Case Index

Title
Date
AMRENDRA KUMAR VERMA Vs. BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY
January 10, 2001
AMRENDRA KUMAR VERMA Vs. BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD.
October 1, 2001
BIHAR STATE HOUSING BOARD Vs. KRISHNA GOPAL CHAUBEY
March 30, 2001
DIVISIONAL ENGINEER, TELECOM Vs. SRINARAYAN SINGH
June 1, 2001
HINDUSTAN MOTORS LTD. Vs. DISTRICT RURAL DEVELOPMENT AGENCY
February 6, 2001
POST MASTER, G.P.O., PATNA Vs. PRATEEP KUMAR
April 16, 2001
RAJ KUMAR PRASAD GUPTA Vs. DIVISIONAL MANAGER, THE NEW INDIA INSURANCE CO.LTD.
January 3, 2001
VIJAYA SHANKAR Vs. STATE BANK OF INDIA
May 11, 2001
VIJAYA SHANKAR Vs. STATE BANK OF INDIA
November 5, 2001