHINDER DUTT SHARMA Vs. BHAGAT RAM
October 12, 2001
MOHINDER SINGH Vs. KURUKSHETRA UNIVERSITY
April 4, 2001
MOHINDER SINGH MALHI Vs. COMMISSIONER, MUNICIPAL CORPORATION
March 27, 2001
MONIKA Vs. H.P.UNIVERSITY
May 18, 2001
MOOL RAJ Vs. SHAMBHU RAM
August 28, 2001
MUNICIPAL COUNCIL PAONTA SAHIB Vs. STATE OF H.P.
September 12, 2001
NAGINDER SINGH Vs. TARAN SINGH
December 31, 2001
NANAK CHAND Vs. STATE OF H.P.
April 11, 2001
NAR DASS Vs. AGRO IND.PACKAGING INDIA LTD.
November 15, 2001
NAR SINGH Vs. BHIMI RAM
June 26, 2001
NARESH KUMAR Vs. SURINDER PAUL
May 18, 2001
NARINDER SINGH Vs. STATE OF H.P.
December 5, 2001
NATIONAL INSURANCE COMPANY LTD Vs. BUDH RAM
May 28, 2001
NAVNEET KUMAR Vs. MEENA KUMARI
October 19, 2001
NEW INDIA ASSURANCE CO Vs. H P NAGAR VIKAS PRADHIKARAN
January 12, 2001
NEW INDIA ASSURANCE CO LTD Vs. PREM LATA
January 5, 2001
NEW INDIA ASSURANCE CO LTD Vs. SATBIR ALIAS SUKHBIR
July 30, 2001
NIRMAL SETHI Vs. UDHO RAM
May 4, 2001
NITYA NAND SHARMA Vs. PURAN CHAND
January 5, 2001
OM PARKASH Vs. STATE OF HP
October 20, 2001
ORIENTAL INSURANCE CO LTD Vs. YASHWANT SINGH
November 22, 2001
ORIENTAL INSURANCE COMPANY LTD Vs. GULSHAN BEGUM
November 23, 2001
ORIENTAL INSURANCE COMPANY LTD. Vs. WALAYATI RAM
December 10, 2001
P.C.SHARMA Vs. RAMESHWAR NATH SOOD
March 20, 2001
P.C.SYOTA Vs. MOHINDER SINGH
October 3, 2001
PARKASH CHAND Vs. SAROJ KUMARI
December 13, 2001
PARKASHO DEVI Vs. BASHESHAR SINGH ALIAS SHER SINGH
May 4, 2001
PARMA NAND Vs. STATE OF HP
September 22, 2001
PARTAP CHAND Vs. SURINDER KUMAR
June 29, 2001
PARTAP CHAND GOYAL Vs. STATE OF HIMACHAL PRADESH
May 18, 2001
PARVEEN KUMAR Vs. PREM CHAND
May 29, 2001
PARVEZ MOHAMMAD Vs. STATE OF H.P.
May 11, 2001
PAWAN KUMAR Vs. MUNICIPAL COUNCIL
June 1, 2001
PIYARE LAL Vs. STATE OF H.P.
October 1, 2001
POHU LAL Vs. KAMLA DEVI
March 27, 2001
PRABHA DEVI Vs. HARI KRISHAN SHARMA
August 20, 2001
PRATAP SINGH Vs. STATE OF H.P.
January 5, 2001
PREM CHAND SHARMA Vs. SUDERSHANA SHARMA
March 23, 2001
PREM RAJ SHARMA Vs. BALDEV VERMA
August 10, 2001
PREM SINGH Vs. STATE OF H.P.
May 10, 2001
PUNJAB NATIONAL BANK Vs. THAKUR STONE CRUSHER
December 24, 2001
PURAN CHAND KATOCH Vs. NATIONAL INSURANCE CO.LTD.
November 23, 2001
PUSHPINDER JAIN Vs. STATE OF H.P.
September 25, 2001
R.C.VERMA Vs. PUSHPA RANI
August 2, 2001
R.K.KAPILA Vs. UNIT OFFICER
October 5, 2001
R.P.JASWAL Vs. GURBAX SINGH
September 5, 2001
R.S.SANTOSHI Vs. STATE OF H.P.
March 14, 2001
RACHNA KUMARI Vs. HP UNIVERSITY
August 23, 2001
RAJ KUMAR Vs. LEELA WATI
July 6, 2001
RAJ KUMAR Vs. STATE OF H.P.
June 29, 2001
RAJ MOHAMMED ALIAS RAJU Vs. STATE OF HIMACHAL PRADESH
January 11, 2001
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH
October 29, 2001
RAJIV GUPTA Vs. KUMARI DIMPLE GUPTA
November 15, 2001
RAKESH KUMAR Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION
January 11, 2001
RAKESH KUMAR Vs. STATE OF H.P.
July 6, 2001
RAKSHA DEVI Vs. H.P. STATE ELECTRICITY BOARD
May 16, 2001
RAM DULARI Vs. JAGAT RAM
May 11, 2001
RAM KRISHAN Vs. STATE OF H.P.
August 2, 2001
RAM LAL Vs. CHAIRMAN B.B.M.B.CHANDIGARH
November 29, 2001
RAM PARKASH Vs. STATE OF H.P.
July 4, 2001
RAM PIARI VERMA Vs. ANAND SWAROOP
April 24, 2001
RAM RAKESH PAL Vs. RAKSHA DEVI
April 25, 2001
RAM SINGH Vs. STATE OF H.P.
October 5, 2001
RAM SWAROOP Vs. MANDIR THAKRAN KALYAN RAI RESPONDENT
November 15, 2001
RAMESH DUTT Vs. STATE OF H.P.
October 17, 2001
RAMESH KUMAR Vs. STATE OF HIMACHAL PRADESH
November 7, 2001
RANJANA NAGPAL Vs. DEVI RAM
December 3, 2001
RANVIR KOCHHAR Vs. MANI RAM
October 19, 2001
RATTAN CHAND Vs. STATE OF HIMACHAL PRADESH
January 12, 2001
RATTAN CHAND Vs. RAM LAL
April 27, 2001
RATTAN CLIAND Vs. NEELAM PARKASH
November 23, 2001
RATTAN LAL MAHAJAN Vs. TULSI RAM
August 28, 2001
RAVI KUMAR Vs. STATE OF HIMACHAL PRADESH
September 14, 2001
RAVISH KUMAR Vs. STATE OF HIMACHAL PRADESH
December 14, 2001
REKHA DEVI Vs. RANJEET SINGH
May 28, 2001
RESERVE BANK OF INDIA Vs. HIMACHAL GRAMEEN SANCHAYKA LTD.
September 3, 2001
RETD.MAJOR H.K. Vs. GRAM PANCHAYAT, DHALLI
August 20, 2001
REWAT RAM SHARMA Vs. MUNSHI RAM
December 13, 2001
ROHIT SHARMA Vs. H.P.UNIVERSITY
July 20, 2001
ROMESH CHANDERA Vs. STATE OF HIMACHAL PRADESH
November 19, 2001
ROSHAN LAL Vs. NATHPA JHAKRI POWER CORPN.
December 13, 2001
ROSHAN LAL Vs. KRISHAN DEV
December 18, 2001
ROSHAN LAL Vs. VARINDER KAKKAR (D) THROUGH LRS
May 16, 2001
ROSHAN LAL Vs. KARTAR CHAND
December 13, 2001
ROSHAN LAL Vs. WORKMENS COMPENSATION COMMI
December 7, 2001
ROSHAN LAL Vs. WORKMENS COMPENSATION COMMISSIONER & ANR.
October 7, 2001
ROSHAN LAL MISHRA Vs. STATE OF H.P.
October 19, 2001
S BUTAIL AND COMPANY Vs. H P STATE FOREST CORPN
November 22, 2001
SACHIN SOOD Vs. STATE OF H.P.
December 27, 2001
SADHU RAM Vs. DINESH KUMAR
July 27, 2001
SANT RAM Vs. PURAN CHAND
July 16, 2001
SANTOSH KUMARI Vs. VIJAY KUMARI
October 3, 2001
SARAN DASS Vs. STATE OF H.P.
July 6, 2001
SAVITRI DEVI Vs. COMMISSIONER WORKMENS COMPENSATION
December 21, 2001
SAWANOO RAM Vs. NATHU RAM
December 7, 2001
SECRETARY (PW) TO THE GOVT.OF HP Vs. MEHAR CHAND
August 17, 2001
SECRETARY REVENUE Vs. SARDAR VAKIL SINGH
September 21, 2001
SEEMA SHARMA Vs. DISTRICT AND SESSIONS JUDGE
July 9, 2001
SH.PROMOD SONI Vs. STATE OF H.P.
December 5, 2001
SHAM LAL Vs. COL.SOM DUTT SHARMA
August 14, 2001
SHAM LAL Vs. MATHI
December 24, 2001
SHANKRU Vs. SUHARU DEVI
January 12, 2001
SHARMA Vs. STATE OF H.P.
December 19, 2001
SHYAMA KAUSHAL Vs. RAM LAL
November 22, 2001
SHYAMPATI Vs. MUNSHI RAM
November 2, 2001
SITA RAM Vs. LEKH RAM
July 13, 2001
SOM DUTT Vs. STATE OF HIMACHAL PRADESH
October 29, 2001
SONAM DOLMA Vs. PHUNCHOG ANGRUP
October 8, 2001
STATE OF H P Vs. VARINDER SINGH
October 31, 2001
STATE OF H P Vs. AMAR NATH
November 8, 2001
STATE OF H.P. Vs. DESH RAJ
April 25, 2001
STATE OF H.P. Vs. KASHMIR SINGH
March 14, 2001
STATE OF H.P. Vs. DILWAR SINGH
July 24, 2001
STATE OF H.P. Vs. C.L.MALHOTRA
August 7, 2001
STATE OF H.P. Vs. PARKASHO DEVI
May 2, 2001
STATE OF H.P. Vs. RAM KRISHAN
August 2, 2001
STATE OF H.P. Vs. PANKJU RAM
July 26, 2001
STATE OF H.P. Vs. DES RAJ
March 23, 2001
STATE OF H.P. Vs. YUSUF
July 27, 2001
STATE OF H.P. Vs. PURAN LAL
October 9, 2001
STATE OF H.P. Vs. RAVINDER
November 23, 2001
STATE OF H.P. Vs. MULK RAJ
November 16, 2001
STATE OF H.P. Vs. VIRENDER KUMAR
February 28, 2001
STATE OF H.P. Vs. GIAN CHAND
May 1, 2001
STATE OF HIMACHAL PRADESH Vs. KEHAR SINGH
September 27, 2001
STATE OF HIMACHAL PRADESH Vs. DALIP SINGH CHAUHAN
November 22, 2001
STATE OF HIMACHAL PRADESH Vs. LAL CHAND
December 20, 2001
STATE OF HIMACHAL PRADESH Vs. ASIA RESORTS LTD. AND ANR.
May 15, 2001
STATE OF HIMACHAL PRADESH Vs. LACHHU RAM
September 28, 2001
STATE OF HIMACHAL PRADESH Vs. GANGA SUKH
May 11, 2001
STATE OF HIMACHAL PRADESH Vs. BAGSHI RAM
September 28, 2001
STATE OF HIMACHAL PRADESH Vs. KAMLESH CHAND
November 23, 2001
STATE OF HIMACHAL PRADESH Vs. VRIJINDER KUMAR
December 21, 2001
STATE OF HIMACHAL PRADESH Vs. FRED ROBINSON
July 30, 2001
STATE OF HIMACHAL PRADESH Vs. KEWAL KUMAR
March 21, 2001
STATE OF HIMACHAL PRADESH Vs. C L MAIHOTRA
July 17, 2001
STESALIT LIMITED Vs. VINAIK VISHANU SAWANT
October 8, 2001
SUBHASH CHANDER Vs. UNION OF INDIA (UOI)
March 29, 2001
SUDARSHANA DEVI SOOD Vs. SUPER SANITATION
August 31, 2001
SUDERSHANA DEVI Vs. TULSI RAM
August 13, 2001
SUNIL DUTT Vs. STATE OF HP
September 25, 2001
SUNIL KUMAR CHADHA Vs. UNION OF INDIA
August 24, 2001
SUNITA DEVI Vs. SANGITA KUMARI
October 29, 2001
SUNPA DEVI Vs. UNION OF INDIA
December 12, 2001
SURAT RAM Vs. GEETA DEVI
August 21, 2001
SURESH KUMAR Vs. STATE OF H P
November 5, 2001
SURINDER SINGH Vs. SITAPATI
October 19, 2001
SURINDRA AGRICULTURE FERTILIZERS AGENCY Vs. UNION OF INDIA
September 28, 2001
SWARAN DEEPAK RAINA Vs. SAVITRI DEVI
March 5, 2001
SWARAN SINGH Vs. PUNJAB KESARI
April 26, 2001
TARA MANI Vs. UNION OF INDIA
December 5, 2001
TARSEEMA CHAUDHARY Vs. STATE OF H.P.
May 4, 2001
TARSEM CHAND Vs. ADDITIONAL DIRECTOR, CONSOLIDATION
April 26, 2001
TARSEM LAL Vs. HARBANS LAL
November 28, 2001
TATA IRON & STEEL CO. Vs. HIM ISPAT LTD.
November 8, 2001
TEKU RAM Vs. STATE OF HIMACHAL PRADESH
March 1, 2001
TULSI Vs. BESAR
October 11, 2001
UCO SANK, THANEDHAR BRANCH Vs. LEELA WATI AND ANOTHER
April 16, 2001
UDHAM SINGH Vs. STATE OF HIMACHAL PRADESH
December 19, 2001
UNION OF INDIA Vs. LACHHMAN DASS SAIN DITTA MALL
November 28, 2001
UNION OF INDIA Vs. HARYANA TELECOM LTD
July 16, 2001
UNITED COMMERCIAL BANK DH Vs. RAMESHWAR SAINI
April 30, 2001
UNITED INDIA INSURANCE CO LTD Vs. SUMITRA DEVI
November 27, 2001
UNITED INDIA INSURANCE CO.LTD. Vs. RAM PAYAREE
August 29, 2001
UNITED INDIA INSURANCE COMPANY Vs. PARAS RAM
September 26, 2001
UPASNA Vs. OMI DEVI
August 3, 2001
UPASNA SAHANI Vs. SHANKAR DASS
August 30, 2001
Uttam Chand Vs. Manju
May 21, 2001
VAKIL CHAND CHANDEL Vs. NIRMALA DEVI
July 30, 2001
VIDYA HATECHERY FARM Vs. PUNJAB NATIONAL BANK
December 13, 2001
VIJAY VISHAL Vs. INDER SINGH KAUNDAL
January 12, 2001
VIKRANT THAKUR Vs. STATE BANK OF INDIA
May 24, 2001
VIMAL KUMAR BAWA Vs. STATE OF H.P.
May 9, 2001
VINAY KUMAR BAWA Vs. STATE OF H.P.
October 5, 2001
VISHWA NATH AND ANOTHER Vs. STATE OF H P
November 20, 2001
WHISPRING ROCK RESORTS Vs. COMMMISSIONER WORKMENS COMPENSATION
March 28, 2001
WORLD TRADE CENTRE Vs. MEERA DEVI
June 22, 2001
YOGESH KUMAR Vs. STATE OF HIMACHAL PRADESH
October 4, 2001
YUDHISTER LAL THUKRAL Vs. SUMITRA DEVI
November 22, 2001
YUGAL RAJ PURI Vs. SHANTI DEVI
September 4, 2001