Case Index

Title
Date
A RAMA RAO Vs. RAGHUNATH PATNAIK
October 17, 2001
ABHAYA KUMAR SATPATHY Vs. STATE OF ORISSA
October 19, 2001
ABHIMANYU MOHANTY Vs. ROURKELA STEEL PLANT
April 26, 2001
ADVERTISING AGENCIES ASSOCIATION OF ORISSA Vs. CUTTACK MUNICIPAL CORPORATION
May 18, 2001
ADWAIT CH JENA Vs. KHANDAHATA GRAM PANCHAYAT
November 22, 2001
AJIT KUAMR DAS Vs. D G CENTRAL INDUSTRIAL SECURITY FORCE
July 13, 2001
AJIT NARAYAN BHANJA DEO Vs. UNION OF INDIA
June 22, 2001
AKAPATI BHASKAR PATRO Vs. TRINATH SAHU
March 14, 2001
AKSHAYA PRADHAN ALIAS AKSHAYA KUMAR Vs. ASHAMONI BEHERA
August 30, 2001
AMARESWAR PRADHAN Vs. SOUTH EASTERN RAILWAY AND OTHERS
March 28, 2001
AMARNATH SINGH Vs. STATE OF ORISSA
November 5, 2001
AMBIKA CHARAN MISRA Vs. ANADI CHARAN SAMANTARAY
December 12, 2001
AMBIKA PRASAD DAS Vs. BABITA JALLI
November 5, 2001
ANAM CHARAN BEHERA Vs. STATE
July 25, 2001
ANAMA NAIK Vs. STATE OF ORISSA
December 11, 2001
ANANDA JENA Vs. STATE
July 26, 2001
ANIL KUMAR PANDA Vs. STATE OF ORISSA
August 28, 2001
ANIL KUMAR SAMARTHA Vs. STATE OF ORISSA
December 4, 2001
ANJALI BALA GIRI Vs. STATE OF ORISSA
January 15, 2001
ARATI MUKHERJEE Vs. SAMBHUNATH MUKHERJEE
October 3, 2001
ARJUN CHARAN BISWAL Vs. TRILOCHAN DAS DIRECTOR OF HIGHER
May 2, 2001
ARJUNA CHARAN MISHRA Vs. STATE BANK OF INDIA
February 23, 2001
ARNAPURNA SAHOO Vs. STATE OF ORISSA
April 6, 2001
ARUN KUMAR DANDAPAT Vs. COLLECTOR AND DISTRICT
February 16, 2001
ARUN KUMAR GURU Vs. ORISSA FOREST DEVELOPMENT
March 2, 2001
ASHOK BIRI Vs. STATE OF ORISSA
March 28, 2001
ASHOKA TRADING CO Vs. STATE BANK OF INDIA BOLANGIR
October 5, 2001
ASWINI KUMAR PADHY Vs. STATE
April 11, 2001
ATHGARH NOTIFIED AREA COUNCIL Vs. STATE OF ORISSA
April 11, 2001
ATKO KUJUR Vs. MAHALAT SA
June 20, 2001
ATUL CHURIWALA Vs. STATE OF ORISSA
February 16, 2001
B. BHIMA RAO AND ORS. Vs. BULLI LAXMI AND ANR.
June 20, 2001
BAI MAJHI Vs. STATE OF ORISSA
September 20, 2001
BAIKUNTHA BIHARI MOHAPATRA Vs. STATE OF ORISSA
July 13, 2001
BALABHADRA PANDA Vs. STATE OF ORISSA
September 19, 2001
BALANGIR DIST RICE MILL ASSOCN Vs. STATE OF ORISSA
July 13, 2001
BALDEV RAJ AGARWAL ALIAS BALDEV AGARWAL Vs. STATE BANK OF INDIA
August 29, 2001
BANALATA SAHOO Vs. STATE OF ORISSA
January 19, 2001
BANAMALI SINGH Vs. STATE OF ORISSA
January 12, 2001
BANIKANTA PANIGRAHI Vs. STATE OF ORISSA
October 18, 2001
BAURI DEHURI Vs. KAMALA PRADHAN
June 18, 2001
BELU ALIAS SURENDRA DAS Vs. STATE OF ORISSA
December 7, 2001
BENUDHAR MOHANTY Vs. STATE OF ORISSA
May 18, 2001
BETU ALIAS BIJAN KUMAR NAYAK Vs. STATE OF ORISSA
September 7, 2001
BHAGABAN MALLIK Vs. STATE OF ORISSA
April 13, 2001
BHAGABAN PANDA Vs. STATE OF ORISSA
January 18, 2001
BHAGABAT MARANDI Vs. STATE OF ORISSA
February 16, 2001
BHAGABAT PRADHAN Vs. UNION OF INDIA
August 14, 2001
BHAGIRATHI JENA Vs. STATE OF ORISSA
November 29, 2001
BHAGIRATHI SUBUDHI Vs. STATE
October 8, 2001
BHAGIRATI SAHU Vs. AKAPATI BHASKAR PATRA
June 22, 2001
BHINGA RANA Vs. STATE OF ORISSA
December 10, 2001
BHOBANA NAHAK Vs. STATE OF ORISSA
April 6, 2001
BHRAMARBAR MOHANTY Vs. STATE OF ORISSA
December 3, 2001
BHUBANANANDA SETHY Vs. CHAIRMAN AND DISCIPLINARY AUTHORITY PURI GRAMYA BANK
November 7, 2001
BIBEKANANDA DAS Vs. STATE OF ORISSA
December 18, 2001
BIBHU PRASAD DAS Vs. CUTTACK MUNICIPAL CORPORATION
February 26, 2001
BIBHUTI BHUSAN MISHRA Vs. STATE OF ORISSA
April 25, 2001
BICHITRANANDA MUDULI Vs. STATE OF ORISSA
July 12, 2001
BIDU SABAR Vs. STATE OF ORISSA
September 27, 2001
BIDYADHAR SAHOO AND ORS. Vs. STATE OF ORISSA AND ORS.
March 22, 2001
BIJAY PRADHAN Vs. COLLECTOR
May 28, 2001
BIJOY SOREN Vs. STATE OF ORISSA
April 13, 2001
BILASINI UPADHYAYA Vs. USHARANI BISWAL
August 16, 2001
BINAYAK ACHARYA Vs. UNION OF INDIA
September 21, 2001
BINOD KUMAR GUPTA Vs. STATE OF ORISSA
November 23, 2001
BINOD KUMAR GUPTA AND ANR. Vs. STATE OF ORISSA AND ORS.
November 12, 2001
Bipin Bihari Sahu Vs. Rajendra Kumar Sahu
January 5, 2001
BIRENDRANATH JHA Vs. STATE OF ORISSA
September 20, 2001
BISE JHARA Vs. STATE OF ORISSA
December 11, 2001
BISWANATH MURMU Vs. STATE OF ORISSA
January 30, 2001
BOARD OF SECONDARY EDUCATION CUTTACK Vs. GAYATRI HOTA
March 27, 2001
BOARD OF SECONDARY EDUCATION, ORISSA Vs. GAYATRI HOTA
February 27, 2001
BULI DASH Vs. STATE OF ORISSA
February 16, 2001
C P MAJHI Vs. UNION OF INDIA
March 14, 2001
Central Electricity Supply Company of Orissa Limited Vs. Orissa Electricity Regulatory Commission, Vidyut Niyamak Bhawan, Unit-VIII, Bhubaneswar
March 16, 2001
CHAITAN BANK Vs. STATE OF ORISSA
April 30, 2001
CHANDRAKALA DOMB Vs. MASTER DOMB
December 4, 2001
CHANDRASEKHAR MOHAPATRA Vs. STATE OF ORISSA
April 3, 2001
CHANDRI DAS Vs. STATE OF ORISSA
March 5, 2001
Chhala Munda Vs. State of Orissa
March 22, 2001
CHINMAY KUMAR MAJHI NILAMANI Vs. STATE OF ORISSA
May 28, 2001
CHITTU ALIAS SAYED IFTEKAR ALLI Vs. STATE OF ORISSA
November 6, 2001
CHUNTA NAYAK AND FIFTY Vs. STATE OF ORISSA
December 14, 2001
COLLECTOR Vs. KAMALA NAYAK
March 22, 2001
COLLECTOR CUM LAND ACQUISITION OFFICER Vs. SANTOSH KUMAR SAHU
August 30, 2001
COLLECTOR KALAHANDI Vs. PAWAN KUMAR GUPTA
August 6, 2001
COMMISSIONER OF INCOME TAX Vs. VINAY KUMAR SIGTIA
July 12, 2001
DAKTAR NAIK Vs. STATE OF ORISSA
September 13, 2001
DAMAN BHOI Vs. STATE
February 20, 2001
DAMODAR PRASAD MOHANTY Vs. BIRANCHI KAR
November 5, 2001
DASARATHA ALIAS JITENDRA PANDEY Vs. STATE OF ORISSA
October 18, 2001
DAUD SAGAR Vs. STATE OF ORISSA
June 21, 2001
DAULAT SAHU Vs. SAHADEV MEHER
October 15, 2001
DAVA GRAM PANCHAYAT Vs. PANDESWAR SAHU
December 11, 2001
DAYANIDHI NAYAK Vs. STATE OF ORISSA
August 31, 2001
DEBASIS RAY Vs. STATE OF ORISSA AND OTHERS
September 21, 2001
DHANRAJ GUPTA Vs. STATE OF ORISSA
August 13, 2001
DHANU ALIAS DHANURDHAR SAHU Vs. STATE OF ORISSA
December 13, 2001
DIBRU MUNDA Vs. STATE OF ORISSA
August 3, 2001
DILIP KUMAR RAY Vs. TATA FINANCE LTD
August 27, 2001
DILLIP KUMAR RAM Vs. STATE
September 28, 2001
DILLIP KUMAR ROY Vs. HONBLE CHIEF JUSTICE
June 27, 2001
DIPALI CHAKRABARTI Vs. STATE OF ORISSA
September 21, 2001
DISCO ALIAS JABBAN MANNA Vs. STATE OF ORISSA
October 5, 2001
DIVISIONAL MANAGER ORISSA FOREST DEVELOPMENT CORPN LTD Vs. JANAKALATA BARIK
March 26, 2001
DIVISIONAL MANAGER UNITED Vs. PRADHAN
June 22, 2001
DOBULU DHANGADA MAJHI Vs. STATE OF ORISSA
October 10, 2001
DOBULU DHANGADA MAJHI Vs. STATE OF ORISSA
October 1, 2001
DWARIKA PAHARIA Vs. STATE OF ORISSA
March 30, 2001
EKKA GOUDA ALIAS MOHANKUDA AND ORS. Vs. STATE OF ORISSA
July 13, 2001
FAKU ALIAS FAKIR KHAN Vs. STATE OF ORISSA
February 20, 2001
FOOD CORPORATION OF INDIA Vs. JUGAL KISHORE AGRAWAL
May 18, 2001
G RAMA RAO REDDY Vs. STATE OF ORISSA
August 14, 2001
GAGAN BEHERA Vs. STATE OF ORISSA
June 29, 2001
GANDHARBA TANDI Vs. STATE OF ORISSA
October 15, 2001
GANDUA Vs. STATE OF ORISSA
December 13, 2001
GANESH CHANDRA PANDA Vs. GOVERNMENT OF ORISSA
May 11, 2001
GANGADHAR BEHERA Vs. STATE OF ORISSA
January 3, 2001
GANGADHAR LABLA Vs. P O LABOUR COURT
October 19, 2001
GANGARAM GOUDA Vs. SMT. MUKTA GOUDUNI
September 10, 2001
GATI KRISNA MISRA Vs. STATE OF ORISSA
November 19, 2001
GAURI BEWA Vs. PARSURAM BISWAL
March 26, 2001
GAYADHAR BALA Vs. TILOTTAMA BALA AND BALARAM DAS
March 13, 2001
GHANA MALLIK Vs. STATE OF ORISSA
August 1, 2001
GIRIJA PRASANNA PANDA Vs. ORISSA STATE BAR COUNCIL
June 19, 2001
GOBINDA CHANDRA KUANR Vs. STATE OF ORISSA
September 21, 2001
GOBINDA CHANDRA SAHOO Vs. STATE OF ORISSA
September 19, 2001
GOKUL CHANDRA KANUNGO Vs. STATE OF ORISSA
March 26, 2001
GOPAL KRUSHNA MOHAPATRA Vs. CANARA BANK
December 4, 2001
GOURANGA PRADHAN Vs. STATE OF ORISSA
August 1, 2001
GOVERNMENT OF ORISSA Vs. DURYODHAN MOHANTY
May 1, 2001
Govinda Chandra Chinera Vs. State of Orissa
September 14, 2001
GURA MUNDA Vs. STATE OF ORISSA
September 5, 2001
HABIBULLAH KHAN Vs. STATE OF ORISSA
March 22, 2001
HALIMA BIBEE Vs. STATE OF ORISSA
March 8, 2001
HARAPARBATI THAKURANI BIJE Vs. RAMAKANTA GUPTA
November 7, 2001
HARI PRASAD CHHAPOLIA Vs. UNION OF INDIA
September 10, 2001
HARIHAR SETHI Vs. LADUKISHORE SETHI
December 13, 2001
HEMANTA KUMAR SAHU Vs. STATE OF ORISSA
February 20, 2001
HEMAPRAVA RAY Vs. NAYANA MOHAPATRA
September 21, 2001
HIRA CEMENT WORKERS UNION Vs. STATE OF ORISSA
March 8, 2001
HIRAMANI SWAIN Vs. RAMESH CHANDRA SENAPATI
March 26, 2001
INDIAN CHARGE CHROME LTD Vs. UNION OF INDIA
May 18, 2001
INDL DEVT CORPN ORISSA LTD Vs. R P F COMMR II
October 9, 2001
INDRAMANI SAHU ALIAS INDRAJITA Vs. STATE
September 5, 2001
INDU CONSTRUCTION Vs. DIRECTOR GENERAL OF WORKS
January 16, 2001
INDUMATI SWAIN Vs. STATE OF ORISSA
June 18, 2001
ISHWAR CHANDRA MAHANTA Vs. ORISSA STATE CO OPERATIVE AGRICULTURAL and RURAL DEVELOPMENT BANK LTD
February 26, 2001
ISWAR CHANDRA MOHANTA Vs. MANAGING DIRECTOR ORISSA FOREST
February 6, 2001
JAGANNATH MINICHEM PRIVATE LTD Vs. ORISSA STATE FINANCIAL
April 26, 2001
Janaki Ballav Singh Vs. Management of Central Horticulture Experiment Station, Bhubaneswar
March 26, 2001
JANAKI BOHIDAR Vs. PRADEEP KUMAR BOHIDAR
April 6, 2001
JANARDAN MAHASUARA Vs. KASINATH MAHASUAR
July 10, 2001
JAYANARAYAN MOHANTY Vs. STATE OF ORISSA
April 5, 2001
JAYASENA PRADHAN Vs. STATE
January 3, 2001
JHUMPA PANIGRAHI Vs. TANU GOUDA
November 16, 2001
JOGENDRA SABARA Vs. STATE OF ORISSA
January 23, 2001
JOGINDRA SINGH Vs. STATE OF ORISSA
February 20, 2001
JUDHISTIR NAIK Vs. GOLEKHA CHANDRA LENKA
March 26, 2001
JUDHISTIR NAYAK Vs. CHAIRMAN-CUM-MANAGING DIRECTOR AND OTHERS
March 23, 2001
JUTHIKA MOHANTY Vs. STATE ADMINISTRATIVE TRIBUNAL
August 6, 2001
JYOTSHNA MOHAPATRA Vs. STATE OF ORISSA
April 9, 2001
K D BAJPAI Vs. K C MISHRA
May 8, 2001
K PRAMILA PATNAIK Vs. STATE OF ORISSA
May 18, 2001
K.N.B. RAO Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CUTTACK
May 18, 2001
KAILASH NAIK Vs. STATE OF ORISSA
July 30, 2001
KAILASH NATH MOHANTY Vs. STATE OF ORISSA
August 27, 2001
KALANDI CHARAN DASH Vs. STATE OF ORISSA
March 22, 2001
KALIA ALIAS KASIA CHOUHAN Vs. PRAFULLA KUMAR JENA
May 3, 2001
KALINGA MINING CORPORATION Vs. UNION OF INDIA
July 2, 2001
KAMAL KUMAR GOCHHAYAT Vs. REGISTRAR HIGH COURT
July 6, 2001
KAMALINI BISWAL Vs. STATE OF ORISSA
January 9, 2001
KANAKLATA MALLICK Vs. COLLECTOR KENDRAPARA
May 18, 2001
KANGALI CH SAHU Vs. DURYODHAN SAHU
March 29, 2001
KANISTA BARIK Vs. STATE OF ORISSA
November 7, 2001
KANTI KUMBHAR Vs. STATE OF ORISSA
May 28, 2001
KANTILATA SARANGI Vs. STATE OF ORISSA
May 15, 2001
KARTIK BHOI Vs. STATE OF ORISSA
December 11, 2001
KARTIK CHHATRIA AND BHARAT MAJHI Vs. STATE OF ORISSA
September 7, 2001
KARTIKESWAR PATNAIK Vs. SATE OF ORISSA AND ANR.
June 21, 2001
KARTIKESWAR SAHU AND BHAGABAT CHARAN JENA Vs. STATE BANK OF INDIA
March 21, 2001
KIHIROD KUMAR SAMAL Vs. BHAMARBAR BHUYAN AND ORS.
April 25, 2001
KISHORE DAS Vs. STATE OF ORISSA
July 31, 2001
KONARK PATNAIK Vs. STATE OF ORISSA
August 23, 2001
KONARK PATNAIK AND SEVEN ORS. Vs. STATE OF ORISSA
August 2, 2001
KRUPASINDHU RATH Vs. GRID CORPORATION OF ORISSA LTD
May 15, 2001
KRUSHNA CHANDRA BALIYARSINGH Vs. UNION OF INDIA
September 28, 2001
KRUSHNA CHANDRA SWAIN Vs. STATE BANK OF INDIA
January 19, 2001
KRUSHNA PRASAD SAMAL Vs. DEPUTY GENERAL MANAGER (O) SAKTHI SUGARS LTD. AND ANR.
March 21, 2001
KRUTIBASH MOHANTY Vs. UNION OF INDIA
December 6, 2001
KSHITI SUNDARI NANDA Vs. FANI BHUSAN NANDA
December 19, 2001
KUDRAT ALI KHAN Vs. MD. TOHID
September 19, 2001
KULAMANI MOHANTY Vs. INDL DEVPT CORPN OF ORISSA LTD
July 10, 2001
KUSHA CHARAN PARIDA Vs. COLLECTOR
April 20, 2001
KUSUM @ LATA NATH Vs. RABINDRA NATH
November 5, 2001
KUTUMINA CONSTRUCTION PVT LIMITED Vs. COLLECTOR KHURDA
February 12, 2001
LABANGALATA PANDA Vs. STATE OF ORISSA
November 7, 2001
LAL SAHEBA PODH Vs. JANAKI PODH AND
March 30, 2001
LALIT BARIK Vs. SITA BARIK
April 16, 2001
LAND ACQUISITION COLLECTOR Vs. JAYASHREE DAS DEB PRAKASH DAS
August 23, 2001
LAND ACQUISITION OFFICER CIVIL CUTTACK Vs. BACHHA SETHI
August 24, 2001
LAXMI MALLIK Vs. MAYADHAR MALLIK
June 28, 2001
LAXMI MANI SOREN Vs. ORISSA KHADI AND VILLAGE
April 4, 2001
LAXMINARAYAN PUROHIT Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
February 16, 2001
LAXMIPRIYA DAS SASHIKANTA Vs. STATE OF ORISSA
August 16, 2001
LIAQUAT HUSSEN KHAN Vs. STATE OF ORISSA
August 28, 2001
LULHA ALIAS GANGA MUNDA Vs. STATE OF ORISSA
September 25, 2001
M JAGADISWAR RAO Vs. PRATIBASINI MOHANTY
February 8, 2001
M/S. ONKARMAL NANAKRAM Vs. SRI BISNU CHARAN MOHANTY
September 7, 2001
MAA MANGALA CONSTRUCTION Vs. INDIAN OIL CORPORATION LTD
October 9, 2001
MADHU CONSTRUCTION COMPANY Vs. NATIONAL ALLUMINIUM COMPANY LTD
April 19, 2001
MADHU RANA Vs. STATE OF ORISSA
July 12, 2001
MADHUSUDAN SAHU Vs. CHAIRMAN PARADIP PORT TRUST
November 9, 2001
MAHENDRA KUMAR JENA Vs. UNION OF INDIA
April 12, 2001
MAHENDRA KUMAR SAHOO Vs. ORISSA LIFT IRRIGATION CORPN LTD
March 7, 2001
MAHIMA MAHIMANANDA MISHRA Vs. STATE OF ORISSA
June 20, 2001
MAHINDER SINGH Vs. PRATIMA KUMARI MOHAPATRA
October 18, 2001
MAMATA MOHANTY Vs. UNION OF INDIA
September 19, 2001
MANAGING DIRECTOR ITC AGROTECH Vs. PURNA CHANDRA MISHRA
December 20, 2001
MANAGING DIRECTOR ORISSA Vs. STATE OF ORISSA
February 26, 2001
MANAMATHA GIN Vs. STATE OF ORISSA
November 5, 2001
MANASI MANJARI MOHAPATRA Vs. STATE OF ORISSA
March 5, 2001
MANDAL ALIAS MADHUSUDAN KHANDET ALIAS KHANDUAL Vs. STATE OF ORISSA
August 13, 2001
MANGALA KIRSANI Vs. STATE OF ORISSA
October 4, 2001
MANISHA MOHAPATRA Vs. STATE OF ORISSA
April 10, 2001
MANOJ KUMAR BINAYAK PRASAD MOHAPATRA Vs. STATE OF ORISSA
October 9, 2001
MANORAMA BADU MOHAPATRA Vs. GIRISH CHANDRA NAIK
May 18, 2001
MAUSUMI MOHANTY Vs. STATE OF ORISSA
December 20, 2001
MD SAKIL KHAN Vs. BOARD OF SECONDARY EDUCATION
May 9, 2001
MEENAKSHI POWER LIMITED Vs. STATE OF ORISSA
May 28, 2001
MIHIR KUMAR PANDA Vs. BRAJENDRA KUMAR PANDA
November 5, 2001
MIHIR KUMAR PRADHAN Vs. STATE OF ORISSA
September 28, 2001
MINATI SAHOO Vs. BAISHNAB RAUT
November 29, 2001
MINATI SUNA Vs. STATE OF ORISSA
February 6, 2001
MISS ANURAG MOHANTY Vs. UNION OF INDIA AND OTHERS
March 14, 2001
MOHD. AZAD Vs. STATE OF ORISSA
July 13, 2001
MORNING FLIGHT Vs. STEEL AUTHORITY OF INDIA
July 24, 2001
MURALI MOHAKUR ALIAS MENDIDHAR Vs. STATE OF ORISSA
October 18, 2001
N BUDHIAMA Vs. LAND ACQUISITION OFFICER GANJAM
June 28, 2001
NABA KISHORE LAHA Vs. STATE OF ORISSA
April 30, 2001
NABA KISHORE MOHARANA Vs. STATE OF ORISSA
March 21, 2001
NABAKISHORE PANDA Vs. STATE OF ORISSA
August 28, 2001
NABEEN CHANDRA SAHU Vs. DEBASIS SAHU
April 19, 2001
NABEENA CHANDRA SAHU Vs. DEBASIS SAHU
November 7, 2001
NABIN PRADHAN Vs. STATE OF ORISSA
July 26, 2001
NAMITA PATNAIK ALIAS MOHANTY Vs. DILLIP KUMAR PATTNAIK
September 24, 2001
NANDIGHOSE ASSOCIATES Vs. ORISSA SMALL INDUSTRIES
April 13, 2001
NARADA MAHARANA Vs. PRAMILA KUMARI DEI
June 22, 2001
NARAHARI DHAL Vs. SUBARNA DEI
April 6, 2001
NARASINGH PODHIARY Vs. STATE OF ORISSA
May 7, 2001
NARAYAN CHANDRA SAHOO Vs. UNION OF INDIA
March 21, 2001
NARENDRA KUMAR RAICHOUDHURY Vs. STATE OF ORISSA
June 20, 2001
NATIONAL INSURANCE CO LTD Vs. HEMALATA BHUYAN
August 10, 2001
NATIONAL INSURANCE CO LTD Vs. S K ALLAUDDIN
August 17, 2001
NATIONAL INSURANCE CO LTD Vs. BIJAY KUMAR SAHU
December 19, 2001
NAYABATI Vs. SANGHAMITRA SABOO
December 4, 2001
NEW INDIA ASSURANCE CO LTD Vs. RAMA DEI
August 16, 2001
NEW INDIA ASSURANCE CO LTD Vs. MANJULATA ROUT
July 19, 2001
NEW INDIA ASSURANCE CO LTD Vs. SANJU BEHERA
April 19, 2001
NEW INDIA ASSURANCE CO LTD Vs. SURENDRA CHANDRA NAYAK
March 20, 2001
NILACHALA SAW MILL Vs. JAGANNATH TEMPLE
April 13, 2001
NILAMADHAB ACHARYA Vs. STATE OF ORISSA
September 19, 2001
NILENDRI KUMARI SWAIN Vs. UNION OF INDIA
February 6, 2001
NIMAIN CHARAN PATRA Vs. STATE OF ORISSA
May 8, 2001
NIRANJAN DWIBEDI Vs. LADUKISHORE MOHAPATRA
November 5, 2001
Nisamani Behera Vs. State of Orissa
March 23, 2001
NIVEDITA SAHOO Vs. STATE OF ORISSA
May 9, 2001
NRUSINGH KUMAR PANDA Vs. PANDAB SAHOO
September 28, 2001
NRUSINGHA CHARAN BISWAL Vs. MEMBER BOARD OF REVENUE ORISSA
September 21, 2001
OM PRAKASH AGARWALA Vs. BERHAMPUR MUNICIPALITY
March 30, 2001
ORIENT PAPER MILLS Vs. SALES TAX OFFICER SA-III CIRCLE
October 9, 2001
ORIENTAL INSURANCE CO LTD Vs. KUSHA DALABEHERA
July 23, 2001
ORIENTAL INSURANCE CO. LTD. AND UNITED INDIA INSURANCE CO. LTD. Vs. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION AND ORS. AND SMT. PADMINI BAKSHI
May 15, 2001
ORISSA RENEWABLE ENERGY Vs. PRESIDING OFFICER LABOUR
January 30, 2001
ORISSA STATE CIVIL SUPPLIES Vs. JANARDAN SAMAL
April 30, 2001
PABANI BARIK Vs. BHUBANESWAR DEVELOPMENT
July 4, 2001
PABITRA PRADHAN Vs. STATE OF ORISSA
April 24, 2001
PADAN PALTASINGH Vs. STATE OF ORISSA
November 29, 2001
PADMA LOCHAN PANDA Vs. STATE OF ORISSA
April 17, 2001
PADMALOCHAN HOTA Vs. HARICHARAN SINGH
March 29, 2001
PANDABA RANA Vs. STATE OF ORISSA
September 4, 2001
PARADEEP PHOSPHATES EMP UNION Vs. DIST LABOUR OFFICER
April 17, 2001
PARADIP PORT TRUST Vs. MANAGING DIRECTOR IDCO BHUBANESWAR
March 12, 2001
PARAGON ASSOCIATES Vs. PASUPATI FEEDS
July 13, 2001
PARAMESWAR BAGART Vs. STATE OF ORISSA
July 25, 2001
PARTHADEV RAY Vs. STATE OF ORISSA
January 10, 2001
PAWAN KUMAR AGARWAL AND Vs. STATE OF ORISSA
January 19, 2001
PICHHARU SATNAMI Vs. STATE OF ORISSA
November 5, 2001
PRABHUDAYA HARIJAN Vs. STATE OF ORISSA
March 16, 2001
PRADIPTA KUMAR BARIK Vs. STATE OF ORISSA
May 4, 2001
PRADIPTA KUMAR DAS Vs. SUB COLLECTOR
May 18, 2001
PRADYUT KUMAR MOHANTY Vs. DILIP SINGH MEHETA
March 26, 2001
PRAFULLA DAS Vs. ARAKSHITA BEHERA
February 23, 2001
PRAFULLA DAS Vs. STATE OF ORISSA
December 19, 2001
PRAKASH KUMAR ROUT Vs. DHENKANAL GRAMYA BANK
November 9, 2001
PRAMOD KUMAR SAMAL Vs. NATIONAL ALUMINUM COM LTD
October 11, 2001
PRANABANDHU PAL ALIAS PAGAL Vs. MINATI MOHARANA
October 18, 2001
PRASANNA KUMAR BARADA Vs. STATE OF ORISSA
September 14, 2001
PRASANTA KUMAR DAS Vs. STATE OF ORISSA
March 16, 2001
PRASANTA KUMAR MAJHI Vs. MANAGING DIRECTOR ORISSA MINING CORPN
March 2, 2001
PRATIVA PATTNAIK Vs. STATE OF ORISSA
April 9, 2001
PRAVA ALIAS PRAVAKAR GOUDA Vs. STATE OF ORISSA
April 9, 2001
PRAVAKAR MOHAPATRA Vs. STATE OF ORISSA
September 7, 2001
PRAVASH KUMAR SAHOO Vs. S M PATNAIK
March 7, 2001
PRAVASH KUMAR SAHOO Vs. S M PATTNAIK
February 7, 2001
PREMANANDA SARANGI Vs. STATE OF ORISSA
August 14, 2001
PRESIDENT SIKH GURUDWARA BHAWANI PATNA Vs. RAJKISHORE PANDA
December 4, 2001
PROCESS OFFSET CO Vs. STATE OF ORISSA
March 12, 2001
PROF D N RAO Vs. STATE
July 6, 2001
PURNA BADNAIK Vs. STATE OF ORISSA
October 12, 2001
PURNA CHANDRA PATRA Vs. DASHARATH PATRA
November 5, 2001
PURNACHANDRA JENA Vs. STATE OF ORISSA
January 19, 2001
PURNANANDA BEHERA Vs. SABITRI BEHERA
February 26, 2001
Purusottam Singh Thakur Vs. State of Orissa
March 23, 2001
R SRINIBAS PATTNAIK Vs. REGISTRAR DISTRICT AND SESSIONS
November 13, 2001
RABI SHANKAR TRIPATHY Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LTD
January 19, 2001
RABINARAYAN MOHANTY Vs. BHUBANESWAR DEVELOPMENT
March 13, 2001
RADHA KRUSHNA GANTAYAT Vs. STATE OF ORISSA
October 10, 2001
RAGHABENDRA BOSE Vs. STATE OF ORISSA
November 5, 2001
RAGHUNATH MOHANTY Vs. JUTI DAI
March 26, 2001
RAGHUNATH PRASAD HARICHANDAN Vs. STATE OF ORISSA
December 21, 2001
RAJA ALIAS PRATYUSH RANJAN MISHRA Vs. STATE OF ORISSA
August 24, 2001
RAJA ALIAS SANDEEP ACHARYA Vs. STATE OF ORISSA
March 2, 2001
RAJENDRA NAYAK Vs. STATE OF ORISSA
May 8, 2001
RAJENDRA PRASAD SINGH Vs. STATE OF ORISSA
October 18, 2001
RAJU QURESI Vs. STATE OF ORISSA
February 20, 2001
RAMA CHANDRA NAYAK Vs. STATE OF ORISSA
September 21, 2001
RAMA NARAYAN SAHU Vs. STATE OF ORISSA
July 13, 2001
RAMAHARI PRADHAN Vs. BIJAYA KUMAR MOHAPATRA
May 15, 2001
RAMAKRISHNA PUJHARI Vs. STATE OF ORISSA
April 19, 2001
RAMESH PRADHAN Vs. STATE OF ORISSA
October 15, 2001
RAMESWAR PRADHAN Vs. SURENDRA NAIK
March 29, 2001
RASANANDA ROUT Vs. COMMISSIONER CONSOLIDATION
April 19, 2001
RASMITA ROUT ALIAS BARAL Vs. MAHESWAR BARAL
March 12, 2001
RATHIA BEHERA Vs. STATE OF ORISSA
October 11, 2001
RAY TRADING COMPANY Vs. INDIAN RED CROSS SOCIETY
October 19, 2001
REDDY RAMESH PRADHAN Vs. STATE
September 25, 2001
REGISTRAR CO OPERATIVE SOCIETIES ORISSA Vs. BHUBAN BEHARI SAHOO
February 6, 2001
REKHA GUPTA Vs. COLLECTOR BALASORE
October 9, 2001
REPUBLIC OF INDIA Vs. BABU SAMAL
November 5, 2001
RICHITRA KUMAR SAHU AND ORS. Vs. SABITRI KARAN
June 21, 2001
ROHIT CHAUHAN Vs. CHAIRMAN ADMISSION SUB COMMITTEE JOINT ENTRANCE EXAMINATION E AND M 2000 UNIVERSITY COLLEGE OF ENGINEERING SAMBALPUR
January 30, 2001
RUBBANI TRADING CO Vs. SALES TAX OFFICER CUTTACK I EAST CIRCLE
April 6, 2001
RUPADHAR PATEL Vs. STATE OF ORISSA
February 28, 2001
S K MOHANTY Vs. CHAIRMAN ADMISSION SUB COMMITTEE JEB E and M
July 2, 2001
SABITA SWAIN Vs. STATE OF ORISSA
March 27, 2001
SADHU CHARAN MEHER Vs. STATE OF ORISSA
July 3, 2001
SADHU PATRA ALIAS SADHU CHARAN PATRA Vs. STATE OF ORISSA
October 15, 2001
SAFO ALIAS SAYED IMRAN ALLI Vs. STATE OF ORISSA
March 30, 2001
SAKHI GOPAL REGULATED MARKET Vs. MAHESH CH HOTA
September 21, 2001
SAMBHUNATH ROUT Vs. MALATI DHADA
December 19, 2001
SAMBIT PARIJA Vs. SURITA PARIJA
July 2, 2001
SANGHAMITRA SINGH Vs. KAILASH CHANDRA SINGH
February 23, 2001
SANGRAM KESHARI BHUYAN Vs. STATE OF ORISSA
August 28, 2001
SANGRAM KESHARI MISHRA Vs. STATE OF ORISSA
May 10, 2001
SANIA PATRA Vs. STATE OF ORISSA
August 29, 2001
SANJEEV MARIK Vs. STATE OF ORISSA
June 22, 2001
SANJIB KUMAR PATTNAIK Vs. STATE OF ORISSA
November 7, 2001
SANTOSH KUMAR BISWAL AND Vs. SAHADEV MALLICK
March 28, 2001
SANTOSH KUMAR NANDA Vs. ORISSA PUBLIC SERVICE COMMISSION
May 11, 2001
SARADA MAJHI Vs. SANJAYA MAJHI
November 5, 2001
SASHI BHUSAN RAM Vs. STATE OF ORISSA
February 28, 2001
SASIDHAR NAIK Vs. PULIN CHANDRA NAIK
March 26, 2001
SASMITA PRAHARAJ Vs. BHARAT PETROLEUM CORPORATION
December 21, 2001
SATRU ALIAS SATRUGHANA GAUDA Vs. STATE OF ORISSA
August 9, 2001
SATRUGHANA MISHRA Vs. WATER AND LAND MGMT INSUTITUTE
January 19, 2001
SATYABHAMA MOHAPATRA Vs. CHAIRMAN CUM MANAGING DIRECTOR GRID CORPORATION OF ORISSA LIMITED
February 13, 2001
SATYABHAMA MOHAPATRA Vs. RAMAKANTA PADHI
March 7, 2001
SATYAJIT DAS ALIAS JITY Vs. STATE OF ORISSA
September 4, 2001
SATYASAI NAYAK Vs. STATE OF ORISSA
September 21, 2001
SESSIONS JUDGE CUM SPECIAL Vs. STATE OF ORISSA
November 12, 2001
SHAMSHAD BEGUM Vs. MD. NOOR AHEMAD KHAN
December 3, 2001
SHAMSHAD BEGUM Vs. MOHAMMAD NOOR AHEMAD KHAN
January 3, 2001
SHIBA CHARAN SWAIN Vs. GENERAL MANAGER METAL and SCRAP TRADING CORPN LTD
May 28, 2001
SHIBANARAYAN SINGH DEO Vs. BARPALI NOTIFIED AREA COUNCIL
April 25, 2001
Shivaji Vs. STATE OF ORISSA
February 16, 2001
SHRABAN KUMAR AGARWALLA Vs. STATE OF ORISSA
November 16, 2001
SHYAM KHATUA Vs. BISWANATH PANDA
October 9, 2001
SIBA MAHALA Vs. STATE OF ORISSA
December 12, 2001
SIBA PRASAD MOHANTY Vs. STATE OF ORISSA
January 3, 2001
SIBA SETHI Vs. STATE OF ORISSA
September 27, 2001
SILFRED BENEDICT ALIAS RAJESH BENEDICT AND ANR. Vs. SURYA KUMAR SETHI
May 3, 2001
SIMA SWAIN Vs. STATE OF ORISSA
December 4, 2001
SIMANCHAL MISHRA Vs. STATE OF ORISSA
September 4, 2001
SIMANCHAL PADHY Vs. STATE OF ORISSA
February 27, 2001
SIRISH JALTARA Vs. STATE OF ORISSA
August 3, 2001
SK ABOU SUFIYAN Vs. STATE OF ORISSA
December 18, 2001
SK REZANI Vs. STATE OF ORISSA
November 13, 2001
SK SAMSA ALIAS SK SAMSUDDIN Vs. STATE OF ORISSA
January 23, 2001
SMT. MANJUBALA PATTANAYAK Vs. STATE OF ORISSA AND ORS.
March 26, 2001
SMT. USHA SINHA Vs. STATE OF ORISSA
August 14, 2001
SOMA KIRSANI Vs. STATE OF ORISSA
October 4, 2001
SOMA ORAM Vs. CHAIRMAN STEEL AUTHORITY
April 6, 2001
SOMANATH DWIBEDI Vs. STATE OF ORISSA
February 27, 2001
SOUTH EASTERN COAL FIELDS LIMITED Vs. STATE OF ORISSA
July 5, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. ARABINDA NANDA
October 8, 2001
SRI LINGARAJ MAHAPRABHU Vs. SUDAM CHARAN KANUNGO
January 19, 2001
SRINIBAS SANDHA Vs. COMMISSIONER CUM SECRETARY
April 10, 2001
STATE Vs. YUDHISTHIRA NANDA
February 16, 2001
STATE Vs. RANJAN PRADHAN
September 10, 2001
STATE Vs. YUDHISTHIRA NANDA
March 26, 2001
STATE OF ORISSA Vs. PRASANNA KUMAR PANDA
March 20, 2001
State of Orissa Vs. Chaitanya Gouda and five
May 1, 2001
STATE OF ORISSA Vs. GATIKRUSHNA SATAPATHY
November 8, 2001
STATE OF ORISSA Vs. MURALIDHAR SAHU
December 20, 2001
STATE OF ORISSA Vs. KAMAKSHYA PRASAD MEHER
February 20, 2001
STATE OF ORISSA Vs. SADANA GOUDA
February 20, 2001
STATE OF ORISSA Vs. RAJENDRA SINGH BHATIA
August 16, 2001
STATE OF ORISSA Vs. PHIPSON AND CO LTD
July 12, 2001
STATE OF ORISSA Vs. MANGALA STORE
July 11, 2001
SUBASH CHANDRA PANDA Vs. STATE OF ORISSA
July 4, 2001
SUBASH CHANDRA SUTAR Vs. STATE OF ORISSA
March 30, 2001
SUBHADRA MAHANTA Vs. GOVERNMENT OF ORISSA
February 6, 2001
SUBHAKANTA SWAIN Vs. BOARD OF SECONDARY EDUCATION
June 22, 2001
SUBHAS CHANDRA MISHRA Vs. LOKPAL
July 19, 2001
SUBHRANTA KUMAR MOHANTY Vs. STATE OF ORISSA
March 13, 2001
SUKA NAYAK ALIAS BEWA Vs. STATE OF ORISSA
November 22, 2001
SUKUMAR PANIGRAHI Vs. STATE OF ORISSA
January 4, 2001
SUMAN NAIK Vs. UNION OF INDIA
April 24, 2001
SUNA KARUA Vs. STATE OF ORISSA
August 30, 2001
SUNASAGADA VENKATA RAO Vs. STATE OF ORISSA
December 20, 2001
SUNDAR KHADIA Vs. STATE OF ORISSA
October 5, 2001
SUNDARAM FINANCE LTD Vs. SALES TAX OFFICER BHUBANESWAR-I CIRCLE
September 26, 2001
SURENDRA DASH Vs. LAXMIDHAR SAHOO
April 20, 2001
SURESH KUMAR ALIAS SURESH CHANDRA NAYAK Vs. SMT. KUNTALA BHANJA
September 19, 2001
SURYAKANTI RAO Vs. SARATHI RAO
June 20, 2001
SUSILA SAHANI Vs. STATE OF ORISSA
May 15, 2001
TARA PRASAD PATNAIK Vs. STATE OF ORISSA
May 18, 2001
TARINI TARPULINE PRODUCTIONS Vs. COMMISSIONER OF INCOME TAX
April 20, 2001
TRIDEBESWAR DAS Vs. STATE OF ORISSA
July 9, 2001
TRINATH BARIK Vs. STATE OF ORISSA
July 23, 2001
TRINATHA SAHU Vs. STATE OF ORISSA
November 5, 2001
TULASIRAM BAG Vs. STATE OF ORISSA
June 19, 2001
TUSHAR RANJAN MISHRA Vs. STATE OF ORISSA
May 8, 2001
U CO BANK COLLEGE SQUARE Vs. KHETRAMANI MOHANTY
November 29, 2001
UDAYANATH SWAIN Vs. STATE OF ORISSA
February 20, 2001
UMESH CH. MANSINGH Vs. STATE OF ORISSA
March 13, 2001
UNION OF INDIA Vs. SUSHIL KUMAR MOHAPATRA
June 28, 2001
UNION OF INDIA Vs. STATE OF ORISSA
September 21, 2001
UNITED INDIA INSURANCE CO LTD Vs. NAKULA DALAI
July 10, 2001
USHA SINHA Vs. STATE OF ORISSA
December 5, 2001
USMAN ALI KHAN Vs. STATE OF ORISSA
July 23, 2001
V PUSPANJALI RAJU Vs. STATE OF ORISSA
December 10, 2001
V. KRISHNA RAO Vs. SMT. V. PARVATI
August 8, 2001
VISHNU BOREWELL Vs. INCOME TAX OFFICER
December 18, 2001
WILLIAM GEORGE BENEDICT Vs. STATE OF ORISSA
June 20, 2001
WILLIAM GEORGE BENEDICT BHAKTA Vs. STATE OF ORISSA
November 12, 2001
YOBATI NIAL Vs. STATE OF ORISSA
January 24, 2001