Case Index

Title
Date
ABDUL GAFFAR Vs. SAJID
November 27, 2001
ABDUL HANIF Vs. STATE OF M.P.
August 6, 2001
Abdul Rashid Vs. State of M.P.
October 16, 2001
ABDUL RASHID Vs. JITENDRA
August 9, 2001
ABDUL SATTAR Vs. STATE OF M P
July 23, 2001
ABEDA KHAN Vs. BHAGWANT KAUR
July 26, 2001
ABHILASHA BAI Vs. ARVIND KUMAR
October 5, 2001
ABHISHEK CO OPERATIVE HOUSING SOCIETY LTD Vs. COLLECTOR
July 26, 2001
ABHISHEK MALVIYA Vs. ADDL WELFARE COMMISSIONER
February 5, 2001
Abhishek Mishra Vs. Maharishividya Mandir, Mandla
August 24, 2001
ADIMJATI SEWA SAHKARI SAMITI MARYADIT Vs. REGISTRAR OF CO OPERATIVE SOCITIES
June 25, 2001
ADITYA NARAYAN Vs. CHANDU SINGH
August 17, 2001
Aditya Soni Vs. State of M.P.
August 24, 2001
AFROZ Vs. STATE OF MP
May 7, 2001
AGRAWAL MOTORS Vs. UNION OF INDIA
February 12, 2001
AGRAWAL TRACTOR SATNA Vs. P O EMPLOYEES INSURANCE COURT
April 11, 2001
AHSHAN KHAN Vs. STATE OF MADHYA PRADESH
April 4, 2001
AJAB RAO CHADOKAR Vs. STATE OF MADHYA PRADESH
April 23, 2001
AJAY KUMAR Vs. M P STATE ROAD TRANS CORPN
July 31, 2001
AJAY KUMAR Vs. PRAMOD KUMAR
April 19, 2001
AJAY SINGH Vs. MADHYAMIK SHIKSHA MANDAL M P
March 8, 2001
AJIT SINGH Vs. STATE
August 30, 2001
AJRA HABIB Vs. R K GUPTA
October 19, 2001
ALL INDIA STATE BANK GROUP SC/ST EMPLOYEES WELFARE FEDERATION Vs. STATE BANK OF INDIA
April 4, 2001
ALLANOOR Vs. FAZAL HUSSAIN
August 9, 2001
ALPINE SOLVEX LIMITED Vs. UNION OF INDIA
February 14, 2001
AMAR SINGH Vs. STATE OF M P
May 10, 2001
AMAR SINGH Vs. TRIVENI BAI
February 14, 2001
AMARNATH DWIVEDI Vs. STATE OF M P
February 24, 2001
AMBIKA PRASAD Vs. KANHAIYALAL
August 27, 2001
AMIR UDDIN Vs. INCOME TAX OFFICER
January 17, 2001
AMIT KUMAR DUBEY Vs. BOARD OF SECONDARY EDUCATION AND OTHERS
October 19, 2001
ANAND KUMAR GOENKA Vs. STATE OF M P
April 24, 2001
Anant Prasad Pandey Vs. Secretary, Madhyamik Shiksha Mandal, Bhopal
August 27, 2001
ANIL Vs. KRISHNA KUMAR
January 11, 2001
ANIL ALIAS GWAL Vs. STATE
December 4, 2001
ANIL KUMAR GROVER Vs. UNION OF INDIA
December 13, 2001
ANIL KUMAR HARITWAL Vs. SANT PRAKASH GUPTA
March 22, 2001
ANIL KUMAR KARANDIKAR Vs. STATE OF M P
January 16, 2001
ANIL KUMAR SUNIL KUMAR NAIK Vs. INCOME TAX OFFICER
May 10, 2001
ANJALI LAHIRI HARIYA Vs. UNION OF INDIA
July 3, 2001
ANMIKA RAWAT Vs. JIWAJI VISHWAVIDAYALAYA
February 7, 2001
ANOP SINGH Vs. SHOBHAJI
January 21, 2001
ANSHU CHOPRA Vs. STATE OF M P
May 17, 2001
APPELE CREDIT CORP LTD Vs. UNION OF INDIA
January 3, 2001
ARADHNA OIL MILLS Vs. COMMISSIONER OF INCOME TAX
August 29, 2001
ARJUN Vs. RANCHHOD
November 28, 2001
ARJUN Vs. RANCHHBD
November 11, 2001
ARJUN SINGH Vs. STATE OF M.P.
October 29, 2001
ARUN KUMAR Vs. GURUJINDER SINGH
July 12, 2001
ASHA SINGH Vs. STATE OF MADHYA PRADESH
February 5, 2001
ASHAN KHAN Vs. STATE OF MADHYA PRADESH
April 4, 2001
ASHOK KUMAR Vs. STATE
February 8, 2001
ASHOK KUMAR Vs. KISHAN SINGH
January 30, 2001
ASHOK KUMAR KIRTIWAR Vs. STATE OF MADHYA PRADESH
March 7, 2001
ASHOK KUMAR TIWARI Vs. STATE OF M P AND ANOTHER
October 20, 2001
ASHWANI KUMAR AGRAWAL Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA, JABALPUR AND ANR.
January 2, 2001
ASSOCIATED CEMENT COMPANIES LTD Vs. STATE OF MADHYA PRADESH
August 6, 2001
AVDESH KUMAR GUPTA Vs. STATE OF M P
July 5, 2001
B D BHANOT and SONS Vs. STATE MINING CORPORATION BHOPAL
April 20, 2001
BABU LAL JAIN Vs. STATE OF M P
April 4, 2001
BABULAL Vs. JAGTAP SINGH
July 20, 2001
BABULAL SHARMA Vs. STATE OF MADHYA PRADESH
August 23, 2001
BADRILAL Vs. CHHAGANLAL
January 17, 2001
BAHADURSINGH Vs. STATE OF M P
August 8, 2001
BAIDYANATH AYURVED BHAVAN LTD Vs. ASSTT C C E
July 23, 2001
BALAJI ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAX
December 13, 2001
BALDEO KRISHNA BAHL Vs. STATE OF M P
July 24, 2001
BALWANT SAHEBLAL KHAWSE Vs. STATE OF MADHYA PRADESH
March 5, 2001
BANDI UDHAM SINGH Vs. STATE OF MADHYA PRADESH
February 20, 2001
BANESINGH Vs. STATE OF M P
July 17, 2001
Bank of Baroda, Indore Vs. Krishna Gopal Kakani
March 23, 2001
BANSHIDHAR Vs. DAYA SHANKAR
August 30, 2001
BANSHIDHAR Vs. DAYASHANKAR
July 6, 2001
BANWARILAL GUPTA Vs. STATE OF M P
March 16, 2001
BAPULAL Vs. STATE OF M P
December 14, 2001
BASANT KAUR Vs. CHATARPAL SINGH
April 16, 2001
BEDILAL RAJAK Vs. STATE OF M P
November 22, 2001
BETA CORPORATION LIMITED Vs. M P FINANCIAL CORPORATION
December 9, 2001
BHAG CHAND Vs. STATE
November 29, 2001
BHAGCHAND Vs. LAXMI NARAYAN
August 9, 2001
BHAGESHAWARI BAI Vs. MUNNA
November 6, 2001
BHAGIRATH Vs. IQBAL
November 6, 2001
BHAGIRATH MALI Vs. ADDITIONAL COLLECTOR
November 20, 2001
BHAGWAN DAS JAIN ADVOCATE Vs. STATE OF MADHYA PRADESH
September 13, 2001
BHAGWATI PRASAD BUDHOLIYA Vs. RADHA CHARAN
June 28, 2001
BHAIYA SINGH Vs. STATE OF MP
May 8, 2001
BHANWAR Vs. STATE OF M P
December 14, 2001
BHANWARLAL Vs. HIRALAL
March 22, 2001
BHARAT COMMERCE AND INDUSTRIES LTD Vs. RAMPRASAD
April 20, 2001
BHARAT COMMERCE AND INDUSTRIES LTD Vs. RAMPRASAD
April 19, 2001
BHARTI SINGH Vs. STATE OF M P
March 15, 2001
BHAWANI SINGH Vs. A K MISHRA
March 28, 2001
BHILAI ENGINEERING CORPORATION LIMITED Vs. PRAGATISHEEL ENGINEERING SHRAMIK SANGH
November 8, 2001
BHIM MOHD Vs. STATE OF MADHYA PRADESH
February 28, 2001
BHIWANI DENIM AND APPARELS LTD Vs. BHASKAR INDU LTD
October 1, 2001
BHOLARAM Vs. STATE OF MADHYA PRADESH
January 2, 2001
BHOPAL DEVELOPMENT AUTHORITY Vs. NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI
October 8, 2001
BHOPALI Vs. STATE OF M.P.
February 22, 2001
Bhujbal Vs. State of M.P.
January 4, 2001
BHUPENDRA SINGH RANA Vs. GHANSHYAM GARG
December 4, 2001
BIHARILAL JAISWAL Vs. STATE OF M P
August 1, 2001
BIHI BAI Vs. PARWATI BAI
April 10, 2001
BINODIRAM BALCHAND AND COMPANY Vs. COMMISSIONER OF INCOME TAX
April 24, 2001
BINOTI PATNAIK Vs. STATE OF M P
February 27, 2001
BITTAN BAL Vs. STATE OF MADHYA PRADESH
March 27, 2001
BRAJESH KUMAR SHARMA Vs. STATE OF M P
January 22, 2001
BRIGHT DRUG INDUSTRIES PVT LTD Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE
February 14, 2001
BRIJBASI LIME WORKS Vs. ASST PROVIDENT FUND
April 10, 2001
BRIJBHAL SINGH GAUTAM Vs. UNION OF INDIA
April 27, 2001
BRUHTAKAR SAHAKARI SAKH SANSTHA MARYADIT NAITABALI MANDSAUR Vs. BHERULAL AND ANOTHER
March 22, 2001
BUDDHI RAM PRASAD Vs. STATE OF M P
July 25, 2001
BUDHUWA CHAMAR Vs. BOARD OF REVENUE
September 24, 2001
C A ABRAHAM Vs. MADHYA PRADESH ELECTRICITY BOARD
January 2, 2001
C G SHROUTI Vs. BADSHAH KHAN
April 27, 2001
CENTRAL WARE HOUSING CORPORATION Vs. J S BRAH
July 18, 2001
CHAIN SINGH Vs. STATE OF MADHYA PRADESH
November 9, 2001
CHANDAN SINGH AND ANR. Vs. HASIB KHAN AND ORS.
October 23, 2001
Chandra Bai Vs. State of M.P.
August 8, 2001
CHANDRA BHAN SINGH Vs. STATE OF M P
March 31, 2001
CHANDRAKANTA BAI Vs. MANAGING DIRECTOR, MPSRTC, BHOPAL
October 22, 2001
CHANDRASEN SHIVLAL JAIN Vs. SURESH CHAND GULAB JAIN
May 9, 2001
Chandrika Prasad Dubey Vs. Steel Authority of India Ltd.
December 3, 2001
CHANDULAL Vs. STATE OF MP
July 18, 2001
CHENDA ALIAS CHANDA RAM Vs. STATE OF M P
February 14, 2001
CHHATAR SINGH Vs. STATE OF M P
March 7, 2001
CHHATARPUR HOMEOPATHIC AND BIOCHEMIC ASSOCIATION Vs. STATE OF MADHYA PRADESH
January 24, 2001
CHHATRAPAL SINGH THAKUR Vs. ASST COMMR OF COAL MINES P F
January 25, 2001
CHHATTISGARH DISTILLERIES LIMITED Vs. COMMISSIONER OF SALES TAX
February 2, 2001
CHHAYA BHOPATKAR Vs. STATE OF MADHYA PRADESH
August 28, 2001
CHINTA JAISWAL Vs. INDIAN OIL CORPORATION AND OTHERS
March 8, 2001
CHUNIYA Vs. STATE OF M P
December 3, 2001
CHUNNILAL Vs. RAMCHANDRA
October 8, 2001
CHUNNILAL Vs. STATE OF M P
March 8, 2001
CIT Vs. CHANDRA ASSOCIATES
September 11, 2001
Classic Builders and Developers Vs. Union of India
January 1, 2001
CLASSIC BUILDERS AND DEVELOPERS Vs. UNION OF INDIA
January 16, 2001
COLLECTOR PRAKASHCHANDRA CHAUDHARY Vs. STATE OF MADHYA PRADESH
July 24, 2001
COMMISSIONER CUSTOMS AND CENTRAL EXCISE RAIPUR Vs. SHYAMLAL DEWANGAN
October 31, 2001
COMMISSIONER OF C EX Vs. BHARAT HEAVY ELECTRICALS LTD
February 14, 2001
COMMISSIONER OF CUS & C EX , RAIPUR Vs. VINDHYA TELELINKS LTD
February 23, 2001
COMMISSIONER OF INCOME TAX Vs. NABHINANDAN DIGAMBER JAIN
May 2, 2001
COMMISSIONER OF INCOME TAX Vs. KEWALCHAND SURAJMAL BORI
April 21, 2001
COMMISSIONER OF INCOME TAX Vs. H E G LIMITED
April 20, 2001
COMMISSIONER OF INCOME TAX Vs. GANGOTRI TUBE WELLS PRVATE LIMITED
April 11, 2001
COMMISSIONER OF INCOME TAX Vs. R N RAI
March 14, 2001
COMMISSIONER OF INCOME TAX Vs. RAM SINGHANI DALL MILLS
October 6, 2001
COMMISSIONER OF INCOME TAX Vs. S R CONSTRUCTION
October 3, 2001
COMMISSIONER OF INCOME TAX Vs. PRADEEP KUMAR GANEDIWAL
September 25, 2001
COMMISSIONER OF INCOME TAX Vs. MEWARA CONSTRUCTION
August 6, 2001
COMMISSIONER OF INCOME TAX Vs. CHANDRA ASSOCIATES
September 12, 2001
COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. G L BANSAL
August 14, 2001
COVERAGE AND CONSULTANTS LIMITED Vs. UNION OF INDIA
February 8, 2001
D M WOOLLEN MILLS PVT LTD Vs. STATE OF M P
April 11, 2001
D R LONGRE Vs. STATE OF M P
November 28, 2001
D.R. MAHESHWAR Vs. STATE OF M.P.
March 9, 2001
Dadbhai Sharma Vs. Union of India
November 1, 2001
DALJEETSINGH Vs. HARDEEPSINGH
September 27, 2001
DANNI Vs. STATE OF M P
July 9, 2001
DARYANAMAL Vs. STATE OF M P
February 20, 2001
DAYALDAS Vs. LATABAI
January 16, 2001
DAYARAM Vs. STATE OF M P
August 1, 2001
DEEPA ALIAS GOPI Vs. NAND KISHORE
April 3, 2001
DEEPAK KUMAR GUPTA Vs. MEDICAL COUNCIL OF INDIA AND OTHERS
April 25, 2001
DEEPAK PANCHAL Vs. GAJRA GEARS
January 3, 2001
DEEPAK SHUKLA Vs. MAHENDRA CHANPURIYA
August 31, 2001
DEOLAL Vs. KALURAM
August 29, 2001
DESHRAJ YADAV Vs. STATE OF MADHYA PRADESH
December 6, 2001
DEVCHAND Vs. PREMCHAND
August 16, 2001
DEWA Vs. KANA
August 9, 2001
DEWAS DIE CASTINGS PVT LTD Vs. DEPUTY COMMISSIONER OF SALES TAX UJJAIN DIVISION
February 28, 2001
DHANANJAN BISEN Vs. DEVI BAI
September 26, 2001
DHANNALAL Vs. KALAVATIBAI
March 15, 2001
DHAPUBAI Vs. UNION OF INDIA
August 8, 2001
DHARAMRAJ SINGH Vs. VAIDYA NATH PRASAD KHARE
December 11, 2001
DHIRUBHAI H AMBANI Vs. SONIA SETHI
January 16, 2001
DILIP KUMAR BUDHANI Vs. MAHESHWARI NAGAR SETH PUBLIC RELIGIOUS TRUST
September 18, 2001
DILIP KUMAR SHARMA Vs. INDIAN OIL CORPORATION
March 14, 2001
DILIP SINGH Vs. G M CENTRAL RAILWAY
September 6, 2001
DILLIPRASAD Vs. RAMDAYAL
August 1, 2001
DINESHCHANDRA Vs. UNION OF INDIA
August 16, 2001
DINKAR SHRIPAD HONAVAR Vs. UNION OF INDIA
August 17, 2001
Director General, Border Security Force Vs. Vijendar Prakash Gautam
April 9, 2001
DR. M. DEOUSKAR Vs. DR. HARI SINGH GAUR VISHWAVIDYALAYA
November 19, 2001
DURG SINGH Vs. SATATE OF M P
October 29, 2001
DURGA PRASAD VERMA Vs. MUNICIPAL CORPORATION
January 11, 2001
DURGALAL VIJAY Vs. GOVT OF M P
March 31, 2001
DWARIKA PRASAD SONI Vs. STATE OF MADHYA PRADESH
December 6, 2001
EICHER MOTORS LTD Vs. NILESH VANKHEDE
September 6, 2001
ENGEE ELECTRONICS Vs. INDUSTRIES COMMISSIONER
January 2, 2001
ENGR IN CHIEF P H E D Vs. B R MAGARDE
May 17, 2001
ESKAY TYRECRAFT, INDORE Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAX, INDORE AND OTHERS
November 9, 2001
FAGANI Vs. PRAKASH
October 4, 2001
FERRO CONCRETE CONSTRUCTION I PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 3, 2001
FERRO CONCRETE CONSTRUCTION PVT LTD Vs. REGIONAL PROVIDE FUND COMMISSIONER INDORE
October 3, 2001
GAGAN SINGH CHANDRAWAT Vs. STATE OF MP
February 9, 2001
GAJENDRA Vs. MADHU MATI
March 16, 2001
GAMBHIR SINGH Vs. UNION OF INDIA
October 30, 2001
GANESH Vs. STATE OF M P
April 16, 2001
GANESH PRASAD Vs. STATE OF MADHYA PRADESH
May 8, 2001
GANESHRAM Vs. STATE OF M P
August 21, 2001
GANGADEEN Vs. STATE OF M.P.
February 15, 2001
GANGARAM Vs. DHANYA KUMAR
March 7, 2001
GANGARAM Vs. RAMCHARAN
December 5, 2001
GANGARAM Vs. SAMPAT RAO
November 27, 2001
GANJAN Vs. STATE OF M P
April 30, 2001
GANPAT SINGH Vs. JAIRAM
February 13, 2001
GARIMA SINGH CHHABRA Vs. STATE OF M P
July 11, 2001
GAURA BAI Vs. DEV NATH MAKAD
July 12, 2001
GAURAV AGRO PLAST Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
July 13, 2001
Geeta Bai Vs. Sushila Bai
December 13, 2001
GEETIKA NIGAM Vs. STATE OF M P
August 16, 2001
GHYAL BROTHERS Vs. INDORE VIKAS PRADHIKARAN
January 3, 2001
GIRIDHARI LAL KANAK Vs. STATE
October 22, 2001
GOPAL DAS CHATURVEDI Vs. STATE OF M.P. AND OTHERS
August 1, 2001
GOPAL KRISHNA AWARDHU Vs. NAGAR PANCHAYAT NARWAR
October 12, 2001
GOPAL LAL Vs. TULSIBAI
March 20, 2001
GOPAL SHRIVASTAVA Vs. STATE OF M.P.
November 21, 2001
GOVARDHAN DAS Vs. STATE OF MADHYA PRADESH
November 20, 2001
GOVIND Vs. STATE
July 12, 2001
GOVIND Vs. STATE OF MADHYA PRADESH
May 15, 2001
GOVIND PRASAD PATEL Vs. DHANI RAM PATEL
August 1, 2001
GOVIND SINGH Vs. SUNITA DEVI
January 2, 2001
GOVINDDAS Vs. STATE OF MP
September 13, 2001
GOWARDHAN Vs. GHASIRAM
September 6, 2001
GOWARDHAN DAS S/O CHANCHAL DAS Vs. STATE OF M.P.
November 26, 2001
Gram Panchayat, Parei Vs. State of M.P.
May 2, 2001
GRASIM INDUSTRIES LIMITED Vs. STATE OF MADHYA PRADESH
November 21, 2001
GULAB CHAND CHANDANI Vs. STATE OF M P
March 29, 2001
GWALIOR DEVELOPMENT AUTHORITY Vs. HARISHANKAR SHARMA
July 25, 2001
GWALIOR POLLERIES Vs. BHAGWANDAS
December 11, 2001
GYAN CHAND ANIL KUMAR Vs. INCOME TAX OFFICER
March 14, 2001
GYANCHAND BADKUL Vs. SHALEGRAM
August 28, 2001
H J WARREN Vs. UNION OF INDIA
December 12, 2001
HAJARILAL Vs. CHANDRAKALA
March 15, 2001
HAMID KHAN Vs. GUDDIBAI
March 8, 2001
HAN SINGH Vs. STATE OF MADHYA PRADESH
December 5, 2001
HANSA DEVI SAHU Vs. BACHCHALAL JAISINGHANI
May 11, 2001
HANUMAN MINOR OILS LTD. Vs. STATE OF M.P. & ORS.
October 29, 2001
HARBHAJAN SINGH Vs. STATE OF MADHYA PRADESH
May 16, 2001
HARGOVIND Vs. STATE OF M P
October 11, 2001
HARI RAM Vs. NAGAR PALIKA PRASHASHAK
September 20, 2001
HARI SHANKAR SONI Vs. UNION OF INDIA
November 30, 2001
Hari Singh Narwariya Vs. Rakesh Shukla
October 5, 2001
HARIRAM Vs. STATE OF M P
March 13, 2001
HARIRAM Vs. STATE
February 13, 2001
HARIVANSHLAL TANEJA Vs. MPEB, RAMPUR
November 20, 2001
Hariwat Tekam Vs. State of M.P.
October 23, 2001
HARIYA Vs. STATE OF M P
November 28, 2001
HARPRASAD Vs. KISHORILAL
August 20, 2001
HASMUKHALAL Vs. INCOME TAX OFFICER
March 21, 2001
HAZARILAL Vs. MUNNIBAI
September 22, 2001
HAZARILAL Vs. STATE OF M P
September 13, 2001
HEMANT KULSHRESTHA Vs. PUSHPA KUISHRESTHA
June 26, 2001
HEMRAJ YADAV Vs. STATE OF M P
May 28, 2001
HIMMA Vs. STATE OF M P
November 6, 2001
HIRALAL Vs. VIKRAM SINGH
August 24, 2001
HUKUM SINGH Vs. NARAYAN SINGH
February 7, 2001
HUKUM SINGH RAJPUT Vs. COLLECTOR PANNA
April 12, 2001
Hukum Singh Yadav Vs. State of M.P.
July 19, 2001
HUKUMCHAND Vs. BHOJRAJ
February 6, 2001
HUKUMCHAND Vs. MAHANT RAMCHARAN DASS CHELA
April 26, 2001
HUKUMCHAND MAROTHI Vs. COMMISSIONER OF INCOME TAX
May 10, 2001
I J KAPANI Vs. FINANCE SECRETARY
November 5, 2001
INCOME TAX OFFICER Vs. NANAK SINGH GULIANI
September 18, 2001
INDIRA BAXI Vs. SUNITA GOYAL
February 2, 2001
INDRA MARSHALL OIL ENGINES Vs. STATE OF MADHYA PRADESH
April 17, 2001
J ENTERPRISES Vs. SALES TAX OFFICER
January 4, 2001
J K OJHA Vs. UNION OF INDIA
October 29, 2001
J.P. SRIVASTAVA AND SONS (RAMPUR) (P) LTD. AND OTHERS Vs. GWALIOR SUGAR CO. LTD. AND OTHERS
August 10, 2001
JABALPUR PLYWOODS Vs. SUSHILA SHUKLA
October 31, 2001
JAGANNATH Vs. STATE OF MADHYA PRADESH
December 14, 2001
Jagannath Prasad Vs. State of M.P.
February 16, 2001
JAGANNATH PRASAD SONI Vs. LAXMI NARAIN SONI
September 26, 2001
JAGDAMBA PRASAD KHANDELWAL Vs. SHANTI DEVI
August 27, 2001
JAGDISH NARAYAN DIXIT Vs. STATE OF MADHYA PRADESH
December 6, 2001
JAGDISH PRASAD MITTAL Vs. MALA SRIVASTAVA
November 30, 2001
JAGGANATH PRASAD Vs. STATE OF MADHYA PRADESH
February 16, 2001
JAI SINGH Vs. STATE OF MADHYA PRADESH
January 8, 2001
JAI SINGH Vs. DIRECTOR GENERAL HEADQUARTERS CENTRAL RESERVE POLICE FORCE
December 14, 2001
JAIDEO Vs. STATE OF M P
August 21, 2001
JAIPRAKASH Vs. SHANKAR PRASAD TIWARI
March 16, 2001
JAIRAM Vs. BHAWAR SINGH
September 21, 2001
JALAN ISPAT CASTINGS LIMITED Vs. M P E B
March 29, 2001
JAMEELA BEGUM Vs. UNION OF INDIA
September 13, 2001
JAMILA BI Vs. GURMIT SINGH
April 23, 2001
JAMNALAL ALIAS CHIMMAN DHIMAR Vs. STATE OF MADHYA PRADESH
December 5, 2001
JANAK KUMARI Vs. LAND ACQUISITION OFFICER
August 6, 2001
JANGBAHADUR SINGH VIRDI Vs. MADHYA PRADESH FINANCIAL CORPORATION
December 13, 2001
JANKIDAS BAIRAGI Vs. STATE OF M P
March 22, 2001
JANTA CHEMICALS Vs. UNION OF INDIA
February 2, 2001
JAVED MIRZA Vs. GHAUSIA ANEES
July 24, 2001
JAWAHAR SINGH Vs. STATE OF M P AND ORS
February 20, 2001
JAYPAL Vs. MEHFOOZ KHAN
October 4, 2001
JEEVAN SINGH VERMA Vs. STATE OF M P
May 11, 2001
JHALKANLAL Vs. NAND KISHORE LOHIYA
August 30, 2001
JHALLI Vs. STATE OF MADHYA PRADESH
April 17, 2001
JHAMMABAI Vs. POORANLAL BAIRAGI
October 15, 2001
JHANKI BAI Vs. SOHANLAL
July 10, 2001
Jila Nirvahak Registri karan Adhikari, Gwalior Vs. Sikandar Bakht
March 15, 2001
JITENDRA Vs. STATE OF MADHYA PRADESH
December 6, 2001
Joginder Singh Vs. Union of India
December 4, 2001
JOHNSON M JOSEPH Vs. ANITA JOHNSON AND ANOTHER
March 12, 2001
JOHNSON PEDDER LTD Vs. STATE OF MP
June 29, 2001
JUGROO Vs. STATE OF MADHYA PRADESH
July 4, 2001
K C NEMA Vs. SECRETARY SCHOOL EDUCATION GOVERNMENT OF M P BHOPAL AND ANOTHER
July 10, 2001
K K KHARE Vs. CHIEF SECRETARY
March 8, 2001
KABRA DRUG LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
May 10, 2001
KABRA DRUGS LIMITED Vs. STATE OF M P
January 31, 2001
KADAM LAL Vs. SURENDRA KUMAR
March 15, 2001
KAILASH Vs. ABDUL AZID
March 12, 2001
KAILASH & ORS. Vs. STATE OF M.P.
August 27, 2001
KAILASH CHAND BAGARIA Vs. COMMISSIONER OF INCOME TAX
April 11, 2001
KAILASH KUMAR KHARE Vs. JOINT REGISTRAR
July 16, 2001
KAILASH SAJONIYA Vs. REGISTRAR D A V V
February 5, 2001
KAILASHCHANDRA Vs. RUKHIBAI
August 21, 2001
KAKDA REROLLING MILLS Vs. UNION OF INDIA
August 6, 2001
KALABAI CHOUBEY Vs. RAJABAHADUR YADAV
July 18, 2001
Kalyan Singh Thakur Vs. Jawaharlal Nehru Krishi Vishwa Vidyalaya, Jabalpur
November 30, 2001
KALYANSINGH Vs. STATE OF M P
January 9, 2001
KAMAL Vs. STATE OF MADHYA PRADESH
November 20, 2001
Kamla Bai Vs. Nagar Panchayat, Jatara
November 20, 2001
KAMLESH Vs. STATE OF M P
May 8, 2001
KANHAIYALAL Vs. BHUPENDRA
October 16, 2001
KANHAIYALAL Vs. MURLIDHAR
October 19, 2001
KANHAIYALAL Vs. NAGAR PALIKA NIGAM AND KHANDWA
March 29, 2001
KANHAIYALAL Vs. GAMMU AND ANOTHER
April 23, 2001
KANTA BAI Vs. GOPAL DAS
August 21, 2001
KAPIL RAJ Vs. STATE OF M P
January 25, 2001
KARAN SINGH Vs. STATE OF M P
November 8, 2001
KASHI DEVI Vs. DHARAMSHALA RAMCHANDRA PHOOLCHAND
November 30, 2001
KASHI NATH Vs. STATE OF M P AND ORS
January 4, 2001
KASHI PRASAD Vs. BANSHIDHAR
January 9, 2001
KASTURI BAI Vs. AMOLAK CHAND AND ANOTHER
July 3, 2001
KAUSHALYA BAI Vs. RAMKISHAN KIRAR
February 16, 2001
KEDAR SINGH Vs. STATE OF M P
February 14, 2001
KEGU BHIL Vs. JAYPRAKASH
October 3, 2001
KESARBAI Vs. NARAYAN
March 22, 2001
KESHARI STEELS MINI STEEL PLANT Vs. MADHYA PRADESH ELECTRICITY BOARD
February 2, 2001
KESHARIMAL BAPULAL HUF Vs. COMMISSIONER OF INCOME TAX
April 12, 2001
KETAL SINGH Vs. STATE OF M P
November 5, 2001
KHANDELWAL TRUST Vs. INDORE DEVELOPMENT AUTHORITY
February 1, 2001
KHEMKARAN SAHU Vs. JOINT REGISTRAR
May 16, 2001
Khuda Baksh Vs. Union of India
October 30, 2001
KHUSHAL CHAND Vs. STATE OF MADHYA PRADESH
January 9, 2001
KIRAN CHHABRA Vs. KHAJJI PATEL
August 2, 2001
KIRT RAM SINGH Vs. SEWA RAM
July 13, 2001
KISHAN LAL Vs. NAAHEED MAYLKAT
December 6, 2001
KISHAN SINGH AHLUWALIA Vs. SHEELA SAXENA
March 14, 2001
KISHANLAL Vs. JAINARAYAN
August 3, 2001
KISHOR SINGH AND Vs. SUDAMA PRASAD
September 18, 2001
KISMATI BAI Vs. GANPATI VANASPATI
December 4, 2001
KOMAL CHAND KACHHAWAHA Vs. STATE OF MP
January 3, 2001
KRISHI UPAJ MANDI SAMITI Vs. KAILASH CHANDRA RADHESHYAM
November 8, 2001
KRISHI UPAJ MANDI SAMITI DABRA DISTT GWALIOR AND Vs. PRESIDING OFFICER LABOUR COURT NO 1 GWALIOR AND
March 1, 2001
KRISHNA DEVI Vs. FIRM TIKAYARAM LEKHRAJ BATRA
June 29, 2001
Krishnanand Gautam Vs. State of M.P.
August 24, 2001
KU DIVYA TIWARI Vs. UNION OF INDIA
February 22, 2001
KU VEENA AMBEDKAR Vs. UNION OF INDIA
February 28, 2001
LACHHIRAM PURANMAL Vs. COMMISSIONER OF INCOME TAX
October 20, 2001
LAKHANDAS MANIKPURI Vs. CENTRAL WAREHOUSING CORPORATION
March 1, 2001
LAKHANLAL SAHU Vs. STATE OF M P
May 14, 2001
LALARAM KHATTAR Vs. HIMANSHU SINGH
July 3, 2001
LALMANI PANDEY Vs. UGRATARA BUS SERVICE
January 2, 2001
LALTA BAI Vs. STATE OF MADHYA PRADESH
August 24, 2001
LATIKA SHRIVASTAV Vs. MANAGING COMMITTEE AND ANOTHER
November 1, 2001
LAXMAN Vs. KANA
May 17, 2001
LAXMAN PRASAD RAJAK Vs. STATE OF M P
October 10, 2001
LAXMAN SINGH Vs. STATE BANK OF INDORE
July 31, 2001
LAXMANSINGH Vs. PARMANAND DAMANI
August 18, 2001
LAXMI NARAIN Vs. SHER SINGH
January 18, 2001
LAXMIKANT DUBE Vs. PIYARIA
October 17, 2001
LAXMINARAYAN Vs. RAMJIDAS
August 17, 2001
LAXMINARAYAN Vs. HARI SINGH
September 13, 2001
LEELA PUROHIT AND COMPANY Vs. ARUN AGRAWAL
October 9, 2001
LEKHARAM MAHORE Vs. P N MEHTA
October 3, 2001
LEKHRAM Vs. PHOOLCHAND BAGDI
November 9, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. RAMJI KEWAT
May 2, 2001
LJAZ AHMED Vs. STATE OF M.P.
January 2, 2001
LOK AYUKTA OF M P Vs. UMA SHANKER GUPTA
February 5, 2001
LOKNATH BHOI Vs. STATE OF M P AND ORS
February 26, 2001
LOTAN PD Vs. STATE OF M P
February 13, 2001
LUPIN LABORATORIES LTD Vs. COMMISSIONER COMMERCIAL TAXES
January 5, 2001
M B LAGHU UDYOG NIGAM LTD Vs. MOHD IMRAN
April 25, 2001
M L JAIN Vs. STATE OF MADHYA PRADESH
December 13, 2001
M M KHAN Vs. STATE OF M P
February 15, 2001
M P CEMENT MANUFACTURERS ASSOCIATION AND Vs. STATE OF MADHYA PRADESH
November 21, 2001
M P ELECTRICITY BOARD Vs. VASANTRAO SHINDE
May 16, 2001
M P ELECTRICITY BOARD JABALPUR Vs. VIDYUT UPBHOKTA ASSOCIATION INDORE
April 18, 2001
M P STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL GWALIOR
January 9, 2001
M P STATE ROAD TRANSPORT CORPORATION Vs. PURSHOTTAM BHARGAVA
October 15, 2001
M T AND SONS Vs. UNION OF INDIA
April 9, 2001
M V SUBHASH Vs. NEW INDIA ASSURANCE COMPANY LTD
July 26, 2001
M. Deouskar Vs. Hari Singh Gaur Vishwa Vidyalaya
November 30, 2001
M.C. Shrivastava Vs. M.C. Shrivastava
December 14, 2001
M.P. DONGRE Vs. KUSUMLATA SHUKLA
October 4, 2001
M.P. STATE ELECTRICITY BOARD Vs. DILIP KUMAR JATWA
December 6, 2001
M.P. STATE ROAD TRANSPORT Vs. RAM PRASAD PUROHIT
August 18, 2001
M.P. STATE ROAD TRANSPORT CORPORATION Vs. NANDAN SINGH YADAV AND OTHERS
February 7, 2001
M.P. STATE ROAD TRANSPORT CORPORATION AND ANOTHER Vs. PRANTIYA RAJYA PARIWAHAN KARAMCHARI SANGH (CONGRES
April 27, 2001
M.P. TEXT BOOK CORPORATION, BHOPAL Vs. SURESH KUMAR AND ANOTHER
March 15, 2001
M.P. VIDYUT KARMCHARI (FEDERATION) JABALPUR Vs. MADHYA PRADESH ELECTRICITY BOARD
September 11, 2001
M.P. VIDYUT MANDAL AND ANOTHER Vs. RAM SUFAL MISHRA AND OTHERS
February 8, 2001
M/S BADWAL & ASSOCIAT‚ KS & ORS. Vs. M/S NOVOPAN INDUSTRIES LTD. & ORS.
August 2, 2001
M/S. UDAISHREE AGRO AGENCIES AND ANR. Vs. UNION BANK OF INDIA AND ANR.
February 1, 2001
MADHYA PRADESH ELECTRICITY BOARD Vs. RAM CHARAN TANYA
January 18, 2001
MADHYA PRADESH ELECTRICITY BOARD, JABALPUR Vs. DEV NARAYAN PATEL
February 16, 2001
MADHYA PRADESH LAGHU UDYOG NIGAM LTD., BHOPAL. Vs. MOHD. IMRAN & OTHERS
April 25, 2001
MADHYA PRADESH RAJYA PARIVAHAN NIGAM INDORE Vs. RASHIDA BE
April 18, 2001
MAHADEO Vs. SHAKUN BAI GHAGRE
August 24, 2001
MAHARAJ SINGH Vs. RAMRATAN
June 25, 2001
MAHARAJA TALKIES Vs. STATE OF M P
December 12, 2001
MAHENDRA KUMAR CHAURASIYA Vs. STATE OF M.P. AND OTHERS
December 4, 2001
MAHENDRA KUMAR MISHRA Vs. CHANDRA SHEKHAR PRASAD MISHRA
February 20, 2001
MAHESH KUMAR KANSKAR Vs. MANDLA BALAGHAT KSHETRIYA GRAMIN BANK MANDLA
November 20, 2001
Mahesh Kumar Malaiya Vs. Tarabai
July 31, 2001
MAHESH KUMAR SAINI Vs. STATE
November 28, 2001
MAHESH PAL SINGH Vs. SUPERINTENDING ENGINEER LOWER CHAMBAL CIRCLE
March 27, 2001
MAHINDER SINGH Vs. STATE OF MADHYA PRADESH
November 8, 2001
MAKHANLAL CHOUBEY Vs. STATE OF MADHYA PRADESH
January 18, 2001
MALTIBAI Vs. SUBHASHCHANDRA
November 22, 2001
MANAGER, BURHAR COLLIERY NO. 3 OF SOUTH EASTERN CO Vs. USANT RAM
August 19, 2001
MANAV LOK GRIHA NIRMAN SAHAKARI SAMSTHA Vs. LALI LILI GRIH NIRMAN SAHKARI SAMSTHA
February 22, 2001
MANGATRAM Vs. JAIKUMAR
February 22, 2001
MANGILAL Vs. MANAKCHAND
March 22, 2001
MANGU ALIAS MANGILAL Vs. STATE OF M P
November 30, 2001
MANGYA Vs. SUB-DIVISIONAL OFFICER
August 27, 2001
MANISH KUMAR TANEJA Vs. STATE
November 30, 2001
MANJEET SINGH Vs. MEENA ALIAS MANPREET KAUR
April 3, 2001
MANJU AJMERA Vs. STATE OF M P
August 29, 2001
MANJU BAI Vs. BRAJENDRA KUMAR SHAH
August 6, 2001
MANJU BAI Vs. BABOOLAL JAT
September 13, 2001
MANOHAR LAL Vs. COMMISSIONER OF INCOME TAX
February 14, 2001
MANOHAR SINGH Vs. DISTRICT SUPERINTENDENT OF POLICE SHAHDOL
April 27, 2001
MANOHARIAL Vs. STATE OF M P
October 16, 2001
MANWANI INDUSTRIES LTD Vs. DEBTS RECOVERY TRIBUNAL
January 22, 2001
MARTAND RAM CHANDRA KARNIK Vs. STATE
November 30, 2001
MAYA VERMA Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA JABALPUR AND ANOTHER
January 24, 2001
MAYABAI Vs. MISHRILAL
November 29, 2001
MEERA Vs. BABU RAO
July 12, 2001
MEERU Vs. STATE OF MP
March 5, 2001
Mehli Pestonji Poncha Sea Kist Shareholders of Balsara Hygiene Products Ltd. Vs. State of M. P.
January 16, 2001
METALMAN PIPE MFG CO LTD Vs. COMMISSIONER OF SALES TAX
January 18, 2001
MIDEX OVERSEAS LTD Vs. DEWAS SOYA LTD
March 5, 2001
MILL MAJDOOR SANGH Vs. BINOD MILLS COMPANY LIMITED
August 31, 2001
MINI MATHEW Vs. PYARELAL
January 2, 2001
MIRCHI ALIAS RAKESH JAIN Vs. STATE OF M P
May 18, 2001
Mirza Farid Beg Vs. State of M.P.
November 6, 2001
MISHRILAL Vs. STATE OF M P
October 22, 2001
MISHRILAL SONI Vs. MANAGING DIRECTOR, MPSRTC
November 28, 2001
MOHAMMAD IQBAL Vs. MOHAMMAD WASIM
July 30, 2001
MOHAMMAD MUSHTAQUE Vs. JAMA MASJID COMMITTEE SAGAR
December 11, 2001
MOHAMMED AHMAD KHAN Vs. STATE OF MADHYA PRADESH
July 31, 2001
MOHAN SINGH Vs. STATE OF M P
October 5, 2001
MOHAN SINGH PATEL Vs. STATE OF MADHYA PRADESH
March 5, 2001
MOHANISH SHUKLA Vs. REGISTRAR
October 31, 2001
MOHANLAL Vs. CHIEF EXECUTIVE OFFICER
November 7, 2001
MOHANLAL Vs. MANGILAL
July 17, 2001
MOHANLAL GUPTA Vs. STATE OF M P
August 9, 2001
MOHD IQBAL Vs. MOHD WASIM
July 30, 2001
MOHD SAHID KHAN Vs. STATE OF M P
December 11, 2001
MOHD YAKUB MOHD ISHAQ Vs. ABDUL RAUF ABDUL KAREEM
November 30, 2001
MOHD. ARIF Vs. STATE OF M.P. AND OTHERS
April 27, 2001
MOHINI DEVI HEERWANI Vs. KUNDANLAL JAIN
July 23, 2001
MOHIT ENTERPRISES Vs. SALES TAX OFFICER
January 2, 2001
MOTIRAM Vs. PANNALAL
September 6, 2001
MOTIRAM Vs. PANNALAL
September 4, 2001
MRIDULA CHINCHOLIKAR Vs. INDORE DEVELOPMENT AUTHORITY
February 7, 2001
MUKESH NAMDEO Vs. DISTRICT CENTRAL CO-OPERATIVE BANK LTD
November 6, 2001
MUKTA Vs. GURU SUNDERDAS
November 20, 2001
MUNICIPAL CORPORATION DURG Vs. CHERIAN MATHAI
July 10, 2001
MUNICIPAL CORPORATION GWALIOR Vs. RAMSEWAK
October 29, 2001
MUNICIPAL COUNCIL BHIND Vs. SMT KALAWATI
April 20, 2001
MUNICIPAL COUNCIL PANNA Vs. C A and ASST LABOUR COURT
November 5, 2001
MUNICIPAL COUNCIL SHAHPURA Vs. STATE LABOUR COURT
November 8, 2001
MUNNI MUBARIK Vs. STATE OF MADHYA PRADESH
February 11, 2001
MUNNIBI Vs. RAMESHCHANDRA
April 24, 2001
MUNSHI SINGH Vs. STATE OF M P
December 6, 2001
MURARI Vs. STATE OF MADHYA PRADESH
February 23, 2001
MURLIDHAR SODANI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
January 12, 2001
MUSHAMMA SAROD PATNAHA Vs. HARISHANKAR
August 20, 2001
N D GROVER Vs. STATE OF M P
November 2, 2001
N P JHARIA Vs. STATE OF MADHYA PRADESH
February 24, 2001
N. D. GROVER Vs. STATE OF M. P.
November 2, 2001
N.M. Hedaoo Vs. M.P. Electricity Board, Jabalpur
December 6, 2001
NAAZ SIDDIQUI Vs. HARISH KUMAR DEVNANI
April 30, 2001
NAGAR PALIKA NIGAM DURG Vs. CHERIYAN MATHAI
July 10, 2001
NAGAR PALIKA NIGAM GWALIOR Vs. KAILASH NARAIN SRIVASTAVA
January 11, 2001
NAGARPALIK NIGAM, GWALIOR Vs. PREMPRAKASH GANDHI
September 6, 2001
NANDLAL KHANCHAND KHATRI Vs. COMMISSIONER OF INCOME TAX
November 2, 2001
NANHI BAI Vs. NETRAM
March 31, 2001
NANLIA Vs. RAISINGH
March 22, 2001
NARAIN Vs. STATE OF MP
January 25, 2001
NARAYAN SINGH Vs. STATE OF M P
November 5, 2001
NARAYANDAS AND SONS Vs. REGIONAL PROVIDENT FUND COMMISSIONER, INDORE
March 1, 2001
NARENDRA PRASAD SONI Vs. MANJU LATA
August 17, 2001
NARENDRA SINGH Vs. STATE OF M P
April 19, 2001
NARENDRA SINGH Vs. STATE OF MP
April 17, 2001
NARSINGHLAL Vs. ASHOK KUMAR AND ANOTHER
March 23, 2001
NASRIN Vs. GOVINDRAM
March 1, 2001
NATHU Vs. NEW INDIA INSURANCE CO.
July 23, 2001
NATIONAL DAIRY DEVELOPMENT BOARD Vs. SURAJ SINGH
November 23, 2001
NATIONAL INSURANCE CO LTD Vs. PILLU
October 4, 2001
NATIONAL INSURANCE CO LTD Vs. SALMA
August 7, 2001
NATIONAL INSURANCE CO LTD Vs. RAJENDRA PRADESH
August 10, 2001
NATIONAL INSURANCE CO LTD Vs. RAMZAN KHAN
July 16, 2001
NATIONAL INSURANCE CO LTD Vs. KANTI BAI
July 20, 2001
NATIONAL INSURANCE CO LTD Vs. GEETABAI
July 20, 2001
NATIONAL INSURANCE CO LTD Vs. CHAND RATAN
January 23, 2001
NATIONAL INSURANCE CO. LTD Vs. LAXMI NARAYAN DENGARE
August 10, 2001
NATIONAL INSURANCE CO. LTD. Vs. MALTI GUPTA
August 10, 2001
NATIONAL INSURANCE COMPANY LTD Vs. SHIVSHANKAR
March 30, 2001
NATIONAL STEEL INDUSTRIES LTD Vs. UNION OF INDIA
June 25, 2001
NAVIN AJWANI Vs. PRAVIN KUMAR GUPTA & ANR.
November 30, 2001
NAVNEET BOTADRA Vs. ASSISTANT COMMISSIONER C EX
March 28, 2001
NAVRANG METALS Vs. STATE OF M.P.
February 16, 2001
NAZIR SINGH Vs. COMMISSIONER OF INCOME TAX
April 17, 2001
NAZMA BI Vs. USMAN SHEIKH
July 12, 2001
NEERAJ SHARMA Vs. MAHARISHI MAHESH YOGI VEDIC VISHWAVIDYALAYA & ORS.
January 18, 2001
NEMI CHAND Vs. GOVIND RATHORE
April 11, 2001
NEO SACK LTD Vs. COMMR OF CUS AND C EX
March 22, 2001
NEO SACK LTD Vs. COMMISSIONER OF CUS AND C EX INDORE
November 29, 2001
NEPA LIMITED Vs. MANOJ KUMAR
October 17, 2001
NEW AMIR IRON WORKS Vs. UNION OF INDIA
April 26, 2001
NEW INDIA ASSURANCE CO LTD Vs. RAM RATAN
April 17, 2001
NEW INDIA ASSURANCE CO LTD Vs. IMLIBAI
April 24, 2001
NEW INDIA ASSURANCE CO LTD Vs. FATAMABAI
April 3, 2001
NEW INDIA ASSURANCE CO LTD Vs. RAJNI BAI
March 8, 2001
NEW INDIA ASSURANCE CO LTD Vs. KU USHA BAI
October 11, 2001
NEW INDIA ASSURANCE CO LTD Vs. PRABHA AGRWAL
August 7, 2001
NEW INDIA ASSURANCE CO LTD Vs. GULSHAN
July 10, 2001
NEW INDIA ASSURANCE CO LTD Vs. AZEEM KHAN
August 18, 2001
NEW INDIA ASSURANCE CO LTD Vs. SANTU DEVI
January 5, 2001
NEW INDIA ASSURANCE CO LTD Vs. AMIRKHAN
September 20, 2001
NEW INDIA ASSURANCE CO LTD. Vs. SAVITRI
March 31, 2001
NEW INDIA ASSURANCE CO. LIMITED Vs. BAIKUNTHI
August 7, 2001
NEW INDIA ASSURANCE CO. LTD Vs. MAANKAURA DEVI
August 7, 2001
NIRBHAY SINGH Vs. SDO, KHUSHI
November 22, 2001
NIRMALA BAI Vs. STATE OF M P
June 28, 2001
NIRMALA NARENDRA KUMAR CHHABRA Vs. LAXMINARAYAN RAGHUNANDAN TIWARI
October 19, 2001
NIRMALABAI Vs. OMPRAKASH
June 27, 2001
OLPHERTS (P) LTD. Vs. ANAND KUMAR GOYANKA AND OTHERS
September 9, 2001
OM PRAKASH GUPTA Vs. INCOME TAX OFFICER WARD I GWALIOR
March 20, 2001
OM PRAKASH SRIVASTAVA Vs. M P S R T C
December 6, 2001
OMPRAKASH Vs. PREMSINGH
December 13, 2001
OMPRAKASH Vs. STATE OF M P
March 28, 2001
OMPRAKASH Vs. MUNNIBAI
February 26, 2001
OMPRAKASH DURGALAL PATIDAR Vs. STATE OF M.P. AND OTHERS
May 15, 2001
ORIENTAL INSURANCE CO LTD Vs. MANI RAM
August 14, 2001
ORIENTAL INSURANCE CO LTD Vs. JAMMA BAI
April 17, 2001
P M PHILIP Vs. FOOD CORPORATION OF INDIA
December 6, 2001
P N RAMAKRISHNAN Vs. STATE OF M P AND ANOTHER
May 2, 2001
P PAL AND COMPANY Vs. STATE OF M P AND ANOTHER
April 27, 2001
P R ENTERPRISES Vs. M P E B
November 21, 2001
P.C. CHAUHAN Vs. MANAGING DIRECTOR, MPSRTC, BHOPAL AND ANR.
October 29, 2001
PADAM KUMAR Vs. UNION OF INDIA
February 6, 2001
PADMA RAJE Vs. GANGABAI
June 29, 2001
PALLVIKA PATEL Vs. STATE ELECTION COMMISSION
April 4, 2001
PANAM PACKERS PVT LTD Vs. STATE OF M P
November 21, 2001
PANCHSHEEL ORGANICS LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX
March 13, 2001
PANJWANI PACKAGING PVT LTD Vs. MADHYA PRADESH FINANCIAL CORPN INDORE
July 12, 2001
PANNA BAI AND ORS. Vs. PANNA LAL (DEAD) THROUGH CHHOTI NANI AND ORS.
September 6, 2001
PAPPU @ POORAN BABULAL KUMHAR Vs. STATE OF M.P.
December 6, 2001
PARMAL SINGH AND ANOTHER Vs. HALLU AND OTHERS
February 8, 2001
PARMANAND DAS BRIJ BHUSHAN DAS Vs. UNION OF INDIA
February 14, 2001
PARVAT RAO Vs. HARNARAYAN SHARMA
September 4, 2001
PAWAN KUMAR JAIN Vs. UNION OF INDIA AND OTHERS
April 19, 2001
PAWAN PATEL Vs. UNION OF INDIA
August 14, 2001
PERFECT ENGINEERING COMPANY Vs. COMMISSIONER OF COMMERCIAL TAXES
January 29, 2001
PHOOLCHAND Vs. JAIKUMAR
November 22, 2001
PHOOLCHAND RAI Vs. LAXMAN DAS
April 25, 2001
PHOOLWANTI BAI Vs. REWARAM PANDAV
October 31, 2001
PHOOLWATI BAI Vs. STATE OF M.P. AND OTHERS
November 7, 2001
PHULLIBAI Vs. STATE OF M P
May 16, 2001
PITHAMPUR PACKAGING PVT LTD. Vs. UNION OF INDIA
February 7, 2001
POONAM PLASTICS Vs. M.P. ELECTRICITY BOARD
October 30, 2001
POONAMCHAND JAIN Vs. STATE OF M P
January 23, 2001
POORAN Vs. GHASITA
January 2, 2001
POORAN Vs. ELECTION OFFICER JANPAD PANCHAYAT SHEOPUR
May 17, 2001
PRACHI GUPTA Vs. STATE OF M P
March 1, 2001
PRADEEP Vs. STATE OF M P
May 8, 2001
PRADEEP KUMAR GARG Vs. C B PATIL
January 9, 2001
PRADEEP KUMAR SHARMA Vs. STATE OF M P
August 31, 2001
PRADEEP KUMAR SINGH (RECRUIT) Vs. UNION OF INDIA AND OTHERS
December 5, 2001
PRADUMN KUMAR JAIN Vs. M.P. STATE ROAD TRANSPORT CORPORATION AND OTHERS
February 7, 2001
PRAHIAD SHARMA Vs. STATE OF MADHYA PRADESH
December 5, 2001
PRAKASH Vs. STATE OF MP
May 9, 2001
PRAKASH Vs. PRAKASH
March 7, 2001
PRAKASH Vs. H S GAUR VISHWAVIDYALAYA
November 5, 2001
PRAKASH Vs. STATE OF MADHYA PRADESH
April 10, 2001
PRAKASH AJWANI Vs. REGISTRAR COOPERATIVE SOCIETIES
October 18, 2001
PRAKASH ASNANI Vs. TIKAMDAS
September 24, 2001
PRAKASH GUPTA Vs. RAMRATI DEVI
August 28, 2001
PRAMILA Vs. SARVAR KHAN
March 12, 2001
PRAMILA SINGH Vs. STATE OF M. P. AND OTHERS
November 26, 2001
PRAMOD Vs. NARAYAN
September 20, 2001
PRASHANT ELECTRODES Vs. ASSISTANT COMMISSIONER SALES TAX
January 3, 2001
PRATIBHA DAS Vs. V G NARSINGHANI
October 30, 2001
PRATIKSHA Vs. PRAVIN
October 9, 2001
PRAVEEN KUMAR Vs. JAVED
April 21, 2001
PREETHA NAIR Vs. GOPKUMAR
March 29, 2001
PREM BAI Vs. RAMESH
January 23, 2001
PREMA AGARWAL Vs. OM PRAKASH GAUTAM AND ANOTHER
January 8, 2001
PREMCHAND JAIN Vs. ROMESH HORA
August 13, 2001
PREMIER PROTEINS LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
February 7, 2001
PRESSURE SENSITIVE SYSTEM INDIA LIMITED Vs. ARISTOCRAFT INTERNATIONAL PVT LIMITED
January 2, 2001
PRIYA Vs. STATE OF MADHYA PRADESH
September 11, 2001
PROF GIRISH KUMAR Vs. M P STATE ROAD TRANSPORT CORPORATION AND ANOTHER
February 26, 2001
PUHAP SINGH ALIAS SHAMBHU Vs. NAINSINGH
August 2, 2001
PUNAM PURSHO Vs. PUTSH
January 22, 2001
PUNARAM KULESH Vs. SECRETARY DIOCESAN EDUCATION SOCIETY LALIPUR MANDLA
March 8, 2001
PUSHPA DEVI Vs. MURARILAL AND ANOTHER
March 27, 2001
PUSHPA DEVI Vs. KAMAL SINGH
July 20, 2001
R C KOSARWAL Vs. INCHARGE, RAJESTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR
October 17, 2001
R D JOSHI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
April 10, 2001
R K SHRIVASTAVA Vs. MULLO BAI KAHAR
March 12, 2001
R P SHARMA Vs. STATE OF M P
April 12, 2001
R PANDEY Vs. STATE OF M P AND ORS
January 23, 2001
R. Swaminathan Vs. Rekha Handa w/o Late S.K. Handa
November 23, 2001
R.S. Tripathi Vs. Mahatma Gandhi Gramodaya Vishwavidyalaya, Chitrakoot
November 28, 2001
RADHAKISHAN Vs. BALMUKUND
March 31, 2001
RADHIKA PRAKASHAN RAIPUR PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
May 10, 2001
RAGHAVENDRA NAIK Vs. MAHAVIR
May 21, 2001
RAGHAVENDRA SHARMA Vs. STATE OF MADHYA PRADESH
February 27, 2001
RAGHUVIR SINGH S/O SHER SINGH AND OTHERS Vs. RAMDARSHAN RAMCHARAN KIRAR AND OTHERS
October 9, 2001
RAGHVENDRA KUMAR Vs. STATE OF M.P.
March 8, 2001
RAHISLAL Vs. STATE OF M P
August 2, 2001
RAHUL TRIPATHI Vs. RAJEEV GANDHI SHIKSHA MISSION BHOPAL
February 15, 2001
RAJA BHAIYA TRIPATHI Vs. STATE OF MADHYA PRADESH
March 27, 2001
RAJANI EXTRACTIONS LIMITED Vs. SALES TAX OFFICER
April 24, 2001
Rajaram Patel Vs. State of M.P.
September 13, 2001
RAJARAM RAI Vs. NOOR MOHAMMED
February 9, 2001
RAJASTHAN STATE ROAD TRANS CORPN Vs. ANITA
July 13, 2001
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. LOKMAN SINGH
January 25, 2001
RAJBALI SINGH Vs. BOARD OF SECONDARY EDUCATION
January 29, 2001
RAJENDRA Vs. LAXMI NARAYAN CHOUHAN
April 25, 2001
RAJENDRA KUMAR Vs. NOSHIRWAN AND CO PVT LTD
July 18, 2001
RAJENDRA KUMAR ANCHAL KUMAR Vs. BANK OF INDIA
April 18, 2001
RAJENDRA PRASAD JAISWAL Vs. STATE OF M P
December 12, 2001
RAJENDRA SINGH Vs. ADMINISTRATION
February 8, 2001
RAJESH KUMAR JAIN Vs. SWAROOP CHAND JAIN
December 3, 2001
RAJKUMAR Vs. TANKHARAM
November 7, 2001
RAJNI SUDHAKAR MANE Vs. GOVIND
February 22, 2001
RAJU ALIAS RAJENDRA PRASAD Vs. STATE OF MADHYA PRADESH
December 14, 2001
RAJU ALIAS VIRENDRA SINGH Vs. STATE OF MADHYA PRADESH
March 22, 2001
RAM DAS Vs. STATE OF MADHYA PRADESH
November 30, 2001
RAM KAWAL YADAV Vs. PRATIBHA YADAV
August 2, 2001
RAM KRISHAN PANDEY Vs. STATE OF M.P. THROUGH C.B.I.
July 31, 2001
RAM KUMAR TUMRAM Vs. STATE OF M P
April 16, 2001
RAM NARAYAN SHARMA Vs. RAM KUMAR SINGH
October 4, 2001
RAM NIWAS Vs. POORAN
July 24, 2001
RAM PRASAD MAVAI Vs. HARI SINGH TOMAR
August 2, 2001
Ram Sahay Patel Vs. M.P. Pollution Control Board, Bhopal
December 12, 2001
RAM SEWAK Vs. UNION OF INDIA AND ANOTHER
March 29, 2001
RAM SEWAK Vs. CHAKRESH KUMAR JAIN
September 18, 2001
RAM SINGH Vs. NARAYAN
September 6, 2001
RAMA DEVI DIXIT Vs. STATE OF MP
January 11, 2001
RAMBAI AND OTHERS Vs. M/S. SUBHASH & CO. AND OTHERS
July 31, 2001
RAMCHANDRA Vs. MOHD. SADIQUE
September 5, 2001
RAMCHANDRA Vs. STATE OF MADHYA PRADESH
October 31, 2001
RAMCHANDRA Vs. STATE OF M P
May 7, 2001
RAMCHANDRA YADAV Vs. BHAGIRATH
January 18, 2001
RAMCHARAN Vs. STATE OF M P
May 10, 2001
RAMDAYAL Vs. STATE OF MP
July 16, 2001
RAMESH Vs. STATE OF M P
March 30, 2001
RAMESH CHANDRA Vs. STATE OF M.P.
February 2, 2001
RAMESH CHANDRA BHAGAT Vs. STATE OF M P
February 28, 2001
RAMESH GUPTA Vs. STATE OF MADHYA PRADESH
October 10, 2001
RAMESH KHEMCHAND PAWAR Vs. SUNITA BAI
November 28, 2001
RAMESH MAVI Vs. MANAGING DIRECTOR, M.P.S.R.T.C.
April 3, 2001
RAMESHCHANDRA AGRAWAL Vs. JAGDISH PRASAD
November 21, 2001
RAMESHPRASAD Vs. BHAGWATI BAI
July 5, 2001
RAMESHWAR SINGH Vs. STATE OF M P
November 23, 2001
RAMGOPAL Vs. KISHORILAL
December 4, 2001
Ramgulam s/o Mathura Prasad Vs. Mathura Prasad (deceased) through L.Rs. Ramvati @ Jamvati w/o Roopkishore
August 30, 2001
RAMJATI SHARMA Vs. M P STATE CO OPERATIVE TRIBUNAL
September 28, 2001
RAMLAL TRIPATHI Vs. STATE OF M P
September 27, 2001
RAMLALLU BAIS Vs. VISHWAMITRA PATHAK
May 3, 2001
RAMNARAYAN Vs. DHYANSINGH
June 27, 2001
RAMNATH Vs. PRASANNA KUMAR JAIN
April 4, 2001
RAMPAL SINGH Vs. M P S R T CORPORATION
August 20, 2001
RAMPRAKASH Vs. STATE OF M P
June 27, 2001
RAMPRAKASH SHARMA Vs. STATE OF M.P.
May 15, 2001
RAMPRASAD YADAV Vs. STATE OF M.P.
August 24, 2001
RAMRAJ PRASAD KARSOLIYA Vs. STATE OF MADHYA PRADESH
January 25, 2001
RAMRATAN MEHSRAM Vs. STATE OF M P AND ORS
March 31, 2001
RAMSAHAY Vs. ASSTT REGISTRAR CO OP SOCIETIES
October 10, 2001
RAMSINGH Vs. STATE OF M P
May 15, 2001
RAMSINGH Vs. STATE OF MADHYA PRADESH
November 8, 2001
RAMSINGH THAKUR Vs. SHIVKUMARI BAI
December 4, 2001
RAMSIROMANI Vs. STATE OF M P
November 6, 2001
RANCHHODLAL Vs. BHERULAL
January 18, 2001
RANJEET SINGH Vs. STATE OF MADHYA PRADESH
January 24, 2001
RANJIT SINGH Vs. GURBAKSH SINGH
April 19, 2001
RANJORA AHIRWAR Vs. STATE OF M.P. AND OTHERS
April 12, 2001
RANUBAI Vs. RAJUBAI
January 3, 2001
RASIKLAL Vs. COMMISSIONER OF INCOME TAX
September 11, 2001
RATANLAL SHARMA Vs. MUNICIPAL CORPORATION
February 1, 2001
RAVI DUBEY Vs. STATE
November 30, 2001
RAVI MEDICAL AGENCIES Vs. UNION OF INDIA
April 19, 2001
RAVINDRA KUMAR Vs. TARACHAND
June 27, 2001
REDDY BROTHERS AND COMPANY Vs. STATE OF M P
October 29, 2001
REENA CHADDHA Vs. HITESH CHADDHA
January 15, 2001
REETA MICAL Vs. M P STATE ROAD TRANS CORPN
March 15, 2001
REKHA Vs. TRAVELS
October 8, 2001
REKHA AGAL Vs. LALIT AGAL
May 17, 2001
REWA GASES PRIVATE LIMITED Vs. UNION OF INDIA
July 6, 2001
RIYAZUL RAHEEM Vs. RAHEEM
November 7, 2001
RUKMANI BAI Vs. PRAHLAD SINGH
September 10, 2001
RUPLA AND ANOTHER Vs. M.P. STATE ROAD TRANSPORT CORPORATION AND ANOTHER
April 21, 2001
S A E MAZDOOR UNION Vs. LABOUR COMMISSIONER INDOR
March 15, 2001
S P ANAND Vs. UNION OF INDIA
July 30, 2001
S P KORI Vs. STATE
January 18, 2001
S S KAUSHAL Vs. STATE BANK OF INDIA
November 5, 2001
S S SHRIVASTAVA Vs. STATE OF M P
July 12, 2001
S TRIVEDI Vs. BABULAL MANJHI
January 23, 2001
S.D. SONI Vs. THE MANAGING DIRECTOR, M.P.S.R.T. CORPORATION AND OTHERS
April 4, 2001
S.K. MALVIYA AND OTHERS Vs. STATE OF M.P. AND OTHERS
October 31, 2001
S.S.Udhawath Vs. M.P. Human Rights Commission
November 22, 2001
Sagir Khan Vs. Anil Awasthy
November 23, 2001
SAIDA KHATOON Vs. M P STATE ROAD TRANS CORPN
January 4, 2001
SAIMAN RATHORE Vs. M.P.S.R.T. CORPORATION
November 21, 2001
SAINIK SCHOOL REWA Vs. RAJESH VISHWAKARMA
August 29, 2001
SAJJAN KUMAR PANDA Vs. MITHLESH KUMARI
October 31, 2001
SAMA Vs. MOTI
December 10, 2001
SAMPADA JOSHI Vs. BANK OF MAHARASHTRA
November 28, 2001
SANDEEP SATHE Vs. STATE OF M P
October 29, 2001
SANGHI ORGANICS AND PHYTOCHEM PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 9, 2001
SANJAY JOSHI Vs. UNION OF INDIA
December 4, 2001
SANJAY KHAN Vs. STATE OF M.P.
April 10, 2001
SANJAY KUMAR AGRAWAL Vs. ARJUN KUMAR
October 4, 2001
SANJEEV MISHRA Vs. MANOJ JAIN
October 31, 2001
Santosh Kumar Vs. Union of India
February 19, 2001
SANTOSH KUMAR AGRAWAL Vs. PAWAN MITTAL
November 2, 2001
SANTOSH KUMAR PACHORI Vs. STATE OF MADHYA PRADESH
February 16, 2001
SARDAR BHAJAN SINGH Vs. CENTRAL BANK OF INDIA
March 5, 2001
SARDAR SINGH Vs. LAXMAN PRASAD
January 25, 2001
SARDARSINGH Vs. BALCHAND @ RAJU
April 4, 2001
SARJU PRASAD Vs. STATE OF M.P.
January 19, 2001
Sarla Tripathi Vs. Kaushilya Devi
July 3, 2001
SAROJ JAIN Vs. M.P.F.C. AND ORS.
September 7, 2001
SAVITRI DEVI Vs. PREMIER VEGETABLE PRODUCTS LTD
January 9, 2001
SAVITRI DEVI Vs. SUBHASH ACHARYA
November 28, 2001
SAYABAI Vs. GULLU
July 19, 2001
SAYEED MAQSOOD ALI Vs. STATE OF MADHYA PRADESH
March 19, 2001
SETH MOHANLAL HIRALAL Vs. STATE OF MADHYA PRADESH
January 31, 2001
SEWA SAHKARI SANSTHA MARYADIT Vs. STATE OF M.P. & ORS.
September 4, 2001
SHAHAJAD Vs. STATE OF MADHYA PRADESH
July 31, 2001
SHAHID ROSHAN JAMEER Vs. STATE OF M P
October 29, 2001
SHAIL KUMARI Vs. M P ELECTRICITY BOARD
July 17, 2001
SHAKUNTALA BAI Vs. TULSI BAI
September 26, 2001
SHAKUNTALABAI Vs. NARESH KUMAR PUNJABI
January 2, 2001
SHALIGRAM SHRIVASTAVA Vs. NARESH SINGH PATEL
April 9, 2001
SHALINI DAREKAR Vs. ASHISH
October 8, 2001
SHAMBHOO SINGH Vs. STATE OF M P
November 23, 2001
SHAMBHOO SINGH Vs. STATE OF MP
March 16, 2001
SHAMBHU CHITRA MANDIR Vs. DEBTS RECOVERY TRIBUNAL JABALPUR
October 4, 2001
SHANKAR SHAIYYAM Vs. COLLECTOR
April 18, 2001
SHANKARLAL Vs. KAMLA DEVI NAYAK
April 27, 2001
SHANKERLAL RAIKWAR Vs. STATE OF M P
November 6, 2001
SHANTI DEVI Vs. STATE OF MADHYA PRADESH
January 10, 2001
Shantibai Vs. Ganpat Rao Gujar
September 7, 2001
SHANTILAL Vs. AZAD KUMAR
July 13, 2001
SHARDA DEVI Vs. SOHANLAL
March 15, 2001
SHARIF KHAN Vs. STATE OF M P
February 27, 2001
SHASHI PRABHA TRIVEDI Vs. STATE OF MP
April 19, 2001
SHAW WALLACE AND COMPANY LIMITED Vs. SALES TAX OFFICER
November 21, 2001
SHAW WALLACE GELATINES, LTD., JABALPUR Vs. OM PRAKASH SINGH & ANR.
May 2, 2001
SHEEL KUMAR CHOUBEY Vs. STATE OF MADHYA PRADESH
March 8, 2001
SHEETAL SAHKARI GRIH NIRMAN SANSTHAN (MARYADIT) AND OTHERS Vs. STATE OF M.P. AND OTHERS
March 27, 2001
SHEIKH AKBAR Vs. SAMEER KUMAR PAL
August 17, 2001
SHEIKH SHAHZAD Vs. STATE OF M P
December 10, 2001
SHEIKH TAUSIF Vs. STATE OF MADHYA PRADESH
September 20, 2001
SHILPI GUPTA Vs. PROFESSIONAL EXAMINATION BOARD
May 7, 2001
SHIV KUMAR Vs. COLLECTOR
April 9, 2001
SHIV PRAKASH TRIVEDI Vs. STATE OF MADHYA PRADESH
August 16, 2001
SHIVKUMAR Vs. STATE OF M P
October 9, 2001
SHIVNARAYAN Vs. SHYAMBAI AND ANOTHER
July 13, 2001
SHOBHA Vs. AMBARAM
May 15, 2001
SHRICHAND Vs. CHIEF ENGINEER, M P E B
October 17, 2001
SHRILAL AND ANR. Vs. PURUSHOTTAM AND ORS.
July 24, 2001
Shriram Chaudhary Vs. State of M.P.
July 19, 2001
SHWETAMBAR JAIN MANDIR Vs. AJITKUMAR
December 11, 2001
SHYAM BHANWARLAL SHARMA Vs. PUNJAB NATIONAL BANK
January 22, 2001
SHYAM NARAYAN TRIPATHI Vs. STATE OF MADHYA PRADESH
February 5, 2001
SHYAMA BAI Vs. STATE OF MADHYA PRADESH
May 11, 2001
SHYAMKUMAR Vs. STATE OF MP
May 4, 2001
SHYAMLAL Vs. STATE OF MADHYA PRADESH
March 8, 2001
SHYAMLAL CHOUDHARI Vs. SANT KUMAR
November 23, 2001
SITABAIN GILDA Vs. INDORE DEVELOPMENT AUTHORITY
September 18, 2001
SITARAM Vs. STATE OF M.P.
October 12, 2001
SITARAM Vs. MANSHA RAM
November 30, 2001
SIYA RAM SHARMA Vs. KENDRIYA SAHAKARI BANK MARYADIT BHIND
April 26, 2001
SMIRTI GRIH NIRMAN SAHKARI SAMSTHA Vs. JOINT REGISTRAR
July 9, 2001
SMT. ASHA AND OTHERS Vs. H.G. TIWARI AND OTHERS
April 16, 2001
SMT. JARINA Vs. SMT. HAZZANIBAI AND ANR.
April 3, 2001
SMT. PRATIKSHA Vs. PRAVIN TAPASWI
October 5, 2001
SOBARAN SINGH Vs. STATE OF M P
August 7, 2001
SONABAI Vs. BHABUTSINGH
September 14, 2001
SONULAL Vs. JANKI BAI
September 22, 2001
SRINATH BULLION REFINERY Vs. COMMISSIONER OF INCOME-TAX
July 11, 2001
STATE BANK OF INDIA Vs. SHYAMJI SALES
August 8, 2001
STATE BANK OF INDIA Vs. GOUTMI DEVI GUPTA
October 15, 2001
STATE BANK OF INDORE Vs. BALMUKUND INDERRAJ & ORS.
May 18, 2001
STATE BANK OF INDORE Vs. SATYA NARAYAN BAJAJ
July 30, 2001
STATE OF M P Vs. VINOD KUMAR
October 23, 2001
STATE OF M P Vs. PYARELAL
September 12, 2001
STATE OF M P Vs. RAMBABU
July 24, 2001
STATE OF M P Vs. MARIAMMA P JOSEPH
August 14, 2001
STATE OF M P Vs. DEVIPRASAD DUBEY
September 5, 2001
STATE OF M P Vs. ASHISH BATHAM
August 10, 2001
STATE OF M P Vs. RAJEEV JAM
August 20, 2001
STATE OF M P Vs. PREM BAI
July 16, 2001
STATE OF M P Vs. PARMA
April 30, 2001
STATE OF M P Vs. PRAFULLA CHANDRA BANDOPADHYAYA AND ANOTHER
February 26, 2001
STATE OF M P Vs. P K SHRIVASTAVA
February 26, 2001
STATE OF M P Vs. VIRENDRA PAL SINGH
January 31, 2001
State of M P Vs. Nathu Lal
January 3, 2001
State of M.P. Vs. Ashish Batham
August 13, 2001
State of M.P. Vs. Chamru alias Bhagwandas
July 18, 2001
State of M.P. Vs. Om Prakash Gupta
January 16, 2001
STATE OF M.P. AND ANR. Vs. VED SHANKER AND ORS.
November 23, 2001
STATE OF M.P. AND OTHERS Vs. SHALIGRAM PACHORI AND OTHERS
August 2, 2001
STATE OF MADHYA PRADESH Vs. LABOUR COURT INDORE
December 7, 2001
STATE OF MADHYA PRADESH Vs. ANIL
February 16, 2001
STATE OF MADHYA PRADESH Vs. PATTU ALIAS PRATAP SINGH
January 23, 2001
STATE OF MADHYA PRADESH Vs. PRESIDING OFFICER
March 19, 2001
STATE OF MADHYA PRADESH Vs. BALVEER SINGH
May 16, 2001
STATE OF MADHYA PRADESH Vs. HARCHARAN SINGH
August 18, 2001
STATE OF MADHYA PRADESH Vs. JAYSHREE JOSHI
September 26, 2001
STEEL TUBES OF INDIA LIMITED Vs. STATE OF M P
September 27, 2001
STEEL TUBES OF INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
November 29, 2001
SUBHASH AND COMPANY Vs. COMMISSIONER OF SALES TAX
April 18, 2001
SUBHASH CHAND JAIN Vs. ANIL KUMAR JAIN
July 20, 2001
SUBHASHCHANDRA BARNASIA Vs. M P E B
July 23, 2001
SUDAMA PRASAD YADAV Vs. HETRAM
July 26, 2001
SUDHAKAR Vs. KALAVATI
May 4, 2001
SUDHIR KUMAR Vs. MALINI
December 12, 2001
SUDHIR NISHEET ONKAR Vs. STATE OF M P
March 2, 2001
SUJANMAL Vs. UNION OF INDIA
March 22, 2001
SUKHMAN Vs. STATE OF M P
July 10, 2001
SUKUWA DOHAR Vs. ASHOK KUMAR NIYOGI
July 12, 2001
SUN BEVERAGES PVT LTD Vs. VIVEK AND COMPANY
July 12, 2001
SUN BEVERAGES PVT LTD Vs. VIVEK AND CO
June 12, 2001
SUNIL Vs. STATE
December 3, 2001
SUNIL DATT SHARMA AND OTHERS Vs. RANI DURGAWATI VISHWAVIDYALAYA AND OTHERS
February 12, 2001
SUNIL MASIH Vs. ELIZABETH DAISY MASIH
February 27, 2001
SUNITA Vs. BALRAM LALWANI
February 26, 2001
SUNITA SHARMA Vs. STATE OF M P
March 31, 2001
Surendra Kumar Mishra Vs. Allahabad Bank
December 5, 2001
SURENDRA KUMAR VERMA Vs. BAHADUR SINGH
January 4, 2001
SURENDRA SINGH Vs. STATE OF M P
December 12, 2001
SURENDRA SINGH CHAUHAN Vs. ZILA COLLECTOR, DHAR
November 21, 2001
SURESH ALIAS PAPPU Vs. VIDHI CHANDRA DHARAMSHALA
December 7, 2001
SURESH CHAND Vs. STATE OF MADHYA PRADESH
January 23, 2001
SURESH CHANDRA SHARMA Vs. SURENDRANATH
January 5, 2001
SURESH KUMAR CHAUDHARY Vs. BAPU SAHEB TEMAK
March 13, 2001
SURESH SYNTHETICS LTD. AND ANR. Vs. KISHORE VASWANI AND ORS.
November 26, 2001
Suruchibaidhoba Vs. State of M.P.
November 21, 2001
SUSHILA DIXIT Vs. RAM PRAKASH
January 16, 2001
SUSHMA SINGH Vs. SUNDER LAL
May 2, 2001
SWAMI VIVEKANAND SHISHU MANDIR Vs. FEHMIDA BEGAM
November 6, 2001
SWAMINATH SINGH Vs. STATE OF MADHYA PRADESH
May 17, 2001
SWARNJEET SINGH Vs. ASHARAM GAMNE THROUGH L.RS.
April 26, 2001
TAHIR ALI Vs. STATE OF M.P. AND ANOTHER
May 7, 2001
TARA DEVI Vs. SHANKER PRASAD
November 7, 2001
TAXATION AUTHORITY Vs. PARASMAL
July 19, 2001
TEHSILDAR SINGH Vs. STATE OF MADHYA PRADESH
May 18, 2001
THAKUR RAMSINGH Vs. NARAYAN
September 6, 2001
TUKARAM Vs. NIRVACHAN ADHIKARI
October 11, 2001
TULSIRAM Vs. DURGAPRASAD
August 16, 2001
UDHAVDAS TYAGI Vs. SRIMURTI RADHAKRISHNA MANDIR
July 25, 2001
UMA AARSAY Vs. STATE OF M P
December 12, 2001
UMESH KUMAR TIWARI Vs. UNION OF INDIA AND ANOTHER
March 27, 2001
Umesh Kumar Trivedi Vs. State Committee, Rajiv Gandhi Prathmik Shiksha Mission
November 19, 2001
UNION OF INDIA Vs. KANHAIYALAL
December 6, 2001
UNION OF INDIA Vs. CHHABHAIYA
July 24, 2001
UNION OF INDIA Vs. PRESIDING OFFICER, CGIT
October 31, 2001
UNION OF INDIA Vs. PRIMO PICK N PACK LIMITED
March 15, 2001
UNION OF INDIA Vs. HASMAT ALI
February 5, 2001
UNION OF INDIA Vs. DIAMOND CEMENTS NARSINGARH
February 28, 2001
UNION OF INDIA Vs. D K JAIN
February 15, 2001
UNION OF INDIA Vs. R B SHUKLA
February 6, 2001
UNION OF INDIA Vs. ROHIT ENTERPRISES
July 24, 2001
UNION OF INDIA Vs. MULKO BAI
May 16, 2001
UNION OF INDIA Vs. SYNTHETICS LTD
June 26, 2001
UNION OF INDIA Vs. KLOCKNER SUPREME PENTAPLAST LTD
September 10, 2001
UNION OF INDIA Vs. SANJAY
September 22, 2001
UNION OF INDIA Vs. BHARAT PETROLEUM CORPORATION LTD
November 7, 2001
UNION OF INDIA (UOI) Vs. SMT. KANTI SHARMA AND OTHERS
August 16, 2001
UNITED INDIA INSURANCE CO LTD Vs. RAMESH CHANDRA
August 29, 2001
UNITED INDIA INSURANCE CO LTD Vs. SUSHILA BAI
April 30, 2001
UNITED INDIA INSURANCE CO. LTD Vs. DHAPUBAI
April 4, 2001
UNITED INDIA INSURANCE CO. LTD. Vs. SANGITA
July 11, 2001
UNITED INDIA INSURANCE COMPANY LTD Vs. MANIK RAO
May 2, 2001
URDU BOYS HIGHER SECONDARY SCHOOL Vs. EDUCATION OFFICER FOR URDU BOYS HIGHER SECONDARY SCHOOL KHANDWA
October 29, 2001
URMILA DEVI Vs. SUKHDEV SINGH
February 27, 2001
USHA Vs. STATE OF M P
April 10, 2001
USHA GURUBAXANI Vs. LALIT GURUBAXANI
March 31, 2001
Uttam Singh Vs. Bharat Lal Yadav
September 7, 2001
V D HANDA Vs. VIPUL HANDA
March 7, 2001
VANDANA JAIN Vs. DHARMENDRA KUMAR JAIN
January 4, 2001
VARUN ICE AND FOODS FACTORY Vs. M P E B
December 4, 2001
VASTRA UDYOG SHRAMIK SANGH UJJAIN Vs. UNION OF INDIA
January 29, 2001
VED PRAKASH SHARMA Vs. STATE OF M.P.
November 8, 2001
VEENA AMBEDKAR Vs. UNION OF INDIA
July 23, 2001
VIJAY INGLE Vs. STATE OF MADHYA PRADESH
August 16, 2001
VIJAY KUMAR Vs. STATE OF M P
October 6, 2001
VIJAY KUMAR OJHA Vs. SUPERINTENDENT OF POLICE CBI JABALPUR
March 22, 2001
VIJAYA KOTHALKAR Vs. STATE OF M P
June 27, 2001
VIJAYSINGH Vs. STATE OF MADHYA PRADESH
November 20, 2001
VIKAS KUMAR JAIN Vs. RITA JAIN AND ANOTHER
February 20, 2001
VIKRAM CEMENT Vs. LALIT KUMAR SAXENA
November 23, 2001
VILAS Vs. M P STATE ROAD TRANS CORPN
April 11, 2001
VINAY KUMAR SAXENA Vs. STATE OF UTTAR PRADESH
May 3, 2001
VINOD KUMAR Vs. STATE
November 29, 2001
VINOD KUMAR PATHAK Vs. STATE OF M P
February 13, 2001
VINOD KUMAR SHIVHARE Vs. TARACHAND GUPTA
January 18, 2001
VIP INDUSTRIES LIMITED Vs. STATE OF MADHYA PRADESH
February 14, 2001
VIPPY PROCESSORS PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 9, 2001
Virendra Singh Vs. State of M.P.
December 3, 2001
VISHALI Vs. RAJENDRA
November 28, 2001
VISHNA Vs. STATE OF M P
November 8, 2001
VISHNU PRASAD GONTIYA Vs. ASHOK LEYLAND FINANCE LIMITED
November 6, 2001
VISHWAMITRA PATHAK Vs. RAMLALLU BAIS AND ANOTHER
March 7, 2001
VRINDAVAN YADAV Vs. JEEVANLAL
March 13, 2001
WADSON MASIHA Vs. UNION OF INDIA
November 23, 2001
WEARWELL TYRES AND TUBES INDS P LTD Vs. COMMR OF CUS AND C EX
January 24, 2001
YESU Vs. STATE OF MADHYA PRADESH
July 31, 2001
YOGENDRA KUMAR GANGRADE Vs. MUNICIPAL CORPORATION KHANDWA
November 9, 2001
YOGRAJ ALIAS KHANJARWANKHEDE Vs. STATE OF MADHYA PRADESH
January 10, 2001
ZAHID AKHTAR Vs. STATE OF M P
July 16, 2001