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Case Index
Title
Date
ABBASALI TAHERALII VORA Vs. TRILOKKUMAR BABUBHAI BHASKAR FOOD INSPECTOR
February 20, 2001
ABDUL KADER JUSAB SANDHI Vs. STATE OF GUJARAT
August 13, 2001
ABDUL RAOOF ALIAS RAOOF ABDUL KADER SHAIKH Vs. STATE OF GUJARAT
June 26, 2001
ABDUL RAZAAK MOHMDBHAI Vs. STATE OF GUJARAT
October 10, 2001
ABDULLA MOHAMAD MUSLIYARAKAT Vs. DIRECTOR COMMISSIONER
June 14, 2001
ABDULSATTAR YUSUFBHAI QURESHI Vs. STATE OF GUJARAT
January 16, 2001
ABDULSATTAR YUSUFBHAI QURESHI AND ORS. Vs. STATE OF GUJARAT
January 20, 2001
ADANI EXPORTS LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
April 9, 2001
ADDI SPL LAND ACQ OFFICER Vs. MANIBEN WD O SHANKARBHAI C PATEL
November 29, 2001
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. PATEL JAYANTILAL PURSHOTTAMDAS
October 24, 2001
AHMEDABAD ELECTRICITY COMPANY LIMITED Vs. ELECTRICITY MAZDOOR SABHA
August 6, 2001
AHMEDABAD MUNICIPAL CORPORATION Vs. AHMEDABAD MUNICIPAL CORPORATION OCTROI KARMACHARI SANGH
October 12, 2001
AHMEDABAD MUNICIPAL CORPORATION Vs. SAURASHTRA PAINTS PRIVATE LIMITED
December 20, 2001
AHMEDABAD MUNICIPAL CORPORATION Vs. ELLVINA
May 1, 2001
AHMEDABAD MUNICIPAL CORPORATION Vs. MEGHAJIBHAI
August 3, 2001
AHMEDABAD RASULBHAI SHAIKH Vs. STATE OF GUJARAT
March 21, 2001
AHMEDABAD SOUTH INDIAN ASSOCIATION CHARITABLE TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 22, 2001
AHMEDSHAH BHIKHUSHAH DIWAN Vs. STATE OF GUJARAT
June 18, 2001
AJITBHAI GANPATBHAI CHAUHAN Vs. STATE OF GUJARAT
July 12, 2001
AKASH SALT INDUSTRIES Vs. STATE OF GUJARAT
March 2, 2001
AKBARMIYA AMIRMIYA Vs. STATE OF GUJARAT
October 5, 2001
AKHIL GUJARAT PRAVASI VAHAN SANCHALAK MAHAMANDAL Vs. STATE OF GUJARAT
January 16, 2001
AKHIL GUJARAT PRAVASI VAHAN SANCHALAK MAHAMANDAL AND ORS. Vs. STATE OF GUJARAT AND ORS.
August 17, 2001
ALISHA DULLASHA SAIYAD Vs. CONSERVATOR OF FORESTS
November 5, 2001
ALL GUJARAT EMPLOYEES ASSO Vs. GUJARAT DAIRY DEVELOPMENT CORPN
September 26, 2001
ALL GUJARAT EMPLOYEES ASSOCIATION Vs. GUJARAT DAIRY DEVELOPMENT CORPORATION & ORS.
July 26, 2001
ALWIN LAURENCE MEENDONSA Vs. STATE OF GUJARAT
June 16, 2001
AMARSINH MADHAVJI CHAUHAN Vs. STATE OF GUJARAT
December 5, 2001
AMBALAL S PATEL Vs. STATE OF GUJARAT
December 7, 2001
AMBICA FLOUR MILLING CORPORATION Vs. FOOD CORPORATION OF INDIA
June 11, 2001
AMERSY EXPORTS PRIVATE LIMITED Vs. STATE OF GUJARAT
June 26, 2001
AMIT B SEJU Vs. STATE OF GUJARAT
March 7, 2001
AMIT M PANCHAL Vs. STATE OF GUJARAT
January 19, 2001
AMRATBHAI NAGJIBHAI RABARI Vs. DEPUTY CONSERVATOR OF FOREST
July 24, 2001
AMRISH AND COMPANY Vs. COMMISSIONER OF INCOME TAX
October 30, 2001
AMROK LOGISTICS TRADING PRIVATE LIMITED Vs. DIGVIJAY CEMENT COMPANY LIMITED
January 16, 2001
AMRUTBEN BHAYA EBHA Vs. STATE OF GUJARAT
October 30, 2001
ANAND MUNICIPALITY Vs. NAVJEEVAN PULSE MILLS
December 10, 2001
ANARKALI SARABHAI Vs. COMMISSIONER OF GIFT TAX
September 4, 2001
ANIL ALIAS TAKLO MANILAL AGRAWAL Vs. STATE OF GUJARAT
July 24, 2001
ANIL MAHADEV MANE Vs. STATE OF GUJARAT
August 2, 2001
ANILKUMAR UMEDBHAI AMIN Vs. STATE OF GUJARAT
January 25, 2001
ANIRUDDHSINH MAHIPATSINH JADEJA Vs. STATE OF GUJARAT
August 14, 2001
ANJALAVALA RAFIQ AHMED GULAM NABI Vs. NAYANKUMAR BABULAL MISTRI
January 18, 2001
ANMOL DAIRY LIMITED Vs. STATE OF GUJARAT
August 7, 2001
ANNAPURNA UDYOG BHANDAR Vs. NASIK HING SUPPLYING COMPANY
December 6, 2001
ANVARKHAN R MAKARANI Vs. STATE OF GUJARAT
September 28, 2001
AR PROJECTS LTD Vs. STATE
June 11, 2001
ARTIBEN SASHANKBHAI VASA Vs. SASHANKBHAI PRAFULCHANDRA VASA
September 20, 2001
ARUN KUNDUVALLAPIL KRUSHNA NAYAR Vs. STATE OF GUJARAT
July 3, 2001
ARVINDBHAI KESHAVLAL PATEL Vs. HASMUKH SONI
June 22, 2001
ARVINDBHAI N LEUVA Vs. AMRELI NAGARPALIKA
April 4, 2001
ASEA BROWN BOVERI LIMITED Vs. O L OF POLYSTEELS LIMITED
February 13, 2001
ASHIMA J SHAH Vs. UNION OF INDIA
August 9, 2001
ASHOK BHATIA Vs. M K GAJERA
February 16, 2001
ASHOK OXYGEN Vs. STATE OF GUJARAT
February 14, 2001
ASHOKKUMAR PRABHUDASBHAI MODI Vs. STATE OF GUJARAT
November 27, 2001
ASHOKKUMAR SUKPALSINGH JAT Vs. STATE OF GUJARAT
August 13, 2001
ASHRAFKHAN AZADKHAN PATHAN Vs. MARIAMBIBI KADRI
June 26, 2001
ASHUTOSH PRAFULBHAI NANAVATI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 1, 2001
ASHWINBHAI C SHETH Vs. BANK OF BARODA
March 9, 2001
ASIF ALIAS ASHRAF ALIAS GANDHARO S O SULEMANBHAI ALIAS SALIMBHAI SANDHI Vs. COMMISSIONER OF POLICE
February 13, 2001
ASJWINKUMAR R PATEL Vs. EXECUTIVE DIRECTOR
December 26, 2001
ATMARAMBHAI MAGANLAL PATEL Vs. STATE OF GUJARAT
October 11, 2001
ATUL G PANDYA Vs. UNION OF INDIA
July 5, 2001
ATUL TRADING CO Vs. STATE OF GUJARAT
August 1, 2001
AVALOKITA B DESAI Vs. STATE OF GUJARAT
February 16, 2001
AVINASH SHOBHASING Vs. STATE OF GUJARAT
July 24, 2001
B A MEWADA Vs. DIRECTOR GOVERNMENT PRINTING AND STATIONERY DEPARTMENT
February 17, 2001
B C PATEL Vs. DEPUTY INSPECTOR GENERAL OF POLICE
April 12, 2001
B I ACHARYA Vs. ONGC LIMITED
March 30, 2001
B J BHAGORA Vs. UNION OF INDIA
May 2, 2001
B M GUPTA Vs. ASHOK CHANDULAL BHATT
July 27, 2001
B R GANDHI Vs. STATE OF GUJARAT
July 27, 2001
B R RAVAL Vs. DISTRICT DEVELOPMENT OFFICER DISTRICT PANCHAYAT BARODA
March 17, 2001
B R SHAH Vs. GUJ IND INVESTMENT CORPORATION LIMITED
March 17, 2001
B R SHAH Vs. COLLECTOR
July 27, 2001
B.R. RAVAL Vs. DISTRICT DEVELOPMENT OFFICER, DISTRICT PANCHAYAT, BARODA AND ANR.
February 17, 2001
BABARBHAI JAVERBHAI Vs. DISTRICT SUPERINTENDENT OF POLICE
July 2, 2001
BABU RAMESHBHAI MADRASHI Vs. STATE OF GUJARAT
July 18, 2001
BABUBHAI BHIMJIBHAI KACHADIYA Vs. STATE OF GUJARAT
May 4, 2001
BABUBHAI C KACHHADIYA Vs. RAJKOT MUNICIPAL CORPORATION
June 29, 2001
BABUBHAI JETHABHAI PARMAR Vs. STATE OF GUJARAT
August 14, 2001
BABUBHAI TALJABHAI DESAI Vs. STATE OF GUJARAT
May 10, 2001
BAHADUR ALI BABUBHAI CHARANIA Vs. STATE OF GUJARAT
July 27, 2001
BALLKHAN DOSKHAN JOYA Vs. GUJARAT ELECTRICITY BOARD
January 9, 2001
BALWANTBHAI MADHUBHAI MISTRI Vs. SARPANCH
July 24, 2001
BALWANTBHAI MAGANLAL CHAUHAN Vs. MUNICIPAL CORPORATION OF THE CITY OF SURAT
February 20, 2001
BAPUSINGH SAYABA Vs. AJAY KUMAR
May 4, 2001
BAPUUNAGAR VIDYOTEJAK TRUST Vs. STATE OF GUJARAT
July 6, 2001
BARAIYA LAKHABHAI DUDHABHAI Vs. STATE OF GUJARAT
July 20, 2001
BARDOLI NAGARPALIKA Vs. WORKMEN
October 11, 2001
BARIYA MANABHAI CHHAGANBHAI Vs. DEPUTY COLLECTOR REHABILIATION AND SPL LAND ACQ
June 26, 2001
BAROT MAFATLAL KEDARSINGH Vs. SPECIAL LAND ACQUISITION OFICER
June 19, 2001
BAVAJI MOHANBHAI KARSANBHARTI Vs. MALIYA HATINA GRAM PANCHAYAT
April 3, 2001
BENJAMIN AMITKUMAR RAJKUMAR Vs. GUJARAT PUBLIC SERVICE COMMISSION
August 28, 2001
BHADRESHBHAI MANEKBHAI TRIVEDI Vs. STATE OF GUJARAT
October 11, 2001
BHAGUBHAI F SONI Vs. UNION BANK OF INDIA
December 13, 2001
BHAGVANBHAI KESHAVBHAI SORATHIYA Vs. MARUTKUMAR RAMBHAI PATEL
March 8, 2001
BHAGVATACHARYA NARAYANCHARYA PUBLIC TRUST Vs. STATE OF GUJARAT
February 1, 2001
BHARAT JOITARAM PATEL Vs. KANUBHAI J SHAH
February 28, 2001
BHARAT KUMAR M VYAS Vs. STATE OF GUJARAT
April 4, 2001
BHARAT RAMCHAND SHAMDASANI Vs. P C VERMA COMMISSIONER OF INCOME TAX GUJARAT III
September 28, 2001
BHARATBHAI H RAWAL Vs. JYOTSANABEN
January 15, 2001
BHARATBHAI HARIBHAI VASHI Vs. BULSAR DISTRICT CO OPERATIVE BANK LIMITED
March 23, 2001
BHARATBHAI RATANSINGH NINAMA Vs. STATE OF GUJARAT
February 8, 2001
BHARATBHAI S PATEL Vs. STATE OF GUJARAT
March 28, 2001
BHARATKUMAR GAJANAND VYAS Vs. MAHATMA GANDHI LABOUR INSTITUTE
September 3, 2001
BHARATKUMAR SHANTILAL BARBHAIYA Vs. CHIEF ADMINISTRATIVE OFFICER
March 2, 2001
BHARTI TELE TECH LIMITED Vs. CHIEF GENERAL MANAGER TELE COMMUNICATION AHMEDABAD
December 19, 2001
BHAVNABEN RAMESHCHANDRA SHAH Vs. STATE OF GUJARAT
December 7, 2001
BHAVNAGAR MUNICIPAL CORPORATION Vs. PARMAR HARESH BOTHABHAI
August 10, 2001
BHAVNAGAR MUNICIPAL CORPORATION Vs. BABUBHAI P PATEL
April 3, 2001
BHIKHABHAI KESHAVLAL PATEL Vs. ELECTION OFFICER DISTRICT CENTRAL CO OPERATIVE BANK LIMITED AND DEPUTY COLLECTOR
August 9, 2001
BHIKHABHAI RANCHHODBHAI MAKWANA Vs. STATE OF GUJARAT
April 16, 2001
BHIMJIBHAI DEVUBHAI Vs. STATE OF GUJARAT
July 24, 2001
BHIMRAO BABURAO Vs. STATE OF GUJARAT
February 9, 2001
BHOGILAL SOMNATH PATEL Vs. STATE OF GUJARAT
April 18, 2001
BHOLESHANKAR ALIAS DABLUSINH RAMSAGAR SINH Vs. STATE OF GUJARAT
September 27, 2001
BHOTHAJI SURSANGJI THAKOR Vs. SPECIAL LAND ACQUISITION OFFICER
September 20, 2001
BHUPAT DEVABHAI BORICHA Vs. COMMISSIONER OF POLICE
February 9, 2001
BHUPENDRAKUMAR KANTILAL SONI Vs. STATE OF GUJARAT
June 29, 2001
BIMALSINGH DUGGAL Vs. CENTRAL BANK OF INDIA
March 29, 2001
BIPIN SHANTILAL PANCHAL Vs. STATE OF GUJARAT
May 1, 2001
BIPINCHANDRA J DIVAN Vs. STATE OF GUJARAT
February 17, 2001
BIPINCHANDRA P PATEL Vs. ANAND AREA DEVE AUTHORITY
April 23, 2001
BIPINCHANDRA PARSHOTTAMDAS PATEL Vs. STATE OF GUJARAT
December 24, 2001
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. MANAGING DIRECTOR, GUJARAT STEEL TUBES LTD.
December 27, 2001
BRIJESH ALIAS MUNNA ALIAS TAKLU PRABHUNATH TRIVEDI Vs. COMMISSIONER OF POLICE
July 23, 2001
C B I Vs. STATE OF GUJARAT
August 16, 2001
C B I THROUGH THE SUPERINTENDENT OF POLICE Vs. STATE
August 1, 2001
C G SHARMA Vs. STATE OF GUJARAT
September 5, 2001
C J BHATT PROF Vs. STATE OF GUJARAT
February 23, 2001
C K SURTI Vs. CHAIRMAN AND MANAGING DIRECTOR
February 28, 2001
C. S. R. T. C. Vs. RAMSINH B. ZALA
March 9, 2001
C.B.I. THROUGH SUPERINTENDENT OF POLICE Vs. STATE OF GUJARAT
August 13, 2001
C.K. CHOKSI & CO. Vs. COMMISSIONER OF INCOME TAX
August 16, 2001
CADILA HEALTHCARE LIMITED Vs. SWISS PHARMA PRIVATE LIMITED
August 17, 2001
CADILA LABORATORIES LTD Vs. REGISTRAR OF TRADE MARKS
June 21, 2001
CADILA PHARMACEUTICALS LTD. Vs. INSTACARE LABORATORIES PVT. LTD.
May 2, 2001
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF GUJARAT
August 8, 2001
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF GUJARAT
April 17, 2001
CENTRAL BUREAU OF INVESTIGATION GOVERNMENT OF INDIA Vs. AMARJIT SINGH THE THEN APPRAISER CUSTOMS
July 1, 2001
CENTRAL WORKSHOP Vs. JARNAIL SINGH DEVASINGH RAMGADIA
July 10, 2001
CENTRE POINT WELFARE ASSOCIATION Vs. NITA INTERNATIONAL
March 8, 2001
CHAMPAKBHAI AMIRBHAI VASAVA Vs. STATE OF GUJARAT
April 30, 2001
CHAMPAKBHAI PARSOTTAMBHAI PATEL Vs. STATE OF GUJARAT
January 11, 2001
CHANDAN METAL PRODUCT PRIVATE LIMITED Vs. SUJIT GULATI IAS OR HIS SUCCESSOR IN OFFICE
October 9, 2001
CHANDANBEN CHUNILAL PATEL Vs. STATE OF GUJARAT
October 23, 2001
CHANDRAKANT KESHAVLAL SHAH Vs. STATE OF GUJARAT
July 26, 2001
CHANDRAKANT KESHAVLAL SHAH Vs. STATE OF GUJARAT
July 7, 2001
CHANDRAKANT MULJIBHAI PARIKH Vs. STATE OF GUJARAT
February 27, 2001
CHANDRASHEKHAR GIRDHARLAL MEHTA Vs. SUB DIVISIONAL MAGISTRATE JUNAGADH
July 6, 2001
CHANDRASINH ALIAS CHANDUBHA LALUBHA Vs. STATE OF GUJARAT
July 6, 2001
CHANDUBHAI ALIAS SAMAJIBHAI Vs. STATE OF GUJARAT
April 18, 2001
CHANDUBHAI ISHWARBHAI KOLI Vs. SUPERINTENDING ENGINEER
December 19, 2001
CHAUDHARY KHANJIBHAI VELJIBHAI Vs. MEHSANA DISTICT PANCHAYAT
June 29, 2001
CHAUHAN SHAUKATALI MOGALKHAN Vs. SUB DIVISIONAL MAGISTRATE
July 20, 2001
CHAVDA JAGMALBHAI MALABHAI Vs. STATE OF GUJARAT
July 9, 2001
CHEHARAJI SHANAJI Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR
September 18, 2001
CHEMINOVA INDIA LIMITED Vs. SALES TAX OFFICER
November 9, 2001
CHHANAJI MALAJI Vs. STATE OF GUJARAT
May 4, 2001
CHHOTABHAI D PATEL Vs. STATE OF GUJARAT
February 15, 2001
CHINTAN N PARIKH Vs. COMMISSIONER OF INCOME TAX
August 16, 2001
CIT Vs. GUJARAT STATE FERTILIZERS CO. LTD.
October 19, 2001
COMMERZ BANK AG Vs. ARVIND MILLS LIMITED
July 9, 2001
COMMISSIONER OF C. EX. Vs. BHUSHAN PROCESSORS PVT. LTD.
December 10, 2001
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. GUJARAT STATE FERTILIZER AND CHEMICALS LTD.
January 22, 2001
COMMISSIONER OF GIFT TAX Vs. ARUNBHAI HARGOVANDAS PATEL
September 25, 2001
COMMISSIONER OF GIFT TAX Vs. DIPAK A SHETH
September 26, 2001
COMMISSIONER OF INCOME TAX Vs. CADILA CHEMICALS PRIVATE LIMITED
September 24, 2001
COMMISSIONER OF INCOME TAX Vs. RAMBHAI N AMIN
September 20, 2001
COMMISSIONER OF INCOME TAX Vs. TEXTILE AND GENERAL ENGINEER COMPANY
September 18, 2001
COMMISSIONER OF INCOME TAX Vs. ARVIND MILLS LIMITED
September 11, 2001
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE WAREHOUSING CORPORATION
August 28, 2001
COMMISSIONER OF INCOME TAX Vs. NANALAL MANSUKHRAM
August 28, 2001
COMMISSIONER OF INCOME TAX Vs. MIHIR TEXTILES LIMITED NOW MAFATLAL GAGALBHAI TEXTILES LIMITED
August 28, 2001
COMMISSIONER OF INCOME TAX Vs. RAMLUBHAIYA R MALHOTRA
August 13, 2001
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD NEW COTTON MILLS COMPANY LIMITED
August 20, 2001
COMMISSIONER OF INCOME TAX Vs. VALLABHDAS VITHALDAS SAVITABEN VALLABHDAS
November 9, 2001
COMMISSIONER OF INCOME TAX Vs. JYOTI ELECTRIC MOTORS LIMITED
November 1, 2001
COMMISSIONER OF INCOME TAX Vs. GUJARAT CARBON LIMITED
December 4, 2001
COMMISSIONER OF INCOME TAX Vs. NAVNITLAL RANCHHODLAL CHARITABLE TRUST
October 23, 2001
COMMISSIONER OF INCOME TAX Vs. CHETAN CHEMICALS PRIVATE LIMITED
October 23, 2001
COMMISSIONER OF INCOME TAX Vs. SONA FAMILY TRUST
October 12, 2001
COMMISSIONER OF INCOME TAX Vs. SUSSEN TEXTILE BEARINGS LIMITED
October 17, 2001
COMMISSIONER OF INCOME TAX Vs. ANILABEN UPENDRA SHAH
October 17, 2001
COMMISSIONER OF INCOME TAX Vs. VINODCHANDRA D ASARWALA
October 17, 2001
COMMISSIONER OF INCOME TAX Vs. NARENDRA N CHAUHAN
October 11, 2001
COMMISSIONER OF INCOME TAX Vs. SARABHAI CHEMICALS PRIVATE LIMITED
September 26, 2001
COMMISSIONER OF INCOME TAX Vs. MANILAL TARACHAND
September 26, 2001
COMMISSIONER OF INCOME TAX Vs. SIDHPUR ISABGUL PROCESSING CO. LTD.
June 13, 2001
COMMISSIONER OF INCOME TAX Vs. GUJARAT INDUSTRIAL PRODUCTS
October 16, 2001
COMMISSIONER OF INCOME TAX Vs. V.B. NARANIA AND CO.
August 27, 2001
COMMISSIONER OF INCOME TAX Vs. VISHWAJIT M MEHTA
July 4, 2001
COMMISSIONER OF INCOME TAX Vs. APOORVA SHANTILAL SHAH HUF
July 5, 2001
COMMISSIONER OF INCOME TAX Vs. V B NARANIA AND COMPANY
July 5, 2001
COMMISSIONER OF INCOME TAX Vs. N C MEHTA
July 4, 2001
COMMISSIONER OF INCOME TAX Vs. SHREYAS LAND DEVELOPMENT CORPN
July 9, 2001
COMMISSIONER OF INCOME TAX Vs. DAYAL B MISTRY
July 9, 2001
COMMISSIONER OF INCOME TAX Vs. MOTICHAND VIRPAL SHAH
July 23, 2001
COMMISSIONER OF INCOME TAX Vs. JESINGBHAI I SHETH
July 31, 2001
COMMISSIONER OF INCOME TAX Vs. RISHIKESH APARTMENTS CO OPERATIVE HOUSING SOCEITY LIMITED
June 14, 2001
COMMISSIONER OF INCOME TAX Vs. SIDHPUR ISABGUL PROCESSING COMPANY LIMITED
June 14, 2001
COMMISSIONER OF INCOME TAX Vs. MORMASJI MANCHARJI VAID
June 15, 2001
COMMISSIONER OF INCOME TAX Vs. VIMAL ELECTRIC COMPANY
June 15, 2001
COMMISSIONER OF INCOME TAX Vs. SAURASHTRA CEMENT AND CHEMICALS INDUSTRIES LIMITED
June 27, 2001
COMMISSIONER OF INCOME TAX Vs. JALARAM OIL MILLS
June 21, 2001
COMMISSIONER OF INCOME TAX Vs. SARASPUR MILLS LIMITED
February 15, 2001
COMMISSIONER OF INCOME TAX Vs. NUTAN MILLS LIMITED
February 6, 2001
COMMISSIONER OF INCOME TAX Vs. ATUL PRODUCTS LIMITED
February 2, 2001
COMMISSIONER OF INCOME TAX Vs. SHASHIKALABEN NAVNITLAL
January 11, 2001
COMMISSIONER OF INCOME TAX Vs. KASHIRAM TEXTILES MILLS P LTD
January 16, 2001
COMMISSIONER OF INCOME TAX Vs. SILVER COTTON MILLS COMPANY LIMITED
January 12, 2001
COMMISSIONER OF INCOME TAX Vs. ELECON ENGG CO LTD
January 18, 2001
COMMISSIONER OF INCOME TAX Vs. U S NAVLEKAR
January 18, 2001
COMMISSIONER OF INCOME TAX Vs. PARSHOTTAMDAS K PANCHAL
January 23, 2001
COMMISSIONER OF INCOME TAX Vs. NIPA TWISTING WORKS
January 25, 2001
COMMISSIONER OF INCOME TAX Vs. SOMA TEXTILES AND INDUSTRIES LIMITED
March 5, 2001
COMMISSIONER OF INCOME TAX Vs. SHAHIBAUG ENTERPRENEURS PRIVATE LIMITED
March 8, 2001
COMMISSIONER OF INCOME TAX Vs. SARANG SPG MFG CO
March 13, 2001
COMMISSIONER OF WEALTH TAX Vs. BHAGWANDAS D PATEL
March 12, 2001
COMMISSIONER OF WEALTH TAX Vs. HASMUKHLAL MAGANLAL
February 22, 2001
COMMISSIONER OF WEALTH TAX Vs. LALJIBHAI BHAGWANBHAI KHARAWLA
October 23, 2001
COMMISSIONER OF WEALTH TAX Vs. H H VIJAYKUVERBA
December 5, 2001
COMMISSIONER OF WEALTH TAX Vs. PADMABEN PANNALAL
September 25, 2001
COMMISSIONER OF WEALTH TAX Vs. CHINUBHAI HARIDAS
September 25, 2001
COMMISSIONER RAJKOT MUNICIPAL CORPORATION Vs. GEETABEN ANILKUMAR TANK C O DR CHAUDHARY
June 19, 2001
CONTROLLER OF ESTATE DUTY Vs. KANTILAL CHIMANLAL
February 22, 2001
CONTROLLER OF ESTATE DUTY Vs. VIKRAMKUMAR B PARSHAVE
September 24, 2001
CORE HEALTHCARE LIMITED Vs. STANDARD CHARTERD BANK
February 23, 2001
CORE HEALTHCARE LTD. Vs. STANDARD CHARTERED BANK
January 23, 2001
CYANIDES AND CHEMICALS CO Vs. OIL AND NATURAL GAS COMMISSION
March 23, 2001
CYANIDES AND CHEMICALS CO. BY ITS PROPRIETOR Vs. O.N.G.C. LTD., MARKETING SECTION, BARODA
March 23, 2001
D G DALAL Vs. STATE OF GUJARAT
July 17, 2001
D S NARVE DY CONSERVATOR OF FORESTS Vs. JAGDISH PRASAD 3RD SPECIAL LAND ACQUISITION
August 27, 2001
D W PARMAR Vs. STATE OF GUJARAT
March 16, 2001
DAHYABHAI CHHAGANBHAI Vs. STATE OF GUJARAT
April 19, 2001
DAKSHA N. SHAH Vs. STATE OF GUJARAT
April 27, 2001
DAKSHABEN L PANDYA Vs. STATE OF GUJARAT
August 9, 2001
DALAL GAURANG JITENDRA MINOR Vs. STATE OF GUJARAT
August 31, 2001
DALICHAND ALIAS BHURIYO PANNALAL LABANNA Vs. COMMISSIONER OF POLICE
February 13, 2001
DARAYAS BAMANSHAH MEDHORA Vs. NARIMAN BAMANSHA MEDHORA
November 6, 2001
DASARATHBHAI V PATEL Vs. UNION OF INDIA
October 11, 2001
DASHRATHBHAI J PATEL Vs. L I C
September 11, 2001
DEEPAK NITRITE LIMITED Vs. N H RANA
December 28, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. JIVANLAL NEBHUMAL
December 24, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. CORE HEALTHCARE LIMITED
April 25, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. ROHINI BUILDERS
March 19, 2001
DEPUTY COMMISSIONER OF INCOME TAX ASST Vs. MADHU SILICA PRIVATE LIMITED
April 23, 2001
DEVABHAI DHANABHAI BHARWAD Vs. STATE OF GUJARAT
September 27, 2001
DEVRAJ KANA RADA Vs. MAMLATDAR OF TALALA TALUKA
July 24, 2001
DHANABHAI AMARSHIBHAI Vs. STATE OF GUJARAT
September 18, 2001
DHANJI RAMJI Vs. STATE OF GUJARAT
October 29, 2001
DHANPAL JAYANTILAL SHAH Vs. STATE OF GUJARAT
November 5, 2001
DHARI GRAM PANCHAYAT Vs. KIRAN HIRALAL RUPARELIA
July 4, 2001
DHARMESH ALIAS NANNU NITINBHAI SHAH Vs. STATE OF GUJARAT
November 3, 2001
DHARMKRUPA KELVANI MANDAL Vs. HANSABEN K THAKKAR
January 19, 2001
DIGANTSINH DAHYABHAI VAGHELA Vs. DISTRICT MAGISTRATE
July 12, 2001
DIGVIJAY TILES AND POTTERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
October 23, 2001
DILAVAR RUSTAMKHAN Vs. NAYNABEN VANMALIDAS CHAUHAN
August 31, 2001
DILAVAR RUSTAMKHAN Vs. NAYNABEN VANMALIDAS CHAUHAN
August 29, 2001
DILIP CHINUBHAI SHAH Vs. COMMISSIONER OF INCOME TAX
June 26, 2001
DILIPBHAI A PATEL Vs. COMMISSIONER OF INDUSTRIES
June 14, 2001
DILIPBHAI KESHAVBHAI PATEL Vs. COMMISSIONER OF POLICE
May 4, 2001
DILIPKUMAR SURYAKANT UPADHYAYA Vs. PATEL NATAVARLAL MANIBHAI
March 20, 2001
DINESH MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
December 5, 2001
DIPALI MRUGEN PUROHIT Vs. MUNICIPAL COMMISSIONER
April 19, 2001
DIVISIONAL CONTROLLER Vs. RAGHABHAI JALMABHAI TARAL
March 20, 2001
DIVISIONAL CONTROLLER Vs. VIRAJLAL G PALA
August 13, 2001
DIVISIONAL CONTROLLER G S R T C BARODA Vs. ISHAKBHAI A MUNSHI
February 17, 2001
DIVISIONAL RAILWAY MANAGER Vs. SECRETARY
September 18, 2001
DOLAT INDUSTRIES Vs. KRISHNA OIL INDUSTRIES
September 14, 2001
DOLAT INDUSTRIES Vs. KRISHNA OIL INDUSTRIES
July 19, 2001
DOSHI FATECHAND MORARJI Vs. JAMNAGAR MUNI CORPN
August 23, 2001
DY. GENERAL MANAGER Vs. ILIAS ABDULREHMAN
July 11, 2001
ELECTREX INDIA LIMITED Vs. STATE OF GUJARAT
May 2, 2001
ESSAR PROJECTS LIMITED Vs. STATE OF GUJARAT
June 11, 2001
ESSAR STEEL LIMITED Vs. UNION OF INDIA
February 6, 2001
EX SEP KRISHNACHARI Vs. STATE OF GUJARAT
November 6, 2001
FARIDKHAN GULZARKHAN PATHAN Vs. STATE OF GUJARAT
November 29, 2001
G B SHAH Vs. GENERAL MANAGER
May 2, 2001
G E LIGHTING INDIA LIMITED Vs. STATE OF GUJARAT
April 24, 2001
G H PRAJAPATI Vs. J B BHATT
March 16, 2001
G K CHOKSI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
August 16, 2001
G K MADIA Vs. G I D C
December 7, 2001
GAJJAR STEEL INDUSTRIES PRIVATE LIMITED Vs. JAIRAM LALARAM
July 12, 2001
GALCHAR KETANKUMAR LAXMANBHAI MINOR THRO MOTHER PURIBEN Vs. MAMLATDAR
September 11, 2001
GANDHIDHAM MERCANTILE CO OPERATIVE BANK LIMITED Vs. NARSINHBHAI ATMARAM AGRAWAL
August 3, 2001
GANESH CO OPERATIVE HOUSING SOCIETY LIMITED Vs. ISHWARBHAI KESHAVBHAI PATEL
August 14, 2001
GANESH PROTEINS Vs. SALES TAX OFFICER
December 27, 2001
GANPATBHAI N RATHOD Vs. STATE OF GUJARAT
August 14, 2001
GARDEN FINANCE LIMITED Vs. ADDL COMMISSIONER OF INCOME TAX
November 6, 2001
GEB Vs. R K PATEL
August 9, 2001
GENERAL INSURANCE CORPORATION OF INDIA Vs. DHARI VIVID KARYAKARI SAHAKARI MANDAL LIMITED
August 6, 2001
GENERAL MANAGER Vs. SPECIAL LAND ACQUISITION OFFICER
November 6, 2001
GENERAL MANAGER ONGC LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER
June 12, 2001
GENERAL SECRETARY Vs. INDIAN OIL CORPORATION LIMITED
March 13, 2001
GENERAL SECRETARY GUJARAT MAZDOOR SENA Vs. MUNICIPAL COMMISSIONER
February 26, 2001
GHANSHYAMDASJI GURU HARIKISHANDASJI Vs. STATE OF GUJARAT
April 12, 2001
GHELAJI MATHURJI THAKOR AND ORS. Vs. GSRTC
January 18, 2001
GIRISH U SHAH Vs. GGM ONGC LIMITED
March 1, 2001
GIRISH U. SHAH Vs. G.G.M., O.N.G.C. LTD.
March 2, 2001
GIRISHBHAI ARUNBHAI DESAI Vs. STATE OF GUJARAT
July 3, 2001
GITAR LABORATORIES Vs. AHMEDABAD ELECTRICITY COMPANY LIMITED
January 20, 2001
GLASS LINES EQUIPMENTS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 12, 2001
GOPALJI LAXMANJI RATHOD Vs. STATE OF GUJARAT
April 17, 2001
GORDHANBHAI C PARMAR Vs. DIVISIONAL CONTROLLER
June 15, 2001
GORDHANBHAI GOVINDBHAI PATEL Vs. STATE OF GUJARAT
March 15, 2001
GOVERNMENT OF GUJARAT Vs. YAKUB ISHAQ HARI
February 9, 2001
GOVINDBHAI KESHAVLAL THAKKER Vs. SAMASTA LUHANA GNATI REGD TRUST
March 2, 2001
GOVINDBHAI MANGALBHAI Vs. MACHINERY STORES TRADERS
July 12, 2001
GOVINDBHAI N MAKWANA Vs. DIVISIONAL SECURITY
January 12, 2001
GOVINDJI MANAJI Vs. SPECIAL LAND ACQUISITION OFFCER
October 11, 2001
GROUP GENERAL MANAGER O N G C LIMITED Vs. NARESHKUMAR MANILAL PARMAR
April 24, 2001
GUJARAT AGRICULTURAL UNIVERSITY Vs. GUJARAT AGRICULTURAL UNIVERSITY VAHIVATI KARMACHARI
February 8, 2001
GUJARAT AGRO OIL ENTERPRISES LIMITED Vs. COMMISSIONER OF INCOME TAX
January 12, 2001
GUJARAT AMBUJA EXPORTS LTD. Vs. GUJARAT ELECTRICITY BOARD
August 6, 2001
GUJARAT CANCER AND RESEARCH INSTITUTE Vs. SANJAY CHANDRAKANT VYAS
August 16, 2001
GUJARAT ELECTRIC COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
January 10, 2001
GUJARAT ELECTRICITY BOARD Vs. STATE OF GUJARAT
July 26, 2001
GUJARAT ELECTRICITY BOARD Vs. R K PATEL
August 9, 2001
GUJARAT HOUSING BOARD Vs. KALPESHKUMAR NARANBHAI PATEL
November 8, 2001
GUJARAT HOUSING BOARD Vs. HARILAL JETHALAL
February 1, 2001
GUJARAT KAMDAR PANCHAYAT Vs. MAIZE PRODUCTS
July 5, 2001
GUJARAT MAZDOOR PANCHAYAT Vs. STATE OF GUJARAT
May 4, 2001
GUJARAT MAZDOOR PANCHAYAT Vs. CONCILIATION OFFICER
November 1, 2001
GUJARAT RAJYA DAIRY KARMACHARISABHA Vs. MANAGING DIRECTOR
May 3, 2001
GUJARAT RESEARCH & MEDICAL INSTITUTE Vs. BATUK LAXMANBHAI SOLANKI
August 28, 2001
GUJARAT RURAL HOUSING BOARD Vs. KANUBHAI H. LODHA
March 9, 2001
GUJARAT STATE BRANCH OF INDIAN MEDICAL ASSOCIATION Vs. STATE OF GUJARAT
June 12, 2001
GUJARAT STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. STATE OF GUJARAT
April 26, 2001
GUJARAT STATE CO OPERATIVE BANK LIMITED Vs. STATE OF GUJARAT
July 19, 2001
GUJARAT STATE CO OPERATIVE BANK LIMITED Vs. STATE OF GUJARAT
June 19, 2001
GUJARAT STATE CO OPERATIVE SUGAR INDUSTRIES SOCIETY LIMITED Vs. VINAYAKBHAI D CHAUHAN
October 23, 2001
GUJARAT STATE FINANCIAL CORPORATION Vs. ASHABEN J DAVE
April 18, 2001
GUJARAT STATE LAND DEVELOPMENT CORPORATION LIMITED Vs. HARSHADBHAI SANDIPBHAI MEHTA
June 21, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NIZAMKHAN MEHMADKHAN PATHAN
June 21, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KANTIBHAI DEVKARANBHAI PATEL
June 21, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MAHMEDBHAI REHAMNBHAI VOHRA TRAFFIC INSPECTOR
June 21, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. B ARUNCHANDRA AND COMPANY
June 22, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. B M VAGHMASI
June 25, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHHATRAJI PRADHANJI THAKOR
June 19, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. THAKORBHAI ZINABHAI GARASIA
June 20, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DEEPAK MANILAL PATHAK
June 19, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. IBRAHIM YUSUF PATEL
June 26, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SHANKERBHAI PANABHAI BHOI
June 29, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAHIMKHAN S PATHAN
June 12, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. D H PATEL
May 3, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DHIRUBHAI J JOSHI
May 3, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PRAHLADBHAI RATILAL
August 1, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HIRJIBHAI DAMJIBHAI
August 1, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. AMIRKHAN
March 23, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NAGINBHAI K TANDEL
January 4, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DAHYABHAI HIRABHAI KHEMSURIYA
January 25, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SUKHDEVSINH L JADEJA
January 19, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MANIBHAI RANJITBHAI MAKWANA C O AHMEDABAD MILL MAZDOOR
December 6, 2001
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. LIMBABHAI RAMBHAI KOLI
August 14, 2001
GUJARAT STEEL AND AGRICO INDUSTRIES Vs. UNION OF INDIA
September 25, 2001
GUJARAT STEEL TUBES LIMITED Vs. BOARD OF TRUSTEES OF PORT OF KANDLA
December 28, 2001
GUJARAT VIDYAPITH Vs. GIRISH M BHATT
November 29, 2001
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. RAJESH P RAJYAGURU
July 12, 2001
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. DINESHCHANDRA BHOGILAL MAU C O MAJOOR MAHAJAN SANGH
July 18, 2001
GULAM HUSSEIN SARIGAT Vs. OFFICER ON SPL DUTY
March 15, 2001
GULAM RASUL ABDULLAH LESWALA Vs. SPECIAL LAND ACQUISTION OFFICER
January 9, 2001
GULAMMOHMAD A LAKHADAWALA Vs. STATE OF GUJARAT
January 16, 2001
H K DHRUVA Vs. UNION OF INDIA
April 10, 2001
H K DHRUVA Vs. UNION OF INDIA
April 20, 2001
H. K. DHRUVA Vs. UNION OF INDIA
March 2, 2001
HABIBBHAI RAJUBHAI SINDHI MUSLAMAN Vs. STATE OF GUJARAT
February 8, 2001
HABRON CO OPERATIVE HOUSING SOCIETY LIMITED Vs. MEENAKSHIBEN ANANTKUMAR MACWAN
December 19, 2001
HAJIBHAI JAMADIBHAI SAIYED Vs. STATE ELECTION COMMISSION
August 31, 2001
HARESHBHAI DESHABHAI BAGDA Vs. DHORAJI NAGARPALIKA
June 11, 2001
HARIBHAI J DESAI Vs. STATE OF GUJARAT
July 19, 2001
HARIKRUSHNADAS CHHAGANLAL NANALAL AND ISHWARDAS MOHANLAL (SEVA SAMAJ TRUST) Vs. VINODCHANDRA G. VAGHELA AND ANR.
January 11, 2001
HARISH KAKWANI Vs. GUJARAT INSTITUTE OF EDUCATIONAL TECHNOLOGY
May 4, 2001
HARISH M MANKODI Vs. STATE OF GUJARAT
June 14, 2001
HARISHCHANDRASINH AJITSINH JADEJA Vs. STATE OF GUJARAT
October 25, 2001
HARSHAD V SHAH Vs. SUDARSHANBHAI R SHAH
April 26, 2001
HARSHADRAI M BHATT Vs. GRAMODYOG KENDRA
November 8, 2001
HARSUKHBHAI LAKSHMANBHAI Vs. STATE OF GUJARAT
March 17, 2001
HASANBHAI MUSABHAI PATEL Vs. STATE OF GUJARAT
September 14, 2001
HASMUKH ALIAS BATLO CHANDUBHAI PATEL Vs. STATE OF GUJARAT
February 8, 2001
HASMUKHBHAI AMBALAL PATEL Vs. SECOND ADDL SPECIAL LAND ACQUISITION OFFICER
July 26, 2001
HASMUKHRAI R BHADIYADRA Vs. DISTRICT DEVELOPMENT OFFICER
December 5, 2001
HAZARAT SAHIFFULA REFAI DARGAH PRIVATE TRUST Vs. SURAT MUNICIPAL CORPORATION
December 12, 2001
HEIR OF RAVJIBHAI S PATEL SHANTIBEN WS O RAVJI SOMA Vs. VALSAD TALUKA PATEL SAMAJ PRAGATI MANDAL
March 21, 2001
HEIRS OF DECEASED SULTANJI NOORMAHMAD CHHIPA Vs. GAFURBHAI AHMEDJI BIYAVARWALA
January 12, 2001
HEMENDRAKUMAR R PATEL Vs. MAGANBHAI DAJIBHAI
October 30, 2001
HIMANSHU S MEHTA Vs. STATE OF GUJARAT
January 20, 2001
HIMANSHU S MEHTA Vs. SUPERINTENDING ENGINEER
March 17, 2001
HIMATBHAI PANCHABHAI MAKAWANA Vs. JIVIBEN KHIMABHAI
April 20, 2001
HIMATLAL N NALIAPARA Vs. AMRELI JILLA PANCHAYAT
April 1, 2001
HIMATLAL N. NALIAPARA Vs. AMRELI JILLA PANCHAYAT
April 11, 2001
HIMATSINH DOLATSINH BARAIYA Vs. STATE OF GUJARAT
March 15, 2001
HIRACHAND SHYAMJIBHAI LODAYA Vs. COTTON CORPORATION OF INDIA
July 9, 2001
HITESHKUMAR BABUBHAI CHUNARA Vs. AHMEDABAD MUNICIPAL CORPORATION
June 12, 2001
HORST KURVES GMBH Vs. ESSAR OILS LIMITED
September 4, 2001
I I B I LIMITED Vs. O L OF RUSTOM MILLS AND INDUSTRIES LIMITED
December 10, 2001
I M PATEL Vs. CHAIRMAN OIL AND NATURAL GAS COMMISSIONER
August 28, 2001
I O C LIMITED Vs. HARIVANTBHAI CHAMPAKLAL SHELAT
March 15, 2001
I S P L INDUSTRIES LIMITED Vs. S J MEHTA
July 19, 2001
IBRAHIM ALIAS IBU KALUMIYA MANSURI Vs. STATE OF GUJARAT
July 9, 2001
IBRAHIM HAJI AKBARALI GHASWALA Vs. STATE OF GUJARAT
August 6, 2001
ICICI LIMITED Vs. O L OF ABAD MFG AND CALICO PRINTING COMPANY LIMITED
January 19, 2001
IDRISH YAKUB MAMJI Vs. STATE OF GUJARAT
March 13, 2001
IN RE: ANMOL DAIRY LTD. Vs. UNION OF INDIA AND OTHERS
August 7, 2001
INDIAN DYESTUFF INDUSTRIES LIMITED Vs. MAHESHCHANDRA KANAIYALAL SHAH
June 21, 2001
INDIAN FARMERS FERTILIZER CO. OP. LTD. Vs. CARGO CLEARING AGENCY
June 21, 2001
INDIAN GINNING AND PRESSING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 14, 2001
INDIAN INSTITUTE OF MANAGEMENT Vs. UKAKANT SHRIVASTVA
March 16, 2001
INDIAN INSTITUTE OF MANAGEMENT Vs. UKAKANT SHRIVASTVA
April 20, 2001
INDIAN OIL CORPORATION Vs. PATEL KHUSHALBHAI JOITRAM
October 23, 2001
INDO NIPPON FILAMENTS Vs. UNION OF INDIA
January 22, 2001
INDRAVADAN KANTILAL JOSHI Vs. TRANSPORT MANAGER
June 16, 2001
INDRESHWAR MAJOOR SAHAKARI MANDALI LIMITED Vs. TALUKA PANCHAYAT KUTIYANA
January 18, 2001
INSAFI KAMDAR MANDAL Vs. ASSISTANT COMMISSIONER OF LABOUR AND CONSILIATION OFFICER
August 9, 2001
INTER CONTINENTAL Vs. UNION OF INDIA
February 20, 2001
INTERCONTINENTAL INDIA Vs. INDIAN SUGAR AND GENERAL INDUSTRIES EXPORT IMPORT CORP
February 9, 2001
IOC LIMITED Vs. HASHMUKH PANNALAL MAJMUDAR
October 23, 2001
IQBAL AHMED MOHMAD HASAN MOMIN Vs. STATE OF GUJARAT
November 29, 2001
IQBAL GULABBHAI RATHOD Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
July 2, 2001
ISHVERLAL VASHRAMBHAI MAHERIA Vs. RAJESH NATVARLAL VYAS
April 27, 2001
ISHWARBHAI GOKULBHAI SURTI Vs. K M BHATT
December 28, 2001
ISHWRLAL KALIDAS RANA Vs. STATE OF GUJARAT
July 6, 2001
ISMAILBHAI HAJI IBRAHIMBHAI MALEK Vs. GORDHANBHAI HATHIBHAI PATEL
December 20, 2001
ISMAILSHA REHMANSHA DIWAN Vs. STATE OF GUJARAT
February 7, 2001
J D VORA Vs. STATE OF GUJARAT
September 25, 2001
J K CORPORATION LIMITED Vs. STATE OF GUJARAT
July 20, 2001
J K UDAIPUR UDYOG LTD Vs. STATE OF GUJARAT
July 20, 2001
J R PANDIT Vs. DISTRICT PANCHAYAT
March 9, 2001
JAGDEEP INDUSTRIES Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
January 19, 2001
JAGDISH SHAMJIBHAI MAKWANA Vs. SUB DIVISIONAL MAGISTRATE BHAVNAGAR
July 27, 2001
JAGDISHBHAI BHIMRAI SETALVAD Vs. NEW BRAHMA KSHATRIYA CO OPERATIVE HOUSING SOCIETY LIMITED
March 17, 2001
JAGDISHBHAI M BHATT Vs. UNION OF INDIA
March 5, 2001
JAGDISHBHAI MAFATLAL PATEL Vs. STATE OF GUJARAT
December 27, 2001
JAGUBHA NATHUBHAS ZALA Vs. UNION OF INDIA
July 4, 2001
JAHID HABIBBHAI SHIPAI Vs. STATE OF GUJARAT
February 7, 2001
JAIRAJSINGH TEMUBHA JADEJA Vs. STATE OF GUJARAT
October 18, 2001
JALUNDRANANA KEDWANI MANDAL Vs. STATE OF GUJARAT
December 20, 2001
JANTA COMMERCIAL CO OPERATIVE BANK LIMITED Vs. STATE OF GUJARAT
August 2, 2001
JAY GUJARAT PANCHAYAT VARG VIKAS MANCH Vs. STATE OF GUJARAT
August 31, 2001
JAY MAHAKALI ROLLING MILL Vs. UNION OF INDIA
August 1, 2001
JAYANTIBHAI MANGALDAS MISTRY Vs. STATE OF GUJARAT
February 8, 2001
JAYANTIBHAI NARANBHAI AMIN Vs. STATE OF GUJARAT
October 4, 2001
JAYANTILAL A GANDHI Vs. STATE OF GUJARAT
April 11, 2001
JAYANTILAL DHANJIBHAI PATEL Vs. ROHITBHAI DHANJIBHAI BIN GOKALBHAI PATEL
November 5, 2001
JAYANTILAL GANPATLAL PRAJAPATI Vs. STATE OF GUJARAT
August 9, 2001
JAYANTILAL NATHALAL SHETH Vs. STATE OF GUJARAT
June 22, 2001
JAYCHEM Vs. RAMNARAYAN SHIVNARAYAN PANDE
July 9, 2001
JAYESH MEGHANI Vs. SAURASHTRA UNIVERSITY
September 1, 2001
JAYESH RAMESHBHAI SHAH Vs. STATE OF GUJARAT
August 7, 2001
JAYESH RAMESHBHAI SHAH Vs. STATE OF GUJARAT
August 16, 2001
JAYMAL THAKORE Vs. CHARITY COMMISSIONER GUJARAT STATE
June 16, 2001
JAYNARAYAN RAMESHVARDAYAL SHREEVASTAVA Vs. STATE OF GUJARAT
April 20, 2001
JEHANGIR TEXTILE MILLS Vs. SHARDABEN WD O TEJENDRAPRASAD NARSINHRAO
July 18, 2001
JETHALAL G RAVAL Vs. STATE OF GUJARAT
July 31, 2001
JINTAL CLINICAL THERMOMETRE PRIVATE LIMITED Vs. GOVT OF GUJARAT
March 2, 2001
JITENDRASINGH ALIAS BUNTY RAMSING DHIMAN Vs. STATE OF GUJARAT
July 3, 2001
JIVAN SADHNA RAJASTHAN HINDI VIDYA MANDAL Vs. STATE OF GUJARAT
October 16, 2001
JIVANBHAI JAFFARBHAI NAYAK Vs. AMARKHAN SUBROTHIKHAN PATHAN
April 9, 2001
JODHPUR NAGARPALIKA Vs. JEEVABHAI KARSANBHAI
June 19, 2001
JOHN HAMILTON CHRISTIAN Vs. BLUE BIRD AGENCY
January 12, 2001
JYOTI LAND CORPORATION Vs. KAILASHNAGAR FLATS CO OPERATIVE HOUSING SOCIETY LIMITED
January 16, 2001
JYOTSNA NATVARLAL RAMAGIYA Vs. STATE OF GUJARAT
August 13, 2001
K B TRIVEDI Vs. STATE OF GUJARAT
October 17, 2001
K C MANI Vs. CENTRAL WEREHOUSING CORPORATION
March 2, 2001
K N MATWANI Vs. KANDLA PORT TRUST
July 10, 2001
KADVAJI ALIAS BHARATJI FULAJI Vs. STATE OF GUJARAT
August 7, 2001
KAIRA DISTICT COMPANY OP MILK PRODUCERS UNION LIMITED Vs. COMMISSIONER OF INCOME TAX
July 2, 2001
KAKRAPAR TRIBAL WORKERS ASSOCIATION Vs. UNION OF INDIA
October 9, 2001
KALABHAI B DABHAI Vs. GORDHANBHAI G BHARAKHADA
December 26, 2001
KALIDAS ALIAS KALI RANGNATH MADRASHI Vs. COMMISSIONER OF POLICE
April 27, 2001
KALINDI INVESTMENT P. LTD. Vs. COMMISSIONER OF INCOME TAX
December 11, 2001
KALINDI INVESTMENT PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 10, 2001
KALINDI INVESTMENT PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 12, 2001
KALKISINH IMANALLAH DULERAY GODSAN Vs. STATE OF GUJARAT
April 17, 2001
KAMALABEN Vs. STATE OF GUJARAT
February 6, 2001
KANAIYALAL SHAMALDAS MODI Vs. CHAIRMAN L I C OF INDIA
March 1, 2001
KANAKPRABHADEVI NARPATSINHJI Vs. STATE OF GUJARAT
February 9, 2001
KANAKPRABHADEVI NARPATSINHJI Vs. STATE OF GUJARAT AND ORS.
January 12, 2001
KANARAM K. PATEL Vs. STATE OF GUJARAT
May 2, 2001
KANCHANBHAI KANBHAI TADVI Vs. MUNICIPAL CORPORATION OF THE CITY OF VADODARA
June 15, 2001
KANORIA DYECHEM LTD Vs. SALES TAX OFFICER
September 3, 2001
KANT CHETANKUMAR DHULABHAI Vs. STATE EXAMINATION BOARD
December 20, 2001
KANTABEN T SHAH Vs. DEVENDRAKUMAR C SHAH
November 1, 2001
KANTI COTTON MILLS Vs. KHODAJI GAGJIBHAI
August 28, 2001
KANTIBHAI NANUBHAI PATEL Vs. URBAN LAND TRIBUNAL
September 1, 2001
KANTIBHAI P TADVI Vs. STATE OF GUJARAT
June 27, 2001
KANTIBHAI R PATEL Vs. DIRECTOR OF LIBRARIES CENTRAL LIBRARY
August 2, 2001
KANTILAL DAMODARDAS SHAH C O RAJKUMAL PROVISIONS STORES Vs. UNION OF INDIA
April 26, 2001
KANTILAL MOHANLAL KANADLA Vs. STATE OF GUJARAT
February 17, 2001
KANTILAL SINTHABHAI MARATHE Vs. RAJKUMAR SYNTHETICS MILLS LIMITED
July 2, 2001
KANTILAL VALLABHDAS AND COMPANY Vs. KARADIA MANDABHAI NATHUBHAI
January 12, 2001
KANUBEN DAUGHTER OF JAYSINH KHUSHALSINH Vs. STATE OF GUJARAT
January 10, 2001
KANUBHAI DHULABHAI PATEL Vs. STATE OF GUJARAT
May 22, 2001
KANUBHAI PATEL Vs. STATE OF GUJARAT
July 18, 2001
KANUNI SALAH KENDRA Vs. STATE OF GUJARAT
August 4, 2001
KAPURCHAND MARKANDE RAGHUNATH PANDEY Vs. STATE OF GUJARAT
April 27, 2001
KARANSINH FATEHSINH GOHIL Vs. COMMISSIONER OF POLICE
March 9, 2001
KARSANBHAI KUNVERJIBHAI PATEL Vs. DIRECTOR OF HEALTH SERVICES
October 18, 2001
KASHYAP SURENDRABHAI NAIK Vs. D N SHAH
September 20, 2001
KASUBEN WD O VALJIBHAI HEMABHAI PARMAR Vs. STATE OF GUJARAT
August 17, 2001
KAUSHIK CONSTRUCTION COMPANY Vs. STATE OF GUJARAT
March 2, 2001
KAUSHIK KUMUDCHANDRA KAPADIA Vs. STATE OF GUJARAT
May 10, 2001
KESHAVLAL BHALABHAI Vs. STATE OF GUJARAT
February 6, 2001
KESHVANAND HARINARAYAN SWAMIALIAS KAMAL VISHWESHWER SHARMA Vs. STATE OF GUJARAT
June 26, 2001
KHAIRUNISSA SALIM MOHD QURESHI Vs. STATE
July 24, 2001
KHAMBHALIA NAGARPALIKA Vs. MAJOR SEVA SANGH
July 23, 2001
KHARA SHAMJI HIRABHAI Vs. GUJARAT STATE HANDICRAFTS AND HANDLOOM DEVELOPMENT CORPORATION LIMITED
March 29, 2001
KHIMJIBHAI NAGJIBHAI PARMAR Vs. DISTRICT MAGISTRATE
July 19, 2001
KHODABHAI CHAKUBHAI PATEL Vs. STATE OF GUJARAT
January 25, 2001
KIRANKUMAR H RUPERELIA Vs. STATE OF GUJARAT
June 14, 2001
KIRIT M BHRAMBHATT Vs. STATE OF GUJARAT
October 24, 2001
KIRITBHAI C. PATEL Vs. GIRDHARBHAI N. BAROT
March 9, 2001
KISHORE B SETALVAD Vs. COMMISSIONER OF WEALTH TAX
October 4, 2001
KOCHAKKADAM KUNJUVAVEED THOMAS Vs. D R GOHIL
June 22, 2001
KOLI BHARATBHAI UKABHAI VEGAD Vs. DISTRICT MAGISTRATE
June 19, 2001
KOLI BHARATBHAI UKABHAI VEGAD Vs. DISTRICT MAGISTRATE
May 4, 2001
KOLI KALAJI JAMAJI Vs. STATE OF GUJARAT
April 11, 2001
KOTHARI TRADERS Vs. ASHOK IRON AND STEEL
March 2, 2001
KRISHNACHARI Vs. STATE OF GUJARAT
November 7, 2001
KRUNAL OIL MARKETING LTD Vs. SALES TAX OFFICER
September 10, 2001
KRYSTAL POLYFAB LIMITED Vs. GEB
January 19, 2001
KUMBHAR PREMJI BHAGVAN Vs. A. T. GHIWALA & CO
March 2, 2001
L V GANGER Vs. STATE OF GUJARAT
July 11, 2001
LAKHTARIYA PREMJIBHAI NARASINHBHAI Vs. UNION OF INDIA
December 28, 2001
LAKME LIMITED Vs. STATE OF GUJARAT
January 18, 2001
LALAN KUMAR DUBEY Vs. RAJKUMAR SYNTHETICS MILLS LIMITED
June 14, 2001
LALJIBHAI R SOALNKI Vs. DIVISIONAL DIRECTOR
February 9, 2001
LARSEN AND TOUBRO LIMITED Vs. COMMISSIONER OF SALES TAX
July 1, 2001
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF SALES TAX GUJARAT
July 18, 2001
LAXMI EDUCATION TRUST Vs. DIRECTOR SOCIAL WELFARE DEPTT
March 8, 2001
LAXMIDAS MOHANLAL PATEL Vs. STATE OF GUJARAT
October 25, 2001
LEGAL HEIRS OF GHANPAL JAYANTILAL SHAH AND SUKETU J SHAH Vs. STATE OF GUJARAT
November 5, 2001
LEGAL HEIRS OF PURUSHOTTAM GAJADHAR UPADHYAY Vs. POLICE COMMISSIONER
August 7, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. VASANT N MODI
June 28, 2001
LINDER FRANK WOLFGANG Vs. YOGESH D SHAH SUPDT OF CUSTOMS
March 21, 2001
LOK ADHIKAR SANGH Vs. STATE OF GUJARAT
July 2, 2001
M N GAMALI Vs. STATE OF GUJARAT
September 27, 2001
M S UNIVERSITY Vs. VELJIBHAI D MOCHI
February 1, 2001
M. B. SHUKLA Vs. STATE OF GUJARAT
October 25, 2001
MADHU FABRICS LIMITED Vs. STATE BANK OF INDIA
January 10, 2001
MADHUKAR SONAJI PARVE Vs. STATE OF GUJARAT
March 15, 2001
MADHUKAR T BAPAT Vs. STATE OF GUJARAT
August 27, 2001
MADHUSUDAN DHARSHIBHAI TANK Vs. A RAJIV
December 13, 2001
MAGANLAL LALJIBHAI Vs. STATE OF GUJARAT
February 23, 2001
MAHADEV BHAGWANJI PATEL Vs. STATE OF GUJARAT
April 24, 2001
MAHANT JANARDANKUMAR NARAYANDAS Vs. H V BHAVNANI REGISTRAR OR HIS SUCCESSOR IN OFFICE
August 7, 2001
MAHARAJA SAYAJIRAO UNIVERSITY Vs. RAM MANGARAM MIRCHANDANI
August 8, 2001
MAHENDRA TUBE SUPPLIERS Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
July 1, 2001
MAHENDRA TUBE SUPPLIERS, AHMEDABAD Vs. MUNICIPAL CORPORATION OF CITY OF AHMEDABAD
July 17, 2001
MAHENDRAKUMAR R PATEL Vs. SECRETARY TO GOVERNMENT
March 9, 2001
MAHENDRASINH ALIAS MANUDARA Vs. STATE OF GUJARAT
December 20, 2001
MAHENDRASINH PRABHATSINH VAGHELA Vs. DISTRICT MAGISTRATE
July 12, 2001
MAHESH T RABARI Vs. DIRECTOR OF PRIMARY EDUCATION
July 25, 2001
MAHESHKUMAR BABULAL SOLANKI Vs. STATE OF GUJARAT
January 9, 2001
MAHESHKUMAR NAROTTAMBHAI KANTHARIA Vs. ADMINISTRATIVE OFFICER NAGAR PRATHMIK SHIKSHAN SAMITI SURAT
March 22, 2001
MAIYUDDIN ALIAS RAJU NOORMIYA SHEIKH Vs. STATE OF GUJARAT
July 20, 2001
MANAGER Vs. MAHAGUJARAT LABOUR UNION
July 24, 2001
MANANBHAI NIRANJANBHAI SHETH Vs. MUNICIPAL CORPORATION OF AHMEDABAD
August 24, 2001
MANAVADAR MUNICIPAL BOROUGH Vs. MANISH K KHAKKHAR
July 11, 2001
MANDAVRAIJI FILLING STATION Vs. INDIAN OIL CORPORATION LIMITED
November 9, 2001
MANGALBHAI DEVABHAI PRAJAPATI Vs. STATE OF GUJARAT
April 23, 2001
MANGALBHAI SANABHAI PATEL Vs. KASHIBEN KANTABEN WIFE OF MANGALBHAI DHANJIBHAI
September 27, 2001
MANGILAL UDERAM Vs. STATE OF GUJARAT
June 15, 2001
MANGLABEN BABUBHAI SONI Vs. STATE OF GUJARAT
August 28, 2001
MANHARDAS NARSANG BHAI NIMAVAT Vs. STATE OF GUJARAT
June 21, 2001
MANHARLAL HIRALAL PARMAR Vs. STATE OF GUJARAT
July 24, 2001
MANIYAR SOLANKI Vs. SANGHI NATHALAL
January 18, 2001
MANJULA P SHAH Vs. GOVERNMENT OF INDIA
July 3, 2001
MANOJBHAI BHAGWANDAS SHAH Vs. STATE OF GUJARAT
August 17, 2001
MANSUKHLAL BHIMJI SATWARA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
March 20, 2001
MANSUKHLAL NANJIBHAI PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 17, 2001
MANUBHAI VADILAL PATEL Vs. STATE OF GUJARAT
May 22, 2001
MARUTI TEXTILES Vs. STATE OF GUJARAT
August 28, 2001
MARY BROWN MEMORIAL TRAINING COLLEGE Vs. DIRECTOR OF PRIMARY EDUCATION
December 27, 2001
MAULANA KURESHI GULAM MUSTAFA Vs. UNION OF INDIA
April 4, 2001
MAYURDHWAJSINHJI Vs. COMMISSIONER OF WEALTH TAX
September 5, 2001
MEGHA NARANBHAI HARIJAN Vs. STATE OF GUJARAT
August 10, 2001
MEHBOOBALI HUSSAINALI MUNI Vs. STATE OF GUJARAT
August 16, 2001
MEHSANA DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. ELECTION OFFICER OF THE MEHSANA DISTRICT CENTRAL CO OPERATIVE BANK
August 3, 2001
MEHSANA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. WORKMEN EMPLOYED
July 17, 2001
MEHSANA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. COMMISSIONER OF INCOME TAX
July 3, 2001
MEHSANA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs. CIT
July 2, 2001
MEHTA RAMESHCHANDRA MANILAL Vs. SPECIAL LAND ACUISTION OFFICER
February 27, 2001
MERUBEN Vs. ADDITIONAL SPECIAL SECRETARY
September 19, 2001
MIDWEST LEASING LIMITED Vs. AMBALAL SARABHAI ENTERPRISES LIMITED
April 18, 2001
MINOR JAYESHKUMAR DHANABHAI PARMAR Vs. DEAN B J MEDICAL COLLEGE
November 8, 2001
MITESH ROLLING MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 6, 2001
MIYANA BAI AMINA SULEMAN Vs. STATE OF GUJARAT
February 7, 2001
MODERN TERRY TOWELS LTD. Vs. SOLANKI MULJIBHAI REVABHAI
December 21, 2001
MODI BACHUBHAI SAKALCHAND Vs. MARIYAMBIBI NOORMOHMED
February 13, 2001
MOHAMAD HANIF ALLANUR SHAIKH Vs. STATE OF GUJARAT
June 13, 2001
MOHAMMAD FIROZ MOHAMMAD MANJUT SAIYAD Vs. STATE OF GUJARAT
April 20, 2001
MOHAMMAD ILYAS NURUDDIN QURESHI Vs. STATE OF GUJARAT
July 24, 2001
MOHAMMEDBHAI S SHEIKH Vs. VRAJLAL MATHURDAS
December 27, 2001
MOHANBHAI JIVANBHAI PATEL Vs. STATE OF GUJARAT
July 19, 2001
MOHANLAL S DOPPA Vs. COMMISSIONER OF INCOME TAX
October 3, 2001
MOHANLAL THAKERSINHBHAI AMETHIA Vs. STATE OF GUJARAT
November 2, 2001
MOHMAD SALIM SABIR HUSSEIN QUERSHI Vs. STATE OF GUJARAT
October 24, 2001
MOHMED SALIM ABDUL RASID SHAIKH Vs. STATE OF GUJARAT
March 21, 2001
MUKHTIARKHAN MAGBULKHAN PATHAN Vs. STATE OF GUJARAT
July 9, 2001
MULTANSINGH VIRUSINGH Vs. JOITARAM SHIVDAS PATEL
April 25, 2001
N H MEHTA Vs. STATE OF GUJARAT
February 16, 2001
N K INDUSTRIES LIMITED Vs. STATE BANK OF INDIA
November 7, 2001
N R DESAI Vs. Y N PAREKH
March 13, 2001
N S KADRI Vs. SECRETARY
September 7, 2001
N S SHAH Vs. MANAGER INDIAN OIL CORPORATION LIMITED
December 28, 2001
NAGARJIBHAI K NAYAK Vs. STATE OF GUJARAT
July 3, 2001
NAINA J SHAH Vs. ARVINDLAL CHUNILAL
February 23, 2001
NANASAHEB BHIKHAJI RAO Vs. RAMBHAO ARJUN
March 2, 2001
NANDINI YOGENDRA KUMAR MAKWANA Vs. DEAN
March 16, 2001
NARENDRA SHANKARBHAI PATEL Vs. STATE OF GUJARAT
April 30, 2001
NARENDRABHAI SHANKARLAL JOSHI Vs. POST MASTER GENERAL
November 8, 2001
NARESH ALIAS LALO BABUBHAI Vs. STATE OF GUJARAT
July 18, 2001
NARESH RAMESHBHAI PATEL Vs. STATE OF GUJARAT
December 10, 2001
NARESHKUMAR MANILAL PARMAR Vs. ONGC LIMITED
June 19, 2001
NARMADA ALUMINIUM EXTUSION LIMITED Vs. TAJ BASHEER AHMED
September 21, 2001
NAROTTAMBHAI NATHUBHAI PATEL Vs. SPECIAL LAND ACQUISITION OFFICER G H B
December 20, 2001
NASIRKHAN NIVASKHAN PATHAN Vs. DISTRICT DEVELOPMENT OFFICER
August 10, 2001
NASIRKHAN NIVASKHAN PATHAN Vs. DISTRICT DEVELOPMENT
January 10, 2001
NATH TRANSPORT COMPANY Vs. POLICE COMMISSIONER
August 27, 2001
NATHUJI THAKORE Vs. STATE OF GUJARAT
February 26, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. KRISHNAKUMAR KITTU NAIR
February 20, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. PRAKASHBHAI MULSHANKERBHAI PANDYA
August 1, 2001
NATIONAL WIRE MANUFACTURING COMPANY Vs. COMMISSIONER OF INCOME TAX
July 19, 2001
NATWARBHAI JIVANBHAI PATEL Vs. STATE OF GUJARAT
August 31, 2001
NATWARLAL AMRUTLAL SHAH Vs. EMPLOYEES STATE INSURANCE SCHEME
March 22, 2001
NATWARLAL SHANKERLAL PRAJAPATI Vs. STATE OF GUJARAT
September 27, 2001
NATWARLAL SOMALAL RAWAL Vs. STATE OF GUJARAT
July 10, 2001
NAVJIVAN OIL MILLS Vs. COMMISSIONER OF INCOME TAX
July 19, 2001
NAVJIVAN ROLLER FLOUR AND PULSE MILLS LIMITED Vs. STATE OF GUJARAT
February 16, 2001
NAVSARJAN TRUST Vs. AHMEDABAD MUNICIPAL CORPORATION
September 5, 2001
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANJANABEN SANJAYABHAI MISTRY
September 11, 2001
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KIRITBHAI LALCHAND SHAH
October 4, 2001
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MUNA MAYA BASANT W 0 SHER BAHADUR BASANT
February 9, 2001
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAHEBUBANBIBI WD O MAHEMUDBEG AMUBEG MIRZA
March 8, 2001
NICOSULF INDUSTRIES AND EXPORTS PRIVATE LIMITED Vs. STATE OF GUJARAT
August 8, 2001
NILESH LALIT PAREKH Vs. STATE OF GUJARAT
January 9, 2001
NITA INTERNATIONAL, NITA INTERNATIONAL, NIJHAWAN T Vs. AHMEDABAD MUNICIPAL CORPORATION, AHMEDABAD MUNICIP
March 8, 2001
NOOTANN SARVA VIDYALAY KELVANIMANDAL Vs. JYOTI TRUST
October 15, 2001
NUTAN SAURASHTRA ENGINEERING WORKS Vs. GOVERNMENT OF GUJARAT
December 18, 2001
O N G C MAZDOOR SANGH Vs. OIL AND NATURAL GAS COMMISSION
December 10, 2001
OIL AND NATURAL GAS COMMISSION Vs. RABARI BABABHAI KUNSIBHAI
October 11, 2001
OIL AND NATURAL GAS COMMISSION Vs. BALARAM CEMENTS LIMITED
March 28, 2001
ONGC EMPLOYEES ASSOCIATION Vs. OIL AND NATURAL GAS COMMISSION
December 24, 2001
ONGC EMPLOYEES ASSOCIATION Vs. OIL AND NATURAL GAS CORPORATION LTD.
December 20, 2001
ORIENTAL INSURANCE COMPANY Vs. MOHIUDDIN KURESI @ MD. MOYA
May 2, 2001
ORPAT CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
December 13, 2001
P A SHUKLA Vs. DHIRUBHAI KARSANBHAI THAKKER
December 14, 2001
P D KAPDI Vs. SUPERINTENDING ENGINEER
August 9, 2001
P G PANCHOLI Vs. STATE OF GUJARAT
October 30, 2001
P P DAVE Vs. STATE OF GUJARAT
February 16, 2001
PARESHBHAI M VAGHANI Vs. PANKAJ MANSUKHBHAI SEJPAL
March 15, 2001
PARMALSINGH D RAJPUT Vs. OFFICER IN CHARGE
January 12, 2001
PARMANANDBHAI DAHYABHAI BHULA Vs. BHAMIBEN SUBHASHBHAI SONI
July 11, 2001
PASHABHAI RATNABHAI VANKAR Vs. DEPUTY CONSERVATOR OF FOREST
December 1, 2001
PATEL DHNJIBHAI PARSOTTAMBHAI Vs. STATE OF GUJARAT 3RD SPECIAL LAND ACQUISITION
October 4, 2001
PATEL DWARKADAS K Vs. STATE OF GUJARAT
March 9, 2001
PATEL GIRISHBHAI RAVJIBHAI Vs. STATE OF GUJARAT
May 10, 2001
PATEL HARISHBHAI BHANUBHAI Vs. CHIEF POST MASTER
July 27, 2001
PATEL JITENDRAKUMAR KANTILAL Vs. DISTRICT PRIMARY EDUCATION OFFICER
July 12, 2001
PATEL KANTIBHAI HARGOVINDBHAI Vs. STATE OF GUJARAT
August 16, 2001
PATEL KANTILAL VITTHALDAS Vs. STATE OF GUJARAT
May 3, 2001
PATEL KARSHANBHAI BABABHAI Vs. PATEL BHAICHANDBHAI KHUSHALBHAI
June 21, 2001
PATEL NATHABHAI RANGABHAI Vs. STATE OF GUJARAT
July 10, 2001
PATEL NIMESHBHAI JASHUBHAI Vs. STATE OF GUJARAT
February 7, 2001
PATHAN JAMALKHAN MOHMMEDKHAN Vs. DIRECTOR OF AGRICULTURE
January 12, 2001
PEPSICO INDIA HOLDINGS PRIVATE LIMITED Vs. WORKERS
June 19, 2001
PERSTORP AEGIS CHEMICALS LIMITED Vs. GUJARAT STATE KAMDAR SABHA
July 12, 2001
PRABHAKANT AYODHYAPRASAD Vs. UNION OF INDIA
August 16, 2001
PRABHASHANKAR NARANBHAI Vs. STATE OF GUJARAT
June 26, 2001
PRAHLADBHAI GOVINDBHAI ACHARYA Vs. PRITIBEN DEVENDRAKUMAR ACHARYA
May 22, 2001
PRAKASH PULVERISING MILLS Vs. STATE OF GUJARAT
August 16, 2001
PRAKASHBHAI BAPALAL MODI Vs. NIRMAL MADHA EDUCATION TRUST
June 14, 2001
PRANTIJ NAGAR PANCHAYAT Vs. KANTILAL GANDABHAI PRAJAPATI
June 12, 2001
PRATAPSINH VIRAJI CHUDASMA Vs. STATE OF GUJARAT
April 16, 2001
PRAVINBHAI KHIMJIBHAI THACKER Vs. STATE OF GUJARAT
July 26, 2001
PRAVINKUMAR CHANDRAKANT VYAS Vs. STATE OF GUJARAT
August 14, 2001
PRAVINSINH RANJITSINH VAGHELA Vs. STATE OF GUJARAT
March 16, 2001
PREMJIBHAI AND SONS Vs. JOINT COMMISSIONER OF INCOME TAX
January 25, 2001
PRIMO A PEREIRA Vs. STATE OF GUJARAT
November 28, 2001
PRINCIPAL Vs. V N JOSHI
July 26, 2001
PRINCIPAL SHRI JIVKOR VANITA VISHRAM Vs. SAVITA SAYMON PARMAR
July 17, 2001
PRITI BHOJNAGARWALA Vs. STATE OF GUJARAT
May 4, 2001
PRITIBEN DEVANDRAKUMAR ACHARYA Vs. STATE OF GUJARAT
March 22, 2001
PRIYA BLUE INDUSTRIES PRIVATE LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
January 24, 2001
PUNAMBHAI P BAROT Vs. CHAIRMAN AND MANAGING DIRECTOR
March 21, 2001
PUNJAJI BHEMAJI KHANT Vs. STATE OF GUJARAT
September 12, 2001
PURSHOTTAM ALIAS FAKIRBHAI BHIKHABHAI PATEL Vs. UNDER SECRETARY
July 30, 2001
R A JADAV Vs. MANAGING DIRECTOR
February 23, 2001
R A POTNIS Vs. NATIONAL TEXTILE CORPORATION GUJARAT LIMITED
January 19, 2001
R N PANA Vs. STATE OF GUJARAT
August 29, 2001
R P MISTRY Vs. REGISTRAR
December 20, 2001
R. K. JADEJA Vs. STATE OF GUJARAT
July 3, 2001
R.A. POTNIS Vs. NATIONAL TEXTILE CORPORATION (GUJARAT) LIMITED
June 21, 2001
RABARI PIRABHAI VALABHAI Vs. STATE OF GUJARAT
August 1, 2001
RABARI VIRABHAI LAKHMANBHAI Vs. MAMLATDAR
October 18, 2001
RADHESHYAM TILOCHAND AGARWAL SARAOGI Vs. UNION OF INDIA
June 14, 2001
RAFIDBHAI MOGAL Vs. JAGDISHBHAI GOVINDBHAI DHARAJIA
August 31, 2001
RAHIM Vs. STATE OF GUJARAT
April 30, 2001
RAHUL KAPUR Vs. DEAN FACULTY
August 17, 2001
RAHUL KAPUR Vs. DEAN FACULTY
July 17, 2001
RAJEEV INDRAVADAN MODI Vs. INSTANCE LABORATORIES PRIVATE LIMITED
January 23, 2001
RAJENDRAKUMAR CHHOTALAL DALVADI Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR U L C
November 1, 2001
RAJENDRAKUMAR SHARMA Vs. STATE OF GUJARAT
March 16, 2001
RAJESHBHAI CHANDUBHAI Vs. STATE OF GUJARAT
February 7, 2001
RAJESHBHAI PITAMBARBHAI Vs. STATE OF GUJARAT
February 26, 2001
RAJESHKUMAR BANSILAL KHAMAR Vs. AGRICULTURE PRODUCE MARKET COMMITTEE
July 31, 2001
RAJESHKUMAR BHIKHABHAI PATEL Vs. STATE OF GUJARAT
January 16, 2001
RAJESHREEBEN DHARMENDRABHAI PATADIA Vs. STATE OF GUJARAT
March 27, 2001
RAJIKANT R UPADHYAY Vs. GUJARAT GOVERNMENT
June 14, 2001
RAJKOT MUNICIPAL CORPORATION Vs. BHARATKUMAR AMRUTLAL RAVAL
June 21, 2001
RAJKOT MUNICIPAL CORPORATION Vs. VIRAMBHAI DANABHAI
January 19, 2001
RAJMOTI INDUSTRIES Vs. STATE OF GUJARAT
April 11, 2001
RAJNIBEN MANHARLAL BHAGAT Vs. STATE OF GUJARAT
September 14, 2001
RAJU Vs. STATE OF GUJARAT
May 1, 2001
RAJUBHAI KALICHARAN PATEL BHAIYA Vs. STATE OF GUJARAT
February 13, 2001
RAM BUILDERS Vs. UNION OF INDIA OWNING AND MINING W R
July 6, 2001
RAM NARAYAN SEVRA Vs. STATE OF GUJARAT
July 12, 2001
RAM SHASTRI Vs. STATE OF GUJARAT
September 4, 2001
RAMABHAI ICHHABHAI CHAUHAN Vs. STATE OF GUJARAT
February 28, 2001
RAMABHAI KANABHAI CHAVDA Vs. STATE OF GUJARAT
April 30, 2001
RAMABHAI NATHABHAI JADAV Vs. STATE OF GUJARAT
November 8, 2001
RAMAJI VALAJI RABARI Vs. SPECIAL LAND ACQUISITION OFFICER
October 19, 2001
RAMALABHAI JAHALABHAI GANAVA Vs. STATE OF GUJARAT
October 23, 2001
RAMANBHAI BECHARBHAI PATEL Vs. STATE OF GUJARAT
January 22, 2001
RAMANBHAI H PARMAR Vs. SONI SUSHILABEN OCHCHANLAL
September 21, 2001
RAMANBHAI MAGANBHAI TURI Vs. DISTT SUPDT OF POLICE
December 20, 2001
RAMANBHAI NAGARJI NAYAK Vs. COMMISSIONER
July 31, 2001
RAMBHAI L PATEL Vs. COMMISSIONER OF INCOME TAX
August 9, 2001
RAMCHANDRA ART SILK YARN Vs. UNION OF INDIA
April 4, 2001
RAMDEV EXPORTS Vs. COMMISSIONER OF INCOME TAX
June 29, 2001
RAMESH NARSINHJI CAHAUHAN Vs. STATE OF GUJARAT
January 24, 2001
RAMESH NARSINHJI CHAUHAN Vs. STATE OF GUJARAT
January 23, 2001
RAMESH VALLABHBHAI LUHANA Vs. COMMISSIONER OF POLICE
July 11, 2001
RAMESHBHAI NAGARBHAI PARMAR Vs. HALVAD NAGARPALIKA
January 25, 2001
RAMESHCHANDRA G SONI Vs. STATE OF GUJARAT
July 20, 2001
RAMESHCHANDRA KAKARAM SHARMA Vs. STATE OF GUJARAT
January 20, 2001
RAMESHCHANDRA KANJI JOSHI Vs. STATE OF GUJARAT
September 20, 2001
RAMESHKUMAR BHAVERLAL JAIN Vs. STATE OF GUJARAT
June 18, 2001
RAMESHKUMAR BHAVERLAL JAIN Vs. STATE OF GUJARAT
June 16, 2001
RAMJAN LIYAKATBHAI PATHAN Vs. STATE OF GUJARAT
July 18, 2001
RAMJIBHAI RUPABHAI CHAUHAN Vs. STATE OF GUJARAT
August 13, 2001
RAMKRISHNA MILLS CO. LTD. Vs. UNION OF INDIA
September 11, 2001
RAMSWARUP PURANDAS MODI Vs. STATE OF GUJARAT
February 16, 2001
RANAJI BHERAJI VANJARA Vs. BAKORE GRAM PANCHAYAT
August 27, 2001
RANJANBEN RAMBHAI PATEL Vs. STATE OF GUJARAT
September 24, 2001
RAO SWETA LOKNATH Vs. EXECUTIVE SECRETARY CENTRAL DEGREE ADMISSION COMMITTEE
February 26, 2001
RASHMINBHAI MAFATBHAI PATEL Vs. STATE OF GUJARAT
May 21, 2001
RATANBHAI VILIYABHAI KUVAR Vs. STATE OF GUJARAT
August 30, 2001
RATANLAL GULABCHAND GUPTA Vs. SAHARA SEV GRUH UDYOG BHANDAR
February 20, 2001
RATHOD PANKAJKUMAR GOPALBHAI Vs. SECRETARY REVENUE DEPTT
December 18, 2001
REGENCY SANITARY WARE PVT. LTD. Vs. MADHUSUDAN INDUSTRIES LTD.
April 21, 2001
REGIONAL AUTHORITY AND DISCIPLINARY AUTHORITY Vs. NAVINCHANDRA P JOSHI
October 17, 2001
REGIONAL DIRECTOR Vs. O L OF PRASAD MILLS LIMITED
July 3, 2001
RESERVE BANK OF INDIA Vs. LALBHAI FINANCE LTD.
October 23, 2001
RITURAJ TALKIES Vs. MAMLATDAR CUM PRESCRIBED OFFICER
July 10, 2001
RONSON INDUSTRIAL ENGINEERS PRIVATE LIMITED Vs. STATE OF GUJARAT
August 10, 2001
RPG LIFE SCIENCES LIMITED Vs. COMMISSIONER OF SALES TAX
April 24, 2001
S D PATEL Vs. STATE OF GUJARAT
March 23, 2001
S H SAIYAD Vs. OIL AND NATURAL GAS COMMISSION
July 24, 2001
S M EDUCATION AND RESEARCH FOUNDATION Vs. STATE OF GUJARAT
August 10, 2001
S.M. EDUCATION AND RESEARCH FOUNDATION Vs. STATE OF GUJARAT
August 9, 2001
SADHURAM GORDHANDAS Vs. COMMISSIONER OF INCOME TAX
September 14, 2001
SAGAR ENTERPRISES Vs. ASSISTANT COMMISSIONER
December 26, 2001
SAIYAD ALUMUDDIN SAIYAD MOHMADKADRI Vs. STATE OF GUJARAT
January 16, 2001
SAIYED IQBAL Vs. AHMEDABAD MUNICIPAL CORPORATION
August 17, 2001
SAKAR ALI SAUKAT ALI SAIYED Vs. COMMISSIONER OF CUSTOMS
June 18, 2001
SAKRABHAI BUCHABHAI Vs. AHMEDABAD MUNICIPAL CORPORATION
August 14, 2001
SAKRABHAI MANABHAI PARMAR Vs. DIVISIONAL CONTROLLER
June 26, 2001
SALIM ALIAS SALIM JOL MOHAMMAD QURESHI Vs. STATE OF GUJARAT
July 24, 2001
SAMRATHDAN DAJIBHAI Vs. STATE OF GUJARAT
July 20, 2001
SANDEEP BRAHMBHATT MANAGING TRUSTEE Vs. STATE OF GUJARAT
August 17, 2001
SANDEEP HARESHBHAI AGRAWAL Vs. ALLAUDIN JAMALUDDIN
May 3, 2001
SANGAR GAGU DHULA Vs. SHAH LAXMIBEN TEJSHI
January 20, 2001
SANGAR GAGU DHULA Vs. SHAH LAXMIBEN TEJSHI AND ORS.
January 10, 2001
SANTUBHAI RANCHODBHAI PATEL Vs. SPL. LAQ OFFICER
November 8, 2001
SARABHAI TECHNOLOGICAL DEVELOPMENT SYNDICATE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 5, 2001
SARAFAT LIYAKATBHAI PATHAN Vs. STATE
July 18, 2001
SARALADEVI SARABHAI Vs. COMMISSIONER OF INCOME TAX
January 9, 2001
SARDAR PATEL UNIVERSITY Vs. HARIKRISHNA CHANDULAL TRIVEDI
July 5, 2001
SATHALIYA KANJIBHAI RAJABHAI Vs. DISTRICT EDUCATION OFFICER
August 6, 2001
SATHWARA SURESHKUMAR GANGARAM Vs. STATE OF GUJARAT
December 27, 2001
SATISH MAGANLAL VORA Vs. UNION OF INDIA
April 10, 2001
SATYA PAL GUSAIN Vs. STATE OF GUJARAT
July 4, 2001
SAURASHTRA CHEMICALS Vs. DEPUTY SECRETARY
June 16, 2001
SAURASHTRA MEDICAL CENTRE Vs. PRESIDENT MAHA GUJARAT MEDICAL STAFF UNION
June 13, 2001
SAYAJI IRON AND ENGG CO Vs. COMMISSIONER OF INCOME TAX
July 25, 2001
SETALVAD BROTHERS Vs. M K MEERANI ADDITIONAL COMMISSIONER OF INCOME TAX
February 28, 2001
SEVAKRAM PRABHUDAS Vs. DEPUTY MUNICIPAL COMMISSIONER
August 6, 2001
SHAKTISINH GHANSHYAMSINH PARMAR Vs. KASHMIRADEVI SHAKTISINH PARMAR
December 13, 2001
SHAMALSHA GIRDHARI COMPANY Vs. STATE OF GUJARAT
January 9, 2001
SHAMLAJI AROGYA SEVA TRUST Vs. STATE OF GUJARAT
January 24, 2001
SHAMLAJI AROGYA SEVA TRUST Vs. STATE OF GUJARAT
March 17, 2001
SHANKERBHARTI BABABHARTI SARKHEJ DEV SHERI Vs. TRANSPORT MANAGER AMTS
June 25, 2001
SHANKERLAL KANAIYALAL NARWELE Vs. DIVISIONAL SECURITY COMMISSIONER
February 1, 2001
SHANTABEN HARILAL BRAHMBHATT Vs. HASMUKHLAL MANEKLAL CHOKSHI
January 12, 2001
SHANTABEN RATILAL MAHAVANSHI Vs. ADMINISTRATIVE OFFICER
October 9, 2001
SHANTIBEN L CHRISTIAN Vs. ADMINISTRATIVE OFFICER AHMEDABAD MUNICIPAL SCHOOL BOARD
May 4, 2001
SHANTINIKETAN EDUCATION TRUST Vs. SECRETARY EDUCATION DEPTT
October 24, 2001
SHETH BROTHERS Vs. JOINT COMMISSIONER OF INCOME TAX
June 22, 2001
SHIVALAYA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. SHANTABEN T PATEL
February 6, 2001
SHOBHANABEN JETHABHAI KANERIA Vs. STATE OF GUJARAT
August 14, 2001
SHOBHNABEN MANILAL Vs. AHMEDABAD MUNICIPAL CORPORATION
August 16, 2001
SINKANDABEG A MIRZA Vs. GSRTC
October 5, 2001
SIRAJKHAN SATTARKHAN PATHAN Vs. STATE OF GUJARAT
August 24, 2001
SIRHIND STEEL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 28, 2001
SMPS CONSULTANTS ARCHITECTS AND ENGINEERS Vs. STATE OF GUJARAT
December 6, 2001
SOHIL SAFI MOHAMMAD VOHRA Vs. STATE OF GUJARAT
May 15, 2001
SOHINA RAMJANALI HEMANI Vs. REGIONAL PASSPORT OFFICER
March 30, 2001
SOLANKI BHARATKUMAR KHUSHALBHAI Vs. DISTRICT PRIMARY EDUCATION OFFICER
July 12, 2001
SOMABHAI CHANABHAI Vs. STATE OF GUJARAT
March 20, 2001
SONALBEN VASUDEV PRASAD JANI Vs. MUNICIPAL GIRLS HIGH SCHOOL
July 31, 2001
SONI SANTABEN DEVSHIBHAI LODHIYA Vs. BHAGWANJI P. MARDIYA
June 19, 2001
SONIA JOSEPH GONSALVES Vs. JOSEPH AVROZ GONSALVES
January 23, 2001
SORABJI DERABJI VESUNA Vs. NANJIBHAI JIRABHAI UMARIGAR
August 28, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. RAMABHAI PRAHLADBHAI PATEL
September 14, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. RAMANBHAI HARIBHAI
September 26, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. THAKOR BABUJI GALAJI
October 11, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. KODARBHAI JENABHAI
October 4, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. SHANAJI AMBARAM THAKORE
October 12, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. KODARBHAI JENABHAI
September 27, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. NATHAJI KACHARAJI
April 4, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. KISHORBHAI JIBHAIBHAI
July 26, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. MOTIBHAI NAGJIBHAI PATEL
July 12, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. LILAVATIBEN KODAR RANCHHOD
July 19, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. ISHWARBHAI BAKORBHAI DECD
July 17, 2001
SPECIAL LAND ACQUISITION OFFICER Vs. AMRUTBHAI CHUNILAL
June 18, 2001
SPECIAL LAND ACQUISITION OFFICER, VADODARA & ANR. Vs. RAMANBHAI HARIBHAI AND ANR.
July 26, 2001
STATE BANK OF INDIA Vs. BHIKHABHAI NARHARSINH MAHIDA
July 27, 2001
STATE OF GUJARAT Vs. KUSUMBEN E BORASADA
July 31, 2001
STATE OF GUJARAT Vs. SATISH HIMMATLAL RUPARELIYA
August 2, 2001
STATE OF GUJARAT Vs. MANILAL DHURABHAI PATEL
July 4, 2001
STATE OF GUJARAT Vs. AJITSINH ANDUBHA PARMAR
July 6, 2001
STATE OF GUJARAT Vs. DHARMENDRASINH alias MANSINH RATANSINH MAKWANA
July 10, 2001
STATE OF GUJARAT Vs. NATHAJI DAJIJI
July 9, 2001
STATE OF GUJARAT Vs. HAMIRBHAI TABHABHAI
June 19, 2001
STATE OF GUJARAT Vs. KALIDAS KUBERBHAI MACHHI
June 19, 2001
STATE OF GUJARAT Vs. VASTAJI HAJURJI THAKORE
May 2, 2001
STATE OF GUJARAT Vs. MAHESHKUMAR JAGUBHAI NALIAPARA
June 12, 2001
STATE OF GUJARAT Vs. PUNAMCHAND BHOGILAL SHAH
June 15, 2001
STATE OF GUJARAT Vs. AMRUTBHAI CHUNIBHAI
June 15, 2001
STATE OF GUJARAT Vs. BHANUBEN BHANJIBHAI DHOKIYA
June 14, 2001
STATE OF GUJARAT Vs. MANIBEN
April 3, 2001
STATE OF GUJARAT Vs. NARAYANBHAI DHARMABHAI KADAM
March 27, 2001
STATE OF GUJARAT Vs. SAURASHTRA OIL MILLS ASSOCIATION
April 19, 2001
STATE OF GUJARAT Vs. VASJHRAM M PAGI
April 20, 2001
STATE OF GUJARAT Vs. BABUBHAI K SALAT
March 15, 2001
STATE OF GUJARAT Vs. BHIKHABHAI KALAJI THAKORE
March 13, 2001
STATE OF GUJARAT Vs. NARANBHAI SAMJI PATEL
March 2, 2001
STATE OF GUJARAT Vs. NANJI JINA
March 8, 2001
STATE OF GUJARAT Vs. A A PATHAN BARODA
January 20, 2001
STATE OF GUJARAT Vs. ANTHENY FRANCIS KODERO
January 9, 2001
STATE OF GUJARAT Vs. ANIRUDDHSINH MAHIPATSINH JADEJA
January 16, 2001
STATE OF GUJARAT Vs. BHUPENDRAKUMAR JAGJIVANDAS PATEL
January 12, 2001
STATE OF GUJARAT Vs. GOPAL GLASS WORKS PRIVATE LIMITED
January 12, 2001
STATE OF GUJARAT Vs. PROPRITOR P M SANGHAVI AND COMPANY
February 16, 2001
STATE OF GUJARAT Vs. KHASIA GABHA BHUPAT
February 15, 2001
STATE OF GUJARAT Vs. CHANDRAKANT GORDHANDAS SHETH
February 14, 2001
STATE OF GUJARAT Vs. RATHOD MANPRITSINH MAHENDRASINH
February 17, 2001
STATE OF GUJARAT Vs. R M CHAUDHARY
February 17, 2001
STATE OF GUJARAT Vs. HEIRS OF DECD. PATEL ISHWARBHAISHANKARBHAI
July 17, 2001
STATE OF GUJARAT Vs. SHANKARBHAI K. PARMAR
October 15, 2001
STATE OF GUJARAT Vs. RAJDHANI CO-OP HOUSING SOCIETY LIMITED
October 5, 2001
STATE OF GUJARAT Vs. DAHYABHAI KALIDAS
September 28, 2001
STATE OF GUJARAT Vs. SOLANKI BALVANTSINH SHANABHAI
September 26, 2001
STATE OF GUJARAT Vs. CHAIRMAN SECRETARY RAJDHANI CO OPERATIVE HOUSING SOCIETY LIMITED
October 5, 2001
STATE OF GUJARAT Vs. MURTUZA ALI MEHBOOBALI MERCHANT
October 5, 2001
STATE OF GUJARAT Vs. ASHULAL NANJI BISNOL
October 1, 2001
STATE OF GUJARAT Vs. URMILABEN CHHATRASINH NAHARSINH
December 12, 2001
STATE OF GUJARAT Vs. ASHULAL NANJI BISNOL
November 3, 2001
STATE OF GUJARAT Vs. HINDUSTAN PACKAGING COM LIMITED
November 5, 2001
STATE OF GUJARAT Vs. MANIBEN
September 3, 2001
STATE OF GUJARAT Vs. SANKALCHAND P VACHHETA
August 31, 2001
STATE OF GUJARAT Vs. RAMESHBHAI DAHYABHAI HARIJAN
August 16, 2001
STATE OF GUJARAT Vs. JAMNAGAR JILLA KHANGI PRATHMIKSHIKSHAK SANGH
August 13, 2001
STATE OF GUJARAT ON BEHALF J J VAGHELA SENIOR INSPECTOR Vs. PRAKASHBHAI LALJIBHAI SHAH
July 17, 2001
STEEL BUILD Vs. K MUKUND
October 2, 2001
STEEL BUILD Vs. K. MUKUND & COMPANY
October 25, 2001
SUBODHCHANDRA GULABBHAI DESAI Vs. STATE OF GUJARAT
March 8, 2001
SUDHIRBHAI AMRUTLAL SHAH Vs. STATE OF GUJARAT
June 12, 2001
SUGRABIBI WIDOW OF MOHMADBHAI KADARBHAI LAKHDAWALA Vs. STATE OF GUJARAT
August 28, 2001
SUKHIBEN VASTIMAL SONI Vs. STATE OF GUJARAT
October 30, 2001
SULEMAN ABDULLAH HOKLA Vs. DEPUTY CONSERVATOR OF FORESTS
July 16, 2001
SUO MOTU Vs. STATE OF GUJARAT
April 11, 2001
SUO MOTU Vs. REGISTRAR, GUJARAT HIGH COURT
January 19, 2001
SUO MOTU FOR B K DUDANI Vs. STATE OF GUJARAT
March 8, 2001
SUPER BOTTLING PAMANDAS NARANDAS Vs. STATE OF GUJARAT
September 13, 2001
SUPERINTENDING ENGINEER Vs. DAHYABHAI RANCHHODBHAI PARMAR
August 13, 2001
SURAT MAHILA NAGRIK SAHAKARI BANK LIMITED Vs. MAMTABEN MAHENDRABHAI JOSHI
April 21, 2001
SURAT PANJRAPOLE Vs. STATE OF GUJARAT
March 27, 2001
SURAT TEXTILE MARKET CO OPERATIVE SHOPS AND WAREHOUSING SOCIETY Vs. COMMISSIONER
July 18, 2001
SURESH GULABSING KUSHVAH AND RAVIKARAN KAMTAPRASAD YADAV Vs. STATE OF GUJARAT
June 22, 2001
SURESH GULABSING KUSHVAH AND RAVIKARAN KAMTAPRASAD YADAV Vs. STATE OF GUJARAT
June 25, 2001
SURESH H RAJPUT Vs. JAYANTILAL BHIKHABHAI SHAH
March 22, 2001
SURESHBHAI H SOLANKI Vs. STATE OF GUJARAT
March 15, 2001
SURESHBHAI SOMABHAI PATEL Vs. STATE OF GUJARAT
January 19, 2001
SURESHKUMAR DODIA Vs. CHIEF OFFICER PRESIDENT
May 4, 2001
SURESHKUMAR MAGANLAL PATEL Vs. STATE OF GUJARAT
May 1, 2001
SWASTIK TEXTILE ENGINEERING PRIVATE LIMITED Vs. STATE OF GUJARAT
June 28, 2001
SWASTIK TEXTILES ENGINEERS PRIVATE LIMITED Vs. DAULATRAM BABURAV
June 12, 2001
T K RABARI Vs. GUJ SHEEP AND WOOL DEVELOPMENT CORPORATION LIMITED
June 12, 2001
TAIYABJI FIDAHUSEN CHALLAWALA Vs. STATE OF GUJARAT
January 22, 2001
TARUN ENGINEERING WORKS Vs. U D RATHOD
July 5, 2001
TATA IRON AND STEEL CO. LTD. Vs. FLEETWELD (INDIA) LTD.
September 25, 2001
TETRA PAK INDIA LTD Vs. SALES TAX OFFICER
November 5, 2001
TEXTILE LABOUR ASSOCIATION Vs. UNION OF INDIA
June 12, 2001
THAKOR DAYALSING DOHJI Vs. STATE OF GUJARAT
August 3, 2001
THAKOR GIRISHJI ALIAS GIDHAJI JENAJI Vs. DISTRICT MAGISTRATE
August 7, 2001
THAKOR UDAJI ABHUJI AND THAKOR PRAHLADJI MANAJI Vs. STATE OF GUJARAT
June 26, 2001
THAKRAR PRAKASH BHIMJI Vs. SECRETARY
August 30, 2001
TILAKLAL CHANANMAL SAHANI Vs. STATE OF GUJARAT
September 27, 2001
TOHID HAJI GAFFAR INDIAN INNHABITANT Vs. UNION OF INDIA
December 12, 2001
TOPLINE SHOES LTD. Vs. RESERVE BANK OF INDIA
October 23, 2001
TORRENT PHARMACEAUTICALS LIMITED Vs. WELLCOME FOUNDATION LIMITED
July 11, 2001
TRANSPORT MANAGER Vs. MANJUR AHMED HUSSAINMIYA
July 18, 2001
TRIVEDI AMTHALAL LALJIBHAI Vs. COLLECTOR BANASKANTHA
December 18, 2001
UDAYKUMAR H DAVE Vs. STATE OF GUJARAT
April 23, 2001
UDESINH ALIAS TAPO SURABHAI Vs. STATE OF GUJARAT
February 19, 2001
UMAKANT S DESHPANDE Vs. G E B
August 3, 2001
UNA T L KHEDUT SAHKARI KHAND UDYOG SAHKARI MANDLI LIMITED Vs. UGABHAI B RATHOD
September 14, 2001
UNION BANK OF INDIA Vs. O.L. OF GUJARAT STATE TEXTILE CORP.
May 1, 2001
UNION OF INDIA Vs. H K DHRUVA
August 24, 2001
UNION OF INDIA Vs. K B PARMAR
August 17, 2001
UNION OF INDIA Vs. DURGAPRASAD MATAV
June 28, 2001
UNION OF INDIA Vs. SARDAR AHMAD NAZIR AHMAD
June 28, 2001
UNION OF INDIA Vs. PUNJABHAI JAWABHAI
June 28, 2001
UNION OF INDIA Vs. B R DAVE
April 17, 2001
UNION OF INDIA GENERAL MANAGER Vs. FATA RUPA VILLAGE DHANMNOD
June 28, 2001
UNITED AGENCIES Vs. AHMEDABAD MERCANTILE CO OPERATIVE LIMITED
June 18, 2001
UNITED INDIA INSURANCE CO LTD Vs. SHIVRAM MANSANG MAKWANA
January 22, 2001
URMILABEN BABULAL PATEL Vs. DIVYALATABEN MANUPRASAD MEHTA
May 4, 2001
USMANKHAN YASINKHAN PATHAN Vs. STATE OF GUJARAT
August 1, 2001
V I GOSAI Vs. STATE OF GUJARAT
February 23, 2001
V K MANSURI Vs. OIL AND NATURAL GAS COMMISSION
November 6, 2001
V N SHAH Vs. HINDUSTAN ZINC LIMITED
October 10, 2001
VADODARA DISTRICT PANCHAYAT Vs. RAMESHBHAI AMARSINH PARMAR
June 12, 2001
VADODARA JILLA MAZDOOR SANGH Vs. INDIAN OIL CORPORATION LIMITED
June 19, 2001
VAHERSINH RAMJIBHAI Vs. STATE OF GUJARAT
April 26, 2001
VARDHMAN RAJKUMAR JAIN Vs. STATE OF GUJARAT
August 9, 2001
VARSHA PLASTICS PVT. LTD. Vs. UNION OF INDIA
April 25, 2001
VARVABHAI NATHABHAI RABARI Vs. STATE OF GUJARAT
October 4, 2001
VASANTRAI J MALI Vs. KANTILAL ZAVERBHAI PATEL
November 3, 2001
VASUDAVE HARISHANKER Vs. DWARKADAS VITHALDAS
March 20, 2001
VASUDEV HARILAL UPADHYAYA Vs. STATE OF GUJARAT
February 23, 2001
VATSALABEN WD O DADURAO LAXMANRAO MURUDKAR Vs. YAKUBBHAI ADAMBHAI MANSURI
September 28, 2001
VELJIBEN ALIAS GAGABEN WD O BALSINH GAMJIBHAI PATEL Vs. STATE OF GUJARAT
August 17, 2001
VELJIBHAI D MOCHI Vs. M S UNIVERSITY
April 4, 2001
VILASGIRI BHIMGIRI Vs. VISA SRIMALI VANIK SONI CASTE TRUST
August 30, 2001
VIMAL M PATEL Vs. STATE OF GUJARAT
March 13, 2001
VIMAL SHANTILAL SHAH Vs. STATE OF GUJARAT
March 13, 2001
VINAYAKRAO S DESAI Vs. INTERLINK PETROLEUM LIMITED
March 1, 2001
VINODBALA BIHARILAL RAVAL Vs. STATE OF GUJARAT
May 2, 2001
VINODRAY PRAGJIBHAI REVESHIA Vs. STATE OF GUJARAT
May 22, 2001
VINUBHAI DAHYABHAI PATEL Vs. STATE OF GUJARAT
August 31, 2001
VINUBHAI RAMJIBHAI MISARIYA Vs. STATE OF GUJARAT
August 17, 2001
VINUGIRI MOTIGIRI Vs. STATE OF GUJARAT
July 20, 2001
VIRSINH DALCHAND NIM Vs. VINODCHANDRA A VYAS
January 19, 2001
VISHNUBHAI AMBALAL PATEL Vs. SHANKERJI P THAKORE
March 27, 2001
VISHVANATH KALUBHAI KRISTI Vs. STATE OF GUJARAT
December 13, 2001
VOLTAS LIMITED Vs. UNION OF INDIA
February 7, 2001
VORA KADARBHAI MAJIDBHAI Vs. MANSURI JUSABHAI SHAKURBHAI
January 19, 2001
VRAJLAL NATHJIBHAI SARAIYA AND MATHURIBEN VRAJLAL NATHAJI Vs. PUSHPABEN
February 6, 2001
WELDING RODS PRIVATE LIMITED Vs. INDO BORAX AND CHEMICALS LIMITED
December 28, 2001
WINE SHOP THRO PARTNER KALINDI Vs. STATE OF GUJARAT
December 13, 2001
Y N GADHVI Vs. GPSC
July 10, 2001
ZALA PRAVINSIGH LALSIGH Vs. SECRETARY
July 24, 2001
ZONAL MANAGER Vs. AKHILBHAI B MEHTA
December 20, 2001