Case Index

Title
Date
A K ROY Vs. PRESIDENT ICAR
August 8, 2001
A L THOMAS Vs. UNION OF INDIA
August 2, 2001
A M KANPURWALA Vs. UNION OF INDIA
June 7, 2001
AMIT JAIN Vs. UNION OF INDIA
June 13, 2001
B C IBRAHIM Vs. DIRECTOR OF EDUCTION U T OF LAKSHADWEEP
August 13, 2001
B K RAGHURAM Vs. UNION OF INDIA
September 27, 2001
B N SINGH Vs. UNION OF INDIA
June 8, 2001
B P POOKUNJU Vs. UNION OF INDIA
November 1, 2001
B R MANGALUR Vs. UNION OF INDIA
May 31, 2001
BINOY KRISHNA MANDAL Vs. UNION OF INDIA
October 10, 2001
CHIDAMBRAM Vs. UNION TERRITORY CHANDIGARH THROUGH ITS ADVISOR
December 6, 2001
DHOLAN LILARAM LULLA Vs. UNION OF INDIA
November 9, 2001
G MUTHUSAMY Vs. DIVISIONAL PERSONNEL OFFICER SOUTHERN RLY
July 19, 2001
G N RAO Vs. UNION OF INDIA
June 6, 2001
G SELVACOUMAR Vs. UNION OF INDIA
February 20, 2001
GURDEV SINGH A I G Vs. UNION OF INDIA
August 2, 2001
H ALI Vs. EMPLOYEES STATE INSURANCE CORPORATION
May 17, 2001
HARESH D RAMAIYA Vs. UNION OF INDIA
September 28, 2001
HIRANMOY SEN Vs. UNION OF INDIA
January 19, 2001
JAGDISH PRASAD SRIVASTAVA Vs. UNION OF INDIA
October 19, 2001
K V GEORGE Vs. UNION OF INDIA
September 5, 2001
K VARGHESE Vs. UNION OF INDIA
July 27, 2001
KONA KRISHNARAV NAYUDU Vs. UNION OF INDIA
April 10, 2001
M D SHARMA Vs. UNION OF INDIA
March 29, 2001
M KRISHNA DAS Vs. CHAIRMAN RAILWAY BOARD
June 1, 2001
M YANTHAN Vs. UNION OF INDIA
October 11, 2001
MAHENDRA PRASAD MEHTA Vs. UNION OF INDIA
October 8, 2001
MANGILAL Vs. UNION OF INDIA
September 17, 2001
N A KUNJAPPAN Vs. CHIEF GENERAL MANAGER TELECOM
June 11, 2001
N C SHARMA Vs. UNION OF INDIA
October 24, 2001
N GOPALAKRISHNAN Vs. UNION OF INDIA
January 31, 2001
NIRMALA DEVI Vs. UNION OF INDIA
November 19, 2001
POONAM TIWARI Vs. KENDRIYA VIDYALAYA SANGATHAN
August 2, 2001
PRASHANT KRISHNA SALVI Vs. UNION OF INDIA
September 12, 2001
PRITAM SINGH Vs. UNION OF INDIA
August 31, 2001
RAJESH RAVINDRAN Vs. SECRETARY TO GOVT OF INDIA MINISTRY OF ENVIRONMENT & FORESTS
September 5, 2001
RAJINDER SINGH Vs. UNION OF INDIA
November 9, 2001
RAMNATH SEN Vs. UNION OF INDIA
July 30, 2001
S A S NAVAS Vs. COMMISSIONER OF CUSTOMS
October 10, 2001
S DAMODARAN Vs. UNION OF INDIA
October 16, 2001
S HARIHARAN Vs. UNION OF INDIA
July 12, 2001
S N THAPA Vs. UNION OF INDIA
August 31, 2001
SANJAY VASANTRAO HAGE EDBPM Vs. UNION OF INDIA
August 7, 2001
SHASHI A THAKUR Vs. UNION OF INDIA
October 18, 2001
T GOPALANKUTTY NAIR Vs. DIRECTOR GENERAL ESIC
May 22, 2001
T JAYAKUMAR Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
September 14, 2001
T P GOPINATH Vs. UNION OF INDIA
September 25, 2001
U NARAYANAN Vs. CHIEF OPERATIONS MANAGER
November 23, 2001
V A KUMARAN Vs. UNION OF INDIA
September 27, 2001
V M NARAYANAN Vs. CHIEF GENERAL MANAGER TELECOMMUNICATIONS
June 1, 2001
VASANT LADAGYA GAWAND Vs. UNION OF INDIA
June 7, 2001
YAMINI CHAUHAN Vs. NAVODAYA VIDYALAYA SAMITI
September 14, 2001