Case Index

Title
Date
PADMAVATHI Vs. KRISHNA PRABHU
September 26, 2001
A B KUTTAN Vs. FATHIMA
March 26, 2001
A R T LEASING LIMITED Vs. ADDITIONAL REGISTRAR AUTHORITY CHENGANNUR
December 14, 2001
A SHAJI Vs. STATE OF KERALA
October 19, 2001
A YOUNUS KUNJU Vs. STATE OF KERALA
December 19, 2001
ABAD ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
October 18, 2001
ABDU RAI Vs. STATE OF KERALA
January 23, 2001
ABDUL AZEEZ Vs. STATE OF KERALA
February 12, 2001
ABDUL AZEEZ Vs. SANKARAN
November 8, 2001
ABDUL GAFOOR Vs. STATE OF KERALA
March 27, 2001
ABDUL MAJEED MUSLIYAR Vs. M T MAMMED KOYA
April 6, 2001
ABDULLA KUNHI Vs. KERALA STATE CIVIL SUPPLIES CORPORATION
January 11, 2001
ABDULRAHIMAN Vs. TIRUR MUNICIPALITY
June 11, 2001
ABOOBACKER Vs. NANU
August 24, 2001
ABY ABRAHAM MATHEW Vs. HINDUSTAN NEWSPRINT LTD
December 10, 2001
ACHUTH RAJ MELOTH Vs. STATE OF KERALA
November 12, 2001
ACTION COUNCIL POOVATHODE Vs. BENNY ABRAHAM
July 2, 2001
AGRICULTURAL INCOME TAX AND SALES TAX OFFICER Vs. TATA TEA LTD
October 3, 2001
AHAMED KALNAD AND Vs. STATE OF KERALA
July 10, 2001
AJEESH KUMAR Vs. UNIVERSITY OF KERALA
June 18, 2001
AJITHA Vs. MAHATMA GANDHI UNIVERSITY
March 22, 2001
AJITHA Vs. STATE OF KERALA
February 6, 2001
ALFRED VIMAL KUMAR Vs. VICE CHANCELLOR UNIVERSITY OF KERALA
October 23, 2001
ALIBAVA Vs. RETURNING OFFICER
June 21, 2001
ALIKUNJU IBRAHIMKUTTY Vs. ABDUL KHATHIRUKUNJU
August 6, 2001
ALL Vs. STATE OF KERALA
March 15, 2001
ALL KERALA RETAIL RATION DEALERS ASSOCIATION Vs. UNION OF INDIA
February 8, 2001
ALL KERALA SCIENTIFIC AND SURGICAL DEALERS ASSOCIATION Vs. STATE OF KERALA
June 21, 2001
ALUKAS JEWELLERIES Vs. STATE OF KERALA
August 7, 2001
ALUNKAPARAMBIL MOIDEEN PILLAI Vs. GEORGE AUGUSTUS PAPPALI
June 20, 2001
ALUVA MUNICIAPALITY Vs. BENNI
February 23, 2001
AMEER HAMZA Vs. M GEORGE
August 3, 2001
AMINA Vs. CIRCLE INSPECTOR OF POLICE
August 24, 2001
AMINA Vs. C.I. OF EXCISE
September 14, 2001
AMMULAKANDIYIL AYICHUTTY Vs. STATE OF KERALA
November 20, 2001
ANAND MOHAN Vs. ADDITIONAL SUB INSPECTOR OF POLICE
February 14, 2001
ANTONY SCARIA Vs. STATE OF KERALA
March 20, 2001
ANU THOMAS Vs. MATHOW THOMAS
May 29, 2001
APOLLO TYERS LTD Vs. SEBASTIAN
September 6, 2001
APPU Vs. BHASKARAN
September 26, 2001
APPUKUTTAN Vs. BIJUKUMAR
July 31, 2001
ARAVIND BABU Vs. STATE OF KERALA
September 24, 2001
ARAVINDAKSHAN V. M. Vs. SECRETARY TO GOVERNMENT
December 20, 2001
ASIAN TECHS LIMITED Vs. STATE OF KERALA
January 22, 2001
ASIAN TECHS LTD Vs. STATE OF KERALA
April 11, 2001
ASSOCIATION FOR ENVIRONMENT PROTECTION REGD Vs. STATE OF KERALA
October 11, 2001
ATHURA SEVA SANGHOM Vs. STATE OF KERALA
August 8, 2001
AUGUSTINE Vs. OMPRAKASH NANAKRAM
May 30, 2001
AUGUSTINE P L Vs. SECRETARY LABOUR AND REHABILITATION DEPARTMENT
June 14, 2001
AUSTIN JOSEPH Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
April 2, 2001
AYYAPPAN PILLAI Vs. STATE OF KERALA
June 25, 2001
AZEEZ Vs. PULPALLY GRAMA PANCHAYAT
December 5, 2001
B G R ENTERPRISES Vs. STATE OF KERALA
August 22, 2001
B SAMBASIVAN Vs. STATE OF KERALA
December 6, 2001
BABU SUNDER Vs. COCHIN UNIVERSITY
April 10, 2001
BABURAJ Vs. M.T. YACOB
August 10, 2001
BABY Vs. ADDITIONAL SALES TAX OFFICER
January 23, 2001
BABY Vs. STATE OF KERALA
July 11, 2001
BABY ALIAS MARIAMMA PAUL Vs. DEVASSY
April 17, 2001
BADAGARA JUMAYATH PALLI DHARAS COMMITTEE Vs. P UMMERKUTTY HAJI
August 22, 2001
BAGSVIG Vs. ASSISTANT COMMISSIONER
November 21, 2001
BAIJU AND COMPANY Vs. STATE OF KERALA
March 28, 2001
BALACHANDRAN Vs. GOPALAN
April 5, 2001
BALAGOPALAN V M Vs. SECRETARY K P S C PATTOM
April 6, 2001
BALAKRISHNAN ACHARY Vs. DISTRICT MEDICAL OFFICER
May 29, 2001
BALAN NAIR Vs. SUPDT. OF POST OFFICES
February 20, 2001
BEEMAKUNJU Vs. F C I
March 2, 2001
BEL HOUSE ASSOCIATES PRIVATE LIMITED Vs. GENERAL MANAGER SOUTHERN RAILWAY MADRAS
January 23, 2001
BENNY Vs. ANTO PAUL
February 2, 2001
BHARAT PLYWOOD AND TIMBER PRODUCTS P LIMITED Vs. REGISTRAR OF COMPANIES KOCHI
June 26, 2001
BHARAT PLYWOOD AND TIMBER PRODUCTS P LTD Vs. REGISTRAR OF COMPANIES
July 26, 2001
BHASKARAN Vs. SREEDHARAN
February 2, 2001
BIJI Vs. REGISTRAR HIGH COURT OF KERALA
August 9, 2001
BIJU THOMAS K Vs. P DEVAKI AMMA
January 11, 2001
BINDU VIJAYAKUMARAN NAIR Vs. BINDU RAJAPPAN
July 18, 2001
BISHOP DR MATHEWS MAR SAVARIOS Vs. THANKACHAN
March 5, 2001
BRORS TRADING COMPANY Vs. STATE OF KERALA
September 17, 2001
BYMORE FOOD PRODUCTS Vs. STATE OF KERALA
October 30, 2001
C A M TRANSPORT Vs. R T A PALAKKAD
November 15, 2001
C DHANAPALAN Vs. COMMISSIONER OF INCOME TAX
August 22, 2001
C H RAVEENDRAN Vs. C O RAMAKRISHNAN NAMBIAR
December 6, 2001
C K KAMARUDHEEN Vs. P SHOUKKATHALI
August 10, 2001
C KRISHNAKUMAR MENON Vs. NEOTERIC INFORMATIQUE PVT LTD
September 20, 2001
C M SAHADEVAN Vs. SALES TAX OFFICER 2ND CIRCLE PALAKKAD
June 27, 2001
C R ANAND Vs. STATE OF KERALA
March 27, 2001
C RAJAN EX EXTRA DEPARTMENTAL DELIVERY AGENT Vs. SUB DIVISIONAL INSPECTOR OF POST OFFICE
October 15, 2001
C T JOSEPH Vs. I V PHILIP
March 5, 2001
C V DAYANANDAN Vs. UNION OF INDIA
December 21, 2001
C V LAKSHMANAN Vs. TAHSILDAR
December 10, 2001
C.M. VARKEYCHAN Vs. T.V. MATHEW
July 6, 2001
CASINO HOTEL Vs. STATE OF KERALA
December 21, 2001
CATHOLIC LAYMENS ASSOCIATIONS Vs. SYNOD OF BISHOPS OF SYRO MALABAR MAJOR ARCHIEPISCOPAL CHURCH
October 29, 2001
CENTRAL BUREAU OF INVESTIGATION Vs. M THOMAS
May 18, 2001
CHACKOLAS SPINNING AND WEAVING MILL Vs. CHACKOLAS T M T UNION
November 16, 2001
CHAKKIAT AGENCIES PRIVATE LIMITED Vs. STATE OF KERALA
April 3, 2001
CHANDA CHAWLA Vs. STATE OF KERALA
January 3, 2001
CHANDRA Vs. MOOGALAR ESTATE
August 17, 2001
CHANDRAN Vs. STATE OF KERALA
February 7, 2001
CHANDRASEKARA NAIK Vs. ISHWARA BHAT
October 8, 2001
CHANDRASEKHARA HOLLA Vs. STATE OF KERALA
May 29, 2001
CHANDRASEKHARAN NAIR Vs. PUNALUR PAPER MILLS LTD.
July 30, 2001
CHANDRASEKHARAN PILLAY Vs. KRITHIVASAN
April 2, 2001
CHANDRASHEKARA NAIK Vs. N ISHWARA BHAT
October 8, 2001
CHELLAPPAN Vs. KRISHNANKUTTY
July 25, 2001
CHERUTTA KUNHAMBU Vs. KUNNATHU YESODA
January 12, 2001
CHIDAMBARAN PILLAI R Vs. DY GENERAL MANAGER STATE BANK OF INDIA
May 30, 2001
CHINNAMMA Vs. THOMAS
July 12, 2001
CHURCH OF SOUTH INDIA Vs. CORPORATION OF TRIVANDRUM
August 7, 2001
CHURCH OF SOUTH INDIA Vs. CHAIRMAN STANDING COMMITTEE
August 7, 2001
COCHIN MALABAR ESTATES AND INDUSTRIES Vs. STATE OF KERALA
November 2, 2001
COCHIN MALABAR ESTATES AND INDUSTRIES LIMITED Vs. OVERSEAS LATEX PRIVATE LIMITED
July 10, 2001
COCHIN MALABAR ESTATES AND INDUSTRIES LTD Vs. P V ABDUL KHADER
October 30, 2001
COLLECTOR OF CENTRAL EXCISE & CUSTOMS Vs. PREMIER TYRES LTD.
February 7, 2001
COMMANDANT DEFENCE SECURITY Vs. SECY N C C G U E ASSOCIATION
April 11, 2001
COMMISSIONER OF GIFT TAX Vs. M C GEORGE
November 1, 2001
COMMISSIONER OF INCOME TAX Vs. MALAYALA MANORAMA COMPANY LIMITED NO 2
November 1, 2001
COMMISSIONER OF INCOME TAX Vs. VAIKUNDAM RUBBER COMPANY LIMITED
October 30, 2001
COMMISSIONER OF INCOME TAX Vs. V I BABY AND COMPANY
October 31, 2001
COMMISSIONER OF INCOME TAX Vs. T K JAIRAJ
October 31, 2001
COMMISSIONER OF INCOME TAX Vs. GINARAJAN
November 2, 2001
COMMISSIONER OF INCOME TAX Vs. KERALA ROAD LINES
November 13, 2001
COMMISSIONER OF INCOME TAX Vs. MALAYALA MANORAMA COMPANY LIMITED
November 13, 2001
COMMISSIONER OF INCOME TAX Vs. PAREKH BROTHERS
November 13, 2001
COMMISSIONER OF INCOME TAX Vs. N C JOHN AND SONS LIMITED
November 13, 2001
COMMISSIONER OF INCOME TAX Vs. KERALA TRANSPORT CO
November 15, 2001
COMMISSIONER OF INCOME TAX Vs. POYILAKADA FISHERIES PRIVATE LIMITED
October 11, 2001
COMMISSIONER OF INCOME TAX Vs. VARGHESE MANI
October 3, 2001
COMMISSIONER OF INCOME TAX Vs. P N KRISHNAKUMAR
October 15, 2001
COMMISSIONER OF INCOME TAX Vs. MALABAR TILE WORKS
July 25, 2001
COMMISSIONER OF INCOME TAX Vs. KERALA STATE COIR CORPORATION LIMITED
July 19, 2001
COMMISSIONER OF INCOME TAX Vs. M APPUKUTTY
August 20, 2001
COMMISSIONER OF INCOME TAX Vs. VIJAYA RETREADERS
August 10, 2001
COMMISSIONER OF INCOME TAX Vs. POPULAR AUTOMOBILES
September 7, 2001
COMMISSIONER OF INCOME TAX Vs. LAKSHADWEEP CO OPERATIVE MARKETING FEDERATION LIMITED
September 7, 2001
COMMISSIONER OF INCOME TAX Vs. ERNAKULAM DISTRICT CEMENT DEALERS ASSOCIATION
September 11, 2001
COMMISSIONER OF INCOME TAX Vs. K MAHIM UDMA
February 14, 2001
COMMISSIONER OF INCOME TAX Vs. K K ENGINEERING CO
February 27, 2001
COMMISSIONER OF INCOME TAX Vs. N T A KAREEM
February 27, 2001
COMMISSIONER OF INCOME TAX Vs. PARTHAS TRUST
March 5, 2001
COMMISSIONER OF INCOME TAX Vs. A M ZAINALABDEEN MUSALIAR
March 12, 2001
COMMISSIONER OF INCOME TAX Vs. JACOB K JOSEPH
December 19, 2001
COMMISSIONER OF INCOME TAX Vs. T C USHA
December 11, 2001
COMMISSIONER OF INCOME TAX Vs. M M GEORGE
December 14, 2001
COMMISSIONER OF INCOME TAX Vs. C V DIVAKARAN FAMILY TRUST
December 17, 2001
COMMISSIONER OF INCOME TAX Vs. V I ABRAHAM
December 7, 2001
COMMISSIONER OF INCOME TAX Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
December 4, 2001
COMMISSIONER OF INCOME TAX Vs. P K ABOOBACKER
November 27, 2001
COMMISSIONER OF INCOME TAX Vs. KRISHNA TRADING CO
November 27, 2001
COMMISSIONER OF INCOME TAX Vs. HOTEL AMBASSADOR
November 29, 2001
COMMISSIONER OF INCOME TAX Vs. JOSE THOMAS
November 30, 2001
COMMISSIONER OF INCOMETAX Vs. UPASANA HOSPITAL AND NURSING HOME
March 21, 2001
COMMISSIONER OF WEALTH TAX Vs. A M MOOSA
February 28, 2001
DALMIA CEMENT LTD Vs. GALAXY TRADES AND AGENCIES
January 19, 2001
DAMODARAN Vs. FEDERAL BANK LTD
December 21, 2001
DAMODRAN Vs. THANKAPPAN
August 10, 2001
DANAPALAN Vs. UNION OF INDIA
September 13, 2001
DANIEL Vs. STATE OF KERALA
November 28, 2001
DAVIS Vs. TALUK ACCOMMODATION CONTROLLER
October 3, 2001
DAVIS KURIAPE Vs. UNION OF INDIA
December 6, 2001
DEEPAK Vs. SECRETARY GENERAL EDUCATION DEPARTMENT
October 10, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. K SURESH KUMAR
September 19, 2001
DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT Vs. ABHINAYA THEATRES
September 18, 2001
DEVAMATHA HOSPITAL Vs. TAHSILDAR
December 24, 2001
DEVAMATHA HOSPITAL Vs. TAHSILDAR MUVATTUPUZHA
December 24, 2001
DEVARAJAN Vs. UNION OF INDIA
January 10, 2001
DEVASSIA Vs. SOUTH INDIAN BANK LTD
April 5, 2001
DINAKARAN Vs. STATE OF KERALA
November 30, 2001
DINESH Vs. PIONEER SHOPPING COMPLEX P LTD
November 20, 2001
DIRECTOR GENERAL OF FOREIGN TRADE Vs. ELEYAMMA GEORGE
September 13, 2001
DIRECTOR GENERAL OF POST OFFICES Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
December 6, 2001
DIRECTOR OF PANCHAYATS OFFICE OF THE DIRECTOR OF PANCHAYAT SECRETARIAT TRIVANDRUM Vs. P K KRISHNAN
March 27, 2001
DIST REGISTRAR Vs. LAKE PARADISE
September 18, 2001
DISTRICT COLLECTOR PALAKKAD Vs. DEVAYANI
September 20, 2001
DISTRICT OFFICER Vs. SHANIL KUMAR
December 18, 2001
DIVISIONAL RAILWAY MANAGER Vs. MONEY
June 1, 2001
DR. V. PAVITHRAN Vs. STATE OF KERALA
June 15, 2001
E M ANANDAVALLY Vs. T AJITHA
October 12, 2001
E M DHARMARAJAN Vs. STATE OF KERALA
December 7, 2001
E S I CORPN Vs. STANDARD POTTERY WORKS
August 2, 2001
E S I CORPN Vs. OUSEPH
March 21, 2001
ELAMMA JOHN Vs. MERCY
January 4, 2001
EMPLOYEES STATE INSURANCE CORPORATION Vs. PURUSHOTHAMAN
July 3, 2001
ERIKKIL THAVATHA BASHEER Vs. POOPURAMBATH KAITHAL KHADEEJA
June 14, 2001
EVANS U P SCHOOL Vs. STATE OF KERALA
January 5, 2001
EVANS U P SCHOOL Vs. STATE OF KERALA
January 8, 2001
FACT ENGINEERING WORKS Vs. KERALA INDUSTRIES
May 24, 2001
FATHIMA Vs. SAIDALI BAFAKHY
February 22, 2001
FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 19, 2001
FRANCIS Vs. ST THOMAS CHURCH
June 15, 2001
G M PERSONNEL WING CANARA BANK Vs. PRIYA JAYARAJAN P P
January 29, 2001
G SUBASH CHANDRA SABU Vs. H SURESH KUMAR
March 21, 2001
G SUKESH Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 22, 2001
GANAPATHY Vs. STATE OF KERALA
January 11, 2001
GANGADHARAN Vs. STATE OF KERALA
October 31, 2001
GEO MOTORS Vs. STATE OF KERALA
January 17, 2001
GEO MOTORS PVT LTD Vs. STATE OF KERALA
January 7, 2001
GEORGE Vs. KOSHY
June 27, 2001
GEORGE Vs. STATE OF KERALA
August 22, 2001
GEORGE Vs. NEW BANK OF INDIA
July 31, 2001
GEORGE JOSEPH Vs. KERALA FINANCIAL CORPORATION
June 28, 2001
GEORGE JOSEPH Vs. STATE OF KERALA
November 28, 2001
GEORGE VARGHESE Vs. STATE OF KERALA
December 4, 2001
GEORGEKUTTY Vs. STATE OF KERALA
October 3, 2001
GIRIJA Vs. DIRECTOR OF INDUSTRIES
May 21, 2001
GIRISH KUMAR K E Vs. SALES TAX APPELLATE ASSISTANT COMMISSIONER
January 17, 2001
GOPALAKRISHNAN Vs. STATE OF KERALA
June 20, 2001
GOPALAKRISHNAN T. V. Vs. CHELLAMMAL
July 6, 2001
GOPALAN NAIR Vs. BHASKARAN
November 28, 2001
GOPINATHAN Vs. RAMAKRISHNAN
June 14, 2001
GOPINATHAN Vs. STATE OF KERALA
May 31, 2001
GOVINDAN Vs. KOOVALASSERI SREE MAHADEVAR KSHETHRAM TRUST
June 22, 2001
GOVINDAN NAIR Vs. JANAKI AMMA
February 6, 2001
GRACEN CHARLES Vs. STATE OF KERALA
July 6, 2001
GRACY Vs. CLEETUS
December 4, 2001
GREATER COCHIN DEVELOPMENT AUTHORITY Vs. HARRISONS MALAYALAM LTD
October 31, 2001
GREATER COCHIN DEVELOPMENT AUTHORITY Vs. VICTORIA XAVIER
February 20, 2001
GWALIOR RAYONS WORKERS ORGANIZATION Vs. STATE OF KERALA
February 7, 2001
H M T EX SERVICE MENS ASSOCIATION Vs. UNION OF INDIA
January 17, 2001
HABEEB MUHAMMED Vs. RAGHAVAN
October 18, 2001
HABEEB MUHAMMEDS Vs. K N RAGHAVAN
October 8, 2001
HARIDAS Vs. STATE OF KERALA
April 11, 2001
HAYARUNNISA Vs. STATE OF KERALA
June 7, 2001
HINDUSTAN PETROLEUM CORPORATION LTD Vs. ASST COMMISSIONER ASSESSMENT
July 31, 2001
HINDUSTAN PETROLEUM CORPORATION LTD Vs. STATE OF KERALA
November 22, 2001
HYDERALI Vs. STATE OF KERALA
February 8, 2001
ILLATHKANDY DEEPAK Vs. ILLATHKANDY VISWANATHAN
September 24, 2001
IN RE STATE OF KERALA Vs. STATE
November 12, 2001
IN RE: VENAD PHARMACEUTICALS AND CHEMICALS LTD. (IN LIQUIDATION) Vs. STATE
April 9, 2001
INCOME TAX OFFICER WARD 1 DIVISION I ERNAKULAM Vs. DIZA HOLDINGS PRIVATE LIMITED
November 16, 2001
INDANA TRADING CO Vs. INTELLIGENCE INSPECTOR
October 31, 2001
INDIA COMMUNITY DEVELOPMENT ACTIONS Vs. STATE OF KERALA
January 4, 2001
INDIAN BANK Vs. BOMBAY HARDWARES and SANITARY STORES
August 23, 2001
INDIAN BANK MATTANCHERRY Vs. M R PRABHU AND SONS
July 6, 2001
INDIAN MOLASSES COMPANY LIMITED Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LIMITED
July 13, 2001
INDIAN OIL CORPORATION LTD Vs. ASST COMMISSIONER
November 22, 2001
INDIRA CHANDAN Vs. REGIONAL TRANSPORT OFFICER
January 29, 2001
INDIRA PRIYADARSHINI FORUM AND Vs. STATE OF KERALA
March 30, 2001
INDUCHUDAN Vs. M S JOSEPH
January 2, 2001
INDULEKHA Vs. STATE OF KERALA
March 5, 2001
ITTIYACHAN Vs. M I TOMY
August 9, 2001
J AMBUJAKSHY Vs. STATE OF KERALA
November 28, 2001
J J CONFECTIONERY P LTD Vs. STO
March 2, 2001
J JACOB Vs. REGIONAL TRANSPORT OFFICER
December 19, 2001
JACOB MATHEW Vs. ADANGAM PURATH KALLADA GANGADHARAN NAIR
May 21, 2001
JACOB VARKEY Vs. IDUKKI DISTRICT CO OPERATIVE BANK LIMITED
April 6, 2001
JAIRA Vs. PADMANABHA KAMATH
June 22, 2001
JAISU SHIPPING CO PVT LTD Vs. OIL CORPN OIL MARKETING CORPORTION
July 11, 2001
JAMAL Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
November 9, 2001
JAMES Vs. STATE OF KERALA
February 28, 2001
JAMES Vs. AGRL INCOME TAX AND SALES TAX OFFICER
November 22, 2001
JAMES P J Vs. U O I
December 6, 2001
JAYAKUMAR Vs. HIGH COURT OF KERALA
May 24, 2001
JAYAKUMARI Vs. ISMAIL RAWTHER
May 28, 2001
JAYARAJ ALIAS JAMES Vs. STATE OF KERALA
June 18, 2001
JAYARAJAN Vs. STATE OF KERALA
October 5, 2001
JAYARAM Vs. VIJAYAMMA
August 22, 2001
JEEVAN DIESELS AND ELECTRICALS LTD Vs. SALES TAX INSPECTOR SALES TAX CHECK POST WALAYAR
November 29, 2001
JESSY Vs. STATE OF KERALA
November 5, 2001
JIMMY LIGHT C JOYS Vs. MAHATMA GANDHI UNIVERSITY
July 24, 2001
JINTO TRADERS Vs. DISTRICT COLLECTOR THRISSUR
January 24, 2001
JNANA PRAKASAM Vs. NATARJAN
November 16, 2001
JOJI Vs. JOINT DIRECTOR OF PUBLIC INSTRUCTION
March 20, 2001
JOJI C JOHN Vs. UNION OF INDIA
December 4, 2001
JOJO Vs. EXECUTIVE OFFICER
July 23, 2001
JOJO FROZEN FOODS LTD Vs. STATE OF KERALA
July 25, 2001
JOJO FROZEN FOODS LTD Vs. STATE OF KERALA
August 7, 2001
JOSE Vs. KOMALAVALLY
October 29, 2001
JOSE ALIAS THOMAS Vs. STATE OF KERALA
June 15, 2001
JOSE KUTTIANI Vs. STATE OF KERALA
July 31, 2001
JOSEPH Vs. OFFICIAL LIQUIDATOR
July 13, 2001
JOSEPH Vs. RENT CONTROLLER
June 18, 2001
JOSEPH Vs. STATE OF KERALA
November 20, 2001
JOSEPH ALIAS JOSE Vs. GULAM GASOOL
November 21, 2001
JOSEPH JOHN Vs. JOSEPH
August 3, 2001
JOSEPH SAPHIA Vs. DIRECTOR OF PUBLIC INSTRUCTION
July 2, 2001
JOSEPH ZACHARIAS Vs. KERALA PUBLIC SERVICE COMMISSION
June 21, 2001
JOY THOMAS Vs. STATE OF KERALA
June 18, 2001
JOY THOMAS Vs. STATE OF KERALA
June 1, 2001
K A PHILIP Vs. SUSAN JACOB
February 26, 2001
K AJEESH KUMAR Vs. UNIVERSITY OF KERALA
December 21, 2001
K ESHAQUE Vs. SUB REGISTRAR KOZHIKODE
October 15, 2001
K J DENNIS Vs. OFFICIAL LIQUIDATOR KOCHI
July 18, 2001
K K RAJAN Vs. DIRECTOR GENERAL
November 7, 2001
K K RAVINDRAN Vs. K K JANARDHANAN
June 19, 2001
K KUNHIKANNAN NAMBIAR Vs. GOVERNMENT OF KERALA
December 24, 2001
K L D AND M M BOARD LTD Vs. ACHUTHAN
February 15, 2001
K MAHIN UDMA Vs. COMMISSIONER OF INCOME TAX
February 14, 2001
K MALLIKA Vs. MANAGER RAMAGURU U P SCHOOL ANDOTHERS
October 11, 2001
K MOIDEENKUTTY HAJI Vs. SUPERINTENDING ENGINEER P W D
January 5, 2001
K MUHAMMED Vs. K SUKUMARAN
January 11, 2001
K MUSTHAFA Vs. STATE OF KERALA
January 12, 2001
K N KRISHNAN Vs. K N NARAYANAN
December 18, 2001
K N NATARAJAN Vs. SASIDHARAN
November 20, 2001
K N SREENIVASAN Vs. ASSISTANT EXCISE COMMISSIONER ERNAKULAM
November 13, 2001
K N VENKATESWARAN Vs. GOVERNMENT OF INDIA
December 3, 2001
K NALINI Vs. COMMISSIONER OF INCOME TAX
August 1, 2001
K O VARKEY Vs. STATE OF KERALA
July 20, 2001
K OMANAKUTTAN PILLAI Vs. MANAGING DIRECTOR
June 1, 2001
K P AZZEZ Vs. PULPALLY GRAMA PANCHAYAT
December 5, 2001
K P JANAKI AMMA Vs. STATE OF KERALA
February 19, 2001
K P KOMALAM Vs. MOHAMMED
August 9, 2001
K P PRATHAPACHANDRAN NAIR Vs. DIRECTOR OF FISHERIES
November 1, 2001
K P SALEEM Vs. STATE OF KERALA
August 3, 2001
K PRABHAKARAN Vs. P JAYARAJAN
October 5, 2001
K RAVINDRAN NAIR Vs. STATE OF KERALA
June 13, 2001
K SANTHAMMA Vs. RAHMATH
May 21, 2001
K SULOCHANA Vs. HIGH COURT OF KERALA
May 31, 2001
K THANKAMANI AND Vs. INSPECTOR GENERAL OF POLICE KOZHIKODE
September 5, 2001
K V ASHARAFF Vs. STATE OF KERALA
March 1, 2001
K V PRODUCE Vs. COMMISSIONER OF INCOME TAX
June 15, 2001
K VENUGOPAL Vs. STATE OF KERALA
November 2, 2001
KADER ALIAS KADER BABU Vs. STATE OF KERALA
March 21, 2001
KADIR Vs. STATE OF KERALAAND ANOTHER
October 12, 2001
KALOOR JOSEPH Vs. STATE OF KERALA
December 12, 2001
KALPANA LAMPS AND COMPONENTS LTD Vs. STATE OF KERALA
April 6, 2001
KAMALA DEVI Vs. KERALA STATE FINANCIAL ENTERPRISES LTD.
October 19, 2001
KAMALAKSHI AMMA Vs. KARTHYAYANI AMMA
April 10, 2001
KAREEM Vs. STATE OF KERALA
October 1, 2001
KARTHIKEYAN Vs. STATE OF KERALA
December 21, 2001
KARTHYAYANI, W/O. LATE NARAYANAN Vs. PREMAN, SON OF KUNJAN,
April 11, 2001
KECIYO COCONUT OILS PVT LTD Vs. STATE OF KERALA
September 26, 2001
KEERAMPARA GRAMA PANCHAYATH Vs. STATE OF KERALA
February 22, 2001
KERALA BADMINTON ASSOCIATION Vs. IDUKKI BADMINTON ASSOCIATION
July 26, 2001
KERALA BUILDERS FORUM Vs. STATE OF KERALA
October 23, 2001
KERALA ELECTRICALS AND A E CO LTD Vs. DISTRICT LABOUR OFFICER
July 31, 2001
KERALA EX SERVICEMENS WELFARE SOCIETY Vs. KOZHIKODE DIESEL POWER PROJECT
June 20, 2001
KERALA HIDES AND SKINS Vs. STATE OF KERALA
October 4, 2001
KERALA MOTOR TRANS WORKERS WELFARE FUND BOARD Vs. GOVERNMENT OF KERALA
January 30, 2001
KERALA RUBBER AND RECLAIMS LTD Vs. STATE OF KERALA
August 1, 2001
KERALA STATE CASHEW DEVELOPMENT CORPORATION Vs. SHAHAL HASSAN MUSALIAR
September 27, 2001
KERALA STATE CIVIL SUPPLIES CORPORATION Vs. MURALEEDHARAN
April 6, 2001
KERALA STATE TRANSPORT EMPLOYEES ASSOCIATION CITU Vs. STATE OF KERALA
August 20, 2001
KERALA WATER AUTHORITY Vs. K J AUGUSTINE
October 3, 2001
KESAVAN Vs. STATE OF KERALA
December 13, 2001
KESAVAN NAIR Vs. DIRECTOR OF HEALTH SERVICES
June 25, 2001
KHAIRUNNISA Vs. G SARALA
November 19, 2001
KHANNA Vs. A. TOSH AND SONS INDIA LTD.
November 1, 2001
KISHORE KUMAR ALIAS KISHORE Vs. STATE OF KERALA
January 24, 2001
KIZHATHADIYOOR SERVICE CO OPERATIVE BANK LTD Vs. STATE OF KERALA
June 26, 2001
KOCHUKUTTY Vs. RAMAN
September 26, 2001
KODUNGALLUR KALLUCHETHU VYAVASAYA Vs. ASSISTANT EXCISE COMMISSIONER
July 9, 2001
KOMALAM Vs. R T A ERNAKULAM
November 6, 2001
KOMALAVALLI AMMA Vs. AMBIKADEVI
February 6, 2001
KOZHENCHERRY GRAMA PANCHAYAT Vs. MARIAMMA CHACKO
February 6, 2001
KPSC Vs. SHANIL KUMAR
December 18, 2001
KRISHNAN Vs. STATE OF KERALA
December 7, 2001
KRISHNAN THAMPI Vs. SANKARADAS
December 21, 2001
KRISHNANLAL AND CO Vs. STATE OF KERALA
March 12, 2001
KRISHNAPILLAI Vs. JIJI THOMAS
February 15, 2001
KUMARAN Vs. JOSE
March 14, 2001
KUMARI Vs. SANKARA RAMAN
May 23, 2001
KUNHAMBU Vs. GEETHA
January 12, 2001
KUNHIKANNAN Vs. AMBU
June 19, 2001
KUNJIKUTTIAMMA Vs. KUNJIKUTTIAMMA
February 5, 2001
KUNJOONJAMMA DANIEL Vs. KERALA STATE ELECTRICITY BOARD
January 16, 2001
KUNJUNNI JANARDHANAN Vs. KUNJUNNI BHASKARAN
March 2, 2001
KUNNAMKULAM BOOK COMPANY Vs. STATE OF KERALA
March 5, 2001
KUNNAMKULAM BOOK COMPANY Vs. STATE OF XERALA
February 6, 2001
KURIAN VARKEY ALIAS JOSHY Vs. BOSE ABRAHAM
September 5, 2001
KUTTAN PILLAI Vs. STATE OF KERALA
March 22, 2001
KUTTAPPAN Vs. C K KESHAVAN
July 3, 2001
KUTTAPPAN Vs. VIJAYAMMA
August 24, 2001
KUTTAPPAN V R KOTTAYAM Vs. STATE BANK OF TRAVANCORE
October 12, 2001
KUTTY NANU Vs. STATE OF KERALA
August 21, 2001
KWALITY COCOA PRODUCTS Vs. STATE OF KERALA
October 31, 2001
LAWRENCE Vs. RAMACHANDRAN
November 12, 2001
LENY SAJU Vs. SALES TAX OFFICER
January 25, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. INDUSTRIAL TRIBUNAL
July 30, 2001
LINI MOHAN JOHN Vs. MOHAN JOHN
March 13, 2001
LORD KRISHNA BANK LTD. Vs. T.B. REGHURAMAN
February 14, 2001
M A ABDULLA Vs. ASSISTANT EXECUTIVE ENGINEER KSEB
October 18, 2001
M G VINOD Vs. CHIEF WELFARE FUND INSPECTOR
October 24, 2001
M GOPAKUMAR Vs. POSTMASTER GENERAL
September 14, 2001
M K GOURIKUTTY Vs. M K RAGHAVAN
August 8, 2001
M K SANOO Vs. STATE OF KERALA
August 10, 2001
M M RAJAPPAN Vs. R VASUDEVAN NAIR
March 31, 2001
M NANU Vs. K C JOSEPH
November 22, 2001
M P KRISHNAN Vs. DEPUTY DIRECTOR OF EDUCATION KANNUR
December 3, 2001
M SELVI Vs. GENERAL MANAGER
July 13, 2001
M T JAMES Vs. AGRICULTURAL INCOME-TAX AND SALES TAX OFFICER ADIMALI
November 22, 2001
MADAMBATH ROHINI Vs. DEVI
December 18, 2001
MADRAS CREDIT AND INVESTMENTS LTD Vs. STATE OF KERALA
November 22, 2001
MALABAR PALACE Vs. KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION
October 9, 2001
MALAPPURAM DISTRICT CO OPERATIVE BANK LTD Vs. MALAPPURAM DISTRICT CO OPERATIVE BANK EMPLOYEES WELFARE FUND COMMITTEE
March 1, 2001
MAMMU Vs. GEORGE AUGUSTUS PAPPALI
June 20, 2001
MANAGER ST MARY S HIGH SCHOOL KANDANADU Vs. BEJI ABRAHAM
December 21, 2001
MANAGER V P S HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
November 15, 2001
MANI Vs. CHANDRASEKHARAN
June 29, 2001
MANICHAN Vs. STATE OF KERALA
February 7, 2001
MANOHARAN Vs. EZHOME GRAMA PANCHAYAT
February 26, 2001
MANOHARAN Vs. DIRECTOR GENERAL OF POLICE
August 23, 2001
MARAKKAR Vs. STATE OF KERALA
September 28, 2001
MARY Vs. A E O
June 13, 2001
MARY ANTONY Vs. STATE OF KERALA
February 28, 2001
MARY MATHEW Vs. STATE OF KERALA
November 5, 2001
MARY MICHAEL Vs. TALUK LAND BOARD
June 19, 2001
MAS STORAGE SYSTEMS (P) LTD Vs. STATE OF KERALA
March 21, 2001
MAS STORAGE SYSTEMS P LTD Vs. STATE OF KERALA
March 27, 2001
MATHEVAN GANGADHARAN Vs. VIJAYAN
June 5, 2001
MATHEW Vs. NADUKKARA AGRO PROCESSING CO LTD
June 22, 2001
MATHEW Vs. MAHATMA GANDHI UNIVERSITY
February 26, 2001
MEENA KURUVILLA Vs. HIGH COURT OF KERALA
August 13, 2001
MEHABOOB BEEVI Vs. TALUK LAND BOARD
November 23, 2001
METALEX AGENCIES Vs. STATE OF KERALA
January 31, 2001
MOHAMMED Vs. COCHIN PORT TRUST
July 6, 2001
MOHAMMED KUNHI Vs. EXECUTIVE ENGINEER
September 11, 2001
MOHANDAS Vs. STATE OF KERALA
May 24, 2001
MOHANDAS Vs. STATE OF KERALA
November 27, 2001
MOIDEENKOYA R Vs. SAROJINI
November 20, 2001
MOOSA Vs. STATE OF KERALA
November 22, 2001
MOTHER DELPHINE MARY Vs. STATE OF KERALA
October 24, 2001
MUHAMMED Vs. RONIYA KURIES AND MONEY LENDERS P LTD
February 14, 2001
MUHAMMED Vs. VELYUDHAN
January 9, 2001
MUHAMMED KUNJU MEERA SAHIB Vs. LANCILAD P GOMEZ
June 7, 2001
MURALEEDHARAN Vs. STATE OF KERALA
May 21, 2001
MURALI PURUSHOTHAMAN Vs. STATE OF KERALA
November 23, 2001
MURALI VENGATH Vs. RETURNING OFFICER
March 2, 2001
MUSTHAFA UMMER Vs. APPROPRIATE AUTHORITY
January 5, 2001
MUSTHAFA UMMER Vs. APPROPRIATE AUTHORITY
November 30, 2001
MUSTHAFA V.K. Vs. THE DISTT. REGISTRAR (GENERAL) AND ANR.
March 27, 2001
MUTHOOTTU MINI KURIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 2, 2001
MUTHUKOYA THANGAL Vs. SAYED MUHAMMED KOYA
July 24, 2001
N ALAVI Vs. STATE OF KERALA
December 20, 2001
N APPUKUTTAN NAIR Vs. STATE OF KERALA
November 27, 2001
N CHANDRASEKHARAN NAIR Vs. KALLIANI AMMA GOMATHI AMMA
January 30, 2001
N E VARGHESE Vs. STATE OF KERALA
July 27, 2001
N KRISHNA PANICKER Vs. STATE OF KERALA
November 22, 2001
N NARAYANI AMMAL Vs. P SANJEEV
June 21, 2001
N PUSHPANGADAN Vs. STATE OF KERALA
October 12, 2001
N R KAMALA DEVI Vs. KERALA STATE FINANCIAL ENTERPRISES LTD
October 19, 2001
NABEESA MUNDOLI Vs. STATE OF KERALA
February 16, 2001
NAFEESU Vs. COMPETENT AUTHORITY
January 22, 2001
NALINI Vs. STATE OF KERALA
April 11, 2001
NANDAGOPALAN Vs. DISTRICT COLLECTOR IDUKKI
July 4, 2001
NARANI STORES Vs. STATE OF KERALA
March 26, 2001
NARAYANAN Vs. MANAGER S D COLLEGE
September 12, 2001
NARAYANAN NAIR Vs. STATE OF KERALA
April 5, 2001
NATIONAL INSURANCE CO LTD Vs. MADHUSOODHANAN
April 11, 2001
NATIONAL INSURANCE CO LTD Vs. P SANTHA ANDOTHERS
October 11, 2001
NATIONAL INSURANCE COMPANY Vs. SEEMA MALHOTRA
February 20, 2001
NATIONAL INSURANCE COMPANY LTD Vs. SURESH BABU
September 11, 2001
NEELAKANDAN NAMBOOTHIRI Vs. STATE OF KERALA
February 9, 2001
NELSON Vs. MANAGING DIRECTOR K S R T C THIRUVANANTHAPURAM
December 20, 2001
NELSON Vs. M. D. , KSRTC
January 20, 2001
NEW INDIA ASSURANCE CO LTD Vs. RAMCHANDRAN
September 19, 2001
NEW INDIA ASSURANCE CO LTD Vs. RAGHU
July 25, 2001
NEW INDIA ASSURANCE CO LTD Vs. V K SRAJU
July 25, 2001
NEW INDIA ASSURANCE CO. LTD Vs. SULOCHANAT
October 4, 2001
NOORUDEEN Vs. JANAB P O J LEBBA
January 17, 2001
NPR FINANCE LTD Vs. STATE OF KERALA
December 21, 2001
NURUL HUDA Vs. ABOOBACKER
April 6, 2001
O T PADMANABHAN NAMBIAR Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
December 11, 2001
ORIENTAL INSURANCE CO Vs. ANANDA PAI
November 21, 2001
ORIENTAL INSURANCE CO LTD Vs. NARAYANAN
July 6, 2001
ORIENTAL INSURANCE CO LTD Vs. MOHAMMED
November 23, 2001
P AISHA POTTY Vs. R O KOLLAM DISTRICT PANCHAYATH
October 18, 2001
P G MATHEW Vs. KERALA STATE TRANSPORT EMPLOYEES ASSOCN CITU
August 20, 2001
P J SEBASTIAN Vs. STATE OF KERALA
November 5, 2001
P K ABDULLA Vs. STATE OF KERALA
August 7, 2001
P K KURIAN Vs. R SANKARA RAMAN
May 23, 2001
P M IBRAHIM Vs. ADDITIONAL SALES TAX OFFICER FIRST CIRCLE
October 18, 2001
P MOHANDAS Vs. SECRETARY TO THE GOVT OF KERALA
May 24, 2001
P MURALEEDHARAN Vs. STATE OF KERALA
December 11, 2001
P N SUBHASH CHANDRAN Vs. GURUVAYOOR DEVASWOM
December 20, 2001
P NALLA THAMPY THERA Vs. SECRETARY
October 29, 2001
P P SOSAMMA Vs. MANAGER CUM HEAD MISTRESS
January 4, 2001
P RAGHUTHAMAN Vs. STATE OF KERALA
August 24, 2001
P T RAJAN Vs. T P M SAHIR
October 24, 2001
P T XAVIER Vs. LUCY V PAPALY
November 15, 2001
P V BALAN NAIR Vs. SUPERINTENDENT OF POST OFFICES, THALASSERY
February 20, 2001
P V R KUTTY MENON Vs. STATE OF KERALA
November 1, 2001
P V SUBRAMANYAN Vs. V K KUNCHU
December 21, 2001
P V VARGHESE Vs. ADDITIONAL SALES TAX OFFICER
August 14, 2001
P VAIRAVAN Vs. JOINT REGIONAL TRANSPORT OFFICER ATTINGAL
June 8, 2001
P.K. PARAMESWARAN PILLAI Vs. THE PRESIDING OFFICER, LABOUR COURT, ERNAKULAM AND ANOTHER
June 27, 2001
PADMANABHAN NAMBOODIRIPAD Vs. COCHIN DEVASWOM BOARD
July 4, 2001
PALLATHUMPADIKKAL RAYANKUTTY Vs. SAIDALAVI
March 14, 2001
PAPPOO Vs. MARYKUTTY JOSEPH
February 28, 2001
PARAMESWARAN Vs. CHIEF WELFARE FUND INSPECTOR
June 15, 2001
PARAMU Vs. BALAN
October 4, 2001
PARVATHY Vs. SUPERINTENDENT CORPORATION RELIEF CENTRE
November 2, 2001
PAUL K MATHEW Vs. MAHATMA GANDHI UNIVERSITY
November 7, 2001
PAULOSE Vs. STATE OF KERALA
January 25, 2001
PERIYAR LATEX LTD Vs. STATE OF KERALA
November 23, 2001
PEROONHAYIL RAMOTTY Vs. CHERUVATH GANGADHARAN
March 28, 2001
PEROONHAYIL REMOTTY Vs. CHERUVATH GANGADHARAN
March 26, 2001
PETER MATHEW Vs. BETTY JOHN
August 10, 2001
PHILIPOISE Vs. STATE BANK OF HYDERABAD
July 5, 2001
PHILOMINA Vs. BABU VARGHESE
May 25, 2001
PHILOMINA C JACOB Vs. STATE OF KERALA
December 13, 2001
PIONEER SHOPPING COMPLEX (P) LTD Vs. PIONEER TOWERS OWNERS ASSOCIATION
March 19, 2001
POKKER HAJI Vs. STATE OF KERALA
January 31, 2001
POLAKULATH TOURIST HOME Vs. STATE OF KERALA
February 26, 2001
POLAKULATH WINES Vs. STATE OF KERALA
March 5, 2001
POPULAR AUTOMOBILES Vs. G K CHAMI
February 1, 2001
POPULAR AUTOMOBILES Vs. STATE OF KERALA
December 7, 2001
POST AND TELEGRAPH DEPARTMENT TRIVANDRUM Vs. A SARADA
October 19, 2001
POTTEKKADU SURESH Vs. STATE OF KERALA
June 15, 2001
PRABHA G NAIR Vs. MOHANAN
November 28, 2001
PRABHAKARAN NAIR Vs. PREETHY P NAIR
January 10, 2001
PRADEEP V B Vs. JOSEPH ZACHARIAS
October 1, 2001
PRATHEESH FUELS Vs. INDIAN OIL CORPORATION LTD
August 1, 2001
PRATHEESH FUELS Vs. INDIAN OIL CORPORATION LTD
December 19, 2001
PRAVEEN MENON Vs. AJITHA K PILLAI
July 17, 2001
PRIMA AGRO PRODUCTS LTD Vs. UNION OF INDIA
April 10, 2001
PRINCIPAL COLLEGE OF ENGINEERING TRIVANDRUM Vs. P S ANOOP
December 3, 2001
PRINCIPAL R E C CALICUTANDOTHERS Vs. C B SURESH BABU ANDANOTHER
November 28, 2001
PRINCIPAL S B COLLEGE Vs. THOMAS
April 11, 2001
PROTECH APPLIANCES PVT LTD Vs. ASST COMMISSIONER
October 19, 2001
PUDUKKAD SERVICE CO OP BANK Vs. SREEKUMAR
December 21, 2001
PUSHKARAN Vs. STATE OF KERALA
November 5, 2001
R MOHANDAS Vs. M JAYARAJAN
July 3, 2001
RADHAKRISHNA PANICKER Vs. STATE OF KERALA
September 14, 2001
RADHAMONY AMMA Vs. STATE OF KERALA
March 30, 2001
RAGHAVA KURUP Vs. STATE OF KERALA
January 11, 2001
RAGHAVAN Vs. R T O KOLLAM
March 28, 2001
RAGHUNATHAN Vs. STATE OF KERALA
October 12, 2001
RAHIM BAKER Vs. SUB REGISTRAR
August 7, 2001
RAHUL TOM Vs. K S R T C
August 20, 2001
RAJ MOHAN Vs. SECRETARY TO GOVERNMENT
October 4, 2001
RAJAM Vs. STATE OF KERALA
November 21, 2001
RAJAMMA Vs. BISWAJITH
October 8, 2001
RAJAMMA Vs. STATE OF KERALA
January 19, 2001
RAJAN MOHANAN Vs. DIVAKARAN
October 19, 2001
RAJEESH P U PUTHUVALNIKATHU Vs. UNION OF INDIA
December 20, 2001
RAJENDRAN Vs. JOSE
August 20, 2001
RAJINI Vs. SALES TAX INSPECTOR
April 20, 2001
RAMACHANDRAN Vs. KALLIANIKUTTY AMMA
July 25, 2001
RAMAKRISHNAN Vs. STATE OF KERALA
March 20, 2001
RAMAN PILLAI KRISHNAN PILLAI Vs. KUMARAN PARAMESWARAN
December 6, 2001
RAMOTTY Vs. GANGADHARAN
March 26, 2001
RANGANATHAN Vs. UNION OF INDIA
June 22, 2001
RANI Vs. SASIDHARAN
January 31, 2001
RAPPAI Vs. GROUP COMMANDANT C I S F
September 14, 2001
RASIYA Vs. STATE OF KERALA
February 5, 2001
RATHEE DEVI Vs. STATE OF KERALA
October 16, 2001
RAVEENDRAN Vs. SREE NARAYANA COLLEGE
September 28, 2001
RAVEENDRAN NAIR Vs. STATE OF KERALA
July 5, 2001
RAVEENDRANATHAN Vs. STATE OF KERALA
November 28, 2001
RAVINDRAN Vs. JOSEPH
August 1, 2001
RAVIPURAM BHAJANA SANGHAM Vs. COCHIN DEVASWOM BOARD
October 24, 2001
RAY JOHN VARGHESE Vs. STATE OF KERALA
October 1, 2001
REGIONAL DIRECTOR E S I CORPN Vs. CANNANORE SPINNING AND WEAVING MILLS
September 13, 2001
REGL DIR E S I C Vs. VEERAN KUTTY A V
June 1, 2001
REJI C MONCY Vs. LISSA K JACOB
January 2, 2001
REMANIKA SILKS P LTD Vs. STATE
July 23, 2001
ROY JACOB Vs. STATE OF KERALA
June 7, 2001
RUBBERIND ENTERPRISES Vs. STATE OF KERALA
August 20, 2001
S N COLLEGE Vs. N RAVEENDRAN
October 24, 2001
S PHILIPOSE Vs. STATE OF KERALA
December 12, 2001
S PUSHPARAJ Vs. KERALA WATER AUTHORITY
November 12, 2001
S R BALAKRISHNAN Vs. YAKOOB
February 14, 2001
SABHARI SYNDICATE Vs. CATHOLIC SYRIAN BANK LTD
February 7, 2001
SADANANDA BHAT Vs. MANIKYA VADIYAR
August 16, 2001
SADANANDAN Vs. UNIVERSITY OF CALICUT
June 27, 2001
SADANANDAN Vs. PRADEEPAN
May 25, 2001
SADASIVAN Vs. STATE OF KERALA
January 8, 2001
SAINABA Vs. SULABHA
March 30, 2001
SAINABI Vs. ABOOBACKERKOYA
May 30, 2001
SAJEEV RAJ Vs. P.K. MANMADHAN KARTHA AND ANR.
January 11, 2001
SALIM Vs. DEPUTY SUPERINTENDENT OF POLICE
July 6, 2001
SAMUEL JOHN Vs. STATE OF KERALA
November 9, 2001
SANGEETHA L Vs. COMMR OF POLICE KOCHI
September 24, 2001
SANKARANARAYANAN Vs. CHARUMATHI
January 2, 2001
SANTHAMMA Vs. RAHMATH
May 1, 2001
SANTHOSH KUMAR Vs. INDIRA MOHANDAS
August 3, 2001
SARA UMMA Vs. MOIDEEN
January 16, 2001
SARAMMA Vs. MATHEWS
February 12, 2001
SARAMMA JOSEPH Vs. SECRETARY TO GOVERNMENT GENERAL EDUCATION A DEPT GOVERNMENT OF KERALA
July 10, 2001
SARASWATHY NAIR Vs. UNION OF INDIA
May 22, 2001
SAROJA Vs. V JANARDHANAN
June 15, 2001
SAROJAM Vs. PANKAJAKSHY AMMA
August 5, 2001
SAROJINI Vs. PONNUTTY
March 13, 2001
SASI Vs. STATE OF KERALA
August 21, 2001
SASIKALA Vs. VRINDHA
March 16, 2001
SASIKUMAR Vs. TRAVANCORE DEVASWOM BOARD
March 29, 2001
SATHEESH Vs. PUBLIC SERVICE COMMISSION
October 19, 2001
SATHI Vs. NANU GOPALAN
September 26, 2001
SATHYASEELAN Vs. MADHAVAN KALANADHAN
October 23, 2001
SEBASTIAN G Vs. STATE OF KERALA
December 18, 2001
SEBASTIAN JAYASEELAN Vs. REVATHY ENTERPRISES
January 17, 2001
SECRETARY K S E B Vs. MADHUKUMAR
November 27, 2001
SECRETARY TO GOVERNMENT, DEPTT. OF TOURISM, THIRUVANANTHAPURAM AND OTHERS Vs. C. I. VALSALAN
November 26, 2001
SEENA Vs. UNITED INDIA INSURANCE CO LTD
September 28, 2001
SELY Vs. STATE OF KERALA
November 16, 2001
SHAJAN T I Vs. BINY MATHEW
April 10, 2001
SHAJI Vs. STATE
February 12, 2001
SHANAVAS Vs. STATE OF KERALA
July 6, 2001
SHARMILA Vs. SUBHADRA
January 22, 2001
SHEEBA, A. K. Vs. STATE OF KERALA
December 21, 2001
SHEEIA Vs. PRINCIPAL SECRETARY
October 8, 2001
SHERLY THOMAS Vs. JOHNY
November 29, 2001
SHRI SUKUMAR N OOMMEN Vs. UNION OF INDIA
September 24, 2001
SIEMENS LTD Vs. STATE OF KERALA
January 9, 2001
SIEMENTS LTD Vs. STATE OF KERALA
June 13, 2001
SINDHU Vs. KERALA PUBLIC SERVICE COMMISSION
June 21, 2001
SIRAJUDHEEN Vs. KERALA PUBLIC SERVICE COMMISSION
April 11, 2001
SIVA KUMAR K S Vs. P SREEKUMAR
December 14, 2001
SIVANANDAN Vs. DIVISIONAL RAILWAY MANAGER COMMERCIAL
June 12, 2001
SIVASANKARAN NAIR Vs. STATE OF KERALA
March 9, 2001
SOBHA MOHAN KUMAR Vs. NATIONAL INSURANCE CO LTD
November 6, 2001
SOMASUNDARAM Vs. P CHANDRA BOSE
March 15, 2001
SOUMINI Vs. STATE OF KERALA
June 14, 2001
SOURN CABLE AND ENGINEERING WORKS Vs. STATE OF KERALA
December 19, 2001
SPECIAL TAHSILDAR LA Vs. MELATH CHATHUKUTTY NAIR
October 10, 2001
SR CLETA Vs. STATE OF KERALA
March 8, 2001
SREE NARAYANA EDUCATIONAL AND CULTURAL TRUST Vs. ASSISTANT LABOUR OFFICER
June 29, 2001
SREEDEVI VIJAYAN Vs. STATE BANK OF TRAVANCORE
February 28, 2001
SREEDHARAN Vs. UNION OF INDIA
October 22, 2001
SREERAGAN Vs. STATE OF KERALA
March 2, 2001
ST JOHNS JACOBITE SYRIAN CHURCH Vs. FR JOHN
June 12, 2001
ST JOSEPH S HOSPITAL KARUVANCHAL Vs. JIMMY P K
March 20, 2001
ST. MARYS CHURCH Vs. SAJU
March 28, 2001
STANLEY Vs. STATE OF KERALA
November 7, 2001
STATE Vs. VELAYUDHAN
January 9, 2001
STATE BANK OF INDIA Vs. ANTONY
February 16, 2001
STATE OF KERALA Vs. ABDUL RASAK ALIAS SRANK
February 9, 2001
STATE OF KERALA Vs. I T C LIMITED
June 18, 2001
STATE OF KERALA Vs. K SUDHAKARAN
July 3, 2001
STATE OF KERALA Vs. KIRIYAN VARGHESE DIED
May 30, 2001
STATE OF KERALA Vs. DEEPAK P SHAH
March 28, 2001
STATE OF KERALA Vs. SREEKUMAR
April 6, 2001
STATE OF KERALA Vs. VENUGOPAL
November 22, 2001
STATE OF KERALA Vs. SALES TAX APPELLATE TRIBUNAL KOZHIKODE BENCH
November 20, 2001
STATE OF KERALA Vs. BHARGAVI RAGHAVAN
October 24, 2001
STATE OF KERALA Vs. SUSEELAN PILLAI
October 23, 2001
STATE OF KERALA Vs. ESODAYAMMA
October 9, 2001
STATE OF KERALA Vs. SHAHAL HASSAN MUSALIAR
September 27, 2001
STATE OF KERALA Vs. ARUN VALENCHARY
September 18, 2001
STATE OF KERALA Vs. MARY JOSEPH
July 27, 2001
STATE OF KERALA Vs. SIVASANKARAN NAIR
July 13, 2001
STATE OF KERALA Vs. M T ABOOBACKER
December 19, 2001
STATE OF KERALA Vs. V MANMADHAN NAIR
December 21, 2001
STATE OF KERALA Vs. JYOTHI S S
December 21, 2001
STATE OF KERALA Vs. V P ARUMUGHAN
December 21, 2001
STATE OF KERALA Vs. ARUMUGAN
December 21, 2001
STATE OF KERALA Vs. SWARNAPPARI
November 22, 2001
STATE OF KERALA Vs. ANANTHANARAYANA BHAT
January 10, 2001
STATE OF KERALA Vs. PADMANABHAN
September 28, 2001
STATE OF KERALA Vs. ANIL
December 21, 2001
STATE OF KERALA Vs. RENJITH
October 8, 2001
STATE OF KERALA Vs. K. M. IDDINKUNHI
December 18, 2001
STATE OF KERALAS Vs. P GANGADHARAN PILLAI
November 13, 2001
SUBASH Vs. STATE OF KERALA
January 25, 2001
SUBASH CHANDRA BABU Vs. SURESH KUMAR
March 21, 2001
SUBASH V. R. Vs. PRABHAVATHY GEETHA
January 18, 2001
SUBIR BISWAS Vs. DIVISIONAL INSPECTOR OF POLICE
July 5, 2001
SUDIR Vs. STATE OF M P
February 2, 2001
SULAIMAN PILLAI Vs. STATE OF KERALA
September 6, 2001
SUMI JOHNSON Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
September 25, 2001
SUNIL Vs. STATE OF KERALA
September 24, 2001
SUNIL K Vs. STATE OF KERALA
November 6, 2001
SUNNY REBEIRO Vs. QUEROBIN REBEIRO
November 20, 2001
SUPERSONIC INDUSTRIAL COMPLEX Vs. DEPUTY COMMISSIONER OF SALES TAX LAW ERNAKULAM
October 11, 2001
SURABHI STEELS PVT LTD Vs. STATE OF KERALA
April 5, 2001
SURENDRAN Vs. VASUDEVAN ACHARY RADHAKRISHAN
February 15, 2001
SURENDRAN Vs. KERALA PUBLIC SERVICE COMMISSION
December 21, 2001
SURENDRANATHA MENON Vs. STATE OF KERALA
December 4, 2001
SURESH KUMAR Vs. STATE OF KERALA
August 17, 2001
SURESHKUMAR Vs. KSRTC
November 7, 2001
SUSEELAN Vs. STATE OF KERALA
December 3, 2001
SYED MEERA LEVAI Vs. ASST COLLECTOR
December 4, 2001
T A AHAMMED KABEER Vs. A A AZEEZ
September 13, 2001
T C MADHAVA KURUP Vs. T MADHAVA KURUP
June 29, 2001
T C ROY Vs. SRI FRANCIS
September 6, 2001
T C ROY Vs. DIVISIONAL MANAGER
November 1, 2001
T J EDWARD Vs. C A VICTOR IMMANUEL
October 29, 2001
T K RAJU Vs. CHAIRMAN and M D BHARAT PETROLEUM CORPN
December 21, 2001
T M JACOB Vs. STATE OF KERALA
February 23, 2001
T P ABOO Vs. DISTRICT COLLECTOR KANNUR
January 25, 2001
T PRADEEP Vs. STATE OF KERALA
November 9, 2001
T S JOHN Vs. JOSEPH M PUTHUSSERY
October 14, 2001
T S JOHN Vs. JOSEPH M PUTHUSSERY
October 4, 2001
TATA TEA LTD Vs. DIRECTOR GENERAL OF FOREIGN TRADE
December 4, 2001
TELLUS MON WIL Vs. REGISTRAR HIGH COURT OF KERALA
August 10, 2001
TENET HOMES AND RESORTS PRIVATE LIMITED ERNAKULAM Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
January 2, 2001
THANKA Vs. STATE OF KERALA
September 20, 2001
THANKAMANI Vs. PRABHAKARAN
February 1, 2001
THANKAMMA Vs. EZHUMATTUR GRAMA PANCHAYAT
June 11, 2001
THANKAMONI Vs. UNIVERSITY OF KERALA
July 11, 2001
THODUPUZHA TALUK CO OP MARKETING SOCIETY Vs. JOINT REGISTRAR OF CO OP SOCIETIES
December 12, 2001
THODUPUZHA TALUK KALLUCHETHU THOZHILALI SAHAKARANA SANGAM Vs. STATE OF KERALA
July 11, 2001
THOMAS Vs. ANTONY
August 14, 2001
THOMAS Vs. TOMY MATHEW
June 22, 2001
THOPRAMKUDY S. C. B. LTD Vs. ASST. REGISTRAR OF COOP. SOCIETIES
September 14, 2001
THRESSIAMMA Vs. SEBASTIAN MATHEW
August 9, 2001
TOMKOS ENGINEER and CONTRACTORS Vs. UNION OF INDIA
December 13, 2001
TOMY Vs. UNION OF INDIA
June 1, 2001
TOWN INVESTMENTS Vs. SUBRAMANIAN
September 25, 2001
TOWN INVESTMENTS Vs. SUBRAMANIAN
October 31, 2001
TRIPOONITHURA HANDLOOM WEAVERS COOP. SOCIETY LTD Vs. RATNA KUMAR
February 14, 2001
TRIVANDRUM CO OP URBAN BANK LTD Vs. R MOHAN KUMAR
October 11, 2001
TRIVANDRUM DISTRICT HEADLOAD WORKERS UNIONS Vs. DISTRICT LABOUR OFFICER
September 6, 2001
UCO BANK Vs. REGISTRAR DEBT RECOVERY TRIBUNAL
June 13, 2001
UCO BANK Vs. DEBT RECOVERY TRIBUNAL, ERNAKULAM
January 13, 2001
UDAYAKUMAR Vs. STATE OF KERALA
July 10, 2001
UDAYAKUMAR Vs. SUPERIENTENDENT OF POLICE
November 22, 2001
UDEY PYROCABLE PVT LTD Vs. FEDO
June 28, 2001
UMA ANDARJANAM Vs. NEELAKANDAN NAMBOODIRI
March 20, 2001
UMINER Vs. KERALA STATE ROAD TRANSPORT CORPORATION
August 2, 2001
UNI SAN PHARMACEUTICALS Vs. UNION OF INDIA
April 9, 2001
UNION OF INDIA Vs. LONAN BENJAMIN
November 1, 2001
UNITED ENGINEERING and CONSTRUCTIONS Vs. RAJAN
August 16, 2001
UNITED INDIA INSURANCE CO LTD Vs. RAJEEV
November 2, 2001
UNITED INDIA INSURANCE CO. LTD. Vs. SREEDHARAN
August 2, 2001
UNNIKRISHNA PANICKER Vs. BHASI
January 3, 2001
UNNIKRISHNAN AND Vs. DIVISIONAL INSPECTOR OF POLICE KOCHIN
July 5, 2001
UPASANA HOSPITAL AND NURSING HOME Vs. COMMISSIONER OF INCOME TAX
November 22, 2001
USHA DEVI Vs. STATE OF KERALA
October 11, 2001
USHA RATNAM Vs. STATE OF KERALA
August 22, 2001
V J PHILIP Vs. CHANCELLOR UNIVERSITY OF CALICUT
November 13, 2001
V K RAVEENDRAN Vs. LABOUR COURT
July 18, 2001
V KARUNAN MASTER Vs. STATE OF KERALA
August 24, 2001
V P PAUL Vs. STATE OF KERALA
March 5, 2001
V R THOMAS Vs. STATE OF KERALA
July 15, 2001
V S VIJAYARAGHAVAN Vs. GIRIJA SURENDRAN
August 14, 2001
V SUGUNAN Vs. A C SHANMUGHADAS
August 2, 2001
V THANKAPPAN NAIR Vs. STATE OF KERALA ANDANOTHER
October 3, 2001
V. N. RAJASEKHARAN PILLAI Vs. CHANCELLOR, M. G. UNIVERSITY
April 11, 2001
V.K. EMMANUAL Vs. LABOUR COURT AND OTHERS
March 12, 2001
V.K. MOHAMMED KUNHI, RTD. ASST. EXECUTIVE ENGINEER (CIVIL) "SEENA" Vs. KERALA STATE ELECTRICITY BOARD, REPRESENTED BY THE SECRETARY,
November 1, 2001
VALASAMMA THOMAS Vs. STATE OF KERALA
November 5, 2001
VALSAMMA Vs. SATHEESH KUMAR
January 12, 2001
VAREED JACOB Vs. SOSAMMA
July 25, 2001
VARGHESE Vs. K S E B
February 1, 2001
VARGHESE Vs. VARGHESE
January 17, 2001
VARGHESE Vs. KAUSALYA
November 20, 2001
VARGHESE EAPEN Vs. VARGHESE
April 9, 2001
VARGHESE ITTOOP Vs. JOSSIE
December 21, 2001
VASANTHY Vs. UNITED INDIA INSURANCE CO LTD
November 6, 2001
VASU AND CO Vs. STATE OF KERALA
June 8, 2001
VATTAPARAMBIL ABOOBACKER Vs. STATE OF KERALA
July 2, 2001
VELAYUDHAN Vs. VELAYUDHAN
January 9, 2001
VELAYUDHAN PILLAI Vs. STATE OF KERALA
July 26, 2001
VELUSWAMY GOUNDER Vs. STATE BANK OF INDIA
June 27, 2001
VENEE CORPORATION Vs. COMMISSIONER OF COMMERCIAL TAXES
December 21, 2001
VENUGOPALAN Vs. CORPORATION OF COCHIN
June 25, 2001
VICAR HOLY FAMILY CHURCH Vs. UNION OF INDIA
November 27, 2001
VICHUS CONSTRUCTIONS P LTD Vs. SECRETARY CORPORATION OF COCHIN
August 24, 2001
VIDHYADHARAN Vs. SIVADAS
June 11, 2001
VIJAYAKUMARAN Vs. SANKARANKUTTY EZHUTHASSAN
March 26, 2001
VIJAYAMMA Vs. STATE OF KERALA
October 4, 2001
VIJAYAMMA Vs. ST MARYS U P SCHOOL AMPALAKKARA
January 17, 2001
VIJAYAN Vs. GURUVAYOOR DEVASWOM
June 14, 2001
VIJAYAN Vs. SYNDICATE BANK
September 27, 2001
VIJAYAN Vs. NARAYANI AND ANOTHER
March 15, 2001
VIJAYAN ALIAS KOCHOMON Vs. STATE OF KERALA
July 11, 2001
VILASANADAS DANIEL Vs. DISTRICT COLLECTOR
October 11, 2001
VINOD Vs. TODDY WORKERS WELFARE FUND BOARD
October 24, 2001
VINODKUMAR PUTHALETH Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
October 15, 2001
VISHNU NARAYANAN NAMBOODIRI Vs. TRAVANCORE DEVASWOM BOARD
November 9, 2001
VISWAM Vs. KERALA PUBLIC SERVICE COMMISSION
August 21, 2001
VISWANATHAN Vs. ASSISTANT REGISTRAR
August 14, 2001
WAHID Vs. STATE OF KERALA
November 5, 2001
WESLEY PHILIP Vs. UNIVERSITY OF KERALA
October 16, 2001
WEST FORT HOSPITAL Vs. DRUGS INSPECTOR
May 25, 2001
WOODYS HOTELS P LTD Vs. UNION OF INDIA
November 7, 2001
YOUTH VOICE ARTS SOCIAL AND CULTURAL ORGN Vs. STATE OF KERALA
October 30, 2001