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Case Index
Title
Date
ACQUA MINERALS LIMITED Vs. HINDUSTAN COCA COLA BEVERAGES PVT LTD
July 25, 2001
ADHARSHRANI Vs. GHAZIABAD AUTHORITY
September 20, 2001
ASHOK KAICKER Vs. AMBLEE HOTELS PVT LTD
July 3, 2001
ASHOK KUMAR Vs. GHAZIABAD DEVELOPMENT AUTHORITY
December 5, 2001
B K GUPTA AND CO Vs. NORTH INDIA DISTILLERY LTD
December 18, 2001
B N MEHROTRA THROUGH DIRECTOR RESEARCH Vs. U P HOUSING DEVELOPMENT BOARD
September 6, 2001
BALSARA HYGIENCE PRODUCTS LIMITED Vs. CONSUMER PRODUCTS DISTRIBUTORS ASSOCIATION
December 18, 2001
CHIRAWA CEMENTS LIMITED Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT INVESTMENT CORPORATION LTD
December 5, 2001
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. NESTLE INDIA LIMITED
August 2, 2001
DEEPAK KAUL SQH Vs. GHAZIABAD AUTHORITY
August 14, 2001
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs. R.P. ELECTRONICS AND ANR.
December 11, 2001
DIRECTOR GENERAL I R Vs. GODREJ GE APPLIANCES LTD
August 8, 2001
DIRECTOR GENERAL I R Vs. ENERGIZER INDIA PVT LTD
July 17, 2001
DIRECTOR GENERAL I&R Vs. GODREJ GE APPLIANCES LTD
August 21, 2001
DIRECTOR GENERAL I&R Vs. EAC TRADING PVT LTD
August 22, 2001
DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. LIFE MEDICARE CENTRE
December 13, 2001
DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. TATA OIL MILLS COMPANY LTD
December 6, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HOECHEST MARION RUSSEL LTD
July 13, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. INDIAN BANKS ASSOCIATION AND ITS CONSTITUENT MEMBERS
August 23, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. DAEWOO MOTORS INDIA LIMITED
August 23, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. SURYA MORPHY RICHARDS LTD
October 30, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HEWELET PACKARD I LTD
October 19, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. CITY MAN CLOTHING INDIA LTD
July 11, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. AMBIKA JEWELLERS
August 8, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. USHA INTERNATIONAL LIMITED
August 6, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. MARUDHAR SERVICE LIMITED
August 7, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. WORLDLINK FINANCE LIMITED
July 30, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. V S PARVATHA
July 8, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. INDIAN OIL CORPORATION LTD
July 17, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. CARBORUNDUM UNIVERSAL LTD
July 17, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. PROGRESSIVE FINANCIAL SERVICES LTD
July 17, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. NATURAL AGRO PRODUCTS LTD
July 17, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HINDUSTAN COOPER LIMITED
October 1, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. COLGATE PALMOLIVE I LTD
August 29, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. VIDEOCON INTERNATIONAL LTD
July 17, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. BIDDLE SAWYER LTD
July 11, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. JET AIRWAYS INDIA LIMITED
July 24, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. JAY ENGINEERING WORKS LIMITED
July 10, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HINDUSTAN LEVER LTD
July 19, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. FULFORD INDIA LTD
July 11, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. R K JAIN COMPANY
July 3, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. ASIAN TOWNSVILLE FARMS LTD
July 12, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. RELIANCE INDUSTRIES LTD
September 6, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HINDUSTAN LEVER LIMITED
July 13, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. VASANT COOPERATIVE GROUP HOUSING SOCIETY LIMITED
December 5, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. BAJAJ AUTO LIMITED
September 13, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HINDUSTAN LEVER LTD
September 12, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
July 3, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION AND GALAXY ORGANIC P LTD Vs. AEGIS CHEMICALS INDUSTRIES LIMITED
August 9, 2001
DIRECTOR GENERAL INVESTIGATION REGISTRATION Vs. JINDAL POLYESTER LTD
August 20, 2001
DIRECTOR GENERAL INVESTIGATION REGISTRATION Vs. BOOLANI ENGINEERING CORPORATION
August 21, 2001
DIRECTOR GENERAL INVESTIGATION REGISTRATION Vs. HARYANA DRINKS PVT LTD
August 9, 2001
DIRECTOR GENERAL INVESTIGATION REGISTRATION Vs. SITAPUR PLYWOOD MANUFACTURERS LTD
July 2, 2001
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. LAXMANGARH GAS SERVICE
December 13, 2001
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. COCA COLA
July 2, 2001
DIRECTOR RESEARCH Vs. POWER PACKER SYSTEMS
September 14, 2001
DIRECTOR RESEARCH MRTP COMMISSION Vs. DELHI DEVELOPMENT AUTHORITY
July 2, 2001
ESKAY ENTERPRISES Vs. RAVISH INFUSION LTD
July 3, 2001
G M EYEWEAR PVT LTD Vs. U P STATE ELECTRICITY BOARD
July 2, 2001
INDIAN TOURISM DEVELOPMENT CORPORATION Vs. INTERNATIONAL TOURS & TRAVELS
September 4, 2001
K L SACHDEVA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
July 24, 2001
KEVIN CORPORATION Vs. CADBURY SCHWEPPES
September 6, 2001
KISHORI LAL SUDESH KUMAR METALS PVT LTD Vs. JAIPUR VIDYUT VITRAN NIGAM LTD
October 19, 2001
KUONI TRAVELS INDIA LTD Vs. THOMAS COOK INDIA LTD
September 28, 2001
MADURA COATS LTD Vs. BHARAT PETROLEUM CORPORATION LTD
December 21, 2001
MAYA DEVI GOEL Vs. UTTAR PRADESH HOUSING AND DEVELOPMENT BOARD
October 31, 2001
MRS. USHA THAPA Vs. MEERUT DEVELOPMENT AUTHORITY
January 10, 2001
MS VEENA WANCHOO Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
July 4, 2001
MS. SHIVANI JAIN Vs. DCM LIMITED
September 11, 2001
NASIRUDDIN Vs. UTTAR PRADESH AWAS EVAM VIKAS PARISHAD
July 16, 2001
NEHA CREATIONS Vs. AMERICAN PRESIDENT LINES AND ORS.
August 2, 2001
NEWAR STEELS LIMITED Vs. NUCHEM MACHINE TOOLS LIMITED
August 8, 2001
P C CHANDAN Vs. SHELTERS
July 27, 2001
PANKAJ SETIA Vs. MEERUT DEVELOPMENT AUTHORITY
August 21, 2001
RAKESH GARG Vs. U P AWAS EVAM VIKAS PARISHAD
September 14, 2001
RAM PRAKASH Vs. DELHI JAL BOARD
September 25, 2001
REAL POWER BOLTING Vs. JASMA ENGINEERING
August 13, 2001
S R AGARWAL Vs. AKASH GANGA BUILDERS & ENGINEERS LTD
September 6, 2001
S S AHUJA Vs. PIZZA EXPRESS
December 10, 2001
SAUHARD FOOD PRODUCTS P LTD Vs. PUNJAB NATIONAL BANK
December 11, 2001
SAVITRI CON CAST LTD Vs. JAIPUR VIDYUT VITRAN NIGAM LTD
October 19, 2001
SHEETAL BUILDERS Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD
September 14, 2001
SHIV KUMAR GARG Vs. NATIONAL INSURANCE CO. LTD.
December 18, 2001
SMT. URMILA SINGH Vs. UTTAR PRADESH HOUSING AND DEVELOPMENT BOARD
October 29, 2001
SUNIL KUMAR BHAGCHANDANI Vs. LINX OVERSEAS
August 16, 2001
TEJ BHAN MATTA Vs. MAXWORTH ORCHARDS INDIA LTD
December 11, 2001
UMA SHANKAR SINGH Vs. DELHI BISLERI COMPANY LTD
March 23, 2001
VIJAY Vs. CHIEF EXECUTIVE OFFICER
September 5, 2001
VINOD CHOPRA Vs. FILM MAKERS COMBINE
July 3, 2001
WESTFALIA SEPARATOR INDIA PVT LTD Vs. ALFA LAVAL AGRI INDIA LTD
July 13, 2001
WIN MEDICARE LTD Vs. RECKITT BENCKISER INDIA LIMITED
October 19, 2001