Case Index

Title
Date
A KAVITA PRASAD DR A J PRASAD AND SMT A UMA DEVI Vs. JOINT COMMISSIONER OF GIFT TAX
November 27, 2001
A N Z GRINDLAYS BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 21, 2001
A P INDUSTRIAL COMPONENTS LTD Vs. DY CIT
January 15, 2001
A P STATE FINANCIAL CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 3, 2001
A P WAREHOUSING CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 27, 2001
A R CHADHA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 19, 2001
A S SUNDARARAMA DIKSHITHULHU Vs. ITO
July 16, 2001
A S SUNDARARAMA DIKSHITHULU Vs. INCOME TAX OFFICER
July 16, 2001
ABAD FISHERIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 18, 2001
ABIDA MOHAMMED DOSSA Vs. COMPETENT AUTHORITY MUMBAI
October 16, 2001
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DALHOUSIE INVESTMENT TRUST CO LTD
April 27, 2001
ADDITIONAL DIRECTOR OF INCOME TAX Vs. M D MEMORIAL CHARITABLE EDUCATIONAL SOCIETY
November 29, 2001
AMERICAN EXPRESS BANK LTD Vs. INCOME TAX OFFICER
April 24, 2001
ANDHRA PRADESH INDUSTRIAL COMPONENTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 15, 2001
ANIL AGGARWAL Vs. DY CIT
August 2, 2001
ANIL KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 29, 2001
ANIL KUMAR ANOOP KUMAR SMT SOMA DEVI Vs. ASSTT CIT
November 29, 2001
AQUAPHARM CHEMICAL CO LTD Vs. JOINT COMMISSIONER OF INCOME TAX
April 19, 2001
ARVIND GORE Vs. INCOME TAX OFFICER
March 23, 2001
ASHOK KUMAR KATARIA Vs. DY CIT
November 28, 2001
ASHOK LEYLAND FINANCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 27, 2001
ASSISTANT COMMISSIONER Vs. G T C ENTERPRISES
October 22, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. INDIA MAGNUM FUND
January 22, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. P M BHARGAVA
December 24, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAGHU NANDAN LAL
July 31, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. G RAJAIAH SETTY
September 21, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ELECTRICAL GENERAL WOOD INDUSTRIES
April 26, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BISSHESHWARLAL MANNALAL SONS
February 16, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BEEHIVE ENGINEERING ALLIED INDUSTRIES P LTD
September 24, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KANCHANGANGA SEEDS CO P LTD
February 28, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAMATHA PICTURES
January 31, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KING TAUDEVIN AND GREGSON LTD
January 31, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VEER CHEMIE AND AROMATICS P LTD
June 29, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MASTER STORES
April 17, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VINODKUMAR AGARWAL AND ASHOKKUMAR AGARWAL
November 29, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KANGRA VALLEY INVESTMENT FINANCE CO LTD
August 24, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. EXECUTORS OF THE ESTATE OF BHAGWAN DEVI SAROGI
July 16, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BAL BHARTI NURSERY SCHOOL
October 31, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AJOY BHAUWALA
June 11, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. J G VACUUM FLASKS P LTD
April 3, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RASILA S MEHTA AND SMT PRATIMA H MEHTA
February 19, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LATE A S SENGODA GOUNDER
April 20, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CHIEF OFFICER WALCHANDNAGAR INDUSTRIES LTD
July 13, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HERBAL ISOLATES P LTD
October 10, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. A RAJINIKANTH AND K RAGHAVENDRA RAO
November 13, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VIJAY GRANITES P LTD
February 28, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MAHAVIR METALS ALLOYS
October 18, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HINDUSTAN PROCESSORS LTD
October 18, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAMESH CHAND MODI
August 31, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JAGUSTE TANDALE CO AND GANESH TRADING CO
March 28, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KARTAR BUS SERVICE P LTD
November 29, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHYAM SUNDER CHHUGANI
November 29, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HEWLETT PACKARD LTD
August 14, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AMADEUS INDIA P LTD
January 17, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GEETA DEVI
July 2, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GALLIUM EQUIPMENT P LTD
April 23, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHUBHAM CONSTRUCTION
July 31, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. EASTERN INDUSTRIAL ENTERPRISES LTD
July 31, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BANDANA ROY
September 14, 2001
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. S KUMARA PILLAI
September 17, 2001
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. KAILASH CHAND AMIR CHAND PRATAP CHAND MAHESHWARY
March 29, 2001
ASSTT CIT Vs. JAGUSTE TANDALE CO
March 28, 2001
ASSTT CIT Vs. KARTAR BUS SERVICE P LTD
November 29, 2001
ASSTT CIT Vs. RAJENDRA MULAK
December 31, 2001
ASSTT CIT Vs. SOMRAS DISTILLERS
January 11, 2001
ASSTT CIT Vs. SHUBHAM CONSTRUCTION
July 31, 2001
ASSTT CIT Vs. ELECTRICAL GENERAL WOOD INDUSTRIES
April 26, 2001
ASSTT CIT Vs. K B JEWELLERS CO
October 30, 2001
ASSTT CIT Vs. EXECUTORS OF THE ESTATE OF BHAGWAN DEVI SAROGI
July 16, 2001
ASSTT CIT Vs. MAMATHA PICTURES
January 31, 2001
ASSTT CIT Vs. SUDHA AGENCIES
September 25, 2001
ASSTT CIT Vs. VEER CHEMIE AROMATICS P LTD
June 29, 2001
ASSTT CIT Vs. VINODKUMAR AGARWAL
November 29, 2001
ASSTT CIT Vs. MAHAVIR METALS ALLOYS
October 18, 2001
ASSTT CIT Vs. RAGHU NANDAN LAL
July 31, 2001
ASSTT CIT Vs. INDIA MAGNUM FUND
January 22, 2001
ASSTT CIT CHIEF OFFICER Vs. WALCHANDNAGAR INDUSTRIES LTD
July 13, 2001
AUTO PISTON MFG CO P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 20, 2001
AZAD RAHIM Vs. GIFT TAX OFFICER
November 19, 2001
B D PATNAIK Vs. DY CIT
February 7, 2001
B K AGRAWAL Vs. ASSTT CIT
May 31, 2001
B K AGRAWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 31, 2001
B P RASQUINHA AND SONS Vs. INCOME TAX OFFICER
February 28, 2001
BABCOCK POWER OVERSEAS PROJECTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 21, 2001
BABULAL LATH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 29, 2001
BADRIDAS KESHAWPRASAD Vs. DEPUTY CIT
June 20, 2001
BADRIDAS KESHAWPRASAD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 20, 2001
BAKULESH T SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 28, 2001
BANK OF PUNJAB LTD Vs. JOINT CIT
August 28, 2001
BANSAL RICE MILLS Vs. INCOME TAX OFFICER
March 30, 2001
BANSAL RICE MILLS Vs. ITO
March 30, 2001
BANSAL TRADING CO Vs. ASSTT CIT
October 18, 2001
BANSAL TRADING CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 18, 2001
BEACON ROTORK CONTROLS LTD Vs. DY CIT
May 25, 2001
BEARDSELL LTD Vs. JOINT COMMISSIONER OF INCOME TAX
June 26, 2001
BEAT ALL SPORTS Vs. INSPECTING ASSISTANT COMMISSIONER
March 29, 2001
BHARATKUMAR SAKHSARIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 31, 2001
BHARKHA SYNTHETICS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 28, 2001
BHILAI ENGINEERING CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 29, 2001
BOMBAY BURMAH TRADING CORPN LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 15, 2001
BOMBAY HOUSING CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 14, 2001
BOMBAY SNUFF CO Vs. ASSTT CIT
October 12, 2001
BRITISH AIRWAYS PLC Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 24, 2001
C GOVINDAPPA Vs. ASSTT CIT
November 20, 2001
C GOVINDAPPA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 20, 2001
C J INTERNATIONAL HOTELS LTD Vs. INCOME TAX OFFICER TDS
August 30, 2001
C M CHOPDA Vs. INCOME TAX OFFICER
June 22, 2001
C M CHOPDA Vs. ITO
June 22, 2001
C T R MFG INDUSTRIES LTD Vs. DY CIT
January 1, 2001
C T R MFG INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 1, 2001
CADELL WEAVING MILLS CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 23, 2001
CAPT A L FERNANDES Vs. INCOME TAX OFFICER
December 19, 2001
CHAKIRI ASHOK KUMAR Vs. INCOME TAX OFFICER
May 30, 2001
CHANDRA BHAN BANSAL Vs. DY CIT
June 29, 2001
CHANDRA BHAN BANSAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 29, 2001
CHANDRA BHAN BANSAL Vs. DY CIT
July 29, 2001
CHENAI FINANCE CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 18, 2001
CHODAVARAM CO OPERATIVE SUGARS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 31, 2001
CLIFFORD CHANCE Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 27, 2001
COMMERCIAL MOTORS FINANCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 28, 2001
CORROSION ROADLINES Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 21, 2001
CREDIT RATING INFORMATION SERVICES OF INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 3, 2001
CRESENT HOUSING P LTD Vs. INCOME TAX OFFICER
July 25, 2001
DALJIT SINGH EYE HOSPITAL P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 24, 2001
DECCAN CEMENTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 28, 2001
DELHI AUTOMOBILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 22, 2001
DEPUTY CIT Vs. BHARAT KUMAR PATEL CO
July 6, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE SUGARS LTD
January 12, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. BHARAT KUMAR PATEL CO
July 6, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY CO LTD
March 30, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. THIRUMBADI RUBBER CO LTD
February 16, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ZINC LTD
November 23, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ZINC LTD
October 17, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. BRAHMAPUTRA STEELS P LTD
December 10, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. AMAR UBROMAL CHAWLA
December 13, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. C J INTERNATIONAL HOTELS LTD
May 15, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. KANJIMAL SONS
May 25, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE STORES LTD
July 25, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. R J WOOD CO P LTD
September 11, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. METRO TYRES LTD
August 3, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. TRANSPOWER P LTD
July 17, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. GARWARE SHIPPING CORPN LTD
September 26, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. MAHADIK BROS
March 9, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. KIRLOSKAR LEASING FINANCE LTD
March 13, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ZINC LTD
October 16, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. K M CHINNAPPA HUF
September 7, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAMNATH AND CO
November 19, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. NEDUNGADI BANK LTD
March 22, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. SANJAY WAMAN CO
November 28, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. G K ENTERPRISES
December 31, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. VERIFONE SOFTWARE SYSTEMS P LTD
February 19, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. NARENDRA KUMAR MOHTA
October 25, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. KAMAKSHIDEVI
January 31, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. DIAMOND CREEK
January 8, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. ANDHRA PETRO CHEMICALS LTD
April 11, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. TATA UNISYS LTD
April 26, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. BENNETT COLEMAN CO LTD
August 30, 2001
DEPUTY COMMISSIONER OF WEALTH TAX Vs. ASHWIN C SHAH
December 10, 2001
DEVICHAND B JAIN Vs. ITO
July 31, 2001
DGP WINDSOR INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 17, 2001
DILLU CINE ENTERPRISES P LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
September 17, 2001
DILLU CLIVE ENTERPRISES P LTD Vs. ADDL CIT
September 27, 2001
DURAMETALLIC INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 19, 2001
DY CIT Vs. KIRLOSKAR LEASING FINANCE LTD
March 13, 2001
DY CIT Vs. RAJNEESH FOUNDATION NEO SANNYAS FOUNDATION
October 19, 2001
DY CIT Vs. ALLEN BRADLEY INDIA LTD
June 13, 2001
DY CIT Vs. THAKUR TOBACCO PRODUCTS CO
August 8, 2001
DY CIT Vs. KAMAKSHIDEVI
January 31, 2001
DY CIT Vs. U P STATE AGRO INDUSTRIAL CORPORATION LTD
March 14, 2001
DY CIT Vs. AMAR UBROMAL CHAWLA DY CIT V UBROMAL PRABHUDAS CHAWLA DY CIT V HIRANAND UBROMAL CHAWLA
December 13, 2001
DY CIT Vs. PRADEEP OXYGEN P LTD
February 8, 2001
DY CIT Vs. SWARAJ ENGINE LTD
December 3, 2001
DY CIT Vs. PAVANAPUTRA FINANCIAL INVESTMENTS LTD
February 27, 2001
ELLENBARRIE INDUSTRIAL GASES LTD Vs. JOINT COMMISSIONER OF INCOME TAX
November 20, 2001
ERICSSON COMMUNICATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 14, 2001
FASTO CONTROLS LTD Vs. JOINT COMMISSIONER OF INCOME TAX
July 5, 2001
FASTO CONTROLS LTD Vs. JOINT CIT
July 5, 2001
FIVE BROTHERS TRADING INVESTMENT CO LTD Vs. ASSTT CIT
August 24, 2001
FREDERIC R HARRIS INDIA P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 23, 2001
FRICK INDIA LTD Vs. JOINT COMMISSIONER OF INCOME TAX
August 16, 2001
G KANAGARAJ Vs. DY CIT
October 24, 2001
G R AGENCIES Vs. INCOME TAX OFFICER
October 31, 2001
GALLIUM EQUIPMENT P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 13, 2001
GANDHI BHANDARI & CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 15, 2001
GEORGE EDUCATIONAL MEDICAL CHARITABLE SOCIETY Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTION
April 23, 2001
GIAN CHAND GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 11, 2001
GIFT TAX OFFICER Vs. P E SANTHA
February 16, 2001
GOPI CHAND PREM KUMAR Vs. INCOME TAX OFFICER
March 30, 2001
GOYAL IRON STEEL WORKS INDIA Vs. CIT
September 28, 2001
GREATER ASHOKA LAND DEV CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 21, 2001
H M CONSTRUCTIONS Vs. JOINT CIT
January 29, 2001
H P STATE FOREST CORPN LTD Vs. JOINT COMMISSIONER OF INCOME TAX
February 28, 2001
H P STATE INDL DEV CORPORATION LTD Vs. JOINT COMMISSIONER OF INCOME TAX
September 11, 2001
HARI OM KUMAR UMESH CHAND Vs. INCOME TAX OFFICER
October 17, 2001
HEM RAJ VIJAY KUMAR CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 18, 2001
HIGHWAY CYCLE INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 5, 2001
HIGHWAY CYCLE INDUSTRIES LTD Vs. ASSTT CIT
September 5, 2001
HINDUSTAN PROCESSORS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 15, 2001
HINDUSTAN ZINC LTD Vs. INSPECTING ASSTT CIT
November 22, 2001
HINDUSTAN ZINC LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 30, 2001
HINDUSTAN ZINC LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 6, 2001
HIRALAL PARASHARAM WANI Vs. ITO
June 14, 2001
HOTEL AND ALLIED TRADES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 28, 2001
HYDERABAD RACE CLUB Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 22, 2001
ICI INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 18, 2001
INCOME TAX OFFICER Vs. SRI SAI LAKSHMI FINANCIERS
December 11, 2001
INCOME TAX OFFICER Vs. UPPALA VENKAT RAO
November 8, 2001
INCOME TAX OFFICER Vs. BHATIA ENTERPRISES
August 10, 2001
INCOME TAX OFFICER Vs. D BHASKAR
September 11, 2001
INCOME TAX OFFICER Vs. IRAN TEA TRADING CO P LTD
March 5, 2001
INCOME TAX OFFICER Vs. S.L. CHOUDHARY
October 25, 2001
INCOME TAX OFFICER Vs. ANANDA NILAYAM
August 30, 2001
INCOME TAX OFFICER Vs. BARODAWALA PROPERTIES LTD
December 26, 2001
INCOME TAX OFFICER Vs. P THILAGAVATHY
June 26, 2001
INCOME TAX OFFICER Vs. CLOTHING EXPORT PROCESSING ZONE IND CO OP EST LTD
January 16, 2001
INCOME TAX OFFICER Vs. TILAK RICE MILLS
October 23, 2001
INCOME TAX OFFICER Vs. SHANTI PARKASH ARORA
March 28, 2001
INCOME TAX OFFICER Vs. TRIMURTHY TYRE WORKS
July 13, 2001
INCOME TAX OFFICER Vs. BRANCH MANAGER CENTRAL BANK OF INDIA
November 7, 2001
INCOME TAX OFFICER Vs. BRANCH MANAGER STATE BANK OF INDIA
July 26, 2001
INCOME TAX OFFICER Vs. FASHIONWAYS
February 8, 2001
INCOME TAX OFFICER Vs. SUBHASH CHANDRA WADHWA
June 20, 2001
INCOME TAX OFFICER Vs. NEW WINNER RAW HIDE CO
June 12, 2001
INCOME TAX OFFICER Vs. JAGATPAL SINGH
September 25, 2001
INCOME TAX OFFICER Vs. PRAKASH TIMAJI DHANJODE LEGAL HEIR OF LATE TIMAJI SAKHARAMA DHANJODE
November 26, 2001
INCOME TAX OFFICER Vs. HEMODHAR GOGAOI
October 29, 2001
INCOME TAX OFFICER Vs. ANOJ KUMAR AGARWALLA
September 20, 2001
INCOME TAX OFFICER Vs. LALIT KUMAR AGARWALLA
October 31, 2001
INCOME TAX OFFICER Vs. CHEM MECH P LTD
June 28, 2001
INCOME TAX OFFICER Vs. MOTILAL RAKHABCHAND
December 21, 2001
INCOME TAX OFFICER Vs. MRS VANISHREE KARUNAKARAN
March 9, 2001
INCOME TAX OFFICER Vs. VEENA ESTATES P LTD
October 30, 2001
INCOME TAX OFFICER EXEMPTIONS Vs. BAJORIA FOUNDATION
January 2, 2001
INCOME TAX OFFICER T D S VIII MADRAS Vs. RAJ TELEVISION NETWORK LTD TEYNAMPET MADRAS
October 30, 2001
INCOME TAX OFFICER TDS Vs. TITAGARH STEELS LIMITED
July 18, 2001
INDIAN FURNITURE WORKS Vs. ASSTT CIT
February 28, 2001
INDIAN INSTITUTE OF BANKERS Vs. DEPUTY DIRECTOR OF INCOME TAX EXEMPTION
February 12, 2001
INDIAN RAYON AND INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
July 31, 2001
INVESTORS CLUB Vs. INCOME TAX OFFICER
April 11, 2001
ITO Vs. SHM GAJANAN AUTO ENGG P LTD
March 7, 2001
ITO Vs. ANANDA NILAYAM
August 30, 2001
ITO Vs. JAGATPAL SINGH
September 25, 2001
ITO Vs. K RAMULLAN
April 27, 2001
ITO Vs. SUSHIL OIL MILLS
May 11, 2001
ITO Vs. FASHIONWAYS
February 8, 2001
ITO Vs. TILAK RICE MILLS
October 23, 2001
ITO Vs. DEVI DAYAL RICE MILIS
November 12, 2001
ITO Vs. TATA IRON STEEL CO LTD
January 12, 2001
J H METALS Vs. INCOME TAX OFFICER
March 29, 2001
JAGAN NATH SYAL Vs. ASSISTANT COMMISSIONER OF GIFT TAX
September 27, 2001
JAGAT RAI VERMA Vs. INCOME TAX OFFICER
September 25, 2001
JAGAT RAI VERMA Vs. ITO
September 25, 2001
JANAK RAJ CHAUHAN ORS Vs. ASSTT CIT
November 29, 2001
JANATA PARTY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 23, 2001
JOINT COMMISSIONER OF INCOME TAX Vs. DR REETA SINGH
October 1, 2001
JUPITER TEXTILE Vs. INCOME TAX OFFICER
November 19, 2001
JYOTI AGARWAL Vs. INCOME TAX OFFICER
September 11, 2001
K KURIAKOSE Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
February 19, 2001
K MOIDU ALIAS KUNHIPPA AND K KUNHEEDUTTY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 2, 2001
K NARENDRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 23, 2001
K R SRINATH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 17, 2001
K V PALACE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 17, 2001
KALYANI EXPORTS INVESTMENTS P LTD /JANNHAVI INVESTMENTS P LTD /RAJGAD TRADING P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 15, 2001
KANGRA VALLEY INVESTMENT FINANCE CO LTD Vs. STATE
August 24, 2001
KANMAL BIRLA TEXTILES Vs. ITO
January 5, 2001
KANMAL BIRLA TEXTILES Vs. INCOME TAX OFFICER
January 5, 2001
KANOI PAPER INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 28, 2001
KANTILAL B DESAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 31, 2001
KANTILAL MANILAL CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 17, 2001
KAPASHI COMMERCIAL LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 24, 2001
KARAM CHAND THAPAR & BROS COAL SALES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 25, 2001
KARAMJIT ELECTRICAL MFG CO P LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
November 29, 2001
KARKATVALLIL KARTHIKEYAN Vs. INCOME TAX OFFICER
February 7, 2001
KARKATVALLIL KARTHIKEYAN Vs. ITO
February 7, 2001
KHODAY DISTILLERIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 12, 2001
KIRLOSKAR OIL ENGINES LTD Vs. DY CIT
March 20, 2001
KIRTI BABULAL SHAH Vs. INCOME TAX OFFICER
September 5, 2001
KRIPA INDUSTRIES I LTD Vs. JT CIT
October 30, 2001
KRIPA INDUSTRIES I LTD Vs. JOINT COMMISSIONER OF INCOME TAX
October 30, 2001
L P INVESTMENT LTD Vs. INCOME TAX OFFICER
March 29, 2001
LAKE PALACE HOTELS AND MOTELS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 21, 2001
LATE SHRI MUKUND V KAPADIA Vs. INCOME TAX OFFICER
August 10, 2001
LATE SIR PADAMPAT SINGHANIA THROUGH LR Vs. DEPUTY CWT
November 29, 2001
LAXMI BAI A WAGALE Vs. INCOME TAX OFFICER
May 14, 2001
LAXMI BAI A WAGALE Vs. ITO
May 14, 2001
LIC OF INDIA Vs. JOINT COMMISSIONER OF INCOME TAX
March 20, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. JOINT COMMISSIONER OF INTEREST TAX
March 20, 2001
LLOYDS INSULATIONS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 22, 2001
M A AZIZ NEW BHARAT KIRANA STORES Vs. INCOME TAX OFFICER
July 17, 2001
M A AZIZ NEW BRARAT KIRANA STORES Vs. ITO
July 17, 2001
M G KALYAN Vs. ITO
January 15, 2001
M G KALYAN AND S G KALYAN Vs. INCOME TAX OFFICER
January 15, 2001
M R PRABHAVATHY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 28, 2001
MADHUVANA HOUSE BUILDING CO OPERATIVE SOCIETY Vs. ASSTT CIT
December 31, 2001
MAHABIR PRASAD RUNGATA HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 29, 2001
MAHADEVIA MEHTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 11, 2001
MAHANAGAR TELEPHONE NIGAM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 20, 2001
MAHARASHTRA STATE ELECTRICITY BOARD Vs. JOINT COMMISSIONER OF INCOME TAX
August 6, 2001
MAHARASHTRA STATE ELECTRICITY BOARD Vs. JOINT COMMISSIONER OF INCOME TAX
March 5, 2001
MALWA TEXTURISING P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 26, 2001
MALWA TEXTURISING P LTD ORS Vs. ASSTT CIT
November 26, 2001
MAMITA RAUTO Vs. ITO
May 4, 2001
MAMITA RAUTO Vs. INCOME TAX OFFICER
May 4, 2001
MANDHANA EXPORTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 4, 2001
MANDHANA EXPORTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 14, 2001
MARUBENI CORPORATION LIAISON OFFICE AND MARUBENI CORP PROJECT OFFICE Vs. JOINT COMMISSIONER OF INCOME TAX
December 11, 2001
MAX TEXTCHEM PRODUCTS Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 16, 2001
MAYA LENA MILAP KAUR TOOR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 5, 2001
MAYA LENA MILAP KAUR TOOR Vs. ASSTT CIT PAUL JAWANT SINGH TOOR V ASSTT CIT
December 5, 2001
MERFIN INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 24, 2001
MICOPERI S P A MILANO Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 31, 2001
MISBAH ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 16, 2001
MOHAR SINGH Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 17, 2001
MOLD TEK PLASTICS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 18, 2001
MOTILAL HATHIBHAI HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 27, 2001
MUKTA BIRI FACTORY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 23, 2001
MUKTA BIRI FACTORY Vs. ASSTT CIT
February 23, 2001
N D SHROFF SMALLER HUF Vs. JOINT COMMISSIONER OF INCOME TAX
August 10, 2001
NANDLAL MUKUNDLAL PITTIE Vs. WEALTH TAX OFFICER
October 9, 2001
NARENDRA KUMAR JAIN Vs. DY CIT SMT RADHA JAIN V DY CIT
July 31, 2001
NARESH PRABHAKAR HUF Vs. ITO
September 28, 2001
NATIONAL ENGINEERING INDUSTRIES LTD Vs. JOINT COMMISSIONER OF INCOME TAX
June 26, 2001
NEW AJANTA ROAD LINES Vs. INCOME TAX OFFICER
July 4, 2001
NEW HOLLAND TRACTORS INDIA P LTD Vs. JOINT COMMISSIONER OF INCOME TAX
November 12, 2001
NEW PARIS COMPLEX Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 9, 2001
NISSHINBO INDUSTRIES INC Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 2, 2001
OM PRAKASH GUPTA Vs. INCOME TAX OFFICER
August 10, 2001
OM SINDHOORI CAPITAL INVESTMENT LTD Vs. JOINT COMMISSIONER OF INCOME TAX
September 27, 2001
ONKAR NATH GUPTA Vs. ITO
February 8, 2001
ONKAR NATH GUPTA Vs. INCOME TAX OFFICER
February 8, 2001
ORISSA FOREST DEVELOPMENT CORPORATION LTD Vs. JOINT COMMISSIONER OF INCOME TAX
April 30, 2001
OVERSEAS MERCHANDISE INSPECTION CO INDIA P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 8, 2001
OVERSEAS SANMAR FINANCIAL LTD Vs. JOINT COMMISSIONER OF INCOME TAX
February 5, 2001
P K GANESHWAR Vs. DY CIT
September 27, 2001
P K GANESHWAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 27, 2001
P M S ENTERPRISES Vs. INCOME TAX OFFICER
March 29, 2001
PARAMJIT KAUR Vs. ITO
July 10, 2001
PARAMOUNT ENTERPRISES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 17, 2001
PARAS RICE MILLS Vs. ASSTT CIT
December 26, 2001
PARKSIDE HOLDINGS LTD Vs. DY CIT
June 4, 2001
PATHI SILK HOUSE Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 30, 2001
PATHI SILK HOUSE Vs. DY CIT
March 30, 2001
PAWAN KUMAR LADHA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 18, 2001
PEARL POLYMERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 12, 2001
POOMPUHAR SHIPPING CORPN LTD Vs. JT CIT
November 23, 2001
PORBALYDAR COAL AGENCY NO 2 Vs. JOINT CIT
June 29, 2001
PRAFULLA CHANDRA R DOSHI ORS Vs. ASSTT CIT
January 10, 2001
PUNJ SONS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 28, 2001
PUNJAB STATE ELECTRICITY BOARD Vs. ITO
October 25, 2001
PUSHPA SOFAT Vs. INCOME TAX OFFICER
July 4, 2001
RAIKAR THEATRES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 30, 2001
RAJABAI B KADAM L/H OF LATE S B KADAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 12, 2001
RAM AGARWAL Vs. JOINT COMMISSIONER OF INCOME TAX
September 26, 2001
RAMANLAL P CHORDIA Vs. ASTT CIT
July 2, 2001
RAMCHAND BHURA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 23, 2001
RAMCHAND BHURA Vs. ASSTT CIT
July 23, 2001
RAVI PAUL Vs. ASSTT CIT
January 31, 2001
REDHEY SHYAM TANWAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 16, 2001
REGENT CHAMBERS PREMISES CO OPERATIVE SOCIETY LTD Vs. INCOME TAX OFFICER
October 25, 2001
RELIANCE INDUSTRIAL INFRASTRUCTURE LTD Vs. JOINT COMMISSIONER OF INCOME TAX
June 4, 2001
RELIANCE JUTE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 18, 2001
RELIANCE TRADING CORPORATION Vs. ITO
September 25, 2001
S PRIYADARSAN Vs. JT CIT
July 16, 2001
S S GEMS INTERNATIONAL Vs. DEPUTY CIT
May 31, 2001
S S GEMS INTERNATIONAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 31, 2001
S W CHAUDHARI Vs. INCOME TAX OFFICER
March 20, 2001
SAFFRON TRADING CO P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 29, 2001
SAIPEM S P A Vs. DCIT ASSTT SPL RANGE I
November 1, 2001
SANDIP KOHLI AND VISHAL KOHLI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 29, 2001
SANDVIK ASIA LTD Vs. JOINT CIT
February 2, 2001
SANGAM ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 22, 2001
SANGRUR VANASPATI MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 31, 2001
SARAF ELECTRICALS P LTD Vs. ASSTT CIT
February 28, 2001
SARAL ENTERPRISES Vs. AC INV
August 31, 2001
SARISHTI PAL Vs. ITO
July 27, 2001
SATNAM SINGH CHHABRA Vs. DY CIT
December 31, 2001
SHAJAPUR SOLVENT EXTRACTION P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 27, 2001
SHANTI BUILDERS Vs. JOINT COMMISSIONER OF INCOME TAX
May 22, 2001
SHANTI BUILDERS Vs. JOINT CIT
May 22, 2001
SHARYANS RESOURCES LTD Vs. JOINT COMMISSIONER OF INCOME TAX
September 7, 2001
SHAW WALLACE AND CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 28, 2001
SHIV NANDAN KAUSHIK Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 30, 2001
SHIV NANDAN KAUSHIK Vs. DY CIT
April 30, 2001
SHIVA SHANKAR GRANITES P LTD Vs. INCOME TAX OFFICER
October 9, 2001
SIMBHAOLI INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 3, 2001
SIR PADAMPAT SINGHANIA Vs. DEPUTY COMMISSIONER OF WEALTH TAX
November 29, 2001
SIR SOBHA SINGH PUBLIC CHARITABLE TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX
June 28, 2001
SIRIUS SHIPPING CO LTD Vs. ASSISTANT COMMISSIONER
April 25, 2001
SITARAM S SHETTY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 9, 2001
SITARAM S SHETTY Vs. ASSTT CIT
March 9, 2001
SOL PHARMACEUTICALS LTD Vs. INCOME TAX OFFICER
November 21, 2001
SONA STEERING SYSTEMS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 31, 2001
SOUTHERN GAS FITTINGS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 11, 2001
SREE SEETHARAMA ANJANEYA VEDA KENDRA Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTION
June 11, 2001
SRI MAHALAKSHMI FLOOR MILLS Vs. ASSTT CIT
March 13, 2001
SRI MAHALAKSHMI FLOOR MILLS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 13, 2001
SRINIVASA HATCHERIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 16, 2001
STANDARD METAL CORPORATION Vs. INCOME TAX OFFICER
September 14, 2001
STAR ESTATES MANAGEMENT P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 11, 2001
SU RAJ DIAMONDS INDIA LTD Vs. INCOME TAX OFFICER
October 29, 2001
SUBASH DALL MILL Vs. ASSISTANT COMMISSIONER OF INCOME TAX ASSTT
November 26, 2001
SUBHASH ARORA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 31, 2001
SUBHASH CHAND AGARWAL Vs. ITO
August 21, 2001
SUBHASH CHAND AGARWAL Vs. INCOME TAX OFFICER
August 21, 2001
SUJATA GROVER Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 5, 2001
SURESH N SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 10, 2001
SURJEET KAUR Vs. ITO
February 22, 2001
TAMIL NADU MINERALS LTD Vs. JT COMMR OF I T SPL RANGE VII
May 16, 2001
TARAPORE & CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 24, 2001
TATA SPONGE IRON LTD Vs. JOINT CIT
August 30, 2001
TELETUBE ELECTRONICS LTD Vs. JOINT COMMISSIONER OF INCOME TAX
September 28, 2001
THAKUR RAM LAXMAN JANKIJI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 30, 2001
THERMAX BABCOCK WILCOX LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 11, 2001
TIRATH AUTOMOBILES Vs. INCOME TAX OFFICER
November 12, 2001
TORRENT FINANCIERS Vs. ASSTT CIT
June 29, 2001
TRINITY FORGE Vs. ASSTT CIT
February 20, 2001
TRUSTEES THE B N GAMADIA PARSI HUNNARSHALA Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTION
April 12, 2001
UMA BORKAR Vs. INCOME TAX OFFICER
June 1, 2001
UP STATE INDUSTRIAL DEVELOPMENT CORPN LTD Vs. ITO
September 20, 2001
V BHASKARAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 22, 2001
V DHIVAKARAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 26, 2001
V N SUDHAKARAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 30, 2001
VARDHINI UDYOG Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 21, 2001
VIDEO MASTER Vs. JOINT COMMISSIONER OF INCOME TAX
September 24, 2001
WAJRACHAND G JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 20, 2001
WALAITI RAM ASHOK KUMAR JINDAL Vs. INCOME TAX OFFICER
April 23, 2001
WEALTH TAX OFFICER Vs. HARBANS LAL
March 29, 2001
WEALTH TAX OFFICER Vs. BANERJI MEMORIAL CLUB
January 31, 2001
WEALTH TAX OFFICER Vs. RATI M FYZEE
August 21, 2001
WEIKFIELD PRODUCTS CO I P LTD Vs. DY CIT
August 29, 2001
YASHODHAN INDUSTRIAL INVESTMENT CO LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 26, 2001