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Case Index
Title
Date
ABG HEAVY INDUSTRIES LTD. Vs. SALES TAX APPELLATE TRIBUNAL, ADDITIONAL BENCH AND ANR.
April 30, 2001
ANNAI FLOUR MILLS (P) LIMITED Vs. COMMERCIAL TAX OFFICER AND ORS.
April 4, 2001
DEPUTY COMMISSIONER (CT), CHENNAI (NORTH) DIVISION Vs. JOLITE ENGINEERING WORKS
April 18, 2001
JUNEJAS DELHI CALCUTTA CARRIERS AND ANR. Vs. CCT AND ORS.
May 17, 2001
SAGA INSTRUMENTS Vs. C.T.O., COLLEGE STREET CHARGE AND ORS.
February 15, 2001
SARIAM TEA SEED GARDEN AND ANR. Vs. C.T.O., SILIGURI CHARGE AND ORS.
July 5, 2001
SOVAVITA TEA SEED GARDEN AND ANR. Vs. COMMERCIAL TAX OFFICER, SILIGURI CHARGE AND ORS.
July 5, 2001
SRI JAGDISH PRASAD SHARMA Vs. C.T.O./DURGAPUR RANGE AND ORS.
December 14, 2001
SRI OM PRAKASH DARUKA Vs. COMMERCIAL TAX OFFICER, ASANSOL CHARGE AND ORS.
September 19, 2001
SRI RAJESH KUMAR TIBAREWALA Vs. C.T.O., LYONS RANGE CHARGE AND ORS.
August 17, 2001
THE FEDERAL BANK LTD. Vs. DEPUTY COMMERCIAL TAX OFFICER
April 3, 2001
V.J. SURAIYA Vs. ADDITIONAL COMMISSIONER, COMMERCIAL TAXES AND ORS.
September 14, 2001