Case Index

Title
Date
ANAND RATHI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
November 29, 2001
ARYA HOLDING LTD Vs. P SRI SAI RAM ADJUDICATING OFFICER
May 4, 2001
ASK ME INFO HUBS LTD Vs. STOCK EXCHANGE
August 24, 2001
B P AMOCO PLC AND CASTROL LIMITED Vs. SECURITIES EXCHANGE BOARD OF INDIA
April 27, 2001
B P PLC FORMERLY B P AMOCO Vs. SECURITIES EXCHANGE BOARD OF INDIA
September 5, 2001
B P PLC FORMERLY B P AMOCO FOSECO PLC Vs. SECURITIES EXCHANGE BOARD OF INDIA
September 7, 2001
BPL LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
May 21, 2001
CABOT INTERNATIONAL CAPITAL CORPORATION Vs. ADJUDICATING OFFICER AND SECURITIES EXCHANGE BOARD OF INDIA
January 1, 2001
CANBANK INVESTMENT MANAGEMENT SERVICES LTD Vs. P SRI SAI RAM
March 30, 2001
CH KIRON MARGADARSI FINANCIERS Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
August 28, 2001
DOOGAR ASSOCIATES LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
May 25, 2001
EATON CORPORATION Vs. CHAIRMAN SECURITIES AND EXCHANGE BOARD OF INDIA
July 18, 2001
EIDER E COMMERCE LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
January 1, 2001
G SAGARMAL BIHANI Vs. BOMBAY STOCK EXCHANGE AND SECURITIES AND EXCHANGE BOARD OF INDIA
March 21, 2001
GOLDELINE FINANCIAL SERVICES LTD Vs. HYDERABAD STOCK EXCHANGE
February 7, 2001
J M FINANCIAL INVESTMENT CONSULTANCY SERVICES LTD Vs. ANANTA BARUA ADJUDICATING OFFICER SECURITIES EXCHANGE BOARD OF INDIA
March 1, 2001
JAYRAJ S SHETH Vs. SECURITIES EXCHANGE BOARD OF INDIA
April 30, 2001
KWALITY ICE CREAMS INDIA LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA TEMPLETON ASSET MANAGEMENT INDIA PVT LTD ALLIANCE CAPITAL ASSET MANAGEMENT INDIA PVT LTD AND PRUDENTIAL ICICI ASSET MANAGEMENT LTD
February 1, 2001
MODI SPG WVG MILLS CO LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
September 20, 2001
MODI SPINNING WEAVING MILLS COMPANY LTD Vs. SECURITIES AND
November 9, 2001
MODIPON LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
July 31, 2001
NAAGRAJ GANESHMAL JAIN Vs. P SRI SAI RAM
August 17, 2001
PCS INDUSTRIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
October 5, 2001
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPN LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
May 8, 2001
R K AGARWAL Vs. SECURITIES EXCHANGE BOARD OF INDIA
April 30, 2001
RADHESHYAM CHIRANJILAL GOENKA Vs. ADJUDICATING OFFICER SECURITIES EXCHANGE BOARD OF INDIA AND SECURITIES EXCHANGE BOARD OF INDIA
April 18, 2001
RAVI PRAKASH KHEMKA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
September 12, 2001
RHODIA S A Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
November 7, 2001
RODHIA S A Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
August 17, 2001
S K D C CONSULTANTS LIMITED Vs. P SRI SAI RAM ADJUDICATING OFFICER AND SECURITIES EXCHANGE BOARD OF INDIA
February 1, 2001
SAMRAT HOLDINGS LIMITED Vs. SECURITIES EXCHANGE BOARD OF INDIA SHRI D R MEBTA CHAIRMAN SEBI AND SHRI P SRI SAI RAM ADJUDICATING OFFICER SEBI
January 1, 2001
SANMAN CONSULTANTS Vs. SECURITIES EXCHANGE BOARD OF INDIA
January 31, 2001
SHANKAR SHARMA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
September 19, 2001
SHIN HO PETROCHEMICAL CO LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
March 1, 2001
SHRIRAM ASSET MANAGEMENT CO LTD INVESTMENT MANAGERS OF SHRIRAM MUTUAL FUND Vs. SECURITIES EXCHANGE BOARD OF INDIA
February 1, 2001
STERLITE INDUSTRIES INDIA LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
May 23, 2001
STERLITE INDUSTRIES INDIA LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
October 22, 2001
SURYA AGROILS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
March 21, 2001
TACTFULL INVESTMENT LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
April 30, 2001
TRIUMPH INTERNATIONAL FINANCE INDIA LTD Vs. CHAIRMAN SECURITIES AND EXCHANGE BOARD OF INDIA
August 24, 2001
UJALA FINSTOCK P LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
May 25, 2001
VENUS GREENERIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
November 28, 2001
YOGI SUNGWON INDIA LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
May 4, 2001