Case Index

Title
Date
ANDHRA CEMENT COMPANY LTD. Vs. STATE OF ANDHRA PRADESH
October 9, 2001
ANDHRA STEEL CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
July 30, 2001
CLASSIC AND COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER
July 23, 2001
DHANALAKSHMI PAPER AND BOARD MILLS Vs. DEPUTY COMMERCIAL TAX OFFICER
April 24, 2001
ELGI EQUIPMENTS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
August 20, 2001
HAJIMIYAN SAHEB AND COMPANY Vs. STATE OF ANDHRA PRADESH
November 2, 2001
HINDUSTAN ZINC LIMITED Vs. STATE OF ANDHRA PRADESH
June 8, 2001
JAFFAR SAW MILL Vs. STATE OF ANDHRA PRADESH
September 15, 2001
JAYANTH TIMBER TRADERS Vs. STATE OF ANDHRA PRADESH
June 1, 2001
KAMAL KOTHARI Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION
February 7, 2001
KIRLOSKAR BROS LTD. Vs. STATE OF ANDHRA PRADESH
June 30, 2001
LAKSHMINARAYANA ENTERPRISES Vs. STATE OF ANDHRA PRADESH
December 28, 2001
M M T C LIMITED Vs. PRESIDENT OF THE WEST BENGAL COMMERCIAL TAXES APPELLATE AND REVISIONAL BOARD
April 20, 2001
MAHAVIR ENTERPRISES (INDIA) LTD. Vs. STATE OF ANDHRA PRADESH
July 30, 2001
NETU METAL INDUSTRIES Vs. STATE OF ANDHRA PRADESH
February 26, 2001
ORIGINAL PRINTING PRESS Vs. SECRETARY COMMERCIAL TAXES DEPARTMENT
April 24, 2001
PREMIER MILLS LTD Vs. STATE OF TAMIL NADU
January 25, 2001
PREMIER OFFSET PRINTERS AND Vs. STATE OF TAMIL NADU
July 25, 2001
PROMPT PACKING PVT. LTD. Vs. STATE OF ANDHRA PRADESH
March 28, 2001
RAGHAVENDRA ROLLING MILLS Vs. STATE OF ANDHRA PRADESH
August 27, 2001
RAJ BROTHERS Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
February 1, 2001
RAM OXYGEN P LTD Vs. JOINT COMMISSIONER CT
February 5, 2001
RAMESH KR JADAV Vs. COMMERCIAL TAX OFFICER
May 18, 2001
RASHTRIYA CHEMICALS AND FERTILISERS LIMITED Vs. COMMERCIAL TAX OFFICER
February 8, 2001
SALT SALES CORPORATION Vs. DEPUTY COMMERCIAL TAX OFFICER ADDITIONAL
January 25, 2001
SEVEN HILLS CONSTRUCTIONS Vs. STATE OF ANDHRA PRADESH
June 30, 2001
SHIVALINGAM BEEDI WORKS Vs. STATE OF ANDHRA PRADESH
June 30, 2001
SREE AKILANDESWARI MILLS P LTD Vs. COMMERCIAL TAX OFFICER
February 1, 2001
SRI VINAYAGA PULVERISING MILLS Vs. COMMERCIAL TAX OFFICER
January 4, 2001
STATE OF TAMIL NADU Vs. R K HERBALS PVT LTD
January 3, 2001
STATE TRADING CORPORATION OF INDIA LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES CORPORATE DIVISION
February 16, 2001
TOP RUBBER INDUSTRIES Vs. SECRETARY TO GOVERNMENT CT AND RE DEPARTMENT
February 28, 2001
VIKAS INDUSTRIES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
April 23, 2001
YEGNAIAH Vs. STATE OF ANDHRA PRADESH
September 14, 2001