Case Index
RAM SARUP A S I , HARCHAND SINGH, HANS RAJ, KARAM CHAND, HAZURA SINGH, KARTAR, SOHAN LAL, DALIP SINGH, GURBACHAN SINGH, LACHHMAN SINGH, MONOHAR LAL, BALWANT SINGH, SHER SINGH, DES RAJH, LAL CHAND, NARAIN DASS PURI, PARTAP SINGH, KULWANT SINGH AND JAGSIR S Vs. STATE OF PANJAB February 1, 2001