Case Index

Title
Date
A.H.RIZVI Vs. DIVYA MITTAL
March 22, 2001
ADHIKSHAN ABHIYANTA SINCHAI KARYA MANDAL ZILA MIRZAPUR Vs. NATIONAL DRIVING COMPANY
February 15, 2001
AGRA VIKAS PRADHIKARAN Vs. AVADHPAL SINGH, ADVOCATE
January 25, 2001
ANAMIKA AND COMPANY Vs. D.E.T.(PHONES)
March 1, 2001
ANIL KUMAR GARG Vs. P.M.G.AGRA
June 11, 2001
ANIL KUMAR GOEL Vs. VICE-CHAIRMAN, GHAZIABAD DEVELOPMENT AUTHORITY
February 8, 2001
ANOOP RASTOGI Vs. DIVISIONAL ENGINEER, TELECOMMUNICATION
July 27, 2001
ANSAL HOUSING AND CONSTRUCTIONS LIMITED Vs. PRAVEEN DUBLISH
February 22, 2001
ARVIND KUMAR Vs. UNION OF INDIA
March 27, 2001
ARVIND KUMAR Vs. MANISHA COLD STORAGE PVT.LTD.
March 5, 2001
ASHA RASTOGI Vs. REGENCY INDUSTRIES LIMITED
April 3, 2001
ASHOK TYRE HOUSE Vs. NATIONAL INSURANCE COMPANY LIMITED
May 23, 2001
AVADH BEHARI LAL Vs. REGIONAL MANAGER, MARUTI UDYOG LIMITED
February 5, 2001
AVAS AYUKT, U.P.AVAS EVAM VIKAS PARISHAD Vs. RAMESH CHANDRA GUPTA
August 8, 2001
AVAS AYUKT, UTTAR PRADESH AVAS EVAM VIKAS PARISHAD Vs. MUKESH KUMAR
April 11, 2001
AVTAR KRISHEN THAPLOO Vs. ORIENTAL INSURANCE COMPANY LIMITED
April 3, 2001
AWADESH CHANDRA DIXIT Vs. BRANCH MANAGER, KASHINATH SETH BANK
January 1, 2001
BANK OF INDIA Vs. ORIENTAL RUGS (P) LIMITED
May 31, 2001
BHANUMATI SINGH Vs. NATIONAL INSURANCE COMPANY
April 11, 2001
BHARAT SARKAR DOOR SANCHAR VIBHAG Vs. AZADAR HUSAIN ZAIDI
October 10, 2001
BHUPESHWAR ENTERPRISES Vs. NATIONAL INSURANCE COMPANY LTD.
March 27, 2001
BIJENDRA KUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA
August 20, 2001
BRAJ NARAIN DWIVEDI Vs. GORAKHPUR REGIONAL GRAMIN BANK
July 25, 2001
BRANCH MANAGER, ALLAHABAD BANK Vs. RAJENDRA PRATAP SINGH
May 22, 2001
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. RAJEEV KUMAR SAXENA
March 13, 2001
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. RENU MEHROTRA
February 22, 2001
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. MAYA DEVI
February 13, 2001
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. ASHA SINGH
September 27, 2001
BRANCH MANAGER, STATE BANK OF INDIA Vs. RAM SEVAK
September 5, 2001
BRANCH MANAGER, STATE BANK OF INDIA Vs. NAFISA BEGAM
May 23, 2001
BRISH BHAN AGARWAL Vs. SANJAY KUMAR TRIPATHI
February 7, 2001
CANARA BANK Vs. SAMSUDDIN KHAN
June 29, 2001
CHHEDI LAL PIYAREY LAL Vs. DAYA BUX SINGH
June 11, 2001
CHIEF POST MASTER Vs. RAJIV BHARGAV
August 28, 2001
COLLEGE OF FORESTRY AND HILL AGRICULTURE Vs. MAHENDRA SINGH
April 23, 2001
D.K.SURI Vs. GARHWAL JAL SANSTHAN
March 2, 2001
DEPARTMENT OF TELECOMMUNICATIONS Vs. RADHA TEWARI
May 18, 2001
DEVKI DEVI SHARMA Vs. KAMLESH SHARMA
September 28, 2001
DIAMOND CEMENTS JHANSI Vs. MANOJ KUMAR
July 11, 2001
DINESH COLD STORAGE Vs. PHOOL CHAND
November 12, 2001
DINESH KUMAR AGRAWAL Vs. TELEPHONE DEPARTMENT THROUGH TELECOM DIVISIONAL ENGINEER
January 1, 2001
DIVISIONAL ENGINEER (TELECOM) Vs. KULDIP BHARGAV
March 20, 2001
DIVISIONAL ENGINEER (TELECOM) Vs. SATISIH KUMAR DIXIT
March 27, 2001
DIVISIONAL ENGINEER, TELEPHONES Vs. RAVINDRA KUMAR PODDAR
January 1, 2001
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED, MUZAFFAR NAGAR Vs. VIVEK JAIN
September 4, 2001
DMC FINANCIAL SERVICES LIMITED Vs. HRIDAY NARAYAN TIWARI
August 20, 2001
DURGA PRASAD AND SONS Vs. TELECOMMUNICATION DEPARTMENT
July 27, 2001
EXECUTIVE ENGINEER, ELECTRICITY DISTRIBUTION DIVISION, U.P.POWER CORPN. Vs. HARI RAM
September 12, 2001
EXECUTIVE ENGINEER, ELECTRICITY DISTRIBUTION DIVN. Vs. RANVEER SINGH
November 12, 2001
EXECUTIVE ENGINEER, INVESTIGATION AND PLANNING (W.R.) DIVISION Vs. MEENA PANDEY
June 29, 2001
EXECUTIVE OFFICER, NAGAR PALIKA PARISHAD Vs. RAM BIHARI SRIVASTAVA
January 23, 2001
FAIZABAD DISTRICT COOPERATIVE BANK LIMITED Vs. SHIV BHAGWAN
March 27, 2001
GENERAL MANAGER, OFFICE OF THE ASSISTANT ENGINEER (TELECOM-MUNICATION) (LEGAL CELL) Vs. TEJ NARAYAN NIGAM
March 28, 2001
GENERAL MANAGER, TELEPHONES Vs. BRAHAMA DEO
August 2, 2001
GHANSHYAM SINGH Vs. AJAY KUMAR
August 30, 2001
GHAZIABAD DEVELOPMENT AUTHORITY Vs. NARENDRA KUMAR MITTAL
January 30, 2001
GHAZIABAD DEVELOPMENT AUTHORITY Vs. CHANDRA BHAN SINGH
January 1, 2001
GOPAL JI AMBICA PRASAD Vs. NEW INDIA ASSURANCE COMPANY
April 16, 2001
GURMEET SINGH Vs. RAKESH KUMAR SHARMA
June 11, 2001
HARI RAM DUBEY, ADVOCATE Vs. DISTRICT MAGISTRATE
January 29, 2001
HARI RAM DUBEY, ADVOCATE Vs. DISTRICT MAGISTRATE
January 31, 2001
HCL LIMITED Vs. AJAI KUMAR ALYA
June 11, 2001
HEADWAY FINANCE AND INVESTMENT COMPANY LTD. Vs. MUNSHI LAL
March 29, 2001
HIRDEY NARAIN Vs. S.D.O.JAGANIA
October 16, 2001
HOUSING COMMISSIONER, U.P.HOUSING & DEVELOPMENT BOARD Vs. PURUSHOTTAM KUMAR
October 12, 2001
INDERJEET SINGH Vs. ARVIND KUMAR GUPTA
November 22, 2001
JAGDEEP SHARMA Vs. FEDELIA CONSTRUCTIONS PVT.LTD.
May 4, 2001
JAGDISH PRASAD Vs. RAM ADHAR YADAV
August 16, 2001
JANTA TRAVELS PRIVATE LIMITED Vs. NAMITA NIGAM
January 22, 2001
JOINT SECRETARY AND VICE-CHAIRMAN OF MEERUT DEVELOPMENT AUTHORITY Vs. RAJESH JOHARI
May 24, 2001
KANPUR DEVELOPMENT AUTHORITY Vs. MOHAN LAL DWIVEDI
October 17, 2001
KANPUR DEVELOPMENT AUTHORITY Vs. BRAHMA KUMAR DUBEY
May 2, 2001
KATIYAR COLD STORAGE Vs. UTTAR PRADESH STATE ELECTRICITY BOARD
July 11, 2001
KRISHNA NAND JOSHI Vs. BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY LTD.
March 5, 2001
KUMAYON JAL SANSTHAN Vs. SARVAJEET SINGH BORA
July 25, 2001
KUSUM PANDEY Vs. UNION OF INDIA
January 31, 2001
LATA V.AGARWAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
January 3, 2001
LAXMI NARAIN Vs. ESHITA NURSING HOME AND AMISH X-RAY
February 20, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. SHAUKEEN
June 11, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. KALOO BEGUM
October 11, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. SUSHILA SAXENA
June 11, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. SUDHA DEVI
April 3, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. PRAKASH CHAND
August 20, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. GURMEET KAUR
May 15, 2001
LUCKNOW VIKAS PRADHIKARAN Vs. RAM PRAKASH SRIVASTAVA
August 2, 2001
MAHIPAL LAL Vs. SUDAN SINGH BATOLLA
October 16, 2001
MANOJ KUMAR SONKAR Vs. FIRST FLIGHT COURIERS PVT.LTD.
March 27, 2001
MEERUT DEVELOPMENT AUTHORITY Vs. SANTOSH
June 11, 2001
MOHAMMED N AIM Vs. EXECUTIVE ENGINEER (COMMERCIAL), U.P.S.E.B.
March 20, 2001
MOHD.WASIM Vs. SHIV BARAN SINGH @ SHIV KARAN SINGH
June 11, 2001
MRF LIMITED Vs. RANVEER SINGH
July 9, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. RAM KHANDSARI UDYOG
February 7, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. PHOOL CHAND
June 11, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. MAHABIR PRASAD JAIN
June 29, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. SHAH CLOTH HOUSE
October 17, 2001
NEW INDIA ASSURANCE CO. LTD. Vs. MAHIMANAND
May 3, 2001
NEW INDIA ASSURANCE CO.LTD. Vs. RANVEER SINGH RAWAT
July 6, 2001
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DIWAKAR AGNIHOTRI
April 19, 2001
NEW INDIA ASSURANCE COMPANY LTD. Vs. MAJOR (RETD.) SURAT SINGH
January 1, 2001
NEW INDIA INSURANCE COMPANY LTD. Vs. NARESH KUMAR
January 1, 2001
NIRANJAN Vs. EXECUTIVE ENGINEER (HYDEL)
June 11, 2001
NOOR MOHD.KHAN Vs. DIVISIONAL ENGINEER
March 23, 2001
OM PRAKASH SINGH Vs. BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY
August 14, 2001
OMKAR SINGH KALRA Vs. U.P.HOUSING AND DEVELOPMENT BOARD
June 11, 2001
ORIENTAL INSURANCE COMPANY LIMITED Vs. PREM PRINTING PRESS
February 9, 2001
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAKESH KUMAR MISRA
December 13, 2001
ORIENTAL INSURANCE COMPANY LIMITED Vs. HUSNA BANO
February 7, 2001
PEER MOHAMMAD Vs. RAM DEO YADAV & 13
March 27, 2001
PRAHALAD KUMAR VERMA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
May 29, 2001
PRAMOD KUMAR Vs. AVAS AYUKT, U.P.AVAS EVAM VIKAS PARISHAD
January 25, 2001
PREM NARAIN SINHA Vs. GENERAL MANAGER, EASTERN RAILWAY
May 17, 2001
PRINCIPAL ACCOUNTANT GENERAL (A & E) I Vs. JAI LAL
June 11, 2001
PUNJAB NATIONAL BANK Vs. ANUMATI
March 2, 2001
R.R.GUPTA Vs. ASHOK KUMAR JAISWAL
July 30, 2001
RAILWAY KARAMCHARI UPBHOKTA SAHKARI SAMITI Vs. SURENDRA KUMAR PANDEY
April 27, 2001
RAIZ AHMED Vs. RASHID ALI
March 27, 2001
RAJ DEO PANDEY Vs. BRANCH MANAGER, GORAKHPUR REGIONAL RURAL BANK
January 1, 2001
RAJ KARAN SINGH Vs. NEW INDIA ASSURANCE COMPANY LTD.
November 6, 2001
RAJ KUMAR Vs. AJAY GUPTA
January 5, 2001
RAJENDRA KUMAR TRIPATHI Vs. CHAIRMAN, U.P.STATE ELECTRICITY BOARD
January 5, 2001
RAKESH KUMAR Vs. HOUSING COMMISSIONER, U.P.HOUSING AND DEVELOPMENT BOARD
February 9, 2001
RAKESH SRIVASTAVA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
January 30, 2001
RAM SEWAK Vs. GRAMIN BANK
March 1, 2001
RAMESH CHANDRA PANDIYA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
March 29, 2001
RAMESH CHANDRA SAXENA Vs. KASHINATH SETH BANK
July 11, 2001
RAMSARAN CHAWLA Vs. RAKESH KUMAR
March 16, 2001
S & R ENGINEERING WORKS Vs. U.P.STATE ELECTRICITY BOARD
April 18, 2001
SAHARA INDIA LIMITED Vs. MRITUNJAY NATH TRIPATHI
March 12, 2001
SAHARA INDIA LIMITED Vs. MRITUNJAY NATH TRIPATHI
December 3, 2001
SANTOSH KUMAR DIXIT Vs. ORIENTAL INSURANCE COMPANY LIMITED
August 31, 2001
SAURABH OFFSET PRINTERS Vs. K.S.GUPTA
May 14, 2001
SAYED AMZAD HUSAIN NAQVI Vs. LAKHANPUR HOSPITAL, THROUGHDR.V.K.AGGRAWAL
February 16, 2001
SENIOR BRANCH MANAGER, PUNJAB NATIONAL BANK Vs. SUDHIR PAL SINGH
March 30, 2001
SENIOR DIVISIONAL MANAGER, LIC OF INDIA Vs. ANSAR AHMAD
October 31, 2001
SENIOR SUPERINTENDENT OF POST OFFICES Vs. BHAGWAN DASS TULSIYAN
March 14, 2001
SHASHI SHARMA Vs. MEERUT DEVELOPMENT AUTHORITY
January 31, 2001
SHIV KUMAR Vs. SOHAN LAL
January 1, 2001
SHIV KUMAR MEHROTRA Vs. UNITED INDIA INSURANCE COMPANY LTD.
March 16, 2001
STATE BANK OF INDIA Vs. HARISHCHANDRA SINGH
January 24, 2001
STATE OF U.P. Vs. DHARAMPAL
March 30, 2001
SUB-DIVISIONAL OFFICER Vs. SAVITRI DEVI
January 1, 2001
SUB-DIVISIONAL OFFICER (PHONES) Vs. BABU KHAN
July 27, 2001
SUPERINTENDENT OF POST OFFICE Vs. VINOD KUMAR VERMA
March 27, 2001
SUPERINTENDENT OF POST OFFICES Vs. NARESH CHANDRA SRIVASTAVA
January 31, 2001
SUPERINTENDENT OF POST OFFICES Vs. HARBUX SINGH
September 25, 2001
SUPERINTENDING ENGINEER, U.P.STATE ELECTRICITY BOARD Vs. KRISHAN GOPAL RASTOGI
May 10, 2001
SURENDRA KUMAR MISHRA Vs. BANK OF BARODA
January 31, 2001
TAHIRA KHATOON Vs. GOVERNMENT OF UTTAR PRADESH
March 30, 2001
TAYYABHUSAIN Vs. DINESH
February 8, 2001
TELECOM DIVISIONAL ENGINEER Vs. BHIKARI PRASAD VERMA
January 25, 2001
TELECOM DIVISIONAL ENGINEER Vs. PAUCHARI PRESS
June 11, 2001
TELECOMMUNICATION DIVISIONAL ENGINEER, DEPARTMENT OF TELECOMMUNICATION Vs. ANAND NATH TIWARI
March 23, 2001
U.P.AVAS EVAM VIKAS PARISHAD Vs. NIRMLA GOYAL
May 25, 2001
U.P.GOVERNMENT EMPLOYEES WELFARE CORPORATION Vs. K.K.RAIZADA
March 30, 2001
U.P.S.E.B., THROUGH ITS SUB- DIVISIONAL OFFICER Vs. ANWAR ALI
February 16, 2001
U.P.STATE ELECTRICITY BOARD Vs. PHOOL SINGH
January 25, 2001
U.P.STATE ELECTRICITY BOARD Vs. KUNWAR BAHADUR SAXENA
June 29, 2001
U.P.STATE ELECTRICITY BOARD Vs. SUSHIL KUMAR SINGH
November 7, 2001
U.P.STATE ELECTRICITY BOARD Vs. SHAN INDUSTRIES
June 11, 2001
UNION OF INDIA Vs. AZAB SINGH RAWAT
August 17, 2001
UNION OF INDIA Vs. KAMAL KUMAR VARSHNEY
March 14, 2001
UNION OF INDIA Vs. TARA ARORA
February 7, 2001
UNION OF INDIA Vs. RAMESHWAR PANDEY
October 30, 2001
UNION OF INDIA Vs. GANPAT SINGH
August 31, 2001
UNION OF INDIA Vs. SUDHA RANI PANDEY
February 5, 2001
UNION OF INDIA Vs. NAGENDRA SHARMA
November 23, 2001
UNION OF INDIA Vs. JAWAHARLAL
November 27, 2001
UNION OF INDIA Vs. MOHAMMAD SHAHID
March 27, 2001
UNION OF INDIA Vs. NARENDRA KUMAR TIWARI
August 7, 2001
UNION OF INDIA & THREE Vs. HAJI DAL & OIL MILL
June 11, 2001
UNITED INDIA INSURANCE COMPANY LTD. Vs. BANBARI
March 13, 2001
UNITED INDIA INSURANCE COMPANY LTD. Vs. VIMAL AUTO SERVICE
November 20, 2001
UTTAR PRADESH AVAS EVAM VIKAS PARISHAD Vs. HARI BHUSHAN GUPTA
January 24, 2001
UTTAR PRADESH RAJYA SAHKARI KRISHI EVAM GRAMYA VIKAS BANK LIMITED Vs. SHIV DAYAL
July 20, 2001
VICE CHAIRMAN, ALLAHABAD DEVELOPMENT AUTHORITY Vs. ANAMI SHARAN VERMA
July 31, 2001
VIKRANT TYRES LIMITED Vs. SAHENDRA KUMAR
March 20, 2001
VISHAN LAL Vs. PROPERTY OFFICER, U.P.AVAS EVAM VIKAS PARISHAD
February 13, 2001
YASHPAL SINGH Vs. BRANCH MANAGER, UNION BANK OF INDIA
March 29, 2001