Case Index

Title
Date
1. RAJADURAI RAJA @ JAYA @ JAYARAJ Vs. STATE BY ITS POLICE, KOLAKOMBAI, NILGIRIS
June 13, 2001
A ABDUL RAHIM Vs. JULAIGA BEEVI
July 6, 2001
A B C INDIA INTERNATIONAL Vs. DUGLAS RABINDRAN
January 24, 2001
A B R JANARDHANAN DALIT TIGER C PONNUSAMY Vs. STATE OF TAMIL NADU
September 21, 2001
A CHELLAYYAN Vs. PONMANAI TOWN PANCHAYAT
April 9, 2001
A CHETTY Vs. A RANGAN
December 18, 2001
A DURAI Vs. COMPETENT AUTHORITY AND PERSONNAL ASSISTANT TO THE COLLECTOR OF MADRAS MADRAS 5
June 25, 2001
A DURAIRAJ Vs. CHAIRMAN TAMIL NADU HOUSING BOARD
October 11, 2001
A ELUMALAI Vs. ADMINISTRATOR CUM LT GOVERNOR OF PONDICHERRY
January 24, 2001
A GANAPATHY Vs. S VENKATESAN
July 27, 2001
A GOVINDARAJAN Vs. STATE INSPECTOR OF POLICE VIGILANCE AND ANTI CORRUPTION DEPARTMENT SALEM
September 20, 2001
A JOSEPH Vs. TAHSILDAR EGMORE NUNGAMBAKKAM TALUK MADRAS
November 1, 2001
A K S THIYAGARAJAN Vs. M GOPAL
November 5, 2001
A KANAGASABAPATHY Vs. STATE
June 8, 2001
A KRISHNAN Vs. S P KUMAR
April 12, 2001
A M ABDUL RAHIMAN ROWTHER AND COMPANY Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE TRICHIRAPALLI
September 19, 2001
A M ALI AKBAR Vs. KEELAKARAI SOUTH STREET JAMATH MASJID PARIPALANA COMMITTEE
April 30, 2001
A MALAIKANNU Vs. MANAGING DIRECTOR MARUDHU PANDIAR TRANSPORT CORPORATION LIMITED
January 5, 2001
A MANIVANNAN Vs. SIVARAJ
August 29, 2001
A PALANI Vs. JAYARAM KONAR
August 14, 2001
A R A S DURAISAMY NADAR Vs. TAMIL NADU ELECTRICITY BOARD
January 13, 2001
A RADHAKRISHNAN Vs. ITO
June 18, 2001
A RAFEEQ AHMED AND CO Vs. MONTARI LEATHER LTD
October 30, 2001
A S A KABEER Vs. COMMISSIONER OF CUSTOMS CHENNAI
April 23, 2001
A S IBRAHIM RAWUTHAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 16, 2001
A S RAMA KISHNAN Vs. BANK OF BARODA
February 16, 2001
A SANKARARAMAN PETITIONER Vs. GOVERNMENT TAMIL NADU
October 5, 2001
A SANTHALAKSHMI Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
February 20, 2001
A SARABANU Vs. A M A ASMATHULLAH DIED
April 24, 2001
A SELVAM Vs. MANAGEMENT C ABDUL RAHMAN AND COMPANY
July 11, 2001
A SHAUD ALI Vs. ADDITIONAL COLLECTOR OF CUSTOMS
January 22, 2001
A SIVASAILAM Vs. COMMISSIONER OF WEALTH TAX
October 17, 2001
A SOUNDARAJAN Vs. GOVT OF TAMIL NADU
April 27, 2001
A TAMILSELVAN Vs. SENTHIL CONSTRUCTIONS
July 13, 2001
A VEERASUNDARAM Vs. STATE OF TAMIL NADU
April 18, 2001
A. BOOPATHY Vs. K. RAMAKRISHNAN
February 9, 2001
A. CHETTY Vs. A. RANGAN
January 18, 2001
A. NIYAS Vs. C. DAMODARAN
September 5, 2001
A. PURUSHOTHAMAN Vs. THE STATE REP. BY THE DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI CORRUPTION
July 6, 2001
A.T. NATHAMUNI Vs. TAMIL NADU ELECTRICITY BOARD AND OTHERS
September 14, 2001
ABDUL BARI Vs. PALANI
January 11, 2001
ABDUL KAREEM Vs. MOHAMMAD FAROOK
June 11, 2001
ABRAHAM Vs. MARIA AMBROSE
January 19, 2001
ADHEENAKARTHAR Vs. THIRU M PATTABHIRAMAN
February 28, 2001
ADHILAKSHMI Vs. STATE
April 4, 2001
ADHILAKSHMI Vs. STATE
January 4, 2001
ADVERTISING CLUB Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
April 30, 2001
ADWISE ADVERTISING PRIVATE LIMITED Vs. UNION OF INDIA
March 1, 2001
ADYAR PADMANABHA NAGAR SEVA SANGHAM Vs. CORPORATION OF CHENNAI
February 14, 2001
AGARWAL H C Vs. STATE
June 22, 2001
AGASTHIYAR TRUST Vs. COMMISSIONER OF WEALTH TAX
December 13, 2001
AIRLINES AGENTS ASSOCIATION Vs. UNION OF INDIA
April 30, 2001
AIRLINES AGENTS ASSOCIATION Vs. UNION OF INDIA
April 13, 2001
AJMEERALI Vs. ALISHEIK
January 12, 2001
ALAGIRI TEXTILES Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
February 7, 2001
ALAGU MURUGESAN Vs. A THANGA PANDIAN
March 27, 2001
ALI PALAKKAL Vs. STATE OF TAMIL NADU
November 6, 2001
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM Vs. CHIEF ELECTION COMMISSIONER ELECTION COMMISSION OF INDIA NEW DELHI
April 10, 2001
ALL INDIA SKINS AND HIDES TANNERS AND MERCHANT ASSOCIATION LEATHER CENTRE Vs. COMMERCIAL TAX OFFICER
December 12, 2001
ALL INDIAN OVERSEAS BANK EMPLOYEES UNION Vs. INDUSTRIAL TRIBUNAL
January 25, 2001
ALLUVDIN Vs. INSPECTOR OF POLICE VANDHAVASI POLICE STATION
February 6, 2001
ALTEK LAMMERTZ NEEDLES LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
March 30, 2001
AMARCHAND Vs. SANJEEV RASTOGI
June 8, 2001
AMBIKA COTTON MILLS LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
February 16, 2001
AMERICAN REMEDIES LIMITED Vs. STATE
April 23, 2001
ANANTHI Vs. STATE
February 27, 2001
ANGU PARAMESWARI TEXTILES PRIVATE LIMITED Vs. RAJAM AND COMPANY
January 24, 2001
ANNA TRANSPORT CORPORAITON LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR, SALEM Vs. SMT.M.UMA MAHESWARI, PROPRITERIX, SRI RAJESH BUS SERVICE, CHINNAPPA NAICKENPALAYAM, SALEM,
December 21, 2001
ANNAMMAL DIED Vs. SPECIAL TAHSILDAR LAND ACQUISITION
February 5, 2001
ANNATHURAI 1ST ACCUSED Vs. STATE THROUGH INSPECTOR OF POLICE NADUKKAVERI POLICE STATION
September 24, 2001
ANTHONY PICHAI A Vs. GOVERNMENT OF TAMIL NADU
June 26, 2001
ANTONY XAVIER Vs. STATE SUB
February 27, 2001
APOLLO HOSPITALS ENTERPRISES LIMITED Vs. UNION OF INDIA
June 8, 2001
APPA SERVAI P Vs. COMMR OF LABOUR
June 14, 2001
APPADIRAI Vs. STATE, REP BY STATION HOUSE OFFICER, CID BRANCH
March 21, 2001
APPARELS AND HANDLOOM EXPORTERS ASSOCIATION Vs. STATE OF TAMIL NADU
September 21, 2001
APPOLLO SALINE PHARMACEUTICALS (P) LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER
September 14, 2001
APPOLLO SALINE PHARMACEUTICALS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER FAC
October 1, 2001
ARAVINDH STEEL LIMITED Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE TRICHY
October 31, 2001
ARBEE AND COMPANY MADRAS Vs. GOVIND DALL MILLS
June 22, 2001
ARCOT EXPORTS Vs. DIRECTOR OF ENFORCEMENT NEW DELHI
September 27, 2001
ARJUNAN M D Vs. EXECUTIVE ENGINEER TWAD BOARD TUTICORIN
October 9, 2001
AROKIAMARY LUCIA Vs. STATE OF TAMIL NADU
December 21, 2001
AROKIASWAMY ODAYAR DECD Vs. RY NAGOJI RAMACHANDRA GHATGAI RAO SABB
June 20, 2001
ARTHANARI Vs. S SESHAGIRI RAO
September 21, 2001
ARULMIGHU SWAMINATHASWAMY DEVASTHANAM AT SWAMIMALAI Vs. JAGANNATHAN
January 10, 2001
ARUMAIAMMAL Vs. MANAMAYEE
September 20, 2001
ARUMUGAM Vs. STATE
June 22, 2001
ARUMUGAM Vs. STATE
July 4, 2001
ARUMUGHA MUDALIAR Vs. STATE OF TAMIL NADU
November 16, 2001
ARUMUGHAM Vs. STATE REP. BY INSPECTOR OF POLICE, THUKKALAI P.S.
January 10, 2001
ARUNACHALAM S Vs. MANAGING DIRECTOR SOUTHERN STRUCTURALS
August 24, 2001
ASHER TEXTILES LIMITED Vs. COMMERCIAL TAX OFFICER TIRUPUR NORTH ASSESSMENT CIRCLE
November 9, 2001
ASHOK KUMAR Vs. K. GUNASEKARAN
March 16, 2001
ASHOK MALHOTRA Vs. MANSI FINANCE CHENNAI LIMITED
December 3, 2001
ASHOK MUTHANNA Vs. ESCORTS FINANCE LTD
January 19, 2001
ASHWIN C MUTHIAH Vs. MULTIPACK
February 2, 2001
ASSISTANT COLLECTOR OF CUSTOMS C I U TUTICORIN Vs. A PAULRAJ
January 4, 2001
ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
October 17, 2001
ASSOCIATION OF MANAGEMENTS OF HINDU EDUCATIONAL INSTITUTIONS SRI RAMAKARISHNA ASRAMS Vs. STATE OF TAMIL NADU
September 10, 2001
ATHIGANAPATHY Vs. A V SAMINATHAN
November 2, 2001
ATHMANATHASWAMY DEVASTHANAM AVIDYARKOIL Vs. K G VARADACHARIAR
July 18, 2001
AUGUSTINE Vs. KUNJAMMA KURIAKOSE
August 6, 2001
AYISHA BEEVI Vs. DHANALAKSHMI
October 9, 2001
AYYA PILLAI Vs. SUBEDA BEEVI
September 28, 2001
AYYAPPAN Vs. STATION HOUSE OFFICER, PARANGIPETTAI
March 1, 2001
B ANANDHI Vs. R LATHA
August 31, 2001
B CHANDRASEKARAN Vs. STATE OF TAMIL NADU
April 18, 2001
B IMTIAZ AHAMED Vs. G BANUMATHI
August 3, 2001
B N ANANTHACHARY Vs. P K MOHAN RAM
February 27, 2001
B PALANISWAMI Vs. COMMISSIONER OF INCOME TAX
April 25, 2001
B PARVATHY Vs. RAMAKRISHNA MISSION
July 24, 2001
B SHAMBU KUMAR Vs. RAGHVENDRA STEELS LTD
August 14, 2001
B V SRINIVASAN Vs. B V TULASIRAMAN
February 13, 2001
B. PUSHPAVALLI Vs. V.K. SIVASANKARAN AND ANOTHER
April 12, 2001
BALAJI Vs. INSPECTOR OF POLICE
June 12, 2001
BALAJI CYLINDERS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER THIRUVANMIYUR ASSESSMENT CIRCLE CHENNAI 15
September 10, 2001
BALAKRISHNA CHETTIAR DIED Vs. SALEM DIOCES SOCIETY
December 4, 2001
BALASUBRAMANIAM Vs. RAMAKRISHNAN
November 20, 2001
BALASUBRAMANIAM, Vs. STATE BY INSPECTOR OF POLICE, DHARAPURAM CIRCLE POLICE STATION (CRIME NO. 579/93)
November 9, 2001
BALIAH DAVID A Vs. R M CENTRAL BANK OF INDIA
January 25, 2001
BALU ALIAS BALAKRISHNAN Vs. MINOR B SASIKUMAR
March 23, 2001
BANK OF MADURA LIMITED Vs. T.C.R. LEELAVINODHA NAIDU AND OTHERS
July 16, 2001
BANK OF MADURA SHAREHOLDERS WELFARE ASSOCIATION Vs. GOVERNOR RESERVE BANK OF INDIA
February 13, 2001
BASKAR Vs. STATE
March 2, 2001
BASKARAN Vs. STATE
June 22, 2001
BEAUTY DYERS Vs. UNION OF INDIA
December 20, 2001
BEEM SINGH Vs. S RAMAJAYAM
December 10, 2001
BENTOOL STEEL PRODUCTS PRIVATE LIMITED Vs. O M A MOHAMMED OMAR
March 19, 2001
BHAGWANDAS FATECHAND DASWANI Vs. H P A INTERNATIONAL A PARTNERSHIP FIRM CARRYING ON ITS BUSINESS AT NO 8C OLD NO 15/16 CASA MAJOR ROAD EGMORE MADRAS 8
April 24, 2001
BHARAT OVERSEAS BANK LTD Vs. A MUTHIAH
November 2, 2001
BHARATHI Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT CHENNAI
February 13, 2001
BHARATHI AMMAL Vs. JAYARAMAN
July 13, 2001
BHOOBALAN Vs. STATE BY INSPECTOR OF POLICE, KAVINDAPADI, ERODE DISTRICT
March 2, 2001
BOARD OF DIRECTORS CANARA BANK Vs. K CHANDRAN
June 29, 2001
BOARD OF TRUSTEES OF PORT OF MADRAS Vs. SOUTHERN SHIPPING CORPORATION PRIVATE LTD
June 4, 2001
BOARD OF TRUSTEES OF THE PORT OF MADRAS Vs. SOUTHERN SHIPPING CORPORATION PRIVATE LIMITED MADRAS
June 14, 2001
BRAHADAMBAL AGENCY AND PARTNERSHIP FIRM Vs. RAMASAMY
July 23, 2001
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. PAPPA
November 20, 2001
BRINDHA DEVI Vs. JAYASEKARAN
April 12, 2001
BUNDY TUBING OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
June 11, 2001
BYILVANALIASRAMASAMY Vs. MATHIAZHAGAN
December 13, 2001
C A JAGANNATHAN Vs. T E SRINIVASAN
August 31, 2001
C A KHABEER Vs. ABDUL MUBEEN
April 23, 2001
C B LIAGAT ALI Vs. MOHAMMED NAZIR
December 14, 2001
C DEVARAJ Vs. C RADHAKRISHNAN
November 27, 2001
C EDWARD Vs. M SOUNDARAPANDIYAN
January 17, 2001
C K RANGANATHAN Vs. REGISTRAR OF COMPANIES GOVERNMENT OF INDIA
December 19, 2001
C KANAGAM Vs. DISTRICT ELEMENTARY EDUCATION OFFICER TIRUNELVELI
April 4, 2001
C KAVITHA Vs. STATE OF TAMIL NADU
January 3, 2001
C PACKIANATHAN Vs. TAMIL NADU HANDICRAFTS DEVELOPMENT CORPORATION LTD
December 14, 2001
C PONNUSAMY Vs. R KRISHNASAMY
June 28, 2001
C PREMARAJAN Vs. UMA NAMBIAR
December 21, 2001
C RAJENDRAN Vs. INCOME TAX OFFICER
August 2, 2001
C RAMESH Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
October 8, 2001
C S SAMPATH Vs. R PERUMAL NAIDU
March 7, 2001
C S USHA Vs. MADRAS REFINERIES LIMITED CHENNAI
January 31, 2001
C SELVARAJ Vs. M SUBRAMANI
October 1, 2001
C VENKATESAN Vs. MUNUSAMI GOUNDER
March 22, 2001
C. SELVARAJ Vs. STATE
November 5, 2001
CHAIRMAN AND MANAGING DIRECTOR INDIAN OVERSEAS BANK NO ANNA SALAI MADRAS 00 00 Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM ROOM 35 CITY CIVIL COURT MAIN BUILDING 1ST FLOOR MADRAS
October 5, 2001
CHANCELLOR MADURAI KAMARAJ UNIVERSITY MADURAI HER EXCELLENCY THE GOVERNOR OF TAMIL NADU RAJ BHAVAN GUINDY CHENNAI Vs. S SHANMUGHA SUNDARAM
January 29, 2001
CHANDRA Vs. V RANGACHARIAR
August 21, 2001
CHANDRA SMT Vs. COMMISSIONER FOR WORKMENS COMPENSATION II
February 15, 2001
CHANDRAN Vs. STATE REP. BY INSPECTOR OF POLICE, PONNERI POLICE STATION
March 1, 2001
CHANDRASEKAR B Vs. MGMT OF PARRY CO LTD
August 17, 2001
CHEMFAB ALKHALIS LIMITED GNANANDA PLACE KALAPET PONDICHERRY Vs. S BALASUBRAMANIAN
August 21, 2001
CHENGALPATTU MUNICIPALITY Vs. MACCA JUMMA MOSQUE
February 12, 2001
CHENNAI CUSTOMS HOUSE AGENT LICENCE OWNERS ASSN Vs. COMMISSIONER OF CUSTOMS CHENNAI
April 25, 2001
CHENNAI KANCHEEPURAM TIRUVELORE DISTRICT FILM DISTRIBUTORS ASSOCIATION Vs. CHINTHAMANI S MURUGESAN
June 28, 2001
CHIDAMBARAM Vs. INSPECTOR OF POLICE THIRUMANUR POLICE STATION ARIYALUR TALUK TRICHY DISTRICT
November 22, 2001
CHIEF ADMINISTRATOR, CSI KALYANI MULTI SPECIALITY HOSPITAL Vs. KASIVISWANATHAN
November 22, 2001
CHINNADURAI Vs. STATE
February 16, 2001
CHINNAMMAL Vs. M RAMASAMY NAICKER
October 17, 2001
CHINNAPILLAI Vs. K. CHELLAPPAN
March 7, 2001
CHINNAPPAPPAL Vs. RAJAMMAL W/;O GOPALAKRISHNAN
November 16, 2001
CITIZEN CONSUMER AND CIVIC ACTION GROUP Vs. UNION OF INDIA
November 2, 2001
CITIZEN CONSUMER AND CIVIL ACTION GROUP Vs. STATE OF TAMIL NADU
March 14, 2001
COIMBATORE AND PERIYAR DISTRICT Vs. MGMT OF PIONEER MILLS LTD
March 5, 2001
COIMBATORE DISTRICT TEXTILE WORKERS UNION Vs. E S I CORPN
January 22, 2001
COLLECTOR OF CUSTOMS MADRAS Vs. MEENA A BHARWANI
September 21, 2001
COMMANDANT TAMIL NADU SPECIAL POLICE VI BATTALION CHENNAI Vs. S SARATH
April 2, 2001
COMMANDER COAST GUARD REGION EAST FORT ST GEORGE CHENNAI 9 Vs. O KONAVALOV
January 10, 2001
COMMERCIAL TAX OFFICER ANNA SALAI ASSESSMENT CIRCLE II MADRAS 2 Vs. LARSEN AND TOUBRO LIMITED
April 3, 2001
COMMERCIAL TAX OFFICER THIRUPPARANGUNDRAM ASSESSMENT CIRCLE Vs. THIAGARAJAR MILLS LIMITED
December 5, 2001
COMMISSIONER H R 8 C E ADMINISTRATION DEPARTMENT NUNGAMBAKKAM MADRAS Vs. V PERUMAL MUDALIAR
August 2, 2001
COMMISSIONER H R AND C E A DEPARTMENT Vs. C NALLA SIVAM PILLAI
June 11, 2001
COMMISSIONER H R AND C E ADMN DEPARTMENT Vs. N A RAMASWAMY CHETTIAR
February 21, 2001
COMMISSIONER H R AND C E ADMN DEPARTMENT MADRAS Vs. N SUNDARASWAMY GOUNDER
April 27, 2001
COMMISSIONER H R AND C E ADMN DEPARTMENT MADRAS Vs. P VISWANATHAM PILLAI
December 4, 2001
COMMISSIONER H R ANDC E A DEPTT MADRAS Vs. BHAGAVANDHAR AND SRI DHAYANANDHAR MATALAYAM
August 1, 2001
COMMISSIONER HINDU RELIGIOUS CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT Vs. SRIMATHI
September 22, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. CEGAT
July 30, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. C E G A T
July 10, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. C E G A T
July 24, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. CALCUTTA CHEMICAL COMPANY LIMITED
June 19, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI I Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL CHENNAI
August 30, 2001
COMMISSIONER OF CENTRAL EXCISE CHENNAI I Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL CHENNAI
January 24, 2001
COMMISSIONER OF CENTRAL EXCISE COIMBATORE Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL CHENNAI
January 3, 2001
COMMISSIONER OF CENTRAL EXCISE TIRUCHIRAPALLI I Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL CHENNAI
April 10, 2001
COMMISSIONER OF CENTRAL EXCISE TRICHIRAPALLI Vs. HAJEE A M ABDUL RAHIMAN
July 23, 2001
COMMISSIONER OF CUSTOMS Vs. SALEM STAINLESS STEEL
March 13, 2001
COMMISSIONER OF CUSTOMS AIR CHENNAI Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION
October 18, 2001
COMMISSIONER OF GIFT TAX Vs. PALANIAPPA TRANSPORTS
October 31, 2001
COMMISSIONER OF GIFT TAX Vs. HAJEE MOOSA SAIT
July 3, 2001
COMMISSIONER OF GIFT TAX Vs. D SELVARAJ
March 2, 2001
COMMISSIONER OF GIFT TAX Vs. MALINI KRISHNAN
December 10, 2001
COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPARTMENT MADRAS Vs. VAIDYANATHA GURUKKAL
April 23, 2001
COMMISSIONER OF INCOME TAX Vs. SIMCO METERS LIMITED
April 23, 2001
COMMISSIONER OF INCOME TAX Vs. AJAX PRODUCTS COMPANY LIMITED
April 11, 2001
COMMISSIONER OF INCOME TAX Vs. L ALAGAPPAN
April 11, 2001
COMMISSIONER OF INCOME TAX Vs. GEETHA HOTELS P LIMITED
April 12, 2001
COMMISSIONER OF INCOME TAX Vs. SUNDARAM INDUSTRIES LIMITED
April 12, 2001
COMMISSIONER OF INCOME TAX Vs. NATIONAL CO OPERATIVE SUGAR MILLS LIMITED
April 25, 2001
COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND LIMITED
April 26, 2001
COMMISSIONER OF INCOME TAX Vs. RAVICHANDRAN
April 26, 2001
COMMISSIONER OF INCOME TAX Vs. SHYAM ENTERPRISES P LIMITED
April 26, 2001
COMMISSIONER OF INCOME TAX Vs. GRAIGMORE PLANTATIONS INDIA LIMITED
June 11, 2001
COMMISSIONER OF INCOME TAX Vs. T T KRISHNAMACHARY AND CO
June 11, 2001
COMMISSIONER OF INCOME TAX Vs. ESSAN INVESTMENTS LIMITED
June 14, 2001
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU POULTRY DEVELOPMENT CORPORATION LIMITED
June 14, 2001
COMMISSIONER OF INCOME TAX Vs. STANES AMALGAMATED ESTATES LIMITED
June 11, 2001
COMMISSIONER OF INCOME TAX Vs. S DHANUSHKODI
June 6, 2001
COMMISSIONER OF INCOME TAX Vs. S S KARUPPASAMY AND SONS
July 16, 2001
COMMISSIONER OF INCOME TAX Vs. PRASAD ART PICTURES PRIVATE LIMITED
July 12, 2001
COMMISSIONER OF INCOME TAX Vs. M S S RAJAN
June 20, 2001
COMMISSIONER OF INCOME TAX Vs. OFFICIAL LIQUIDATOR PILOT PEN CO PRIVATE LIMITED
June 20, 2001
COMMISSIONER OF INCOME TAX Vs. ADYAR GATE HOTEL LIMITED
June 21, 2001
COMMISSIONER OF INCOME TAX Vs. D K NAMBUDRIPAD
June 18, 2001
COMMISSIONER OF INCOME TAX Vs. NEW INDIA MARITIME AGENCIES P LIMITED
June 18, 2001
COMMISSIONER OF INCOME TAX Vs. PONDS INDIA LIMITED
June 28, 2001
COMMISSIONER OF INCOME TAX Vs. ARIHANT TRUST
March 2, 2001
COMMISSIONER OF INCOME TAX Vs. R RAJARATHNAM
April 4, 2001
COMMISSIONER OF INCOME TAX Vs. A P VISALAKSHI ACHI
April 3, 2001
COMMISSIONER OF INCOME TAX Vs. G S R KRISHNAMURTHY HUF
March 29, 2001
COMMISSIONER OF INCOME TAX Vs. SUN PAPER MILLS LIMITED
March 29, 2001
COMMISSIONER OF INCOME TAX Vs. MADURA COATS LIMITED
February 21, 2001
COMMISSIONER OF INCOME TAX Vs. BHAWANI KAVUR CHORDIA
February 21, 2001
COMMISSIONER OF INCOME TAX Vs. BEST AND CROMPTON ENGINEERING LIMITED
February 21, 2001
COMMISSIONER OF INCOME TAX Vs. PL RM ALAGABBA CHETTIAR
February 21, 2001
COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND LIMITED
February 21, 2001
COMMISSIONER OF INCOME TAX Vs. A RAFEEQ AHMED AND COMPANY T C NOS 1446 TO 1448 OF 1985
February 21, 2001
COMMISSIONER OF INCOME TAX Vs. SAKTHI SUGARS LIMITED
February 21, 2001
COMMISSIONER OF INCOME TAX Vs. UNNAMALAI ACHI
February 20, 2001
COMMISSIONER OF INCOME TAX Vs. C R ALAGAPPA CHETTIAR
February 20, 2001
COMMISSIONER OF INCOME TAX Vs. A A L RAMASWAMY
February 20, 2001
COMMISSIONER OF INCOME TAX Vs. A ABDUL SHUKOOR AND CO
February 21, 2001
COMMISSIONER OF INCOME TAX Vs. R SADAYAPPAN DECD
February 22, 2001
COMMISSIONER OF INCOME TAX Vs. INDIA RADIATORS LIMITED
February 22, 2001
COMMISSIONER OF INCOME TAX Vs. M S P RAJAH HUF
February 22, 2001
COMMISSIONER OF INCOME TAX Vs. OM SP L SP MEYYAPPA CHETTAIR
February 20, 2001
COMMISSIONER OF INCOME TAX Vs. INDIA CEMENT LIMITED
February 27, 2001
COMMISSIONER OF INCOME TAX Vs. K T KUNJUMON
March 1, 2001
COMMISSIONER OF INCOME TAX Vs. ENGLISH ELECTRIC COMPANY OF INDIA LIMITED
February 27, 2001
COMMISSIONER OF INCOME TAX Vs. M RANJITMAL CHORDIA
February 27, 2001
COMMISSIONER OF INCOME TAX Vs. A R RAJAGOPALAN
February 15, 2001
COMMISSIONER OF INCOME TAX Vs. A ABDUL JAFFAR
February 14, 2001
COMMISSIONER OF INCOME TAX Vs. INDIAN BANK
February 14, 2001
COMMISSIONER OF INCOME TAX Vs. MERCANTILE CREDIT CORPORATION LIMITED
February 14, 2001
COMMISSIONER OF INCOME TAX Vs. JAYAJOTHI AND CO P LIMITED
October 31, 2001
COMMISSIONER OF INCOME TAX Vs. RATHORE BROTHERS
October 31, 2001
COMMISSIONER OF INCOME TAX Vs. V SRINIVASAN
November 1, 2001
COMMISSIONER OF INCOME TAX Vs. SIVANANDA STEELS LIMITED
November 1, 2001
COMMISSIONER OF INCOME TAX Vs. S S SANKARALINGAM
November 1, 2001
COMMISSIONER OF INCOME TAX Vs. SAURIN S ZAVERI
November 5, 2001
COMMISSIONER OF INCOME TAX Vs. ESSAR BULK CARRIERS LIMITED
November 7, 2001
COMMISSIONER OF INCOME TAX Vs. V N A S CHANDRAN
November 8, 2001
COMMISSIONER OF INCOME TAX Vs. S S M PROCESSING MILLS
November 8, 2001
COMMISSIONER OF INCOME TAX Vs. NALINA RAMALAKSHMI
November 8, 2001
COMMISSIONER OF INCOME TAX Vs. C R K SWAMY
November 8, 2001
COMMISSIONER OF INCOME TAX Vs. MADRAS RACE CLUB
November 15, 2001
COMMISSIONER OF INCOME TAX Vs. MADRAS CEMENTS LIMITED
November 12, 2001
COMMISSIONER OF INCOME TAX Vs. RA363 VIRUDHUNAGAR CO OPERATIVE MARKETING SOCIETY LIMITED
November 12, 2001
COMMISSIONER OF INCOME TAX Vs. FAB EXPORTS P LIMITED
November 19, 2001
COMMISSIONER OF INCOME TAX Vs. S KAMALAHASAN
November 22, 2001
COMMISSIONER OF INCOME TAX Vs. GORDHANDAS BHAGWANDAS CHARITABLE TRUST
November 22, 2001
COMMISSIONER OF INCOME TAX Vs. R K K R STEELS PRIVATE LIMITED
November 26, 2001
COMMISSIONER OF INCOME TAX Vs. ESTEE ENGINEERING CO P LIMITED
December 3, 2001
COMMISSIONER OF INCOME TAX Vs. ALANKAR BOREWELLS
December 3, 2001
COMMISSIONER OF INCOME TAX Vs. N SHEELA DEVI
December 3, 2001
COMMISSIONER OF INCOME TAX Vs. GANAPATHY MILLS COMPANY LIMITED
October 18, 2001
COMMISSIONER OF INCOME TAX Vs. MADRAS CEMENTS LIMITED
October 18, 2001
COMMISSIONER OF INCOME TAX Vs. S JAYAPRAKASH
October 17, 2001
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU MERCANTILE BANK LIMITED
October 15, 2001
COMMISSIONER OF INCOME TAX Vs. NEW INDIA MARITIME AGENCIES P LIMITED
September 25, 2001
COMMISSIONER OF INCOME TAX Vs. VIJAYALAKSHMI METAL INDUSTRIES
September 25, 2001
COMMISSIONER OF INCOME TAX Vs. CHILLIES EXPORT HOUSE LIMITED
September 26, 2001
COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND LIMITED
October 4, 2001
COMMISSIONER OF INCOME TAX Vs. S I PROPERTY DEVELOPMENT LIMITED
October 3, 2001
COMMISSIONER OF INCOME TAX Vs. GEMINI ARTS PRIVATE LIMITED
August 1, 2001
COMMISSIONER OF INCOME TAX Vs. P L RAMIAH
August 1, 2001
COMMISSIONER OF INCOME TAX Vs. GREENHAM ESTATES PRIVATE LIMITED
August 1, 2001
COMMISSIONER OF INCOME TAX Vs. SHRIRAM TRANSPORT FINANCE COMPANY LIMITED
August 2, 2001
COMMISSIONER OF INCOME TAX Vs. DEVI MARINE FOOD EXPORTS PRIVATE LIMITED
August 2, 2001
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU AGRO INDUSTRIES CORPORATION LIMITED
July 30, 2001
COMMISSIONER OF INCOME TAX Vs. SAKTHI SUGAR LIMITED
August 1, 2001
COMMISSIONER OF INCOME TAX Vs. K A NARAYAN
August 20, 2001
COMMISSIONER OF INCOME TAX Vs. PONDICHERRY INDUSTRIAL PROMOTION DEVELOPMENT INVESTMENT CORPORATION LIMITED
August 16, 2001
COMMISSIONER OF INCOME TAX Vs. TUBE INVESTMENTS OF INDIA LTD
August 30, 2001
COMMISSIONER OF INCOME TAX Vs. RANI LAKSHMI GINNING SPINNING AND WEAVING MILLS LIMITED
August 30, 2001
COMMISSIONER OF INCOME TAX Vs. INDIAN EXPRESS MADURAI PRIVATE LIMITED
September 3, 2001
COMMISSIONER OF INCOME TAX Vs. PADMA NARASIMHAN
September 3, 2001
COMMISSIONER OF INCOME TAX Vs. L G BALAKRISHNAN
September 5, 2001
COMMISSIONER OF INCOME TAX Vs. K J RAMASWAMY
September 5, 2001
COMMISSIONER OF INCOME TAX Vs. THIRU AROORAN SUGARS LIMITED
September 5, 2001
COMMISSIONER OF INCOME TAX Vs. M S MENON
August 23, 2001
COMMISSIONER OF INCOME TAX Vs. AMALGAMATIONS REPCO LIMITED
September 11, 2001
COMMISSIONER OF INCOME TAX Vs. ADDISON AND COMPANY LIMITED
September 11, 2001
COMMISSIONER OF INCOME TAX Vs. MADAN AND CO
September 7, 2001
COMMISSIONER OF INCOME TAX Vs. MACMILLAN INDIA LIMITED
December 10, 2001
COMMISSIONER OF INCOME TAX Vs. S KAMALAHASAN
December 10, 2001
COMMISSIONER OF INCOME TAX Vs. RANE BRAKE LININGS LIMITED
December 10, 2001
COMMISSIONER OF INCOME TAX Vs. K MUTHU
December 10, 2001
COMMISSIONER OF INCOME TAX Vs. SAKTHI FINANCE LIMITED
December 10, 2001
Commissioner of Income tax Vs. Soft Beverages P Ltd
December 10, 2001
COMMISSIONER OF INCOME TAX Vs. ELGI EQUIPMENT LIMITED
December 10, 2001
COMMISSIONER OF INCOME TAX Vs. SALEM CO OPERATIVE SPINNING MILLS LIMITED
December 3, 2001
COMMISSIONER OF INCOME TAX Vs. TAMILNADU MAGNESITE LIMITED
December 6, 2001
COMMISSIONER OF INCOME TAX Vs. TAMILNADU FOREST PLANATATION
December 20, 2001
COMMISSIONER OF INCOME TAX Vs. MACMILLAN INDIA LIMITED
December 19, 2001
COMMISSIONER OF INCOME TAX Vs. K JEELANI BASHA
January 1, 2001
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA CORPORATION PRIVATE LIMITED
January 22, 2001
COMMISSIONER OF INCOME TAX Vs. K M KHAJA MODIEEN
January 22, 2001
COMMISSIONER OF INCOME TAX Vs. THANJAVUR TEXTILES LIMITED
January 30, 2001
COMMISSIONER OF INCOME TAX Vs. C R ALAGAPPA CHETTIAR
February 2, 2001
COMMISSIONER OF INCOMETAX Vs. V S K ADI CHETTY SURAVEL CHETTY
August 9, 2001
COMMISSIONER OF METTUPALAYAM MUNICIPALITY Vs. ASSISTANT COMMISSIONER OF LABOUR
October 15, 2001
COMMISSIONER OF WEALTH TAX Vs. V R ANNAPOORANI VEERAPPAN
October 15, 2001
COMMISSIONER OF WEALTH TAX Vs. COMMISSIONER OF WEALTH TAX
October 15, 2001
COMMISSIONER OF WEALTH TAX Vs. T R VARADARAJAN
November 26, 2001
COMMISSIONER OF WEALTH TAX Vs. H RAJAGOPALA THONDAIMAN
November 5, 2001
COMMISSIONER OF WEALTH TAX Vs. M V SUBBIAH
August 16, 2001
COMMISSIONER OF WEALTH TAX Vs. A VISWANATHAN
September 14, 2001
COMMISSIONER OF WEALTH TAX Vs. R M SOMA SUNDARAM HUF
March 28, 2001
COMMISSIONER OF WEALTH TAX Vs. M S P NADAR CHARITIES
March 1, 2001
COMMISSIONER OF WEALTH TAX Vs. P C NANJAPPAN
June 18, 2001
COMMISSIONER OF WEALTH TAX Vs. T N SOMASUNDARAM NADAR
July 11, 2001
COMMISSIONER OF WEALTH TAX Vs. NOORJAHAN JAMAL
July 3, 2001
COMMISSIONER OF WEALTH TAX Vs. VUMMIDI BANGARU CHETTY P LIMITED
June 28, 2001
COMMISSIONER OF WEALTH TAX Vs. COIMBATORE ATHAR JAMATH
June 28, 2001
COMMISSIONER OF WEALTH TAX Vs. P K AVADAI AMMAL
June 6, 2001
COMMISSIONER OF WEALTH TAX Vs. A VENKATESWARAN DECD
January 4, 2001
COMMISSIONER OF WEALTH TAX Vs. P D JAI SHANKAR
December 10, 2001
COMMISSSIONER OF INCOME TAX Vs. K CHIRANJEEVI
March 2, 2001
COMMR OF METTUPALAYAM MUNICIPALITY Vs. ASST COMMR OF LABOUR
October 15, 2001
CONCRETE PRODUCTS AND CONSTRUCTION CO Vs. UNION OF INDIA
October 19, 2001
CORRA VEDACHALAM CHETTY 17 OLD NO 45 STROTTEN MUTHIAH MUDALI STREET MADRAS 600 079 Vs. G JANAKIRAMAN
April 10, 2001
COSMOPOLITAN CLUB Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL CHENNAI
December 5, 2001
COTTON CORPORATION OF INDIA LTD Vs. KANAKADHARA SPINNING MILLS P LTD
July 20, 2001
CRAIGMORE PLANTATION P LTD Vs. P O LABOUR COURT
January 23, 2001
CROMPTON GREAVES LIMITED V SKY CELL COMMUNICATION LIMITED Vs. HANUMANTHA RAO PERIA
March 27, 2001
CROMPTON GREAVES LTD. Vs. SKY CELL COMMUNICATION LTD. AND ORS.
March 27, 2001
CWT Vs. SAMPATHMAL CHORDIA EXECUTOR TO THE ESTATE OF LATE NENI KAVUR BAI
November 1, 2001
D B RUDRANI Vs. LAND ACQUISITION OFFICER SUB COLLECTOR DHARMAPURI DHARMAPURI DISTRICT
March 23, 2001
D B S PROPERTIES LTD Vs. M S MEYYAPPAN
August 20, 2001
D BALAKRISHNAN Vs. PAVALAMANI
January 19, 2001
D CHITRA Vs. COLLECTOR SALEM DISTRICT SALEM
October 29, 2001
D KASTURI Vs. COMMISSIONER OF INCOME TAX
February 23, 2001
D NAGAMUTHU Vs. DISTRICT EDUCATIONAL OFFICER THANJAVURI
July 9, 2001
D PANDI Vs. DHANALAKSHMI BANK LIMITED
February 16, 2001
D RAJU Vs. N RAMALINGAM
February 27, 2001
D RAMADOSS Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD
March 9, 2001
D S MARIAPPAN Vs. N MANOHARAN
March 23, 2001
D SARUSA Vs. JAYALAKSHMI
March 28, 2001
D SREENIVASA MUDALIAR CHARITY Vs. DHANASEKARAN
July 9, 2001
D SRINIVASAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
February 9, 2001
D SUNDER DOSS Vs. TAMIL NADU ADMINISTRATIVE TRIBUNAL
July 10, 2001
D. SUBRAMANIAN Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY & COMMISSIONER TO GOVERNMENT, ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT, FORT ST. GEORGE, MADRAS,
December 11, 2001
DAISEY BAI Vs. GENERAL MANAGER MARKETING DIVISION INDIAN OIL CORPORATION LTD
August 14, 2001
DAMODARAN Vs. PRESIDING OFFICER SECOND ADDITIONAL LABOUR COURT MADRAS
December 14, 2001
DANDAPANI Vs. STATE OF TAMIL NADU
October 17, 2001
DAVID PON PANDIAN Vs. STATE
March 27, 2001
DEEPAK GUPTA Vs. RAGHVENDRA STEELS LTD
August 14, 2001
DESEKAR Vs. D BABU
January 20, 2001
DEVAKI ALIAS DEVI Vs. S VANI
April 10, 2001
DEVENDRA Vs. COMMISSIONER CORPORATION OF MADRAS
March 2, 2001
DEVI FIRM NO 29 9 24 RAILWAY FEEDER ROAD KOTTAR NAGERCOIL TAMIL NADU Vs. P S SRINIVASAN
September 13, 2001
DHANALAKSHMI MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT
April 16, 2001
DHANAVILAS MADRAS SNUFF COMPANY Vs. VANI VILAS SNUFF COMPANY
September 4, 2001
DHANDAPANI Vs. STATE
September 6, 2001
DHANRAJ N. KOCHAR Vs. KRISHNA THEATRE AND ORS.
July 9, 2001
DHARANI SUGARS AND CHEMICALS LIMITED Vs. COMMERCIAL TAX OFFICER SANKARAN KOVIL
November 27, 2001
DHARMAPURI CENTRAL CO-OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT
August 6, 2001
DHARMAPURI TOWN SENGODIPURAM RESIDENTS WELFARE ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
February 14, 2001
DI EXEMPTIONS Vs. M CT MUTHIAH CHETTIAR FAMILY TRUST
November 12, 2001
DINAMALAR KRISHNAMURTHY Vs. G PANNEERSELVAM
March 5, 2001
DIRECTOR DEPARTMENT OF ANIMAL HUSBANDRY MADRAS Vs. A KALIYAMURTHY
August 7, 2001
DIRECTOR OF ELEMENTARY EDUCATION CHENNAI Vs. S AMEL ANTONY
July 26, 2001
DIRECTOR OF INCOME TAX EXEMPTION Vs. A M M MEDICAL FOUNDATION
November 8, 2001
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. SPIC EDUCATIONAL FOUNDATION
November 1, 2001
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. SIR M CT MUTHIAH CHETTIAR FAMILY TRUST
November 12, 2001
DIRECTOR OF WEALTH TAX EXEMPTION Vs. TUBE INVESTMENTS OF INDIA LTD
August 2, 2001
DISTRICT COLLECTOR ERODE DISTRICT ERODE Vs. M PONNUSAMY
April 30, 2001
DR. N. RAJENDRAN Vs. STATE OF TAMIL NADU AND OTHERS
September 20, 2001
DR. SUBRANANIAN SWAMY AND V.S. CHANDRALEKHA Vs. THE STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT, HOME DEPARTMENT, MADRAS-9,
January 9, 2001
DURAI ARIVUDAINAMBI Vs. ELECTION COMMISSIONER OF INDIA
July 26, 2001
DURAIKANNU Vs. D SAMPATH
August 16, 2001
DURAIPANDIAN Vs. STATE
August 2, 2001
DURAIRAJ MILLS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 30, 2001
DURAISWAMY MUDALI Vs. K JAYARAMA MUDALI
April 12, 2001
DY. COMMISSIONER OF INCOME TAX Vs. ASHER TEXTILES LTD.
November 13, 2001
DYNA LAMPS AND GLASS WORKS LIMITED Vs. UNION OF INDIA
April 30, 2001
E E CONSTRUCTION DIVN 2 Vs. M GAJAPATHY
July 4, 2001
E I D PARRY INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
November 8, 2001
E I D PARRY INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
October 9, 2001
E I D PARRY INDIA LIMITED Vs. ASSISTANT COMMISSIONER CT CENTRAL ASSESSMENT CIRCLE I
October 11, 2001
E I D PARRY INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
October 8, 2001
E I D PARRY INDIA LIMITED Vs. GLOBE TRADERS
January 2, 2001
E RAMESH Vs. P RAJINI
October 12, 2001
EASWARAMOORTHY Vs. STATE
November 22, 2001
EBRAHIM AHMED BHAIMIA Vs. DAWOOD AHMED BHAIMIA
March 2, 2001
ECOF DETERGENTS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
September 17, 2001
ECONOMIC ROADWAYS CORPORATION Vs. SOUNDARARAJA MILLS LIMITED
February 2, 2001
EDRIN AND WELVIN Vs. THE STATE OF TAMIL NADU REP. BY THE INSPECTOR OF POLICE, POTHANUR POLICE STATION
February 14, 2001
EMPLOYEES STATE INSURANCE CORPN Vs. MADANAGOPAL LAKSHMI
July 18, 2001
ENGINE VALVES LIMITED Vs. COMMISSIONER OF INCOME TAX
November 12, 2001
ERANAGA GOUNDER Vs. ALAGARSAMY
February 12, 2001
ESAKKI Vs. STATE OF TAMIL NADU
September 26, 2001
EXECUTIVE DIRECTOR HINDUSTAN PETROLEUM CORPORATION LIMITED MUMBAI Vs. PRABH TRANSPORT
April 23, 2001
EXECUTIVE OFFICER ARULMIGU VEMBADI VINAYAGAR AND VEMBADI AMMAN TEMPLE ALAVANDAR CHARITIES OFFICE AT MAHABALIPURAM CHINGALPATTU Vs. K VASANATHAKAMAKSHI
November 7, 2001
EXECUTIVE OFFICER RANGANATHASWAMY ETC Vs. COMMISSIONER OF LAND ADMINISTRATION
March 30, 2001
EXECUTIVE OFFICER, ATHANOOR TOWN PANCHAYAT Vs. KANDASAMY
August 16, 2001
EXPRESS NEWSPAPERS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 7, 2001
EXPRESS NEWSPAPERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 7, 2001
EZAZ TANNING CO Vs. STATE OF TAMIL NADU
August 8, 2001
EZEKIAL TOYO Vs. STATE
April 12, 2001
FAROUK IRANI Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
December 5, 2001
FEDERATION OF CONSUMER ORGANISATIONS TAMIL NADU AND PONDICHERRY Vs. STATE OF TAMIL NADU
September 24, 2001
FENNER INDIA LIMITED Vs. COMMERCIAL TAX OFFICER KARUR SOUTH CIRCLE KARUR
December 4, 2001
FREDERICK GNANARAF Vs. A P KUMARAKANNAN
February 2, 2001
G A ETHIRAJ Vs. STATE
June 22, 2001
G ARUMUGAM Vs. STATE OF TAMIL NADU
September 18, 2001
G BHANUMATHI Vs. RATAN KAWAR
January 18, 2001
G GOWRI SHANKAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
January 8, 2001
G KESAVAN Vs. RANGA REDDY
January 3, 2001
G KRISHNAMURTHY Vs. SECRETARY BAR COUNCIL OF TAMIL NADU
August 8, 2001
G KRISHNAMURTHY Vs. PRESIDENT MADRAS HIGH COURT ADVOCATES ASSOCIATION
April 20, 2001
G M SRI SARADA MILLS Vs. ASST LABOUR COMMR
September 4, 2001
G MANJULA Vs. PRINCIPAL AMALA ANNAI TEACHER TRAINING INSTITUTE TIRUPPATHUR VELLORE DISTRICT
February 8, 2001
G NAGENDRA DEVI Vs. Y MOSSES
June 26, 2001
G RAMAKRISHNA NAIDU Vs. DISTRICT COLLECTOR NORTH
August 9, 2001
G RUKKUMANI Vs. K RAJENDRAN
April 4, 2001
G THYAGARAJAN Vs. STATE
June 8, 2001
G VELAVAN Vs. REGIONAL TRANSPORT OFFICER DHARMAPURI
June 18, 2001
G VENKATESAN Vs. STATE
April 12, 2001
GANDHI Vs. M. BOORASWAMY AND ORS.
July 30, 2001
GANESAN G Vs. PRESIDING OFFICER LABOUR COURT SALEM
June 26, 2001
GANGAMMAL Vs. MARI MOOPAN
November 19, 2001
GDA SECURITY PRIVATE LIMITED Vs. UNION OF INDIA
November 22, 2001
GDR FINANCIAL SERVICES PRIVATE LIMITED Vs. ALLSEC SECURITIES LIMITED
July 9, 2001
GEETHA HOTELS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 7, 2001
GENERAL INSURANCE EMPLOYEES ASSOCIATION SOUTH ZONE Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS
November 20, 2001
GENERAL MANAGER I B P CO LTD Vs. TMT JAYANTHI SELVARAJAN PROPRIETRIX KAVITHA AGENCIES DEALER I B P CO LTD
March 13, 2001
GENERAL MANAGER SRI SARADA MILLS Vs. ASSISTANT LABOUR COMMISSIONER CENTRAL
September 4, 2001
GENERAL MANAGER TAMIL NADU CEMENTS CORPORATION LTD Vs. SHANMUGHAVEL CHETTIAR
January 23, 2001
GENTLEMEN EXPORTS Vs. STATE OF TAMIL NADU
October 19, 2001
GEORGE J MATHEW Vs. COMMERCIAL TAX OFFICER
December 4, 2001
GHULAM GHOUSE M Vs. VICE CHANCELLOR MADURAI KAMARAJ UNIVERSITY
February 2, 2001
GILDAS POOBALRAYAN Vs. C B E AND CUSTOMS NEW DELHI
July 4, 2001
GLENMORGAN TEA ESTATES COMPANY A REGISTERED PARTNERSHIP FIRM OWNER OF GLENMORGAN TEA ESTATES Vs. PHILIP MATHEW
January 11, 2001
GNANARATHINA BAI Vs. MUTHIAH
December 18, 2001
GNANASAMBANDAM S Vs. TAMIL NADU CEMENTS CORPORATION LTD
February 13, 2001
GNANASUNDARAM Vs. K V SUKUMARAN
November 15, 2001
GOPALAKRISHNAN R Vs. MGMT OF BINNY LTD
July 2, 2001
GOSHEN STONES CRUSHERS TIRUNELVELI Vs. MRS FATHIMUTHU
August 13, 2001
GOVERMENT OF TAMIL NADU Vs. A VAMADEVAN
August 20, 2001
GOVERNMENT OF T N Vs. S V PAUL JEYARAJ
July 27, 2001
GOVINDACHARI Vs. STATE OF TAMIL NADU
December 4, 2001
GOVINDAMMAL Vs. BHUVANESWARI FINANCING CORPORATION
October 19, 2001
GOVT OF T N Vs. EMMANUEL TEACHER TRAINING INSTITUTE
September 14, 2001
GOWRI AMMAL Vs. VAITHILINGAM DECD
June 18, 2001
GOWRI SPINNING MILLS LTD Vs. ADIMOOLAM
November 23, 2001
GOWRISANKARAN K Vs. LABOUR ENFORCEMENT OFFICER
June 22, 2001
GRATEX MACHINERY CO Vs. MAHINDRA AND MAHINDRA LIMITED
March 29, 2001
GUINDY MACHINE TOOLS LIMITED PALLIKARANAI CHENNAI Vs. TAMIL NADU ELECTRICITY BOARD
October 8, 2001
GUINDY MACHINE TOOLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 6, 2001
GURU VITTAL P Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 25, 2001
H FATHIMA Vs. STATE GOVERNMENT OF TAMIL NADU
June 19, 2001
H G OMAR SAIT Vs. O ASLAM SAIT
March 14, 2001
H G OOMOR SAIT Vs. O ASLAM SAIT
June 28, 2001
HANIF AND CO Vs. UNION OF INDIA
January 5, 2001
HARIKRISHNAN Vs. JAMES TRINITE
June 12, 2001
HARISH C CHADDA Vs. XS FINANCIAL SERVICES LIMITED
January 9, 2001
HEMA RAMASUBBU DIRECTOR MAHALAKSHMI MEDIA PRIVATE LIMITED Vs. A ALBERT
February 20, 2001
HOTEL S S PANDIAN PVT LTD Vs. CHIEF JUDGE
September 11, 2001
I DHARMAPAUL Vs. D CHANDRASEKARAN
April 24, 2001
IDOL OF ARULMIGHU THAYUMANASWAMI Vs. K ARUMUGHAM
September 13, 2001
INCOME TAX OFFICER Vs. SREEVATSA TRADING CO
September 4, 2001
INCOME TAX OFFICER Vs. K JAGADEESAN
January 1, 2001
INDIA CEMENTS LIMITED Vs. DIRECTOR GENERAL OF MINES SAFETY DIRECTORATE GENERAL OF MINES SAFETY MINISTRY OF LABOUR AND REHABILITATION GOVERNMENT OF INDIA DHANBAD
August 14, 2001
INDIA METERS LIMITED Vs. STATE OF TAMIL NADU
September 20, 2001
INDIA METERS LIMITED Vs. STATE OF TAMIL NADU
November 20, 2001
INDIAN BANK OFFICERS ASSOCIATION Vs. INDIAN BANK
February 20, 2001
INDIAN BANK RASIPURAM Vs. ANNAPOORNA FINANCE RASIPURAM
November 12, 2001
INDIAN INSTITUTE OF ARCHITECTS Vs. UNION OF INDIA
October 12, 2001
INDIAN INSTITUTE OF ARCHITECTS Vs. UNION OF INDIA
April 30, 2001
INDIAN NATIONAL TRUSTS FOR ARTS AND CULTURAL HERITAGE INTACH Vs. STATE OF TAMIL NADU
March 19, 2001
INDIAN OVERSEAS BANK HAVING ITS OFFICE AT NO 806 MOUNT ROAD MADRAS 600 002 AND CARRYING ON BUSINESS INTER ALIA AT 477 KILPAUK GARDEN ROAD KILPAUK MADRAS Vs. BISMILLA TRADING CO HAVING ITS OFFICE AT NO 106 LINGHI CHETTY ST MADRAS 1 AND
June 11, 2001
INDIAN POTASH LIMITED Vs. ASSISTANT COMMISSIONER CT
December 19, 2001
INDIAN SUGAR AND GENERAL INDUSTRY EXPORT IMPORT CORPORATION LIMITED Vs. COMMERCIAL TAX OFFICER
November 22, 2001
INDOPEL GARMENTS (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 17, 2001
INTERNATIONAL AIR CARGO WORKERS Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
November 12, 2001
INVESTMENT AND FINANCE CORPORATION PRIVATE LIMITED Vs. N SUBRAMANIAN INCOME TAX OFFICER
June 22, 2001
J ALEXANDAR PUSHPARAJ ALIAS ALEX Vs. INSPECTOR OF POLICE CHENGALPATTU EAST DISTRICT
April 17, 2001
J B LEATHER FERTILIZERS AND COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER VELLORE RURAL
September 7, 2001
J D P ASSOCIATE Vs. K MALARKODI
March 5, 2001
J ENGG CO Vs. A P F COMMR E P F
August 17, 2001
J GOPALAKRISHNAN Vs. N SHANTHI
February 8, 2001
J JAYALALITHA Vs. STATE OF TAMIL NADU
December 4, 2001
J K TOWERS FLAT OWNERS ASSOCIATION Vs. COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF TAMIL NADU HOUSING AND URBAN DEVELOPMENT DEPARTMENT FORT ST GEORGE MADRAS 9
July 20, 2001
J P SAMUEL AND CO Vs. UNION OF INDIA
August 10, 2001
J TANIGUCHI Vs. K GOPI
November 12, 2001
J VENKATESH Vs. S VENKATARAMAN
September 2, 2001
J VENKATESH Vs. S VENKATRAMAN
September 6, 2001
J. GURUMURTHY Vs. THE JOINT SECRETARY TO THE GOVT. OF INDIA AND OTHERS
August 7, 2001
J. SEKAR Vs. S. SETHURAMAN
June 8, 2001
J. SELVARAJ Vs. DISTRICT MAGISTRATE
September 25, 2001
JAGANNATHAN R Vs. DY COMMR OF LABOUR
September 4, 2001
JAINALABUDEEN Vs. KATHIJA AMMAL
June 7, 2001
JANAKIRAMAN CHETTIAR Vs. NARASIMHAN
January 3, 2001
JANANI ADVERTISING Vs. BENETT COLMAN AND CO LTD
March 29, 2001
JAYAM TRADERS Vs. TAMILNADU TAXATION SPECIAL TRIBUNAL
October 10, 2001
JAYARAMACHANDRAN Vs. TAMIL NADU STATE ELECTRICITY BOARD
November 12, 2001
JAYARAMAN Vs. JOSEPH POUVATCHY
December 19, 2001
JEEVA TRANS CORPN LTD Vs. LABOUR COURT SALEM
January 18, 2001
JERALD Vs. STATE
February 27, 2001
JESUDOSS Vs. STATE
September 5, 2001
JEYARAJ Vs. GANGAMMAL
October 12, 2001
JEYARAJ C Vs. P O LABOUR COURT
September 19, 2001
JOHN DAVID Vs. INSPECTOR OF POLICE ANNAMALAI NAGAR POLICE STATION, CHIDAMBARAM/CUDDALORE DISTRICT
October 5, 2001
JOTHIRAMALINGAM @ JOTHI Vs. STATE: THROUGH INSPECTOR OF POLICE, VIGILANCE AND ANTICORRUPTION, THANJAVUR
July 30, 2001
K A M MEERA MOHINDEEM DIED Vs. M ALI MALIK
June 18, 2001
K A PERUMALSAMY Vs. A KANDASAMY
September 28, 2001
K ARUNACHALAM PILLAI Vs. STATE OF TAMIL NADU
June 27, 2001
K CHANDRA Vs. UNION OF INDIA
August 2, 2001
K CHITHRA Vs. K MUTHUPERUMAL
June 15, 2001
K DAKSHINAMOORTHY Vs. REGENCY CERAMIC LTD
June 8, 2001
K DHIKPATHY Vs. CHAIRMAN CHENNAI PORT TRUST
February 15, 2001
K GOURISANKARAN Vs. LABOUR ENFORCEMENT OFFICER CENTRAL CHENNAI
June 22, 2001
K JAGADEESAN Vs. JOHN THOMAS
April 3, 2001
K JAGANNATHAN Vs. A M VASUDEVAN CHETTIAR
January 25, 2001
K JAYARAMAN Vs. K RAJAGOPALAN
January 22, 2001
K JAYARAMAN Vs. T S RAVI
February 13, 2001
K K S KADER MOHIDEEN SAHIB Vs. JOINT SECRETARY M F D R
September 27, 2001
K K VARMA Vs. SRICHAND BAJAJ
April 12, 2001
K KARUPPIAH CHETTIAR Vs. K KARUPPIAH CHETTIAR R RENUKA DEVI
March 23, 2001
K KOLANDAIDSAMI GOUNDER DECD Vs. MANICKAM
August 30, 2001
K KUMAR Vs. SECRETARY STATE TRANSPORT AUTHORITY PONDICHERRY
September 18, 2001
K LAKSHMANAN Vs. S KEVICHANDRAN
January 5, 2001
K M HIDAYATHULLA Vs. BANK OF INDIA
January 18, 2001
K M MANOHARAN DECEASED Vs. KANDASAMY
August 3, 2001
K M PATEL PROPRIETARY CONCERN Vs. M SELVARAJ
November 13, 2001
K M SELVARAJ Vs. A AMARLAL
February 2, 2001
K MADALAIMUTHU Vs. STATE OF TAMIL NADU
December 24, 2001
K MANAVALAN Vs. ESWARI
April 16, 2001
K MARAPPA GOUNDER Vs. COMMISSIONER OF GIFT TAX
October 10, 2001
K MATHIVANAN ASSISTANT EXECUTIVE ENGINEER DIVISION 6 ELECTRICITY DEPARTMENT PONDICHERRY Vs. UNION OF INDIA
November 20, 2001
K MEERABAI Vs. CHAIRMAN CUM MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED MADRAS
April 27, 2001
K N SRINIVASAN Vs. J DAYALAN
March 19, 2001
K NAGAI MUGAN Vs. STATE
December 21, 2001
K NARAYANAN Vs. P TRIPATHI RAO
April 23, 2001
K NATARAJAN Vs. C MURUGESAN
November 21, 2001
K NATARAJAN Vs. STATE
January 5, 2001
K NATARAJAN DIRECTOR Vs. UNION OF INDIA
August 10, 2001
K P ASAITHAMBI Vs. PREMA
November 30, 2001
K PALANISAMY Vs. P SAMIATHAL
November 6, 2001
K PALANISWAMY Vs. M/S GANESA FINANCE CORPORATION ERODE
April 24, 2001
K PANNEERSELVAM Vs. INSPECTOR GENERAL OF POLICE PROTECTION OF CIVIL RIGHTS UNIT MADRAS
September 7, 2001
K PATTABIRAMAN Vs. K BANUMATI
June 29, 2001
K PONNUSWAMY GOUNDER Vs. STATE OF TAMIL NADU
April 26, 2001
K PRANBHAKARAN NAIR Vs. TAHSILDAR GUDALUR TALUK NILGIRIS DISTRICT
October 5, 2001
K R M MONEY LENDERS Vs. A MANOHARAN ALIAS DOSS
October 18, 2001
K RADHAKRISHNAN Vs. THIRUMANI ASPHALTS AND FELTS PRIVATE LIMITED
December 18, 2001
K RADHAKRISHNAN Vs. THIRUMANI ASPHALTS AND FELTS (P) LIMITED, REP BY ITS MANAGING DIRECTOR, C V MANIKANDAN, COIMBATORE
December 1, 2001
K RAMAKRISHNAN DIED Vs. SIDDHAMMAL
August 8, 2001
K RANI Vs. POORANI AMMAL DIED
September 28, 2001
K S GEETHA Vs. STANLEYBUCK
July 12, 2001
K S KRISHNAKUMAR Vs. C D SURESH KUMAR
March 15, 2001
K S MOTHILAL Vs. K S KASIMARIS CERAMIQUE PRIVATE LIMITED
October 19, 2001
K SADASIVAM Vs. B HARIKRISHANAN
April 2, 2001
K SRINIVASAN Vs. V NANDAGOPAL
March 23, 2001
K T PALPANDIAN DIED Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM AT MADRAS CITY CIVIL COURT BUILDINGS MADRAS
July 24, 2001
K T S SARMA SESHAYEE BROTHERS P LTD Vs. SUBRAMANIAN KUMAR VIDEOS
July 20, 2001
K THAKSHINAMOORTHY Vs. STATE BANK OF INDIA
January 31, 2001
K THIRUMALAISAMY Vs. GOVERNMENT OF TAMIL NADU
September 6, 2001
K V RAJENDRAN Vs. INSPECTOR OF POLICE
March 1, 2001
K VENKATASUBBARAJU Vs. UNION OF INDIA
August 23, 2001
K VENTATASUBBARAJU Vs. UNION OF INDIA
August 28, 2001
K. KRISHNAMURTHY, R. RAGAVAN AND R. LAKSHMIPATHY Vs. T. AMBROSE
October 1, 2001
K. RATHINAM Vs. APOLLO ENTERPRISES
June 1, 2001
K. SRINIVASAN Vs. V. NANDAGOPAL CHETTIAR
March 12, 2001
K. SUBRAMANIAN Vs. THE STATE OF TAMIL NADU
October 4, 2001
K.K. SOOD Vs. STATE BY CBI/ACB/CHENNAI
January 31, 2001
K.M. MURUGAN ACHARY, Vs. P.M. NEELAMEHAM,
February 6, 2001
KABALI Vs. KRISHNAMOORTHY
December 21, 2001
KAIBAMALIASMOHAN Vs. STATE
February 16, 2001
KALI Vs. STATE REP. BY SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT, CHENNAI - 9.
September 25, 2001
KALI AERATED WATER WORKS Vs. UNION OF INDIA
June 27, 2001
KALIAMMAL Vs. V SUBRAMANINAN
March 1, 2001
KALIVARADAN P Vs. P O II ADDL DIST JUDGE PODICHERRY
August 6, 2001
KALPANA LAMPS AND COMPONENTS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 4, 2001
KAMAL SHAH Vs. STATE, REP. BY INSPECTOR OF POLICE, GRAND BAZAAR POLICE STATION, PONDICHEERY
April 24, 2001
KAMALA SOLVENT Vs. MANIPAL FINANCE CORPORATION LTD
June 19, 2001
KAMALAM C N Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT
February 15, 2001
KAMALAMBAL Vs. RAJALAKSHMI AMMAL
December 4, 2001
KAMALAVATHY Vs. B SUBRAMAIAH
February 23, 2001
KANAGAVALLI Vs. SAROJA
July 23, 2001
KANAKASUBBU Vs. SURYANARAYANA SHASTRI
October 12, 2001
KANDASWAMY Vs. KRISHNAMANDIRAM TRUST KARUR
August 17, 2001
KANKANI TEA TRADERS PRIVATE LIMITED Vs. VIJAYA BANK
January 29, 2001
KANNAIYAN Vs. STATE
March 13, 2001
KANNAIYAN Vs. PERIAMALAI
August 31, 2001
KANNAN S Vs. DY COMMR OF LABOUR
August 17, 2001
KANNIAMMAL Vs. STATE OF TAMIL NADU
March 30, 2001
KANYAKUMARI DISTRICT PLANTERS ASSOCIATION Vs. DEPUTY COMMERCIAL TAX OFFICER
July 26, 2001
KARAPETTAL NADAR BOYS HIGHER SECONDARY SCHOOL TUTICORIN Vs. GOVERNMENT OF TAMIL NADU
July 31, 2001
KAREEM Vs. ABBAS
April 17, 2001
KARUPPASAMY Vs. STATE
March 27, 2001
KARUPPIAH Vs. INSPECTOR OF POLICE P C R UNIT POLICE STATION VIRUDHUNAGAR
March 1, 2001
KARUPPIAH Vs. STATE
October 4, 2001
KARUPPIAH S Vs. CHENNAI DOCK LABOUR BOARD
April 24, 2001
KARUR GHEE STORES Vs. N PALANIAPPAN
April 27, 2001
KARUTHAKKAN NADAR Vs. TAMIL NADU ELECTRICITY BOARD
January 19, 2001
KASI GOUNDER Vs. CHINNAPAIYA GOUNDER
June 28, 2001
KASI M Vs. MGMT OF INDIAN BANK
March 13, 2001
KATHAVELU Vs. MURUGESAN
April 27, 2001
KAUSALYA IMPEX Vs. CHIEF COMMISSIONER OF CUSTOMS CHENNAI
June 18, 2001
KHADI GRAMODYOG BHAVAN Vs. HASHEEDA BEGUM
September 7, 2001
KIRAN OVERSEAS EXPORTS LTD Vs. COMMERCIAL TAX OFFICER VEPERY ASSESSMENT CIRCLE 3 RITHERDON AVENUE CHENNAI
October 5, 2001
KITEX GARMENTS LIMITED Vs. AJAY KOUSHIK PROP KARAN TRADERS
October 3, 2001
KMA FINISHED LEATHER PRIVATE LIMITED Vs. STATE OF TAMIL NADU
November 20, 2001
KOTHAI Vs. ORIENTAL INSURANCE COMPANY LTD
August 20, 2001
KOTHANDAPANI Vs. STATE
November 20, 2001
KOTHARI Vs. N SUBRAMANIAN INCOME TAX OFFICER
June 22, 2001
KOTHARI INDUSTRIAL CORPORATION LIMITED FERTILIZER DIVISION CHENNAI Vs. KATHIVAKKAM MUNICIPALITY ENNORE CHENNAI
June 21, 2001
KRISHNA MAHAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 18, 2001
KRISHNA MAHAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 9, 2001
KRISHNA NAGAR RESIDENTS WELFARE ASSOCIATION Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING MADRAS
July 19, 2001
KRISHNA RAMANUJAM V Vs. PANDIAN ROADWYS CORPN LTD
July 20, 2001
KRISHNADEVAN R Vs. ASSISTANT GENERAL MANAGER IOB INDISTRIAL RELATIONS DEVELOPMENT
July 10, 2001
KRISHNAMURTHY K R Vs. MGMT OF MADURAI SOURSHTRA CO OPERATIVE BANK LTD
January 12, 2001
KRISHNAN Vs. K L N RAGHAVAN
January 9, 2001
KRISHNAN Vs. STATE
August 31, 2001
KRISHNAN Vs. STATE
February 16, 2001
KRISHNAVENI Vs. SUB COLLECTOR POLLACHI
August 30, 2001
KUKI LEATHER PRIVATE LIMITED Vs. T N K GOVINDARAJU CHETTIAR AND COMPANY
August 28, 2001
KUMARASAMY MUDALIAR Vs. KUTTIAPPA MUDALIAR
March 19, 2001
KUNJAMMAL ALIAS P J ALEYAMMA Vs. MARIAMMAL IYPE
April 18, 2001
KUPPAMMAL Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE THIRUVALLUR DISTRICT THIRUVALLUR
February 13, 2001
KUPPUSAMY GOUNDER Vs. KANNAMMAL
June 22, 2001
KWALITY SPINNING MILLS LIMITED Vs. ELGI FINANCE LIMITED
September 27, 2001
L and T MCNEIL LTD Vs. P O PRINCIPAL LABOUR COURT
June 15, 2001
L G BALAKRISHNAN Vs. COMMISSIONER OF INCOME TAX
October 1, 2001
L RAMACHANDRAN Vs. STATE
March 19, 2001
L S SADAPOPAN DIED Vs. K S SABARINATHAN
September 20, 2001
L SAROJA Vs. ASSISTANT COMMISSIONER
August 23, 2001
L V SUNDARAM Vs. L V KRISHNA IYER DIED
April 20, 2001
LAKSHMI Vs. KHADER BASHA
March 13, 2001
LAKSHMI JEWELLARY Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 9, 2001
LALITHA Vs. PARAMESWARI ALIAS RAMABAI
April 26, 2001
LALJIVORA Vs. SRIVIDYA
April 23, 2001
LALLIAMMAL Vs. THULASI
September 11, 2001
LAWN HOSIERY MILLS Vs. DURGA FASHIONS
October 18, 2001
LEATHER AND LEATHER GOODS DEMCRATIC LABOUR UNION Vs. JT COMMR OF LABOUR
July 3, 2001
LIAGATH ALI Vs. STATE
September 7, 2001
LICENSEE KRISHNA THEATRE PALANICHETTIPATTY THENI Vs. COLLECTOR OF MADURAI DISTRICT MADURAI
March 30, 2001
LMS GANI MOHAMED Vs. SINGAPORE AIRLINES LTD
April 30, 2001
M CAUVERI AMMAL PETITIONER Vs. STATE OF TAMIL NADU
August 21, 2001
M CHANDRALEKHA Vs. SUBRAMANI
November 2, 2001
M CHINNACHAMY Vs. R SATYANARAYANAN
April 12, 2001
M GHULAM GHOUSE Vs. VICE CHANCELLOR MADURAI KAMRAJ UNIVERSITY
February 2, 2001
M GOVINDARAJAN Vs. R S VAIDEESWARAN
August 30, 2001
M J RAMAKRISHNA NAIDU Vs. INSPECTOR OF POLICE TRICHY
October 4, 2001
M JANAKIRAMAN Vs. STATE
September 14, 2001
M JAYALASKHMI Vs. UNION OF INDIA
September 12, 2001
M JAYAVELU Vs. PONNUSWAMY MUDALIAR
November 20, 2001
M KALIMUTHU Vs. COLLECTOR COIMBATORE DISTRICT COIMBATORE
December 11, 2001
M KANNIYALAL Vs. S NATESWARAN
August 3, 2001
M L YACOOB SHERIFF Vs. RAJRANI DEVI
September 14, 2001
M M NAGALINGA NADAR SONS Vs. LAKSHMI FAMILY TRUST
August 31, 2001
M M T C LIMITED Vs. S MOHAMED GANI
July 20, 2001
M MAHALINGAM Vs. SYNDICATE BANK
March 15, 2001
M MAHENDRANALIASNITHIYA ALIAS NIDHI Vs. STATE
February 2, 2001
M MUTHU Vs. ARULMIGU SUNDARESWARARSWAMY DEVASTHANAM
January 12, 2001
M MUTHURAMALINGAM AND Vs. DISTRICT FOREST OFFICER DINDIGUL
June 22, 2001
M NAGARAJAN AND SELVASUBRAMANIAM Vs. STATE
July 11, 2001
M NATESAN Vs. STATE OF TAMIL NADU
March 19, 2001
M NATESAN Vs. THIRUVANAIKOIL ARULMIGHU SRI JAMBUKESWARAR TEMPLE AND AKILANDESWARI TEMPLE
November 28, 2001
M PALANISAMY Vs. STATE
June 8, 2001
M PERUMAL UDAYAR Vs. GOVT OF T N
June 27, 2001
M PONNAMBALAM Vs. DISTRICT COLLECTOR TIRUCHIRAPALLI DISTRICT TIRUCHIRAPALLI
October 12, 2001
M R SINGHWI Vs. STATE
March 14, 2001
M R SRINIVASAN Vs. COLLECTOR OF MADRAS
June 19, 2001
M RAJAGOPAL MUDALIAR Vs. K R VENKATARAMAN
December 18, 2001
M RAJESWARI Vs. M GANESAN
April 9, 2001
M RAMALINGAM PETITIONER Vs. DISTRICT COLLECTOR OF KANCHEEPURAM
September 25, 2001
M RAVI Vs. COMMISSIONER KARUR MUNICIPALITY KARUR
September 11, 2001
M S MUTHUKUMARAN Vs. DISTRICT COLLECTOR OF THANJAVUR
August 1, 2001
M SHANMUGHAM Vs. S RANGASAMY GOUNDER
April 23, 2001
M SHANMUGHAM Vs. S RANGASAMY GOUNDER
April 3, 2001
M SHEIK Vs. STATE
June 12, 2001
M THANGAVEL PILLAI Vs. COMMISSIONER CORPORATION OF TRICHIRAPALLI CORPORATION BUILDING CONDONMENT TRICHY
January 5, 2001
M V GIRIJA Vs. HIGH COURT OF MADRAS
October 19, 2001
M VENGAIMALAIYAN Vs. K NATARAJAN COMMERCIAL INSPECTOR COIMBATORE
February 19, 2001
M. KANNAN Vs. V. MOHANA SUNDARAM
February 14, 2001
M. KUPPAMMAL Vs. CHENNAI METROPOLITAN TRANSPORT
February 20, 2001
M. THOMAS Vs. STATE OF TAMIL NADU
June 8, 2001
M/S A.V. THOMAS AND CO., LTD., REP. BY ITS BRANCH EXECUTIVE MR. D. SATHIAVANTHAN, TRICHY Vs. P. BALASUBRAMANIAN, PROP. OF M/S. SARAVANA AGRO CENTRE, PESTICIDES DEALER, ATTUR MAIN ROAD, KRISHNAPURAM PERAMBALUR TALUK, TRICHY DISTRICT
August 24, 2001
MADHAVAN K Vs. NATIONAL CARBON COMPANY
January 8, 2001
MADHAVAN N Vs. DEPUTY COMMR OF LABOUR
January 19, 2001
MADHAVAN NAMBIAR Vs. REGISTRAR OF COMPANIES
November 9, 2001
MADRAS FERTILIZERS LIMITED Vs. UNION OF INDIA
March 16, 2001
MADRAS REFINERIES LIMITED Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL
October 9, 2001
MADRAS STEEL RE ROLLER ASSOCIATION Vs. UNION OF INDIA
April 18, 2001
MADURA COATS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 10, 2001
MADURA COATS LIMITED Vs. MARITIME COLLECTOR
January 1, 2001
MADURA COATS LTD Vs. P O PRINCIPAL LABOUR COURT
September 21, 2001
MADURA COATS LTD Vs. PRESIDING OFFICER LABOUR COURT
February 21, 2001
MADURAI DISTRICT PANDIYAN CONSUMERS CO OPERATIVE WHOLESALE STORES LTD Vs. STATE
February 7, 2001
MAHABALESWAR SERVICE STATION Vs. INDIAN OIL CORPORATION LIMITED
December 21, 2001
MAHADEVA NAIDU SONS Vs. COMMISSIONER OF INCOME TAX
December 6, 2001
MAHALINGAM Vs. INSPECTOR OF POLICE NIB CID MADURAI
July 24, 2001
MAHAVEER CHAND SURANA Vs. YASHODA
March 19, 2001
MAJOR R RAMESH Vs. UNION OF INDIA
February 13, 2001
MALAIKANNU A Vs. MD M P T CORPN LTD
January 5, 2001
MALAR FINANCE CORPORATION Vs. G RATHINAM
August 31, 2001
MALLIKA DHARMARAJ Vs. STATE OF TAMIL NADU
September 12, 2001
MANAGEMENT 0-322 KOVILPATTI CO-OPERATIVE MARKETING SOCIETY KOVILPATTI Vs. PRESIDING OFFICER LABOUR COURT TIRUNELVELI
January 2, 2001
MANAGEMENT CHRISTIAN MISSION HOSPITAL MADURAI Vs. PRESIDING OFFICER LABOUR COURT
December 14, 2001
MANAGEMENT O 322 KOVILPATTI CO OPERATIVE MARKITING SOCIETY Vs. P O LABOUR COURT
January 2, 2001
MANAGEMENT OF BHAVANJI MILLS RAJAPALAYAM Vs. DEPUTY COMMISSIONER OF LABOUR
July 3, 2001
MANAGEMENT OF E I D PARRY INDIA LIMITED Vs. COMMISSIONER OF LABOUR
August 23, 2001
MANAGEMENT OF EAGLE FLASKS INDUSTRIES LIMITED Vs. PRESIDING OFFICER
August 3, 2001
MANAGEMENT OF EASUN MACHINE TOOL WORKS Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT AND
November 30, 2001
MANAGEMENT OF EID PARRY INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF LABOUR-I
June 12, 2001
MANAGEMENT OF FENNER INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT
June 15, 2001
MANAGEMENT OF HALDA SERVICE CENTRE Vs. PRESIDING OFFICER II ADDL LABOUR COURT MADRAS
August 8, 2001
MANAGEMENT OF I T DIAMOND CHAIN LTD Vs. P O II ADDL LABOUR COURT
September 14, 2001
MANAGEMENT OF JEEVA TRANSPORT ERODE Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
August 2, 2001
MANAGEMENT OF KAVARAKKAL ESTATE NEPC Vs. PRESIDING OFFICER LABOUR COURT
July 31, 2001
MANAGEMENT OF SEERANAICKENPALAYAM WEAVERS COOPERATIVE Vs. N SELVARAJ
September 14, 2001
MANAGEMENT OF SOUTHERN RAILWAY TONDIARPET MARSHALLING YARD STAFF CO-OPERATIVE CANTEEN LIMITED, MADRAS-19 Vs. WORKMEN OF SOUTHERN RAILWAY TONDIARPET MARSHALLING YARD STAFF CO-OPERATIVE CANTEEN LIMITED, MADRAS-19
July 17, 2001
MANAGEMENT OF SREE VENKANTESWARA INDUSTRIES Vs. DEPUTY COMMISSIONER OF LABOUR II CHENNAL
August 6, 2001
MANAGEMENT OF SRI RAM COFFEE ESTATE Vs. PRESIDING OFFICER LABOUR COURT
July 26, 2001
MANAGEMENT OF TAMIL NADU CEMENTS CORPORATION LIMITED Vs. SECRETARY
July 20, 2001
MANAGEMENT OF THE PANDIYAN ROADWAYS CORPORATION LIMITED Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT
January 3, 2001
MANAGEMENT OF TIRUTTANI CO-OPERATIVE SUGAR MILLS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
August 7, 2001
MANAGING DIRECTOR INDIAN EXPRESS MADURAI LIMITED CHENNAI Vs. P SRINIVASAN
November 9, 2001
MANAVALAN Vs. CHENNAMMAL
August 27, 2001
MANGALAKSHMI AMMAL Vs. JANAKIRAMAN
August 31, 2001
MANI @ PALANISAMI Vs. STATE BY SUB INSPECTOR OF POLICE
August 8, 2001
MANIAN Vs. STATE
September 6, 2001
MANICKAM Vs. NAMAGIRI THAYAR
October 11, 2001
MANICKAM ENTERPRISES Vs. COMMISSIONER OF CUSTOMS TRICHY
June 20, 2001
MANIKKAM AMMAL Vs. APPAVU MUDALIAR
July 23, 2001
MANIMEKALAI AMMAL Vs. SWAMIDORAI PADAYATCHI
June 20, 2001
MANKANNER JAIN SOCIAL WELFARE SOCIETY Vs. ANILKUMAR J DOSHI
March 21, 2001
MANOHARAN R Vs. PRESIDING OFFICER LABOUR COURT SALEM
July 19, 2001
MARAPPA GOUNDER Vs. DISTRICT REVENUE OFFICER PERIYAR DISTRICT AT ERODE
August 2, 2001
MARIAPPAN Vs. STATE OF TAMIL NADU
April 26, 2001
MARIYAPUSHPAM Vs. MATHIAS
November 19, 2001
MARS INCORPORATED Vs. CHANDA SOFTY ICE CREAM
January 29, 2001
MARS INCORPORATED Vs. AKABAY INDUSTRIES
January 4, 2001
MARS INCORPORATED 6885 ELM STREET MCLEAN VIRGINIA UNITED STATES OF AMERICA Vs. MARES CONFECTIONERIES P LIMITED MYLAPORE MADRAS
April 9, 2001
MARTHI CRYSTAL SALT COMPANY LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
March 5, 2001
MASANAMUTHU NADAR Vs. RETNAM NADAR
September 6, 2001
MASILAMANI Vs. STATE REP. BY INSPECTOR OF POLICE, CRIME BENCH CID (IDOL WING)
April 17, 2001
MASILAMANI DIED Vs. SEDIAL SENGENI MARIAMMAN KOIL SARIAN KUPPAM
August 31, 2001
MAYAVARAM FINANCIAL SYNDICATE A PARTNERSHIP FIRM Vs. FOOD CORPORATION OF INDIA
February 5, 2001
MAYPAR LEATHER MANUFACTURING COMPANY LIMITED Vs. S M SAYEED
April 18, 2001
MAZDA ICE MANUFCTURING COMPANY Vs. SOCIETY FOR PREVENTION OF CURELTY TO ANIMALS BY ITS SECRETARY C A VASUDEVAN HAVING HIS OFFICE AT NO 34 VEPERY HIGH ROAD MADRAS
November 15, 2001
MCC FINANCE LIMITED CHENNAI Vs. RESERVE BANK OF INDIA
July 6, 2001
MCC FINANCE LIMITED IN LIQUIDATION Vs. RESERVE BANK OF INDIA
December 10, 2001
MECCANE INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
July 25, 2001
MEENA PANCHU ARUNACHALAM PLAINTIFF Vs. SUN T V
February 9, 2001
MEENATCHI Vs. SUBRAMANIAN
April 30, 2001
MEHARUNNISA BIYI Vs. ABDUL RAHIM AND THE INSPECTOR OF POLICE
February 28, 2001
MESSRS MCDOWELL AND COMPANY LIMITED PLAINTIFF Vs. MESSRS SOUTHERN AGRIFURANE LIMITED DEFENDANT
February 9, 2001
MESSRS VIBGYAR PLASTICS Vs. K MUNUSAMY
August 3, 2001
METROPOLITAN TRANSPORT Vs. K. SHANKAR
November 19, 2001
METROPOLITAN TRANSPORT Vs. V. KASTHURI
June 27, 2001
METROPOLITAN TRANSPORT CORPORATION LTD. Vs. V. KASTHURI
June 25, 2001
METROPOLITIAN TRANSPORT CORPORATION LIMITED Vs. LAKSHMI
June 20, 2001
METTUR BEARDSELL LIMITED Vs. SALEM TEXTILE LIMITED
April 30, 2001
MGMT CHRISTIAN MISSION HOSPITAL Vs. P O LABOUR COURT
December 14, 2001
MGMT OF BHAVANJI MILLS Vs. DY COMMR OF LABOUR
July 3, 2001
MGMT OF E I D PARRY LTD Vs. COMMR OF LABOUR
August 23, 2001
MGMT OF E MACHINE TOOL WORKS Vs. P O II ADDL LAB COURT
November 30, 2001
MGMT OF EID PARRY I LTD Vs. ASST COMMR OF LABOUR I
June 12, 2001
MGMT OF KAVARAKKAL ESTATE N E P C Vs. P O LABOUR COURT
July 31, 2001
MGMT OF L V B LTD Vs. APPELLATE AUTHORITY UNDER SEC 412 OF TAMIL NADU
October 9, 2001
MGMT OF PATC LTD Vs. NATHAIAN
April 27, 2001
MGMT OF S V INDUSTRIES Vs. DY COMMR OF LABOUR II
August 6, 2001
MGMT OF SRI RAM COFFEE ESTATE Vs. P O LABOUR COURT
July 26, 2001
MGMT OF T C SUGAR MILLS LTD Vs. P O INDL TRIBUNAL
August 7, 2001
MGMT OF TAMIL NADU CORPN LTD Vs. SECY TAMIL NADU CEMENTS CORPN
July 20, 2001
MGMT OF THE PANDIYAN ROADWAYS CORPN LTD Vs. P O LABOUR COURT
January 3, 2001
MINOR GOPI Vs. RATHINAM
July 24, 2001
MINOR KALIMUTHU Vs. V K ARUMUGHAM
December 12, 2001
MINOR MURUGAN Vs. THIRUPATHI GOUNDER
March 13, 2001
MINOR R AYISHA BEGAM Vs. DIRECTOR DEPARTMENT OF TEACHER EDUCATION RESEARCH AND TRAINING CHENNAI
January 25, 2001
MINOR R MURALIRAJ Vs. R RAMARAJ
January 3, 2001
MODERN THEARTRES LTD Vs. P O LABOUR COURT
July 10, 2001
MOHAMED MEERAN Vs. G DEENADAYALU
January 31, 2001
MOHAMED YACOOB Vs. SHAJADHI BEGUM
October 18, 2001
MOHAMMED SHERIFF ALNAHARY Vs. K T KUNJUMON
July 16, 2001
MOHAN Vs. STATE
September 6, 2001
MOHANARANGAM Vs. EXECUTIVE ENGINEER MADRAS METROPOLITAN WATER AND SEWERAGE BOARD MADRAS
September 20, 2001
MOHANRAJ Vs. VALLACHI AMMAL
February 15, 2001
MOORTHY Vs. THE STATE OF TAMIL NADU
October 17, 2001
MRF LIMITED Vs. EMCO GOA PRIVATE LIMITED
April 3, 2001
MRF LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER III
September 10, 2001
MRS. GEETHA Vs. T. SEERALAN
June 25, 2001
MRS. MEHRUNNISSA BEE Vs. MAHBOOB BI (DIED),
December 4, 2001
MRS. S. GOWRI Vs. RAJA @ MOHANA RAJAN
August 8, 2001
MUNIAMMAL Vs. JAGANNATHAN
October 4, 2001
MURUGAIYAN Vs. SUBBAIYAN
July 13, 2001
MURUGAN ALIAS MURUGASAMY PILLAI Vs. VEDAPRIYA
March 12, 2001
MURUGANANDAM P Vs. STATE INDUSTRIES PROMOTION CORPN
January 10, 2001
MURUGESAN K Vs. MGMT OF BARAGATH INDUSTRIES
July 24, 2001
MURUGESAN SUBRAMANIAM Vs. STATE OF TAMIL NADU
August 13, 2001
MUTHAMMAL Vs. M. NATARAJNAM
April 27, 2001
MUTHIAH Vs. SUBRAMANIAM
August 13, 2001
MUTHIALPET HIGH SCHOOL FOR BOYS DR RATNAVEL SUBRAMANIAM GIRLS HIGH SCHOOL Vs. STATE OF TAMIL NADU
February 13, 2001
MUTHU SWAMI Vs. PALANISWAMI GOUNDER
June 28, 2001
MUTHULINGAM Vs. GANGAI AMMAL
February 19, 2001
MYM EXPORTERS Vs. UNION OF INDIA
June 28, 2001
N BACHERLAL Vs. S SUBHASH CHANDRA BOSE
October 15, 2001
N BALAKRISHNAN Vs. JOINT SECRETARY MINISTRY OF FINANCE
July 25, 2001
N BALAMURUGAN Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD
November 5, 2001
N D NAMBISAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH MADRAS
October 5, 2001
N GOPALAKRISHNA PILLAI Vs. INDIAN OIL CORPORATION LIMITED
February 12, 2001
N JANAKIRAMAN Vs. C B RADHAKRISHNAN
April 19, 2001
N K JINNAH Vs. SUNIL FINANCE AGENCIES
April 9, 2001
N KANNAN Vs. INCOME TAX OFFICER
March 28, 2001
N KANNAN VICE PRESIDENT OPERATIONS S AND S INDUSTRIES AND ENTERPRISES LTD MADRAS Vs. AGRI DEVELOPMENT FINANCE TAMIL NADU LTD
February 12, 2001
N KASINATHAN Vs. M GANESAN
September 12, 2001
N KRISHNAN Vs. S A NANJAN
August 14, 2001
N LOGANATHAN Vs. P ELANGO
April 2, 2001
N M SUBBARAM Vs. SARASWATHI AMMAL
October 29, 2001
N MADHAVAN Vs. DY COMMISSIONER OF LABOUR APPELLATE AUTHORITY
January 19, 2001
N MAHALINGAM Vs. COMMISSIONER OF WEALTH TAX
September 25, 2001
N MUTHUVALI Vs. JOINT COMMISSIONER HR AND CE ADMINISTRATIVE DEPARTMENT PALAYAMKOTTAI TIRUNELVELI
September 11, 2001
N NARADARAJAN Vs. STATE OF TAMIL NADU
October 4, 2001
N PRABAKARAN Vs. MANAGER CITIBANK N A
September 27, 2001
N PRABAKARAN Vs. MANAGER CITIBANK N A 766 ANNA SALAI CHENNAI 600 002
August 14, 2001
N RAMALINGA NAINAR Vs. NOOR MOHAMMED SAHEB
February 15, 2001
N RAMANATHAN Vs. MEENAKSHISUNDARAM
August 8, 2001
N S TOURIST Vs. STATE OF TAMIL NADU
August 28, 2001
N SASIKALA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 10, 2001
N SOUNDARAJAN Vs. UNION BANK OF INDIA
September 10, 2001
N SUJATHA Vs. K NAGARAJ
February 13, 2001
N SUNDARARAJAN Vs. INDIAN OVERSEAS BANK
February 9, 2001
N THANGARAJULU Vs. STATE
September 4, 2001
N V ANANDA SUBRAMANIAN Vs. A C C PROSECUTION CHENNAI
April 20, 2001
NACHIMUTHU GOUNDER ALIAS DURAIYAN Vs. GANTHIMATHI
August 29, 2001
NAGAMMAL COTTON MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX
December 13, 2001
NAGARATHINAM Vs. M KALIRAJAN
April 20, 2001
NAKKHEERAGOPAL Vs. STATE
September 19, 2001
NALINI Vs. CONTROLLER OF ESTATE DUTY
September 26, 2001
NALLI TEXTILES Vs. MINOR KRISHNAN
June 8, 2001
NAMMALWAR Vs. STATE
February 5, 2001
NARAYANASWAMY REDDIAR Vs. K VENKATAKRISHNAN DIED
January 25, 2001
NATARAJAN Vs. U SHAKILA
February 4, 2001
NATARAJAN Vs. R MUTHUKRISHNAN
August 13, 2001
NATARAJAN U R Vs. P O LABOUR COURT
January 4, 2001
NATESAN DIED Vs. J VASANTH
June 5, 2001
NATESAN DIED Vs. J VASANTH
June 15, 2001
NATIONAL INSURANCE CO LTD Vs. SAKTHI
August 3, 2001
NATIONAL INSURANCE CO LTD Vs. RAJ KUMARI
December 10, 2001
NATIONAL INSURANCE COMPANY LIMITED DIVISIONAL OFFICE 768 ANNA SALAI MADRAS Vs. BALAND INDUSTRIES MDS MEDAVAKKAM P O VIA GOWRIWAKKAM MADRAS
February 15, 2001
NATIONAL INSURANCE COMPANY LIMITED TIRUNELVELI JUNCTION Vs. P SANTHI
January 9, 2001
NEEDLE INDUSTRIES INDIA LIMITED CHENNAI Vs. SANJAY JAISWAL
October 8, 2001
NEPC INDIA LTD Vs. INDIAN OIL CORPORATION
March 29, 2001
NEW INDIA ASSURANCE CO LTD Vs. RAJAMANI
November 6, 2001
NEW INDIA ASSURANCE CO LTD Vs. K KARTHEESWARAN
November 12, 2001
NEW INDIA ASSURANCE CO LTD Vs. VIJAY KUMAR
January 31, 2001
NIRMAL AND NAVIN PRIVATE LIMITED Vs. D RAVINDRAN DEPUTY COMMISSIONER
June 22, 2001
NIRMALA R. RAM Vs. G. VIJAYAKUMAR
January 5, 2001
NITHIYA KALYANI TIMBERS Vs. BOARD OF TRUSTEES OF MADRAS PORT
March 9, 2001
NITHYA ALIAS NITHIYANANDAM Vs. STATE OF TAMIL NADU
January 31, 2001
NOORUDIN Vs. TAX RECOVERY OFFICER
March 9, 2001
NOORUNISSAALIASPICHAMMA Vs. RAHAMAN BI
April 20, 2001
O N PHADNISH Vs. RADHAKRISHNAN
January 5, 2001
O P MEHRA Vs. MANSI FINANCE CHENNAI LTD
February 5, 2001
O SYED ABBAS Vs. SREE SHYAM SAYI CORPORATION
August 21, 2001
OOTY TRAVEL AGENT ASSOCIATION Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY OOTY
August 14, 2001
OPERATION AND MAINTENANCE TOWN ARCOT VELLORE DT Vs. A MANI
February 22, 2001
ORIENTAL INSURANCE CO LTD Vs. KOUSALYA KAWAR
February 22, 2001
ORIENTAL INSURANCE COMPANY LIMITED Vs. KARUR VYSYA BANK LIMITED
April 12, 2001
OYYA THEVAR Vs. MUNIA THEVAR
August 8, 2001
P ABIMANYU Vs. T K SURIYA PRAKASH
September 18, 2001
P ANWAR BATCHA Vs. TAMILARASAI
February 7, 2001
P APPA SERVAI Vs. COMMISSIONER OF LABOUR
June 14, 2001
P BALAMBAL Vs. MAJ GEN L K MOORTHY RETD
March 12, 2001
P C DURAISAMY Vs. ASSISTANT COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE ERODE I
September 5, 2001
P DARMARAJ Vs. A ARULDHAS
February 23, 2001
P DHAMODHARAN Vs. PALANI ANDAVAR MILLS LIMITED
February 13, 2001
P GAJAPATHI Vs. ELECTION COMMISSION OF INDIA
April 2, 2001
P GOVINDARAJU Vs. STATE OF TAMIL NADU
September 11, 2001
P GURU VITTAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER ENFORCEMENT AND RECOVERY TAMIL NADU REGION
January 25, 2001
P HALSON Vs. DIRECTOR/COMMISSIONER OF COLLEGIATE EDUCATION
June 21, 2001
P JAGADEESAN Vs. A KRISHNAN
August 21, 2001
P JOTHI BAI Vs. B DORAIRAJ
October 12, 2001
P K M S JAILANI BEEVI Vs. J MADAN LAL
February 26, 2001
P K RAVINDRAN Vs. COMMISSIONER OF CENTRAL EXCISE COCHIN
March 30, 2001
P KALAIRAJ Vs. NALLAMMAL
March 7, 2001
P KALAVATHI Vs. G MURALI
December 10, 2001
P KAMALAM AMMAL Vs. MINOR GNANSASEELAN
January 25, 2001
P KANNAN Vs. DEPUTY COMMISSIONER OF MILK CO OPERATIVES CHENNAI 51
July 10, 2001
P KAYALVIZHI Vs. DEAN ACADEMIC COURSES ANNA UNIVERSITY CHENNAI
March 23, 2001
P KINGSLY GOLDWIN Vs. STATE
February 15, 2001
P M MUTHISH CHETTIAR Vs. INSPECTOR GENERAL OF REGISTRATION MADRAS
August 8, 2001
P MARIAPPAN Vs. DEPUTY COMISSIONER FOR WORKMEN COM
October 12, 2001
P MURUGAIYAN Vs. K RAMACHANDRAN
December 4, 2001
P MUTTULAL LALAH AND SONS Vs. COMMISSIONER OF INCOME TAX
February 21, 2001
P N CHOCKALINGAM PILLAI Vs. A NATARAJAN
September 13, 2001
P NATARAJAN Vs. THAMIZHMANI
August 13, 2001
P NEDUMARAN Vs. STATE OF TAMIL NADU
August 14, 2001
P P SENNIAPPA CHETTIAR AND SONS Vs. R P F COMMR
September 26, 2001
P PALANI Vs. P SAMINATHA PADAYACHI
September 6, 2001
P PALANISAMY Vs. SHENBAGATHOTTAM RESIDENTS ASSOCIATION MADURAI
February 27, 2001
P R THANGAVELU Vs. COMMISSIONER OF INCOME TAX
February 23, 2001
P RAVICHANDRAN Vs. CHIEF ELECTION COMMISSIONER NEW DELHI
August 16, 2001
P RETNASWAMY Vs. A RAJA
September 4, 2001
P S DEIVAPRASAD ALIAS P S VEERABADRAN Vs. P D BALAJI AND ELEVEN
January 19, 2001
P S M AHAMED ABDUL KHADER Vs. T K MOHAMMED ABUBUCKER
November 13, 2001
P S SUGUMARAN Vs. RAGINI ALIAS USHA
June 28, 2001
P SIVASUBRAMANIAM Vs. S KARTHIKUMAR
June 14, 2001
P SM EMPLOYEES UNION LTD Vs. P S M LTD
September 21, 2001
P SRILAKSHMI Vs. P S SIVARAMAKRISHNAN
December 20, 2001
P T THANGAM Vs. S PADMANABHAN DIVISIONAL ENGINEER
March 2, 2001
P THANGARAJ Vs. OOTHU ESTATE
September 18, 2001
P THUMBATCHI Vs. PRESIDING OFFICER DISTRICT CONSUMER DISPUTES REDRESSAL FORUM
March 29, 2001
P V BHAGIRATHI Vs. SHUBHA RAO
April 2, 2001
P VENUGOPAL Vs. MUSIC ACADEMY MADRAS
September 28, 2001
P. JOTHI Vs. STATE BY INSPECTOR OF POLICE, OTHAKADAL POLICE STATION, MADURAI, MADURAI DISTRICT, (CRIME NO. 53 OF 1991)
August 1, 2001
P. RAJAMANI Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY HOME PROHIBITION AND EXCISE DEPT. THE COMMISSIONER OF POLICE, MADURAI CITY
August 28, 2001
P. SUNDARAM Vs. R. GANGADHARAN
March 21, 2001
P. VARADARAJU Vs. THE DISTRICT COLLECTOR AND CHAIRMAN, DISTRICT LEVEL VEGILANCE COMMITTEE AND OTHERS
October 18, 2001
PADMALAYA MOVIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 23, 2001
PADMALOCHINI Vs. MALLAMRNAL
February 12, 2001
PADMAVATHI Vs. STATE OF TAMIL NADU
October 8, 2001
PALALNI ROMAN CATHOLIC MISSION Vs. S BAGIRATHI AMMAL
July 20, 2001
PALANI Vs. STATE OF PONDICHERRY
February 2, 2001
PALANI DHANDAYUTHABANI DEVASTHANAM Vs. COMMERCIAL TAX OFFICER
September 27, 2001
PALANI SRI MURUGAN TEXTILES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 9, 2001
PALANISAMIALIASPALANIAPPAN Vs. P K DAMODARAN DIED
April 2, 2001
PALANISAMY Vs. GAJALAKSHMI ALIAS KALAISELVI
August 31, 2001
PALANISAMY Vs. MANAGEMENT OF RANI MANGAMMAL TRANSPORT
November 30, 2001
PALANISAMY R Vs. P O LABOUR COURT
February 19, 2001
PALANISWAMY Vs. SRI VYSARAJA MATAM KUMBAKONAM
October 8, 2001
PALLAVAN TRANS CORPN Vs. SASROJ GOYAL
January 12, 2001
PANDI SELVAM Vs. ARJUN AMRAVATHI CHIT FUNDS P LTD
July 19, 2001
PANDIAN CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
October 10, 2001
PANDIAN ROADWAYS CORPN LTD Vs. PRINCIPAL LABOUR COURT
July 23, 2001
PANDIAN ROADWAYS CORPORATION LIMITED Vs. SOWRIAMMAL
April 24, 2001
PANDIYAN ROADWAYS CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT
November 27, 2001
PANDYAN ROADWAYS CORPN LTD Vs. P O LABOUR COURT
November 27, 2001
PANNERSELVAMALIASKITTU Vs. STATE
February 21, 2001
PARAMASIVAM Vs. KALIYAN
March 23, 2001
PARAMESWARI VELUCHAMY Vs. T R JAYARAMAN
July 12, 2001
PARVEEN TRAVELS PRIVATE LIMITED Vs. VISTEON AUTOMATIVE SYSTEMS INDIA PRIVATE LIMITED
December 3, 2001
PATC LTD Vs. P O II ADDL LABOUR COURT
December 21, 2001
PATTABIRAMA REDDY Vs. NAGESHWARA REDDY
January 13, 2001
PATTUKOTTAI AZHAGIRI TRANSPORT CORPORATION LIMITED Vs. PRESIDING OFFICER IIND ADDITIONAL LABOUR COURT
December 21, 2001
PAUL MANICKAM Vs. STATE OF TAMIL NADU REP. BY SECRETARY TO GOVERNMENT, PUBLIC (SC) DEPARTMENT AND UNION OF INDIA REP BY SECRETARY TO GOVERNMENT, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE
February 13, 2001
PAZHAMARUTHAI ALIAS MARUDAMATHU Vs. M SUBRAMANIAM
April 10, 2001
PEPSICO INDIA HOLDING LTD Vs. DISTRICT REVENUE OFFICER ADDITIONAL DISTRICT MAGISTRATE KANCHEEPURAM
March 16, 2001
PERAMBALUR SUGAR MILLS EMPLOYEES UNION LIMITED Vs. PERAMBALUR SUGAR MILLS LIMITED
September 21, 2001
PERIASAMI Vs. CHINNATHAMBI PADAYACHI
September 29, 2001
PERIASAMY Vs. STATE
February 14, 2001
PETHU ALIAS PETHA PERUMAL Vs. STATE
February 23, 2001
PHILIP THOMAS Vs. GOVERNMENT OF TAMIL NADU
December 4, 2001
PHILIPS INDIA LIMITED Vs. UNION OF INDIA
July 31, 2001
PHILIPS INDIA LIMITED Vs. MIOT HOSPITAL
November 5, 2001
PITCHAI Vs. STATE
March 12, 2001
POLLACHI MUNICIPALITY Vs. VEDAN CHETTY
October 29, 2001
PONDICHERRY CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. REGISTRAR OF CO OPERATIVE SOCIETIES PONDICHERRY
January 22, 2001
PONDICHERRY PONDS INDIA LTD Vs. UNION TERRITORY OF PONDICHERRY
June 25, 2001
PONDS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
June 28, 2001
PONDY CHEM PRIVATE LTD Vs. M/S GAS AUTHORITY OF INDIA LTD
October 9, 2001
PONNI SUGAR AND CHEMICALS LIMITED Vs. CAUVERY SUGAR AND CHEMICALS LIMITED
March 30, 2001
PONNUSAMY Vs. STATE
September 18, 2001
PONNUSWAMY AND ANOTHER Vs. STATE OF TAMIL NADU AND OTHERS
November 12, 2001
POONU ALIAS KONDAPPA NAICKER Vs. MARAMMAL
December 31, 2001
POORI R ALIAS BHOOPATHI Vs. PRESIDING OFFICER LABOUR COURT VELLORE
September 4, 2001
POPULAR THREAD FACTORY Vs. COMMERCIAL TAX OFFICER
September 14, 2001
PRABHU CABS Vs. PADAVETTAMAN TRANSPORT
April 2, 2001
PRASAD PRODUCTIONS PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS
July 31, 2001
PREMCHAND GOEL Vs. INSPECTOR OF POLICE R-3 POLICE STATION,
March 13, 2001
PREMENDRA GUPTA Vs. SUNITA GUPTA
April 23, 2001
PREMIER DISTILLERIES PVT LTD Vs. SUSHIL DISTILLERIES
July 30, 2001
PREMIER METAL AND ENGINEERING CORPORATION Vs. COMMISSIONER OF INCOME TAX
September 25, 2001
PRINCIPAL AND SECRETARY MADRAS CHRISTIAN COLLEGE EAST TAMBARAM MADRAS 59 Vs. M SHAMS
February 20, 2001
PRINTING AND GENERAL WORKERS UNION Vs. UNION OF INDIA
February 8, 2001
PROVIDENT FUND INSPECTOR Vs. M/S KAMALA STORES
March 23, 2001
PSG COLLEGE OF ARTS AND SCIENCE Vs. UNIVERSITY GRANTS COMMISSION
September 11, 2001
PUKKAN CHELLAIAH Vs. STATE
September 19, 2001
PUSHPA BAI Vs. WILLIAMS
March 29, 2001
PUSHPANGATHAN Vs. STATE OF TAMIL NADU
August 14, 2001
Q-793 MADATHUPATTI WEAVERS CO-OPERATIVE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 15, 2001
QUALITY ENGINEERING WORKS Vs. REGL OFFICER E S I C
April 11, 2001
QUANTAS ENGINEERS AND PROMOTERS PRIVATE LIMITED Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL
October 17, 2001
R ASAITHAMBI Vs. R NATRAJA COUNDER
March 12, 2001
R BALASUBRAMANIAM Vs. THUMMAPUDI CHITS P LTD
August 17, 2001
R BALASUBRAMANIAN Vs. SATHASIVAM
February 7, 2001
R C DIOCESE OF MADURAI THROUGH PROCURATOR REV FR A VEDAMANICKAM K PUDUR MADURAI Vs. SRIVILLIPUTTUR MUNICIPALITY THROUGH ITS COMMISSIONER SRIVILLIPUTTUR RAMNAD DISTRICT
November 21, 2001
R C SUNDRAVALLI Vs. T D SHAKILA
August 21, 2001
R CHELLAPPAN Vs. DEPUTY COMMISSIONER OF LABOUR COMMISSIONER FOR WORKMENS COMPENSATION SALEM
October 12, 2001
R DAKSHINAMURTHY Vs. MANAGEMENT PATTUKOTTAI AZHAGIRI TRANSPORT CORPORATION VELLORE
December 5, 2001
R DAVID Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS TIRUCHIRAPALLI
October 9, 2001
R GOPALAKRISHNAN Vs. STATE
August 23, 2001
R GOVINDAN DIED Vs. KARAPAGA VINYAGAR TEMPLE
October 15, 2001
R GURUMOORTHY Vs. R A BALASUBRAMANIAM
October 15, 2001
R JAMUNA BAI Vs. M ANUSUYA
March 28, 2001
R K RANGANATHAN Vs. UNION OF INDIA
March 8, 2001
R KANNIMUTHU Vs. RAJENDRAN
September 14, 2001
R KASIMUTHU VEERAPANDIAN Vs. V GURUVAMMAL
July 23, 2001
R KRISHNADEVAN Vs. ASST GENERAL MANAGER I O B INDUSTRIAL RELATIONS DEPT
July 10, 2001
R KRISHNAMOORTHY Vs. T AMBROSE
October 1, 2001
R KRISHNASAMY Vs. K P ANIRUDHAN
August 10, 2001
R KUMARESAN Vs. KEWALCHAND
March 23, 2001
R KUPPAMMAL Vs. T R NATARAJA ACHARI
February 23, 2001
R LINGARAJ Vs. ARUMUGHA PANDIAN
December 4, 2001
R LUCAS Vs. JAYACHANDRA
February 26, 2001
R M NATARAJAN CHETTIAR Vs. SAHID HAMEED
April 24, 2001
R NANJAN Vs. KRISHNA ELECTRICALS
March 2, 2001
R NATARAJAN Vs. INSPECTOR OF POLICE
April 16, 2001
R PADMAVATHI Vs. LAND COMMISSIONER LAND RECORDS CHEPAUK CHENNAI 5
June 19, 2001
R RAMACHANDRAN Vs. G HARIHARAN
April 24, 2001
R RANI Vs. STATE OF TAMIL NADU
December 19, 2001
R RANIBAI Vs. INSPECTOR OF POLICE VIGILANCE AND ANTI CORRUPTION NAGERCOIL
April 12, 2001
R RAVICHANDRAN Vs. STATE OF TAMIL NADU
October 3, 2001
R RENGASAMY Vs. A AMALRAJ
July 20, 2001
R RETNA BAI Vs. GOVERNMENT OF TAMIL NADU
January 24, 2001
R S ARULSAMY Vs. KUPPUSAMY
November 12, 2001
R SARANGABANI Vs. TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD
April 11, 2001
R SUKUMARIAMMA Vs. GOVERNMENT OF TAMIL NADU
October 1, 2001
R THIRUNAVUKKARASU Vs. M R ANBUKKARASU
August 20, 2001
R USHA Vs. R VASUDEVAN
November 5, 2001
R V S AND SONS DAIRY FARM Vs. COMMISSIONER OF INCOME TAX
November 5, 2001
R VIJAYAKUMAR Vs. SPECIAL COMMISSIONER AND COMMISSIONER HINDU RELIGIOUS AND CHARITABLE
April 23, 2001
R. GOVINDHAMMAL Vs. A. NIRMALA
July 31, 2001
R. KARUPPAN, ADVOCATE Vs. P.K. RAJAGOPAL, SECRETARY,THE ADVOCATES ASSOCIATION, HIGH COURT BUILDINGS, CHENNAI AND 4 OTHERS
April 20, 2001
R. KOTHANDAM Vs. STATE REP. BY VIGILANCE AND ANTI CORRUPTION, MADRAS
August 16, 2001
R. VENGADASSALAME Vs. THE COMMISSIONER, VILLIANUR COMMUNE PANCHAYAT
July 15, 2001
RABIYATHIL PATHAVIA Vs. STATE GOVERNMENT OF T N
June 20, 2001
RADHAKRISHNAN Vs. VINAYAKA CHITS
April 24, 2001
RADHAKRISHNAN Vs. STATE
March 28, 2001
RADHAKRISHNAN Vs. COMMISSIONER H R AND C E ADMN DEPARTMENT MADRAS
January 25, 2001
RADHAKRISHNAN S Vs. TAMIL NADU AGRO ENGINEERING and SERVICE CO OPERATIVE FEDERATION LTD
April 9, 2001
RAGHUNATHAN Vs. SELVARAJAN
December 18, 2001
RAICHAND J SHAH Vs. STATE OF TAMIL NADU
August 24, 2001
RAJ KUMAR Vs. UNION OF INDIA
April 30, 2001
RAJ VIDEO VISION Vs. SUN T V
February 19, 2001
RAJA ALIAS RAJENDRAN Vs. STATE
March 12, 2001
RAJA BABU Vs. INCOME TAX OFFICER
February 13, 2001
RAJABOOPATHI AMMAL Vs. CHINNATHAMBI PADAYACHI
September 7, 2001
RAJAGOPAL Vs. BALACHANDRAN
August 29, 2001
RAJAGOPAL Vs. KALIAPERUMAL
November 21, 2001
RAJAGOPAL Vs. KALIAPERUMAL
November 27, 2001
RAJAGOPALAN Vs. ALAGAMMAL ACHI
March 28, 2001
RAJAH SIR M A MUTHIAH CHETTIAR OF CHETTINAD HUF Vs. COMMISSIONER OF WEALTH TAX
November 26, 2001
RAJAMANI Vs. DDEPUTY COMMISSIONER OF LABOUR AND APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
April 3, 2001
RAJAMANI Vs. SOMASUNDARAM
February 6, 2001
RAJAMMAL Vs. UNION OF INDIA (UOI), REP. BY THE SECRETARY TO GOVT. OF INDIA, MINISTRY OF DEFENCE, NEW DELHI,
November 15, 2001
RAJAMMAL Vs. COMMR FOR COLLEGIATE EDUCN
June 27, 2001
RAJAMMAL Vs. SELVI
July 2, 2001
RAJAPALAYAN MUNICIPALITY Vs. P O ADDL LABOUR COURT
February 27, 2001
RAJARATHINAM Vs. DAVID RAJ
March 30, 2001
RAJASEKARAN AND ORS. Vs. STATE BY INSPECTOR OF POLICE
March 23, 2001
RAJATHI Vs. ARUKKANI AMMAL
January 25, 2001
RAJATHI Vs. STATE
April 3, 2001
RAJEARAJESWARI PACKAGING PRODUCTS Vs. DEV FASTENERS LIMITED
October 29, 2001
RAJENDIRAN Vs. THAMIZHARASI
February 27, 2001
RAJENDRAN Vs. STATE
February 23, 2001
RAJENDRAN Vs. INSPECTOR OF POLICE THIRUVATTAR
February 2, 2001
RAJENDRAN T Vs. CHIEF ENGINEER DISTRIBUTION MADRAS REGIONAL AND SPECIAL OFFICER FOR DISTRIBUTION TNEB
August 9, 2001
RAJENDRAN V Vs. LABOUR COURT MADURAI
September 11, 2001
RAJULU S Vs. MGMT OF AUTHORITY PVT LTD
February 9, 2001
RAJUS GAS SERVICE INDANE DISTRIBUTORS Vs. BALAMBAL
January 3, 2001
RALLIS INDIA LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE COONOOR
September 13, 2001
RAM NARAYAN BHATTED Vs. VIMALA JHAVAR
November 23, 2001
RAMA NAIDU Vs. S K PARTHASARATHY NAIDU
September 27, 2001
RAMADOSS Vs. STATE
July 23, 2001
RAMAGANI AMMAL ALIAS AMINTHAGANI AMMAL Vs. TAMIL NADU ELECTRICITY BOARD
March 2, 2001
RAMAKRISHNAN Vs. STATE REP. BY SUB INSPECTOR
January 18, 2001
RAMALINGAM Vs. VENKATESAN CHETTIAR
January 25, 2001
RAMALINGAM N Vs. SANJAYTRADING CORPN
January 24, 2001
RAMASAMY Vs. MUNIYANDI, BALU THEVAR, G. BHASKAR AND INSPECTOR OF POLICE, PATTUKOTTAI POLICE STATION
October 4, 2001
RAMASWAMY Vs. STATE OF TAMIL NADU
August 27, 2001
RAMASWAMY GOUNDAR Vs. SELLAPPAN
August 17, 2001
RAMASWAMY NAICKER Vs. M KANDASWAMY GOUNDER
August 13, 2001
RAMESH JAGTIANI Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
April 30, 2001
RAMIAH NADAR Vs. ESAKI AMMAL
August 14, 2001
RAMU AND CO Vs. EGMORE BENEFIT SOCIETY LIMITED
December 7, 2001
RANGANAYAKI AMMAL Vs. V BALAKRISHNA NAIDU
December 6, 2001
RANGASAMI S MGMT OF VELLANDIVALASU WEAVERS CO OPERATIVE PRODUCTION AND SALES SOCIETY EDAPPADI Vs. PRESIDING OFFICER LABOUR COURT SALEM
February 15, 2001
RANI Vs. PUSHPAVENI
August 17, 2001
RASU Vs. PANDIDURAI
November 2, 2001
RATHINAM K Vs. APOLLO ENTERPRISES
June 6, 2001
RAVI @ STEEL RAVI AND SUBRAMANI @ ERANDAIRYARAMM Vs. STATE BY INSPECTOR OF POLICE, CHITHODE POLICE STATION
February 27, 2001
RAZACK TRADING COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER ARIYALUR
September 18, 2001
REGIONAL DIRECTOR EMPLOYEES Vs. N DASARATHY
January 3, 2001
REGIONAL PROVIDENT FUND COMMR Vs. SNAP TAP MACHINE ACCESSORIES INDIA P LTD
September 18, 2001
RELIANCE INDUSTRIES LTD Vs. M RAJKUMARI
April 23, 2001
RENGAMMAL AND CO Vs. K VELUCHAMY
April 30, 2001
RENGASAMY R Vs. AMALRAJ A
July 20, 2001
RENUGOPAL Vs. ARULMIGHU GANGAI NARAYANA PERUMAL TEMPLE SIRUVALLUR VILLAGE POLUR TALUK
March 2, 2001
REVATHI RAJASEKARA Vs. VIAYAKUMARAN
February 9, 2001
REVENUE DIVISIONAL OFFICER LAND ACQUISITION SIVAKASI Vs. S ALGARSWAMY
August 10, 2001
ROMAN CATHOLIC CHURCH MANIARAN KUNNU AT AMSI Vs. MARIARULAPPAN
February 26, 2001
ROYAL CONSULTANTS P LTD Vs. CHIEF ENFORCEMENT OFFICER MADRAS
February 13, 2001
RUCHI WORLDWIDE LIMITED Vs. UNION OF INDIA
September 13, 2001
RUKMANI Vs. A S CHINNAIAH
January 25, 2001
RUKMANI AMMAL Vs. ANNAMALAI PILLAI
June 19, 2001
S A SAFIULLAH AND CO SOLE PROP A R SAFIULLAH Vs. UMAIDCHAMD SINGHNI
June 25, 2001
S A SHANMUGAM Vs. P V S BALUSAMY CHETTIAR
January 12, 2001
S AND S INDUSTRIAL AND ENTERPRISES LIMITED Vs. UNION OF INDIA
March 27, 2001
S B SHANKAR Vs. AMMAN STEEL CORPORATION TRICHIRAPALLI
November 8, 2001
S BALACHANDER Vs. COMMISSIONER OF INCOME TAX
December 6, 2001
S BALASUBRAMANIAM EDITOR ANANDA VIKATAN Vs. SECRETARY TAMIL NADU LEGISLATIVE ASSEMBLY
October 15, 2001
S BALASUBRAMANIAN Vs. STATE
March 1, 2001
S BALU Vs. STATE
June 21, 2001
S CHANDRAN Vs. STATE
February 8, 2001
S CHING CHYANG CHING Vs. SECRETARY TO HIS EXCELLENCY
December 8, 2001
S CHING CHYANG CHING VOTER TAX PAYER AND EDUCATIONIST Vs. CHIEF ELECTION COMISSIONER
April 20, 2001
S DHANAKODI Vs. A S DWARAGAN
April 26, 2001
S G KANNAPPAN Vs. S MURUGESAN
October 17, 2001
S GURUSAMY Vs. GOVERNMENT OF TAMIL NADU
August 1, 2001
S J BALAJI Vs. COMMISSIONER H R AND C E DEPARTMENT CHENNAI 34
July 4, 2001
S JABARULLA Vs. COMMISSIONER OF POLICE MADURAI CITY MADURAI
December 6, 2001
S JANAKIRAMAN Vs. UNION OF INDIA
April 23, 2001
S JAYASEELAN Vs. STATE
August 3, 2001
S JOHN BRITTO Vs. CHIEF EDUCATIONAL OFFICER CUDDALORE CUDDALORE DISTRICT
October 13, 2001
S K DORAISAMY Vs. N ELANGOVAN
July 30, 2001
S K MASTHAN Vs. S BIBIJAN
November 9, 2001
S K PARTHASARATHY NAIDU Vs. K RAMA NAIDU
April 23, 2001
S K REAL ESTATES Vs. S AHMED MEERAN
November 13, 2001
S K REAL ESTATES Vs. S AHMED MEERAN
January 13, 2001
S KARUNAKARAN Vs. EX OFFICIO SECRETARY TO GOVERNMENT CO OPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT FORT ST GEORGE MADRAS 9
August 16, 2001
S KRISHNAMURTHY JOINT FAMILY MANAGER Vs. THAKKAR K G KRISHNASWAMY
August 17, 2001
S KRISHNAVENI Vs. D RAJAMMAL
February 19, 2001
S LALITHA SUNDARI Vs. R KETHAR NATHAN
July 31, 2001
S LOGANATHAN Vs. V S RANGASAMY
September 13, 2001
S M NAVANEETHAKRISHNAN Vs. STATE
September 6, 2001
S M SHAMSUDEEN Vs. S M S BUCARY WAKF ALAL AULAD ESTATE
January 4, 2001
S MOHAMMAD ALI Vs. BASHEER AHMED
January 19, 2001
S MOHAMMED JAMAL Vs. SUREKA
June 18, 2001
S MOORTHY Vs. R SIVANESAN
February 28, 2001
S MUKUNDAN THAMBI Vs. STATE
March 14, 2001
S MUTHUKRISHNAN SECRETARY HIGH COURT ADVOCATES TAMIL FORUM A 13 P A APARTMENTS 81 LUZ CHURCH ROAD MYLAPORE CHENNAI 4 Vs. GOVERNMENT OF TAMIL NADU
September 18, 2001
S MUTHURAJAN Vs. STATE OF TAMIL NADU
September 4, 2001
S MUTHUVELU Vs. KUTTASAVU SETHURAYAR
September 27, 2001
S N MUKHERJEE Vs. NEPC MICON LIMITED
January 9, 2001
S N VAIRAVELU Vs. P SUNDARAM
June 25, 2001
S P VALLIAMMAL ACHI Vs. ABDUL KHADER JALINI
March 29, 2001
S PALANISWAMY Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENTS
April 12, 2001
S R KRISHNAMOORTHI Vs. STATE OF TAMIL NADU
September 11, 2001
S R SATHIYAPRADEEP Vs. STATE OF TAMIL NADU
February 23, 2001
S RAJU Vs. ARULMIGU KAPALEESWARAR TEMPLE MYLAPORE CHENNAI
September 5, 2001
S RAMASAMY Vs. V RANGANAYAKI
March 1, 2001
S RAMASWAMY Vs. STATE
November 5, 2001
S S RAMASWAMY Vs. SPECIAL COMMISSIONER OF CIVIL SUPPLIESAND CONSUMER PROTECTION
June 15, 2001
S SAMIYULLAH Vs. OWNERSAND PARTIES INTERESTED IN THE VESSEL M V MAKAR
August 6, 2001
S SANKARALINGAM Vs. STATE REP
January 25, 2001
S SANKARAN Vs. EMKAY AROMATICS LIMITED
January 23, 2001
S SELVA RAJ Vs. S MARY
August 29, 2001
S SELVARAJ Vs. STATE
June 11, 2001
S SINGARAM Vs. GOVERNMENT OF TAMIL NADU
April 30, 2001
S SIVAGAMI Vs. STATE OF TAMIL NADU
August 9, 2001
S SIVANANDAM Vs. STATE OF TAMIL NADU
March 20, 2001
S SOMASUNDARAM Vs. A SUBRAMANIAN
March 22, 2001
S SUBRAMANIAN Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES HOUSING CUDDALORE
July 23, 2001
S SWAMY Vs. G KUMAR
July 13, 2001
S T NEHRU Vs. KRISHNAMURTHY
November 15, 2001
S THIRUNAVUKKARASU Vs. B KANDASUAMY REDDY
April 2, 2001
S V DORAISAMY Vs. T DAYALAN
August 23, 2001
S V S AGRO REFINERIES PRIVATE LIMITED Vs. UNION OF INDIA
November 6, 2001
S V S OIL MILLS Vs. S V S RAJKUMAR TRADING AS AGRO FOODS AND S V S OIL MILLS
July 20, 2001
S V S OIL MILLS Vs. S V S AGRO REFINERIES P LIMITED
June 27, 2001
S VAITHIYANATHAN Vs. LAKSHMI AMMAL
January 31, 2001
S VELLAIKANNU Vs. STATE
November 7, 2001
S VISWANATHAN Vs. MURUGA AGENCIES
August 9, 2001
S. ARUNACHALA NADAR Vs. COMMISSIONER OF INCOME TAX
December 12, 2001
S. KUMARI Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUVANNAMALAI, DISTRICT TIRUVANNAMALAI,
November 21, 2001
S. RAVICHANDRAN Vs. TAMILNADU ELECTRICITY BOARD
September 3, 2001
S.D. AYYAKANNU (DIED) AND OTHERS Vs. SOMASUNDRAM AND OTHERS
October 19, 2001
SABURA TEXTILES Vs. V S KRISHNAMOORTHY
January 9, 2001
SAEEDA IRFANA Vs. INSPECTOR OF POLICE R4 PONDY BAZAR POLICE STATION T NAGAR CHENNAI 17
October 17, 2001
SAILESH T BHANSALI Vs. INSPECTOR OF PLANTATION VALPARAI COIMBATORE DISTRICT
February 15, 2001
SAILESH T BHANSALI Vs. INSPECTOR OF PLANTATIONS
February 12, 2001
SAIT ALIAS CHINNAPPA ALANGARAM Vs. SPECIAL SECRETARY TO GOVT OF TAMIL NADU COOPERATION
August 17, 2001
SAKINA BI Vs. STATE OF TAMIL NADU
October 9, 2001
SAKKUBAI AMMAL Vs. M GANESAN
August 14, 2001
SAKTHIVEL BANKERS Vs. ASSISTANT COMMISSIONER
August 23, 2001
SALEM AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LTD Vs. COMMERCIAL TAX OFFICER
December 5, 2001
SALEM DISTRICT SOUND SYSTEM ASSOCIATION Vs. UNION OF INDIA
April 19, 2001
SALEM MUNICIPAL COUNCIL Vs. S SHANMUGASUNDARAM DIED
June 19, 2001
SALEM STEEL INDUSTRIES Vs. UNION OF INDIA
September 4, 2001
SAMARASA MUTUAL BENEFIT FUND LTD Vs. STATE OF TAMIL NADU
August 10, 2001
SAMBANDAM SOLVENT EXTRACTION LIMITED Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED
December 6, 2001
SAMIKANNU CHETTIAR Vs. ARMUGHA CHETTIAR
August 20, 2001
SAMINATHAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE TIRUVARUR DISTRICT
March 19, 2001
SAMPATHLAKSHMI Vs. E A MURTHY
June 18, 2001
SAMSUGAI Vs. STATE
February 6, 2001
SAMUEL ALIAS MANAS Vs. DASAMMA NADATHY
January 25, 2001
SANDEEP S SHAH Vs. INCOME TAX OFFICER CITY WARD IV4
July 23, 2001
SANJAY DALMIA Vs. ASSISTANT COMMISSIONER OF POLICE R 3 POLICE STATION SAIDAPET CHENNAI
May 3, 2001
SANKAR PANDI Vs. UNION OF INDIA
December 6, 2001
SANMUGAM Vs. TRICHY THANJAVUR DIASEAS OF CHURCH OF SOUTH INDIAN ASSOCIATION TRUST
August 27, 2001
SARASWATHI Vs. STATE
March 12, 2001
SARASWATHI AMMAL Vs. VIVEKA PRIMARY SCHOOL
April 30, 2001
SARASWATHY Vs. N PALANISAMY
March 14, 2001
SARAVANAN PILLAI Vs. A S MARIAPPAN
November 26, 2001
SARAWARAYA TEXTILES LIMITED Vs. INTEGRATED FINANCE LIMITED
March 7, 2001
SAROJA Vs. SPECIAL TAHSILDAR LAND ACQUISITION HARIJAN WELFARE CHERANMAHADEVI
March 8, 2001
SAROJA Vs. POORNA MARIYAL
November 6, 2001
SAROJA Vs. STATE
November 8, 2001
SAROJA AMMAL Vs. DURAISAMY
February 27, 2001
SAROJA AMMAL Vs. KRISHNASWAMI NAICKER
April 16, 2001
SAROJINI Vs. GOVERNMENT OF TAMIL NADU
February 14, 2001
SATCHIDHANANDAM Vs. UNION OF INDIA
September 28, 2001
SATHURAGIRI Vs. SUB INSPECTOR OF POLICE ARUPUKOTTAI POLICE STATION
June 18, 2001
SAYARAKSHAI KATTALAI AND ARTHAJAMA KATTALAI ATTACHED TO ARULMIGU KAYAROGANASWAMY AND NEELAYADAKSHI AMMAN THIRUKOIL NAGAPATTINAM Vs. R RADHAKRISHNAN
March 29, 2001
SCIENTIFIC COMPOUNDS AND PROCESSES PRIVATE LIMITED Vs. HANUMAN COTTAGE INDUSTRY
March 8, 2001
SEAHORSE INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX CHENNAI 34
February 9, 2001
SECRETARY D G VAISHNAV COLLEGE ARUMBAKKAM CHENNAI 600 106 Vs. T VENKATARAMAN READER AND HEAD POST GRADUATE AND RESEARCH DEPT OF CHEMISTRY D G VAISHNAV COLLEGE CHENNAI 106
November 9, 2001
SECRETARY FEDERN OF BUS OPERATORS ASSN OF T N Vs. UNION OF INDIA
April 30, 2001
SECRETARY GOVERNMENT OF TAMIL NADU SOCIAL WELFARE DEPARTMENT FORT ST GEORGE CHENNAI 9 Vs. PARVATHI
October 5, 2001
SECRETARY TO GOVERNMENT HOME TRANSPORT I DEPARTMENT FORT ST GEORGE CHENNAI 9 Vs. K KOLAPPAPILLAI
November 22, 2001
SEENI KONAR Vs. STATE
February 12, 2001
SEETHALAKSHMI NAGARAJ Vs. CHIEF COMMISSIONER OF INCOME TAX MADRAS
March 16, 2001
SEETHATHIPAL ANTONY Vs. INSPECTOR OF POLICE KUMBAKONAM
November 6, 2001
SEKAR Vs. STATE
March 16, 2001
SELLMORE ADVERTISING P LTD Vs. DEFENCE ESTATE OFFICER
August 3, 2001
SELVAM A Vs. MGMT C ABDUL RAHMAN AND CO
July 11, 2001
SELVARAJ Vs. CHENNASAMY GOUNDER
April 4, 2001
SELVARAJ Vs. STATE THROUGH INSPECTOR OF POLICE GROUND BAZZAAR POLICE STATION PONDICHERRY
March 14, 2001
SELVI Vs. STATE OF TAMIL NADU
February 12, 2001
SENTHAMARAI Vs. S KRISHNARAJ
December 7, 2001
SETHU FILM DISTRIBUTORS Vs. COMMISSIONER OF INCOME TAX
January 17, 2001
SHANKAR K Vs. JT REGISTRAR OF CO OPERATIVE SOCIETY
October 1, 2001
SHANMUGADURAI Vs. STATE OF TAMIL NADU
March 23, 2001
SHANMUGARAJA SPINNING MILLS P LTD Vs. SUPERINTENDING ENGINEER I C PERIYAR ELECTRICITY SYSTEM ERODE
December 6, 2001
SHANTHAKUMARI Vs. GOVERNMENT OF TAMIL NADU
August 23, 2001
SHIPPING CORPORATION Vs. MACHADO BROTHERS
December 7, 2001
SHOBANA RAMASUBRAMANYAM Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
November 16, 2001
SHRIRAM CAPITAL TRUST P LTD MADRAS Vs. D B S PROPERTIES LTD MADRAS
October 19, 2001
SIRAJUDEEN Vs. SETHU CHETTIAR
June 29, 2001
SISTER IN CHARGE SOCIETY OF SERVENTS OF MARY CONVENT Vs. ASST P F COMMR
October 8, 2001
SIVAKAMI MILLS LTD Vs. EMPLOYEES STATE INSURANCE CORPN
January 17, 2001
SIVAKUMAR Vs. RAMANATHAN
December 7, 2001
SIVANANDA MILLS LIMITED Vs. THIRUMALAI TRADERS
October 17, 2001
SKYCELL COMMUNICATIONS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 23, 2001
SMITHKLINE AND FRENCH LABORATORIES LIMITED Vs. INDOCO REMEDIES LIMITED MUMBAI
March 19, 2001
SMT SANTHANATHAMMAL Vs. A SOMASUNDARAM DECEASED
June 20, 2001
SO VAIJANTHI, THROUGH HER POWER OF ATTORNEY AGENT, CHOKKANATHAN Vs. RAGHURAMAN @ BHARATHI
March 20, 2001
SOFT BEVERAGES P LTD Vs. E S I CORPN
March 12, 2001
SOMASUNDARAM Vs. REVENUE DIVISIONAL OFFICER DHARAPURAM
December 6, 2001
SOMASUNDARAM AMMAL Vs. K KANTHIMATHINATHA PILLAI
October 29, 2001
SOUNDARA RAJES Vs. STATE OF TAMIL NADU
June 29, 2001
SOUNDARAJAN ALIAS SAMPATH Vs. VENKATARAMAN
July 12, 2001
SOUNDARAMMAL Vs. VASANTHA
January 18, 2001
SOUTH INDIA CORPORATION LIMITED Vs. COMMERCIAL TAX OFFICER
September 14, 2001
SOUTH INDIA HOSIERY MANUFACTURERS ASSOCIATION Vs. TEXTILES COMMITTEE SOUTH ZONE
December 7, 2001
SOUTH INDIA SURGICAL COMPANY Vs. K GOVINDAN INCOME TAX OFFICER
June 22, 2001
SOUTHERN RAILWAY TONDIARPET MARSHALLING YARD STAFF CO OPERATIVE CANTEEN LIMITED MADRAS 19 Vs. WORKMEN OF SOUTHERN RAILWAY TONDIARPET MARSHALLING YARD STAFF CO OPERATIVE CANTEEN LIMITED MADRAS 19
July 17, 2001
SPECIAL TAHSILDAR L A ADI DRAVIDAR WELFARE RAMANATHAPURAM Vs. S M SEIGU JALAIUDEEN
March 15, 2001
SPECIAL TAHSILDAR LAND ACQUISITION AIR FORCE STATION UNIT NO I THANJAVUR Vs. FAIZUNNISA
March 23, 2001
SPECIAL TAHSILDAR LAND ACQUISITION BHEL UNIT RANIPET Vs. NARASIMMA GOUNDER
March 13, 2001
SPECIAL TAHSILDAR LAND ACQUISITION SPECIAL MINOR IRRIGATION PROGRAMME VIRUDHUNAGAR Vs. V SANKARALINGA THEVAR
January 31, 2001
SPECIAL TAHSILDAR LAO LAND ACQUISITION II TAMIL NADU HOUSING BOARD MADRAS 35 Vs. T L RADHAKRISHNAN
February 23, 2001
SPENCER AND COMPANY LTD Vs. MANGAL TIRTH ESTATE PRIVATE LTD
February 27, 2001
SRI VAIRAMUDI ENTERPRISES Vs. L R SEETHARAMAN
August 17, 2001
SRIKANT AND CO Vs. VIJAY YARN TRADING COMPANY
February 19, 2001
SRIKANTH Vs. G R EBINEZER
February 20, 2001
SRINIVAS THEATRE Vs. SECRETARY TO GOVERNMENT HOME CINEMA DEPARTMENT FORT ST GEORGE CHENNAI 9
April 26, 2001
SSM PROCESSING MILLS LTD Vs. UNION OF INDIA
November 19, 2001
STANDARD LITERATURE CO P LTD Vs. EMPLOYEES STATE INSURANCE CORPN
March 23, 2001
STATE Vs. M R TAMILARASAN
June 13, 2001
STATE Vs. G BALAGURUNATHAN
July 11, 2001
STATE Vs. K S SUBRAMANIAN
November 5, 2001
STATE Vs. MURUGAN
August 17, 2001
STATE Vs. STALIN
August 9, 2001
STATE Vs. JAYASEELAN
June 15, 2001
STATE BY INSPECTOR OF POLICE, CRIME BRANCH, C.I.D., SALEM DIVISION, HASTHAMPATTI POLICE STATION Vs. VAZHGA VAIYAGAM ENTERPRISES REP. BY ITS MANAGING DIRECTOR, K. PALANISAMY AND ORS.
January 19, 2001
STATE BY PUBLIC PROSECUTOR, MADRAS Vs. VEERAMUTHU
April 17, 2001
STATE DY CHIEF CONTROLLER OF I AND E MADRAS Vs. V R PAREKH
February 13, 2001
STATE OF TAMIL NADU Vs. GOMATHI MILLS VIRVANALLUR
August 17, 2001
STATE OF TAMIL NADU Vs. S L CHITALE 14 SUBBA RAO AVENUE MADRAS 6
September 11, 2001
STATE OF TAMIL NADU Vs. GANESH AUTOMOBILES
September 26, 2001
STATE OF TAMIL NADU Vs. SAKTHI SUGARS LIMITED
December 1, 2001
STATE TRADING CORPORATION OF INDIA LTD Vs. STATE OF TAMIL NADU
October 17, 2001
SUA EXPLOSIVES AND ACCESSORIES LIMITED Vs. S KUMARS NATION WIDE LIMITED
January 30, 2001
SUBBALAKSHMI LAKSHMIPATHY COLLEGE OF SCIENCE REPRESENTED BY ITS PRESIDENT, MADURAI Vs. UNIVERSITY GRANTS COMMISSION AND OTHERS
September 25, 2001
SUBBARAYAN Vs. MURUGESAN
June 18, 2001
SUBBIAH Vs. ESTHER PONNAMMAL
October 30, 2001
SUBBIAH PANDIAN Vs. C BALASUNDARAM
March 9, 2001
SUBRAMANI Vs. SAMPATH
January 12, 2001
SUBRAMANI P Vs. GOVT OF TAMIL NADU
July 20, 2001
SUBRAMANIAN Vs. K PRAKASH
July 2, 2001
SUBRAMANIYA KONAR Vs. PALANI PILLAI
December 14, 2001
SUBRAMANIYA UDAYAR Vs. LAKSHMIBAI
September 13, 2001
SUBRAMANIYAN Vs. VIJAYARANI
January 22, 2001
SUGANTHI SURESH KUMAR Vs. JAGADEESAN
April 20, 2001
SUGUMAR Vs. STATE
February 23, 2001
SUJATHA Vs. KASIVISWANATHAN
November 22, 2001
SUJATHA CHRISTIANA Vs. C THOMAS
March 16, 2001
SUMANGALA STEELS LTD PIPDIC INDUSTRIAL ESTATE METTUPALAYAM PONDICHERRY Vs. GOVERNMENT OF THE UNION TERRITORY OF PONDICHERRY
January 5, 2001
SUMANGALAM STEELS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
October 17, 2001
SUMITRAN ROBERT PETITIONER Vs. SOPHIA RESPONDENT
August 6, 2001
SUN GAS PVT. LTD. Vs. REGISTRAR, TAMIL NADU TAXATION SPECIAL TRIBUNAL AND ANOTHER
September 4, 2001
SUNDAR ALIAS SUNDARARAJAN Vs. INSPECTOR OF POLICE ALL WOMEN POLICE STATION PALAYAMKOTTAI TIRUNELVELI DISTRICT
March 16, 2001
SUNDARAM FINANCE LTD Vs. BALURGHAT TRANSPORT CO LTD
July 3, 2001
SUNDARAM INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
November 19, 2001
SUNDARAM INDUSTRIES LTD Vs. SUNDARAM INDUSTRIES LTD
November 19, 2001
SUNDARAMBAL Vs. COMMISSIONER CORPORATION OF CHENNAI
December 13, 2001
SUNIL JAIN Vs. NEGARATHINAM
October 19, 2001
SUPERINTENDING ENGINEER COIMBATORE ELECTRICITY DISTRIBUTION Vs. S N SRINIVASAN
November 21, 2001
SUPERINTENDING ENGINEER MADURAI ELECTRICITY DISTRIBUTION CIRCLE MADURAI Vs. NELCO METAL PRODUCTS PVT LTD
November 16, 2001
SUPERINTENDING ENGINEER PERIYAR ELECTRICITY DISTRIBUTION CIRCLE ERODE Vs. PAVATHAL
November 30, 2001
SURYA SERVICE STATION Vs. UNION OF INDIA
September 18, 2001
SUSAINATHAN Vs. T VIJAYAN
July 30, 2001
SUSEELA Vs. RAMASAMI GOUNDER
October 8, 2001
SUSILAMMA Vs. CHANDRAPPA
March 7, 2001
SUYAMBULINGAM HIGHER SECONDARY SCHOOL T N PUTHUKUDI PULLANKUIDL SIVAGIRI TALUK TIRUNELVELI Vs. DIRECTOR OF GOVERNMENT EXAMINATIONS COLLEGE ROAD MADRAS
February 19, 2001
SV LAKSHMANAN Vs. A VENUGOPALA REDDY
March 8, 2001
SWAMY MATCH WORKS Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
January 17, 2001
SWATHY CHEMICALS LIMITED Vs. UNION OF INDIA
November 13, 2001
SYED JAVID ALI Vs. STATE GOVERNMENT OF TAMIL NADU
June 20, 2001
SYEDA ALIYA BEGUM Vs. CHAIRMAN MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD MADRAS
August 21, 2001
SYNDICATE BANK SC ST EMPLOYEES ASSOCIATION MADRAS Vs. ASSISTANT GENERAL MANAGER SYNDICATE BANK MADRAS
October 3, 2001
T A P C M SOCIETY LTD Vs. A A UNDER AUTHORITY P GRATUITY ACT
July 17, 2001
T ALAMELU AMMAL Vs. MANGALAKSHMI
September 6, 2001
T D DAYAL Vs. UNION OF INDIA
December 4, 2001
T FENN WALTER Vs. HONBLE MR JUSTICE E PADMANABHAN JUDGE HIGH COURT MADRAS AND PRESIDENT STATE CONSUMER DISPUTES REDRESSAL COMMISSION PONDICHERRY 12 GREENWAY ROAD RAJA ANNAMALAIPURAM CHENNAI
January 12, 2001
T G RAJAMANI MUDALIAR DIED Vs. T G EKAMBARA MUDALIAR
November 9, 2001
T GANESAN Vs. STATE OF TAMIL NADU
October 19, 2001
T GIRI Vs. Y S MATHIVANAN
April 20, 2001
T K KAMALA Vs. A R THULASI RAO
October 1, 2001
T K PATTABHIRAM Vs. C S RAMAMURTHY
March 21, 2001
T KRISHNAN Vs. STATE
April 16, 2001
T MUNIAPPA Vs. PERUMIAH
October 3, 2001
T N BOOPATHY Vs. T A SATTU
November 7, 2001
T N E B Vs. A MANI
February 22, 2001
T P BHASKAR RAO Vs. MOHAN ALIAS SADASIVAM
March 29, 2001
T SHANMUGAM Vs. CHAIRMAN MADRAS PORT TRUST CHENNAI
July 20, 2001
T V ANGAMUTHU Vs. STATE GOVERNMENT OF TAMIL NADU
August 13, 2001
T V SUBRAMANIAM Vs. STATE OF TAMIL NADU
September 7, 2001
T VETRISELVAN Vs. TAMIL NADU MERCHANTILE BANK LTD
January 10, 2001
TAMIL NADU AGRICULTURAL UNIVERSITY TEACHERS ASSOCIATION Vs. STATE OF TAMIL NADU
March 25, 2001
TAMIL NADU AGRICULTURAL UNIVERSITY TEACHERS ASSOCIATION TAUTA Vs. STATE OF TAMIL NADU
March 23, 2001
TAMIL NADU CEMENTS LTD Vs. BALAKRISHNAN
June 26, 2001
TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. OSWAL SOLVEN EXTRACTION MADRAS UNIT
June 11, 2001
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. M ARUMUGANAINAR
September 4, 2001
TAMIL NADU CONSUMER PROTECTION COUNCIL THIRUKATTUPALLI RANGE THANJAVUR DIST Vs. STATE OF TAMIL NADU
April 4, 2001
TAMIL NADU ELECTRICITY BOARD Vs. A ANANDAMMAL
April 11, 2001
TAMIL NADU ELECTRICITY BOARD Vs. MURUGAN TALKIES PENNADAM
October 29, 2001
TAMIL NADU ELECTRICITY BOARD Vs. K V TEXTILES P LIMITED
September 20, 2001
TAMIL NADU ELECTRICITY BOARD Vs. NATIONAL INSURANCE COMPANY
September 24, 2001
TAMIL NADU ELECTRICITY BOARD ANNA SALAI CHENNAI 600 002 Vs. TAMIL NADU ALLOY FOUNDRY CO LIMITED HOSUR
July 10, 2001
TAMIL NADU FOODGRAINS MERCHANTS ASSOCIATION LTD Vs. STATE OF TAMIL NADU
September 7, 2001
TAMIL NADU GOVERMENT PANCHAYAT TOWN PANCHAYAT EMPLOYEES ASSOCIATION Vs. DISTRICT COLLECTOR
November 15, 2001
TAMIL NADU HOTELS ASSOCIATION Vs. UNION OF INDIA
July 25, 2001
TAMIL NADU KALYANA MANDAPAM OWNERS ASSOCIATION Vs. U O I
April 30, 2001
TAMIL NADU MIN OPPANTHAKARARKAL MIN EANIPALARKAL CENTRAL ASSOCIATION Vs. TAMIL NADU ELECTRICITY BOARD
September 21, 2001
TAMIL NADU NURSERY PRIMARY MATRICULATION AND HIGHER SECONDARY SCHOOL MANAGEMENTS ASSOCIATION Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT CHENNAI
April 30, 2001
TAMIL NADU OUTDOOR ADVERTISING ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
March 14, 2001
TAMIL NADU STATE TRANS AND TRANS CORPN RETIRED EMPLOYEES ASSOCIATION Vs. STATE OF TSMIL NADU
March 7, 2001
TAMIL NADU STEEL EX EMPLOYEES ASSN Vs. GOVERMENT OF TAMIL NADU
January 18, 2001
TAMIL NADU TOBACCO COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE
November 22, 2001
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD CHENNAI Vs. ABAN CONSTRUCTIONS
October 30, 2001
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD MADRAS Vs. SATYANARAYANA BROTHERS PRIVATE LIMITED MADRAS
October 18, 2001
TAMILNADU KALYANA MANDAPAM OWNERS ASSOCIATION Vs. UNION OF INDIA
April 30, 2001
TAN INDIA LIMITED IN LIQUIDATION Vs. SUNDARAM FINANCE LIMITED
November 30, 2001
TECHNO FUTURA INTERNATIONAL LIMITED Vs. T S ANTHONY SAMY
April 12, 2001
THANGAPPAN Vs. STATE BY INSPECTOR OF POLICE, THUCKKALAY POLICE STATION
September 5, 2001
THANGARAJU Vs. STATE
September 6, 2001
THANICKACHALAM Vs. THE STATE OF TAMIL NADU, REP. BY ITS ASSISTANT SUPERINTENDENT, TIRUCHIRAPALLI DIVISION, THANJAVUR, ANTI CORRUPTION AND VIGILANCE DEPARTMENT
July 30, 2001
THANJAVUR SILK HANDLOOM WEAVERS CO OPERATIVE PRODUCTION AND SALES SOCIETY LIMITED Vs. UNION OF INDIA
September 18, 2001
THE MANAGEMENT OF SREE VENKATESWARA INDUSTRIES Vs. DEPUTY COMMISSIONER OF LABOUR II
June 8, 2001
THIRISOOLAM ANNA HARIJAN BLUE METALWORKS LABOUR CONTRACT CO OPERATIVE SOCIETY LIMITED Vs. STATE OF TAMIL NADU
February 12, 2001
THIRUBUVANAM TOWN PANCHAYAT Vs. NABISA BIBI
July 30, 2001
THIRUMALLAR Vs. INSPECTOR OF POLICE N I B C B C I D TRICHY
January 30, 2001
THIRUMURUGA KIRUPANANDA VARIYAR THAVATHIRU SUNDARAN SWAMIGAL MEDICAL EDUCATIONAL AND CHARITABLE TRUST Vs. STATE OF TAMIL NADU
July 31, 2001
THIRUNAVUKKARASU Vs. SANKARIAMMAL
July 4, 2001
THONDIRAJ Vs. CHELLIAH THEVAR DECEASED
October 12, 2001
THOPPA NAICKER Vs. CHINNAMMAL
March 7, 2001
THULASIBALAN Vs. RAJESH
February 23, 2001
TIRUCHENGODE AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LIMITED Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
July 17, 2001
TIRUNELVELI DAKSHINA MARA NADAR SANGAM COLLEGE T KALIKULAM POST TIRUNELVELI DISTRICT THROUGH ITS CORRESPONDENT M S ARUNACHALAM NADAR Vs. K GURUSAMY AND CO FIRM VIRUDHUNAGAR THROUGH ONE OF ITS PARTNER NEETHI MOHAN
November 1, 2001
TIRUNELVELI JUNCTION HIGH ROAD KEMALAMUTHU CHARITIES KATTIDA VADAGAI THARKAL SANGAM THROUGH ITS SECRETARY Vs. SETHURAMALINGAM
September 26, 2001
TIRUPATHI NADAR Vs. PAKIYALAKSHMI
February 22, 2001
TKT ALAGAPPAN Vs. VIMALA BALASUBRAMANIAN
February 16, 2001
TMT VILASINI JAYAPRAKASH Vs. SPECIAL TASHILDAR LAND ACQUISITION III TAMIL NADU HOUSING BOARD SCHEME MADRAS 35
April 30, 2001
TNEB Vs. K KAMARUDEEN
June 28, 2001
TOWER STEELS INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS MADURAI
July 17, 2001
TRUST FOR EDUCATION AND REHABILITATION OF DISABLED ORPHANS AND DESTITUTES Vs. INSPECTOR GENERAL OF REGISTRATION CHENNAI
December 4, 2001
U SWAMY AIYAH Vs. VELU KONAR
March 15, 2001
UDUMALPET MUNICIPALITY Vs. A O MAQBOOL
October 11, 2001
UNION BANK OF INDIA Vs. SIX STAR HOSIERIES
February 8, 2001
UNION GOVT OF INDIA Vs. RAJAMOHAN
January 30, 2001
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS
December 4, 2001
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI BENCH HIGH COURT CAMPUS CHENNAI 104
February 14, 2001
UNION OF INDIA Vs. A V SUBRAMANIAN
February 23, 2001
UNION OF INDIA Vs. ASIA TOBACCO CO LTD
April 2, 2001
UNION OF INDIA Vs. KRISHNAMMAL
July 16, 2001
UNION OF INDIA Vs. GREAVES LIMITED
October 3, 2001
UNION OF INDIA Vs. SHREE EMPORIUM
August 1, 2001
UNION OF INDIA Vs. REGISTER C AT
August 7, 2001
UNION OF INDIA OWNING SOUTHERN RAILWAY REP. BY ITS GENERAL MANAGER, MADRAS Vs. M/S SHRI GANESHAR TRADERS
January 31, 2001
UNION OF INDIA UOI Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
August 7, 2001
UNITED COMMERCIAL BANK Vs. P CHANDRASEKARAN
July 6, 2001
UNITED INDIA INSURANCE COMPANY LTD MADRAS Vs. T ANDAL AMMAL
June 20, 2001
UNITED LABOUR FEDERATION Vs. UNION OF INDIA
November 28, 2001
UNITED LABOUR FEDERATION Vs. UNION OF INDIA
November 13, 2001
USHA C S Vs. MADRAS REFINERES LTD
January 31, 2001
V C RAMALINGAM Vs. STATE OF TAMIL NADU
October 11, 2001
V ETIAPPAN Vs. S P CHINGLEPUT
October 15, 2001
V GNANASEKARAN Vs. GOVT OF TAMIL NADU
January 20, 2001
V GOPAL Vs. COMMISSIONER OF INCOME TAX
April 10, 2001
V GOPALAKRISHNAN NORTH STREET K ADOUR Vs. HINDUSTAN PETROLEUM CORPN
July 17, 2001
V J SHARMI Vs. SECRETARY SELECTION COMMITTEE CHENNAI
December 12, 2001
V K NANDAGOPAL Vs. K GUNABHOOSHANAM
December 14, 2001
V K PERIASAMY ALIAS PERIANNA GOUNDER Vs. D RAJAN
March 8, 2001
V K SUBRAMANIAM ALIAS V K S MANI Vs. REGISTRAR OF TRADE MARKS
December 20, 2001
V KRISHNA RAMANUJAM Vs. PANDIAN ROADWAYS CORPORATION LIMITED
July 20, 2001
V KRISHNAKUMARI Vs. AUTHORISED OFFICER LAND REFORMS NOW RE DESIGNATED AS ASSISTANT COMMISSIONER LAND REFORMS TIRUNELVELI
November 1, 2001
V KRISHNAN Vs. GOVERNMENT OF TAMIL NADU
September 24, 2001
V M JAMEEL AHMED Vs. INCOME TAX OFFICER
February 27, 2001
V M R TRUST Vs. COMMISSIONER OF INCOME TAX
June 11, 2001
V MADHU ALIAS C V MAATHESH Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE
April 18, 2001
V MADHU ALIAS C V MAATHESH Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE
October 8, 2001
V N SONAL Vs. NAGAMANICKAM
February 19, 2001
V P LAKSHMI Vs. M SARVOTHAMAN
July 27, 2001
V PANDIAN Vs. K P SUBRAMANIAN
January 25, 2001
V R DEVARAJ Vs. G NARAYANASAMY
October 12, 2001
V RAMADOSS Vs. PAPANASAM PALANIAPPAN CHIT FUNDS PVT LTD
October 8, 2001
V S DHANDAPANI Vs. RANI
February 13, 2001
V S SHANMUGAM Vs. PERSONAL ASSISTANT G TO THE COLLECTOR OF MADRAS OFFICE OF THE COLLECTOR OF MADRAS
July 6, 2001
V SHANMUGHAVEL Vs. COMMISSIONER OF CENTRAL EXCISE
April 30, 2001
V SIVASHAMUGHAM Vs. REGIONAL TRANSPORT NAGAI QUITHE MILLETH DISTRICT AT NAGAPATINAM
July 23, 2001
V SREEKANTAN Vs. REVENUE DIVISIONAL OFFICER PADMANABHAPURAM KANYAKUMARI DISTRICT
February 26, 2001
V SRINIVASAN PROPRIETOR VENGALS 44 1ST STREET SAIT COLONY EGMORE CHENNAI Vs. INDIAN BANK
March 13, 2001
V SUBRAMANI Vs. STATE OF TAMIL NADU
January 18, 2001
V SUNDARAM Vs. P S CHOCKALINGA CHETTIAR
March 9, 2001
V T RANGANAYAKI ANNI Vs. STATE OF TAMIL NADU
July 9, 2001
V TAMILSELVI Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY EGMORE MADRAS 8
September 11, 2001
V THULASI DOSS Vs. V NANDA RAO
October 3, 2001
V V TEXTILES Vs. MAHAVIR FABRICS
August 17, 2001
V. VAIDYANATHAN Vs. K. KALYANARAMAN
April 12, 2001
VADUVAMBAL, Vs. RAMACHANDRAN @ TIRUNAVUKARASU,
November 9, 2001
VAIJANTHI Vs. RAGHURAMAN ALIAS BHARATHI
March 20, 2001
VAIJAYANTHIMALA Vs. A RAMASAMY
January 29, 2001
VAITHYANATHAN V Vs. DY COMMR OF LABOUR
September 27, 2001
VAIYAPURI Vs. M SUNDARESAN
July 20, 2001
VAJJIRAVELU ASARI DIED Vs. ARULMIGHU SRI ARUNACHALESWARAR DEVASTHANAM
February 21, 2001
VALLI Vs. STATE
February 12, 2001
VALLIAMMAL Vs. S ARUMUGHA GOUNDER
January 3, 2001
VALUPILLAI Vs. JAYAMANIAMMAL
February 14, 2001
VANDU MUTHRIAR Vs. SAMANNA
November 2, 2001
VARADAKKAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 20, 2001
VASU CHEMICALS Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE MADURAI
March 12, 2001
VASUDEVA PILLAI Vs. KUPPUSWAMI PILLAI
March 29, 2001
VAZIRBUN TRADING CO Vs. COMMISSIONER OF INCOME TAX
February 21, 2001
VE VAIRAVAN CHETTIAR Vs. AR RAMASAMY CHETTIAR
June 19, 2001
VEE KAY AR PAINTS Vs. UNION OF INDIA
February 27, 2001
VEERARAGHAVAN Vs. STATE
September 6, 2001
VEERASAMY Vs. SAPPAI KALAN ALIAS MUNUSAMY DIED
March 30, 2001
VELAYUDHAM Vs. PERUMAL
January 3, 2001
VELIMALAI RUBBER COMPANY LIMITED Vs. STATE OF TAMIL NADU
September 19, 2001
VELLACHAMY Vs. STATE
March 9, 2001
VELLAPANDI Vs. STATE
March 5, 2001
VELLAPPA GOUNDER Vs. PALANIAMMAL
October 8, 2001
VELLAYYAPPA PADAYACHI Vs. SAMINATHA ASARI
January 4, 2001
VELLORE MUNICIPALITY Vs. D DENNISAN
October 4, 2001
VELVETTE INTERNATIONAL PHARMA PRODUCTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI II
August 28, 2001
VENKATACHALA MOOPAR AND OTHERS Vs. BALASUBRAMANIAN
February 6, 2001
VENKATACHALAPATHY Vs. STATE
December 18, 2001
VENKATESWARA INDUSTRIES Vs. DEPUTY COMMISSIONER OF LABOUR II MADRAS
August 6, 2001
VENUGOPAL Vs. P T RAVICHANDRAN
April 17, 2001
VIBGYAR PLASTICS Vs. K. MUNUSAMY
November 1, 2001
VICTOR PAUL Vs. STATE
September 5, 2001
VICTORIA EDWARD HALL Vs. M SAMRAJ
April 30, 2001
VIJAYAKUMAR Vs. ROMAN CATHOLIC CHURCH
March 16, 2001
VIJAYAN Vs. STATE
February 6, 2001
VIJAYAPURAM CHIT FUND Vs. M M FAROOK
October 19, 2001
VIJAYAPURAM CHIT FUND VIJAYAPURAM Vs. M M FAROOK
October 9, 2001
VIJAYESWARI TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
October 1, 2001
VIKRANT TYRES LIMITED Vs. UNION OF INDIA
July 12, 2001
VILASINI JAYAPRAKASH Vs. SPECIAL TAHSILDAR LAND ACQUISITION III TAMIL NADU HOUSING BOARD SCHEME MADRAS 35
April 30, 2001
VINAYAKA MISSIONS SANKARACHARIAR DENTAL COLLEGE Vs. MARY NEENA DCUNHA
October 19, 2001
VISWANATHAN Vs. RAMAKRISHNA CHETTIAR
July 30, 2001
VISWAPRIYA FINANCIAL SERVICES AND SECURITIES LIMITED Vs. REGISTRAR OF COMPANIES
June 28, 2001
VKarthikeyan Vs. Registrar of Companies
January 18, 2001
VST INDUSTRIES LTD Vs. JOINT SECRETARY TO GOVT OF INDIA REV
July 18, 2001
W A SHAH ENTERPRISES P LTD Vs. DISTRICT FOREST OFFICER
August 23, 2001
W S INDUSTRIES INDIA LIMITED Vs. INDIAN OVERSEAS BANK
February 5, 2001
W S NISHA Vs. K PADMANABHAN
December 7, 2001
WANKANNER JAIN SOCIAL WELFARE SOCIETY Vs. JUGAL KISHORE SAPANI
July 23, 2001
WARDEN CUM PRINCIPAL Vs. DY COMMR OF LABOUR
December 7, 2001
WEST COAST PAPER MILLS LIMITED Vs. COMMERCIAL TAX OFFICER
December 11, 2001
Y SWAMIDHAS Vs. THAMIL NADU ANAITHU VAGAI OPPANDAKARARGAL SANGAM
October 1, 2001
YADHAVAKRISHNAN N Vs. G M T N STATE TRANSPORT CORPORATION LIMITED
September 20, 2001
YASODAIALIASPOONGAVANAM Vs. KANNAN
January 25, 2001
ZOOM VISION Vs. P MANICKAM
April 16, 2001