A ANASURYA Vs. STATION HOUSE OFFICER
|
January 18, 2001 |
A BALA KAMESWARA RAO Vs. GOVT OF A P LEGISLATIVE AFFAIRS AND JUSTICE
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September 12, 2001 |
A BALA KAMESWARA RAO Vs. BAR COUNCIL OF THE STATE OF A P HYD
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September 21, 2001 |
A CHANDRA SEKHAR REDDY Vs. UNION OF INDIA
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October 12, 2001 |
A DEVENDRA REDDY Vs. CHITTOOR CO OPERATIVE TOWN BANK LTD
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January 25, 2001 |
A J M PRASADA RAO Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST
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April 27, 2001 |
A JANARDHANA REDDY Vs. GOVERNMENT OF A P
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July 4, 2001 |
A K CHAKRABORTY Vs. COMMANDING OFFICER
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June 21, 2001 |
A M KRISHNA Vs. CHAIRMAN STATE LEVEL POLICE RECRUITMENT BOARD
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January 23, 2001 |
A P GAS POWER CORPORATION LIMITED Vs. APPELLATE COMMITTEE WATER PREVENTION AND CONTROL OF POLLUTION CESS ACT
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June 27, 2001 |
A P GAS POWER CORPORATION LTD Vs. ANDHRA PRADESH STATE ELECTRICITY REGULATORY COMMISSION
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June 8, 2001 |
A P GUNNIES MERCHANTS ASSOCIATION HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
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June 21, 2001 |
A P HOTELS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
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June 12, 2001 |
A P HOUSING BOARD Vs. YEDLA RAMULU
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September 19, 2001 |
A P INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED HYDERABAD Vs. B V RAMANA
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April 28, 2001 |
A P POLICE OFFICERS ASSOCIATION Vs. SECRETARY, HOME
|
February 27, 2001 |
A P POLLUTION CONTROL BOARD, HUDA COMPLEX, REP BY Vs. APPELLATE AUTHORITY UNDER WATER (PANDCP), ACT AND
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June 28, 2001 |
A P POWER TRANS CORPN Vs. MOHD KHALEEL PASHA
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November 2, 2001 |
A P PRODUCTS Vs. STATE OF ANDHRA PRADESH
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May 8, 2001 |
A P RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY HYD Vs. J LUCI
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October 29, 2001 |
A P SARPANCHS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
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June 27, 2001 |
A P SOUTHERN POWER DISTRIBUTION COMPANY LIMITED TIRUPATHI CHITTOOR DISTRICT Vs. P SAMBASIVA RAO
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April 6, 2001 |
A P STATE ELECTRICITY BOARD HYDERABAD Vs. P SARVESWARA RAO
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October 8, 2001 |
A P STATE HANDLOOM WEAVERS CO OP SOCIETY LTD Vs. M BUCHAIAH
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December 7, 2001 |
A P STATE WAKF BOARD Vs. SYED SHAH RAHAMATHULLA KHADRI
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November 21, 2001 |
A P TRANSCO Vs. GOWRI SANKAR CABLE INDUSTRIES
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November 22, 2001 |
A P TRANSCO Vs. P VIJAYA KUMAR
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March 28, 2001 |
A R CHANDRIKA Vs. STATE OF ANDHRA PRADESH
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October 8, 2001 |
A RAJI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
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July 9, 2001 |
A RAMESH Vs. CHINTALA PRABHA
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August 14, 2001 |
A RANGA RAO DIED Vs. ASSISTANT COMMISSIONER ENDOWMENTS DEPARTMENT PRAKASH NAGAR RAJAHMUNDRY E G DISTRICT
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October 10, 2001 |
A RATNAM Vs. GOVERNMENT OF ANDHRA PRADESH
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September 7, 2001 |
A S KANNAIYAN Vs. B MUNEMMA
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December 24, 2001 |
A S MEHTA AND CO Vs. YOGENDRANATH SACHDEV
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November 17, 2001 |
A S REDDY Vs. RAM NARSIMHA RAO
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October 5, 2001 |
A S V S N MURTHY Vs. K RAVINDARREDDY
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July 2, 2001 |
A SATYA PHANEENDRA Vs. S H O KODAD
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February 12, 2001 |
A SATYANARAYANA REDDY Vs. GOVERNMENT OF A P
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March 20, 2001 |
A SUDHAKAR Vs. A SARVESWAR RAO
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October 13, 2001 |
A SUDHAKAR Vs. A SARVESWAR RAO
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October 30, 2001 |
A SUSEELA Vs. UNION OF INDIA
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November 20, 2001 |
A SWARAJYALAKSHML Vs. REGISTRAR GENERAL OF INDIA CENSUS
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February 8, 2001 |
A V S RAM MOHAN SASTRY Vs. STATE BANK OF HYDERABAD
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September 21, 2001 |
A V V SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
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July 11, 2001 |
A V Y L NARSIMHA MURTHY Vs. PRL SECY GOVERNMENT OF ANDHRA PRADESH
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July 12, 2001 |
A VEMA REDDY Vs. CONTROLLER GENERAL OF DEFENCE ACCOUNTS
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July 20, 2001 |
A VENKAT REDDY Vs. JOINT COLLECTOR
|
October 5, 2001 |
A VENKATANARAYANA Vs. STATE OF ANDHRA PRADESH
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April 23, 2001 |
A VENUGOPAL RAO Vs. EXECUTIVE ENGINEER PANCHAYAT RAJ MACHILIPATNAM KRISHNADIST
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October 10, 2001 |
A YADAIAH GOUD Vs. STATE OF A P
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February 22, 2001 |
ABC ENGINEERING WORKS Vs. SINGARENI COLLIERIES COMPANY LIMITED
|
August 21, 2001 |
ABDUL MAJEED Vs. YADRAM SURESH
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February 7, 2001 |
ABDUL NAYEEM KHAN Vs. DIRECTOR OF INSURANCE, MEDICAL SERVICES AND ORS.
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June 6, 2001 |
ABDUL RASHEED DIED Vs. ABDUL LATEEF
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August 1, 2001 |
ABDUL SALAM Vs. MOHANLAL LAXMINARAYANA
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November 5, 2001 |
ABDUL SUBHAN Vs. STATE OF A P
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August 1, 2001 |
ABEDA BEGUM Vs. CHAIRMAN STATE BANK OF INDIA
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October 6, 2001 |
ABHIPRAAY WELFARE SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
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February 15, 2001 |
ABOTHULA RAJARATNAM NAIDU Vs. NIZAM SUGAR FACTORY LTD
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October 3, 2001 |
AD AQE OUTDOOR ADVERTISING PVT LTD Vs. REGISTRAR O U
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April 9, 2001 |
ADAPAKA ESWARAMMA Vs. N CHANDRA SEKHAR
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January 23, 2001 |
ADARSHA WELFARE ASSOCIATION Vs. A P HOUSING BOARD HYD
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October 3, 2001 |
ADBUTHA RAO M Vs. GOVERNMENT OF ANDHRA PRADESH
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June 26, 2001 |
ADUSUMALLI SIVA NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
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December 28, 2001 |
AGARAPU NIRMALA Vs. VISAKHAPATNAM MUNICIPAL CORPORATION
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April 11, 2001 |
AGRO TECH FOODS LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES A P HYDERABAD
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April 23, 2001 |
AKHIL Vs. SECRETARY A P POLLUTION CONTROL BOARD
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October 3, 2001 |
AKULA SESHAMMA Vs. P ESWARALAH
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February 6, 2001 |
AKULA VENKATRAO Vs. GRAM PANCHAYAT ATTILI W G DIST
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April 20, 2001 |
ALAVI O R Vs. GOVERNMENT OF ANDHRA PRADESH
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November 30, 2001 |
ALFALA FURNITURE PALACE Vs. STATE BANK OF HYDERABAD
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October 3, 2001 |
ALI BIN ABDU Vs. DEVASENA REVENUE DIVISIONAL OFFICER HYDERABAD
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September 28, 2001 |
ALLADA RADHA KRISHNA TENANT Vs. MOHAMMED ABDUL LATHIFOOR RAHIMAN
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November 7, 2001 |
ALLADI VENKATESWARLU Vs. WARANGAL MUNICIPAL CORPORATION WARANGAL
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October 29, 2001 |
ALLAM ADEMMA Vs. DISTRICT COLLECTOR
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April 4, 2001 |
ALLAUDDIN CHARITIES AND ZAKATH WAKF Vs. HAMEED ALI
|
October 18, 2001 |
ALLIED MARKETING AGENCIES Vs. STATE OF A P
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October 31, 2001 |
AMANNAN KHAN Vs. JUDGE FAMILY COURT HYDRABAD
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January 19, 2001 |
AMARARUPU PATHURU Vs. GUNDEBOINA LINGAIAH
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October 17, 2001 |
AMBAM PEDDA SAILU Vs. VISWANATHA TULLA
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July 18, 2001 |
AMBATL ANJAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
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February 22, 2001 |
AMITA SALES CORPORATION Vs. ADITYA FIBRE GLASS PRODUCTS
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September 14, 2001 |
AMRUTHA ESTATES Vs. SAPHIRE RESIDENTIAL WELFARE ASSOCIATION HYD
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September 25, 2001 |
AMTUL QUAY YUM HUMSIRA Vs. MUNAWAR FATHIMA
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July 27, 2001 |
ANAM VENKATA ANISH REDDY Vs. ANAM VENKATA REDDY
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April 23, 2001 |
ANAND R N Vs. GOVERNMENT OF INDIA
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March 8, 2001 |
ANAND SAMRAT CO Vs. COMMISSIONER OF INCOME TAX
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June 27, 2001 |
ANANDA RAMA RAO B Vs. STATE OF ANDHRA PRADESH
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April 27, 2001 |
ANANDI ROLLER FLOUR MILLS LIMITED HYDERABAD Vs. STATE OF A P
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August 2, 2001 |
ANANDL ROLLER FLOUR MILLS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
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February 2, 2001 |
ANANTHA RAMANA E Vs. STATE BANK OF INDIA
|
February 23, 2001 |
ANANTHA REDDY G Vs. A P ADMN TRIBUNAL
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November 22, 2001 |
ANDHRA BANK SCHEDULED TRIBE EMPLOYEES WELFARE ASSON Vs. ANDHRA BANK
|
April 26, 2001 |
ANDHRA PETROCHEMICALS LIMITED VENKATARAYAPURAM TANUKU Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
November 17, 2001 |
ANDHRA PRADESH HOUSING DEVELOPMENT AND FINANCE CORPORATION LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 7, 2001 |
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED HYD Vs. PADMAVATHI CONSTRUCTIONS
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March 21, 2001 |
ANDHRA PRADESH SCHEDULED TRIBES EMPLOYEES ASSOCIATION Vs. ADITYA PRATAP BHANJ DEV
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November 2, 2001 |
ANDHRA PRADESH STATE Vs. TATI VENKATA SHESHAGIRI RAO
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August 31, 2001 |
ANDHRA PRADESH STATE CO OP SOCIETIES SECRETARIES AND EMPLOYEES ASSN Vs. STATE OF ANDHRA PRADESH
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October 19, 2001 |
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. L D STEELS HYD LTD
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October 16, 2001 |
ANDHRA PRADESH STATE FINANCIAL CORPORATION RANGAREDDY BRANCH HYDERABAD Vs. L D STEELS HYD LTD
|
October 6, 2001 |
ANDHRA PRADESH STATE FINANCIAL CORPORATION REPRESE Vs. DEVI VARAPRASAD STEELS PRIVATE LIMITED REPRESENTED
|
December 31, 2001 |
ANDHRA PRADESH STATE ROAD TRANS CORPN Vs. P VENKAT RAO
|
April 24, 2001 |
ANDHRA PRADESH STATE ROAD TRANS CORPN Vs. G JANA BAI
|
June 12, 2001 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K MANGATHAI
|
April 16, 2001 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S T A TRIBUNAL
|
March 15, 2001 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S DANANJAYA REDDY
|
September 7, 2001 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYD Vs. BASSETTY NIRMALA
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December 19, 2001 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION RE Vs. EXECUTIVE OFFICER
|
July 24, 2001 |
ANDHRA PRADESH TRIBAL GIRIJAN WELFARE ABHYUDAYA UNION Vs. STATE OF ANDHRA PRADESH
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March 23, 2001 |
ANDHRA SALES TAX PRACTITIONERS AND CONSULTANTS ASSOCIATION Vs. COMMISSIONER OF COMMERCIAL TAXES
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November 27, 2001 |
ANDHRA SCIENTIFIC COMPANY LIMITED Vs. UNION OF INDIA UOI
|
December 14, 2001 |
ANJANEYACHARL V Vs. SANKA SRIDHAR
|
July 20, 2001 |
ANKAMMA CH Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
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June 29, 2001 |
ANLTHA CH Vs. STATE OF ANDHRA PRADESH
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March 2, 2001 |
ANUMILA CHOWDAIAH Vs. MUNDLAMURI NARAYANA
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July 4, 2001 |
ANVESHLNI U Vs. CONVENOR EAMCET 2000 JNTU
|
October 9, 2001 |
APPAIL SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
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January 31, 2001 |
APPLE CREDIT CORPORATION LIMITED SECUNDERABAD Vs. STATE OF A P
|
November 28, 2001 |
APSEB HYD Vs. P RAMACHANDRA RAO
|
October 10, 2001 |
APSRTC HYD Vs. G JANA BAI
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June 12, 2001 |
APSRTC KHAMMAM REGION Vs. P NAGESWARA RAO
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April 27, 2001 |
APSRTC MUSHIRABAD HYD Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P HYD
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October 16, 2001 |
ARAVAPALLI SRIRANGANAYAKULU Vs. GODAVARTHI LEELAVATHI
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April 11, 2001 |
ARETI MARAMMA Vs. STATE BANK OF INDIA SECUNDERABAD
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December 21, 2001 |
ARIF NOORUL HASSAN Vs. STATE OF ANDHRA PRADESH
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September 19, 2001 |
ARNAVAZ RUSTOM PRINTER Vs. N D THADANI
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June 8, 2001 |
ARUN KUMAR SHARMA Vs. BIN AAHA SHARMA
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December 10, 2001 |
ARUN P GALA Vs. MOHD ABDUL REHMAN KHAN
|
November 2, 2001 |
ASADUDDIN OWAISE Vs. STATE OF ANDHRA PRADESH
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April 25, 2001 |
ASHISH DEVELOPERS AND BUILDERS P LIMITED Vs. APPROPRIATE AUTHORITY
|
April 3, 2001 |
ASHOK ENGINEERING CO Vs. G M S C RAILWAY
|
February 8, 2001 |
ASHOK GOUD M Vs. COLLECTOR AND DIST MAGISTRATE NIZAMABAD
|
December 10, 2001 |
ASHOK LEYLAND FINANCE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
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February 22, 2001 |
ASHOK LEYLAND LTD Vs. DEPUTY TAHSILDAR SPECIAL REVENUE INSPECTOR
|
April 20, 2001 |
ASIA PACIFIC INVESTMENT TRUST LTD Vs. SHAW WALLACE AND COMPANY LIMITED
|
December 5, 2001 |
ASSISTANT COMMISSIONER ENDOWMENTS DEPARTMENT CHITTOOR Vs. ARYA VYSYA HOSTEL MADANAPALLI
|
November 30, 2001 |
ASST COMMISSIONER OF CENTRAL EXCISE LEGAL
HQRS OFFICE HYDERABAD Vs. SABNIFE POWER SYSTEMS LTD
|
March 19, 2001 |
ATAULLAH B Vs. K NISAR AHMED
|
July 27, 2001 |
ATKURI SAMMAIAH Vs. STATION HOUSE OFFICER KOTAPALLY
|
March 8, 2001 |
ATLURI USHA SWAMY Vs. VIJAY PRESTESSED PRODUCTS P LIMITED
|
December 28, 2001 |
ATV PROJECTS INDIA LIMITED MUMBAI Vs. NAGARJUNA FINANCE LIMITED HYDERABAD
|
December 10, 2001 |
AUDIT OFFICER LOCAL FUNDS Vs. AHMED HUSSAIN
|
March 20, 2001 |
AUTHORISED OFFICER L R Vs. M KONDALA RAO
|
February 28, 2001 |
AUTHORISED OFFICER LAND REFORMS KAKINADA Vs. BEESETTI BAPANAYYA DIED
|
September 28, 2001 |
AVON INDUSTRIES LTD Vs. INTEGRATED FINANCE COMPANY LTD
|
January 30, 2001 |
AVULA SATHAIAH Vs. AVLA LINGAIAH
|
March 30, 2001 |
B BABU Vs. VICE CHANCELLOR A P AGRICULTURAL UNIVERSITY
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February 12, 2001 |
B BALAJI Vs. GOVERNMENT OF ANDHRA PRADESH
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November 23, 2001 |
B BHADRAIAH Vs. ADAPA LALITHA
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September 14, 2001 |
B C HARINARAYANAMMA Vs. V NARASIMHA
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January 27, 2001 |
B C HARINARAYANAMMA Vs. V NARASIMHA
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April 27, 2001 |
B JANAKIRAMAIAH CHETTY Vs. A K PARTHASARATHI
|
November 8, 2001 |
B KISHTU Vs. HIGH COURT OF ANDHRA PRADESH
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March 29, 2001 |
B KRISHNA REDDY Vs. STATE OF ANDHRA PRADESH
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December 18, 2001 |
B MANGA RAO Vs. STATE OF A P
|
October 10, 2001 |
B MEENAKSHI Vs. GOVERNMENT OF ANDHRA PRADESH
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December 26, 2001 |
B NAGAIAH Vs. TIRUMALA TIRUPATI DEVASTHANAMS TIRUPATHI
|
August 17, 2001 |
B NARASIMHA RAO Vs. HYDERABAD METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
|
December 12, 2001 |
B NARASIMHA REDDY Vs. BHASKARA RAO DOSHI
|
July 23, 2001 |
B NARSAIAH and CO Vs. STATE OF ANDHRA PRADESH
|
July 12, 2001 |
B PANDURANGA RAO Vs. REGIONAL JOINT DIRECTOR
|
March 16, 2001 |
B RAJAN RAM Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 16, 2001 |
B RAJESWAR REDDY Vs. K NARASIMHACHARI
|
November 2, 2001 |
B RAMGOPAL SING Vs. P V G RAJU (GUIDE)
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April 9, 2001 |
B RAYAPPA Vs. UNION OF INDIA
|
July 20, 2001 |
B S B G TILAK Vs. G R V PRASADA RAO
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April 24, 2001 |
B S S SANADHA RAJ Vs. COMMISSIONER OF TRANSPORT HYDERABAD
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January 23, 2001 |
B SATYANARAYANA Vs. KRISHNA MURTHY
|
October 19, 2001 |
B SAVARAPPA Vs. STATE OF A P
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July 26, 2001 |
B SAVITHRI Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD MEDAK DISTRICT
|
March 17, 2001 |
B SCRTYANARAYANA Vs. DIVISIONAL MANAGER A P FOREST DEVELOPMENT CORPN LTD
|
February 12, 2001 |
B SEENAIAH AND CO Vs. COMMERCIAL TAX OFFICER KHAIRATABAD CIRCLE HYDERABAD
|
June 21, 2001 |
B SHIVACHARAN SINGH Vs. SHRIRAM CHITS LTD
|
September 11, 2001 |
B SRIKANTH BABA Vs. DEPUTY REGISTRAR ADMISSIONS
|
March 7, 2001 |
B SRINIVAS Vs. P KRISHNA MALAKONDA REDDY
|
April 13, 2001 |
B SULOCHANA Vs. COMMISSIONER AND DIRECTOR OF INTERMEDIATE EDUCATION
|
December 11, 2001 |
B SURESH Vs. A P MAHESH CO OPERATIVE URBAN BANK LTD
|
August 6, 2001 |
B SURYANARAYANA MURTHY Vs. SR DIVNL MECHANICAL ENGINEER L
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October 5, 2001 |
B UMADEVI Vs. GOVERNMENT OF A P
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October 8, 2001 |
B V RAMANA MURTHY Vs. DIRECTOR OF FISHERIES GOVERNMENT OF A P
|
September 4, 2001 |
B VANAJA RANI Vs. GOVERNMENT OF A P
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August 9, 2001 |
B VASANTHA KUMAR Vs. UNION OF INDIA
|
June 13, 2001 |
B VENKATA LAKSHMI Vs. EXECUTIVE OFFICER T T D
|
March 29, 2001 |
B VENKATAGIRI Vs. STATE OF A P
|
September 26, 2001 |
B VIJEYENDER REDDY Vs. MD YOUSUF
|
January 30, 2001 |
BABU RAO K Vs. YADAMMA
|
October 17, 2001 |
BABU RAO Y Vs. UNION OF INDIA
|
March 23, 2001 |
BADDAM PRABHAVATHI Vs. GOVERNMENT OF ANDHRA PRADESH
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November 2, 2001 |
BADRUNNISA BEGUM Vs. MOHAMOODA BEGUM
|
February 16, 2001 |
BAJAJ ELECTRLCALS LTD Vs. STATE OF ANDHRA PRADESH
|
May 21, 2001 |
BALA KAMASWARA RAO Vs. GOVT OF A P
|
November 11, 2001 |
BALAJI TRADERS CHIRALA Vs. PONNURI LAKSHMAIAH
|
October 19, 2001 |
BALAJI WINES, REP BY ITS LICENCEE K KRISHNA Vs. PROHIBITION AND EXCISE SUPERINTENDENT
|
June 28, 2001 |
BALAKRLSHNA RAO M Vs. JOINT COLLECTOR HYDERABAD DIST
|
March 31, 2001 |
BALASUBBA REDDY K Vs. A P ADMINISTRATIVE TRIBUNAL
|
April 10, 2001 |
BALDEVRAJ SHARMA AND Vs. STATE OF ANDHRA PRADESH
|
August 9, 2001 |
BALU BUILDERS Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD
|
February 7, 2001 |
BANDARU DEMUDU Vs. YEDLA ATCHAYYAMMA
|
December 21, 2001 |
BANDARU VENKATA SUBBA RAO Vs. GOVERNMENT OF A P
|
September 26, 2001 |
BANDELA NARSAIAH Vs. ELECTION OFFICER
|
July 13, 2001 |
BANGAR RAO K Vs. DIRECTOR A P POLICE ACADEMY
|
April 25, 2001 |
BANGARU CHETTY V Vs. A GOVINDA REDDY
|
January 25, 2001 |
BANK OF INDIA VISAKHAPATNAM Vs. JAGANNADARAJU and CO WALTAIR
|
October 5, 2001 |
BANKATLAL SATYANARAYANA PARIKH AND CO Vs. COMMISSIONER OF COMMERCIAL TAXES
|
January 20, 2001 |
BANSILAL Vs. MOHMOOD AHMED
|
October 12, 2001 |
BASHAPAKA LAXMAIAH Vs. STATE OF ANDHRA PRADESH
|
June 25, 2001 |
BASHETTI BHAGAWANTHA RAO Vs. NATHIRI YELLAIAH
|
October 1, 2001 |
BATHI REDDY K Vs. V CHENCHU REDDY
|
August 8, 2001 |
BATHINA RAJYA SHILPA Vs. NTR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
|
November 13, 2001 |
BATHULA VENKATAMMA Vs. VAGGU MAHENDRA GUPTA
|
August 9, 2001 |
BATTU RATNACHANDER Vs. GOVERNMENT OF A P
|
April 18, 2001 |
BEEBANU Vs. ABDUL RASHEED
|
November 17, 2001 |
BEHARA BHASKARA RAO PROF Vs. VARADA VENKATA GOVLNDA RAJU
|
July 6, 2001 |
BEHRA R K Vs. UNION OF INDIA
|
January 31, 2001 |
BERNHARD CONSULTANCY PVT LTD Vs. IND AGRO SYNERGY LTD
|
June 29, 2001 |
BHADRACHALAM PAPER BOARD LTD Vs. A P S E B HYD
|
November 19, 2001 |
BHARAT COCA COLA BOTTLING SOUTH EAST PVT LTD Vs. GOVERMENT OF A P
|
April 26, 2001 |
BHARAT HEAVY ELECTRICALS HIGHER SECONDARY SCHOOL STAFF ASSOCIATION BHEL Vs. B H E L
|
March 30, 2001 |
BHARAT HEAVY ELECTRICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 28, 2001 |
BHARAT HEAVY ELECTRICALS LIMITED Vs. ADDITIONAL INDUSTRIAL TRIBUNAL CUM ADDITIONAL LABOUR COURT HYDERABAD
|
December 19, 2001 |
BHARAT HEAVY ELECTRICALS LIMITED RAMACHANDRAPURAM Vs. STATE ELECTION COMMISSION SECUNDERABAD
|
July 13, 2001 |
BHARAT HEAVY ELECTRICALS LTD Vs. PRESIDING OFFICER
|
November 6, 2001 |
BHARAT HEAVY PLATES VESSELS LTD Vs. M S SASTRY
|
December 14, 2001 |
BHARGAVA P M DR Vs. UNIVERSITY GRANTS COMMISSION
|
April 27, 2001 |
BHASKARA RAO Vs. STATE OF A P
|
October 19, 2001 |
BHASKARA RAO R Vs. HYDERABAD METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
|
April 9, 2001 |
BHAVANI SHANKER TRADING COMPANY RAJAHMUNDRY Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
|
November 22, 2001 |
BHEEMAGIRI BHASKAR Vs. REVENUE DIVISIONAL OFFICER BHONGIR
|
April 27, 2001 |
BHEEMAMMA Vs. STATION HOUSE OFFICER P S UPPAL HYDERABAD
|
July 23, 2001 |
BHEEMAVARAPU VENKAT REDDY Vs. COMMERCIAL TAX OFFICER INTELLIGENCE GUNTUR
|
April 16, 2001 |
BHEL HIGHER SECONDARY SCHOOL NON-TEACHING EMPLOYEES UNION Vs. BHEL RAMACHANDRAPURAM, HYDERABAD
|
March 13, 2001 |
BHIMA NAYAK R Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 18, 2001 |
BHIMAVARAM CO OPERATIVE URBAN BANK LTD Vs. DISTRICT COLLECTOR W G DISTRICT ELURU
|
October 17, 2001 |
BHRARNARAMBA T Vs. DISTRICT EDUCATIONAL OFFICER
|
January 16, 2001 |
BHUPAL PRASAD R V Vs. SALEHA BEGUM
|
August 3, 2001 |
BHUPATHAMMA V Vs. R KALYANI
|
April 24, 2001 |
BHYKYA NARAIA Vs. STATE OF A P
|
September 28, 2001 |
BHYKYANARAIA Vs. STATE OF A P
|
August 28, 2001 |
BIJJALA SHIVALINGAM Vs. COMMISSIONER OF INCOME TAX
|
September 13, 2001 |
BIRUDUVOLU HARANADHA REDDY Vs. STATE BANK OF INDIA
|
July 13, 2001 |
BOARD OF DIRECTORS CUM APPELLATE AUTHORITY MANJEERA GRAMEENA BANK SANGAREDDY MEDAK DIST Vs. M ASHOK KUMAR
|
October 11, 2001 |
BOARD OF EDUCATION OF SAMAVESHAM OF TELUGU BAPTISH CHURCHES NELLORE Vs. STATE OF ANDHRA PRADESH
|
March 5, 2001 |
BODABAND SUNDAR SING Vs. STATE OF A P
|
September 11, 2001 |
BODABAND SUNDAR SINGH Vs. STATE OF A P
|
September 26, 2001 |
BODAPATI CHINA VENKATA RAO Vs. STATE OF A P
|
August 29, 2001 |
BODDU JALAIAH Vs. B PANDURANGA RAO
|
June 12, 2001 |
BOGGARAPU SUBBA GURUVAIAH Vs. DOMIPADU PRAHALLADA RAO
|
December 19, 2001 |
BOILINA BHASKARA RAO Vs. POST MASTER GENERAL DEPARTMENT OF POSTS VIJAYAWADA
|
October 30, 2001 |
BOKKAM RAMAM Vs. DISTRICT COLLECTOR VISAKHAPATNAM DISTRICT VISAKHAPATNAM
|
September 10, 2001 |
BOMMANASAREE MANDIR Vs. MANISHA SAREES
|
July 23, 2001 |
BONDADA NOOKARATNAM Vs. PENUGONDA MANIKYA GUPTA
|
October 30, 2001 |
BONDADA NOOKARATNAM Vs. PENUGONDA MANIKYA GUPTAS
|
October 13, 2001 |
BONEAL NAGARAJU ALIAS NAGU Vs. STATE OF A P
|
September 7, 2001 |
BOPPALA SIDDAPPA Vs. STATE OF A P
|
December 14, 2001 |
BRAHMAJI RAO K Vs. PRABHALA RAJA GOPAL
|
June 19, 2001 |
BROOKE BOND INDIA LIMITED Vs. UNION OF INDIA
|
April 27, 2001 |
BRUNDAVAN BISOYI Vs. ANNAPURNA BISOYI
|
July 20, 2001 |
BUDDANA NAGESWARA RAO Vs. YENDEEVI SRI ANJANEYULU
|
September 14, 2001 |
BUDIPUTI PUSHPANALINI Vs. DISTRICT SELECTION COMMITTEE 1989 KRISHNA DIST
|
November 21, 2001 |
BUKKA GANGI NAIK Vs. SFATE OF ANDHRA PRADESH
|
July 6, 2001 |
BURGULA SUBRAHAMANYA KRISHNA Vs. SLDDLLLNGESWAR SWAMYVARI KOVELA
|
January 25, 2001 |
BURUDI JAGABANDU Vs. STATE OF ANDHRA PRADESH
|
January 25, 2001 |
BUTCHI REDDY K Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 22, 2001 |
C C H O WELFARE ASSOCN Vs. COMMISSIONER VISAKHAPATNAM MUNICIPAL CORPORATION
|
October 11, 2001 |
C INDIRAMMA Vs. DISTRICT COLLECTOR CHAIRMAN DSC 2000 MAHABUBNAGAR DIST
|
October 9, 2001 |
C JAYALAKSHMI Vs. JOINT COLLECTOR
|
July 9, 2001 |
C KISHAN RAO Vs. STATE OF A P
|
July 27, 2001 |
C LAKSHMMARAYANA REDDY Vs. REVENUE DIVISIONAL OFFICER CUM LAND ACQUISITION OFFICER ANANTAPUR
|
October 18, 2001 |
C NEHRU BABU Vs. STATE OF A P
|
August 13, 2001 |
C PANDURANGA RAO Vs. V SHYAMALA RAO
|
June 14, 2001 |
C PRAKASH GOUD Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 31, 2001 |
C RAJENDRA PRASAD Vs. G M CORPN
|
June 6, 2001 |
C RAMAKRLSHNA Vs. MAQSOOD ALL KHAN
|
February 6, 2001 |
C S PRAKASH Vs. HUDA, REP, BY ITS VICE CHAIRMAN, AND M D
|
October 3, 2001 |
C SUBBARAYUDU Vs. INSTITUTION OF LOKAYUKTA AND UPA LOKAYUKTA OF ANDHRA PRADESH HYDERABAD
|
July 25, 2001 |
C UMA DEVI Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 21, 2001 |
C V L NARASIMHA RAO Vs. PRINCIPAL SECRETARY MEDICAL AND HEALTH DEPT
|
September 21, 2001 |
C V RAJU Vs. C BALAGOPAI
|
April 27, 2001 |
C V RATNAM Vs. UNION OF INDIA
|
August 18, 2001 |
C VENKATRAMANA Vs. C PADMAVATHI
|
August 14, 2001 |
CANARA BANK Vs. POOJARI LAKSHMAIAH
|
March 16, 2001 |
CANARA BANK Vs. C PANDIT RAO
|
August 21, 2001 |
CAPT J RAMA RAO Vs. P V RAO
|
October 9, 2001 |
CAUVERY IRON AND STEEL PRIVATE LIMITED Vs. PRAKASH EQUIPMENTS PRIVATE LIMITED
|
December 13, 2001 |
CENTRAL BOARD OF EXCISE AND CUSTOMS GOVERNMENT OF INDIA NEW DELHI Vs. N MADHAVA RAO
|
June 6, 2001 |
CENTRE FOR URBAN AND RURAL ENVIRONMENT (CURE) Vs. MINISTRY OF ENVIRONMENT AND FORESTS AND ORS
|
August 18, 2001 |
CH HYMAVATHI Vs. GOVERNMENT OF A P
|
June 7, 2001 |
CH PRABHAKAR Vs. STATE OF ANDHRA PRADESH
|
June 8, 2001 |
CH RAMA RAO Vs. STATE OF ANDHRA PRADESH
|
June 29, 2001 |
CH SEETHARAMAIAH Vs. ANDHRA PRADESH PAPER MILLS LTD
|
September 5, 2001 |
CHAIRMAN AND M D HINDUSTAN CABLES LTD Vs. P RAMAN UNNI
|
March 28, 2001 |
CHAIRMAN and M D NATIONAL THERMAL POWER CORPN LTD Vs. V SUBBARAO AND CO
|
June 26, 2001 |
CHAIRMAN APSEB HYD Vs. M KURMI NAIDU
|
October 8, 2001 |
CHAIRMAN, RAILWAY BOARD Vs. T RATNAM
|
June 7, 2001 |
CHALAPATHI RAO M V Vs. STATE OF ANDHRA PRADESH
|
March 16, 2001 |
CHALAVADI KOTI SURYAM Vs. IMMADI RAMACHANDRA RAO
|
September 9, 2001 |
CHALAVADI KOTI SURYAM Vs. IMMADI RAMACHANDRA RAO
|
September 19, 2001 |
CHALUGU BASIVI NAIDU Vs. CHALUGU BHEEMI NAIDU
|
December 21, 2001 |
CHANDRAMOULESWARA REDDY N Vs. SPECIAL DEPUTY COLLECTOR
|
April 17, 2001 |
CHANDRASEKHAR RAO M Vs. FORTIS FINANCIAL SERVICES LTD
|
April 27, 2001 |
CHANDRASEKHAR REDDY T Vs. BALAKRISHNA MOORTHV
|
September 17, 2001 |
CHANDURI LAKSHMANACHARI Vs. STATE OF A P
|
September 5, 2001 |
CHATRATI MALLIKARJUNA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 13, 2001 |
CHAVALI KRISHNA Vs. DEPUTY TRANSPORT COMMISSIONER AND APPELLATE AUTHORITY NELLORE
|
June 27, 2001 |
CHAWAKULA SAVITRAMMA Vs. DISTRICT COLLECTOR VISAKHAPATNAM
|
July 13, 2001 |
CHEBOLU NOOKA RAJU Vs. KESAM RAMA SWAMY
|
July 12, 2001 |
CHEEDARABOYINA YESUDAYAMMA Vs. UNION OF INDIA UOI
|
December 19, 2001 |
CHENNAKESAVULU M Vs. CHENNAKESAVULU M V REVENUE DIVISIONAL OFFICER
|
October 3, 2001 |
CHENNAMSETTY RAMA MURTHY Vs. GATTU VENKATESWARLU
|
February 16, 2001 |
CHEVURU SURYANARAYANA REDDY Vs. SPECIAL TAHSILDAR LAND REFORMS NELLORE
|
September 19, 2001 |
CHIEF EXECUTIVE NUCLEAR FUEL COMPLEX Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
February 20, 2001 |
CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD Vs. T DURGA RAO
|
October 11, 2001 |
CHIEF GENERAL MANAGER, STATE BANK OF INDIA Vs. R SAMBAMURTHY
|
July 1, 2001 |
CHIEF PROJECT MANAGER RAILWAY ELECTRIFICATION VISAKHAPATNAM Vs. ELECTRICAL CONSTRUCTIONS AND EQUIPMENT COMPANY LIMITED
|
December 12, 2001 |
CHIEF SECURITY COMMISSIONER S C R Vs. H SRINLVASA RAO
|
March 8, 2001 |
CHILAMKURTHI SUBBULU Vs. KATRAGADDA RADHABAI
|
November 13, 2001 |
CHINNAPPA REDDY O Vs. GOVERNMENT OF INDIA
|
January 24, 2001 |
CHINNVA RAJU B Vs. B V RAMA RAO
|
July 17, 2001 |
CHINTADA DAS Vs. KODURU BODDOJI
|
March 19, 2001 |
CHINTAPALLI LAKSHMA RAYUDU Vs. DASARI NARAYANA RAO
|
August 14, 2001 |
CHITTIPROLU VENKATESWARLU Vs. SECRETARY, MINISTRY OF ENVIRONMENT AND FORESTS, GO
|
November 8, 2001 |
CHITTMALLA KRISHNA MURTHY Vs. STATE OF ANDHRA PRADESH
|
February 14, 2001 |
CHITTOOR CO OP TOWN BANK LTD Vs. A DEVENDRA REDDY
|
April 27, 2001 |
CHITTUMALLA BHAGYALAXMI Vs. JAFAR ALI
|
July 5, 2001 |
CHOADHRY BROTHERS Vs. STATE OF A P
|
October 18, 2001 |
CHOWDARY N V Vs. HINDUSTAN STEEL WORKS CONSTRUCTIONS LTD
|
July 24, 2001 |
CHRISTU JYOTHL INSTITUTE OF TECHNOLOGY AND SCIENCE Vs. M DAVID
|
April 10, 2001 |
CHUKKA YESURATNAM Vs. SHAIK SALDULU
|
April 24, 2001 |
CHUNDURL BALAJL Vs. UNION OF INDIA
|
April 4, 2001 |
CITY AUTOMOBILES VIJAYAWADA Vs. J K INDUSTRIES LIMITED HYDERABAD
|
October 30, 2001 |
CITY AUTOMOBILES VIJAYAWADA Vs. J K INDUSTRIES LIMITED HYDERABAD
|
October 13, 2001 |
CO OPERATIVE HOUSING SOCIETY LTD Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
August 23, 2001 |
COLLECTOR AND DIST MAGISTRATE Vs. M DEENA RAJU
|
November 9, 2001 |
COLLECTOR HYDERABAD DIST Vs. T SHIVALINGAM
|
July 24, 2001 |
COLONEL DD PAWAR Vs. COMMANDER HQ
|
July 3, 2001 |
COMMANDANT IV BATTALION Vs. JABBAR HUSSAIN
|
February 12, 2001 |
COMMERCIAL PLASTICS Vs. STATE OF ANDHRA PRADESH
|
October 9, 2001 |
COMMISSIONER AND SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD Vs. MD IBRAHIM KHAN
|
March 28, 2001 |
COMMISSIONER OF ENDOWMENTS Vs. ALL INDIA SAI SEVA SAMAJ
|
October 19, 2001 |
COMMISSIONER OF GIFT TAX Vs. E K VENKATESHWAR
|
September 17, 2001 |
COMMISSIONER OF GIFT TAXES Vs. E K VENKATESHAM
|
November 11, 2001 |
COMMISSIONER OF INCOME TAX Vs. NAVABHARAT ENTERPRISES
|
September 24, 2001 |
COMMISSIONER OF INCOME TAX Vs. BHANODAYA INDUSTRIES
|
September 27, 2001 |
COMMISSIONER OF INCOME TAX Vs. NIZAM SUGAR FACTORY LIMITED
|
September 11, 2001 |
COMMISSIONER OF INCOME TAX Vs. G V RATTAIAH AND CO
|
September 7, 2001 |
COMMISSIONER OF INCOME TAX Vs. PALANIAPPA DYEING UNIT
|
July 9, 2001 |
COMMISSIONER OF INCOME TAX Vs. HEMSONS INDUSTRIES
|
July 27, 2001 |
COMMISSIONER OF INCOME TAX Vs. MARKANDEYA
|
July 26, 2001 |
COMMISSIONER OF INCOME TAX Vs. MOGHUL BUILDERS AND PLANNERS
|
July 26, 2001 |
COMMISSIONER OF INCOME TAX Vs. VISAKHA INDUSTRIES LIMITED
|
August 2, 2001 |
COMMISSIONER OF INCOME TAX Vs. IDEAL ENGINEERS
|
August 7, 2001 |
COMMISSIONER OF INCOME TAX Vs. PRAGA TOOLS LIMITED
|
August 7, 2001 |
COMMISSIONER OF INCOME TAX Vs. RAMA AGRICULTURAL POULTRY FARM
|
August 9, 2001 |
COMMISSIONER OF INCOME TAX Vs. B V R GLUCOSE PRODUCTS LIMITED
|
March 31, 2001 |
COMMISSIONER OF INCOME TAX Vs. K PATTABHIRAMA REDDY
|
March 31, 2001 |
COMMISSIONER OF INCOME TAX Vs. K C PRIVATE LIMITED
|
February 13, 2001 |
COMMISSIONER OF INCOME TAX Vs. SOCIAL SERVICE CENTRE
|
February 9, 2001 |
COMMISSIONER OF INCOME TAX Vs. MULLAPUDI VENKATARAYUDU MEMORIAL EDUCATIONAL TRUST
|
January 24, 2001 |
COMMISSIONER OF INCOME TAX Vs. M SAROJINI DEVI
|
February 13, 2001 |
COMMISSIONER OF INCOME TAX Vs. NIZAMS JEWELLERY FOR FAMILY TRUST
|
February 19, 2001 |
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF H E H THE NIZAMS JEWELLERY FOR FAMILY TRUST
|
February 19, 2001 |
COMMISSIONER OF INCOME TAX Vs. HYDERABAD RACE CLUB
|
February 22, 2001 |
COMMISSIONER OF RURAL DEVELOPMENT DEPARTMENT HYDERABAD Vs. G BANDENNA
|
June 6, 2001 |
COMMISSIONER OF SURVEY, SETTLEMENT AND LAND RECORD Vs. PEDDINTI RAJENDRA PRASAD
|
January 29, 2001 |
COMMUNIST PARTY OF INDIA MARXIST A P STATE COMMITTEE HYD Vs. GOVT OF A P
|
November 9, 2001 |
CONVENOR EAMCET 1998 JNTU Vs. D SATISH
|
October 19, 2001 |
CONVENTION OF BAPTIST CHURCHES OF NORTHERN CLRCARS Vs. STATE OF ANDHRA PRADESH
|
January 24, 2001 |
CORAMANDAL WINE CORPORATION Vs. STATE OF A P
|
February 6, 2001 |
COROMANDAL FINANCE CO LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
February 2, 2001 |
CORPORATION BANK Vs. GOVERNMENT OF A P
|
June 8, 2001 |
CULTOR FOOD SCIENCE INC Vs. NICHOLAS PIRAMAL INDIA LIMITED
|
December 12, 2001 |
CYNAMID INDIA LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
|
December 4, 2001 |
D DASHARATHAM Vs. GOVT OF A P
|
October 5, 2001 |
D JANAKI RAMA RAO Vs. GOVT OF A P
|
April 27, 2001 |
D KOTESWARA BABU Vs. STATE OF A P
|
November 21, 2001 |
D L M M SHARMA Vs. C V S K SARMA
|
December 18, 2001 |
D L M M SHARMA Vs. SECRETARY TO THE GOVERNMENT OF ANDHRA PRADESH
|
July 25, 2001 |
D N R COLLEGE BHIMAVARAM W G DIST Vs. S HYMAVATHY
|
November 6, 2001 |
D NAGESWARA RAO Vs. GUNTUR DISTRICT MILK PRODUCERS CO OPERATIVE UNION LTD
|
June 29, 2001 |
D PATAIAH Vs. SUPERINTENDENT OF POLICE CUDDAPAH
|
September 7, 2001 |
D PRABHAKAR REDDY Vs. RAMACHANDRA REDDY
|
September 18, 2001 |
D RAJESHWAR RAO Vs. GOVT OF ANDHRA PRADESH
|
February 9, 2001 |
D RAMESH SINHA Vs. CADRE AUTHORITY FOR KEY PERSONNEL OF CO OPERATIVE CENTRAL BANKS APEX BANK HYD
|
June 19, 2001 |
D S NARAYANA and CO KAKINADA Vs. KAKINADA MUNICIPALITY
|
December 31, 2001 |
D SATYANARAYANA RAO Vs. VASUDEV ASRANI
|
April 9, 2001 |
D SRINIVASULU REDDY Vs. EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVASTHANAMS TIRUPATHI
|
October 29, 2001 |
D SUDERSHAN Vs. GOVT OF ANDHRA PRADESH
|
October 11, 2001 |
D V R S G DATTATREYULU Vs. EX OFFICIO PRL SECRETARY
|
October 3, 2001 |
D V SUBBA REDDY Vs. TIRUPATI MUNICIPALITY
|
June 15, 2001 |
D VENKATA SUBBA RAO Vs. STATE INSPECTOR OF POLICE C I D HYDERABAD
|
August 7, 2001 |
D VENKATAPATHI RAJU Vs. RECOVERY OFFICER D R T BANGALORE
|
January 18, 2001 |
D VIJAYA BHASKAR REDDY Vs. ELECTION OFFICER STAGE II G G P
|
October 9, 2001 |
DANDAMUDI SOBHANACHALAPATHI RAO Vs. KAKI VISWESWARA RAO
|
November 13, 2001 |
DASARI UMA MAHESWARA RAO Vs. SOMASI VENKATA RAMCHANDRA MURTHY
|
July 12, 2001 |
DATHU Vs. JOINT COLLECTOR NIZAMABAD
|
October 5, 2001 |
DATLA VENKAT KRISHNAM RAJU Vs. STATE OF A P
|
September 28, 2001 |
DAVAULRI PEDA VENKATESWARLU Vs. GOVERNMENT OF A P
|
September 25, 2001 |
DAVID WILSON K Vs. SECRETARY TO GOVERNMENT
|
August 21, 2001 |
DCL FINANCE LIMITED Vs. UNION OF INDIA
|
September 4, 2001 |
DEBTS RECOVERY TRIBUNAL ADVOCATES ASSOCIATION OF ANDHRA PRADESH Vs. DEBTS RECOVERY TRIBUNAL KARNATAKA AND ANDHRA PRADESH BANGALORE
|
October 5, 2001 |
DECCAN CEMENTS LTD Vs. ASSTT DIR OF MINES AND GEOLOGY
|
September 12, 2001 |
DECCAN STEELS Vs. STATE OF A P
|
February 13, 2001 |
DEENDAR ANJUMAN Vs. GOVERNMENT OF INDIA
|
August 2, 2001 |
DEEPLHI S Vs. NTR UNIVERSITY OF HEALTH SCIENCES
|
November 2, 2001 |
DEGUMATI HAZARATH REDDY Vs. STATE OF ANDHRA PRADESH
|
August 6, 2001 |
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P O LABOUR COURT
|
August 24, 2001 |
DEPUTY INSPECTOR GENERAL OF POLICE Vs. R S MADHU BABU
|
October 3, 2001 |
DESU ROOPPAILASH SAIBABA Vs. LAND ACQUISITION OFFICER MANDAL REVENUE OFFICER ELURU
|
November 7, 2001 |
DEV ACCOUNTANT DREAM VALLEY RESORTS PVT LTD Vs. STATE OF A P
|
November 9, 2001 |
DEV S O SHANKAR RAO Vs. STATE OF ANDHRA PRADESH
|
November 9, 2001 |
DEVABATHINA PARADESAIAH DIED Vs. STATE BANK OF INDIA
|
December 18, 2001 |
DEVAIAH V Vs. SUPERINTENDENT OF POLICE KARIMNAGAR
|
November 22, 2001 |
DEVARA BOTLA KAMESWARA RAO Vs. KALLURI BUTCHAYYA
|
November 17, 2001 |
DEVARAKONDA MADHUSUDHANA RAO Vs. B MADHUSUDANA RAO
|
August 18, 2001 |
DEVAVATHINA PARADESAIAH Vs. STATE BANK OF INDIA KAVALI
|
December 18, 2001 |
DEVI CONSTRUCTIONS REP, BY ITS MANAGING PARTNER CH Vs. SUPRINTENDING ENGINEER, IRRIGATION CIRCLE
|
January 4, 2001 |
DEVINENI MALLIKARJUNA RAO Vs. SURAPANENI SURAMMA DIED
|
November 8, 2001 |
DEVUNIPALLI VIJAYAVANI Vs. DEVUNIPALLI CHANDRA SEKHAR
|
August 31, 2001 |
DHANALAKSHMI T Vs. CHIEF COMMERCIAL OFFICER
|
March 30, 2001 |
DHANALAXMI P Vs. SPECIAL OFFICER URBAN LAND CEILINGS
|
March 7, 2001 |
DHARMA VEERA REDDY G Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 18, 2001 |
DHARWADA MADHAVA RAO Vs. DISTRICT AND SESSIONS JUDGE E G DISTRICT
|
April 11, 2001 |
DIGAMBAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 28, 2001 |
DILIP KUMAR NATH Vs. UNION OF INDIA
|
September 11, 2001 |
DINESH R MEHTA Vs. UNO BANK
|
September 13, 2001 |
DIRECTOR OF INTERMEDIATE EDUCATION Vs. N SUBRAHMANYAM REDDY
|
June 25, 2001 |
DIRECTOR OF SCHOOL EDUCATION A P Vs. ABDUL RAZAK
|
September 7, 2001 |
DIRECTOR OF SERICULTURE Vs. K NARASAIAH
|
February 20, 2001 |
DIRECTOR OF SETTLEMENTS HYD Vs. NEERUPAKA RAMA KRISHNA
|
September 13, 2001 |
DISPLACED RYOTHS ASSOCIATION CUDDAPAH DISTRICT Vs. GOVERNMENT OF A P
|
September 20, 2001 |
DISTRICT COLLECTOR ANANTAPUR Vs. K SUJATHA
|
April 13, 2001 |
DISTRICT COLLECTOR HYDERABAD DIST Vs. THASEEN MAJEED
|
November 22, 2001 |
DISTRICT COLLECTOR NIZAMABAD Vs. A GANGA MOHAN
|
June 29, 2001 |
DISTRICT COLLECTOR R R DIST Vs. HARIKISHAN AGARWAL
|
September 20, 2001 |
DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION ELURU Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
October 16, 2001 |
DIVISIONAL RAILWAY MANAGER PVT S E RAILWAY VISAKHAPATNAM Vs. K RAMULU
|
March 16, 2001 |
DODLA KUMARASWAMI REDDY Vs. DODLA CHINA ABBAYIREDDY
|
November 6, 2001 |
DONAVALII SURESH Vs. STATE OF A P
|
December 21, 2001 |
DOWLAT RAM VYAS Vs. SUGUNAMANI VYAS
|
March 5, 2001 |
DUGGINENI SESHAGIRI RAO Vs. K VENKATESWARA RAO
|
August 16, 2001 |
DUGGIREDDY RAMAKRISHNA REDDY Vs. ANDHRA PRADESH STATE CO OPERATIVE SOCIETIES
|
March 28, 2001 |
DUNABAINA VENKATA RAO Vs. KAPPISETTI NAGARATNAM
|
September 6, 2001 |
DUNLOP INDIA LTD Vs. TRANSPORT CORPORATION OF INDIA
|
October 31, 2001 |
DUNTULURI VENKATA RAMA RAJU Vs. STATE OF ANDHRA PRADESH
|
March 7, 2001 |
DURGA NAGESWARA SWAMY Vs. ARJA SURYANARAYANA
|
December 27, 2001 |
DWARAKA PERSHAD RADHEY RAMANLAL Vs. DEPUTY COMMISSIONER CT SECUNDERABAD DIVISION SECUNDERABAD
|
August 21, 2001 |
DWARAKADAS DAMODARLAL Vs. STATE OF ANDHRA PRADESH
|
March 31, 2001 |
E ARVIND RAO Vs. STATE OF ANDHRA PRADESH
|
October 19, 2001 |
E C I L EMPLOYEES UNION Vs. DEPUTY REGISTRAR OF TRADE UNIONS
|
February 7, 2001 |
E I D PARRY LTD Vs. EMPLOYEES STATE INSURANCE CORPN
|
October 1, 2001 |
E MADHU Vs. STATE OF A P
|
November 19, 2001 |
E RAJU Vs. GOVERNMENT OF ANDHRA PRADESH, REP, BY ITS SECRETAR
|
July 4, 2001 |
E S I CORPN Vs. G VENUGOPAL
|
July 19, 2001 |
E S I CORPORATION Vs. BHASKARA MOTORS
|
February 12, 2001 |
E S I CORPORATION Vs. B L NARASLMHAM
|
March 16, 2001 |
E S M DASS Vs. ALFA LAVAL INDIA LTD
|
March 23, 2001 |
E SATYAVATHI Vs. REGIONAL TRANSPORT OFFICER ANANTAPUR
|
August 7, 2001 |
E SESHAGIRI RAO Vs. E LAXMI TULASI
|
October 4, 2001 |
E SHANKAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 15, 2001 |
E V JAGANNADHA RAO Vs. L S ESWARA RAO
|
December 19, 2001 |
EADI SHANKARAIAH Vs. STATE OF A P
|
July 2, 2001 |
EAST GODAVARI VIRGINIA TOBACCO GROWERS
ASSOCIATION Vs. GOVT OF INDIA
|
July 13, 2001 |
ECIL EMPLOYEES UNION Vs. DEPUTY REGISTAR OF TRADE UNION AND DEPUTY COMMR
|
February 7, 2001 |
ECONOMIC ROADWAYS CORPORATION HYDERABAD Vs. NATIONAL INSURANCE COMPANY LTD
|
September 20, 2001 |
EDUCATION OFFICER KENDRIYA VIDYALAYA SANGATHAN Vs. S AMMAJAN
|
December 4, 2001 |
EENADU A DAILY NEWSPAPER VIJAYAWADA Vs. J SHIVA SHANKER
|
December 20, 2001 |
EGALAPATI SAROJANAMMA Vs. STATE OF A P
|
August 1, 2001 |
EKHTEDARUDDIN KHAN Vs. REVENUE DIVISIONAL OFFICER CHEVELLA DIVISION R R DISTRICT
|
June 8, 2001 |
ELAKOLANU PRIMARY AGRICULTURAL CO OP
CREDIT SOCIETY LTD Vs. GOVT OF A P
|
October 1, 2001 |
ELAMATL KRISHNA REDDY Vs. MOHAMMAD AHMED
|
February 15, 2001 |
ELECTRONICS CORPN OF INDIA LTD Vs. KHAPRA MUNICIPALITY R R DIST
|
November 16, 2001 |
ELKAPALLI LATCHAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 18, 2001 |
ELKEM TECHNOLOGY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 12, 2001 |
ENDERI LAKSHMIRAM Vs. SHAKI IBRAHIM
|
September 21, 2001 |
ENFORCEMENT OFFICER PROVIDENT FUNDS
GUNTUR Vs. M RAJA KISHORE
|
August 17, 2001 |
ENGLAJ PERSHAD Vs. MUNNALAL
|
November 27, 2001 |
ESWARAIAH P Vs. STATE OF ANDHRA PRADESH
|
August 18, 2001 |
ESWARDAS AGARWAL Vs. PRAN KUMARI
|
October 8, 2001 |
EXECUTIVE DIRECTOR PROPERTY ASSOCIATION OF BAPTIST CHURCH P LTD Vs. L A O R D O
|
July 30, 2001 |
EXECUTIVE OFFICER T T D Vs. A VASUDEVAIAH
|
February 8, 2001 |
EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVASTHANAMS TIRUPATHI Vs. TTD CO OP STORES EMPLOYEES UNION
|
September 7, 2001 |
EXPLOSIVES CONSULTATION AND APPLICATION PRIVATE LIMITED Vs. IDL INDUSTRIES LIMITED
|
February 16, 2001 |
F C I EMPLOYEES UNION Vs. FERTILISER CORPN OF INDIA LTD
|
April 11, 2001 |
FAIZUDDIN DIED Vs. MURALIDHAR GUPTA
|
August 10, 2001 |
FAKRUNNISA BEGUM Vs. SONDHI GURU SANGATH SABHA
|
February 28, 2001 |
FALVAI ROSAIAH Vs. STATE
|
April 11, 2001 |
FAREED JEHAN BEGUM Vs. UNION OF INDIA
|
February 12, 2001 |
FARIDA A LAKHANI Vs. SOUTH CENTRAL RAILWAY GENERAL MANAGER RAIL NILAYAM SECUNDERABAD
|
February 12, 2001 |
FISHERMEN CO OPERATIVE SOCIETY Vs. A P POLLUTION CONTROL BOARD
|
August 23, 2001 |
FOOD INSPECTOR CIRCLE V M C H Vs. Y BABJI
|
September 7, 2001 |
FORUM FOR A BETTER HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 15, 2001 |
G ADINARAYANA @ ADEPPA Vs. P V SIDDAIAH
|
August 31, 2001 |
G ANJANEYULU Vs. ALLA SESHI REDDY
|
April 4, 2001 |
G ARJUNA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD
|
December 27, 2001 |
G ARUNA BHIKSHU Vs. M SAMBASIVA RAJU
|
October 21, 2001 |
G BAPU NAIDU Vs. REGISTRAR CENTRALADMINISTRATIVE TRIBUNAL HYDERABAD BENCHAT HYD
|
March 31, 2001 |
G BHEEMSEN RAO Vs. STATE BANK OF INDIA
|
November 20, 2001 |
G CHANDRASCKHARA REDDY Vs. RAYALASEEMA GRAMEENA BANK KURNOOL
|
September 25, 2001 |
G GANGI REDDY Vs. DEPOT MANAGER INCHARGE I M L DEPOT
|
February 13, 2001 |
G ISSAC DAYARDHANA RAO Vs. ANDHRA EVANGELICAL LUTHERN CHURCH GUNTUR
|
September 17, 2001 |
G JOHN SALATHIAL Vs. K RAJYALAKSHMI
|
August 10, 2001 |
G KALAVATHI Vs. C ANAND RAO
|
January 19, 2001 |
G KESAVA RAO Vs. MANOHAR VARU
|
September 26, 2001 |
G KRISHNA RAO Vs. LALIT KUMAR MEHTA
|
October 15, 2001 |
G L REDDY Vs. UNIVERSITY OF HYDERABAD HYD
|
October 19, 2001 |
G LAKSHMAMMA Vs. NAVATHA ROAD TRANS
|
October 12, 2001 |
G LAKSHMANA RAO Vs. DISTRICT COLLECTOR CHAIRMAN SELECTION COMMITTEE
|
November 2, 2001 |
G LAKSHMI REDDY Vs. PRL SECY TO GOVERNMENT IRRIGATION AND C A D DEPT
|
November 23, 2001 |
G LAXMAIAH Vs. STATE OF A P
|
November 30, 2001 |
G LAXMAIAH Vs. STATE OF A P
|
November 13, 2001 |
G M ADILABAD DIST C C BANK LTD Vs. K RANGA RAO
|
October 31, 2001 |
G MALAKONDA REDDY Vs. ANDHRA BANK OFFICER UNION
|
October 19, 2001 |
G MALLIKHARJUNA RAO Vs. DISTRICT SESSIONS JUDGE NELLORE
|
April 13, 2001 |
G NAGARAJ Vs. STATE OF ANDHRA PRADESH
|
November 23, 2001 |
G NAGARAJA RAO Vs. SIVA REDDY
|
September 24, 2001 |
G NANDAKISHORE Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 6, 2001 |
G NARASIMHA Vs. REGISTRAR ADMN HIGH COURT OF A P HYD
|
July 11, 2001 |
G NARASIMHA REDDY Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT 1982
|
July 3, 2001 |
G NARAYANAPPA Vs. GANNE LAKSHMAMMA
|
November 15, 2001 |
G P KRISHNA RAO Vs. STATE OF A P
|
July 25, 2001 |
G PEDDI REDDY Vs. P GOVINDA RAO
|
August 2, 2001 |
G PURUSHOTHAMA RAO Vs. STATE OF A P
|
October 18, 2001 |
G R V PRASADA RAO Vs. STATE OF ANDHRA PRADESH
|
February 16, 2001 |
G RAJENDRA PRASAD Vs. MUNICIPAL COMMITTIONER GAJUWAKA MUNICIPALITY
|
November 12, 2001 |
G S INDUSTRIAL GASES PRIVATE LIMITED Vs. MANAGING DIRECTOR A P STATE FINANCIAL CORPORATION HYDERABAD
|
July 24, 2001 |
G S PRASAD Vs. STATE
|
December 19, 2001 |
G S R SOMAYAJI Vs. STATE
|
September 27, 2001 |
G SANJEEVA REDDY Vs. I LAKSHMAMMA
|
March 27, 2001 |
G SANTHAMMA Vs. CANTONMENT BOARD SECUNDERABAD
|
April 27, 2001 |
G SATYANARAYANA Vs. PATHALA LAXMANA RAO
|
July 20, 2001 |
G SIVA PRASADA REDDY Vs. M THIPPA REDDY
|
July 9, 2001 |
G SOMESWARA RAO Vs. IADDL JFCM
|
June 11, 2001 |
G SRINIVASA RAO Vs. DEEPAK LAL IDNANI
|
October 3, 2001 |
G SURAMMA Vs. UNION OF INDIA
|
September 20, 2001 |
G V RAMANA Vs. OIL AND NATURAL GAS COMMISSION
|
September 25, 2001 |
G V RANGA RAO Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD ENGINEERS ASSOCIATION
|
August 31, 2001 |
G VEERAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 16, 2001 |
G VENKATACHANDRA REDDY Vs. STATE OF ANDHRA PRADESH
|
February 5, 2001 |
G VENKATARATNAM KUMAR Vs. STATE OF A P
|
October 19, 2001 |
G VENKATESWARA RAO Vs. STATE
|
September 14, 2001 |
G VENU GOPAL REDDY Vs. P ANANTHA REDDY
|
September 28, 2001 |
G VIDYASAGAR Vs. P VENKATARAMANA REDDY
|
October 11, 2001 |
G Y V PRASAD Vs. COLLECTOR CHAIRMAN DISTRICT SCHEDULED CASTE SERVICE COOPERATIVE SOCIETY LIMITED
|
September 6, 2001 |
G. ARUNA Vs. CONVENOR/DIST. EDUCATIONAL OFFICER AND OTHERS
|
July 30, 2001 |
GADAPA RAMANA Vs. DISTRICT COLLECTOR VISAKHAPATNAM
|
November 8, 2001 |
GADDAM BALARAJU Vs. S BALA MANI
|
November 29, 2001 |
GADE SUSILA Vs. KARANAM APPA RAO
|
November 2, 2001 |
GADEPALLY KAMESHWAR RAO Vs. NARA CHANDRA BABU NAIDU CHIEF MINISTER GOVERNMENT OF ANDHRA PRADESH
|
March 14, 2001 |
GADIRAJU NARAYANA RAJU Vs. JOINT COLLECTOR KHAMMAM
|
August 23, 2001 |
GADIYARAM LAKSHMLNARAYANA MURTHY Vs. GADIYARAM VENKATA RATHNAM
|
April 27, 2001 |
GAJANAND AGARWAL Vs. SHKAMAN TRADERS AND INDUSTIES P LTD
|
September 14, 2001 |
GAJANAND AGARWAL Vs. SHARMA TRADERS INDUSTRIES PRIVATE LIMITED
|
September 14, 2001 |
GAJJELLI NARAYANA Vs. STATE OF ANDHRA PRADESH
|
August 17, 2001 |
GAJULA RAJAIAH Vs. STATE OF ANDHRA PRADESH
|
March 2, 2001 |
GALADA POWER AND TELECOMMUNICATION LIMITED, REPRES Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED
|
August 1, 2001 |
GANDAIAH DIED PER LRS Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 9, 2001 |
GANDAMANI GOWRAMMA Vs. GANDAMANI GOWRAMMA
|
December 7, 2001 |
GANDEVALLA JAYARAM REDDY Vs. MOKKALA PADMAVATHAMMA
|
August 14, 2001 |
GANDHAM VENKATA SWAMI NALDU Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
|
March 8, 2001 |
GANDHI DEMUDAMMA Vs. GANDI JAYALAXMI
|
December 21, 2001 |
GANDURI ESWARAIAH Vs. DY COMMERCIAL TAX OFFICER
|
November 20, 2001 |
GANESH TRADERS KIRANAAND GENERAL MERCHANTS Vs. DISTRICT COLLECTOR KARIMNAGAR
|
November 12, 2001 |
GANGADHARA PALO Vs. R
|
June 19, 2001 |
GANGAVATH LALU Vs. GANGAVATHI TULSI
|
February 13, 2001 |
GANGONI SAYARAM Vs. GUPTA AND COMPANY
|
September 6, 2001 |
GANJI VENKATESWARA RAO Vs. DEPUTY COMMERCIAL TAX OFFICER NO I VIJAYAWADA
|
June 8, 2001 |
GANJI VENKTESWARA RAO Vs. DEPUTY COMMERCIAL TAX OFFICER
|
August 6, 2001 |
GELLAPUDI SATYAM Vs. STATE
|
March 29, 2001 |
GEM PETRO CHEMICALS VIJAYAWADA Vs. STATE OF ANDHRA PRADESH
|
June 11, 2001 |
GENERAL MANAGER A P STATE ROAD TRANS CORPN Vs. SANGUM BHAGYAMMA
|
August 14, 2001 |
GENERAL MANAGER ENGG HYDERABAD METROPOLITAN WATER SUPPLY AND SEWERAGE
BOARD OPERATION AND MAINTENANCE PATANCHERU MEDAK DISTRICT Vs. B MADHUSUDHAN REDDY
|
November 28, 2001 |
GENERAL MANAGER ORDNANCE FACTORY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
March 8, 2001 |
GENERAL MANAGER S C RAILWAY Vs. RAMA ENGINEERING CONSTRUCTIONS
|
July 24, 2001 |
GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. SYED FAREEDUDDIN
|
April 18, 2001 |
GENERAL MANAGER SOUTH CENTRAL RAILWAY SECBAD Vs. KOTAIAH
|
December 13, 2001 |
GENERAL MANAGER TELECOM DISTRICT Vs. N LALITHAMMA
|
December 13, 2001 |
GOKARAJU SAMBAIAH Vs. NARALASETTY ANASUYAMMA
|
March 14, 2001 |
GOLLA AMARAVATHI Vs. GOLLA BHASKARA NAIDU
|
November 15, 2001 |
GOLLA KRISHNA MURTHY Vs. GOLLA YELLAIAH
|
August 16, 2001 |
GONAPA ATCHUTHARAMAYYA Vs. DISTRICT COLLECTOR SRIKAULAM
|
August 24, 2001 |
GONUGUNTA GOPALA KRISHNA MURTHY Vs. UPPALA JWALA NARASIMHAM
|
August 8, 2001 |
GOPAL L Vs. DISTRICT and SESSIONS JUDGE MEDAK
|
September 5, 2001 |
GOPALAKRISHNA LAKANIDHI Vs. UNION OF INDIA
|
March 28, 2001 |
GOPALAKRISHNA REDDY M R Vs. T T D
|
April 17, 2001 |
GOPARAJU VENKATA BHARATA RAO Vs. NAGULA RAMAKOTAYYA
|
March 30, 2001 |
GOPI BAI Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
November 7, 2001 |
GOPI KRISHNA GRANITES INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 12, 2001 |
GOPINATH Vs. MANMOHAN SHAH
|
September 4, 2001 |
GOPINATH PILLAI KM Vs. A P TRANSCO
|
January 29, 2001 |
GOPISETTY SHANKARAIAH Vs. RAVI CO
|
October 16, 2001 |
GOPU DLAIAH Vs. STATE OF A P
|
October 11, 2001 |
GORDI SADASIVAN Vs. STATE OF A P
|
November 19, 2001 |
GORIPARTHI BABU RAO Vs. STATE
|
December 19, 2001 |
GORRELLA DURGA VARA PRASADA RAO Vs. INDUKURI RAMA RAJU
|
October 11, 2001 |
GOTHAMI SOLVENT OILS LIMITED PYDIPARU TANUKU W G DISTRICT Vs. MALLINA BHARATHI RAO
|
February 26, 2001 |
GOTTIPATI SUBBA NAIDU Vs. TALLURI MAHALAKSHMAMMA
|
January 25, 2001 |
GOVERNMENT OF A P Vs. M LAVA KUMAR
|
September 7, 2001 |
GOVERNMENT OF A P Vs. B G AND B K GIRLS HIGH SCHOOL
|
October 5, 2001 |
GOVERNMENT OF A P Vs. K LAKSHMI NARASAIAH
|
November 19, 2001 |
GOVERNMENT OF ANDHRA PRADESH Vs. OFFICIAL LIQUIDATOR M AND C E INDIA LTD
|
November 21, 2001 |
GOVERNMENT OF ANDHRA PRADESH Vs. PUNIPARTHI NARAYANA RAJU
|
December 4, 2001 |
GOVERNMENT OF ANDHRA PRADESH Vs. C PURUSHOTHAM
|
September 19, 2001 |
GOVERNMENT OF ANDHRA PRADESH Vs. ST MARYS EDUCATIONAL SOCIETY
|
June 15, 2001 |
GOVERNMENT OF ANDHRA PRADESH Vs. C PRAKASH GOUD
|
August 10, 2001 |
GOVERNMENT OF ANDHRA PRADESH Vs. P SADANANDA MURTHY
|
February 2, 2001 |
GOVERNMENT OF ANDHRA PRADESH Vs. N GANGAIAH
|
February 6, 2001 |
GOVERNMENT OF ANDHRA PRADESH Vs. D VITTAL RAO
|
February 20, 2001 |
GOVERNMENT OF ANDHRA PRADESH Vs. A SUDHAKAR
|
March 7, 2001 |
GOVERNMENT OF ANDHRA PRADESH Vs. K C P SUGAR AND INDUSTRIES CORPORATION LIMITED CHENNAI
|
May 8, 2001 |
GOVERNMENT OF ANDHRA PRADESH REP, BY ITS SECRETARY Vs. A RAJAIAH
|
October 16, 2001 |
GOVINDA RAO U Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 23, 2001 |
GOVINDAPPA M V Vs. R C PARVATHAMMA
|
July 3, 2001 |
GOVT OF A P Vs. GAYATHRI ENGINEERING COMPANY
|
September 17, 2001 |
GOVT OF A P Vs. GOLE VIVEKANANDA
|
September 26, 2001 |
GOVT OF A P Vs. P THIRUMALA DEVI
|
October 3, 2001 |
GOVT OF A P Vs. D GOPAIAH
|
October 12, 2001 |
GOVT OF A P Vs. S YELLAMANDA
|
October 18, 2001 |
GOVT OF A P PANCHAYAT RAJ AND RURAL DEVELOPMENT DEPT Vs. KOLLA RAGHAVALAH
|
February 12, 2001 |
GRAM PANCHAYAT Vs. YARLAGADDA ANKENEEDU PRASAD
|
August 31, 2001 |
GRANDHI PADMANABHAM Vs. RAJESH GOTHI
|
December 12, 2001 |
GRANDHI SUBRAMANAYAM Vs. VISSAMSETTI VISWESWARA RAO
|
August 10, 2001 |
GRANDHI VEERA VENKATA LAKSHMI Vs. LORRY OWNERS ASSOCIATION KAKINADA E G DIST
|
September 18, 2001 |
GRANDHI VEERA VENKATA LAKSHMI DIED Vs. LORRY OWNERS ASSOCIATION
|
September 8, 2001 |
GUDAVALLI MURALI KRISHNA Vs. GUDAVALLI MADHAVI
|
January 30, 2001 |
GUDAVALLI MURALI KRISHNA Vs. GUDAVALLI MADHAVI
|
January 13, 2001 |
GUDIKANDULA NARSAIAH Vs. GUDIKANDULA VEERAIAH
|
July 16, 2001 |
GUIMPEX (PRIVATE LIMITED), REPRESENTED BY THEIR EX Vs. DEPUTY DIRECTOR OF MINES AND GEOLOGY
|
August 24, 2001 |
GULB CHAND Vs. D NAGAMMA
|
October 30, 2001 |
GUNA YERRANNAIDU Vs. GUNA VENKANNA
|
August 28, 2001 |
GUNDA POORNACHANDER Vs. YANIGANDLA PUNNAIAH
|
July 18, 2001 |
GUNDAPUNENI VANS Vs. VULLI TULSI NARAYANA GUPTA
|
November 8, 2001 |
GUNDU PREEMSAGAR Vs. NAGABANDI JAYASHANKAR
|
November 20, 2001 |
GUNTUPALLIJANAKIRAM Vs. MRO
|
April 19, 2001 |
GUNTURU VENKATESWARARAO Vs. STATE OF AP
|
February 15, 2001 |
GURU BHUSHANAM NAIDU V Vs. DURGA FINANCIERS
|
July 25, 2001 |
GURU MURTHY S Vs. R LAKSHMANA RAO
|
September 27, 2001 |
GURUBILLL SREERAMULU Vs. JOGA VERRODU
|
January 24, 2001 |
GURURAJ MINI ROLLER FLOUR MILLS Vs. GOVERNMENT OF INDIA
|
October 10, 2001 |
GUTTAKONDA KANAKA DURGA Vs. STATE ELECTION COMMISSIONER GOVERNMENT OF ANDHRA PRADESH
|
July 11, 2001 |
H ABDUL AZEEM Vs. DISTRICT JUDGE KURNOOL
|
April 18, 2001 |
HAABIA ADVERTISING INDIA PVT LTD Vs. MUNICIPAL CORPORATION OF VISAKHAPATNAM
|
October 8, 2001 |
HAJI P BASHEER SAHEB Vs. P RAJANNA
|
August 21, 2001 |
HAMEED AH Vs. A P STATE WAKF BOARD
|
June 13, 2001 |
HAMPI ENTERPRISES Vs. DIRECTOR OF MINES AND GEOLOGY
|
August 29, 2001 |
HANUMANTHU RAMA RAO Vs. STATE OF A P
|
August 7, 2001 |
HARI SHANKER SANGHI Vs. G JAISURYA
|
December 12, 2001 |
HARIBANDHU KORO Vs. PINNINTI
KESAMMA
|
October 9, 2001 |
HARIJANA FISHERMEN MUTUALLY AIDED CO OPERATIVE SOCIETY LIMITED Vs. DISTRICT COLLECTOR GUNTUR DISTRICT
|
March 27, 2001 |
HARISHCHANDRA VIDYARTHI Vs. MEENAKSHI SHAH
|
January 30, 2001 |
HARRY ALIAS HARRY FRANCIS Vs. S NARAYAN RAO
|
October 1, 2001 |
HAZARA BIBI Vs. B MANGARAJU
|
March 2, 2001 |
HEMANTH FAN COMPONENTS Vs. CENTRAL POWER DISTRIBUTION CO OF ANDHRA PRADESH LTD
|
April 26, 2001 |
HINDUSTAN COCA COLA BEVERAGES P LTD Vs. ASSISTANT COMMISSIONER OF LABOUR
|
March 23, 2001 |
HINDUSTAN COCA COLA BVERGES P LTD Vs. AUTHORITY UNDER A P SHOPS AND ESTABLISHMENT ACT
|
June 15, 2001 |
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. N V CHOWDARY
|
April 23, 2001 |
HUSSAIN BIN ABDULLAH DIED Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT HYD
|
July 6, 2001 |
HYDER ALL KHAN Vs. REGISTRAR OF COMPANIES
|
April 11, 2001 |
HYDERABAD DISTRICT CO OPERATIVE CENTRAL BANK Vs. CO OPERATIVE TRIBUNAL HYDERABAD
|
September 7, 2001 |
HYDERABAD INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 6, 2001 |
HYDERABAD POTTERIES PVT LTD Vs. COLLECTOR HYDERABAD DIST
|
April 25, 2001 |
I D P L EMPLOYEES CO OP HOUSE BUILDING SOCIETY Vs. HUDA
|
October 31, 2001 |
IBRAHIM KHAN Vs. SECY MCPL ADMN AND URBAN
|
August 21, 2001 |
IDPL EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY HYDERABAD
|
October 31, 2001 |
III WHEELER IV WHEELER AND LORRY OWNERS WELFARE ASSOCIATION A P Vs. GOVERNMENT OF A P
|
March 22, 2001 |
IMMADI LAXMI Vs. SREYABHILASHI CHIT FUNDS
|
October 8, 2001 |
IMTIYAZ HUSSAIN Vs. T DURGAMALA
|
September 20, 2001 |
IN RE: PENNAR PATERSON LIMITED Vs. STATE
|
October 30, 2001 |
INDIA RURAL RECONSTRUCTION AND DISASTER Vs. GOVERNMENT OF INDIA
|
December 6, 2001 |
INDIAN EXTRUSION Vs. COMMISSIONER OF COMMERCIAL TAXES HYD A P
|
July 12, 2001 |
INDIAN NURSING COUNCIL NEW DELHI Vs. VENKATESWARA SCHOOL OF NURSING CHITTOOR DIST
|
August 18, 2001 |
INDIAN OVERSEAS BANK BRANCH RAMAGIRI
NALGONDA Vs. BURUGU RAMULU
|
October 5, 2001 |
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED Vs. S GOVINDAIAH
|
December 7, 2001 |
INDO NATIONAL LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES A P HYDERABAD
|
October 18, 2001 |
INJAMURI JAYAMMA Vs. DIRECTOR GENERAL OF POLICE CID HYD
|
October 3, 2001 |
INSTITUTE OF PUBLIC HEALTH and HYGIENE Vs. STATE OF ANDHRA PRADESH
|
April 16, 2001 |
IQBAL HYDER Vs. MOHAMMED WAZEERUDDLN
|
January 19, 2001 |
IRFAN AHMAD Vs. GOVERNMENT OF A P
|
October 13, 2001 |
IRFAN AHMED Vs. GOVT OF A P
|
October 3, 2001 |
J BHASKAR RAO Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY RAIL NILAYAM SECUNDERABAD
|
December 4, 2001 |
J JAIPAL Vs. GOVT OF A P
|
July 2, 2001 |
J JANAKI RAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 2, 2001 |
J M BENEDICT Vs. MITHILESWARI JAISWAL
|
November 19, 2001 |
J MANIKYAM CHETTY DIED Vs. J PADMANABHA CHETTY
|
June 4, 2001 |
J P SUBBAMMA Vs. N RAVI KUMAR REDDY
|
August 27, 2001 |
J PARAVATHALU Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL HYD
|
November 1, 2001 |
J PURUSHOTHAM Vs. DISTRICT COLLECTOR PRAKASAM DIST
|
August 31, 2001 |
J PUSHPALATHA DEVI DIED PER L RS Vs. SHYAM SUNDAR
|
June 29, 2001 |
J RAMA RAO Vs. CHANDANA KHAN
|
October 9, 2001 |
J SATYA BABU Vs. BHIMAVARAM CO OPERATIVE URBAN BANK LIMITED BHIMAVARAM
|
October 10, 2001 |
J SHADRACK Vs. UNION OF INDIA
|
February 20, 2001 |
JAGADISH AGENCIES Vs. STATE OF ANDHRA PRADESH
|
March 31, 2001 |
JAGADISH AND KAMALA MITTAL MUSEUM OF INDIAN ARTS Vs. SECRETARY MINISTRY OF HOME AFFAIRS GOVERNMENT OF INDIA NEW DELHI
|
March 21, 2001 |
JAGADISH P Vs. REGISTRAR NTR UNIVERSITY OF HEALTH SCIENCES
|
October 12, 2001 |
JAHABDURUNNISA BEGUM Vs. S BALAKRISHNA
|
November 2, 2001 |
JALAL and SONS Vs. SITA BAL
|
February 20, 2001 |
JALEELKHAN Vs. M KAMALAMMA
|
July 13, 2001 |
JALUMURU KRUSHNAM RAJU Vs. COMMISSIONER OF TRIBAL WELFARE DEPT
|
July 25, 2001 |
JALUMURU KRUSHNAM RAJU Vs. CHAIRMAN UG ADMISSION COMMITTEE UNIVERSITY OF HEALTH SCIENCES
|
April 9, 2001 |
JAMMIGUMPULA BALA MASTHANIAH NAIDU Vs. GADAMSETTY RAMA RAO
|
September 26, 2001 |
JARNALA SUBBARAYUDU Vs. STATE OF ANDHRA PRADESH
|
November 29, 2001 |
JAWAJI INDUSTRIES PARTNERSHIP FIRM, REP BY ITS AUTHORISED SIGNATORY MR. J. RAGHURAM Vs. THE COMMERCIAL TAX OFFICER [FAC]
|
August 14, 2001 |
JELTRAN SYSTERMS INDIA PVT LTD Vs. SILVER TECH AUTOMATION PVT LTD
|
September 3, 2001 |
JHUMARMAL DUGAR Vs. INSPECTOR GENERA OF POLICE HYD
|
October 8, 2001 |
JITENDER ROLLER FLOUR MILLS Vs. COMMERCIAL TAX OFFICER MEHADIPATNAM CIRCLE HYDERABAD
|
September 25, 2001 |
JONNA RAMU NAIDU Vs. KANCHERLA SATYAVATAMMA
|
October 18, 2001 |
JONNALAGADDA PULLA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 30, 2001 |
JULAKANTI BRAHMA REDDY Vs. STATE OF A P
|
August 16, 2001 |
JUPITER CASHEW COMPANY RAJAHMUNDRY Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
|
September 17, 2001 |
JUPITER ROLLING SHUTTERS and ENGINEERING WORKS Vs. STATE OF ANDHRA PRADESH
|
July 10, 2001 |
JUSTICE CHALLA KONDAIAH DECD Vs. COMMISSIONER OF INCOME TAX
|
September 6, 2001 |
JUTURU SATYANARAYANA Vs. JUTURU LAKSHMI DEVAMMA
|
December 10, 2001 |
K ABDUL GAFOOR Vs. DISTRICT AND SESSIONS JUDGE KURNOOL
|
April 9, 2001 |
K ANANTHA REDDY Vs. CHUKKA RAMULU
|
March 2, 2001 |
K ANJANAYYA Vs. SPECIAL TAHSILDAR LAND REFORMS KURNOOL
|
November 21, 2001 |
K APPA RAO Vs. GADE SUSEELA
|
November 2, 2001 |
K ATCHUTA RAO Vs. PRINCIPAL SECRETARY GOVERNMENT OF A P HOUSING H B II DEPT HYD
|
November 20, 2001 |
K BALAJI GUPTA Vs. AZIZULLAH KHAN
|
September 21, 2001 |
K C KUSUMA KUMARI Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 7, 2001 |
K C P LIMITED Vs. COMMERCIAL TAX OFFICER MACHERLA GUNTUR DISTRICT
|
September 18, 2001 |
K CHANDRASEKHAR Vs. REGIONAL MANAGER APSRTC CUDDAPAH
|
March 20, 2001 |
K D KRISHNA Vs. P VENKAT RAO
|
September 21, 2001 |
K DAYAKAR REDDY Vs. SECRETARY TO GOVT OF A P SCHOOL EDUCATION DEPT HYD
|
March 7, 2001 |
K GANGANNA Vs. HONOURABLE HIGH COURT OF ANDHRA PRADESH, REP, BY I
|
June 6, 2001 |
K GNANAMBA Vs. UNION OF INDIA
|
March 16, 2001 |
K GOVERDHAN Vs. STATE OF A P
|
April 26, 2001 |
K HARINATHA REDDY Vs. B RAMA RAO
|
January 20, 2001 |
K JAGANNADHA RAO Vs. GENERAL MANAGER, HYDERABAD TELECOMMUNICATIONS
|
February 20, 2001 |
K KESAVA REDDY Vs. K DEEPALAKSHMI
|
September 6, 2001 |
K LAXMINARASIMHA CHARY Vs. K SATYANARAYANA
|
December 24, 2001 |
K MALAKONDAIAH Vs. GOVERNMENT OF A P
|
April 6, 2001 |
K MALINI Vs. SECRETARY H AND F UNIVERSITY
|
September 21, 2001 |
K MANASWAMY Vs. P GANGA PAPAMMA
|
June 11, 2001 |
K MASTHAN BEE Vs. APPALAGARI VENKATARAMANA
|
December 20, 2001 |
K MOHAN BABU Vs. HERITAGE FOODS INDIA LTD
|
August 24, 2001 |
K NARASIMHA CHAIR Vs. DISTRICT COLLECTOR HYDERABAD DISTRICT HYDERABAD
|
September 11, 2001 |
K NARASIMHA NALDU Vs. ELECTION COMMISSION OF INDIA
|
February 16, 2001 |
K O VENKATA REDDY Vs. COMMISSIONER OF INCOME TAX
|
April 27, 2001 |
K P BALASWAMY Vs. UNION OF INDIA
|
April 17, 2001 |
K PADAMAVATHAMMA Vs. R UMA MAHESWARI
|
January 25, 2001 |
K PAMULU Vs. COLLECTOR AND DIST ELECTION AUTHORITY
|
July 5, 2001 |
K PAVAN Vs. SPECIAL EXECUTIVE MAGISTRATE
|
December 7, 2001 |
K PULLA REDDY Vs. DIRECTOR OF SURVEY SETTLEMENT AND LAND RECORDS GOVT OF A P
|
March 2, 2001 |
K PURUSHOTHAM REDDY Vs. STATE OF ANDHRA PRADESH
|
April 27, 2001 |
K PURUSHOTHAM REDDY Vs. UNION OF INDIA
|
June 20, 2001 |
K R D PRASADA RAO Vs. REGISTRAR ADMINISTRATION HIGH COURT OF A P HYDERABAD
|
June 14, 2001 |
K R D PRASADA RAO Vs. REGISTRAR (ADMN), HIGH COURT OF ANDHRA PRADESH
|
June 15, 2001 |
K R RAGHAVAN NAIR Vs. UNION OF INDIA
|
February 14, 2001 |
K RADHA RAJU Vs. K SEETHARAMA RAJU
|
September 7, 2001 |
K RAGHAVENDER REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 9, 2001 |
K RAGHU RAM BABU Vs. DIRECTOR GENERAL OF RAILWAY PROTECTION FORCE NEW DELHI
|
September 7, 2001 |
K RAJESWARL Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 7, 2001 |
K RAJI REDDY Vs. STATE OF ANDHRA PRADESH
|
July 24, 2001 |
K RAMACHANDRA RAO Vs. P NARAYAN
|
January 29, 2001 |
K RAMAKANT Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 16, 2001 |
K RAMAKRISHNA REDDY Vs. K PADMAVATHI
|
April 16, 2001 |
K S N MURTHY Vs. CHAIRMAN CENTRAL BOARD OF DIRECT TAXES
|
August 20, 2001 |
K S R MURTHY Vs. S R CHIT FUNDS PVT LTD
|
October 31, 2001 |
K S TRIVENI Vs. UNION OF INDIA
|
November 2, 2001 |
K SATYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 27, 2001 |
K SESHASAILA PRABHU Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 28, 2001 |
K SIRAJUDDIN KHAN Vs. STATE BANK OF INDIA CUDDAPAH
|
September 19, 2001 |
K SIVARAJAMMA Vs. STATE OF ANDHRA PRADESH
|
September 27, 2001 |
K SLFHORA Vs. DISTRICT EDUCATIONAL OFFICER MEMBER DSC 2000
|
February 7, 2001 |
K SOMALAH Vs. A P PUBLIC SERVICE COMMISSION
|
February 16, 2001 |
K SRINIVASA RAO Vs. K PADMAJA
|
April 23, 2001 |
K SRINIVASA REDDY Vs. SUPERINTENDENT PROHIBITION AND EXCISE
|
December 11, 2001 |
K SRINIVASULU Vs. STATE OF A P
|
November 8, 2001 |
K SUBBA RAO Vs. SOUTHERN PETROCHEMICALS INDUSTRIES CORPORATION LIMITED
|
December 10, 2001 |
K SURAMMA Vs. K RAMAYYAMMA
|
November 28, 2001 |
K V K RAJU HUF Vs. COMMISSIONER OF INCOME TAX
|
October 18, 2001 |
K V NARASIMHA MURTHY Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL REP, BY ITS
|
July 31, 2001 |
K V R FORGINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 18, 2001 |
K V RAMA SASTRY Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 8, 2001 |
K V RAMANA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 7, 2001 |
K V S S SAMBHU PRASAD Vs. EXECUTIVE OFFICER GRAM PANCHAYAT CHINTHAPARRU PALAKOLE MANDAL W G DISTRICT
|
December 19, 2001 |
K VARAHA NARASIMHULU Vs. REGISTRAR SRI VENKATESWARA UNIVERSITY
|
January 18, 2001 |
K VENKAT RAO Vs. ROCKWOOL INDIA LTD
|
November 20, 2001 |
K VENKAT REDDY Vs. G LAKSHMI KANTHAMMA
|
November 9, 2001 |
K VENKATA REDDY Vs. COMMISSIONER OF INCOME TAX A P II
|
April 27, 2001 |
K VENKATESH Vs. A SUBRAHMANYAM
|
February 23, 2001 |
K VENKATESWAR RAO Vs. SECRETARY TO GOVERNMENT HEALTH MEDICAL AND FAMILY WELFARE Q1 DEPARTMENT HYDERABAD
|
April 10, 2001 |
K VENKATESWARLU Vs. K PEDDA VENKAIAH
|
September 11, 2001 |
K VENKATESWARLU Vs. D RANGA REDDY
|
November 21, 2001 |
K VENUGOPAL Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL HYDERABAD
|
March 28, 2001 |
K VENUGOPAL REDDY Vs. C SUBBA RAO VICECHAIRMAN AND MANAGING DIRECTOR A P STATE AGRI INDUSTRIES DEVELOPMENT CORPORATION LIMITED HYDERABAD
|
July 25, 2001 |
K VIJAY KUMAR Vs. GOVT OF A P
|
October 5, 2001 |
K VIJAYA BHASKAR RAO Vs. CHIEF JUDGE CITY CIVIL COURT HYDERABAD
|
March 30, 2001 |
K VIJAYAL Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 8, 2001 |
K VISHNUMURTHY Vs. GOVERNMENT OF A P
|
July 10, 2001 |
K VISWANATHAM Vs. CHIEF COMMISSIONER OF INCOME TAX HYD
|
October 30, 2001 |
K. MANMADHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 10, 2001 |
KADALI PULLAYYA Vs. KADALI NARASANNA
|
July 10, 2001 |
KADLTYALA BHARATHI Vs. T NARSIMHA
|
March 30, 2001 |
KAKANI HANUMANTHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 25, 2001 |
KAKARAPARTHI KRISHNAMURTHY Vs. MADDULA NARAYANA RAO
|
November 20, 2001 |
KAKATIA PICTURE 35 MM Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
April 10, 2001 |
KAKATIYA OILS AND NUTRITENT PRIVATE LIMITED GOPALAPURAM WARANGAL DISTRICT Vs. APSEB HYDERABAD
|
March 8, 2001 |
KALIDINDI RAMA RAJU Vs. VIJAYA BANK NATIONALISED BHIMAVARAM W G DIST
|
July 9, 2001 |
KALIGOTLA SURYANARAYANA MURTHY Vs. P V RAMANAIAH
|
December 4, 2001 |
KALIVARAPU KAMAYYA Vs. KALIVARAPU VENKATA RAMANAMURTHY
|
October 10, 2001 |
KALLURU NAGESWARA RAO Vs. BALAJI MANURES
|
October 4, 2001 |
KALUKURI LINGAIAH Vs. STATE
|
September 25, 2001 |
KAMAL SILK MILLS Vs. KUNCHAM MOHANA RAO
|
December 26, 2001 |
KAMAL THEATRE Vs. KASIREDDY VARLAKSHMI
|
December 13, 2001 |
KAMALAKAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 12, 2001 |
KAMARAJU R Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 3, 2001 |
KAMARSU MANIKYALA RAO Vs. KAMARSU NAGABHUSHANAM
|
June 8, 2001 |
KAMBAM VIJAYA BHASKARA REDDY Vs. GAJJALA VENKATARAMANA REDDY
|
October 15, 2001 |
KANAKA DURGA ELECTRICAL WORKS PEDAPUDI Vs. A P ELECTRICITY LICENSING BOARD HYDERABAD
|
March 8, 2001 |
KANAKA DURGA WINES Vs. COMMISSIONER OF COMMERCIAL TAXES
|
July 9, 2001 |
KANAKA RAMULAMMA Vs. DISTRICT COLLECTOR AND DIST ELECTION AUTHORITY ONGOLE
|
June 27, 2001 |
KANAPALA RAMA RAO Vs. REGIONAL TRANSPORT OFFICER
|
October 8, 2001 |
KANTAMANI SRIHARI RAO Vs. STATE OF A P
|
November 19, 2001 |
KANTHETI JAGGAIAH Vs. SUB INSPECTOR OF POLICE PATTABHIPURAM POLICE STATION GUNTUR
|
June 15, 2001 |
KARAMALAPUTTI KRISHNAMURTHY CHETTY Vs. K. SUBBAIAH CHETTY
|
December 10, 2001 |
KARAMPURI LAXMI Vs. KARAMPURI LACHAVVA
|
November 1, 2001 |
KARAMSAD INVESTMENTS LIMITED GMM PFANDLER LIMITED KARAMSAD HOLDINGS Vs. NILE LIMITED
|
August 16, 2001 |
KARANAM RADHA KRISHNAIAH Vs. MANDAL EXECUTIVE MAGISTRATE AND MANDAL REVENUE OFFICER MUTHUKUR MANDAL
|
March 12, 2001 |
KARIDIGURU GOVINDAPPA Vs. STATE
|
February 8, 2001 |
KARNATI SURYANARAYANA Vs. SRI RAMA FINANCE CORPORATION (REGD.) MIRYALAGUDA REP. BY ITS PARTNER KALAM PRABHAKAR REDDY
|
August 23, 2001 |
KARRI APPALAMMA Vs. BENDALAM SEETARAMA MURTHY
|
September 17, 2001 |
KARRI NAGAPADMA SRIDEVI Vs. ORIENTAL FIRE and GENL INS CO LTD
|
August 14, 2001 |
KARUCHOLA SATYANARAYANA Vs. STATE OF A P
|
December 24, 2001 |
KARUNAKAR M Vs. STATE OF ANDHRA PRADESH
|
January 17, 2001 |
KASI SUBBAIAH MUDALI Vs. KASI VEERASWAMY MUDALI
|
December 28, 2001 |
KASTURI SUBBARAO Vs. STATE OF ANDHRA PRADESH;REP
|
October 9, 2001 |
KATTIKA KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH, REP BY ITS SECRETARY DEPT
|
March 28, 2001 |
KATUN MAHALAXMAMMA Vs. SPECIAL COMMISSIONER OF LAND REVENUE AP HYD
|
October 1, 2001 |
KATURI NAGESWARAMMA Vs. GOTTUMUKKALA VENKATESWARA RAJU
|
September 6, 2001 |
KATURI VENKATESWARA RAO Vs. A P CO-OPERATIVE APPELLATE TRIBUNAL
|
January 3, 2001 |
KAYATHI JAYAPAL REDDY Vs. STATE ELECTION COMMISSION
|
October 9, 2001 |
KEERTHI SURYANARAYANA Vs. STATE OF A P
|
August 24, 2001 |
KENTS FINANCE LTD Vs. STATE OF A P
|
December 31, 2001 |
KESHAV JADHAV Vs. ELECTION COMMISSION OF INDIA DELHI
|
August 16, 2001 |
KHADER BASHA Vs. STATE OF A P
|
March 2, 2001 |
KHADER BEE Vs. MOHAMMAD VAZIR
|
February 27, 2001 |
KHAJA MOENUDDIN Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
August 1, 2001 |
KHAJA ZAFFER ALI Vs. THE ENGINEER IN CHIEF, PUBLIC HEALTH, A.C. GUARDS AND TWO ORS.
|
December 24, 2001 |
KHALEEL MOHAMOOD Vs. PADMAVATHI HANDLOOMS VENKATAGIR NELLORE DISTRICT
|
December 10, 2001 |
KHODAY INDIA LIMITED BANGALORE Vs. GOVERNMENT OF A P
|
July 31, 2001 |
KLAYMAN PORCELAINS LTD Vs. SUPERINTENDING ENGINEER OPERATION
|
August 31, 2001 |
KO and IN INDIA Vs. COMMISSIONER OF CUSTOMS AND EXCISE
|
October 30, 2001 |
KODANGI SETHU MADHAVA RAO Vs. CHAKKA PRABHAKAR RAO
|
July 18, 2001 |
KOGANTI JAYAKRISHNA Vs. STATE OF ANDHRA PRADESH
|
November 13, 2001 |
KOKA VENKATESWARULU Vs. ANKALA KANAKAMMA
|
July 19, 2001 |
KOLLA SUBBAIAH Vs. NERELLA CHANDRASEKHARA RAO
|
July 30, 2001 |
KOLLI PURUSHOTHAM CHOWDARY Vs. BALAJI FINANCE CORPN
|
November 28, 2001 |
KOLLIPARA VENKAT RAO Vs. MOTURI LAKSHMI SULOCHANA
|
October 5, 2001 |
KOLLL SAL PRATHEEKA Vs. UNIT TRUST OF INDIA
|
April 16, 2001 |
KOLLPAKA SUSEELA Vs. PADMANABHA PRASAD
|
October 19, 2001 |
KOLLURU GOPAL Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 29, 2001 |
KOMARAPU DURGARAO Vs. SEEPANA THRINADHAMMA
|
August 20, 2001 |
KOMARIAH S Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
March 7, 2001 |
KOMIRISETTY RAMA RAO Vs. COLLECTOR GUNTUR
|
August 3, 2001 |
KOMMU CHINA SAIDAIAH Vs. JALLELA GANGAMMA
|
March 30, 2001 |
KOMMULA VEERARAGHAVULU Vs. REVENUE DIVISIONAL OFFICER
|
February 20, 2001 |
KOMMURI HAZARATHAIAH Vs. T ANANTHALAKSHMI
|
September 24, 2001 |
KONA KANTHAMMA Vs. GUNTAMUKKALA SRINIVASA RAO
|
September 25, 2001 |
KONDAL REDDY H Vs. CENTRAL BANK OF INDIA
|
November 22, 2001 |
KONDAPALLY MUTHYALU Vs. STATE
|
February 19, 2001 |
KONDETI MANIKYAM Vs. KODAVALI MUSALI
|
November 1, 2001 |
KONERU VENKATA SUBBAIAH Vs. KONERU VENUGOPAL
|
September 13, 2001 |
KONERU VENKATARATNAM Vs. UNION OF INDIA
|
April 28, 2001 |
KONETI LAKSHMI THULASAMMA Vs. GANGAVARAM VEERA RAGHAVA REDDY
|
March 12, 2001 |
KONETI LAKSHMI THULASAMMA Vs. GANGAVARAM VEERA RAGHAVA REDDI
|
July 3, 2001 |
KONETI VENKATA RAO Vs. STATE
|
April 19, 2001 |
KOPALLE HANUMANTHA RAO Vs. DISTRICT COLLECTOR KRISHNA DIST
|
January 23, 2001 |
KOPPATHI VENKAT SUBRAHMANYAM Vs. STATE OF A P
|
June 27, 2001 |
KOPPULA SARAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 13, 2001 |
KOSANAPUDI RAJA RAO Vs. VEMANA RAMULU
|
September 11, 2001 |
KOTA NAGARATNAMMA Vs. KOPPARRU PRASADA RAO
|
January 20, 2001 |
KOTA RAMAKNSHNA REDDY Vs. SALT COMMISSIONER GOVT OF INDIA JAIPUR RAJASTHANAND
|
October 3, 2001 |
KOTHAKOTA VAIKUNTA RAO Vs. ZILLA PARISHAD SRIKAKULAM
|
September 27, 2001 |
KOTHAPALLI GLADYA JACOB Vs. COMMISSIONER OF TRIBAL WELFARE GOVERNMENT OF ANDHRA PRADESH
|
December 13, 2001 |
KOTLA SUDHEER KUMAR Vs. MALLAVARAPU JOJAYYA alias JOJAIAH CHOWDARY
|
December 5, 2001 |
KOVVURI RAMACHANDRA REDDY Vs. SUPERINTENDENT ENGINEER A P EASTERN POWER DISTRIBUTION CO LTD
|
June 27, 2001 |
KOYI HARI BABU Vs. KANUMURI SUBBARAMAIAH
|
September 14, 2001 |
KRISHNA ANJANEYA SWAMY TEMPLE GOLLALADODDI GUDUR KURNOOL DISTRICT Vs. NESE RAMANNA
|
September 14, 2001 |
KRISHNA DHARMARAJA SWAMY DEVASTHANAM Vs. P MOHAN RAO
|
January 18, 2001 |
KRISHNA FRUIT PRODUCTS NUZVID KRISHNA DISTRICT Vs. STATE OF A P
|
October 31, 2001 |
KRISHNA FRUIT PRODUCTS NUZVID KRISHNA DISTRICT UNIT OF MARGADARSI CHIT FUND LIMITED HYD Vs. STATE OF A P
|
October 21, 2001 |
KRISHNA MURTHY M Vs. SUPERINTENDENT OF POST OFFICES
|
January 18, 2001 |
KRISHNAREDDIGARI PRADEEP REDDY SANDEEP PRADEEP Vs. STATION HOUSE OFFICER PARIGI
|
September 12, 2001 |
KRUTAKRUTYA RAMESWARA SWAMYVARI DEVASTHANAM GUDIMULA Vs. KOLLABATHULA SURYA RAO
|
December 3, 2001 |
KUDUPUDI SUBBA RAO Vs. KUDUPUDI SATYANARAYANAMMA
|
September 24, 2001 |
KUM VIJAYA MARY LEWIS Vs. GENERAL MANAGER, HYDERABAD TELECOM DISTRICT
|
January 31, 2001 |
KUMAR B A Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
|
January 18, 2001 |
KUMARS METTALURGICAL CORPN LTD Vs. ASSISTANT COMMERCIAL TAX OFFICER
|
September 26, 2001 |
KURRA VARA PRASADA RAO Vs. DEPUTY COMMISSIONER OF PROHIBITION AND EXCISE GUNTUR DIVISION GUNTUR DISTRICT
|
June 19, 2001 |
KURUVA SURYA PRAKASH REDDY Vs. STATE OF ANDHRA PRADESH
|
December 10, 2001 |
KVAERNER CEMENTATION INDIA LIMITED MUMBAI Vs. BHARAT HEAVY PLATE AND VESSELS LIMITED VISAKHAPATNAM
|
June 18, 2001 |
KVR FORGINGS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 17, 2001 |
L C K CEMENT LTD Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD
|
March 7, 2001 |
L RAGHURAMAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL TB
|
September 7, 2001 |
L SATHYANARAYANA MURTHY Vs. LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER CHITTOOR
|
November 28, 2001 |
LAKSHMI FINANCE CO Vs. VANKAYALA VASUDEVARAO
|
July 11, 2001 |
LAKSHMI GENERAL FINANCE LIMITED Vs. ANANTHA RAJA RAO
|
November 2, 2001 |
LAKSHMI ICE FACTORY Vs. DISTRICT INDUSTRIES CENTRE KRISHNA VIJAYAWADA
|
October 12, 2001 |
LAKSHMI MINING INDUSTRIES A PARTNERSHIP FIRM REP, Vs. STATE OF ANDHRA PRADESH, REP, BY ITS SECRETARY IND
|
February 27, 2001 |
LAKSHMI SINGA REDDY Vs. SECRETARY A P PUBLIC SERVICE COMMISSION HYD
|
September 21, 2001 |
LAKSHMIKANTHA RAO N Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 24, 2001 |
LAKSHMINAGAR WELFARE SOCIETY Vs. STATE OF A P
|
October 10, 2001 |
LAKSHMINARAYANA M Vs. SUB REGISTRAR
|
September 3, 2001 |
LALA RADHASHYAM JAISWAL HEREDITARY TRUSTEE OF LALA TEMPLE Vs. TIGER ROLLING SHUTTERS
|
July 27, 2001 |
LAND ACQUISITION OFFICER Vs. T RAJA VITTAL
|
October 11, 2001 |
LAND ACQUISITION OFFICER BHONGIR Vs. JADALA ANAND
|
January 31, 2001 |
LAVETI KAMALA Vs. STATE OF A P
|
December 19, 2001 |
LAXMAN B DOLWANI Vs. B SURENDER GOUD
|
September 7, 2001 |
LAXMI D Vs. A P AGRICULTURAL UNIVERSITY
|
September 3, 2001 |
LAXMINARAYANA DIED Vs. S CHAKALI BUCHAIAH
|
October 19, 2001 |
LAXMINARAYANA M Vs. SECRETARY A P RESIDENTIAL EDUCATIONAL INSTITUTION SOCIETY
|
January 25, 2001 |
LEAAP FORWARDERS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
April 11, 2001 |
LEELASON BREWERIES LIMITED Vs. BEEMIREDDY LAKSHMINARAYANA REDDY
|
October 5, 2001 |
LIFE INSURANCE CORPORATION OF INDIA Vs. UPA LAKAYUKTA
|
August 23, 2001 |
LINGA SITARAMULU DIED Vs. K NIRMALA
|
November 13, 2001 |
LINGAIAH Vs. THUNGA SRIHARI
|
November 20, 2001 |
LIPIKA NANDA Vs. NIZAMS INSTITUTE OF MEDICAL SCIENCES
|
January 25, 2001 |
LLOYDS FINANCE LTD Vs. DY COMMERCIAL TAX OFFICER GOPALAPATNAM VISAKHAPATNAM
|
June 20, 2001 |
LOLLA VISWANDAHAM Vs. STATE OF A P
|
November 17, 2001 |
M A KHADER Vs. LIFE INSURANCE CORPORATIONENSING OFFICER, O/O REGI
|
June 27, 2001 |
M A SULTAN MOHIUDDIN Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 16, 2001 |
M ANJANEYULU NAIDU Vs. UMAPATHI NAIDU
|
April 17, 2001 |
M BAGA REDDY Vs. SONIA GANDHI
|
April 27, 2001 |
M BALAKRISHNA RAO Vs. JOINT COLLECTOR AND ADDL MAGISTRATE HYDERABAD
|
January 30, 2001 |
M BALAKRISHNA RAO Vs. JOINT COLLECTOR HYDERABAD CUM ADDITIONAL DISTRICT MAGISTRATE HYDERABAD
|
March 21, 2001 |
M BALAKRISHNA REDDY Vs. DIRECTOR CENTRAL BUREAU OF INVESTIGATION
|
September 27, 2001 |
M D A P BEVERAGES CORP LTD Vs. M PETER
|
April 27, 2001 |
M D SUNDARAM FINANCE LTD Vs. G S NANDAKUMAR
|
June 28, 2001 |
M DAVID Vs. CONVENOR EAMCET 2000 AND COMMISSIONER OF TECHNICAL EDUCATION BRKR HYDERABAD
|
February 27, 2001 |
M E S EMPLOYEES UNION A P AREA SECUNDERABAD Vs. GOVT OF A P
|
July 5, 2001 |
M GOPINATH Vs. STATE OF ANDHRA PRADESH
|
July 20, 2001 |
M GURU MURTHY Vs. PRINCIPAL K T S GOVERNMENT DEGREE COLLEGE RAYADURGA ANANTAPUR DISTRICT
|
September 26, 2001 |
M H P RAO Vs. ANDHRA PRADESH TRANSMISSION CORPORATION HYDERABAD
|
September 18, 2001 |
M HARINDRANATH Vs. UNION OF INDIA
|
February 22, 2001 |
M J VEERAMANI Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 5, 2001 |
M JAYAMMA Vs. J NADAMUNI REDDY
|
July 24, 2001 |
M KAMAKSHAMMA Vs. M SARASWATHI DEVI
|
November 23, 2001 |
M LAKSHMI DEVI Vs. DIRECTOR GENERAL OF POLICE HYDERABAD
|
September 5, 2001 |
M MADHU and MADHUSUDHAN Vs. AMARNATH HANDLOOMS NALGONDA
|
June 28, 2001 |
M MADHU BABU Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 28, 2001 |
M MANIK REDDY Vs. M ANASUYA DEVI
|
August 7, 2001 |
M MOHAN BABU Vs. HERITAGE FOODS INDIA LTD
|
April 27, 2001 |
M MUNEMMA Vs. K BABY
|
September 25, 2001 |
M NARASIMHULU Vs. STATE OF ANDHRA PRADESH
|
February 13, 2001 |
M NARASLMHULU Vs. STATE OF ANDHRA PRADESH
|
April 6, 2001 |
M P RAMACHANDRA REDDY Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST VISAKHAPATNAM
|
June 8, 2001 |
M PRATAP CHAND Vs. COMMISSIONER OF POLICE VIJAYAWADA KRISHNA DIST
|
October 5, 2001 |
M R GOPALAKRISHNA REDDY Vs. TIRUMALA TIRUPATI DEVASTHANAMS
|
April 17, 2001 |
M R K SARMA Vs. STATE OF ANDHRA PRADESH
|
December 4, 2001 |
M R S MAHA LAKSHMI Vs. DEPUTY TRANSPORT COMMISSIONER OF SECRETARY
|
April 17, 2001 |
M RADHA KRISHNA MURTHY Vs. STATE OF A P
|
July 18, 2001 |
M RADHAKRISHNA MOORTHY Vs. DISTRICT EDUCATIONAL OFFICER
|
July 19, 2001 |
M RADHAKRISHNA MURTHY Vs. GOVT OF A P
|
March 16, 2001 |
M RAJI REDDY Vs. REGIONAL JOINT DIRECTOR OF HIGHER EDUCATION NOW THE REGIONAL JOINT DIRECTOR OF INTERMEDIATE EDUCATION WARANGAL
|
June 20, 2001 |
M RAMACHANDRA REDDY Vs. M RAJA REDDY
|
October 8, 2001 |
M RAMANAMMA Vs. COMMISSIONER OF INCOME TAX
|
September 13, 2001 |
M RAVI NAIDU Vs. G JAYASEKHAR NAIDU
|
September 18, 2001 |
M RAVINDER RAJU Vs. S BANSILAL
|
July 17, 2001 |
M SANJEEVA REDDY Vs. A P ADMINISTRATIVE TRIBUNAL
|
March 8, 2001 |
M SHASHIKALA Vs. STATION HOUSE OFFICER
|
April 25, 2001 |
M SHYAM SUNDER Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 24, 2001 |
M SRINIVAS Vs. SERILMGAMPALLY MUNICIPALITY R R DIST
|
October 19, 2001 |
M SRINIVASULU Vs. STATE OF A P
|
July 2, 2001 |
M STALIN Vs. CHAIRPERSON BHIMAVARAM MUNICIPAL COUNCIL BHIMAVARAM EAST GODAVARI DISTRICT
|
September 7, 2001 |
M SURYANARAYANA Vs. STILES INDIA LIMITED
|
December 28, 2001 |
M V R SHARMA Vs. STATE OF ANDHRA PRADESH
|
February 8, 2001 |
M V SUBRAMANYAM Vs. UNION OF INDIA
|
July 6, 2001 |
M V V L NARASIMHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 7, 2001 |
M V VENKATESWARA RAO Vs. SECRETARY CENTRAL BOARD OF DIRECT TAXES
|
June 12, 2001 |
M VARALAKSHMI Vs. HINDUSTAN CORPORATION LTD
|
August 24, 2001 |
M VEERESDHAM Vs. L H GOPALAKRISHNA RAO
|
October 19, 2001 |
M VENKATAMUNI Vs. A ERRABBA MANDADI
|
October 8, 2001 |
M VIJAY KUMAR Vs. STATE OF ANDHRA PRADESH
|
January 17, 2001 |
M VIJAYA Vs. CHAIRMAN AND MANAGING DIRECTOR SINGARENI COLLIERIES COMPANY LIMITED
|
August 29, 2001 |
M VIJAYA BHASKARA REDDY Vs. HIGH COURT OF ANDHRA PRADESH
|
December 3, 2001 |
M. GARUDA SEKHARA REDDY Vs. T. NAGIREDDY
|
August 10, 2001 |
MACHILIPATNAM Vs. ARJA NARASIMHA RAO
|
June 11, 2001 |
MADDALA VENKATESWARA RAO Vs. MADDALA UMA SAI DURGA
|
July 18, 2001 |
MADDI SWARNA Vs. COMMERCIAL TAX OFFICER CHILAKALURIPET GUNTUR DISTRICT
|
June 14, 2001 |
MADDILETL ALIVELAMMA Vs. SARASWATHAMMA
|
February 14, 2001 |
MADDISETTI VENKATA RATHNAMMA Vs. P RADHAKRISHNA MURTHY
|
August 7, 2001 |
MADHAVA RAO DESAI Vs. UNION OF INDIA
|
October 4, 2001 |
MADIREDDY PADMA RAMBABU Vs. DISTRICT FOREST OFFICER KAKINADA E G DISTRICT
|
July 26, 2001 |
MADLKONDA SRLNLVASA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 31, 2001 |
MADRAS CEMENTS LIMITED VIJAYAWADA Vs. STATE OF ANDHRA PRADESH
|
June 20, 2001 |
MADRAS CEMENTS LTD. Vs. STATE OF ANDHRA PRADESH
|
June 2, 2001 |
MAGULURI RAMA KOTI Vs. MAGULURI SEGGAIAH
|
November 13, 2001 |
MAHABOOB BASHA Vs. T PENCHALALAH
|
April 20, 2001 |
MAHABOOB BEE Vs. GENERAL MANAGER
|
June 26, 2001 |
MAHABOOBIA EDUCATIONAL SOCIETY WARANGAL Vs. SUDHIR PUJARI
|
April 12, 2001 |
MAHANKALIYELLAIAH Vs. STATE OF A P
|
July 5, 2001 |
MAHARAJAH ALAKH NARAYANA SOCIETY OF ARTS AND SCIENCE MANSAS FORT Vs. RANJANI THEATRE
|
July 10, 2001 |
MAHAVIR TIMBER MERCHANT Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 10, 2001 |
MAHENDRA C MEHTA Vs. KOUSALYA CO OPERATIVE HOUSING SOCIETY LTD
|
June 13, 2001 |
MAHESH CHANDRA SHARMA Vs. COMMANDANT CISF UNIT 6 T VISAKHAPATNAM A P
|
January 30, 2001 |
MAHESHWARI 70 MM THEATRE Vs. FILM DIVISION, MINISTRY OF INFORMATION AND BROADCA
|
August 21, 2001 |
MAJETI BUTCHI VISWANADHAM Vs. BATHULA SURYANARAYANA MURTHY
|
July 27, 2001 |
MAJETI RAVI Vs. MAJETI KAMESWARA RAO
|
June 29, 2001 |
MAJETI SIVA VARA KOTI PRASAD Vs. CHALAPATHI CHIT FUND PRIVATE LIMITED
|
March 23, 2001 |
MAJOR S RAVI Vs. UNION OF INDIA
|
August 29, 2001 |
MAKAM VENKATESH Vs. STATE OF ANDHRA PRADESH
|
July 9, 2001 |
MALDI REDDY S Vs. M RAMAKRISHNA REDDY
|
June 29, 2001 |
MALLIKARJUNA REDDY P Vs. SECRETARY STATE ELECTION COMMISSION
|
October 30, 2001 |
MALYALA VISHWANATHA RAO Vs. STATE OF A P
|
November 28, 2001 |
MANAGEMENT OF INDIAN AIRLINES Vs. INDUSTRIAL TRIBUNAL L
|
March 8, 2001 |
MANAGEMENT OF NISIET Vs. NISIET EMPLOYEES UNION
|
August 2, 2001 |
MANAGER ADMINISTRATION PREMIER COTTON MILLS LTD Vs. STATE OF A P
|
June 8, 2001 |
MANAGER NATIONAL INSURANCE CO LTD Vs. KOYA RATNAM
|
September 17, 2001 |
MANAGING COMMITTEE BEGUMPET HYD Vs. T SESHA REDDY SELIVAHANAGAR HYD
|
December 28, 2001 |
MANAGING COMMITTEE NADE ALI MASQUE BODHAN NIZAMBAD Vs. A P STATE WAKF BOARD
|
September 12, 2001 |
MANAGING DIRECTOR A P STATE MEAT AND POULTRY DEVELOPMENT CORPORATION LTD Vs. S YADAIAH
|
October 19, 2001 |
MANAGING DIRECTOR A P WOMENS CO OPERATIVE FINANCE CORPORATION LIMITED HYDERABAD Vs. M ASHOK KUMAR
|
July 26, 2001 |
MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. INSTITUTION OF ANDHRA PRADESH LOKAYUKTHA AND UPA LOKAYUKTHA
|
August 23, 2001 |
MANAGING DIRECTOR APSRTC Vs. M KAMALAKUMARI
|
December 24, 2001 |
MANAIR EDUCATIONAL ACADEMY KARIMNAGAR Vs. GOVT OF A P
|
October 8, 2001 |
MANCHALA HUSHIKESH Vs. TERALA PRADEEP KUMAR
|
April 6, 2001 |
MANDAL REVENUE OFFICER Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT
|
June 29, 2001 |
MANDALA MADHAVA RAO Vs. MANDALA YADAGIRI
|
March 31, 2001 |
MANGA MADHAVILATHA Vs. RAJAHMUNDRY MUNICIPALITY
|
February 1, 2001 |
MANIKESHWARI AGENCIES Vs. JOINT COLLECTOR R R DT
|
March 29, 2001 |
MANJIRA GRAMEENA BANK SANGAREDDY MEDAK DIST Vs. M ASHOK KUMAR
|
October 11, 2001 |
MANNAVA SEETHAMMA Vs. CHENNAPATI ARUNA DEVI
|
August 21, 2001 |
MANOJ DUTT PRASAD Vs. STATE OF A P
|
March 22, 2001 |
MANTHENA SURYANARAYANA RAJU Vs. PRESIDENT KOPALLE CO OPERATIVE RURAL BANK LTD
|
February 5, 2001 |
MANYAM LAKSHMIKANTHAM Vs. RUNKANA BALAJI
|
December 7, 2001 |
MAREPPA G Vs. T PADMAVATHI BAI
|
February 2, 2001 |
MARRI YADAMMA Vs. STATE OF ANDHRA PRADESH
|
October 16, 2001 |
MARUPURU SUNDARAMMA Vs. STATE OF ANDHRA PRADESH
|
July 2, 2001 |
MASARATH JAHAN BEGUM Vs. STATE OF ANDHRA PRADESH
|
August 9, 2001 |
MASTAN VALI S Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 5, 2001 |
MATHEWS PETER Vs. ASST POLICE INSPECTOR
|
August 23, 2001 |
MATTI RAMAKRISHNA RAO Vs. BANDARU YEDUKONDALA VENKATA SATYANARAYANA
|
November 6, 2001 |
MD GHOUSE Vs. CORRESPONDENT DAKSHINABHARAT HINDI PRACHARASABHA HYD
|
August 18, 2001 |
MD ISMAIL Vs. V SURYANARAYANA RAO
|
August 23, 2001 |
MEENA R P Vs. UNION OF INDIA
|
February 6, 2001 |
MEERJA HAMEEDULLAH BAIG Vs. R T A
|
April 10, 2001 |
MEGHRAJ GAYATRI DEVI Vs. JETLING RAJESHWAR
|
March 5, 2001 |
MEHARUNNISSA BEGUM P Vs. P NOORUNNISSA BEGUM
|
September 17, 2001 |
MEHRUNNISA BEGUM Vs. SECRETARY TO GOVERNMENT POLITICAL
|
June 21, 2001 |
MEKALA RAJI REDDY Vs. STATE OF ANDHRA PRADESH
|
December 11, 2001 |
MEKALA SAROJINAMMA Vs. CHIEF SECRETARY TO GOVERNMENT OF ANDHRA PRADESH
|
September 26, 2001 |
MEMBER SECRETARY ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. G AMRUTHAIAH
|
April 26, 2001 |
MGMT OF INDIA AIRLINES Vs. INDL TRIBUNAL I
|
March 8, 2001 |
MIC ELECTRONICS LTD Vs. UNION OF INDIA
|
November 12, 2001 |
MIKKILINENI VENKATESHWARI Vs. TUMMULA NIRMALA
|
November 29, 2001 |
MILAP CHAND JAIN Vs. MATURI DAMAYANTHI
|
November 23, 2001 |
MINI TAXI OWNERS AND DRIVERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH
|
February 14, 2001 |
MIR IBRAHIM ALL Vs. INAYATH ALL
|
July 6, 2001 |
MIR ZAHED ALI Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
|
June 6, 2001 |
MIRZA MUKARAM ALL BALG Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 22, 2001 |
MITHI REDDI RAMU Vs. MAJJI SURYANARAYANA
|
October 12, 2001 |
MITHRA OXYGEN COMPANY PRIVATE LIMITED Vs. STATE OF A P
|
September 24, 2001 |
MOCHIGANTI SUBBA RAO Vs. STATE OF ANDHRA PRADESH
|
February 23, 2001 |
MODERN EDUCATIONAL SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 19, 2001 |
MODERN HIGH SCHOOL Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 9, 2001 |
MOGULLA AILAMMA Vs. SAMBA YELLALAH
|
January 30, 2001 |
MOGULLA ALIAMMA Vs. SAMBA YELLAIAH
|
February 13, 2001 |
MOHAMMAD ABDUL AZEEM ZAKEE Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 5, 2001 |
MOHAMMAD ABDUL SHUKOOR Vs. MUNICIPAL COMMISSIONER
|
January 19, 2001 |
MOHAMMAD ABDUL WAHAB Vs. STATE OF ANDHRA PRADESH
|
January 23, 2001 |
MOHAMMAD AHMED ALI Vs. SECRETARY LEGISLATIVE AFFAIRS
|
March 28, 2001 |
MOHAMMAD AMEERUDDIN Vs. OSMANIA UNIVERSITY HYDERABAD
|
November 16, 2001 |
MOHAMMAD JAKEER Vs. CH KOTI REDDY
|
November 30, 2001 |
MOHAMMAD KHAJA Vs. MOHAMMAD SHOUKAT FAHIM AHMED
|
December 20, 2001 |
MOHAMMAD NAYEEM KHAN Vs. UNION LAW SECRETARY
|
July 10, 2001 |
MOHAMMED SHAMSUDDIN Vs. AHMED HAFEEZUDDIN FAROOQU
|
September 18, 2001 |
MOHAN RAO Y Vs. A P ADMN TRIBUNAL
|
April 27, 2001 |
MOHANLAL AGARWAL Vs. S V SATYAPRASAD
|
April 4, 2001 |
MOHD AHMED ALI Vs. STATE OF A P
|
March 28, 2001 |
MOHD ANKUS ALI Vs. DISTRICT COLLECTOR WARANGAL DIST WARANGAL
|
October 13, 2001 |
MOHD HASAN AH Vs. MOHD RIAJUDDIN
|
September 7, 2001 |
MOHD HASHAM DIED Vs. DONTARAMONI NARSIMHA
|
November 13, 2001 |
MOHD HASNUDDIN Vs. DONTAGANI SATHAMMA
|
November 26, 2001 |
MOHD ISHAQ Vs. STATE OF A P
|
August 2, 2001 |
MOHD JAMEEL Vs. SHAIK BIKKAN
|
November 20, 2001 |
MOHD MAHMOOD ALI Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES HYDERABAD RURAL DIVISION HYD
|
December 12, 2001 |
MOHD YOUSUF Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE ANDHRA PRADESH HYDERABAD
|
March 13, 2001 |
MOHD. ANKUS ALI Vs. DIST. COLLECTOR. WARANGAL AND OTHERS
|
October 30, 2001 |
MOHD. MADAR SAHEB Vs. STATE OF A.P.
|
July 10, 2001 |
MOIDA RAMANA Vs. STATE OF ANDHRA PRADESH;REP
|
October 29, 2001 |
MOOSALA RAMARAO Vs. DISTRICT COLLECTOR SRIKAKULAM
|
January 20, 2001 |
MOTHIKA MUTYALU Vs. P VENKATA KRISHNA DIVAKAR
|
November 30, 2001 |
MUDAVAT SOMLA NAIK Vs. CENTRAL ADMINISTRATIVE TRIBUNAL HYD
|
October 13, 2001 |
MUJEEB AHMED KHAN Vs. SADAR ANJUMAN E ISLAMIA HYD
|
September 25, 2001 |
MUKTAR AHMED KHAN Vs. MARGADARSHI CHIT FUND LIMITED BRANCH
|
November 28, 2001 |
MUNAKKAYALA KONDA REDDY Vs. THALLAM VENKATA REDDY
|
October 4, 2001 |
MUNASWAMI Vs. K MALLIKARJUNA
|
August 29, 2001 |
MUPPALANENI RAVINDRA BABU Vs. MUPPALANENI VENKAYAMMA
|
October 18, 2001 |
MUPPALANENL RAVINDRA BABU Vs. MUPPALANENL VENKAYAMMA
|
October 8, 2001 |
MURTHY R S Vs. JOINT COLLECTOR
|
June 25, 2001 |
MUSTI VENKATA KRISHNA SURYANARAYANA MURTHY Vs. PRABHALA SATYAVATHI
|
November 2, 2001 |
MUSUNURI KANAKADURGAMMA Vs. GUNTUR RAJASEKHAR
|
September 26, 2001 |
MUTHU NITYA REDDY Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
|
April 27, 2001 |
MUTHYALA ASHOK Vs. SHYAMSUNDER
|
November 13, 2001 |
MUZAFFAR ALI SAJJAD Vs. STATE OF ANDHRA PRADESH
|
November 9, 2001 |
MYAKLA KONDA REDDY Vs. MYAKLA KESHAVA REDDY
|
October 4, 2001 |
MYSTERY GAS SPREADS PANIC Vs. DIRECTOR, A P POLLUTION CONTROL BOARD
|
July 11, 2001 |
N DEVAN Vs. V KALA BHARATHI
|
December 19, 2001 |
N KARUNA Vs. APPROPRIATE AUTHORITY
|
July 19, 2001 |
N PRASAD BABU Vs. DIVISIONAL RAILWAYMANAGER SOUTH CENTRAL RAILWAY VIJAYAWADA
|
July 25, 2001 |
N RAM REDDY Vs. UNION OF INDIA
|
March 13, 2001 |
N RAMANUJA Vs. P SATYANARAYANA
|
October 17, 2001 |
N SATYANARAYANA Vs. DISTRICT CO OPERATIVE OTRICER
|
September 5, 2001 |
N SITADEVI Vs. A BERATA
|
February 8, 2001 |
N SIVA KUMAR Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
March 12, 2001 |
N SURYA PRAKASH RAO Vs. STATE OF MAHARASHTRA
|
August 21, 2001 |
N SWARNALATHA Vs. MANAGING DIRECTOR APSRTC HYDERABAD
|
May 8, 2001 |
N VENKATESA MUDALIYAR Vs. STATE OF ANDHRA PRADESH
|
April 12, 2001 |
N VENKATESWAR RAO Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
July 26, 2001 |
N. VENKATESWAR RAO Vs. A.P. STATE ELECTRICITY BOARD
|
July 27, 2001 |
NADHRA KESARI COLLEGE OF EDUCATION ONGOLE Vs. STATE OF ANDHRA PRADESH
|
November 2, 2001 |
NAGA LAXMI Vs. BICHAPPA
|
August 6, 2001 |
NAGALAKSHMI T Vs. STATE OF ANDHRA PRADESH
|
March 19, 2001 |
NAGARAPU VENKATA RAMA RAO Vs. NAGARAPU LAKSHMIPATHI RAO
|
August 9, 2001 |
NAGASURI SUBBA RAO Vs. NAGASURI KAMESWARAMMA
|
November 26, 2001 |
NAGESWARA RAO R Vs. UNION OF INDIA
|
February 28, 2001 |
NAGURVALI TALKIES NARSARAOPET GUNTUR DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 10, 2001 |
NAKKA SIDDALAH Vs. STATE OF ANDHRA PRADESH
|
February 14, 2001 |
NALAM NAGA VENKATA MARUTHI RAO Vs. TAMMU SATYAVATHI
|
September 18, 2001 |
NALLA MALLA REDDY Vs. M MUTYALU GOUD
|
October 9, 2001 |
NALLA RAJA REDDY Vs. B SHYAMSUNDER JOSHI
|
October 19, 2001 |
NALLAMALA MURAHARI RAO Vs. GOVERNMENT OF INDIA
|
November 20, 2001 |
NALLAMOTHU SATYANARAYANA Vs. ASSISTANT COMMISSIONER OF ENDOWMENTS
|
November 15, 2001 |
NALLETI ESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
September 10, 2001 |
NALLI VENKATA REDDY Vs. LAKSHMI NARASIMHA SWAMY VARI DEVASTHANAM
|
April 24, 2001 |
NAME RAMA MURTHY Vs. RAVULA SOMASUNDARAM
|
December 21, 2001 |
NAME RANGA RAO Vs. DISTRICT COLLECTOR GUNTUR
|
October 16, 2001 |
NAMPALLY PADMA Vs. VASAVI AND COMPANY
|
October 29, 2001 |
NANDIMANDALAM ABDUL AZEEZ Vs. JAINAB BEGUM
|
November 15, 2001 |
NANDYAL MUNICIPAL COUNCIL NANDYAL Vs. N M D ISMAIL
|
December 13, 2001 |
NANKANI KISHAN Vs. M SHANKAR NARAYANA
|
December 13, 2001 |
NARENDER GOUD R Vs. A P ADMINISTRATIVE TRIBUNAL
|
March 8, 2001 |
NARHAR RAJ Vs. CHENNAMMACHARI DIED
|
December 10, 2001 |
NARRAVULA KOTAM RAJU Vs. REGIONAL DEPUTY DIRECTOR OF FISHERIES
|
April 10, 2001 |
NARSIMHA WINES Vs. PROHIBITION AND EXCISE SUPERINTENDENT
|
October 18, 2001 |
NATIONAL INSURANCE CO LTD Vs. RAJESH HOMANDGE
|
March 20, 2001 |
NATIONAL INSURANCE COMPANY NAMAKKAL Vs. ERROLLA CHINNUBAI
|
January 3, 2001 |
NATIONAL PROJECTS CONSTRUCTION CORPORATION
LTD Vs. PUNJAB AND SIND BANK BHILAI M P
|
September 25, 2001 |
NAVAYUGA ENGINEERING COMPANY LTD Vs. SANGHL INDUSTRIES LTD
|
June 6, 2001 |
NAYUDU VENKAFARANGA RAO Vs. RAMADASU SATYAVATHI
|
March 27, 2001 |
NEELAMSETTI KATAJI RAO Vs. REGATI RAMARAJU
|
March 23, 2001 |
NEELIMARLA JUTE MILLS COMPANY LIMITED REP BY ITS P Vs. GOVERNMENT OF ANDHRA PRADESH, DEPARTMENT OF LABOUR
|
June 12, 2001 |
NEERUDU JOHN WESLEY Vs. STATE OF A P
|
February 12, 2001 |
NEETA BHALLA Vs. S M S PHARMACEUTICALS LIMITED HYDERABAD
|
December 13, 2001 |
NEKKANTI GOPALA KRISHNA MURTHY Vs. DARIANKA RAMALAKSHMI
|
September 25, 2001 |
NELAPOLU SURIBABU Vs. NELAPOLU PULLARAO
|
July 18, 2001 |
NELLORE DISTRICT CO OPERATIVE CENTRAL BANK LTD Vs. PRESIDENT NELLORE DT CO OPERATIVE CENTRAL BANK EMPLOYEES ASSN
|
February 8, 2001 |
NEW AMRUTH RESTAURANT Vs. STATE OF ANDHRA PRADESH
|
June 15, 2001 |
NEW BHOIGUDA MOSQUE AND GRAVE YARD COMMITTEE Vs. DISTRICT COLLECTOR HYDERABAD
|
December 5, 2001 |
NEW INDIA ASSRANCE CO LTD Vs. A SENAPATHI REDDY
|
June 11, 2001 |
NEW INDIA ASSURANCE CO LTD Vs. G SARADA PRASAD
|
February 2, 2001 |
NEW INDIA ASSURANCE CO LTD Vs. BOLLAM LAXMI
|
January 23, 2001 |
NEW INDIA ASSURANCE CO LTD Vs. N VENKATA SUBBAMMA
|
January 25, 2001 |
NEW INDIA ASSURANCE CO LTD Vs. M MALLAMMA
|
January 24, 2001 |
NEW INDIA ASSURANCE CO LTD Vs. T VENKAIAH
|
March 20, 2001 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. THANICHINTALA VENKAIAH
|
March 20, 2001 |
NEW INDIA ASSURANCE COMPNAY LIMITED SANGAREDDY BRANCH MEDAK DISTRICT Vs. R R USHARANI
|
April 24, 2001 |
NEW INDIA INSURANCE CO LTD Vs. MAMIDI MALLAMMA
|
April 24, 2001 |
NIMMAGADDA KRISHNA HARI Vs. MANEPALLI MANGAMMA
|
December 11, 2001 |
NIRMALA V Vs. V SUBBA RAJU
|
August 27, 2001 |
NIZAMABAD DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. K BHIMSEN REDDY
|
July 9, 2001 |
NOORUNISSA BEGUM Vs. DISTRICT COLLECTOR KHAMMAM
|
June 27, 2001 |
NUCLEAR FUEL COMPLEX HYDERABAD Vs. M ANASUYA
|
March 22, 2001 |
NUKALAPATI RADHAKRISHNA REDDY Vs. KADIYALA VENKAIAH
|
October 5, 2001 |
NUNNA RAMA KRISHNA NAGESWARA RAO Vs. BOLISETTY LAKSHMI VENKATA NAGA SRINIVASA RAO
|
October 19, 2001 |
NUNNA VENKATA RAMA MOHAN RAO Vs. STATE OF A P
|
January 18, 2001 |
NUWURU VENKATA SUBBA REDDY Vs. SK MOHAMMED HUSSAIN
|
November 2, 2001 |
ODETI RAM REDDY Vs. STATE OF A P
|
October 11, 2001 |
OFFICIAL LIQUIDATOR Vs. A P S F CORPN
|
March 1, 2001 |
OLETI TIRUPALHAMMA Vs. DISTRICT SUPPLY OFFICER CITY
|
October 5, 2001 |
OPTS MARKETING PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
January 25, 2001 |
ORIENT TRADERS Vs. COMMERCIAL TAX OTFICER I
|
April 27, 2001 |
ORIENTAL INSURANCE CO LIMITED KURNOOL Vs. G SESHAMMA
|
September 19, 2001 |
OSMANIA UNIVERSITY Vs. AZEEZIA EDUCATIONAL AND WELFARE SOCIETY
|
August 10, 2001 |
OSMANIA UNIVERSITY HYD Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 31, 2001 |
OSMANIA UNIVERSITY HYDERABAD Vs. ARVINDA MAHA VIDYALAYA
|
November 6, 2001 |
OSMANIA UNIVERSITY TEACHERS ASSN Vs. STATE OF ANDHRA PRADESH
|
September 21, 2001 |
P ADINARAYANA Vs. GOVERNMENT OF A P
|
August 8, 2001 |
P ANDALLU Vs. MURALIDHAR
|
October 29, 2001 |
P ANJANEYULU Vs. CHIEF MANAGER A P CIRCLE BHARAT SANCHAR NIGAM LTD
|
March 27, 2001 |
P BALA KRISHNA Vs. PROHIBITION AND EXCISE SUPERINTENDENT ONGOLE PRAKASAM DISTRICT
|
June 6, 2001 |
P DAMODAR REDDY Vs. SUPERINTENDING ENGINEER, I AND CD
|
July 20, 2001 |
P DASHARATHA Vs. COMMISSIONER OF BACKWARD CLASS WELFARE HYD
|
April 10, 2001 |
P ESHWARAIAH Vs. P KISTAIAH
|
August 24, 2001 |
P GAUTHAM Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES HOUSING HYD
|
October 5, 2001 |
P GOWTHAM REDDY Vs. GOVERNMENT OF A P
|
October 13, 2001 |
P GUNAVATHA RAO Vs. M MOHAN RAJU
|
December 11, 2001 |
P JAYANTHA RAO Vs. V VENKATESWARLU
|
August 30, 2001 |
P KAMALA Vs. P MALLIKARJUNA RAO MD A P WOMENS CO OPERATIVE FINANCE CORPORATION HYD
|
October 5, 2001 |
P KRISHNA REDDY Vs. DIRECTOR, MEHDI NAWAJ JUNG INSTITUTE OF ONCOLOGY A
|
August 23, 2001 |
P LAKSHMANA RAO Vs. UNIION OF INDIA, REPRESENTED BY ITS GENERAL MANAGE
|
August 16, 2001 |
P LAXMI DEVI Vs. GOVERNMENT OF ANDHRA PRADESH
|
May 8, 2001 |
P M BHARGAVAV DRUGS CONTROLLER Vs. STATE
|
November 21, 2001 |
P MANJULA Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
November 9, 2001 |
P MARUTHI DEVI Vs. GOVT OF INDIA
|
July 19, 2001 |
P MEHARUNNISSA BEGUM Vs. P NOORUNNISSA BEGUM
|
September 7, 2001 |
P N REDDY Vs. MANAGING DIRECTOR APSRTC HYD
|
January 16, 2001 |
P NAGABHUSHANA RAO Vs. COMMISSIONER AND DIRECTOR OF MUNICIPAL ADMINISTRATION A P HYDERABAD
|
June 11, 2001 |
P NAGAKUMAR Vs. PRINCIPAL GOVT JUNIOR COLLEGE NANDYAL KURNOOL DIST
|
October 16, 2001 |
P PREETHA Vs. PANYAM CEMENTS and MINERAL INDUSTRIES LTD
|
December 18, 2001 |
P R SUBAS CHANDRAN Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 24, 2001 |
P RAJANNA Vs. LABOUR COURT GODAVARIKHANI
|
November 15, 2001 |
P RAJENDER Vs. UNION OF INDIA
|
July 24, 2001 |
P RAJENDRA BABU Vs. CONVENER ICET 2001
|
September 13, 2001 |
P RAMACHANDER CHETTY Vs. ENGINEER IN CHIEF PANCHAYAT RAJ DEPARTMENT GOVT OF A P
|
April 24, 2001 |
P RAMACHANDRA REDDY Vs. C DESAMMA
|
March 16, 2001 |
P RAMAKRISHNA SASTRY Vs. COMMISSIONER OF POLICE
|
June 15, 2001 |
P SAI LAKSHMI Vs. PATRAM VENKATA RAO
|
November 22, 2001 |
P SAMBASIVA RAO Vs. REGISTRAR ADMINISTRATION HIGH COURT OF ANDHRA PRADESH
|
April 10, 2001 |
P SATHALAH Vs. JAKKALA MALLIAH
|
April 13, 2001 |
P SHALKSHAVALL Vs. SUPERINTENDENT OF POLICE
|
March 23, 2001 |
P SIVA PRASAD Vs. SOUTH CENTRAL RAILWAYS
|
November 7, 2001 |
P SRIHARI Vs. P SUKUNDA
|
January 24, 2001 |
P SRINIVASA RAO Vs. P INDIRA
|
November 22, 2001 |
P THULASIRAMA RAJU Vs. REGIONAL MANAGER APSRTC TIRUPATHI CHITTOOR DIST
|
January 22, 2001 |
P V R BHASKAR RAO Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL HYDERABAD
|
December 31, 2001 |
P V RADHAKRISHNA Vs. DISTRICT AND SESSIONS JUDGE VISAKHAPATNAM
|
March 28, 2001 |
P V RANGA RAO Vs. UNION OF INDIA, REP, BY ITS CABINET SECRETARY
|
April 27, 2001 |
P V V NARASIMHARAO Vs. JUDGE
|
December 26, 2001 |
P VASANTHA Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 8, 2001 |
P VASANTHA RAO Vs. GENERAL MANAGER SCR RAIL NILAYAM SECBAD
|
April 25, 2001 |
P VASU BABU Vs. CEGAT CHENNAI
|
March 27, 2001 |
P VENKAMMA Vs. S VENKATA RATHNAM
|
April 17, 2001 |
P VENKATESWARLU Vs. C LAKSHMI NARASIMHA RAO
|
April 3, 2001 |
P VENKATESWARLU Vs. GOVT OF A P
|
October 16, 2001 |
PABBA LAXMIDEVAMMA Vs. PABBA SEKHARAIAH GOUD
|
March 23, 2001 |
PACHIPALA LAXMAIAH Vs. STATE OF A P
|
June 9, 2001 |
PACHIPALA LAXMAIAH Vs. STATE OF ANDHRA PRADESH
|
July 9, 2001 |
PADMA BAI Vs. HEMANTH KUMAR
|
October 10, 2001 |
PAGADALA PEDDA YADAIAH Vs. K ANNAPURNAMMA
|
August 10, 2001 |
PAIDI KURMADASU Vs. ATLA SRIRAMULU
|
December 11, 2001 |
PAKALAPATI SATYANARAYANA RAJU Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 19, 2001 |
PAKAM SRINIVASULU Vs. REGISTER V HIGH COURT OF A P
|
November 9, 2001 |
PALA JAGANMOHAN Vs. P KALYANACHAKRAVARTHI
|
December 20, 2001 |
PALACHARLA RAMA RAO Vs. STATE OF ANDHRA PRADESH
|
December 11, 2001 |
PALANKI NARASIMHA MURTHY Vs. MADDUKURI VEERAJU
|
September 27, 2001 |
PALIAPOTU MANIKYAM Vs. SEETHARAMASWAMIVARI TEMPLE MOTURU GUDIVADA TALUK
|
November 20, 2001 |
PALLAVA GRANITES INDIA PVT LTD Vs. COMMERCIAL TAX OFFICER NO 1 ONGOLE
|
June 29, 2001 |
PALVAI ROSAIAH Vs. STATE OF A P
|
April 11, 2001 |
PAMULA NARSAIAH Vs. PAMULA MURALI
|
August 9, 2001 |
PAMULAPARTHY NARASIMHA REDDY Vs. GOVERNMENT OF A P
|
September 21, 2001 |
PANCHUMARTHI ANURADHA Vs. AVALA NAGARANI
|
December 7, 2001 |
PANCHUMARTHI ANURADHA Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 7, 2001 |
PANDULURU RAJESWARI Vs. N V MADHUSUDANA GUPTA
|
October 19, 2001 |
PANKAJAVALLI Vs. SUPERINTENDENT CENTRAL PRISON CHANCHALGUDA HYDERABAD
|
March 23, 2001 |
PARSIN CHEMICALS LIMITED PUNJAGUTTA HYDERABAD Vs. ASSISTANT COMMISSIONER
|
November 22, 2001 |
PASARLAPUDI CHOULTRY Vs. KADALI SRINIVASA RAO
|
October 4, 2001 |
PATHIVADA APPALA NAIDU DIED Vs. KONDUR ESTATE AND INVESTMENTS MADRAS
|
November 21, 2001 |
PATI KESAVA RAO Vs. SECRETARY, HOME DEPARTMENT
|
February 19, 2001 |
PAUL JOIN Vs. STATE OF ANDHRA PRADESH
|
August 17, 2001 |
PEDADA MADHUSUDANA RAO Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
|
November 16, 2001 |
PEDDA VENKATA SWAMY DIED Vs. LAND ACQUISITION OFFICER SRISAILAM PROJECT WANAPARTHY MAHABOOBNAGAR DISTRICT
|
February 2, 2001 |
PEERLA AKBAR BEGH Vs. K CHAND BASHA KHAN
|
August 13, 2001 |
PENNAR PATERSON LIMITED Vs. HONBLE COURT OF JUDICIAL MAGISTRATE 1ST CLASS COURT NO 1 NAGPUR
|
October 30, 2001 |
PENNAR PATERSON LTD Vs. STATE BANK OF HYDERABAD
|
April 25, 2001 |
PERSONAL SECRETARIES TO THE HONBLE JUDGES AND COURT MASTERS ASSOCIATION HIGH COURT BUILDINGS HYDERABAD Vs. SECRETARY FINANCE GOVERNMENT OF A P
|
August 3, 2001 |
PEYYALA YESUBABU Vs. STATE
|
April 16, 2001 |
PIDIGALA LINGA REDDY Vs. SATLA SRINIVAS
|
July 31, 2001 |
PINGILI NARASIMHA REDDY Vs. MUNICIPAL CORPORATION WARANGAL
|
October 19, 2001 |
PINIPE MALLAMMA Vs. KUNCHE CHINNA MANGAMMA
|
September 19, 2001 |
PINKA DHANARJUNA RAO Vs. STATE OF ANDHRA PRADESH
|
January 25, 2001 |
PIRANI AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 28, 2001 |
POLEPALLE SANKARAYANARAYANA CHETTY Vs. K SUNDARA RAJULU CHETTY
|
August 2, 2001 |
POLURU NARASIMHULU Vs. LEELA KRISHNA TEXTILES
|
November 13, 2001 |
PONDURI BHUSHAIAH Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES
GUNTUR
|
August 17, 2001 |
PONNA NARASIMHA REDDY Vs. DEPUTY EXECUTIVE ENGINEER
|
February 19, 2001 |
PONNAPU REDDY RAMA SUBBA REDDY Vs. STATE OF A P
|
February 13, 2001 |
POORNA WINES Vs. COMMERCIAL TAX OFFICER
|
September 11, 2001 |
PORUMAMILLA RAMAKRISHNA Vs. STATE
|
November 19, 2001 |
PORUMAMILLA RAMAKRISHNA Vs. STATE
|
November 9, 2001 |
POSINA RAMACHANDRAIAH Vs. STATE OF ANDHRA PRADESH
|
February 2, 2001 |
POST MASTER HEAD POST OFFICE MADANAPALLI CHITTOOR DIVISION Vs. B VENKATARATHNAM
|
March 16, 2001 |
POTHIREDDI SIVAPRASADA RAO Vs. STATE OF ANDHRA PRADESH
|
January 30, 2001 |
POTHUGANTI VENKATESHWARULU Vs. YANGALA MALLAIAH
|
January 18, 2001 |
POTLURI POORNA CHANDRA PRABHAKARA RAO Vs. STATE OF ANDHRA PRADESH
|
October 17, 2001 |
POTNURU LAKSHMANA RAO Vs. POTNURU BABU RAO
|
March 29, 2001 |
PRABHAKAR ENCLAVE ECIL EMPLOYEES CO OP HOUSING SOCIETY LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 28, 2001 |
PRABHAT TALKIES MVP COLONY VISAKHAPATNAM Vs. APPELLATE DEPUTY COMMISSIONER KAKINADA VISAKHAPATNAM
|
December 5, 2001 |
PRAGADA RAJAGANATHI Vs. P GOVERDHAN REDDY
|
April 27, 2001 |
PRASAD R L Vs. MANAGING DIRECTOR A P SCHEDULED CASTE SERVICE CO OPERATIVE FINANCE CORPN LTD
|
December 28, 2001 |
PRATHI BHOGARAJU Vs. THAMMISETTI VEERARAJU
|
June 8, 2001 |
PRATHI SUBBAIAH CHETTY Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 14, 2001 |
PREMIER COTTON MILLS LTD. Vs. STATE OF A.P.
|
June 8, 2001 |
PRESIDENCY HIGH SCHOOL Vs. UNION OF INDIA
|
April 25, 2001 |
PRINCIPAL SECRETARY DEPARTMENT OF HIGHER EDUCATION GOVT OF A P Vs. V SHANKARLAL
|
June 6, 2001 |
PRINCIPAL SECRETARY TO GOVERNMENT REVENUE ENDOWMENTS DEPT A P HYD Vs. CHADAVADA KOTESWARA RAO
|
October 16, 2001 |
PRINCIPAL SECRETARY TO GOVT Vs. AHMED BEGUM
|
January 16, 2001 |
PRITAMA REDDY Vs. CHARMINAR CO OPERATIVE URBAN BANK LIMITED
|
February 13, 2001 |
PRIYADARSHINI CEMENTS LIMITED AND Vs. STATE OF ANDHRA PRADESH
|
December 19, 2001 |
PRUDENTIAL CO-OPERATIVE BANK LIMITED, REPRESENTED Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
October 16, 2001 |
PUBLIC PROSECUTOR
HIGH COURT OF A P Vs. NAMMI NARAYANA
|
November 9, 2001 |
PUBLIC PROSECUTOR Vs. KALLURU BALA THIRUPATHAIAH
|
November 26, 2001 |
PUBLIC PROSECUTOR Vs. EDIGA GANGARAM
|
June 21, 2001 |
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. SISTU DALIBANDU
|
April 3, 2001 |
PUBLIC PROSECUTOR HIGH COURT OF A P HYD Vs. VENDALA SOMAIAH MEDICHERLA SOMAIAH
|
June 27, 2001 |
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. SHAIK TAJUNNISA
|
June 6, 2001 |
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. POTHARLANKA VENKATESWARLU
|
November 15, 2001 |
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. PENDLI GOPI
|
July 11, 2001 |
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. SAKA MAINNODU ALIAS GURAVAIAH
|
June 19, 2001 |
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. MOHAMMAD MANSOOR ALIAS ABU KHAFA
|
March 14, 2001 |
PUJARI HANMANTHU @ KISTAIAH Vs. STATE OF ANDHRA PRADESH, REP, BY P P
|
September 18, 2001 |
PULIPATI ENGINEERS P LIMITED Vs. PRINCIPAL SECRETARY TO GOVERNMENT PANCHAYAT RAJ AND RURAL DEVELOPMENT DEPARTMENT GOVT OF ANDHRA PRADESH
|
December 13, 2001 |
PULUSAM KRISHNA MURTHY Vs. T SUJAN KUMAR
|
November 23, 2001 |
PURETI MADDULATAMMA DIED Vs. PURETI GURAPPA
|
November 26, 2001 |
PUSULURI SRIHARI Vs. SHAKTI A NON PROFIT VOLUNTARY SOCIAL ORGANIZATION
|
April 27, 2001 |
PUTTA LAKSHMAIAH Vs. LAND ACQUISITION OFFICER
|
July 5, 2001 |
PUWADA BNOSKARA RAO Vs. TAX RECOVERY OFFICER INCOME TAX
|
April 17, 2001 |
PUWULA VENKATA SATYANARAYANA MURTHY Vs. GOVT OF A P
|
April 16, 2001 |
PYDI HARIYA Vs. R D O
|
April 27, 2001 |
R DOMODAR Vs. DIRECTOR TREASURIES AND ACCOUNTS GOVERNMENTOF A P HYDERABAD
|
August 16, 2001 |
R LOVA RAJU Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST VISAKHAPATNAM
|
June 4, 2001 |
R N ANAND Vs. GOVERNMENT OF INDIA
|
April 25, 2001 |
R RAMBABU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
February 1, 2001 |
R SRIKANT Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 16, 2001 |
R V V SURYANARAYANA RAJU Vs. N G RANGA AGRICULTURAL UNIVERSITY RAJENDRANAGAR
|
November 15, 2001 |
RADHA AGENCIES Vs. VIJAYA BANK
|
September 21, 2001 |
RAGHUPATHY REDDY Vs. TIRUMALA TIRUPATI DEVASTHANAMS TRUST BOARD TIRUPATI TIRUMALA
|
December 21, 2001 |
RAHMAN KHAN P Vs. ASSISTANT GENERAL MANAGER REGION VI
|
March 7, 2001 |
RAINBOW CHILDRENS MEDICARE P LTD Vs. DEPUTY COMMERCIAL TAX OFFICER VIGILANCE AND ENFORCEMENT
|
November 1, 2001 |
RAJ KISHAN PERSHAD Vs. JOINT COLLECTOR R R DIST
|
February 15, 2001 |
RAJAMALLAIAH V Vs. HIGH COURT OF ANDHRA PRADESH
|
April 12, 2001 |
RAJANI CHIT FUND PVT LTD Vs. UNION OF INDIA
|
June 22, 2001 |
RAJENDRAPAL SACHDEVA Vs. N AVATARAM
|
August 29, 2001 |
RAJESH SHAH Vs. STATION HOUSE OFFICER
|
January 17, 2001 |
RAJLAXMI TRADING CO Vs. COMMISSIONER OF INCOME TAX
|
February 2, 2001 |
RAJNIK AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 18, 2001 |
RAM KASYYAP CHITS PVT LTD Vs. CHINNAM KRISHNA MURTHY
|
November 5, 2001 |
RAMA BHUSHANAM Vs. REGISTRAR OF COMPANIES
|
December 18, 2001 |
RAMA KRISHNA Y Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 27, 2001 |
RAMAKRISHNA RAO T Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF ANDHRA PRADESH
|
June 15, 2001 |
RAMAKRISHNA S V Vs. R SUBBAMMA
|
April 24, 2001 |
RAMAKRISHNA SEVA ASHRAMA Vs. COMMISSIONER OF INCOME TAX
|
August 6, 2001 |
RAMANA REDDY V V Vs. CHIEF G M BHARATH SANCHAR NIGAM LTD
|
March 13, 2001 |
RAMANA THEATRE Vs. ASSTT COMMERCIAL TAX OFFICER I E T TAX ANANTAPUR
|
July 24, 2001 |
RAMANA V Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
August 14, 2001 |
RAMASREE P Vs. SUPERINTENDING ENGINEER GUNTUR
|
March 16, 2001 |
RAMDAS MOTOR TRANSPORT LTD Vs. KAREDLA SURYANARAYANA
|
October 18, 2001 |
RAMIREDDI VENKATASUBBA REDDY Vs. STATE OF ANDHRA PRADESH
|
October 3, 2001 |
RAMJU S K Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
March 22, 2001 |
RAMPATI SATYA HARICHANDRA PRASAD Vs. ATKURI VENKATANARAYANA
|
November 9, 2001 |
RAMULU V J Vs. LABOUR COURT
|
April 6, 2001 |
RANGA VENKATESH Vs. SECRETARY, GOVERNMENT, OF ANDHRA PRADESH, REVENUE
|
July 9, 2001 |
RANGAPPA Vs. OBULAMMA AND FIVE ORS.
|
August 20, 2001 |
RASHEED MOHAMMAD HUSSAIN Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 5, 2001 |
RASHTRIYA ISPAT NIGAM LTD Vs. KAVERI ENGINEERING INDUSTRIES LTD
|
November 16, 2001 |
RATNAKAR INDURKAR Vs. INSTITUTION OF LOK AYUKTA AND UPA LOK A YUKTA
|
April 3, 2001 |
RAVADA RAMULU Vs. DISTRICT COLLECTOR
|
September 21, 2001 |
RAVEENDRA TRADERS Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER CHECK-POST GOOTY
|
September 25, 2001 |
RAYALA UMAMAHESWARA RAO Vs. DANTULURI NARASIMHA MURTHY RAJU
|
December 7, 2001 |
RAYAPUDI LAKSHMI Vs. SUPERINTENDENT CENTRAL PRISON RAJAHMUNDRY
|
March 7, 2001 |
REDDI APPALANAIDU Vs. STATE OF A P
|
December 20, 2001 |
REDDLCHERLA BALAJI RAJU Vs. ELECTION OFFICER
|
October 9, 2001 |
REFERRING OFFICER THE I ADDITIONAL DISTRICT SESSIONS JUDGE KRISHNA AT
MACHILIPATNAM Vs. ARIA NARASIMHA RAO
|
June 11, 2001 |
REGIONAL DIRECTOR EMPLOYEES STATE
INSURANCE CORPORATION HYD Vs. MOHD YOUSUF
|
July 19, 2001 |
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPN Vs. MOHAMMAD YOUSUF
|
July 19, 2001 |
REGIONAL DY DIRECTOR OF WOMEN AND CHILD WELFARE Vs. K BABY SAROJLNI
|
March 16, 2001 |
REGIONAL MANAGER APSRTC NALGONDA Vs. G CHAYA DEVI
|
October 1, 2001 |
REGIONAL MANAGER APSRTC SRIKAKULAM REGION SRIKAKULAM DIST Vs. S SATYA RAO
|
November 16, 2001 |
REGISTAR VIGILANCE HIGH COURT OF A P Vs. STATION HOUSE OFFICER
|
August 18, 2001 |
REGISTRAR OSMANIA UNIVERSITY HYD Vs. D VINAY KUMAR
|
October 31, 2001 |
REHANA Vs. G SAI KUMAR
|
July 9, 2001 |
REMU PIPES LIMITED Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
|
August 31, 2001 |
RENEWABLE ENERGY SYSTEMS LTD Vs. STATE
|
September 26, 2001 |
REPAKA BHYRAVAMURTHY Vs. MUPPIDI VENKATARAJU
|
August 31, 2001 |
REPAKA NAGAMANI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
April 4, 2001 |
REPLICA AGENCIES HYD Vs. STATE OF A P
|
October 3, 2001 |
REPORTS AND APPLICATION OF 113 VILLAGERS OF DIGWAL Vs. MANAGEMENT OF GLOBAL BULK DRUGS AND FINE CHEMICALS
|
July 19, 2001 |
REVATHI TRADING CORPORATION Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER ANANTAPUR DISTRICT
|
April 20, 2001 |
RICHARDSON CRUDDAS 1972 LIMITED Vs. C T O
|
June 27, 2001 |
RICHMAN SILKS LTD Vs. ASSTT COMMR LEGAL CUS AND C EX
|
September 26, 2001 |
ROAD METAL INDUSTRY Vs. SECRETARY TO GOVERNMENT OF ANDHRA PRADESH
|
October 9, 2001 |
ROSHINL WINES Vs. COMMISSIONER OF PROHIBITION and EXCISE
|
April 25, 2001 |
RUPAKULA SARADAMBA Vs. DATLA PUNNA REDDY
|
December 28, 2001 |
RUSHIKESHWARA RAO G Vs. VAZIR S T INDUSTRIES LTD
|
October 3, 2001 |
S A MUNEER Vs. DIVISIONAL COMMERCIALMANAGER SC RAILWAY VIJAYAWADA DIVISIONVIJAYAWADA
|
August 18, 2001 |
S A NAZEER Vs. LAND ACQUISITION OFFICER
|
August 24, 2001 |
S ASHOK RAO Vs. STATE OF A P
|
March 27, 2001 |
S BALAKATAMAIAH Vs. A MALLANNA
|
November 17, 2001 |
S DHANAMMA Vs. DIVISIONAL ENGINEEROPERATION A P TRANSCO LIMITED SURYAPET NALGONDA DISTRICT
|
September 14, 2001 |
S KISHAN RAO Vs. STATE OF ANDHRA PRADESH, REP BY ITS SECRETARY, REV
|
September 21, 2001 |
S L S TEXTILES LTD Vs. STATE OF A P
|
November 8, 2001 |
S LAKSHMINARAYANA Vs. DARGHA HAZARAT GHALIB SAHEED
|
June 7, 2001 |
S MOHAMMED GAFFAR Vs. REGIONAL MANAGER AND DISCIPLINARY AUTHORITY REGION V STATE BANK OF INDIA HYD
|
August 8, 2001 |
S P SUBRAMANIAM Vs. VASAVI COTTON TRADERS
|
October 31, 2001 |
S PRAKASH RAO Vs. S SHYAM RAO
|
December 28, 2001 |
S RAJESWARI Vs. YASORAAZ CHIT FUNDS PRIVATE LIMITED HYDERABAD
|
August 9, 2001 |
S RAMASWAMY NAIK Vs. COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN NEW DELHI
|
October 18, 2001 |
S RATNAMMA ALIAS S RAHEEMA BEE Vs. S SHIVA PRASAD
|
December 6, 2001 |
S SABAPATHI Vs. GOVERNMENT OF ANDHRA PRADESH, REP BY ITS PRINCIPAL
|
December 5, 2001 |
S SAL RAM Vs. ANANTAPUR MUNICIPALITY
|
March 8, 2001 |
S V NARASAIAH Vs. P DHARMA REDDY
|
July 12, 2001 |
S V SURENDRA RAO Vs. BHARAT CHANDRA
|
January 29, 2001 |
S VENKATA RAMANAMMA Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
January 30, 2001 |
S VENKATA RAO Vs. A P ADMINISTRATIVE TRIBUNAL
|
January 30, 2001 |
S VENKATA SUBBAIAH Vs. KODAVALI CHINNAPPA
|
April 9, 2001 |
S Y NAWAB Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
April 26, 2001 |
S YADAIAH Vs. COMMISSIONER OF ENDOWMENTS GOVERNMENT OF ANDHRA PRADESH
|
December 19, 2001 |
SADASHIVA RAO Vs. STATE OF ANDHRA PRADESH
|
December 20, 2001 |
SAGGURTHI RAJA RAO Vs. ANUMOTHU SOMA SATYANARAYANA
|
October 12, 2001 |
SAIT BHARAT KUMAR Vs. VANKAYALA RATNAMANIKYAM
|
June 29, 2001 |
SAJANA GRANITES MADRAS Vs. MANDUVA SRINIVASA RAO
|
August 3, 2001 |
SAKALA VENKATACHALAPATHY Vs. MADUMURU SALAMMA
|
October 10, 2001 |
SAKALA VISWANATH Vs. COMMISSIONER OF TECHNICAL EDUCATION
|
March 30, 2001 |
SALAUDDIN & CO. Vs. STATE BANK OF INDIA AND ORS.
|
December 18, 2001 |
SALIVAHANA RURAL EDUCATION SOCIETY Vs. CHAIRMAN STATE LEVEL STANDING COMMITTEE
|
November 20, 2001 |
SAMETHA PANDURANGA SWAMY TEMPLE AMARAVATHI VILLAGE GUNTUR DISTRICT Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF ANDHRA PRADESH
|
November 2, 2001 |
SAMINDLA RANGA RAO Vs. STATE OF ANDHRA PRADESH, REP BY ITS SPECIAL CHIEF
|
July 17, 2001 |
SANGADAN SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
|
July 17, 2001 |
SANGHI POLYESTERS LTD Vs. COMMR OF C EX
|
July 24, 2001 |
SANGHI SPINNERS LIMITED Vs. COMMISSIONER OF C EX
|
July 10, 2001 |
SANGHI TEXTILES LIMITED Vs. GOVERNMENT OF A P
|
October 11, 2001 |
SANJANA FILMS Vs. COMMISSIONER OF INCOME TAX
|
April 24, 2001 |
SANJAY ALLOYS PVT LTD Vs. GOVT OF INDIA
|
March 15, 2001 |
SANKURI VENKATESH Vs. SANKURI RAMDAS
|
November 9, 2001 |
SAPURAM PEDDA REDDENNA CHETTY Vs. POTTAKULA JAMRU JAN
|
February 13, 2001 |
SARASWATHI CHEMICALS VIJAYAWADA Vs. STATE OF A P
|
October 4, 2001 |
SARVARAYA TEXTILES LIMITED Vs. COMMISSIONER EMPLOYEES PROVIDENT FUND COMMISSION HYDERABAD
|
August 14, 2001 |
SARVARAYA TEXTILES LIMITED Vs. COMMISSIONER, EMPLOYEES PROVIDENT FUND COMMISSION, HYDERABAD
|
November 8, 2001 |
SATTI SATYAVATHI Vs. DISTRICT COLLECTOR E G DLST
|
February 7, 2001 |
SBI Vs. SBI
|
March 7, 2001 |
SCINDIA RUBBER WORKS Vs. STATE OF A P
|
October 4, 2001 |
SECRETARY A P SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY Vs. P VENKATA KUMARI
|
April 27, 2001 |
SECRETARY TO GOVERNMENT FINANCE AND
PLANNING FWPC III DEPT GOVT OF A P HYD Vs. ZILLA GRANDHALAYASAMSTHA EMPLOYEES ASSOCIATION CHITTOORDISTRICT
|
April 27, 2001 |
SECRETARY, MINISTRY OF DEFENCE, DEPARTMENT OF DEFE Vs. G LAKSHMANA CHARY
|
August 8, 2001 |
SECY A P R E INSTITUTIONS SOCIETY Vs. M THIMMAIAH
|
August 8, 2001 |
SELVARAJ V Vs. INDIAN OVERSEAS BANK
|
January 16, 2001 |
SESSIONS JUDGE SRIKAKULAM Vs. DEVARAJU BISAI
|
June 18, 2001 |
SETHU LAXMI TRADERS Vs. STATE OF A P
|
August 8, 2001 |
SEVANTHI BAI Vs. MANDODHARI
|
October 5, 2001 |
SGT ACHARYA A K Vs. INDIAN AIR FORCE
|
April 23, 2001 |
SHAHID KHAN Vs. DIRECTOR OF REVENUE INTELLIGENCE GOVT OF INDIA HYDERABAD
|
April 26, 2001 |
SHAIK ABDUL KHADER DIED Vs. ZOHRA
|
December 20, 2001 |
SHAIK ABDUL SHUKUR Vs. TUMULURI RAMAVADHANI
|
March 16, 2001 |
SHAIK BABA Vs. STATE OF ANDHRA PRADESH
|
December 20, 2001 |
SHAIK BASHA Vs. STATE OF A P
|
December 13, 2001 |
SHAIK CHINA BUDA Vs. STATE OF ANDHRA PRADESH
|
June 21, 2001 |
SHAIK GHOUSE MOHIUDDIN Vs. ANDHRA PRADESH STATE WAKF BOARD
|
December 28, 2001 |
SHAIK GULAM RASOOL Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 21, 2001 |
SHAIK HUSSAIN Vs. D F O PRODDATUR
|
August 10, 2001 |
SHAIK MAHABOOB BASHA Vs. DIVISIONAL RAILWAYS MANAGER S C RAILWAYS
|
March 16, 2001 |
SHAIK MEHTAB Vs. STATE OF ANDHRA PRADESH
|
August 9, 2001 |
SHAIK OSMAN Vs. SELECTION GRADE MUNICIPALITY WARANGAL
|
September 14, 2001 |
SHAIK PEDDA KARIMULLAH Vs. MANAGING DIRECTOR APSRTC MUSHEERABAD HYD
|
February 28, 2001 |
SHAIK SATTAR Vs. THOTA VENKATA SUBBAIAH ALIAS VIJAYA KUMAR
|
October 5, 2001 |
SHAIK SHAFIULLAH Vs. MOHAMMADIYA EDUCATIONAL SOCIETY
|
September 13, 2001 |
SHAIK TAJUDDIN Vs. SUMANTH CHIT FUNDS BANDARUGUDEM VILLAGE KHAMMAM DIST
|
October 10, 2001 |
SHAIK YOUSUF Vs. STATE OF ANDHRA PRADESH
|
July 13, 2001 |
SHAIK ZAHEER Vs. STATE
|
December 12, 2001 |
SHAKEEL AKHTAR Vs. STATE OF ANDHRA PRADESH
|
April 26, 2001 |
SHAKTHI SEEDS PVT LTD Vs. DEPUTY COMMISSIONER CT
|
September 10, 2001 |
SHALK RAHAMAN Vs. S RAMAYAMMA
|
July 10, 2001 |
SHANKARA CHARY V Vs. STATE OF ANDHRA PRADESH
|
June 12, 2001 |
SHANMUKHA SWAMY Vs. STATE OF A P
|
June 19, 2001 |
SHANTA DEVI Vs. MUNICIPAL COMMISSIONER NIZAMABAD MUNICIPALITY NIZAMABAD
|
October 15, 2001 |
SHANTHI RADHAM MAGAZINE Vs. REGISTRAIR OF NEWSPAPERS FOR INDIA
|
October 11, 2001 |
SHARADA BAI Vs. JAMUNA BAI
|
June 8, 2001 |
SHAW WALLACE and CO LTD Vs. DEPUTY COMMERCIAL TAX OFFICER SECUNDERABAD
|
July 11, 2001 |
SHEETAL REFINERIES PVT LTD Vs. COMMERCIAL TAX OFFICER
|
July 3, 2001 |
SHERIFF IQBAL HUSSAIN AHMED DIED Vs. GOVT OF A P
|
June 13, 2001 |
SHIVABAGH WELFARE ASSOCIATION HYD Vs. COMMISSIONER AND SPECIAL OFFICER MCH HYD
|
December 26, 2001 |
SHIVRAJ Vs. ASHOK KUMAR
|
March 22, 2001 |
SHIVRAJ REDDY BROTHERS HYD Vs. S RAGHU RAJ REDDY
|
October 19, 2001 |
SHOBA RANI Vs. NEW INDIA ASSURANCE CO LTD
|
March 13, 2001 |
SHRIMAD SUDHINDRA THIRTH SWAMY Vs. KASIMATH SAMSTHAN
|
August 7, 2001 |
SHRIRAM INVESTMENTS LIMITED RAJAHMUNDRY Vs. M V RAMACHANDRA REDDY
|
September 12, 2001 |
SHYAM SUNDER Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 9, 2001 |
SHYAM SUNDER PRASAD DR Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD
|
August 30, 2001 |
SIDDULA MADHUKAR Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 6, 2001 |
SIDHARTHA ACADEMY OF GENERAL AND TECHNICAL EDUCATION SIDHARTHANAGAR VIJAYAWADA Vs. STATE OF A P
|
July 10, 2001 |
SIMPLEX CONCRETE PILES INDIA LTD Vs. COMMERCIAL TAX OFFICER KAKINADA
|
November 26, 2001 |
SINGAMSETTY CHIKALA RAMANNA Vs. SINGAMSETTY SARASWATHAMMA
|
August 29, 2001 |
SINGARENI COLLIERIES CO LTD Vs. REVENUE DIVISIONAL OFFICER AND LAND ACQUISITION OFFICER OF RDO MANCHERIAL
|
August 17, 2001 |
SINGARENI COLLIERIES CO LTD Vs. B V S VARA PRASAD
|
February 9, 2001 |
SINGARENI COLLIERIES COMPANY LIMITED Vs. P NARASINGA RAO
|
March 2, 2001 |
SINGARENI COLLIERIES COMPANY LTD Vs. SPECIAL DEPUTY COLLECTOR
|
July 19, 2001 |
SINGARENI COLLIERIES WORKERS UNION Vs. SINGARENI COLLIERIES CO LIMITED
|
September 20, 2001 |
SINGAVAR APU SESHASRI Vs. GOVERNMENT OF ANDHRA PRADESH, REP BY SECRETARY, ED
|
October 5, 2001 |
SINGAVARAPU SESHASRI Vs. GOVT OF A P
|
October 8, 2001 |
SINGUMAHANTHI JAGANNADHA RAO Vs. PUTCHALA SURYA PRAKASA RAO
|
October 10, 2001 |
SIPPARTHY CHINA NARASIMHA MURTHY Vs. STATE OF A P
|
July 12, 2001 |
SIRAJ QUADRI Vs. ELECTION TRIBUNAL CUM SENIOR CIVIL JUDGE ADILABAD
|
December 13, 2001 |
SIROMANI MITTASALA CHAIRMAN PARYAVARANA PARIRAKSHAKA PARISHAD KAVALI NELLORE Vs. PRESIDENT BRINDAVANAM COLONY WELFARE ASSOCIATION KAVALI NELLORE
|
October 10, 2001 |
SIRPUR PAPER MILLS LTD Vs. SINGERENI COLLIERIES CO LTD
|
June 29, 2001 |
SK ALI Vs. M D BHARAT HEAVY PLATES and VESSELS LTD
|
March 8, 2001 |
SLUM DWELLERS WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR R R DIST
|
November 20, 2001 |
SMS SCHOLEMANN SIEMAG Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 26, 2001 |
SNEHALATHA Vs. S RAMAKRISHNA REDDY
|
October 5, 2001 |
SOCIETY FOR INTEGRATED DEVELOPMENT IN URBAN AND RURAL AREAS Vs. COMMISSIONER OF INCOME TAX
|
July 17, 2001 |
SOGRA BEGUM Vs. STATE OF A P
|
November 2, 2001 |
SOMAGUTTA ERAPA REDDY DIED Vs. PALAPANDLA CHINNA GANGAPPA
|
November 23, 2001 |
SOMANATHA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 23, 2001 |
SOORAMPALLY VENKATA REDDY Vs. NEW TIRUMALA EMPORIUM
|
July 6, 2001 |
SOUTHERN STEEL LIMITED Vs. COMMERCIAL TAX OFFICER MALKAJGIRI R R DISTRICT
|
September 4, 2001 |
SPARES CORPORATION Vs. STATE OF ANDHRA PRADESH
|
February 2, 2001 |
SPECIAL DEPUTY COLLECTOR KURNOOL Vs. M PEDDA SUNKANNA
|
October 5, 2001 |
SPL COMMISSIONER OF LAND REVENUE Vs. K DEVENDRA MOHAN
|
March 23, 2001 |
SREE WINES Vs. STATE OF ANDHRA PRADESH
|
August 18, 2001 |
SRI BALAJI PARK RESIDENTS WELFARE ASSOCIATION Vs. VICE CHAIRMAN VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY SIRIPURAM JUNCTION VISAKHAPATNAM
|
September 26, 2001 |
SRI LAKSHMINARAYANA PANIGRAHI Vs. SRI JAGANNADHASWAMY TEMPLE
|
August 14, 2001 |
SRIDEVI WINES Vs. COMMISSIONER OF PROHIBITION AND EXCISE
|
March 19, 2001 |
SRINI MINERALS (P) LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 3, 2001 |
SRINIVAS KUMAR MOWLE Vs. CHANDRASEKHAR MOWLE
|
April 18, 2001 |
SRINIVASA RAO U Vs. NUCLEAR FUEL COMPLEX
|
February 9, 2001 |
SRINIVASA RESORTS LIMITED Vs. STATE OF A P
|
November 22, 2001 |
SRINIVASA RESORTS LTD Vs. STATE OF A P
|
September 12, 2001 |
SRINIVASA THEATRE Vs. COMMERCIAL TAX OFFICER
|
July 10, 2001 |
SRIRAMA ENGINEERS AND CONSTRUCTION Vs. STATE OF ANDHRA PRADESH
|
June 15, 2001 |
SRLNLVAS V Vs. SUPERINTENDENT OF POLICE
|
January 22, 2001 |
ST JOSEPH EDUCATIONAL SOCIETY KURNOOL Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 5, 2001 |
ST MARK NTR GMKN AND MR B ED COLLEGE NARASARAOPET Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 12, 2001 |
STATE A C B Vs. P SESHAGIRI RAO
|
November 23, 2001 |
STATE BANK OF HYDERABAD Vs. Y VENKAT REDDY
|
September 17, 2001 |
STATE BANK OF HYDERABAD KOLLAPUR BRANCH KOLLAPUR MAHABOOBNAGAR Vs. VARDHARAJULU JAGAPATHY RAO
|
December 14, 2001 |
STATE MOTOR TRANSPORT OPERATORS ASSOCIATION Vs. COMMISSIONER OF TRANSPORT
|
April 11, 2001 |
STATE OF A P Vs. UNIVERSAL ENGINEERING CORPORATION HYD
|
September 19, 2001 |
STATE OF A P Vs. CYNAMID INDIA LIMITED
|
August 3, 2001 |
STATE OF A P Vs. G VENKAMMA
|
November 23, 2001 |
STATE OF A P Vs. G VENKAMMA
|
November 20, 2001 |
STATE OF ANDHRA PRADESH Vs. MC DOWELL AND COMPANY LIMITED
|
November 16, 2001 |
STATE OF ANDHRA PRADESH Vs. B PRASHANTH
|
August 8, 2001 |
STATE OF ANDHRA PRADESH Vs. P RAMASWAMY COMPANY ENGINEERS AND CONTRACTORS VISAKHAPATNAM
|
August 13, 2001 |
STATE OF ANDHRA PRADESH Vs. P VENUGOPAL
|
July 27, 2001 |
STATE OF ANDHRA PRADESH Vs. K V JAGANNADHA RAO
|
September 28, 2001 |
STATE OF ANDHRA PRADESH Vs. REPUTE PLASTIC COLOURS LTD
|
August 23, 2001 |
STATE OF ANDHRA PRADESH Vs. MINI TAXI OWNERS AND DRIVERS ASSN
|
April 27, 2001 |
STATE OF ANDHRA PRADESH Vs. N KOTESWARA RAO
|
April 27, 2001 |
STATE OF ANDHRA PRADESH Vs. BONDAPALLI SANYASI
|
January 22, 2001 |
STATE OF ANDHRA PRADESH REP, BY THE MANDAL REVENUE Vs. A SRINIVAS REDDY
|
November 20, 2001 |
STEEL PLANT CANTEEN EMPLOYEES UNION Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
January 17, 2001 |
STILLBENE CHEMICALS LIMITED SECUNDERABAD Vs. FEDERAL BANK LIMITED HYD
|
July 31, 2001 |
SUB COLLECTOR AND L A O Vs. VENKATA KUMARASWAMY
|
August 2, 2001 |
SUB COLLECTOR AND LAND ACQUISITION OFFICER GUDUR Vs. VENKATA KUMARASWAMY
|
January 1, 2001 |
SUB INSPECTOR OF POLICE KOILKUNTLA Vs. KARNATI SUBRAHMANYAM
|
November 23, 2001 |
SUB REGISTRAR VALLABH NAGAR HYD Vs. ANNAPURNA BUILDERS
|
October 19, 2001 |
SUBRAMANYESWARA SWAMY TEMPLE Vs. C NARASIMHA RAO
|
April 27, 2001 |
SUBRATA DAM Vs. INDIAN RAILWAY CONSRUCTION CO IRCON INTERNATIONAL LTD
|
July 19, 2001 |
SUM PRASAD Vs. ANDHRA PRADESH STATE FEDERATION OF CO OPERATIVE SPINNING MILLS LTD
|
October 12, 2001 |
SUNDARAPALLI SRINIVAS Vs. STATE OF A P
|
November 23, 2001 |
SUNDER ISPAT LIMITED Vs. COMMISSIONER OF CUS AND C EX HYDERABAD
|
August 16, 2001 |
SUNIL KUMAR CHHAPERIA Vs. DAKKA ESHWARAIAH
|
March 22, 2001 |
SUPDT ENGR HCC I CPWD Vs. T R SEKHAR
|
September 7, 2001 |
SUPERINTENDING ENGINEER Vs. INSTITUTION OF LOKAYUKTA AND UPA LOKAYUKTA
|
August 23, 2001 |
SUPERINTENDING ENGINEER HCC I CPWD Vs. T RAJ SEKHAR
|
September 7, 2001 |
SUPERINTENDING ENGINEER R and B Vs. V KODANDARAMI REDDY
|
September 28, 2001 |
SUPERINTENDING ENGINEER R AND B CIRCLE GUNTUR Vs. S VENKATAREDDY and COMPANY
|
August 9, 2001 |
SURE GOPAL REDDY Vs. EXECUTIVE OFFICER PRASANNA VENKATESWARASWAMY TEMPLE BITRAGUNTA NELORE DIST
|
October 8, 2001 |
SURE GOPAL REDDY Vs. EXECUTIVE OFFICER PRASANNA VENKATESWARASWAMY TEMPLE
|
October 18, 2001 |
SURE VENKATESHWARLU Vs. MORE GOVERDHAN
|
March 30, 2001 |
SURENDER PAL SINGH Vs. STATE
|
April 19, 2001 |
SURESH KUMAR KUNURAMA Vs. T SUSHEELA BAI
|
December 20, 2001 |
SURISETTY VENKATESWARA RAO Vs. KONDA PRAVEEN KUMAR
|
December 14, 2001 |
SURYADEVARA PULLAYYA Vs. SURYADEVARA SATYANARAYANA
|
March 31, 2001 |
SUSHEELA Vs. AHMAD BI
|
July 19, 2001 |
SUVARNA CEMENTS LTD Vs. UNION OF INDIA
|
December 10, 2001 |
SVERDRUP CIVIL INC Vs. GOVERNMENT OF A P
|
August 14, 2001 |
SVERDRUP CIVIL INC BANJARA HILLS HYDERABAD Vs. GOVERNMENT OF A P
|
June 20, 2001 |
SYED GHORI KHALEEL BASHA Vs. PODAMEKALA KONDAIAH
|
September 20, 2001 |
SYED HABEEBUDDIN Vs. MOHAMMED FAREED KHAN
|
September 25, 2001 |
SYED KHAJA Vs. KUMMARI BALAIAH
|
October 1, 2001 |
SYED KHAJA AHMADULLA HUSSAIN Vs. STATE OF A P
|
September 3, 2001 |
SYED MOHAMMAD GHOUSE Vs. NOORUNNISA BEGUM
|
May 14, 2001 |
SYED MOHD GHOUSE Vs. NOORUNNISA BEGUM
|
March 14, 2001 |
SYED MUMTAZ HYDER ABEDIN Vs. DILSHAD SIRAJ VIRJI
|
November 27, 2001 |
SYED MUNEER Vs. CHIEF EXECUTIVE OFFICER A P STATE WAKF BOARD
|
June 15, 2001 |
SYED SHAN ASGHAR HUSSAINI Vs. POLLUTION CONTROL BOARD, REP BY ITS MEMBER SECRETA
|
June 21, 2001 |
SYED TAHNIAT HUSSAIN Vs. S HUSSAIN ZAHEER MEMORIAL EDUCATIONAL SOCIETY HYD
|
November 17, 2001 |
SYEDULLA Vs. SPECIAL COURT UNDER ANDHRA PRADESH LAND GARBBING PROHIBITION ACT HYDERABAD
|
November 5, 2001 |
SYNDICATE BANK Vs. A VIJAYARAMA RAO
|
August 16, 2001 |
SYNDICATE BANK Vs. PAMIDI SOMAIAH
|
September 13, 2001 |
T D RAJA REDDI AND COMPANY CHLTTOOR Vs. KARURU VYSYA BANK LTD
|
November 15, 2001 |
T INDIRA Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
November 20, 2001 |
T JAYALAKSHMI Vs. GENERAL MANAGER DEPT OF TELECOMMUNICATION
|
November 23, 2001 |
T M BHRAMBIKA Vs. STATE OF A P
|
November 13, 2001 |
T MUNIRATNAM DIED Vs. T ASHOK
|
October 15, 2001 |
T PATANJALI SASTRY Vs. CHAIRMAN ANDHRA PRADESH POLLUTION CONTROL BOARD
|
July 30, 2001 |
T RAGHURAM REDDY Vs. PRINCIPAL JAWAHAR NAVODAYA VIDYALAYA VATTAM MAHABOOBNAGAR DIST
|
November 13, 2001 |
T RAJIVE Vs. A P STATE FINANCIAL CORPORATION HYDERABAD
|
February 1, 2001 |
T RAMACHANDER RAO Vs. UNION OF INDIA
|
March 8, 2001 |
T RAMAKRISHNA RAO Vs. CHAIRMAN HYDERABAD URBAN DEVELOPMENT AUTHORITY HYD
|
July 20, 2001 |
T S R ANJANEYULU Vs. JOINT REGISTRAR DISTRICT CO OP OFFICER HYD
|
October 9, 2001 |
T SESHA REDDY Vs. MANAGING COMMITTEE JAME MASJID B SAHEBA PANJAGUTTA HYD
|
December 28, 2001 |
T SREENIVASULU Vs. GOVERNMENT OF A P
|
September 27, 2001 |
T SURESH Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL REP, BY ITS
|
August 24, 2001 |
T T D Vs. T C LAXMINARAYANA
|
January 20, 2001 |
T UMA RANI Vs. LICENSING OFFICER KHAMMAM
|
July 3, 2001 |
T VENKATARAM REDDY Vs. KIMIDI KALA VENKATA RAO
|
March 28, 2001 |
T VENKATARAMANA BABU Vs. JANAKI RANI
|
September 24, 2001 |
T VENKATESWARLU NAIDU Vs. SHRIRAM CHITS P LTD
|
November 2, 2001 |
T YDDDGIRI REDDY Vs. STATE OF ANDHRA PRADESH
|
March 20, 2001 |
TAGORE HOME JUNIOR COLLEGE EAST MAREDPALLY SECUNDERABAD Vs. P P A CHRISTIAN
|
April 13, 2001 |
TAHERA BEGUM Vs. GOVERNMENT OF ANDHRA PRADESH, REP BY ITS SECRETARY
|
June 13, 2001 |
TAJ ELECTRONICS COMPANY Vs. COMMISSIONER FOR CO OPERATIVE ENQUIRIES AND EX OFFICIO SECRETARY TO GOVERNMENT FOOD AND AGRICULTURE CO OP III DEPARTMENT HYDERABAD
|
September 25, 2001 |
TANDRA RAVI Vs. STATE OF ANDHRA PRADESH
|
February 28, 2001 |
TANGADU SOMESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
August 28, 2001 |
TANGIRALA RAMANA ALIAS VENKATARAMANA Vs. STATE OF A P
|
August 10, 2001 |
TASHEEM SULTANA Vs. A P ADVOCATES WELFARE FUND COMMITTEE
|
January 22, 2001 |
TATA CELLULAR LTD Vs. COMMERCIAL TAX OFFICER
|
April 13, 2001 |
TATINA SUBBALAKSHMI Vs. TATINA VENKATAKRISHNA RAO
|
February 5, 2001 |
TATINENI TULASI LAVANYA Vs. GOGINENI SUJATHA
|
February 2, 2001 |
TEPPALA ANNAPURNA Vs. T DASARADHL
|
February 9, 2001 |
TEXTILA TRADING SYNDICATE SECUNDERABAD Vs. G LAKSHMINARAYANA
|
October 30, 2001 |
THE K.C.P. LTD. Vs. COMMERCIAL TAX OFFICER
|
October 18, 2001 |
THIMMA REDDY Vs. GOLLA KASHANNA
|
September 17, 2001 |
THIMMIAH Vs. ADDL INDL TRIBUNAL CUM ADDL LABOUR COURT
|
December 6, 2001 |
THOMAS V M Vs. TATA PROJECTS LTD
|
February 23, 2001 |
THOTA KANAKADURGA VARAPRASAD RAO Vs. MADAPATI CHANDRA SEKHARA REDDI
|
October 12, 2001 |
THOTA PADMA Vs. HIGH COURT OF ANDHRA PRADESH
|
August 29, 2001 |
THUMATI PARIPURNA GOVINDAMMA Vs. THATHA CHINA VENKATA SUBBAIAH
|
December 3, 2001 |
TIRUMALA TIRUPATHI DEVASTHANAM TRUST BOARD Vs. RAGHUPATHY REDDY
|
December 21, 2001 |
TIRUPATHI ROLLER FLOUR MILL PVT LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 14, 2001 |
TODDY CO OP SOCIETY Vs. EXCISE SUPERINTENDENT
|
February 8, 2001 |
TODDY TAPPERS CO OP SOCIETY GROUP Vs. PROHIBITION AND EXCISE SUPERINTENDENT
|
August 31, 2001 |
TOTAKURI NARAYANA KHAMMAM DISTRICT Vs. TOTAKURI VENKAIAH
|
January 5, 2001 |
TOTI BABU Vs. T KRISHNAIAH
|
August 29, 2001 |
TRUSTEES OF H E H THE NIZAMS SUPPLEMENTARY JEWELLARY TRUST Vs. COMMISSIONER OF WEALTH TAX
|
December 20, 2001 |
TUMMALA RANGA RAO Vs. BACON FACTORY GANNAVARAM KRISHNA DIST
|
September 27, 2001 |
TUPAKULA APPA RAO Vs. STATE OF A P
|
December 10, 2001 |
U MALREDDY Vs. P A NARAYANA CHANDI
|
February 22, 2001 |
U S T INDUSTRIES Vs. COMMERCIAL TAX OFFICER KURUPAM GARDEN VISAKHAPATNAM
|
July 17, 2001 |
U SANTOSH KUMAR Vs. STATE OF A P
|
October 16, 2001 |
ULLI NAGAIAH Vs. CHEKKA MAHALAKSHMAMMA
|
September 12, 2001 |
UMKILI VENKATARAJU Vs. LAND ACQUISITION OFFICER ELURU W G DIST
|
October 12, 2001 |
UMMA SALMA PARVEEN Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 13, 2001 |
UMMUL QURA EDUCATIONAL SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 26, 2001 |
UNION OF INDIA Vs. K B JOSEPH
|
July 4, 2001 |
UNION OF INDIA Vs. P V SUBBA RAO
|
August 14, 2001 |
UNION OF INDIA Vs. VUNGARALA CONSTRUCTIONS HYD
|
July 19, 2001 |
UNION OF INDIA Vs. V GAVARRAJU FIRM
|
July 26, 2001 |
UNION OF INDIA Vs. M S RAO
|
April 10, 2001 |
UNION OF INDIA Vs. S K JOSHI
|
March 28, 2001 |
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
March 28, 2001 |
UNION OF INDIA Vs. VENGAMAMABA ENGINEERING CO
|
March 27, 2001 |
UNION OF INDIA Vs. VENGAMAMABA ENGINEERING CO
|
April 27, 2001 |
UNION OF INDIA Vs. S GANGAYYA
|
January 9, 2001 |
UNION OF INDIA Vs. U SRINLVASA RAO
|
February 9, 2001 |
UNION OF INDIA Vs. G BUDDAPPA
|
October 19, 2001 |
UNION OF INDIA Vs. VIJAYALAKSHMI ENTERPRISES
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December 13, 2001 |
UNION OF INDIA Vs. R MALAKONDAIAH
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December 13, 2001 |
UNION OF INDIA Vs. SYED GAYAZ CHISTY
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November 22, 2001 |
UNION OF INDIA REP BY ITS SECRETARY, MINISTRY OF D Vs. P JAYAMMA
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April 4, 2001 |
UNION OF INDIA REP, BY SECRETARY, TELECOMMUNICATIO Vs. I SATYANARAYANA
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September 24, 2001 |
UNION PUBLIC SERVICE COMMISSION NEW DELHI Vs. T YOGANAND
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October 5, 2001 |
UNIQUE PLASTICS LIMITED HYDERABAD Vs. STATE OF ANDHRA PRADESH
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August 17, 2001 |
UNITED INDIA INSURANCE CO LTD Vs. GUGULOTH KHANA
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January 20, 2001 |
UNITED INDIA INSURANCE CO LTD Vs. T VENKATA NARASAIAH
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November 9, 2001 |
UNITED INDIA INSURANCE CO LTD Vs. KORE LAXMI
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December 5, 2001 |
UNITED INDIA INSURANCE COMPANY LTD Vs. MEKALA ADVAIAH
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September 26, 2001 |
UPPALAPATI DURGA PRASAD Vs. EXECUTIVE ENGINEER R AND B N H DIVISION SRIKAKULAM
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February 22, 2001 |
UPPARI SUSHEELA Vs. STATE ELECTION COMMISSIONER HYDERABAD
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November 21, 2001 |
USHA MEHTA Vs. GOVERNMENT OF ANDHRA PRADESH
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August 27, 2001 |
USHODAYA ENTERPRISES LIMITED Vs. T V VENUGOPAL
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June 15, 2001 |
USHODAYA PUBLICATIONS Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD
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March 15, 2001 |
V AMARNATH Vs. BOARD OF INTERMEDIATE EDUCATION HYD
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October 18, 2001 |
V ANJANEYULU Vs. GOVERNMENT OF ANDHRA PRADESH
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December 7, 2001 |
V BHASKARA RAO Vs. SPECIAL OFFICER EXAMINATIONS 1 C NAGARJUNAUNIVERSITY GUNTUR
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July 26, 2001 |
V BRAHMAIAH CHOWDARY Vs. SHO NARSINGI POLICE STATION NARSINGI RANGA REDDY DISTRICT
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November 20, 2001 |
V C VENKATA RAO Vs. GOVERNMENT OF A P
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April 6, 2001 |
V K BAWA Vs. GOVERNMENT OF ANDHRA PRADESH
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November 2, 2001 |
V LOKANADHA REDDY Vs. D NAGARATHANAMMA MUNEMMA
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July 19, 2001 |
V LOKANADHAM Vs. GOVT OF A P
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March 2, 2001 |
V MOHAN RAO Vs. IMPLEMENTATION SECRETARIAT
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October 3, 2001 |
V N JAYARAMAN Vs. P GEORGE VINCENT
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November 12, 2001 |
V N REDDY Vs. INDO BURMAH PETROLEM CORPORATION, REP, BY ITS DIVI
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July 9, 2001 |
V NAGALAKSHMI Vs. SEETHARAMA FINANCE
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October 1, 2001 |
V NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH;REP
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September 12, 2001 |
V NAGESWARA RAO Vs. DEPUTY TRANSPORT COMMISSIONER AND SECRETARY RTA KRISHNA AT VIJAYAWADA
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June 13, 2001 |
V P R CONSTRUCTIONS SULLURPET NELLORE DIST Vs. SUPERINTENDING ENGINEER ROADS AND BUILDINGS DEPARTMENT RANDB CIRCLE CHITTOOR
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June 13, 2001 |
V P THIMMAIAH Vs. COMMISSIONER OF PROHIBITION AND EXCISE GOVERNMENT OF ANDHRA PRADESH HYD
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August 29, 2001 |
V PRASADA RAO Vs. STATE OF ANDHRA PRADESH
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August 23, 2001 |
V PREETHAM Vs. SECRETARY BOARD OF INTERMEDIATE EDUCATION
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August 13, 2001 |
V PUNDARIKAKSHUDU AND SONS REP BY ITS MANAGING PAR Vs. GOVERNMENT OF INDIA, DEPARTMENT OF SPACE, CIVIL EN
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August 7, 2001 |
V PYDI SHETTI Vs. DISTRICT COLLECTOR VIZIANAGARAM
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August 13, 2001 |
V R INDUSTRIES Vs. SUPERINTENDENT OF CENTRAL EXCISE
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April 26, 2001 |
V R MATHUS MASS COMMUNICATION LIMITED HYDERABAD Vs. STATE OF A P
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December 10, 2001 |
V RAJESHWAR RAO Vs. STATE GOVERNMENT OF ANDHRA PRADESH
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July 18, 2001 |
V RAJU Vs. COMMANDER, WORKS ENGINEER
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June 22, 2001 |
V RANGANAYAKI AND Vs. V J SRINATH
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February 28, 2001 |
V SIVARAMAKRISHNA RAO Vs. ELECTION COMMISSION OF INDIA
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February 16, 2001 |
V SIVARAMI REDDY Vs. STATE OF ANDHRA PRADESH
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March 29, 2001 |
V SREENIVASULU Vs. B NARASIMMURTHY
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April 3, 2001 |
V SURYANARAYANA Vs. GOVERNMENT OF A P
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October 12, 2001 |
V V SAI Vs. STATE OF ANDHRA PRADESH REP
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September 25, 2001 |
V VENKATA BHARANI Vs. HIGH COURT OF ANDHRA PRADESH
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October 16, 2001 |
V VENKATA SUBRAHMANYAM Vs. DISTRICT AND SESSIONS JUDGE, NELLORE DISTRICT
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July 20, 2001 |
V VENKATA SUBRAHMANYAM Vs. DISTRICT AND SESSIONS JUDGE
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August 18, 2001 |
V VENKATAMMA Vs. COMMISSIONER NARASARAOPET MUNICIPALITY NARASARAOPET GUNTUR
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March 16, 2001 |
V VINAYAK RAO Vs. ANDHRA PRADESH STATE IRRIGATION DEVELOPMENT CORPN LTD
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January 20, 2001 |
V YESUDASU Vs. N CHINA SURYA RAO
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March 27, 2001 |
V.V. SAI Vs. STATE OF A.P.
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September 15, 2001 |
VADDEPALLI RAJESHAM Vs. ANDHRA PRADESH STATE ROAD TRANS CORPN
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October 17, 2001 |
VAGGU AGAMAIAH Vs. SOUTH CENTRAL RAILWAY SECUNDERABAD
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September 18, 2001 |
VAKADA CHAKRADARA SALYA PRASAD Vs. G PUNDARIKAKSHUDU
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November 17, 2001 |
VALLURI BASAVAIAH CHOWDARY Vs. VIJAYAWADA MUNICIPAL CORPORATION
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October 31, 2001 |
VALLURU HEMALATHA Vs. S PANDURANGA RAO
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January 23, 2001 |
VANAMALA AMARANADH Vs. STATE OF ANDHRA PRADESH
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August 1, 2001 |
VANGAPDLLI SUDHAKAR RAO Vs. STATE OF ANDHRA PRADESH
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April 27, 2001 |
VASAMSETTI KAMESWARA RAO Vs. GOVT OF A P
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October 18, 2001 |
VASAVI INDUSTRIES LIMITED, REP BY ITS DIRECTOR, N Vs. ANDHRA PRADESH TRANSCO, REP BY ITS CHAIRMAN AND M
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December 10, 2001 |
VASAVI OIL MILLS Vs. COMMERCIAL TAX OFFICER
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July 9, 2001 |
VDSDVI ACDDEMY OF EDUCDTION Vs. BDR COUNCIL OF INDIA
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August 3, 2001 |
VEDUGU CHANTI BABU ACCD Vs. STATE OF A P
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April 13, 2001 |
VEERA SWAMY Vs. DRUG INSPECTOR
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December 26, 2001 |
VEERA SWAMY SHANMUGAM SUNDARAM Vs. STATE OF ANDHRA PRADESH
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June 22, 2001 |
VEERABRAHMENDRA JUNIOR COLLEGE COMMITTEE Vs. HONBLE MINISTER FOR HIGHER EDUCATION GOVT OF A P HYD
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September 28, 2001 |
VEERAMALLAYYAGARI V SITARAM Vs. PAYALA CHANDRASEKHAR MINOR GUARDIAN PAYALA SIDDAIAH
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March 13, 2001 |
VEERAMREDDY CHANDRA RAO Vs. STATE BY AUTHORISED OFFICER LAND REFORMS TRIBUNAL
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November 26, 2001 |
VEERAPPA Vs. REVENUE DIVISIONAL OFFICER CHITTOOR
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July 17, 2001 |
VELAGA SATYA VENKATA SEETARAMAM Vs. KUNTAAM NARAYANAMMA
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November 15, 2001 |
VELAGAPUDI RAJYA LAKSHML Vs. LAND ACQUISITION OFFICER
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February 1, 2001 |
VELAMURI VENKAT PARVATHI Vs. KOTHURI KISHORE BABU
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November 19, 2001 |
VELICHETI AUDINARAYANA Vs. UNION OF INDIA
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August 2, 2001 |
VEMANA KUMAR BABU Vs. KODAMATI JAGANMOHAN RAO
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November 21, 2001 |
VEMULA PRABHAKAR Vs. L A O AND R D O
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October 19, 2001 |
VEMULA RAVI Vs. ASSISTANT COMMERCIAL TAX OFFICER INT TIRUPATHI
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June 11, 2001 |
VEMULA SRINIVASA RAO Vs. THUMEPALLI VENKATESWARLU
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November 28, 2001 |
VENKATESWARA CHEMICALS Vs. GOVERNMENT OF ANDHRA PRADESH
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July 3, 2001 |
VENKATESWARA CONSTRUCTION COMPANY Vs. UNION OF INDIA
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February 12, 2001 |
VENKATESWARA ENTERPRISES Vs. ASSISTANT COMMISSIONER OFFICER CT INT O O DEPUTY COMMISSIONER ELURU
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September 24, 2001 |
VENKATESWARA OIL COMPANY TIRUPATHI Vs. GUDURU JALAJA REDDY
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November 29, 2001 |
VENKATESWARA RAO Vs. PRINCIPAL SECRETARY TO GOVT OF A P
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October 19, 2001 |
VENKATESWARA TIMBER DEPOT Vs. GOVERNMENT OF ANDHRA PRADESH
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August 10, 2001 |
VENKAYALA BHADRAM Vs. NONI VENKATA RAO
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November 1, 2001 |
VETSTAR AGROS PVT LTD Vs. COMMERCIAL TAX OFFICER JEEDIMETLA CIRCLE R R DIST HYDERABAD
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June 28, 2001 |
VICE CHDNCELLOR SRI PDDMDVDTHI MAHILD VLSWDVIDYDLDYDM Vs. PROF V N DDS
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June 22, 2001 |
VICTORY PUBLISHERS Vs. GOVERNMENT OF ANDHRA PRADESH
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July 23, 2001 |
VIDYAVANAM PUBLIC TRUST PAMARRU Vs. STATE OF A P
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October 15, 2001 |
VIF AIRWAYS LIMITED HYD Vs. AISHU FINANCE LIMITED
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November 9, 2001 |
VIGNAN EDUCATIONAL DEVELOPMENT SOCIETY, LAWYERPET, ONGOLE, PRAKASAM DIST Vs. GOVT. OF ANDHRA PRADESH
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August 10, 2001 |
VIJAYA BANK GUNTUR BRANCH Vs. KOMMAREDDY JAJI REDDY
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November 30, 2001 |
VIJAYA LAKSHMI AGENCIES Vs. VASIREDDY PRABHAKARA RAO
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October 29, 2001 |
VIJAYA TRADING COMPANY Vs. VALLABH VYAS
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September 19, 2001 |
VIJAYALAKSHMI ENTERPRISES Vs. ASSISTANT GENERAL MANAGER ANDHRA PRADESH FINANCIAL CORPORATION HYDERABAD
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April 21, 2001 |
VINUKONDA VENKATA RAMANA Vs. MOOTHA VENKATESWARA RAO
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August 20, 2001 |
VINUKONDA VENKATA RAMANA Vs. MOOTHA VENKATESWARA RAO
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August 8, 2001 |
VISAKHA GRAMEENA BANK Vs. K JAGANNADHAM
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February 12, 2001 |
VISAKHA RURAL DISTRICT CASUARINA PLANTATION FARMERS AND MERCHANTS DEVELOPMENT WELFARE ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
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April 3, 2001 |
VISAKHAPATMNAM TYPEWRITING INSTITUTES OWNERS WELFARE ASSOCIATION Vs. VISHAKAHA[PATNAM MUNICIPAL CORPORATION
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January 24, 2001 |
VISAKHAPATNAM MUNICIPAL CORPORATION REP BY ITS COM Vs. GOVERNMENT OF INDIA MINISTRY OF ENVIRONMENT AND FO
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August 16, 2001 |
VISAKHAPATNAM POTT TRUST VISAKHAPATNAM Vs. COMMERCIAL TAX OFFICER INTELLIGENCE VISAKHAPATNAM
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July 25, 2001 |
VISHNU CHEMICALS PVT LTD Vs. STATE
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October 19, 2001 |
VISHWANATH Vs. UNION OF INDIA
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September 26, 2001 |
VISHWANATHA RAVI KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH
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November 27, 2001 |
VIVEK VARDHINI EDUCATION SOCIETY HYDERABAD Vs. STATE OF ANDHRA PRADESH
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December 7, 2001 |
VIZAG MEDICAL STORES MAHARANIPET VISAKHAPATNAM Vs. BHARAT HEAVY PLATE AND VESSELS LTD
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October 11, 2001 |
VLNEDDLE DISTILLERIES LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
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July 23, 2001 |
VOLTAS LTD Vs. STATE OF A P INDUSTRIES COMMERCE PE CELL DEPT HYD
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June 8, 2001 |
VONTIMITTA KRISHNAIAH CHETTY Vs. C SUBBARAYAPPA
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June 27, 2001 |
VUKKADALA VENKATA RAVI KUMAR Vs. VUKKADALA KRISHNAVENI
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December 13, 2001 |
VUMMANENI MINERAL WATER PRODUCTS PVT LIMITED Vs. COMMERCIAL TAX OFFICER GAJUWAKA VISAKHAPARNAM
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September 17, 2001 |
VUNNA VISALI Vs. STATE OF A P
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April 27, 2001 |
W HAVALDAR R VENKATESWAR RAO Vs. UNION OF INDIA
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March 7, 2001 |
WASIM AHMED KHAN Vs. GOVERNMENT OF ANDHRA PRADESH
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December 10, 2001 |
WORKMEN REP Vs. P O INDUSTRIAL TRIBUNAL 1
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February 5, 2001 |
XL TELECOM LIMITED Vs. COLLECTOR OF CUSTOMS HYDERABAD COLLECTORATE HYD
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June 25, 2001 |
Y GANDHI Vs. STATE OF ANDHRA PRADESH, DEPARTMENT OF REVENUE, RE
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February 16, 2001 |
Y K SRINIVASA RAO Vs. UNION OF INDIA
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June 29, 2001 |
Y NARASIMHA REDDY Vs. M C NAGARAJU
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October 9, 2001 |
Y R N KUMAR Vs. GOVERNMENT OF A P
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April 19, 2001 |
Y RAMACHANDRA REDDY Vs. SECRETARY, M AND H FAMILY WELFARE DEPARTMENT
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April 12, 2001 |
Y S C BABU Vs. CHAIRMAN AND MANAGING DIRECTOR SYNDICATE BANK
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October 4, 2001 |
Y SEKHAR Vs. GOVT OF A P
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March 8, 2001 |
Y V S S HRISHIKESH Vs. PRINCIPAL A U COLLEGE OF ENGINEERING VISAKHAPATNAM
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October 5, 2001 |
YADALLA PITCHAIAH CHETTY CHARITIES CUDDAPAH Vs. GOVERNMENT OF ANDHRA PRADESH
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September 4, 2001 |
YANKAY DRUGS AND PHARMACEUTICALS LIMITED Vs. CITI BANK
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April 20, 2001 |
YARLAGADDA RADHA Vs. DIRECTOR P G R R CENTRE FOR DISTANCE EDUCATION
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January 17, 2001 |
YARRAMSETTY VENKATA SATYANARAYANA Vs. ELECTION OFFICER MANDAL PARISHAD PEDANA KRISHNA DISTRICT
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July 13, 2001 |
YEDIDA BHASKARA RAO Vs. STATE OF A P
|
November 19, 2001 |
YEDURU SREENIVASUL REDDY Vs. STATE
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November 27, 2001 |
YEGGONI CHINNA HUSSAIN REDDY Vs. STATE OF A P
|
November 6, 2001 |
YELAMANCHILI MAHESH BABU Vs. STATE OF A P
|
June 14, 2001 |
YELLA SLMHACHALAM Vs. SLRIPURAM SOMULU
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July 9, 2001 |
YEMENI VENKATA RATNAM Vs. STATE ELECTION COMMISSIONER
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August 27, 2001 |
YERRAM VENKATA REDDY Vs. COMMISSIONER AND DIRECTOR OF SCHOOL EDUCATION
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January 29, 2001 |
YERUBANDI JIYYANNA Vs. STATE OF ANDHRA PRADESH
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November 2, 2001 |
YETURI PITCHI REDDY Vs. GOVT OF A P
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April 6, 2001 |
ZAKRAIAH T Vs. A P S C CO OPERATIVE FINANCE CORPORATION LIMITED
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October 3, 2001 |
ZILLA PARISHAD WARANGAL Vs. L SHIVA KUMAR
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April 6, 2001 |