Case Index

Title
Date
ALOK KR.MONDAL Vs. CHIEF GENERAL MANAGER, CAL.TELEPHONES
August 1, 2001
ASHIMA ROY CHOWDHURY Vs. UNITED AIRLINES
February 28, 2001
ASSTT.ENGINEER, DOMJUR GROUP ELECTRIC SUPPLY Vs. SAMIRAN DUTTA
February 8, 2001
B.DEY Vs. SARAI GUPTA
April 25, 2001
BASUDEV GOSWAMI Vs. BHASKAR DAS
April 16, 2001
BHAJAHARI CHAIL Vs. DEBASIS BANERJEE
April 25, 2001
BISWANATH CHAKRABORTY Vs. CHINA SINHA
August 17, 2001
BRANCH MANAGER, CENTRAL BANK OF INDIA Vs. KALINATH BANERJEE
June 13, 2001
BRANCH MANAGER, UNIT TRUST OF INDIA Vs. MADHABI GHOSH
March 28, 2001
C.E.S.C.LIMITED Vs. PARAGON RUBBER INDUSTRIES
May 31, 2001
C.E.S.C.LTD. Vs. KUMARPARA TEXTILE MILLS PVT.LTD.
June 21, 2001
CONTINENTAL COMMERCIAL CO.LTD. Vs. MOUSUMI ROY
July 19, 2001
DEBU KR.GHOSH Vs. USHA MARTIN TELECOM
August 9, 2001
DIV.ENGINEER, CALCUTTA TELEPHONES Vs. SOUMEN KUMAR MODAK
January 24, 2001
DOLPHIN TRANSPORT SERVICE PVT.LTD. Vs. JAYASHREE INSULATORS
February 13, 2001
GATI DESK TO DESK CARGO Vs. MSA (INDIA) LIMITED
January 17, 2001
GOMTI DEVI BHARUKA Vs. VASUVIUS INDIA LTD.
April 9, 2001
GORACHAND KAR Vs. DUNLOP INDIA LTD.
June 12, 2001
H.C.L.LIMITED Vs. KRISHNA XEROX SERVICE
August 6, 2001
HERAMBALAL DAS Vs. AJOY PAUL
April 30, 2001
HERBERTSONS LIMITED Vs. RAM RATAN SHAW
January 11, 2001
HINDUSTHAN MOTORS LTD. Vs. PRASENJIT CHAKRABORTY
February 20, 2001
I.AHMED Vs. SUMITRA BISWAS
April 9, 2001
KUNDU TIRTHA SPECIAL Vs. SUBHA RANJAN CHAKRAVORTY
January 3, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. SABITA MUKHERJEE
July 10, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. REKHA DIXIT
September 14, 2001
M.N.DASTUR & CO.LTD. Vs. NILRATAN CHAKRABARTY
April 16, 2001
MAKHANLAL CHAKRABORTY Vs. WEST BENGAL STATE CO-OP.HOUSING FED.LTD.
April 25, 2001
MANSUKH & CO.(OVERSEAS) Vs. MARUTI UDYOG LTD.
May 28, 2001
MAYARANI RAM Vs. CESC
October 15, 2001
MIHIR KR.DUTTA Vs. BIKASH R.DUTTA
May 7, 2001
MIMO ENTERPRISE Vs. PIJUSH SHAW
March 13, 2001
MUKTI GHOSH Vs. NAGARJUNA FERTILIZER AND CHEMICALS
April 25, 2001
NATIONAL INSURANCE CO.LTD. Vs. G.R.P.INVEST PVT.LTD.
June 20, 2001
NEW EMBASSY TRAVELS Vs. ASHOK KR.SINHA
June 19, 2001
ONIDA SAKA LTD. Vs. SUTOPA MAJUMDER
July 13, 2001
ORIENTAL INSURANCE CO.LTD. Vs. BEAUTY DASGUPTA
February 27, 2001
PARAS PARIBAHAN Vs. LINK
May 2, 2001
PARTHASARATHI ROYCHOWDHURY Vs. C.S.DAWN
April 26, 2001
POST MASTER GENERAL Vs. CALCUTTA TELEPHONES
September 6, 2001
PRABIR KR.DAS Vs. UCO BANK (MALDA BRANCH)
June 20, 2001
PUNJAB & SIND BANK Vs. NAMITA GHOSH
May 2, 2001
RAMESH CHANDRA GOSWAMI Vs. DIPAK BANERJEE
January 4, 2001
RANJAN GHOSH Vs. MANISHA BHOWMIK
January 18, 2001
SACHIN DAS Vs. SAMPA DAS
February 5, 2001
SALIL CHANDRA MITRA Vs. POST MASTER GENERAL
January 19, 2001
SALIL KR.BANERJEE Vs. DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO.LTD.
March 5, 2001
SANDHYA R SANYAL Vs. BEHALA BALANANDA B.HOSPITAL
November 12, 2001
SENIOR SUPERINTENDENT OF POST OFFICE Vs. RANGUNJ
June 8, 2001
SHYAMA NANDA JALAN Vs. NATIONAL INSURANCE CO.LTD.
January 18, 2001
SPARTANS Vs. SABYASACHI BANERJEE
June 15, 2001
SUBRAIA KUMAR GHOSH Vs. ADIT DEY
November 12, 2001
SUPRITI MODAK Vs. GOKUL CH.MODAK
January 25, 2001
SUSHIL KR.RAHA Vs. ORIENTAL INSURANCE CO.LTD.
June 8, 2001
TAPAN KUMAR CHAKRABORTY, ALLAHABAD BANK Vs. RAM BINAY THAKUR
March 16, 2001
TITAGARH INDUSTRIES LIMITED Vs. VOLTAMP ELECTRICAL PVT.LTD.
September 26, 2001
UNITED INDIA INSURANCE CO.LTD. Vs. AMIYA KANA BASU MAJUMDAR
September 7, 2001
V.S.D.CORPORATION Vs. RADHA KRISHNA CHATTOPADHYAY
June 12, 2001
W.B.S.E.B. Vs. BABAR ALI
May 17, 2001