Case Index

Title
Date
A BIMLA SINGHA Vs. UNITED BANK OF INDIA
September 6, 2001
A K BHATTACHARJEE Vs. UNION OF INDIA
June 19, 2001
ABANI KUMAR GOSWAMI Vs. ASSAM PUBLIC SERVICE COMMISSION
September 6, 2001
ABANI SAIKIA Vs. HINDUSTAN PAPER CORPORATION LTD
January 5, 2001
ABDUL HAQUE Vs. ABDUL MANNAN
October 9, 2001
ABDUL HAQUE MAZUMDAR Vs. STATE OF ASSAM
July 19, 2001
ABDUL KALAM Vs. STATE OF TRIPURA
September 5, 2001
ABDUL KUDDUS Vs. STATE OF ASSAM
April 12, 2001
ABDUR RAHMAN Vs. STATE OF ASSAM
September 4, 2001
ABU HYAT Vs. STATE OF ASSAM AND ORS.
April 13, 2001
ABU HYAT Vs. STATE OF ASSAM
June 13, 2001
ABU SALEH NAJMUDDIN Vs. L PANGCHU
December 21, 2001
ABUL KALAM AZAD Vs. STATE OF ASSAM AND ORS.
September 28, 2001
ABUL KALAM AZAD Vs. STATE OF ASSAM
September 9, 2001
AHRI ABDUL JALIL Vs. STATE OF ASSAM
May 22, 2001
AJAF KHATOON Vs. ABU BAKKAR SIDDIQUE
May 9, 2001
AJIT DAS Vs. STATE OF ASSAM
March 22, 2001
ALAMGIR SANI Vs. STATE OF ASSAM
April 25, 2001
ALL ASSAM EXTENSION OFFICERS CREDIT ASSOCIATION Vs. STATE OF ASSAM
July 24, 2001
AMBIA KHATOON Vs. NIAMAT ALI
September 14, 2001
ANGALAL DEBNATH Vs. STATE OF TRIPURA
June 13, 2001
ANIL CHANDRA DEBNATH Vs. STATE BANK OF INDIA
February 6, 2001
ANIL KUMAR SAHA Vs. ADHIR KUMAR DEB
September 28, 2001
ANINDYA KUMAR BHATTACHARJEE Vs. STATE OF TRIPURA
February 14, 2001
ANIRUDH DHANDA Vs. STATE OF ASSAM
May 9, 2001
ANNA MAHANTA SMTI Vs. STATE OF ASSAM
June 19, 2001
ANOWARA KHATUN Vs. MONNAF ALI AHMED
September 14, 2001
ARABINDA KUMAR SAHA Vs. STATE OF ASSAM
September 1, 2001
ARAVIND GOEKNA AND ANOTHER Vs. SUSHILA DEVI TIBREWALLA AND OTHERS
October 19, 2001
ARUN CH BORA Vs. STATE OF ASSAM
January 2, 2001
ARUNA SADHANIDER SAIKIA Vs. STATE OF ASSAM
December 19, 2001
ARUNACHAL PRADESH GRADUATE JUNIOR ENGINEERS ASSOCIATION Vs. STATE OF ARUNACHAL PRADESH
December 13, 2001
ARUNDHUTI CABLES AGARTALA Vs. STATE OF TRIPURA
January 25, 2001
ASHOK KUMAR SAHU Vs. UNION OF INDIA
October 4, 2001
ASSAM COMPANY LTD Vs. COMMISSIONER OF INCOME TAX
July 31, 2001
ASSAM ELECTRICAL Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD
April 5, 2001
ASSAM STATE ELECTRICITY BOARD Vs. TRUSSES AND TOWERS P LTD
April 5, 2001
ASSAM STATE FERTILISERS AND CHEMICALS LTD Vs. E S I CORPN
January 4, 2001
ASSTT COMMISSIONER OF INCOME TAX Vs. INDIA TYRE HOUSE
June 25, 2001
ASSTT. COMMISSIONER OF INCOME TAX Vs. SMT. BANDANA ROY
September 14, 2001
ATUL CH DAS Vs. ABHIJIT KR SINHA KASHYAP
March 15, 2001
B & A PLANTATIONS & INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
January 6, 2001
B AND A PLANTATIONS AND INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
June 1, 2001
B K CHAKRABORTY Vs. ASHIMA BATTACHARJEE
September 12, 2001
B LALTANPUIA Vs. UNION OF INDIA
December 14, 2001
BABUL DEY Vs. STATE OF TRIPURA
June 11, 2001
BADAN MIA ALIAS JALALUDDIN Vs. SUNIL CHAKRABORTY
May 25, 2001
BADAN NEOG Vs. STATE OF ASSAM
April 3, 2001
BAHARAN BIBI Vs. STATE OF ASSAM
May 24, 2001
BAHARAN BIBI Vs. STATE OF ASSAM
May 4, 2001
BANDANA DEY Vs. MALLIKA BARDHAN
September 24, 2001
BAREN ROY Vs. STATE OF ASSAM
September 27, 2001
BAREN ROY Vs. STATE OF ASSAM AND ORS.
September 1, 2001
BASANT KUMAR Vs. UNION OF INDIA
April 25, 2001
BAWA MASALA COMPANY Vs. BAWA MASALA CO P LTD
November 29, 2001
BEAUTY RAJKHOWA Vs. STATE OF ASSAM
December 10, 2001
BENOMALI BAURMAN Vs. STATE OF MEGHALAYA
September 28, 2001
BHABANI DHAR CHOUDHURY Vs. STATE OF ASSAM
April 12, 2001
BHABANIDHAR CHOUDHURY Vs. STATE OF ASSAM
August 17, 2001
BHAJAN CH DEBNATH Vs. STATE OF TRIPURA
March 13, 2001
BHANU LODH Vs. UNION OF INDIA
December 21, 2001
BHANUMATI DEVI NATH Vs. STATE OF TRIPURA
August 6, 2001
BHANWARA RAM Vs. UNION OF INDIA
September 3, 2001
BHARUL ISALAM Vs. UNION OF INDIA
January 12, 2001
BHASKAR JYOTIDE Vs. PEGASUS CAPITAL AND ALLIED SERVICES LTD
September 7, 2001
BHUPEN KUMAR BHATTACHARYYA Vs. STATE OF ASSAM
October 10, 2001
BHUPEN ROY Vs. STATE OF ASSAM
October 8, 2001
BHUPENDRA TRIPURA Vs. STATE OF TRIPURA
August 17, 2001
BIDDYUTJYOTI PURKAYASTHA Vs. STATE OF ASSAM
January 23, 2001
BIDHAN CH DEY Vs. STATE OF TRIPURA
May 18, 2001
BIDHAN PAUL Vs. PARESH CHANDRA GHOSH
August 6, 2001
BIJAN NATH Vs. BASABI NATH
April 3, 2001
BIMANCHANDRA SAHA Vs. STATE OF TRIPURA
February 7, 2001
BINA DAS Vs. STATE OF ASSAM
July 30, 2001
BINANDA CH BARUAH Vs. BHADRESWAR KOCH ALIAS BHADRESWAR DEKA
January 10, 2001
BINITA SENAPATHI Vs. STATE OF ASSAM
June 13, 2001
BINOD KUMAR AGARWAL Vs. STATE OF ASSAM
October 11, 2001
BIPLAB MAZUMDAR Vs. UNION OF INDIA
May 11, 2001
BIPULANANDA PATHAK Vs. STATE OF ASSAM
May 11, 2001
BIRENDRA CHANDRA SARMAH Vs. STATE OF ASSAM
July 20, 2001
BISHNUPUR ENTERPRISES Vs. STATE OF MANIPUR
January 1, 2001
BISHNUPUR ENTERPRISES Vs. STATE OF MANIPUR
January 25, 2001
BISWAJIT CHOUDHURY Vs. STATE OF TRIPURA
August 24, 2001
BISWESWAR DEBNATH Vs. STATE OF TRIPURA
October 16, 2001
BOTHAGATHIA DIPLING MEEN SAMABAI SAMITI LTD Vs. STATE OF ASSAM
February 1, 2001
CENTRAL BANK OF INDIA Vs. C B CANTEEN BOYS ASSN
December 5, 2001
CH. SURCHANDRA SINGH Vs. STATE OF MANIPUR
January 16, 2001
CHANDAN KR GHOSH AND ORS Vs. STATE OF TRIPURA AND ORS
June 25, 2001
CHANDAN KUMAR GHOSH Vs. STATE OF TRIPURA
June 26, 2001
CHANDIKA SARMA Vs. STATE OF ASSAM
December 10, 2001
CHINGTHAM BINODINI DEVI Vs. STATE OF MANIPUR AND ANR.
June 14, 2001
COMMISSIONER OF INCOM TAX NER SHILLONG Vs. ASSAM FOAM P LTD
August 7, 2001
COMMISSIONER OF INCOME TAX Vs. DOWN TOWN HOSPITAL LIMITED
August 9, 2001
COMMISSIONER OF INCOME TAX Vs. PRAHLAD RAI TODI
July 20, 2001
COMMISSIONER OF INCOME TAX Vs. GEORGE WILLIAMSON ASSAM LIMITED
June 12, 2001
COMMISSIONER OF INCOME TAX Vs. ASSAM TRIBUNE
February 16, 2001
COMMISSIONER OF INCOME TAX Vs. ASSAM FRONTIER TEA LIMITED
March 21, 2001
COMMISSIONER OF INCOME TAX Vs. KASHIRAM AGARWALLA AND SONS HUF
March 27, 2001
COMMISSIONER OF INCOME TAX Vs. MINTU KALITA
February 22, 2001
COMMISSIONER OF INCOME TAX Vs. TRANSPOWER (P) LTD
July 17, 2001
COMMISSIONER OF INCOME TAX Vs. TECHNOTIVE EASTERN PRIVATE LIMITED
December 13, 2001
COMMISSIONER OF INCOME TAX Vs. BRAHMAPUTRA STEELS (P) LTD
December 10, 2001
COMMISSIONER OF INCOME TAX Vs. KEDIA AND CO
September 17, 2001
COMMISSIONER OF INCOME TAX Vs. KEDIA AND CO
September 7, 2001
COMMISSIONER OF INCOME TAX N E R SHILLONG Vs. GEORGE WILLIAMSON ASSAM LTD
June 13, 2001
CRNTRAL BANK OF INDIA Vs. MD ANOWARULLAH
September 6, 2001
D UPHING MASLAI Vs. STATE OF ASSAM
July 20, 2001
DAKHIN BEHARA FISHERY CO OP SOCITY LTD Vs. STATE OF ASSAM
April 26, 2001
DAYAL DAS Vs. STATE OF ASSAM
August 16, 2001
DEBAJANI CHOUDHURY Vs. STATE OF ASSAM
August 23, 2001
DEBITHSON D SANGMA Vs. STATE OF MEGHALAYA
July 6, 2001
DEEP CHAND Vs. UNION OF INDIA
March 15, 2001
DEEPAK GUHA Vs. PRANAB KUMAR BANERJEE
November 21, 2001
DEEPAK LALA Vs. STATE OF ASSAM
March 13, 2001
DEPAK THAPA Vs. STATE OF ASSAM
May 4, 2001
DHIRENDUTTA Vs. NEEPCO
June 28, 2001
DHIRESWAR BARTHAKUR Vs. STATE OF ASSAM
March 27, 2001
DHRIENDRA KR RABHA Vs. MEMBER M A C T KAMRUP
February 8, 2001
DHRUBA JYOTILAHIRI Vs. UNION OF INDIA
June 15, 2001
DILIP BARUAH Vs. STATE OF ASSAM
January 4, 2001
DILIP KR HAZARIKA Vs. NALIN CH BURAGOHAIN
June 22, 2001
DILIP KUMAR MODAK Vs. STATE OF TRIPURA
July 4, 2001
DILIP KUMAR SARKAR Vs. STATE OF ASSAM
January 10, 2001
DINABANDU DAS Vs. STATE OF ASSAM
April 20, 2001
DINESH SINGH Vs. SUPDT OF POLICE
October 4, 2001
DIPAK BORAH Vs. STATE OF ASSAM
May 17, 2001
DIPAK BORAH AND ANR. Vs. STATE OF ASSAM
September 17, 2001
DIPAK CHANDRA RUHIDAS Vs. CHANDAN KUMAR SARKAR
July 31, 2001
DIPANKAR ROY Vs. PRINCIPAL AND SECRETARY PUBLIC COLLEGE OF COMMERCE
July 3, 2001
DIPTY CHAKRABORTY Vs. SANTOSH KR CHAKRABORTY
January 5, 2001
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. MAMBER M A C T
February 27, 2001
DOI SORA Vs. CHAIRMAN A P PUBLIC SERVICE COMMISSION
September 25, 2001
DOMINIC VANLALZAWNA Vs. R LALDINGLIANA
September 15, 2001
DOSON CHEMICALS PVT LTD Vs. STATE OF ASSAM
May 19, 2001
DOSON CHEMICALS PVT LTD Vs. STATE OF ASSAM
May 14, 2001
DR. PRASANNA KUMAR AGARWAL Vs. STATE BANK OF INDIA AND ORS.
June 1, 2001
DRUPADI DEORA Vs. STATE OF ASSAM
October 5, 2001
DY CIT Vs. LOHIT CO-OPERATIVE GENERAL STORES LTD
August 29, 2001
DY COMMISSIONER OF INCOME TAX Vs. GEORGE WILLIAMSON (ASSAM) LTD
June 29, 2001
DY. CIT Vs. BRAHMAPUTRA STEELS (P) LTD
December 10, 2001
DY. CIT Vs. TRANSPOWER (P) LTD
July 17, 2001
EMPLOYEES STATE INSURANCE CORPN Vs. STEEL ENGINEERS
August 7, 2001
ENU BEGUM Vs. STATE OF ASSAM
September 10, 2001
F LALTHANZUALA Vs. STATE OF MIZORAM
April 27, 2001
FOOD CORPN OF INDIA Vs. UNION OF INDIA
September 28, 2001
GAMBHIR HIRA Vs. STATE OF ASSAM
August 31, 2001
GEETA BAIRAGI Vs. DEEPAK KUMAR DAS
September 13, 2001
GHISALAL AGARWALA Vs. COMMISSIONER OF INCOME TAX, GUWAHATI
January 3, 2001
GHULAM RABBANI Vs. STATE OF ASSAM
February 23, 2001
GIRISH MEDHI Vs. KALPANA MEDHI
November 29, 2001
GITANJALI KALITA BARUA Vs. STATE OF ASSAM
December 4, 2001
GOLAP BORA Vs. PRAMOD LAHKAR
December 28, 2001
GOLAP CHANDRA BORA Vs. PROMOD CHANDRA LAHKAR AND ORS.
September 28, 2001
GOPAL BHOWMIK Vs. STATE OF TRIPURA
March 16, 2001
GOPAL CHANDRA DAS Vs. NOTIFIED AREA AUTHORITY KHOWAI
April 19, 2001
GOPAL KRISHNA DHAR SENAPATI Vs. STATE OF ASSAM
September 14, 2001
GOVERNMENT PENSIONERS ASSOCIATION Vs. STATE OF TRIPURA
March 16, 2001
GOVINDA SARMAH Vs. STATE OF ASSAM
September 28, 2001
GULAM ALI ALIAS BABU ALI Vs. STATE OF ASSAM
May 25, 2001
GURDINA JIWATRAM KUKREJA Vs. EATERN MINING AND ALLIED INDUSTRIES LTD
December 20, 2001
GURNAM SINGH Vs. UNION OF INDIA
September 14, 2001
H DAWNGI Vs. UNION OF INDIA
October 3, 2001
HABIBUR RAHMAN Vs. STATE OF ASSAM
December 15, 2001
HABIBUR RAHMAN Vs. STATE OF ASSAM
October 15, 2001
HAOBAM TOMBA SINGH Vs. STATE OF MANIPUR AND ORS.
June 13, 2001
HARI RAM SHARMA Vs. STATE OF ASSAM
September 18, 2001
HARIA DABLONG MIN MAHAL SAMABAI SAMITY LIMITED Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LIMITED
April 4, 2001
HAROLDSON DYMPEP Vs. CHAIRMAN M S E B
April 27, 2001
HASENARA BEGUM Vs. FAZAR AU
July 18, 2001
HAZIBULLA MANDAL Vs. MD ABBAS ALI
June 28, 2001
HEMAKANTA DEKA Vs. STATE OF ASSAM
March 19, 2001
HIMANGSHU RANJAN ROY Vs. STATE OF TRIPURA
January 22, 2001
HIRALAL BAISNAB Vs. STATE OF ASSAM
October 16, 2001
HIRENDRA DEBBARMA Vs. REBATI MOHAN DEBBARMA
April 12, 2001
I T O Vs. HEMODHAR GOGAOI
October 29, 2001
IBUNGATA SINGH Vs. PRAKASH CHAND JAIN
November 22, 2001
INDEAL TRADING CORPN Vs. EMPLOYEES STATE INSURANCE CRPN
March 14, 2001
INDERPAL SINGH SAHANI Vs. DOORS TRANSPORT PRIVATE LTD. & ANOTHER
August 2, 2001
INDIAN FOREST SERVICE ASSOCIATION Vs. STATE OF TRIPURA
June 11, 2001
INDIAN OIL CORPORATION LTD Vs. STATE OF ASSAM
May 3, 2001
INDIAN OIL CORPORATION LTD Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL
June 22, 2001
INDIRA BAHETI Vs. AMIT KUMAR NAHATA
March 5, 2001
INDRA CHAND SAMSUKHA Vs. NEW INDIA ASSURANCE CO LTD
October 16, 2001
ITO Vs. DEEP BARUAH
June 6, 2001
ITO Vs. ANOJ KUMAR AGARWALLA
September 20, 2001
ITO Vs. LALIT KUMAR AGARWALLA
October 31, 2001
IVA GOGOI Vs. COMMISSIONER OF INCOME TAX
September 18, 2001
J C BHANATI Vs. STATE OF ASSAM
September 4, 2001
JAMUNA SHAH Vs. BHUBEN CHANDRA KALITA
May 25, 2001
JAMUNABALA DEY Vs. KARUNAMOY DEY
July 30, 2001
JATIN KALITA Vs. HINDUSTAN PAPER CORPORATION LTD
February 20, 2001
JATINDRA NATH HAZARIKA Vs. STATE OF ASSAM
October 12, 2001
JIBESWAR DAS AND ORS. Vs. STATE OF ASSAM AND ORS.
November 18, 2001
JINNA ABDUR RAHIM Vs. STATE OF ASSAM
October 19, 2001
JOGENDRA SARKAR Vs. DISTRICT MAGISTRATE AND COLLECTOR AND ORS.
January 2, 2001
JOGESH CHANDRA DAS Vs. STATE OF TRIPURA
September 13, 2001
JOGINDRA SARKAR Vs. DIST MAGISTRATE AND COLLECTOR WEST TRIPURA
January 22, 2001
JOKIN KURKALANG KSEH Vs. GOVERNING BODY, UPPER SHILLONG COLLEGE
August 3, 2001
JOSEPH HESSO Vs. STATE OF NAGALAND
December 11, 2001
JYOTIRUPA SARMA Vs. STATE OF ASSAM
March 15, 2001
JYOTISH BARUAH Vs. AIRPORT AUTHORITY OF INDIA
September 29, 2001
JYOTISH MAZUMDAR Vs. STATE OF ASSAM
October 17, 2001
K NABA KISHORE SINGH Vs. NEEPCO LTD
April 27, 2001
K THANVELA Vs. STATE OF MIZORAM
February 2, 2001
KABITA DEB SMTI Vs. STATE OF TRIPURA
May 31, 2001
KAILASH CHOWDHURY Vs. STATE OF ASSAM
September 17, 2001
KAMAL JAI Vs. STATE OF ASSAM
March 22, 2001
KAMALA RAJEN Vs. STATE OF MEGHALAYA
March 13, 2001
KANAKWSWAR NARZARY Vs. STATE OF ASSAM
January 17, 2001
KANAN BALA BANK Vs. BABUL DEB
November 29, 2001
KANIKA HAZARIKA Vs. SREEAM BARTHAKUR
January 12, 2001
KAPILIPARIA MATSHYAJIBI SAMABAI SAMITY LTD Vs. ASSAM FISHERIES DEVP CORPORATION LTD
June 14, 2001
KARTIK PAUL Vs. STATE OF TRIPURA
March 3, 2001
KARTIK PAUL Vs. STATE OF TRIPURA
March 30, 2001
KAZISUJAUDDAULA Vs. STATE OF MEGHALAYA
September 17, 2001
KEISHAM IBOBI SINGH Vs. STATE OF MANIPUR
October 16, 2001
KELHOUPIELIE Vs. STATE OF NAGALAND
August 24, 2001
KESHAB PRASAD Vs. RAM PUJAN SHAH
August 3, 2001
KH ROBINDRO SINGH Vs. STATE OF MANIPUR
March 8, 2001
KHAGEN KONWAR Vs. OIL AND NATURAL GAS COMMISSION
March 19, 2001
KHARGESWAR CHOUDHURY Vs. ISFAQUE HUSSAIN
March 22, 2001
KRIPESH RANJAN NATH Vs. SUKLA RANI NATH
February 15, 2001
KRISHNA KUMAR SINGH Vs. UNION OF INDIA
May 17, 2001
KULDIP PATHAK Vs. STATE OF ASSAM
May 29, 2001
KUMARI THOUNAOJAM RAJEETA DEVI Vs. STATE OF MANIPUR AND ANOTHER
March 16, 2001
KUNDAL MAJUMDER Vs. STATE OF TRIPURA
September 7, 2001
KUNJA BEHARI SINGH Vs. STATE OF ASSAM
March 8, 2001
LAHESWARI DAS SMTI Vs. GOPINATH DAS
May 28, 2001
LAKHAN CHANDRA ROY Vs. BIJAN DAS
March 14, 2001
LALHMELTHAI Vs. STATE OF MIZORAM
October 11, 2001
LALNEIHZOVI Vs. NORH EASTERN HILL UNIVERSITY
February 9, 2001
LANGPI DEHANGI RURAL BANK Vs. H CHANKRABORTY
October 16, 2001
LOUSHAMBAM IBOCHOUBA SINGH Vs. STATE OF MANIPUR
December 10, 2001
M H TIABI Vs. STATE OF MIZORAM
May 4, 2001
M RANI Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
July 23, 2001
MADHUMITA SHARPA Vs. UNION OF INDIA
June 4, 2001
MAHANTAM KUMAR PANDIT Vs. PANNALAL GHOSH
November 27, 2001
MAHESHPUR TEA AND INDUSTRIES PRIVATE LIMITED Vs. MANTALA TEA COMPANY LIMITED
February 1, 2001
MAHMUD ALI Vs. UNION OF INDIA
December 5, 2001
MAKTEM DAI Vs. STATE OF ARUNACHAL PRADESH
October 9, 2001
MANABENDRA CHOWDHURY Vs. TRIPTI CHOWDHURY
January 19, 2001
MANAGAL BHUMIJ Vs. STATE OF ASSAM
November 20, 2001
MANJU SEAL Vs. SECRETORY SOCIAL WELFARE WOMEN AND CHILD DEVLOPMENT GOV OF ARUNACHAL PRADESH
October 10, 2001
MANJUSHREE EXTRUSIONS LTD Vs. STATE OF ASSAM
March 27, 2001
MANTU NARZARY Vs. STATE OF ASSAM
July 5, 2001
MARPAK KADU Vs. STATE OF ARUNACHAL PRADESH
May 17, 2001
MATIUR RAHMAN Vs. RAMJAN ALI
January 5, 2001
MAZIBUR RAHMAN Vs. STATE OF ASSAM
February 1, 2001
MC LEDO RUSSEL INDIA LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
May 9, 2001
MD ALIMUDDIN Vs. STATE OF MANIPUR
January 1, 2001
MD. GAZI KHAN, ACCUSED MD. ALIMUDDIN Vs. STATE OF MANIPUR
January 11, 2001
MD. JABED ALI Vs. STATE OF ASSAM AND ORS.
February 5, 2001
MEGHALAYA PARENTS and GUARDIAN ASSOCN Vs. STATE OF MEGHALAYA
July 27, 2001
MIDUL SAIKIA Vs. F C I
August 13, 2001
MIJU KENA Vs. STATE OF ARUNACHAL PRADESH
June 26, 2001
MIJUDDIN Vs. STATE OF ASSAM
September 12, 2001
MISRIMAYA PRADHAN Vs. CHITRAMAYA
February 20, 2001
MISSION RANJAN DAS Vs. HAFIZ RASHID AHMES CHOUDHURY
December 18, 2001
MOHAMMAD GAZI KHAN ACCUSED MOHAMMAD ALIMUDDIN Vs. STATE OF MANIPUR
January 11, 2001
MON BORA ALIAS BIJAY BORA Vs. STATE OF ASSAM
September 6, 2001
MON BORA ALIAS BIJAY BORA Vs. STATE OF ASSAM
September 14, 2001
MONESWAR CHOUDHURY Vs. STATE OF ASSAM
July 30, 2001
MONI GOGOI ALIAS KHAGEN GOGOI Vs. STATE OF ASSAM
January 23, 2001
MONI GOGOI ALIAS KHAGEN GOGOI Vs. STATE OF ASSAM
February 23, 2001
MONILAL BAKSHI Vs. DIPAK RANJAN BAKSHI
March 23, 2001
MONULAL SATNAMI Vs. STATE OF ASSAM
May 24, 2001
MRIDULA KAKATI HAZARIKA Vs. STATE OF ASSAM
April 19, 2001
MRINAL KANTI GHOSH AND OTHERS Vs. STATE OF ASSAM AND OTHERS
May 21, 2001
MUKUL NARAYAN GOSWAMI Vs. ARCHANA SARMA GOSWAMI
October 10, 2001
MUKUNDA OJA Vs. STATE OF ASSAM
September 12, 2001
MUKUT CHANDRA BORAH Vs. STATE OF ASSAM
January 5, 2001
MULLIBASH HASTA SHILPA SAMABAYA SMITI LTD Vs. STATE OF ASSAM
September 27, 2001
MUNGLEM PHOM Vs. STATE OF NAGALAND
January 31, 2001
MUNINDRA DEKA ALIAS MUNINDRA KALITA Vs. STATE OF ASSAM
August 24, 2001
MURARI TEA INDUSTRIES Vs. ASSAM STATE ELECTRICITY BOARD
February 14, 2001
MURTI DHAR SINGH Vs. VIJENDRA SINGH JAFA
October 19, 2001
N K SINHA Vs. STATE OF TRIPURA
April 27, 2001
N RUPOBAN SINGH Vs. STATE OF MANIPUR
September 12, 2001
NABA KUMAR DAS Vs. STATE OF ASSAM
October 19, 2001
NABIN BARDOLOI Vs. STATE OF ASSAM
October 4, 2001
NABIN CHANDRA SAIKIA Vs. STATE OF ASSAM
May 24, 2001
NABIN DAIMARI Vs. STATE OF ASSAM
July 20, 2001
NAGALAND ARMED POLICE WIRELESS STAFF ASSOCIATION Vs. STATE OF NAGALAND
March 15, 2001
NANADA NATH GAM Vs. STATE OF ASSAM
May 31, 2001
NANDESWAR SONOWAL Vs. STATE OF ASSAM
July 31, 2001
NANIBALA DUTTA Vs. RUPMA DUTTA
December 12, 2001
NANTIONAL INSURANCE CO LTD Vs. CHANDRA PRABHA BARMAN
February 2, 2001
NARAYAN KHATANIAR Vs. STATE OF ASSAM
May 29, 2001
NARAYAN PRASAD LOHIA Vs. DEBI PRASAD MORR
October 16, 2001
NARAYAN PRASAD LOHIA AND ORS. Vs. DEBI PRASAD MORR AND ORS.
June 10, 2001
NARENDRA KUMAR Vs. STATE OF TRIPURA
September 7, 2001
NAROSA FARMS Vs. N E R AGRICULTURAL MARKETING CORN LTD
October 10, 2001
NAROSA FARMS AND ANR. Vs. N.E.R. AGRICULTURAL MARKETING CORPN. LTD.
September 10, 2001
NARU MAZUMDAR Vs. STATE OF ASSAM
April 12, 2001
NASER ALI MANDAL Vs. STATE OF ASSAM
February 26, 2001
NASHA TOYS P LTD Vs. HARSHAD CORPORATION
December 4, 2001
NASHSA TOYS PVT. LTD. Vs. HARSHAD CORPORATION
April 19, 2001
NATIONAL INSURANCE CO LTD Vs. CHANDRESWAR THAKUR
February 28, 2001
NATIONAL INSURANCE CO LTD Vs. ASHOKA DAS
March 30, 2001
NATIONAL INSURANCE CO LTD Vs. BENU CHANDRA DEB
April 2, 2001
NATIONAL INSURANCE CO LTD Vs. BENU CHANDRA DEB
April 12, 2001
NAUMI SINGH YADAV Vs. UNION OF INDIA
January 1, 2001
NAUMI SINGH YADAV Vs. UNION OF INDIA AND ORS.
January 25, 2001
NERIWALM EMPLOYEES UNION Vs. UNION OF INDIA
September 17, 2001
NEW INDIA ASSURANCE CO LTD Vs. UJJALA DEBNATH
January 1, 2001
NEW INDIA ASSURANCE CO LTD Vs. NALINI BORO
May 7, 2001
NEW INDIA ASSURANCE CO LTD Vs. NAMITA DEB
July 26, 2001
NEW INDIA INSURANCE CO LTD Vs. MEMBER MOTOR ACCIDENT CLAIMS
May 24, 2001
NEW INDIA INSURANCE CO LTD Vs. JIBAN SAHA
March 30, 2001
NGULA SAIRIAM ALIAS MULA Vs. STATE OF ASSAM
September 12, 2001
NIBEDITA KALITA Vs. STATE BANK OF INDIA
August 1, 2001
NIKHIL SHAH Vs. STATE OF ASSAM
August 16, 2001
NINGTHOUJAM BINOY SINGH Vs. RADHABINOD KOIJAM
December 14, 2001
NINGTHOUJAM BINOY SINGH AND ANR. Vs. RADHABINOD KOIJAM AND ORS.
September 14, 2001
NIPAMACHA SINGH Vs. SECRETARY MANIPUR LEGISLATIVE ASSEMBLY
February 20, 2001
NIRANJAN DAS Vs. STATE OF TRIPURA
September 13, 2001
NIRMAL NARZARY Vs. STATE OF ASSAM
February 1, 2001
NIRMALENDU DEBBARMA Vs. STATE OF TRIPURA
July 9, 2001
NISHITHENDU DHAR Vs. STATE OF ASSAM
March 14, 2001
NO. 29 NEKERA/NEKERI MEEN SAMABAI SAMITY LTD. Vs. STATE OF ASSAM
September 24, 2001
NRIPENDRA DAS Vs. STATE OF ASSAM
July 20, 2001
ONGC LTD Vs. IMDADUR RAHMAN RAJKHOWA
August 24, 2001
ORIENTAL INSURANCE CO LTD Vs. ARUN DAS
December 18, 2001
ORIENTAL INSURANCE CO LTD Vs. ARUN DUTTA
August 8, 2001
P LALREMLIANA Vs. STATE OF MIZORAM
February 14, 2001
P.C. LALTHANLIANA Vs. STATE OF MIZORAM & OTHERS
August 23, 2001
PACHHINGA UNIVERSITY COLLEGE Vs. NORTH EASTERN HILL UNIVERSITY
January 1, 2001
PACHHUNGA UNIVERSITY COLLEGE Vs. NORTH EASTERN HILL UNIVERSITY
February 16, 2001
PADMINI MAHANTA Vs. NARAYAN CHOUDHURY
December 18, 2001
PANI BHUSAN SHARMA Vs. EXECUTIVE DIRECTOR A S F C
February 12, 2001
PARAG SAIKIA Vs. ASSAM FINANCIAL CORPORATION
December 12, 2001
PARIMAL KANTI CHAKRABORTY Vs. TRIPURA JUTE MILS LIMITED
August 30, 2001
PARSHU RAM MAJUMDAR Vs. UNION OF INDIA
January 18, 2001
PAUL KHUMA DARLONG Vs. STATE OF MEGHALAYA
March 13, 2001
PAYAL CHOUDHURY Vs. PRADIP DAS
September 7, 2001
PERMANENT S SYIEM Vs. DAVID HAMMER MARWEIN
September 6, 2001
PHATIK CH CHOUDHURY Vs. STATE OF ASSAM
May 30, 2001
PHUSWUYI PHESAO Vs. STATE OF NAGALAND
October 11, 2001
PIJUPARA HARIDOBA PAHARPARA JALJALLY MATCHYA BABYASAI SAMPRADAI SAMITTEE LTD Vs. STATE OF ASSAM
January 5, 2001
PIJUSH KANTI SUTRADHAR Vs. STATE OF TRIPURA
June 29, 2001
PRABHAT LAL BARUAH Vs. KANAK CHANDRA BARUAH
September 27, 2001
PRADIP KUMAR DAS Vs. STATE OF TRIPURA
February 28, 2001
PRAFULLA KUMAR MAHANTA Vs. KANAK SEN DEKA
February 5, 2001
PRAKANTA WARISA Vs. STATE OF ASSAM
December 4, 2001
PRAMILA BORDOLOI Vs. BLUE HILI TRAVELS P LTD
September 25, 2001
PRAMILA BORDOLOI Vs. BLUE HILL TRAVELS P LTD
September 5, 2001
PRANAB KUMAR SAHA Vs. STATE OF TRIPURA
January 12, 2001
PRASANNA KUMAR AGARWAL Vs. STATE BANK OF INDIA
July 1, 2001
PRASANNA KUMAR HAZARIKA Vs. OIL INDIA LTD
December 20, 2001
PRIYA BURAGOHAIN Vs. STATE OF ASSAM
May 24, 2001
PRIYA HAZARIKA Vs. STATE OF ASSAM
September 6, 2001
PROBIN KUMAR PHUKAN Vs. UNION OF INDIA
June 19, 2001
PROVEEN CHOUDHURY Vs. UNION OF INDIA
February 16, 2001
PURNA BAHADUR BHUJEL Vs. STATE OF ARUNACHAL PRADESH
December 12, 2001
PURNA BAHADUR BHUJEL Vs. STATE OF ARUNACHAL PRADESH
December 11, 2001
PUTUL CHUTIA Vs. STATE OF ASSAM
May 24, 2001
R LALBIAKTHANGA Vs. STARE OF MIZORAM
February 12, 2001
RADHESYAM MANDAL Vs. RAM DULAL MANDAL
August 21, 2001
RAHUL KUMAR KASHYAP DAS Vs. UNION OF INDIA
March 27, 2001
RAIS UDDIN Vs. STATE OF ASSAM
October 4, 2001
RAJ KUMAR DEORAH AND SONS Vs. COMMISSIONER OF INCOME TAX
July 24, 2001
RAJAGOPALACHARI NARAYANAN Vs. UNION OF INDIA
November 20, 2001
RAJENDRA KR SOOD Vs. JAGAT SINGH DUGAR
March 16, 2001
RAJESH BASFOR Vs. TURA TOWN HIGH SCHOOL
July 20, 2001
RAJESH KUMAR JALAN Vs. ITO VICE-VERSA
April 18, 2001
RAJESH SHARMA Vs. ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION
February 13, 2001
RAJKUMAR DEORAH AND SONS Vs. COMMISSIONER OF INCOM TAX
April 27, 2001
RAKESH I A S Vs. G CHANDANI KABUINI
September 12, 2001
RAM BHAGAT Vs. STATE OF NAGALAND
September 6, 2001
RAMBILASH Vs. UNION OF INDIA
July 19, 2001
RAMDHAN SINHA Vs. NOTIFIED AREA AUTHORITY KAILASHAHAR
June 13, 2001
RAMESWAR SINGH Vs. MEGHALAYA STATE ELECTRICITY BOARD
February 1, 2001
RAMNATH PRASAD Vs. STATE OF ASSAM
December 10, 2001
RANGANATH MUKHERJEE Vs. STATE OF TRIPURA
October 3, 2001
RANJUL BARUAH Vs. NUMALIGARH REFINERY LTD
August 1, 2001
RATNA PAUL Vs. SUBHASH RANJAN PAUL
February 16, 2001
REJIA KHATUN Vs. STATE OF ASSAM
August 27, 2001
RINA SIKDAR Vs. UNION OF INDIA (UOI) AND ANR.
January 9, 2001
RITA KALITA Vs. STATE OF ASSAM
April 3, 2001
ROBERT ZOSANGA Vs. STATE OF MIZORAM
February 14, 2001
ROBINDA NATH SARMA Vs. STATE OF ASSAM
May 19, 2001
ROHLUMA Vs. STATE OF MIZORAM
October 10, 2001
ROMA KANTA SEAL Vs. STATE OF ASSAM
June 11, 2001
ROUSHANARA BEGUM Vs. MUSLIM ALI
August 23, 2001
S ALI Vs. KUDDUS ALI
November 21, 2001
S N M ABDI Vs. PRAFULLA KR MAHANTA
September 25, 2001
S S ASSOCIATE Vs. M S ASSOCIATE
April 4, 2001
SAFIQUE Vs. STATE OF ASSAM
September 13, 2001
SAHIDA BEGUM Vs. SARIFUDDIN AHMED
March 14, 2001
SALJONG K MARAK Vs. STATE OF MEGHALAYA
November 20, 2001
SAMIR BHATTACHARJEE Vs. STATE OF TRIPURA
May 24, 2001
SAMIRAN DAS Vs. STATE OF ASSAM
October 11, 2001
SANJAY KIRLOSKAR Vs. BADSHAH HOTEL AND RESORTS
April 27, 2001
SANJAY R MARAK Vs. STATE OF MEGHALAYA
July 6, 2001
SANJIB BARUAH Vs. STATE OF ASSAM
June 26, 2001
SANJIB DAS Vs. STATE OF ASSAM
April 3, 2001
SANJIB MAZUMDAR Vs. STATE OF ASSAM
August 23, 2001
SANKAR CHOWHAN Vs. STATE OF TRIPURA
April 12, 2001
SANTALAL MEHENDI Vs. COMMISSIONER OF TAXES
October 9, 2001
SANTOKH SINGH BHABRA Vs. KALSI BHABRA CONSTRUCTION COMPANY
July 22, 2001
SARASWATI DAS Vs. UNION OF INDIA
March 7, 2001
SASHI PRAKASH Vs. GOVERNMENT PENSIONERS ASSOCIATION AGARTALA
July 24, 2001
SATYA PRASAD DAS Vs. STATE OF ASSAM
January 9, 2001
SATYA RANJAN SAHA Vs. STATE OF ASSAM
August 2, 2001
SATYADEO BAITHA Vs. RAJKUMARI DEVI
August 27, 2001
SHYAMAL SARKAR Vs. STATE OF TRIPURA
May 18, 2001
SIBA NATH GOGOI Vs. UINON OF INDIA
July 20, 2001
SIBNATH SINGH Vs. STATE OF ASSAM
April 10, 2001
SIBO KURMI Vs. STATE OF ASSAM
October 19, 2001
SIDDHARTA KALITA Vs. STATE OF ASSAM
May 1, 2001
SIDHARTHA KALITA Vs. STATE OF ASSAM
April 12, 2001
SIDHESWAR BARUAH Vs. STATE OF ASSAM
June 19, 2001
SILCHAR MUNICIPAL BOARD Vs. SUBHASIS SEN
December 8, 2001
SIPRA GUPTA Vs. SANKARLAL PAUL
August 30, 2001
SON SING MARAK Vs. UNION OF INDIA
September 28, 2001
STATE BANK OF INDIA Vs. SWAPAN BASAK
August 13, 2001
STATE BANK OF INDIA Vs. KANHIYALAL AGARWALLA
March 7, 2001
STATE OF ARUNACHAL PRADESH Vs. UNION OF INDIA
August 31, 2001
STATE OF ASSAM Vs. MARIAM NESSA
August 30, 2001
STATE OF ASSAM Vs. ABDUL KHALIQUE TALUKDAR
October 15, 2001
STATE OF ASSAM Vs. AYUB HUSSAIN MANDAL
June 22, 2001
STATE OF ASSAM Vs. SAHABUDDIN
April 10, 2001
STATE OF ASSAM Vs. ARUNDHATI SAIKIA
August 14, 2001
STATE OF ASSAM Vs. ABDUL KUDDUS
June 22, 2001
STATE OF ASSAM Vs. SHAHNASIM
May 4, 2001
STATE OF ASSAM Vs. AYUB HUSSAIN MANDAL
June 12, 2001
STATE OF MANIPUR Vs. PHEIROIJAM JOY SINGH
February 1, 2001
STATE OF MANIPUR Vs. K SURJIT
December 11, 2001
STATE OF MANIPUR Vs. MOIRANGTHEM NINGTHOU SINGH
December 20, 2001
STATE OF MANIPUR Vs. LOITONGBAM ONGBI IBEMHAL DEVI
October 1, 2001
STATE OF MEGHALAYA Vs. MEGHALAYA CONTRACTORS ASSOCN
May 19, 2001
STATE OF MIZORAM Vs. M ANAND
January 29, 2001
STATE OF NAGALAND Vs. CHOSAYI
February 19, 2001
STATE OF NAGALAND Vs. AKUM AO
July 31, 2001
STATE OF NAGALAND Vs. HOKHETO SUMI
July 24, 2001
STATE OF PUNJAB Vs. STATE OF NAGALAND
August 29, 2001
STATE OF TRIPURA Vs. JOGIRAJ DUTTA
August 24, 2001
STATE OF TRIPURA Vs. PRADIP GHOSH
September 13, 2001
STATE OF TRIPURA Vs. SITESH CHANDRA DAS
May 22, 2001
STATE OF TRIPURA Vs. MANABENDRA DAS CHOWDHURY
June 22, 2001
STATE OF TRIPURA Vs. SITESH CH DAS
May 24, 2001
STATE OF TRIPURA Vs. TRIPURA BUS SYNDICATE
January 8, 2001
STATE OF TRIPURA Vs. BHUPATI CHAKRABORTY
January 19, 2001
STATE OF TRIPURA Vs. DEBAPRASADNAG
March 29, 2001
STATE OF TRIPURA Vs. SAMUAL RUHUL ASKAR ALIAS KUTTI MIA
March 26, 2001
SUBHAS ROY Vs. STATE OF TRIPURA
October 5, 2001
SUBHAS SINHA Vs. KANTI SINHA
January 18, 2001
SUDIPTA KALITA Vs. STATE OF ASSAM
January 4, 2001
SUMAL DAS Vs. STATE OF TRIPURA
September 25, 2001
SUMITRA BALA ROY Vs. STATE OF ASSAM
February 28, 2001
SURENDRA BARMAN Vs. ASSAM CO OPERATIVE MARKETING AND CONSUMERS FEDRATION LTD
September 19, 2001
SURENDRA BARMAN Vs. ASSAM CO-OPERATIVE MARKETING AND CONSUMERS FEDERATION LTD. AND ORS.
July 19, 2001
SURJYA KANTA DEB Vs. STATE OF TRIPURA
April 27, 2001
SUSHAMA CHETRI SMT Vs. STATE OF TRIPURA
May 24, 2001
SUSHANTA ALIAS TUTAN CHAKRABORTY ALIAS BHATTACHARJEE Vs. STATE OF TRIPURA
September 14, 2001
SUSHIL RANJAN NATH Vs. SATYABRATA DEY
May 31, 2001
SWADESH LAL ROY Vs. STATE OF ASSAM
February 26, 2001
SWAPAN DEB Vs. STATE OF TRIPURA
March 16, 2001
SWAPAN KR PAUL Vs. OIL AND NATURAL GAS CORPORATION LTD
August 3, 2001
SWAPAN KUMAR HANDIQUE Vs. PADMA DHAR DEKA
February 9, 2001
SWAPAN KUMAR PAUL Vs. OIL AND NATURAL GAS CORPORATION
August 3, 2001
T S RAJAMONI Vs. RANDIP BARUA
May 17, 2001
TALO TAMA Vs. STATE OF ARUNACHAL PRADESH
January 10, 2001
TAPAN BISWAS ALIAS TAPAS Vs. STATE OF ASSAM
September 13, 2001
TARA CHAND JAIN Vs. STATE OF ASSAM
August 18, 2001
TARULATA DEVI Vs. STATE OF ASSAM
April 26, 2001
TARUN CH BARMAN LRS OF DURGA CHARAN BARMAN Vs. COLLECTOR KOKRAJHAR
February 9, 2001
TARUN TAMULI Vs. STATE OF ASSAM
January 19, 2001
TATOR TALOH Vs. STATE OF ARUNACHAL PRADESH
August 17, 2001
THANESWAR HAZARIKA Vs. STATE OF ASSAM
May 15, 2001
THOKCHOM KHOMEI SINGH Vs. MUTUM BIRACHANDRA SINGH
March 27, 2001
THOUNAO JAMNOMEETA Vs. LIFE INSURANCE CORPORATION OF INDIA EASTERN ZONE IMPHAL BRANCH
December 31, 2001
TILENDRA NATH MAHANTA Vs. UNITED BANK OF INDIA
February 5, 2001
TILOTTAMA MAHANTA Vs. A S E B
November 26, 2001
TINSUKIA TRADING CO Vs. STATE OF ASSAM
April 4, 2001
TIRTHA NATH HANDIQUE Vs. STATE OF ASSAM
April 3, 2001
TOBI NOMUK Vs. STATE OF ARUNACHAL PRADESH
July 19, 2001
TORI NYOKIR AND ANR. Vs. STATE OF ARUNACHAL PRADESH AND ORS.
February 11, 2001
TRIPURA AGRICULTURAL FIELD SERVICE GRADE III EMPLOYEES ASSON Vs. SUSHIL KUMAR KARMAKAR
June 18, 2001
TRIPURA BOARD OF WAKF Vs. TAHERA KHATOON
February 2, 2001
TULSHI NANDI Vs. NOOR SAHIDA BEGUM
August 6, 2001
UNION OF INDIA Vs. GURUCHARANJIT KAUR
February 19, 2001
UNION OF INDIA Vs. VARTAK LABOUR UNION
March 27, 2001
UNION OF INDIA Vs. Y SPR CLK JAMIL AHMED
March 13, 2001
UNION OF INDIA Vs. SAMBRA COUNSTUCTION AND AGENCY
August 24, 2001
UNION OF INDIA Vs. J C 747993 NAIB SUBEDAR NAKULDEO PRASAD
September 7, 2001
UNITED INDIA INSURANCE CO LTD Vs. HARALAL NATH SHIB
July 13, 2001
UPENDRA NATH Vs. STATE OF ASSAM
August 7, 2001
URMILA BALA DAS Vs. BHUBANESWAR DAS
March 20, 2001
VANRAMMAWIA LAILET Vs. STATE OF ASSAM
August 14, 2001
VICTOR CANE INDUSTRIES Vs. COMMISSIONER OF TAXES
September 1, 2001
VIJAY KUMAR SHARMA Vs. STATE OF ARUNACHAL PRADESH
January 17, 2001
VILAHENU SMTI Vs. UNION OF INDIA
March 22, 2001
VISHWA VIMOHAN JHA Vs. STATE OF MEGHALAYA
September 5, 2001
VITA ANGAMI Vs. STATE OF NAGALAND
September 10, 2001
W N SINGH Vs. SPEAKER MANIPUR LEGISLATIVE ASSEMBLY
March 27, 2001
W S DANN Vs. STATE OF MEGHALAYA
September 7, 2001
Y ZHETO ASUMI Vs. STATE OF NAGALAND
March 14, 2001
YUMNAM BROJEN SINGH Vs. DISTRICT MAGISTRATE BISHNUPUR
August 30, 2001
ZAKIR HUSSAIN Vs. STATE OF ASSAM
August 28, 2001
ZASHEVOL ANGAMI Vs. STATE OF NAGALAND
August 23, 2001