A A ASSOCIATES Vs. PREM GOEL
|
September 6, 2001 |
A C GULATI Vs. CHAIRMAN NDMC
|
March 9, 2001 |
A C GUPTAS Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
January 9, 2001 |
A K INTERNATIONAL Vs. UNION OF INDIA
|
September 14, 2001 |
A K MAHAJAN Vs. HONBLE THE CHIEF JUSTICE
|
March 1, 2001 |
A K NAHARA Vs. SCHOOL OF PLANNING NEW DELHI
|
March 13, 2001 |
A M SHAH Vs. PUSHPA SOOD
|
May 21, 2001 |
A M TRADING COMPANY Vs. SALES TAX OFFICER
|
April 9, 2001 |
A P SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
April 19, 2001 |
A R SINGH Vs. SAT PRAKASH GUPTA
|
December 10, 2001 |
A R WIG Vs. UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY
|
April 30, 2001 |
A S JOHAL Vs. UNION OF INDIA
|
December 6, 2001 |
A S SANDHU Vs. MITHALS INTERNATIONAL PRIVATE LIMITED
|
May 22, 2001 |
A T PATEL Vs. DELHI DEVELOPMENT AUTHORITY
|
August 13, 2001 |
AADHAR STUMBH Vs. NEW DELHI MUNICIPAL CORPORATION
|
May 25, 2001 |
AASHRIT EXPORTS Vs. TULSI DASS SHARMA
|
April 27, 2001 |
ABDUL HAMID Vs. STATE DELHI ADMN
|
May 29, 2001 |
ABDUL QADEER Vs. MOHAMMAD SAGHIR
|
September 17, 2001 |
ABDUL RAM Vs. STATE
|
October 11, 2001 |
ABHIMANYU Vs. COMMISSIONER OF POLICE
|
November 26, 2001 |
ACQUA MINARALS LIMITED Vs. PRAMOD BORSE
|
April 24, 2001 |
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SAGOON BUILDERS P LIMITED
|
January 18, 2001 |
ADITYA MURGAI Vs. ASHOK MURGAI
|
December 1, 2001 |
ADVANCED OCEAN SYSTEMS P LIMITED Vs. DELHI JAI BOARD
|
December 13, 2001 |
AGGARWAL BANDHU PRIVATE LIMITED Vs. NATIONAL SEEDS CORPORATION
|
February 1, 2001 |
AGGARWAL SAMAJ SHAKUR PUR REGD Vs. MUNICIPAL CORPORATION OF DELHI
|
September 4, 2001 |
AIR INDIA Vs. SHYAM ANTENNA ELECTRONIC PRIVATE LIMITED
|
September 24, 2001 |
AIR UK LEASING LTD. Vs. UNION OF INDIA (UOI)
|
May 24, 2001 |
AIR VICE MARSHAL (RETD.) DR. P.S. DEVGAN Vs. S.P. WALIA
|
January 31, 2001 |
AIRFREIGHT LIMITED Vs. ANIL DEVGUN
|
September 3, 2001 |
AIRPORT AUTHORITY OF INDIA Vs. BIREN MANUFACTURING CO CABLES PRIVATE LIMITED
|
July 27, 2001 |
AIRPORT EMPLOYEES UNION REGD Vs. ANIL BAIJAL
|
October 19, 2001 |
AIRPORTS AUTHORITY OF INDIA Vs. S N MALHOTRA AND SONS
|
December 12, 2001 |
AJANTA TUBES LIMITED Vs. STATE OF UTTAR PRADESH
|
September 6, 2001 |
AJAY BAKLIWAL Vs. STATE
|
August 7, 2001 |
AJAY CHOUDHARY Vs. R CHANDRA MOHAN
|
May 30, 2001 |
AJAY CHOUDHARY Vs. GOVT OF NCT OF DELHI
|
May 30, 2001 |
AJAY JADEJA Vs. UNION OF INDIA
|
September 17, 2001 |
AJAY KUMAR SINGH Vs. VICE CHANCELLOR
|
October 29, 2001 |
AJAY PAL SINGH Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
February 2, 2001 |
AJAY SHARMA Vs. INDIAN INSTITUTE OF TECHNOLOGY
|
March 9, 2001 |
AJIT BALI Vs. ARJUN SINGH MANSUKHANI
|
September 17, 2001 |
AJIT SINGH Vs. UNION OF INDIA
|
August 23, 2001 |
AJIT SINGH Vs. ARVIND KHOSLA
|
May 24, 2001 |
AJIT SRIMAL Vs. STATE
|
February 14, 2001 |
AJMER SINGH Vs. UNION OF INDIA
|
September 25, 2001 |
AKESH KUMAR JAIN Vs. HARMEET SINGH BAKSHI
|
May 25, 2001 |
AKHILESH KUMAR TYAGI Vs. UNION OF INDIA
|
July 20, 2001 |
AKTHAR HUSSAIN Vs. STATE
|
July 20, 2001 |
AKTHAR HUSSAIN Vs. STATE
|
June 1, 2001 |
AKTIEBOAGET AKF Vs. SKR ENGINEERING CORPORATION
|
March 20, 2001 |
ALCATEL INDIA LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
June 1, 2001 |
ALICE BALDEV SINGH Vs. BALDEV SINGH
|
September 19, 2001 |
ALIKA KHOSLA Vs. THOMAS MATHEW
|
December 20, 2001 |
ALKA ARORA Vs. NISHA AUTOMOBILES
|
November 9, 2001 |
ALL INDIA BANK OF BRODA OFFICERS FEDERATION Vs. BANK OF BARODA
|
September 19, 2001 |
ALL INDIA BANK OFFICERS COFEDERATION Vs. UNION OF INDIA
|
October 3, 2001 |
ALL INDIA FOOD AND ALLIED WORKERS UNION Vs. DELHI STATE CIVIL SUPPLIES CORPORATION LIMITED
|
December 4, 2001 |
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. PROMILA BOUNTHIYAL
|
August 29, 2001 |
ALL INDIA LAWYERS FORUM FOR CIVIL LIBERTIES AILFCL Vs. UNION OF INDIA
|
March 21, 2001 |
ALL INDIA LAWYERS UNION DELHI UNIT Vs. UNION OF INDIA
|
April 12, 2001 |
ALL INDIA LAWYERS UNION DELHI UNIT Vs. MUNICIPAL CORPORATION OF DELHI
|
August 14, 2001 |
ALL INDIA LAWYERS UNION DELHI UNIT Vs. UNION OF INDIA
|
September 14, 2001 |
ALL INDIA SIDHARTHA INTERNATIONAL EDUCATIONAL SOCIETY Vs. LT GOVERNOR
|
August 7, 2001 |
ALLAHANOOR KALLU Vs. N C T OF DELHI
|
August 27, 2001 |
ALLIANCE PAINTS AND VARNISH WORKS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
August 10, 2001 |
ALLIANZ AKTIENGESELLSCHAFT HOLDING Vs. ALLIANZ CAPITAL AND MANAGEMENT SERVICES LTD
|
September 17, 2001 |
ALLIED EQUIPMENT AND SERVICES Vs. DEBT RECOVERY TRIBUNAL
|
July 25, 2001 |
ALOK MANDELIA Vs. NATIONAL RESEARCH DEVELOPMENT CORPORATION OF INDIA
|
October 31, 2001 |
ALTAB HOSSAIN Vs. HOWRAH SUPER BIRI NO 202
|
January 23, 2001 |
ALTRA BUILDERS Vs. MUNICIPAL CORPORATION OF DELHI
|
August 3, 2001 |
AMALGAMATED MACHINES CORPORATION Vs. P O INDUSTRIAL TRIBUNAL
|
February 19, 2001 |
AMAR NATH BANSAL Vs. STATE
|
May 14, 2001 |
AMAR SINGH Vs. NATIONAL SEEDS CORPORATION LIMITED
|
September 20, 2001 |
AMAR SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
September 28, 2001 |
AMAR SINGH Vs. UNION OF INDIA
|
October 4, 2001 |
AMARJIT SINGH Vs. UNION OF INDIA
|
November 5, 2001 |
AMIR CHAND OM PRAKASH Vs. HARI DARSHAN SEVASHRAM PRIVATE LIMITED
|
October 11, 2001 |
AMIT AGGARWAL Vs. STATE
|
December 20, 2001 |
AMIT CHATURVEDI Vs. UNION OF INDIA
|
July 31, 2001 |
AMRIK SINGH LYALLPURI Vs. UNION OF INDIA
|
March 14, 2001 |
AMRITESH KUMAR ROY Vs. UNION OF INDIA
|
July 27, 2001 |
ANAND DEV TYAGI Vs. INDRAJ YADAV
|
January 31, 2001 |
ANAND KUMAR MAKKAR Vs. IIT DELHI
|
April 10, 2001 |
ANAND NIKETAN CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
October 26, 2001 |
ANAND NIKETAN CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. REGISTRAR COOPERATIVE SOCIETIES
|
September 26, 2001 |
ANAND SYNTHETICS Vs. ANAND SYNTHETICS EMPLOYEES UNION
|
July 25, 2001 |
ANAND WOOLLEN MILLS P LTD Vs. COMMISSIONER OF INCOME TAX
|
August 2, 2001 |
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY
|
January 24, 2001 |
ANGOORI DEVI Vs. MEGH RAJ
|
February 15, 2001 |
ANGURI Vs. STATE
|
May 25, 2001 |
ANIL KOHLI Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
October 19, 2001 |
ANIL KUMAR Vs. STATE
|
September 26, 2001 |
ANIL KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
|
May 15, 2001 |
ANIL KUMAR SONI Vs. UNION OF INDIA
|
November 7, 2001 |
ANIL MEHRA Vs. EAST INDIA WEAVING LIMITED
|
March 30, 2001 |
ANIL MITTER Vs. STATE
|
July 10, 2001 |
ANITA Vs. STATE
|
August 27, 2001 |
ANJALI SAWHNEY Vs. ANJLI TRUST
|
July 31, 2001 |
ANJU DHAWAN Vs. UNION OF INDIA
|
November 26, 2001 |
ANNICK CHAYMOTTY ALIAS DEVAYANI Vs. PREM MOHINI MEHRA
|
September 3, 2001 |
ANODIYIL MAMMU Vs. GOVERNMENT OF INDIA
|
December 5, 2001 |
ANSHUL KAPOOR Vs. UNION OF INDIA
|
March 20, 2001 |
ANU GILL Vs. STATE
|
May 30, 2001 |
ANUPAM GUAR Vs. UNION OF INDIA
|
January 30, 2001 |
ANURAG MODI Vs. MSTC LIMITED
|
October 30, 2001 |
ANZ GRINDLAYS BANK PLC Vs. LT GOVERNOR OF DELHI
|
November 20, 2001 |
APINDER KAUR Vs. DELHI ADMINISTRATION
|
March 30, 2001 |
APOLLO FINANCE LIMITED Vs. GSL INDIA LIMITED
|
August 3, 2001 |
APOLLO TYRES LIMITED Vs. SURINDRA TYRES
|
March 28, 2001 |
ARCHANA PUBLICATION PRIVATE LIMITED Vs. STATE OF DELHI
|
August 1, 2001 |
ARCHITECTS BUREAU Vs. DELHI AGRICULTURAL MARKETING BOARD
|
December 10, 2001 |
ARIES CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
|
September 6, 2001 |
ARTI BHARGAVA Vs. KAVI KUMAR BHARGAVA
|
April 20, 2001 |
ARUN KAPUR Vs. VIKRAM KAPUR
|
October 8, 2001 |
ARUN KUMAR Vs. MUKESH KULSRESHTHA
|
November 26, 2001 |
ARUN SONDHI Vs. DELHI TRANSPORT CORPORATION
|
April 9, 2001 |
ARUNA JAIN Vs. TIRLOK KUMAR GAMBHIR
|
March 5, 2001 |
ASHA M JAIN Vs. CANARA BANK
|
October 15, 2001 |
ASHA VIJ Vs. CHIEF OF ARMY STAFF
|
November 7, 2001 |
ASHAN Vs. DELHI ADMINISTRATION
|
February 9, 2001 |
ASHISH TIWARI Vs. STEEL AUTHORITY OF INDIA
|
July 25, 2001 |
ASHOK CHAWLA Vs. UNION OF INDIA
|
August 1, 2001 |
ASHOK ESTATE PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL CORPORATION
|
March 15, 2001 |
ASHOK GOEL Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
July 31, 2001 |
ASHOK K TIWARI Vs. UNA COOPERATIVE GROUP HOUSING SOCIETY LIMITED
|
August 1, 2001 |
ASHOK KUMAR Vs. COMPETENT AUTHORITY
|
February 9, 2001 |
ASHOK KUMAR AGGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 10, 2001 |
ASHOK KUMAR AGGARWAL Vs. STATE BANK OF INDIA
|
October 19, 2001 |
ASHOK KUMAR BALTRA Vs. SIMI KATYAL
|
February 14, 2001 |
ASHOK KUMAR DEWAN Vs. LT GOVERNOR DELHI
|
August 20, 2001 |
ASHOK KUMAR KHANDELWAL Vs. DELHI DEVELOPMENT AUTHORITY
|
December 12, 2001 |
ASHOK KUMAR MALIK Vs. VIMLA MANCHANDA
|
March 28, 2001 |
ASHOK KUMAR SHARMA Vs. DELHI VIDYUT BOARD
|
October 29, 2001 |
ASHOK KUMAR SHARMA Vs. LAL CHAND SHARMA
|
September 17, 2001 |
ASHOK KUMAR SINGH Vs. UNION OF INDIA
|
August 16, 2001 |
ASHOK KUMAR YADAV Vs. STATE
|
July 23, 2001 |
ASHOK VIHAR WELFARE SOCIETY I BLOCK Vs. DELHI DEVELOPMENT AUTHORITY
|
November 7, 2001 |
ASHWANI KUMAR VERMA Vs. UNION OF INDIA
|
July 20, 2001 |
ASHWANY KHANNA Vs. P D KHANNA
|
June 4, 2001 |
ASMITA AGARWAL Vs. ENFORCEMENT DIRECTORATE
|
November 22, 2001 |
ASSOCIATION OF PLOT HOLDERS Vs. GOVT OF NCT DELHI
|
August 24, 2001 |
ASSTT. COMMISSIONER OF INCOME TAX Vs. MANICK CHAND DAMANI
|
July 18, 2001 |
ATANU GHOSE Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
March 21, 2001 |
ATAUL HAQUE Vs. GOVT OF NCT OF DELHI
|
February 9, 2001 |
ATMA RAM PROPERTIES PRIVATE LIMITED Vs. PAL PROPERTY INDIA PRIVATE LIMITED
|
April 23, 2001 |
ATREE ASSOCIATES Vs. DDA
|
September 4, 2001 |
ATTAR CHAND JAIN Vs. SUDHIR KUMAR JAIN
|
December 20, 2001 |
AUTO PEX MOTOR CO Vs. DEEPAK SETHI
|
September 10, 2001 |
AUTO PIN INDIA REGD Vs. DIRECTOR OF ENFORCEMENT OF FOREIGN EXCHANGE REGULATION ACT NEW DELHI
|
February 1, 2001 |
AVIAT CHEMICALS PRIVATE LIMITED Vs. INTAS PHARMACEUTICALS LIMITED
|
July 30, 2001 |
AVIAT CHEMICALS PRIVATE LIMITED Vs. MAGNA LABORATORIES GUJARAT PRIVATE LIMITED
|
August 10, 2001 |
AVTAR SINGH Vs. MANMOHAN SINGH
|
January 3, 2001 |
AWASIYA SAMAJIK SUDHAR SAMITI Vs. DELHI VIDYUT BOARD
|
December 20, 2001 |
AZAD K KAPOOR Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
November 29, 2001 |
AZADI BACHAO ANDOLAN Vs. UNION OF INDIA
|
March 16, 2001 |
B B CHIBBER Vs. ANANDLOK COOPERATIVE GRP HOUSING SOCIETY LIMITED
|
March 19, 2001 |
B B SINGH Vs. LT GOVERNOR GOVERNMENT OF NCT OF DELHI
|
February 26, 2001 |
B C PANDEY Vs. STATION COMMANDER AIR FORCE
|
August 1, 2001 |
B K KHOSLA Vs. CENTRAL BOARD OF TRUSTEES EMPLOYEES PROVIDENT FUND
|
September 13, 2001 |
B K VASHISHT Vs. EAST INTERNATIONAL LIMITED
|
September 28, 2001 |
B L AND CO Vs. PFIZER PRODUCT INCL
|
June 30, 2001 |
B L WADEHRA Vs. UNION OF INDIA
|
October 31, 2001 |
B M LABROO Vs. VIBHOO KUMAR
|
August 14, 2001 |
B N CHAKRAVARTY Vs. CONTROLLER OF ESTATE DUTY
|
March 30, 2001 |
B P DASGUPTA REGD Vs. CHIEF OF AIR STAFF
|
January 30, 2001 |
B R ANAND Vs. PREM SAGAR
|
August 20, 2001 |
B R ELECTRICALS Vs. CHAIRMAN TELECOM COMMISSION
|
September 12, 2001 |
B S DHANDA Vs. UNION OF INDIA
|
March 2, 2001 |
B SINGH CHATRATH AND SONS Vs. COMMISSIONER OF INCOME TAX
|
January 4, 2001 |
B. DHARAM SINGH BABEK SINGH FINANCE (P) LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
|
November 29, 2001 |
BABITA KUMARI Vs. GOVT OF NCT OF DELHI
|
July 19, 2001 |
BABLI Vs. GOVT OF NCT OF DELHI
|
August 31, 2001 |
BABU LAL Vs. UNION OF INDIA
|
September 5, 2001 |
BABU LAL SHARMA Vs. UNION OF INDIA
|
November 5, 2001 |
BABU LAL YADAV Vs. STATE OF DELHI
|
May 1, 2001 |
BABU RAM Vs. STATE
|
October 9, 2001 |
BABU RAM AND CO Vs. DELHI DEVELOPMENT AUTHORITY
|
August 14, 2001 |
BABY ARYA Vs. DELHI VIDYUT BOARD
|
September 4, 2001 |
BABY RUPALI GROVER Vs. RAJESH GROVER
|
December 19, 2001 |
BADLEY RAM Vs. DELHI DEVELOPMENT AUTHORITY
|
September 6, 2001 |
BAHUBALI EXPORT INDIA Vs. DIRECTOR GENERAL FOREIGH TRADE
|
December 4, 2001 |
BAJAJ AUTO LIMITED Vs. VIKRAM SINGH MEHTA
|
March 22, 2001 |
BAL RAM Vs. RAJINDER KUMAR
|
January 17, 2001 |
BALA GUPTA Vs. MICHAEL G RIKHI
|
January 3, 2001 |
BALCO EMPLOYEES UNION Vs. UNION OF INDIA
|
March 2, 2001 |
BALDEV RAJ Vs. MAN MOHAN
|
May 25, 2001 |
BALDEV STEEL LIMITED Vs. EMPIRE DYEING AND MANUFACTURING COMPANY LIMITED
|
May 18, 2001 |
BALDEV STEEL LIMITED Vs. EMPIRE DYEING AND MANUFACTURING COMPANY LIMITED
|
May 1, 2001 |
BALGANAND Vs. UNION OF INDIA
|
November 8, 2001 |
BALRAJ Vs. COMMISSIONER OF INCOME TAX
|
December 6, 2001 |
BALSARA HYGIENE PRODUCTS LIMITED Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
|
August 24, 2001 |
BALWANT SINGH VIRDHEE Vs. ASHWANIT KUMAR
|
March 9, 2001 |
BALWINDER KAUR Vs. UNION OF INDIA
|
December 19, 2001 |
BANARAS CLOTHIERS P LIMITED Vs. PADAM CHAND JAIN
|
August 16, 2001 |
BANK OF AMERICA N A Vs. VINOD GUJRAL
|
January 18, 2001 |
BANK OF BARODA Vs. JAILAXMI ROAD SERVICES PRIVATE LIMITED
|
April 25, 2001 |
BANK OF INDIA Vs. RAMAN MALHOTRA
|
December 12, 2001 |
BANKE SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
April 17, 2001 |
BASAN MAYARAMKA Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
May 1, 2001 |
BAWA ABHAI SINGH Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 23, 2001 |
BAWA JAGMOHAN SINGH Vs. REGISTRAR OF TRADE MARKS
|
October 16, 2001 |
BAWA SHIV CHARAN SINGH Vs. COMMISSIONER OF GIFT TAX
|
May 15, 2001 |
BEDI RAM Vs. UNION OF INDIA
|
March 23, 2001 |
BENOY BHUSHAN BASU Vs. COMMISSIONER OF POLICE
|
September 26, 2001 |
BHAGAT RAM BHOLA Vs. UNION OF INDIA
|
May 4, 2001 |
BHAGWAN Vs. MUNICIPAL CORPORATION OF DELHI
|
April 12, 2001 |
BHAGWAN Vs. NATIONAL HOUSING BANK
|
January 4, 2001 |
BHAGWAN DAS Vs. STATE GOVERNMENT OF NCT OF DELHI
|
September 6, 2001 |
BHAGWAN DASS GUPTA Vs. SHIV SHANKAR TIRATH YATRA COMPANY PRIVATE LIMITED
|
May 29, 2001 |
BHAGWAN HOSIERY Vs. PRESIDING OFFICER LABOUR COURT
|
January 4, 2001 |
BHAGWAN PANDA Vs. STATE
|
June 1, 2001 |
BHAGWAN VERMA Vs. UNION OF INDIA
|
November 26, 2001 |
BHAGWANTI Vs. STATE
|
October 1, 2001 |
BHAGWATI DEVI Vs. GOVT PF NCT DELHI
|
September 10, 2001 |
BHAGWATI PRASAD SHARMA Vs. RAM SWAROOP SHARMA
|
November 5, 2001 |
BHAI SARDAR SINGH AND SONS Vs. DELHI DEVELOPMENT AUTHORITY
|
August 2, 2001 |
BHANU MEHRA Vs. DATO BRIJ KISHORE
|
May 11, 2001 |
BHARAT BATTERY MANUFACTURING CO PRIVATE LIMITED Vs. UNION OF INDIA
|
August 10, 2001 |
BHARAT COMMERCE AND INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 7, 2001 |
BHARAT GENERAL REINSURANCE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 11, 2001 |
BHARAT K OIL DEPOT Vs. COMMISSIONER
|
October 4, 2001 |
BHARAT PETROLEUM CORPORATION LIMITED Vs. ECE INDUSTRIES
|
October 16, 2001 |
BHARAT PETROLEUM CORPORATION LIMITED Vs. HARI CHAND SACHDEVA
|
February 2, 2001 |
BHARAT RASAYAN LIMITED Vs. HINDUSTAN INSECTICIDES LIMITED
|
April 24, 2001 |
BHARAT STEEL TUBES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 6, 2001 |
BHARTI TELEVENTURES LIMITED Vs. DSS ENTERPRISES PRIVATE LIMITED
|
May 14, 2001 |
BHARTI TELEVENTURES LIMITED Vs. BELL SOUTH INTERNATIONAL ASIA PACIFIC INCORPORATED USA
|
February 23, 2001 |
BHARTI TELEVENTURES LIMITED Vs. BELL SOUTH INTERNATIONAL ASIA PACIFIC INC U S A
|
August 17, 2001 |
BHIM SAIN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
July 19, 2001 |
BHISHAM SINGH Vs. UNION OF INDIA
|
November 21, 2001 |
BHOORIA Vs. UNION OF INDIA
|
October 5, 2001 |
BHOPAL RAM Vs. NARESH KUMAR DY COMMISSIONER MUNICIPAL CORPORATION OF DELHI
|
January 24, 2001 |
BHUPINDER SINGH BHATIA Vs. COMMISSIONER OF GIFT TAX
|
February 22, 2001 |
BILAL AHMED Vs. STATE
|
March 29, 2001 |
BIMLA DEVI Vs. DELHI VIDYUT BOARD
|
August 16, 2001 |
BINOY JACOB Vs. STATE
|
August 31, 2001 |
BIPIN BABU GUPTA Vs. STATE
|
October 19, 2001 |
BIPIN GUPTA Vs. LAXMI NARAIN GUPTA
|
July 13, 2001 |
BIPIN KUMAR Vs. UNIVERSITY OF DELHI
|
August 7, 2001 |
BIPS SYSTEMS LIMITED Vs. STATE OF DELHI
|
August 6, 2001 |
BIRBAL Vs. UNION OF INDIA
|
May 18, 2001 |
BIRBAL Vs. UNION OF INDIA
|
November 27, 2001 |
BIRENDER GOVIL Vs. GOVT OF NCT OF DELHI
|
November 5, 2001 |
BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED Vs. KAPRA MAZDOOR EKTA UNION
|
August 31, 2001 |
BISHAN LAL KANODIA C O JYOTI PRASAD JAGAN NATH DELHI Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
December 21, 2001 |
BRAHLER ICS INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
November 29, 2001 |
BRAHMANAND KEJRIWAL Vs. KUSHAL KISHORE AGGARWAL
|
January 30, 2001 |
BRIGHT FOOD INDS Vs. NEW DELHI MUNICIPAL CORPORATION
|
October 19, 2001 |
BRIJ BASI UDYOG Vs. UNION OF INDIA
|
October 9, 2001 |
BRIJ KOD Vs. COMMISSIONER OF FOOD AND SUPPLIES
|
August 27, 2001 |
BRIJ LAL AND SONS Vs. DELHI DEVELOPMENT AUTHORITY
|
August 24, 2001 |
BRIJ LAL AND SONS Vs. DELHI DEVELOPMENT AUTHORITY
|
September 24, 2001 |
BRITANNIA INDUSTRIES LIMITED Vs. UNION OF INDIA
|
August 6, 2001 |
BUDDHA FILMS PRIVATE LIMITED Vs. PRASAR BHARTI
|
July 20, 2001 |
BUDDHA FILMS PVT. LTD. Vs. PRASAR BHARATI (BROADCASTING CORPORATION OF INDIA)
|
January 4, 2001 |
BUDH RAM Vs. UNION OF INDIA
|
December 4, 2001 |
BUDHA FILMS PRIVATE LIMITED Vs. PRASAR BHARATI
|
February 26, 2001 |
BUDHIRAJA ELECTRICALS Vs. AIRPORT AUTHORITY OF INDIA
|
April 17, 2001 |
BUDHU RAM Vs. UNION OF INDIA
|
August 24, 2001 |
BUILD TECH Vs. RAKESH JAIN
|
January 11, 2001 |
BULGAIN Vs. APEX APARTMENTS PRIVATE LIMITED
|
April 12, 2001 |
BUREAU OF INDIAN STANDERDS EMPLOYEES UNION Vs. BUREAU OF INDIAN STATDARDS
|
December 13, 2001 |
C J INTERNATIONAL HOTELS LIMITED Vs. NEW DELHI MUNICIPAL CORPORATION
|
May 18, 2001 |
C LAL GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
|
November 19, 2001 |
C R TANWAR Vs. DELHI JAL BOARD
|
February 28, 2001 |
C S RATHOUR Vs. UNION OF INDIA
|
July 13, 2001 |
C S SANON Vs. UNION OF INDIA
|
July 24, 2001 |
C V JAIN AND CO Vs. HINDUSTAN FERTILIZER CORPORATION LIMITED
|
July 23, 2001 |
C V JAIN AND CO Vs. HINDUSTAN FERTILIZER CORPORATION LIMITED
|
August 27, 2001 |
CAMLIN PRIVATE LIMITED Vs. NATIONAL PENCIL INDUSTRIES
|
September 26, 2001 |
CANARA BANK Vs. PRESTEL COMMUNICATION PRIVATE LIMITED
|
May 3, 2001 |
CANARA BANK Vs. SURYA CHEMICALS
|
March 26, 2001 |
CAPITAL METERS LIMITED Vs. B P ELECTRIC
|
October 12, 2001 |
CASTROL LIMITED Vs. SHANKARLAL NAGWANI
|
August 10, 2001 |
CASTROL LIMITED Vs. MUKESH KUMAR
|
November 28, 2001 |
CASTROL LIMITED Vs. KAMAL LUTHRA
|
July 26, 2001 |
CATERPILLAR INC Vs. KAILASH NICHANI
|
December 21, 2001 |
CENTRAL BANK OF INDIA Vs. DELHI TRADE LINKS INDIA
|
November 26, 2001 |
CENTRAL BANK OFFICERS UNION Vs. CENTRAL BANK OF INDIA
|
April 12, 2001 |
CENTRAL BIHAR CONSTRUCTION CO Vs. CENTRAL WAREHOUSING CORPORATION
|
November 2, 2001 |
CHAIRMAN AND MANAGING DIRECTOR NTPC Vs. RAJ KISHAN AND CO
|
May 3, 2001 |
CHAMPA ARORA Vs. SHIV LAL ARORA
|
August 27, 2001 |
CHAMPAGNE INDAGE LIMITED Vs. UNION OF INDIA
|
October 17, 2001 |
CHANDER Vs. DELHI ADMINISTRATION
|
March 30, 2001 |
CHANDER BALLABH Vs. DELHI DEVELOPMENT AUTHORITY
|
September 10, 2001 |
CHANDER BHAN Vs. DELHI STATE CO OPERATIVE BANK LIMITED
|
March 22, 2001 |
CHANDER BHAN Vs. BHAGWAN DASS
|
February 12, 2001 |
CHANDER KANTA ANAND FOUNDATION PUBLIC CHARITABLE TRUST Vs. STATE
|
August 10, 2001 |
CHANDER KISHORE GAUR Vs. MUNICIPAL CORPORATION OF DELHI
|
September 20, 2001 |
CHANDER KISHORE GUSHORE GULATI Vs. VARINDER KISHORE GULATI
|
February 9, 2001 |
CHANDER MOHAN Vs. STATE DELHI ADMINISTRATION
|
February 20, 2001 |
CHANDER MOHAN Vs. UNION OF INDIA
|
August 21, 2001 |
CHANDER PRAKASH Vs. MINISTRY OF HEALTH NIRMAN BHAWAN
|
December 21, 2001 |
CHANDER PRAKESH JAIN Vs. GOVT OF NCT OF DELHI
|
March 30, 2001 |
CHANDMAL GAURI SHANKAR Vs. COMMISSIONER OF GIFT TAX
|
March 12, 2001 |
CHARANJEET Vs. DELHI DEVELOPMENT AUTHORITY
|
September 11, 2001 |
CHARANJIT KOCHHAR Vs. UNION OF INDIA
|
September 17, 2001 |
CHARANJIT SINGH Vs. DB MERCHANT BANKING SERVICES LIMITED
|
March 16, 2001 |
CHATTAR SINGH Vs. INDIAN GANDHI NATIONAL OPEN UNIVERSITY
|
December 14, 2001 |
CHETAN DASS LACHHMAN DASS Vs. COMMISSIONER OF INCOME TAX
|
October 16, 2001 |
CHHAMMI LAL Vs. MUNICIPAL CORPORATION OF DELHI
|
February 1, 2001 |
CHIRANJI ESTATES P LTD Vs. UNION OF INDIA
|
December 13, 2001 |
CHIRANJI LAL Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
May 31, 2001 |
CHUNI LAL Vs. UNION OF INDIA
|
February 5, 2001 |
CIMMCO BIRLA LIMITED Vs. STATE OF DELHI
|
September 28, 2001 |
CIT Vs. ANSAL HOUSING & CONSTRUCTION LTD.
|
January 10, 2001 |
CIT Vs. GENERAL ELECTRONICS HARYANA (P) LTD
|
February 8, 2001 |
CIT Vs. BIR BROS
|
May 10, 2001 |
CIT Vs. BHARAT COMMERCE & INDUSTRIES LTD.
|
June 8, 2001 |
CLARIDGES HOTEL PRIVATE LIMITED Vs. M M BHAGAT AND COMPANY
|
April 20, 2001 |
COAL INDIA LIMITED Vs. P O
|
February 20, 2001 |
COLGATE PAMOLIVE INDIA LIMITED Vs. UNION OF INDIA
|
June 1, 2001 |
COLUMBIA PICTURES ASSON Vs. SITI CABLE NETWORK
|
February 14, 2001 |
COLUMBIA PICTURES INDUSTRIES Vs. SITI CABLE NETWORK LIMITED
|
March 30, 2001 |
COMMISSIONER OF C. EX., DELHI-III Vs. ENKAY HWS INDIA LTD.
|
March 25, 2001 |
COMMISSIONER OF CENTRAL EXCISE Vs. MARUTI UDYOG LTD.
|
December 3, 2001 |
COMMISSIONER OF CUSTOMS Vs. RAVI MITTAL
|
July 16, 2001 |
COMMISSIONER OF GIFT TAX Vs. CHAMELI DEVI
|
July 10, 2001 |
COMMISSIONER OF GIFT TAX Vs. HANS RAJ
|
March 28, 2001 |
COMMISSIONER OF GIFT TAX Vs. MADAN LAL JAIN
|
February 22, 2001 |
COMMISSIONER OF GIFT TAX Vs. RAGHU HARI DALMIA
|
October 15, 2001 |
COMMISSIONER OF INCOME TAX Vs. NATIONAL SEEDS CORPORATION LIMITED
|
October 9, 2001 |
COMMISSIONER OF INCOME TAX Vs. ABHINANDAN INVESTMENT LIMITED
|
October 8, 2001 |
COMMISSIONER OF INCOME TAX Vs. SANT BIR BROS
|
October 9, 2001 |
COMMISSIONER OF INCOME TAX Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
October 3, 2001 |
COMMISSIONER OF INCOME TAX Vs. ANSAL HOUSING AND CONSTRUCTION LTD
|
October 1, 2001 |
COMMISSIONER OF INCOME TAX Vs. BIR BROS
|
October 5, 2001 |
COMMISSIONER OF INCOME TAX Vs. HARI BROTHERS P LTD
|
October 5, 2001 |
COMMISSIONER OF INCOME TAX Vs. ESCORTS LTD
|
September 11, 2001 |
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT BHARAT LIMITED
|
September 13, 2001 |
COMMISSIONER OF INCOME TAX Vs. M M T C
|
September 25, 2001 |
COMMISSIONER OF INCOME TAX Vs. MOHAN MEAKIN BREWERIES LTD
|
September 24, 2001 |
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED TECHNO PLASTICS P LTD
|
August 27, 2001 |
COMMISSIONER OF INCOME TAX Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
August 10, 2001 |
COMMISSIONER OF INCOME TAX Vs. BHARAT HEAVY ELECTRICALS
|
August 16, 2001 |
COMMISSIONER OF INCOME TAX Vs. PIPELINE TECHNOLOGISTS LTD
|
August 16, 2001 |
COMMISSIONER OF INCOME TAX Vs. JAIN BROTHERS
|
August 16, 2001 |
COMMISSIONER OF INCOME TAX Vs. DELHI AIRPORT SERVICE
|
September 10, 2001 |
COMMISSIONER OF INCOME TAX Vs. ALLIED INTERNATIONAL PRODUCT TD
|
September 11, 2001 |
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT BHARAT LTD
|
September 10, 2001 |
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT B LIMITED
|
September 4, 2001 |
COMMISSIONER OF INCOME TAX Vs. PREM NATH MOTORS PRIVATE LIMITED
|
September 5, 2001 |
COMMISSIONER OF INCOME TAX Vs. DALMIA BHARAT CEMENT LIMITED
|
September 4, 2001 |
COMMISSIONER OF INCOME TAX Vs. CAMI ADVERTISING AND MARKETING P LIMITED
|
August 29, 2001 |
COMMISSIONER OF INCOME TAX Vs. SIR SHANKAR LAL FOUNDATION
|
August 29, 2001 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN INSECTICIDES LIMITED
|
September 3, 2001 |
COMMISSIONER OF INCOME TAX Vs. METAL FORGING P LIMITED
|
September 3, 2001 |
COMMISSIONER OF INCOME TAX Vs. GANGA SAGAR SURI
|
September 3, 2001 |
COMMISSIONER OF INCOME TAX Vs. WEBBING & BELTING FACTORY (P) LTD.
|
October 1, 2001 |
COMMISSIONER OF INCOME TAX Vs. DAYAWATI MODI
|
December 31, 2001 |
COMMISSIONER OF INCOME TAX Vs. MITSUI ENGINEERING AND SHIP BUILDING COMPANY LIMITED
|
December 21, 2001 |
COMMISSIONER OF INCOME TAX Vs. MOTOR GENERAL FINANCE LIMITED
|
December 21, 2001 |
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED
|
December 13, 2001 |
COMMISSIONER OF INCOME TAX Vs. VISHAL BUILDERS PRIVATE LIMITED
|
December 13, 2001 |
COMMISSIONER OF INCOME TAX Vs. PUSHPAK ENTERPRISES
|
December 13, 2001 |
COMMISSIONER OF INCOME TAX Vs. BLAZE ADVERTISING DELHI PRIVATE LIMITED
|
December 20, 2001 |
COMMISSIONER OF INCOME TAX Vs. VASAVI PRATAP CHAND
|
November 26, 2001 |
COMMISSIONER OF INCOME TAX Vs. STEEL AUTHORITY OF INDIA LIMITED
|
November 29, 2001 |
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LTD
|
November 29, 2001 |
COMMISSIONER OF INCOME TAX Vs. VASAVI PRATAP CHAND
|
December 11, 2001 |
COMMISSIONER OF INCOME TAX Vs. DAYAWATI MODI
|
December 6, 2001 |
COMMISSIONER OF INCOME TAX Vs. JAY ENGINEERING WORKS LIMITED
|
March 1, 2001 |
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LIMITED
|
March 8, 2001 |
COMMISSIONER OF INCOME TAX Vs. CHARAT RAM FOUNDATION
|
March 8, 2001 |
COMMISSIONER OF INCOME TAX Vs. RAVI KANT JAIN
|
March 15, 2001 |
COMMISSIONER OF INCOME TAX Vs. REINZ TALBROS PRIVATE LIMITED
|
March 21, 2001 |
COMMISSIONER OF INCOME TAX Vs. TALUJA ENTERPRISES P LIMITED
|
March 20, 2001 |
COMMISSIONER OF INCOME TAX Vs. GOWAR SONS PUBLICATION PRIVATE LIMITED
|
March 13, 2001 |
COMMISSIONER OF INCOME TAX Vs. KRISHAN KUMAR KAPOOR
|
April 12, 2001 |
COMMISSIONER OF INCOME TAX Vs. SAHNI SILK MILLS PRIVATE LIMITED
|
April 10, 2001 |
COMMISSIONER OF INCOME TAX Vs. EAST WEST LINKERS P LIMITED
|
April 9, 2001 |
COMMISSIONER OF INCOME TAX Vs. MEDIPAC P LTD
|
April 9, 2001 |
COMMISSIONER OF INCOME TAX Vs. GREEVEES ENTERPRISES P LTD
|
April 9, 2001 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN INSECTICIDES LIMITED
|
February 14, 2001 |
COMMISSIONER OF INCOME TAX Vs. SALIQ RAM SOOD
|
February 14, 2001 |
COMMISSIONER OF INCOME TAX Vs. SIR SHRI RAM FOUNDATION
|
February 16, 2001 |
COMMISSIONER OF INCOME TAX Vs. GOODYEAR INDIA LIMITED
|
February 19, 2001 |
COMMISSIONER OF INCOME TAX Vs. RICHA AND CO
|
February 19, 2001 |
COMMISSIONER OF INCOME TAX Vs. PUNJAB NATIONAL BANK
|
February 15, 2001 |
COMMISSIONER OF INCOME TAX Vs. RAM FOUNDATION
|
February 16, 2001 |
COMMISSIONER OF INCOME TAX Vs. SIR SOBHA SINGH PUBLIC CHARITABLE TRUST
|
February 16, 2001 |
COMMISSIONER OF INCOME TAX Vs. INDO ASIATIC ENGINEERS PRIVATE LIMITED
|
February 5, 2001 |
COMMISSIONER OF INCOME TAX Vs. K C KASHYAP
|
February 6, 2001 |
COMMISSIONER OF INCOME TAX Vs. CAPITAL BUS SERVICES PRIVATE LIMITED
|
February 7, 2001 |
COMMISSIONER OF INCOME TAX Vs. USHA ELECTRONICS INDIA PRIVATE LIMITED
|
February 7, 2001 |
COMMISSIONER OF INCOME TAX Vs. AMAR SINGH
|
February 7, 2001 |
COMMISSIONER OF INCOME TAX Vs. NARULA FINANCE PRIVATE LIMITED
|
February 7, 2001 |
COMMISSIONER OF INCOME TAX Vs. SHEO RAM
|
February 9, 2001 |
COMMISSIONER OF INCOME TAX Vs. ESCORTS TRANSMISSIONS LIMITED
|
February 1, 2001 |
COMMISSIONER OF INCOME TAX Vs. MODERN BAKERIES INDIA LIMITED
|
January 11, 2001 |
COMMISSIONER OF INCOME TAX Vs. WEBBING AND BELTINGS FACTORY P LIMITED
|
January 10, 2001 |
COMMISSIONER OF INCOME TAX Vs. B R CHAWLA
|
January 10, 2001 |
COMMISSIONER OF INCOME TAX Vs. GHAZIABAD ENGINEERING CO P LIMITED
|
January 10, 2001 |
COMMISSIONER OF INCOME TAX Vs. CONTINENTAL CONSTRUCTION P LIMITED
|
January 11, 2001 |
COMMISSIONER OF INCOME TAX Vs. B L PASSI
|
January 16, 2001 |
COMMISSIONER OF INCOME TAX Vs. RAJ BROTHERS
|
January 16, 2001 |
COMMISSIONER OF INCOME TAX Vs. HARSHA TRACTOR LIMITED
|
January 16, 2001 |
COMMISSIONER OF INCOME TAX Vs. SPAN INDUSTRIES
|
January 4, 2001 |
COMMISSIONER OF INCOME TAX Vs. PRUDENTIAL BUILDERS
|
January 4, 2001 |
COMMISSIONER OF INCOME TAX Vs. RAMESH KHANNA
|
January 4, 2001 |
COMMISSIONER OF INCOME TAX Vs. GEM FINANCIERS AND DISTRIBUTORS PRIVATE LIMITED
|
January 4, 2001 |
COMMISSIONER OF INCOME TAX Vs. CONSULTING ENGINEERING SERVICES INDIA LIMITED
|
January 4, 2001 |
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL POULTRY FARM
|
January 4, 2001 |
COMMISSIONER OF INCOME TAX Vs. KANAHYA LAL
|
January 4, 2001 |
COMMISSIONER OF INCOME TAX Vs. C LYALL AND CO LUCKNOW AIRFIELD
|
January 8, 2001 |
COMMISSIONER OF INCOME TAX Vs. INDIAN GLASS AGENCY
|
January 8, 2001 |
COMMISSIONER OF INCOME TAX Vs. RAMA BODY BUILDERS
|
January 8, 2001 |
COMMISSIONER OF INCOME TAX Vs. TRADING ENGINEERS
|
January 8, 2001 |
COMMISSIONER OF INCOME TAX Vs. A R GULATI VOLUNTARY LIQUIDATORY ORISSA PAPER MILLS COMPANY LIMITED
|
January 8, 2001 |
COMMISSIONER OF INCOME TAX Vs. BIKRAM SINGH SOOD
|
January 9, 2001 |
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD MASOOM
|
January 25, 2001 |
COMMISSIONER OF INCOME TAX Vs. G K CHADHA
|
January 31, 2001 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN KOKOU WIRES LIMITED
|
January 24, 2001 |
COMMISSIONER OF INCOME TAX Vs. APPAREL EXPRESS COMPANY PRIVATE LIMITED
|
January 24, 2001 |
COMMISSIONER OF INCOME TAX Vs. P JAISWAL
|
January 23, 2001 |
COMMISSIONER OF INCOME TAX Vs. HAMDARD DAWAKHANA WAKF
|
January 17, 2001 |
COMMISSIONER OF INCOME TAX Vs. SHRI RAM REFRIGERATION
INDUSTRIES LTD
|
January 17, 2001 |
COMMISSIONER OF INCOME TAX Vs. JAMNADASS RAM KRISHAN
|
January 18, 2001 |
COMMISSIONER OF INCOME TAX Vs. RANI SHAVER POULTRY BREEDING FARMS P LIMITED
|
July 9, 2001 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN INSECTICIDES LIMITED
|
July 16, 2001 |
COMMISSIONER OF INCOME TAX Vs. KARNI SINGH
|
July 16, 2001 |
COMMISSIONER OF INCOME TAX Vs. SIR SOBHA SINGH PUBLIC CHARITABLE TRUST
|
July 16, 2001 |
COMMISSIONER OF INCOME TAX Vs. SIR SHRI RAM FOUNDATION
|
July 16, 2001 |
COMMISSIONER OF INCOME TAX Vs. SHRI KISHAN ADVANI
|
July 13, 2001 |
COMMISSIONER OF INCOME TAX Vs. BHAGAT CONSTRUCTION CO
|
July 16, 2001 |
COMMISSIONER OF INCOME TAX Vs. RIVIERA APARTMENTS CONSTRUCTION CO
|
July 16, 2001 |
COMMISSIONER OF INCOME TAX Vs. SUSHILA DEVI
|
July 16, 2001 |
COMMISSIONER OF INCOME TAX Vs. FRICK INDIA LIMITED
|
July 17, 2001 |
COMMISSIONER OF INCOME TAX Vs. BHARAT COMMERCE AND INDUSTRIES LTD
|
August 6, 2001 |
COMMISSIONER OF INCOME TAX Vs. MEGASKA INTERNATIONAL INDIA P LIMITED
|
August 6, 2001 |
COMMISSIONER OF INCOME TAX Vs. BHANDARI HOMOEOPATHIC LABORATORIES
|
August 6, 2001 |
COMMISSIONER OF INCOME TAX Vs. GENERAL ELECTRONIC HARYANA P LIMITED
|
August 2, 2001 |
COMMISSIONER OF INCOME TAX Vs. VOLGA RESTAURANT
|
August 2, 2001 |
COMMISSIONER OF INCOME TAX Vs. KWALITY RESTAURANT AND ICECREAM
|
August 1, 2001 |
COMMISSIONER OF INCOME TAX Vs. SOHAN SINGH
|
August 7, 2001 |
COMMISSIONER OF INCOME TAX Vs. FREEZEKING INDUSTRIES P LTD
|
August 7, 2001 |
COMMISSIONER OF INCOME TAX Vs. SIYA RAM KUMAR ENGINEERING WORKS P LIMITED
|
August 8, 2001 |
COMMISSIONER OF INCOME TAX Vs. CHEMICAL AND METALLURGICAL DESIGN CO P LIMITED
|
August 8, 2001 |
COMMISSIONER OF INCOME TAX Vs. DELHI PUBLIC COLLEGE
|
August 9, 2001 |
COMMISSIONER OF INCOME TAX Vs. THOMSON PRESS INDIA LTD
|
July 31, 2001 |
COMMISSIONER OF INCOME TAX Vs. MEHTA HARNAM SINGH
|
July 31, 2001 |
COMMISSIONER OF INCOME TAX Vs. PARMOD KUMAR DANG
|
July 30, 2001 |
COMMISSIONER OF INCOME TAX Vs. BRIG KAPIL MOHAN
|
May 31, 2001 |
COMMISSIONER OF INCOME TAX Vs. DELHI CATTLE BREEDING FARMS P LIMITED
|
May 25, 2001 |
COMMISSIONER OF INCOME TAX Vs. AVINASH PASRICHA
|
May 28, 2001 |
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED
|
May 17, 2001 |
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED
|
May 14, 2001 |
COMMISSIONER OF INCOME TAX Vs. BRIG KAPIL MOHAN NEW DELHI
|
May 16, 2001 |
COMMISSIONER OF INCOME TAX Vs. CONTINENTAL DEVICE INDIA
|
May 4, 2001 |
COMMISSIONER OF INCOME TAX Vs. CONTINENTAL DEVICE INDIA LIMITED
|
May 9, 2001 |
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED
|
May 1, 2001 |
COMMISSIONER OF INCOME TAX Vs. B.L. PASSI
|
October 16, 2001 |
COMMISSIONER OF INCOME TAX Vs. SHARPEDGE LTD.
|
October 1, 2001 |
COMMISSIONER OF INCOME TAX Vs. V.S. BHAGAT
|
August 29, 2001 |
COMMISSIONER OF INCOME TAX Vs. M.M.T.C.
|
September 24, 2001 |
COMMISSIONER OF INCOME TAX DELH IV NEW DELHI Vs. R L BHARGAVA NEW DELHI
|
December 21, 2001 |
COMMISSIONER OF INCOME TAX DELHI 1 NEW DELHI Vs. DELHI CATTLE BREEDING G FARMS PRIVATE LIMITED
|
May 25, 2001 |
COMMISSIONER OF INCOME TAX DELHI CENTRAL NEW DELHI Vs. SITARAM JAIPURIA HUF NEW DELHI
|
December 21, 2001 |
COMMISSIONER OF INCOME TAX DELHI II Vs. QANTAS AIRWAYS LIMITED
|
May 15, 2001 |
COMMISSIONER OF INCOME TAX DELHI II Vs. RIVIERA APARTMENTS CONSTRUCTION CO
|
February 19, 2001 |
COMMISSIONER OF INCOME TAX DELHI III NEW DELHI Vs. LA MEDICA DELHI
|
March 15, 2001 |
COMMISSIONER OF INCOME TAX DELHI III NEW DELHI Vs. H S SINGHAL AND SONS NEW DELHI
|
July 31, 2001 |
COMMISSIONER OF INCOME TAX DELHI IV Vs. VIRENDER KUMAR DELHI
|
July 16, 2001 |
COMMISSIONER OF INCOME TAX DELHI IV Vs. KRISHNA KUMAR KAPOOR
|
April 12, 2001 |
COMMISSIONER OF INCOME TAX DELHI IV Vs. SARDARI LAL AND CO
|
September 7, 2001 |
COMMISSIONER OF INCOME TAX DELHI IV NEW DELHI Vs. SARDARI LALA AND CO NEW DELHI
|
August 31, 2001 |
COMMISSIONER OF INCOME TAX DELHI IV NEW DELHI Vs. RAJASTHAN GOLDEN TRANSPORT CO PRIVATE LIMITED
|
February 15, 2001 |
COMMISSIONER OF INCOME TAX DELHI V Vs. ROHIT PRAKASH GOYAL
|
March 8, 2001 |
COMMISSIONER OF INCOME TAX V SETH KEDAR NATH MODI Vs. COMMISSIONER OF INCOME TAX V SETH KEDAR NATH MODI
|
December 14, 2001 |
COMMISSIONER OF POLICE Vs. NASEEB SINGH
|
September 5, 2001 |
COMMISSIONER OF POLICE Vs. MUKESH KUMAR
|
September 5, 2001 |
COMMISSIONER OF SURTAX Vs. DALMIA DAIRY INDUSTRIES LTD
|
August 23, 2001 |
COMMISSIONER OF SURTAX Vs. DALMIA CERAMIC INDUSTRIES LTD
|
August 23, 2001 |
COMMISSIONER OF SURTAX Vs. ORIENTAL BANK OF COMMERCE
|
August 23, 2001 |
COMMISSIONER OF SURTAX Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
August 23, 2001 |
COMMISSIONER OF SURTAX Vs. GEDORE TOOLS INDIA P LTD
|
August 23, 2001 |
COMMISSIONER OF SURTAX Vs. INDO EUROPEAN MACHINERY CO P LIMITED
|
August 23, 2001 |
COMMISSIONER OF SURTAX Vs. ORISSA CEMENT LTD
|
August 23, 2001 |
COMMISSIONER OF WEALTH TAX Vs. SIR SHANKAR LALL FOUNDATION
|
March 7, 2001 |
COMMISSIONER OF WEALTH TAX Vs. SANTOKH SINGH
|
March 19, 2001 |
COMMISSIONER OF WEALTH TAX Vs. BRIG KAPIL MOHAN
|
July 10, 2001 |
COMMISSIONER OF WEALTH TAX Vs. HARI SHANKAR RASTOGI
|
August 1, 2001 |
COMMISSIONER OF WEALTH TAX Vs. BEGUM QAMAR SARWAR ALI
|
August 6, 2001 |
COMMISSIONER OF WEALTH TAX DELHI CENTRAL I Vs. KAPIL MOHAN NEW DELHI
|
July 10, 2001 |
COMMISSIONER OF WEALTH TAX INCOME TAX Vs. LT COL KAPIL MOHAN
|
May 30, 2001 |
COMMON CAUSE Vs. UNION OF INDIA
|
February 27, 2001 |
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA
|
December 19, 2001 |
COMPETENT CONSTRUCTION COMPANY Vs. ORIENTAL INSURANCE COMPANY
|
February 5, 2001 |
CONSTRUCTION BASE (P) LTD. Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD.
|
March 9, 2001 |
CONSULATING ENGINEERING SERVICES INDIA LTD Vs. DEPARTMENT OF AGRICULTURE AND CO OPERATION
|
October 17, 2001 |
CONTINENTAL CONSTRUCTION LIMITED Vs. CHIEF ENGUNEER CONSTRUCTION N E RAILWAY GORAKHPUR
|
November 26, 2001 |
CONTINENTAL CONSTRUCTION LTD Vs. COMMISSIONER OF INCOME TAX
|
August 24, 2001 |
CONTINENTAL PROFILES LIMITED Vs. GOPAL BALI
|
April 30, 2001 |
CONTROLLER OF ESTATE DUTY Vs. NIRMALA BHANDARI
|
February 12, 2001 |
CONTROLLER OF ESTATE DUTY Vs. SATYAJIT
|
March 7, 2001 |
CONTROLLER OF ESTATE DUTY Vs. VEERAN WALI
|
March 5, 2001 |
CORIN MEDICAL LIMITED Vs. UNITED MEDICAL TECHNOLOGIES
|
October 5, 2001 |
COROMANDEL INDAG PRODUCTS INDIA LIMITED Vs. UNION OF INDIA
|
October 30, 2001 |
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA INDRAPRASTHA MARG NEW DELHI Vs. MAHESH TANEJA FCA
|
December 21, 2001 |
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. C M MEHROTRA
|
January 23, 2001 |
COURT ON ITS OWN MOTION Vs. STATEMENT MADE
|
January 16, 2001 |
COURT ON ITS OWN MOTION Vs. STATE
|
October 15, 2001 |
COX AND KINGS FOREX SERVICES Vs. STATE AND OTHERS
|
October 17, 2001 |
CREF FINANCE LIMITED Vs. PURI CONSTRUCTION LIMITED
|
April 18, 2001 |
CSIR SCIENTIFIC WORKS ASSOCIATION Vs. UNION OF INDIA
|
September 20, 2001 |
CSIR SCIENTIFIC WORKS ASSOCIATION Vs. UNION OF INDIA
|
September 12, 2001 |
CUREWELL INDIA LIMITED Vs. PHARMACHIM
|
August 10, 2001 |
CWT Vs. VASAVI PRATAP CHAND
|
November 12, 2001 |
D D SHARMA Vs. UNION OF INDIA
|
July 12, 2001 |
D K BHARGAVA Vs. MAYA DEVI
|
January 23, 2001 |
D K GOEL Vs. KAMAL SUJIT
|
July 16, 2001 |
D K KAPUR Vs. RESERVE BANK OF INDIA
|
January 19, 2001 |
D K NAWLAKHA Vs. COMMISSIONER OF INCOME TAX
|
August 6, 2001 |
D KOCHCHAR Vs. CANARA BANK
|
January 11, 2001 |
D L F UNIVERSAL LTD Vs. COMMISSIONER OF INCOME TAX
|
July 16, 2001 |
D P LALWANI Vs. DELHI DEVELOPMENT AUTHORITY
|
March 28, 2001 |
D P MEHTA Vs. COMMISSIONER OF INCOME TAX
|
January 3, 2001 |
D R GUPTA Vs. STATE
|
December 4, 2001 |
D R PURI Vs. KAMLESH SAWHNEY
|
January 10, 2001 |
D R SONDHI Vs. HELLA KG HUECK AND CO
|
November 29, 2001 |
D S PANWAR Vs. UNION OF INDIA
|
September 20, 2001 |
D.P. STEEL PVT. LTD. Vs. UNION OF INDIA (UOI)
|
February 19, 2001 |
DAEWOO ANCHOR ELECTRONICS LIMITED Vs. S L BHALLA
|
September 26, 2001 |
DAISY TRADING CORPORATION Vs. UNION OF INDIA
|
October 18, 2001 |
DALBIR SINGH Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
July 16, 2001 |
DALIP BHATIA Vs. STATE
|
September 4, 2001 |
DALIP KUMAR Vs. SADRI CHAUHAN
|
September 4, 2001 |
DALIP SINGH SACHAR Vs. MAA KARNI COAL CARRIERS PRIVATE LIMITED
|
September 14, 2001 |
DAMAN KAUR SETHI Vs. INDIAN BANK
|
September 12, 2001 |
DARSHAN Vs. DELHI POLICE PUBLIC SCHOOL
|
August 28, 2001 |
DARSHAN LAL Vs. STATE
|
February 23, 2001 |
DARYAU SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
December 5, 2001 |
DAYA CHAND Vs. COMMISSIONER OF INCOME TAX NEW DELHI
|
February 6, 2001 |
DAYA CHAND YADAV Vs. MUNICIPAL CORPORATION OF DELHI
|
September 25, 2001 |
DAYA NAND Vs. COMMISSIONER OF POLICE
|
August 21, 2001 |
DAYACHAND ENGG INDIA PRIVATE LIMITED Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED
|
December 20, 2001 |
DCM FINANCIAL SERVICES LTD. Vs. NEMO
|
December 20, 2001 |
DCM LIMITED Vs. SALES TAX OFFICER NEW DELHI
|
May 21, 2001 |
DEEN DAYAL SHARMA Vs. UNION OF INDIA
|
December 4, 2001 |
DEEP CHAND Vs. KUNDA MAL
|
August 24, 2001 |
DEEPAK BHARDWAJ Vs. UNION OF INDIA
|
July 24, 2001 |
DEEPAK BHARDWAJ Vs. STATE
|
March 9, 2001 |
DEEPAK ELECTRIC AND TRADING CO Vs. UNION OF INDIA
|
September 28, 2001 |
DEL AGHA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
May 28, 2001 |
DELHI ABIBHAVAK MAHASANGH Vs. UNION OF INDIA
|
December 21, 2001 |
DELHI AIRPORT TDI EMPLOYEES UNION Vs. UNION OF INDIA
|
May 17, 2001 |
DELHI AUTOMOBILES P LTD Vs. COMMISSIONER OF INCOME TAX
|
August 9, 2001 |
DELHI BOTTLING COMPANY PRIVATE LIMITED Vs. TIMES GUARANTY FINANCIALS LIMITED
|
December 14, 2001 |
DELHI CANTONMENT BOARD Vs. DAULAT RAI AND SONS
|
August 6, 2001 |
DELHI DEVELOPMENT AUTHORITY Vs. MAYOR FURNISHERS AND DECORATORS
|
August 9, 2001 |
DELHI DEVELOPMENT AUTHORITY Vs. LABOUR COURT NO VIII
|
March 14, 2001 |
DELHI DEVELOPMENT AUTHORITY Vs. PRESIDING OFFICER
|
March 14, 2001 |
DELHI DEVELOPMENT AUTHORITY Vs. NATIONAL INSURANCE COMPANY
|
September 26, 2001 |
DELHI DEVELOPMENT AUTHORITY Vs. HINDUSTAN CONSTRUCTION CORPORATION ENGINEERS AND CONTRACTORS
|
September 12, 2001 |
DELHI DEVEWLOPMENT AUTHORITY Vs. BUMBRAH ELECTRICAL COMPANY
|
November 20, 2001 |
DELHI ELECTRIC SUPPLY UNDERTAKING Vs. VICTOR CABLE INDUSTRIES LIMITED
|
November 28, 2001 |
DELHI FLOUR MILLS COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
March 13, 2001 |
DELHI IRON AND STEEL COMPANY LIMITED Vs. U P ELECTRICITY BOARD
|
May 3, 2001 |
DELHI JAN SUDHAR SAMITI Vs. ORIENTAL BANK OF COMMERCE
|
August 20, 2001 |
DELHI POLLUTION CONTROL COMMITTEE Vs. APPELLATE AUTHORITY
|
August 17, 2001 |
DELHI POLLUTION CONTROL COMMITTEE Vs. APPELLATE AUTHORITY
|
July 17, 2001 |
DELHI PUBLIC SCHOOL Vs. DELHI STATE SCHOOL KARMACHARI UNION REGD
|
March 16, 2001 |
DELHI SIMLA CATHOLIC ARCHDIOCESE Vs. UNION OF INDIA
|
December 21, 2001 |
DELHI STATE COOPERATIVE BANK LIMITED Vs. DSCO COOP INDUSTRIAL SOCIETY LIMITED
|
April 9, 2001 |
DELHI STATE ELECTRICITY WORKERS UNION Vs. DELHI VIDYUT BOARD
|
September 21, 2001 |
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. J K THAKUR
|
April 9, 2001 |
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. LAJPAT AHUJA
|
May 8, 2001 |
DELHI TEMPO TRASPORT UNION Vs. DELHI DEVELOPMENT AUTHORITY
|
May 31, 2001 |
DELHI TRANSPORT CORPORATION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO II
|
July 11, 2001 |
DELHI TRANSPORT CORPORATION Vs. SARDAR SINGH
|
December 21, 2001 |
DELHI TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT NO 1 DELHI
|
November 19, 2001 |
DELHI TRANSPORT CORPORATION Vs. OM KUMAR
|
October 19, 2001 |
DELHI TRANSPORT CORPORATION Vs. DELHI ADMINISTRATION DELHI
|
October 30, 2001 |
DENA BANK Vs. PRAMOD KUMAR
|
April 25, 2001 |
DENTSPLY INDIA PRIVATE LIMITED Vs. EXCEL INTERNATIONAL
|
April 19, 2001 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. ADITYA CHEMICALS LTD.
|
February 23, 2001 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. LAKSHMI PRECISION SCREWS LTD.
|
March 23, 2001 |
DESU KARAMCHARI ADHIKAR SURAKSHA SAMITI Vs. MCD
|
September 28, 2001 |
DEVENDER KUMAR MATHUR Vs. STATE OF DELHI
|
November 7, 2001 |
DEVI Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
January 22, 2001 |
DEWAN CHAND Vs. INDIAN WELFARE RAILWAY ORGANISATION
|
August 27, 2001 |
DEWAN TYRES LTD Vs. COMMISSIONER OF C. EX., DELHI
|
October 19, 2001 |
DHAN SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
August 21, 2001 |
DHANNO Vs. UNION OF INDIA
|
July 26, 2001 |
DHANPATMAL VIRMANI SENIOR SECONDARY SCHOOL Vs. J K KAPOOR
|
February 19, 2001 |
DHARAM CONSTRUCTION Vs. DELHI DEVELOPMENT AUTHORITY
|
September 24, 2001 |
DHARAM PAL Vs. UNION OF INDIA
|
September 12, 2001 |
DHARMENDRA KUMAR Vs. BANKING SERVICE RECRUITMENT BOARD
|
April 9, 2001 |
DHARMIK SABHA Vs. COMMISSIONER OF DELHI POLICE
|
October 16, 2001 |
DHEERAJ Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
June 1, 2001 |
DHEMBLE ENTERPRISES Vs. CHELSES PRODUCTS
|
November 22, 2001 |
DIMPLE SINGLA Vs. UNION OF INDIA
|
September 25, 2001 |
DINESH Vs. STATE
|
April 9, 2001 |
DINESH KUMAR Vs. COMMISSIONER OF INCOME TAX
|
May 14, 2001 |
DIRECTOR GENERAL COUNCIL OF SCIENTIFIC AND INDUSTRIES RESERCH Vs. N K JAIN
|
July 30, 2001 |
DIRECTOR GENERAL OF INCOME TAX RESEARCH STATICS PUBLICATION AND PUBLIC RELATION Vs. DINESH CHANDER PANDEY
|
July 30, 2001 |
DIRECTOR GENERAL OF WORKS CPWD NIRMAN BHAWAN NEW DELHI Vs. REGIONAL LABOUR COMMISSIONER CENTRAL
|
September 25, 2001 |
DIRECTOR OF INCOME TAX Vs. WARDHA CHARITABLE TRUST
|
October 5, 2001 |
DIRECTOR OF INCOME TAX Vs. SIKAR CHARITABLE TRUST
|
October 5, 2001 |
DIRECTOR OF INCOME TAX EXEMPTION Vs. AGRIM CHARAN FOUNDATION
|
August 14, 2001 |
DIRECTOR OF INCOME TAX EXEMPTION Vs. PARIWAR SEWA SANSTHAN
|
May 29, 2001 |
DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION Vs. DUMEZ SOGEA BORIE SAE
|
October 1, 2001 |
DIRECTORATE OF INCOME TAX RESEARCH STATICS PUBLICATION AND PUBLIC RELATION Vs. DINESH CHANDER PANDEY
|
July 31, 2001 |
DIUAN BHAI Vs. UNION OF INDIA
|
September 4, 2001 |
DIWAKAR Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
July 10, 2001 |
DIWAN BHAI Vs. UNION OF INDIA
|
September 4, 2001 |
DLF UNIVERSAL LIMITED Vs. UNION OF INDIA
|
August 20, 2001 |
DMA NURSING HOME AND MEDICAL Vs. UNION OF INDIA
|
June 1, 2001 |
DOLF LEADING LIMITED Vs. VIJAY CABLE INDUSTRIES
|
September 18, 2001 |
DUGGAL CONSTRUCTION INDIA LIMITED Vs. INDIAN FARMERS FERTILIZERS COOPERATIVE LIMITED
|
April 25, 2001 |
DUGGAR FIBER PRIVATE LIMITED Vs. M C D DESU
|
March 23, 2001 |
DURGA NATH SHARMA Vs. SHYAM SHANKAR GOELA
|
September 4, 2001 |
DURU MANCHANDANI Vs. K R MANJANI
|
May 25, 2001 |
DWARKA NATH JAIN Vs. JAIN MUSIC CORNER
|
April 23, 2001 |
DWARKA SECTOR 5 AND SECTOR 12 RESIDENT WELFARE ASSOCIATION Vs. UNION OF INDIA
|
October 3, 2001 |
DY. COMMISSIONER OF INCOME TAX Vs. GOLD TAX FURNISHING INDUSTRIES
|
August 23, 2001 |
E I LIMITED Vs. KLAUS MITTELBACHERT
|
July 30, 2001 |
EASTERN BOOK COMPANY Vs. NAVIN J DESAI
|
March 9, 2001 |
EASTERN BOOK COMPANY Vs. NAVIN J DESAI
|
January 17, 2001 |
EASTERN SALES CORPORATION Vs. PREMIUM APPARELS PRIVATE LIMITED
|
February 8, 2001 |
EASTMAN COLLABORATER Vs. S K MEHTA
|
March 30, 2001 |
EICHER GOODEARTH LTD Vs. COMMISSIONER OF INCOME TAX
|
August 10, 2001 |
EICHER GOODEARTH LTD. Vs. DY. COMMISSIONER OF INCOME TAX
|
January 31, 2001 |
ELECTRICAL AGENCIES CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
July 20, 2001 |
ELIZABETH SKARIAH Vs. ABY SKARIAH
|
December 13, 2001 |
EMMANNEUL UCHENNA EZENWOSU Vs. NARCOTICS CONTROL BUREAU
|
October 7, 2001 |
ENKAY CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
|
March 16, 2001 |
ESCORTS FINANCE LIMITED Vs. SOUTHEM INVESTIGATION
|
January 25, 2001 |
ESCORTS FINANCE LIMITED Vs. MOHAMMAD HANIF D KHAN
|
May 8, 2001 |
ESGEE ENTERPRISES Vs. INTERNATIONAL CYCLE GEARS
|
September 19, 2001 |
ESSANG NYONG Vs. STATE OF NCT OF DELHI
|
May 3, 2001 |
ESSBAN PAINTS PRIVATE LIMITED Vs. UNION OF INDIA
|
May 23, 2001 |
EX LINK G DVR DAYA NAND Vs. UNION OF INDIA
|
September 21, 2001 |
EX SM ASHFAQ AHMAD Vs. UNION OF INDIA
|
February 22, 2001 |
EXIDE INDUSTRIES LIMITED Vs. EXIDE CORPORATION USA
|
October 17, 2001 |
EXPRESS TOWERS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 12, 2001 |
F D LARKINS Vs. STATE
|
April 30, 2001 |
FACULTY ASSOCIATION OF ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA
|
November 26, 2001 |
FALCO AIR CARGO AND TRAVELS PRIVATE LIMITED Vs. UNION OF INDIA
|
August 13, 2001 |
FARIDA Vs. GOVT OF NCT OF DELHI
|
December 11, 2001 |
FARIDA DAR Vs. STATE
|
March 28, 2001 |
FAROOQ SAULAT Vs. UNION OF INDIA
|
May 28, 2001 |
FATEH SINGH Vs. STATE
|
July 20, 2001 |
FEDERATION OF RAILWAY OFFICERS ASSOCIATION Vs. UNION OF INDIA
|
December 5, 2001 |
FERIDABAD IRON AND STEEL TRADERS ASSOCIATION Vs. UNION OF INDIA
|
December 4, 2001 |
FLOWER TOBACCO COMPANY Vs. AMBAR TOBACCO COMPANY
|
May 25, 2001 |
FOOD CORPORATION OF INDIA Vs. HOME INDIA PRIVATE LIMITED
|
May 18, 2001 |
FOOD CORPORATION OF INDIA Vs. HOWE INDIA PRIVATE LIMITED
|
July 18, 2001 |
FOOD CORPORATION OF INDIA Vs. EAST INTERNATIONAL LIMITED
|
August 6, 2001 |
FOOD CORPORATION OF INDIA Vs. LAXMI NARAIN
|
February 27, 2001 |
FORTUNE PARK HOTEL LIMITED Vs. U G HOTEL AND RESORTS LIMITED
|
August 27, 2001 |
FREE LEGAL AID CELL SHRI SUGAN CHAND AGGARWAL ALIAS BHAGATJI Vs. GOVT OF NCT OF DELHI
|
July 23, 2001 |
FREE WHEELS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 4, 2001 |
FREEZE KING INDUSTRIES PRIVATE LIMITED Vs. PRESIDING OFFICER LABOUR COURT
|
April 12, 2001 |
FREEZE KING INDUTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 21, 2001 |
FRIENDS OVERSEAS (P) LTD. Vs. DY. COMMISSIONER OF INCOME TAX
|
August 17, 2001 |
FRONTIER BRICK KILN Vs. DDA
|
March 8, 2001 |
FUJITSU ICIM LIMITED Vs. KLG SYSTEL LIMITED
|
July 16, 2001 |
G C GHOSHALIASM KARIM GHAZI Vs. SUSHMITA GHOSH
|
January 31, 2001 |
G C KUMAR Vs. ASHOK KUMAR
|
April 11, 2001 |
G CHANDRASEKAR Vs. CSIR
|
September 10, 2001 |
G D GAIHA Vs. UNION OF INDIA
|
September 28, 2001 |
G E CAPITAL TRANSPORT FINANCIAL SERVICES LIMITED Vs. SKS LIMITED
|
February 19, 2001 |
G R CHAWLA Vs. DELHI DEVELOPMENT AUTHORITY
|
October 5, 2001 |
GAAJRA INTERNATIONAL Vs. FOOD CORPORATION OF DELHI
|
October 5, 2001 |
GAJINDER PAL SINGH Vs. MEHTAB SINGH
|
August 21, 2001 |
GALAXY POWER CABLES LIMITED Vs. CANARA BANK
|
May 7, 2001 |
GANESH PLASTIC Vs. LAJPAT RAI SOBTI
|
August 7, 2001 |
GANESH TRADING CO Vs. COMMISSIONER OF INCOME TAX
|
March 20, 2001 |
GANGA DASS DEAD Vs. UNION OF INDIA
|
April 18, 2001 |
GANGA PRASHAD SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
|
October 29, 2001 |
GANGA RAM HOSPITAL TRUST Vs. MUNICIPAL CORPORATION OF DELHI
|
June 1, 2001 |
GANGA ROLLER FLOUR MILLS PRIVATE LIMITED Vs. A B INDUSTRIES BABA BREAD
|
September 12, 2001 |
GANGESHWAR LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 16, 2001 |
GANPAT Vs. UNION OF INDIA
|
February 2, 2001 |
GAP INC Vs. PRAVIN K JANI
|
January 19, 2001 |
GARG ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
|
May 3, 2001 |
GAS AUTHORITY OF INDIA LIMITED Vs. GOBIND GLASS AND INDUSTRIES LIMITED
|
November 19, 2001 |
GAURAV RASWANT Vs. UNION OF INDIA
|
May 1, 2001 |
GAUTAM ADHIKARI Vs. JAGIR SINGH
|
December 4, 2001 |
GAUTAM KATARIA Vs. LA EXOTICA
|
October 9, 2001 |
GAYA PRASHAD Vs. INDIAN AIRLINES LIMITED
|
September 4, 2001 |
GAYAL TAX FAB PRIVATE LIMITED Vs. ANIL KAPOOR PROPRIETOR SUPRIYA FASHION
|
April 11, 2001 |
GAYATRI DEVI Vs. MANGAT SINGH
|
January 18, 2001 |
GAZEBO INDUSTRIES LTD Vs. REGISTRAR OF TRADE MARKS AND ANOTHER
|
September 17, 2001 |
GEEP INDUSTRIAL SYNDICATE LIMITED Vs. UNION OF INDIA
|
May 16, 2001 |
GEESH KAUSHIK Vs. UNION OF INDIA
|
August 10, 2001 |
GEETA MAHADEVAN Vs. UNION OF INDIA
|
August 21, 2001 |
GEETA SETHI Vs. STATE CENTRAL BUREAU OF INVESTIGATION
|
March 12, 2001 |
GENERAL ENGG WORKS Vs. POWER GRID CORPORATION OF INDIA LIMITED
|
December 21, 2001 |
GEORGE LILLINGATON AND COMPANY LIMITED Vs. KESARWANI BROTHERS
|
October 31, 2001 |
GEORGE LILLINGTON AND COMPANY LIMITED Vs. PRESTIGE PAINTS
|
December 14, 2001 |
GHAN SHYAM DASS Vs. UNION OF INDIA
|
May 18, 2001 |
GIAN CHAND Vs. UNION OF INDIA
|
August 23, 2001 |
GIAN DEVI Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
July 20, 2001 |
GILLETTE COMPANY Vs. A K STATIONERY
|
August 3, 2001 |
GIRDHARI LAL DHARA Vs. AMIN CHAND
|
August 28, 2001 |
GIRDHARI SINGH NEGI Vs. NEW DELHI MUNICIPAL COUNCIL
|
August 27, 2001 |
GIRNAR FOOD BEVERAGES PRIVATE LIMITED Vs. GODFREY PHILLIPS INDIA LIMITED
|
March 19, 2001 |
GLOBAL TRUST BANK LIMITED Vs. FARGO FREIGHT LIMITED
|
July 17, 2001 |
GMNCO LIMITED Vs. RAVI GUPTA
|
March 19, 2001 |
GOA TELECOMMUNICATIONS AND SYSTEMS LIMITED Vs. UNION OF INDIA
|
July 17, 2001 |
GOBIND PARSHAD JAGDISH PARSHAD Vs. HARI SHANKAR
|
January 11, 2001 |
GODREJ SOAPS PRIVATE LIMITED Vs. DORA COSMETICS CO
|
April 23, 2001 |
GOEL ASSOCIATES Vs. SAIL COOPERATIVE GROUP HOUSING SOCIETY LIMITED
|
June 1, 2001 |
GOOD VALUE ENGINEERS Vs. M M S NANDA
|
October 18, 2001 |
GOPICHAND P HINDUJA PRAKASH P HINDUJA SRICHAND P HINDUJA Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 27, 2001 |
GORBACHAN SINGH BHAWNANI Vs. STATE
|
September 11, 2001 |
GORDHAN, RAM KANWAR YADAV,EX-JUNIOR WARRANT OFFICER,AIR FORCE SERVICE NO 615850 Vs. UNION OF INDIA
|
October 19, 2001 |
GOYAL MG GASES LIMITED Vs. PUNJAB WIRELESS SYSTEMS LIMITED
|
September 11, 2001 |
GROVER LEASING LIMITED Vs. LML FIBRES LIMITED
|
July 23, 2001 |
GROW ON EXPORT INDIA LIMITED Vs. J K GOEL
|
September 10, 2001 |
GUDI TRADING Vs. UNION OF INDIA
|
September 12, 2001 |
GUJARAT HEAVY CHEMICALS LIMITED Vs. KRISHNA SALES CORPORTION
|
May 21, 2001 |
GUNNER MAMRAJ Vs. CHIEF OF ARMY STAFF
|
April 30, 2001 |
GUPTA BROTHERS CONDUIT PIPE MANUFACTURING CO PRIVATE LIMITED Vs. ANIL GUPTA
|
September 5, 2001 |
GURBACHAN SINGH Vs. STATE
|
May 28, 2001 |
GURCHARAN KAUR Vs. RAJA RAM
|
February 15, 2001 |
GURCHARAN SINGH BHAWNANI Vs. STATE
|
October 12, 2001 |
GURCHARAN SINGH SEHGAL Vs. STATE COUNCIL OF EDUCATION RESERCH AND TRAINING
|
July 31, 2001 |
GURVIR INDER SINGH Vs. JUGVIR INDER SINGH
|
March 2, 2001 |
GYAN SINGH KALSI Vs. A K MAHAJAN
|
August 1, 2001 |
H C CHANDEL Vs. UNION OF INDIA
|
November 5, 2001 |
H C KHURANA Vs. DELHI DEVELOPMENT AUTHORITY
|
March 27, 2001 |
H J HAKER AND BROS INC Vs. MMTC
|
September 5, 2001 |
H L NARANG Vs. MUNICIPAL CORPORATION OF DELHI
|
August 8, 2001 |
H R D ENTERPRISES Vs. AMTEX AMBIENCE LIMITED
|
November 9, 2001 |
H S BAWA Vs. MAHINDER PRAKASH
|
November 21, 2001 |
H S DHINGRA Vs. SARASWATI COOPERATIVE GROUP HOUSING SOCIETY LIMITED
|
April 20, 2001 |
H S RANA Vs. UNION OF INDIA
|
May 25, 2001 |
H S REKHI Vs. O N G C
|
September 21, 2001 |
HANS CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
|
March 8, 2001 |
HANS RAJ Vs. JEET KAUR
|
October 12, 2001 |
HANS RAJ Vs. AMRIK SINGH
|
September 10, 2001 |
HANUMAN PRASAD SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
|
October 3, 2001 |
HARBANS KAUR Vs. JAI BHAGWAN
|
April 30, 2001 |
HARESH KUMAR MISHRA Vs. UNION OF INDIA
|
December 20, 2001 |
HARI CHAND Vs. UNION OF INDIA
|
March 30, 2001 |
HARI CHAND Vs. FOOD CORPORATION OF INDIA
|
February 14, 2001 |
HARI OM SINGH Vs. UNION OF INDIA
|
September 25, 2001 |
HARI PRAKASH Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
February 19, 2001 |
HARI RAM KAKKAR Vs. UNION OF INDIA
|
June 1, 2001 |
HARI SINGH Vs. MADAN LAL
|
January 24, 2001 |
HARI SINGH Vs. UNION OF INDIA
|
March 14, 2001 |
HARINDER SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
July 31, 2001 |
HARISH CHANDER DEWAN Vs. MAHESH CHANDER DEWAN
|
January 11, 2001 |
HARISH KUMAR SAHNI Vs. JYOTI
|
November 2, 2001 |
HARISH RAMCHANDANI Vs. MANU RAMCHANDANI
|
April 18, 2001 |
HARJI ENGINEERING WORKS PRIVATE LIMITED Vs. BHARAT HEAVY ENGINEERING LIMITED
|
April 25, 2001 |
HARJIT SINGH Vs. SURINDER SINGH
|
October 5, 2001 |
HARMAN METALS Vs. OPAL ZIPPERS PRIVATE LIMITED
|
March 7, 2001 |
HARMOHARI SINGH Vs. GARBAX SINGH
|
July 10, 2001 |
HARNANDI Vs. UNION OF INDIA
|
March 27, 2001 |
HARPREET SINGH Vs. STATE
|
September 17, 2001 |
HARSH MENDIRATTA Vs. MAHARAJ SINGH
|
November 2, 2001 |
HARSHA TRACTORS LIMITED Vs. SECRETARYLABOUR
|
February 19, 2001 |
HARVINDER SINGH Vs. BINDER KAUR
|
November 1, 2001 |
HARVINDER SINGH Vs. BINDER KAUR
|
November 8, 2001 |
HASEENA BEGUM Vs. STATE
|
July 25, 2001 |
HBL LIMITED Vs. UNION OF INDIA
|
August 7, 2001 |
HELPAGE INDIA Vs. HELPAGE GARHWAL
|
May 31, 2001 |
HEMANT GAUR Vs. UNION OF INDIA
|
December 21, 2001 |
HEMANT SURYANATH DUBEY Vs. STATE
|
November 11, 2001 |
HEMANT SURYANATH DUBEY Vs. STATE
|
September 11, 2001 |
HERITAGE AND CULTURE FORUM Vs. UNION OF INDIA
|
July 25, 2001 |
HET RAM Vs. UNION OF INDIA
|
August 16, 2001 |
HIGH COURT OF DELHI Vs. PURSHOTTAM DAS GUPTA
|
February 9, 2001 |
HIMACHAL PRADESH STATE CO OP BANK LIMITED Vs. GULSHAN KUMAR
|
January 18, 2001 |
HINDU INS BUILDING RAFI MARG NEW DELHI Vs. PRESIDING OFFICER INDUSTRIES TRIBUNAL NO II DELHI
|
October 30, 2001 |
HINDUSTAN ANTIBIOTICS LIMITED Vs. HINDUSTAN MAX GB LIMITED
|
March 19, 2001 |
HINDUSTAN APPLIANCES Vs. K L SHROOF
|
February 1, 2001 |
HINDUSTAN CARBIDE PRIVATE LIMITED Vs. NATIONAL CAPITAL TERRITORY OF DELHI
|
May 28, 2001 |
HINDUSTAN CARBIDE PRIVATE LIMITED Vs. GOVT OF NCT OF DELHI
|
December 10, 2001 |
HINDUSTAN CONSTRUCTION CORPORATION Vs. DELHI DEVELOPMENT AUTHORITY
|
February 5, 2001 |
HINDUSTAN PUBLICITY PVT Vs. CHIEF AREA MANAGER NORTHERN RAILWAY
|
August 17, 2001 |
HINDUSTAN REFRIGERATION STORES Vs. COMMISSIONER OF INCOME TAX
|
July 24, 2001 |
HINDUSTAN TRANSMISSION PRODUCTS LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
March 8, 2001 |
HINDUSTAN WIRES LIMITED Vs. RALSONS TYRES LIMITED
|
February 13, 2001 |
HIRA LAL Vs. GOVERNMENT OF NCT OF DELHI
|
December 12, 2001 |
HIRALAL Vs. MUNICIPAL CORPORATION OF DELHI
|
November 22, 2001 |
HOSPITAL EMPLOYEES UNION Vs. UNION OF INDIA
|
November 21, 2001 |
HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED Vs. DSA ENGINEERS BOMBAY
|
October 4, 2001 |
HUKUM CHAND Vs. STATE
|
October 12, 2001 |
HYGIENIC RESEARCH INSTITUTE Vs. SHOBHAN LAL JAIN
|
May 15, 2001 |
IMPRESSION EXPORT PRIVATE LIMITED Vs. BANK OF BARODA
|
August 7, 2001 |
INDAG RUBBER LTD Vs. COMMISSIONER OF INCOME TAX
|
May 24, 2001 |
INDER DEV SHARMA Vs. GOVERNMENT OF THE NATIONAL CAPITAL TERRITORY OF DELHI
|
September 18, 2001 |
INDER JEET Vs. AGRICULATURAL PRODUCE MARKET COMMITTEE
|
September 21, 2001 |
INDERJIT KAUR Vs. STATE OF DELHI
|
September 11, 2001 |
INDERRAJ Vs. UNION OF INDIA
|
February 15, 2001 |
INDIAN ALUMINIUM COMPANY LIMITED Vs. PREM METAL SYNDICATE
|
May 15, 2001 |
INDIAN BANK Vs. PANJAB NATIONAL BANK
|
March 12, 2001 |
INDIAN FOILS LIMITED Vs. SR FOILS LIMITED
|
November 20, 2001 |
INDIAN HERBS REASERCH AND SUPPLY COMPANY LIMITED Vs. LALJI MAL
|
October 5, 2001 |
INDIAN INSTITUTE OF TECHNOLOGY Vs. CO ORDINATION COMMITTEE
|
September 7, 2001 |
INDIAN NATIONAL CONGRESS Vs. ASSTT. COMMISSIONER OF INCOME TAX
|
April 9, 2001 |
INDIAN OIL CORPORATION LIMITED Vs. INTERNATIONAL BUILDING AND COMPANY PRIVATE LIMITED
|
August 27, 2001 |
INDIAN OVERSEAS BANK Vs. R M MARKETING AND SERVICES PRIVATE LIMITED
|
May 16, 2001 |
INDIAN POTASH LIMITED Vs. POTASH RESEARCH INSTITUTE
|
November 7, 2001 |
INDIAN RED CROSS SOCIETY Vs. RED CROSS BLOOD BANK
|
October 9, 2001 |
INDIAN SHAVING PRODUCTS LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
October 5, 2001 |
INDIGO RADIO PRIVATE LIMITED Vs. UNION OF INDIA
|
April 26, 2001 |
INDIRA RAI Vs. IAF EDUCATIONAL AND CULTURAL SOCIETY
|
July 25, 2001 |
INDIRA SONTI Vs. SURYANARAYANA MURTHY SONTI
|
July 24, 2001 |
INDIRA SONTI Vs. SURYANARAYANA MURTY SONTI
|
July 27, 2001 |
INDO CANADOAN TRANSPORT CO Vs. AIR PORTS AUTHORITY OF INDIA
|
August 21, 2001 |
INDO IMEX AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 6, 2001 |
INDO RAMA SYNTHETICS INDIA LIMITED Vs. UNION OF INDIA
|
December 21, 2001 |
INDRAPRASTHA MEDICAL CORPORATION LIMITED Vs. GOVERNMENT OF NCT OF DELHI
|
June 1, 2001 |
INDU BALA TOPPO Vs. FRANCIS XAVIER TOPPO
|
September 7, 2001 |
INSTALMENT SUPPLY LIMITED Vs. MALKIAT SINGH
|
October 18, 2001 |
INSTALMENT SUPPLY PRIVATE LIMITED Vs. S JOGINDER SINGH
|
October 9, 2001 |
INSTITUTE OF DIRECTORS Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
October 1, 2001 |
INTERGRATED FIRE PROTECTION PRIVATE LIMITED Vs. DIRECTOR OF PURCHASE AIR HEADQUARTERS
|
September 18, 2001 |
INTERGRATED FIRE PROTECTION PRIVATE LIMITED Vs. DIRECTOR OF PURCHASE AIR HQRS
|
December 20, 2001 |
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. COMMISSIONER OF INCOME TAX
|
October 15, 2001 |
INTERNATIONAL AMUSEMENT LTD. Vs. INDIAN TRADE PROMOTION ORGANIZATION
|
January 23, 2001 |
INTERNATIONAL BUILDING AND FURNISHING COMPANY CAL PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LIMITED
|
July 23, 2001 |
INTERNATIONAL DATA PROCESSING COMPANY PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
November 28, 2001 |
INTERNATIONAL SECURITY AND INTELLIGENCE AGENCY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
September 25, 2001 |
INTERNATIONAL SECURITY AND INTELLIGENCE AGENCY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
January 17, 2001 |
INTERNATIONAL TRADING CO Vs. UNION OF INDIA
|
September 11, 2001 |
IQBAL Vs. STATE
|
July 24, 2001 |
IRFAN HUSSAIN MAZHAR ABBAS Vs. LT GOVERNOR NCT OF DELHI
|
December 19, 2001 |
ISHAQ SHAH Vs. STATE
|
August 31, 2001 |
ISHWARI PRASAD Vs. RESERVE BANK OF INDIA
|
February 13, 2001 |
ISLAM Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
May 22, 2001 |
ITC HOTELS LIMITED Vs. AMITABH BACHCHAN CORPORATION LIMITED
|
February 5, 2001 |
ITC LIMITED Vs. MAURYA SHERATON HOTEL KAMGAR CONGRESS
|
September 7, 2001 |
ITENDER SINGH CHADHA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
September 14, 2001 |
J D PROPERTIES LIMITED Vs. CHIEF COMMISSIONER OF INCOME TAX
|
May 2, 2001 |
J K ANAND Vs. DELHI DEVELOPMENT AUTHORITY
|
May 16, 2001 |
J K CORPORATION LIMITED Vs. PRATIBHA CEMENT PRIVATE LIMITED
|
September 6, 2001 |
J K INTERNATIONAL Vs. STATE
|
May 25, 2001 |
J K KASHYAP Vs. M G CAPITAL SERVICES
|
December 21, 2001 |
J K SHARMA Vs. UNION OF INDIA
|
May 7, 2001 |
J M RAMACHANDRA AND SONS Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
|
September 26, 2001 |
J P GUPTA Vs. UNION OF INDIA
|
November 5, 2001 |
J P SHARMA Vs. STATE BANK OF INDIA
|
February 14, 2001 |
J S CHAWALA Vs. HARYANA MINERALS LIMITED
|
January 5, 2001 |
J S CONSTRUCTION Vs. DELHI DEVELOPMENT AUTHORITY
|
January 23, 2001 |
J S CONSTRUCTION Vs. DELHI DEVELOPMENT AUTHORITY
|
November 9, 2001 |
J T INDIA EXPORTS Vs. UNION OF INDIA
|
September 21, 2001 |
J.K. KASHYAP Vs. M/S M.G. CAPITAL SERVICES & ANR.
|
November 8, 2001 |
JAGAN NATH Vs. STATE
|
July 23, 2001 |
JAGAT RAM TREHAN SONS Vs. DELHI DEVELOPMENT AUTHORITY
|
July 26, 2001 |
JAGBIR SINGH Vs. STATE
|
February 9, 2001 |
JAGDISH AMBEDKAR Vs. GOVT OF NCT OF DELHI
|
September 28, 2001 |
JAGDISH CHANDER ANAND Vs. MADAN BABU AND CO
|
July 26, 2001 |
JAGDISH KHANDEWAL Vs. UNION OF INDIA
|
February 12, 2001 |
JAGDISH KUMAR SHARMA Vs. D T C
|
March 13, 2001 |
JAGDISH NARAYAN SINGH Vs. UNION OF INDIA
|
May 29, 2001 |
JAGDISH PRASAD AGARWAL Vs. CIMMCO BIRLA LIMITED
|
September 7, 2001 |
JAGDISH RAI Vs. TEK CHAND
|
August 27, 2001 |
JAGJEEWAN Vs. STATE
|
October 9, 2001 |
JAGMAL SHARMA Vs. UNION OF INDIA
|
July 27, 2001 |
JAGMOHAN MOHAR SINGH Vs. UNION OF INDIA
|
July 9, 2001 |
JAGMOHAN PURI Vs. UNION OF INDIA
|
May 17, 2001 |
JAGTJIT INDUSTRIES LIMITED Vs. REGISTRAROF TRADE MARKS
|
June 22, 2001 |
JAI BHAGWAN Vs. STATE
|
August 1, 2001 |
JAI BHAGWAN GUPTA Vs. BHAGO DEVI
|
April 11, 2001 |
JAI KARAN SINGH Vs. AIRPORT AUTHORITY OF INDIA
|
February 5, 2001 |
JAI LAL Vs. UNION OF INDIA
|
August 31, 2001 |
JAI SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
August 10, 2001 |
JAIBIR SINGH Vs. LT GOVERNOR OF DELHI
|
August 1, 2001 |
JAIDEV Vs. PRASAR BHARTI
|
September 10, 2001 |
JAIN BROTHERS Vs. COMMISSIONER OF INCOME TAX I
|
March 13, 2001 |
JAIN EXPORTS PRIVATE LIMITED Vs. STATE BANK OF SAURASTHRA
|
May 14, 2001 |
JAIN ROLLING MILLS Vs. MUNICIPAL CORPORATION OF DELHI
|
December 14, 2001 |
JAIN SOCIETY FOR THE PROTECTION OF ORPHANS FOR INDIA Vs. STATE
|
August 17, 2001 |
JAIN TUBE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 27, 2001 |
JAIPUR POLYSPIN LIMITED Vs. UNION OF INDIA (UOI)
|
January 19, 2001 |
JAISHREE MANCHANDA Vs. NEW DELHI MUNICIPAL COUNCIL
|
March 27, 2001 |
JAL SINGH Vs. COMMISSIONER OF POLICE
|
September 19, 2001 |
JALIL AHMED ANSARI Vs. DEVEOPMENT COMMISSIONER
|
March 30, 2001 |
JALLO SUBSIDIARY INDUSTRIES CO INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 23, 2001 |
JAMBO INTERNATIONAL Vs. TRIBAL COOPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA LIMITED
|
September 11, 2001 |
JAMMU AND KASHMIR BANK LIMITED Vs. MAYUR EXPORTS
|
April 26, 2001 |
JANAK R MEHTA Vs. STATE
|
January 9, 2001 |
JAS RATH Vs. UNION OF INDIA
|
September 4, 2001 |
JASBIR SINGH BAJAJ Vs. GURDEEP SINGH BAJAJ
|
September 14, 2001 |
JASBIR SINGH MALIK Vs. STATE
|
August 28, 2001 |
JASMER SINGH SARAN Vs. ELECTRONICS TRADE AND TECHNOLOGY DEVELOPMENT CORPORATION LIMITED
|
September 24, 2001 |
JASON LINKS I PRIVATE LIMITED Vs. MTNL
|
July 13, 2001 |
JASVINDER SINGH Vs. STATE
|
April 26, 2001 |
JASWANT SINGH Vs. DISTRICT AND SESSIONS JUDGE DELHI
|
June 1, 2001 |
JAY PRESSTRESSED PRODUCTS LIMITED Vs. UNION OF INDIA
|
September 21, 2001 |
JAYA FOOD INDUSTRIES PRIVATE LIMITED Vs. SPECTRUM TECHNOLOGIES USA INC
|
May 25, 2001 |
JAYANT AMRITANAND SHUKLA Vs. MALA SHUKLA
|
September 6, 2001 |
JAYASHREE G NAIK Vs. UNION OF INDIA
|
December 19, 2001 |
JAYSHREE TEA AND INDUSTRIES LIMITED Vs. UNION OF INDIA
|
October 16, 2001 |
JINDAL ARMATICS Vs. SOUTH COAST SPICES EXPORTS PRIVATE LIMITED
|
July 30, 2001 |
JINDAL FINANCIAL AND INVESTMENT SERVICES Vs. PRAKASH INDUSTRIES LIMITED
|
July 30, 2001 |
JINDAL PHOTO FILMS LIMITED Vs. STATE
|
February 20, 2001 |
JITENDER KUMAR Vs. SECRETARY MINISTRY OF URBAN DEVELOPMENT
|
February 13, 2001 |
JOGINDER SINGH Vs. UNION OF INDIA
|
August 9, 2001 |
JOLEN INTERNATIONAL LIMITED Vs. DIWAN INDUSTRIAL CHEMICALS
|
September 24, 2001 |
JYOTI GUPTA Vs. ASHOK KUMAR
|
March 9, 2001 |
JYOTI KUMAR AHUJA Vs. NARENDER SINGH GREWAL
|
August 10, 2001 |
K C GOYAL Vs. DELHI DEVELOPMENT AUTHORITY
|
May 10, 2001 |
K C SETHI Vs. REGISTRAR GENERAL SUPREME COURT OF INDIA
|
March 27, 2001 |
K E BURGMANN A S Vs. H N SHAH
|
September 21, 2001 |
K G KHOSLA COMPRESSORS PRIVATE LIMITED Vs. NIRMAL CHAWLA
|
September 28, 2001 |
K K MANCHANDA Vs. UNION OF INDIA
|
February 16, 2001 |
K K MODI Vs. K N MODI
|
October 8, 2001 |
K L CHANDANA Vs. UNION OF INDIA
|
September 19, 2001 |
K L G SYSTEL LIMITED Vs. DIRECTOR VAS III DEPARTMENT TELECOMMUNICATION
|
March 30, 2001 |
K L GERA Vs. PRESIDING OFFICER
|
August 21, 2001 |
K L KALRA Vs. STATE
|
June 1, 2001 |
K L RATHEE Vs. MUNICIPAL CORPORATION OF DELHI
|
February 14, 2001 |
K L SONDHI Vs. CONTROLLER OF ESTATE DUTY
|
March 7, 2001 |
K P AGGARWAL Vs. UNION OF INDIA
|
September 5, 2001 |
K P AGGARWAL Vs. UNION OF INDIA
|
September 8, 2001 |
K P SINGH Vs. UNION OF INDIA
|
February 13, 2001 |
K P SREEKANT Vs. UNION OF INDIA
|
August 24, 2001 |
K R MALHOTRA Vs. DELHI VIDHYUT BOARD
|
August 6, 2001 |
K S ANANDRAM Vs. UNION OF INDIA
|
September 12, 2001 |
K S CHEEMAN Vs. MUNICIPAL CORPORATION OF DELHI
|
February 5, 2001 |
K S MATHEW Vs. GOVT OF NCT DELHI
|
August 13, 2001 |
K S WAHI Vs. GANGA EXPORTS
|
February 13, 2001 |
K V KOHLI DEACEASED Vs. STATE
|
August 2, 2001 |
K VIJAYAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 30, 2001 |
KAILASH CHAND Vs. UNION OF INDIA
|
July 30, 2001 |
KAILASH CHANDER SHARMA Vs. NIRMALA WATI
|
April 12, 2001 |
KAILASH KAUR Vs. SANJIT KUMAR SAHA
|
October 15, 2001 |
KAILASH WATI Vs. STATE
|
July 20, 2001 |
KALI CHARAN Vs. ISHWAR DASS
|
August 1, 2001 |
KALU RAM AND CO FIRM Vs. COMMISSIONER OF INCOME TAX
|
December 21, 2001 |
KALYAN KHARI Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
July 26, 2001 |
KALYAN SINGH Vs. UNION OF INDIA
|
August 7, 2001 |
KAMAL KISHORE SABOO Vs. NAWABZABA HUMAYUN KAMAL HASAN KHAN
|
February 2, 2001 |
KAMANA GUPTA Vs. NCT OF DELHI
|
March 29, 2001 |
KAMIL Vs. NEW VIDHYACHAL COOPERATIVE GROUP HOUSING SOCIETY LIMITED
|
May 7, 2001 |
KAMLA BHARGAVA Vs. UNION OF INDIA
|
November 29, 2001 |
KAMLESH ARORA Vs. MUNICIPAL CORPORATION OF DELHI
|
May 3, 2001 |
KAMLESH JAISWAL Vs. GENERAL MANAGER CENTTAUR HOTEL
|
February 2, 2001 |
KANCHAN B R Vs. AKASH ALIAS YUSUF HUSSAIN
|
March 16, 2001 |
KANIKA AGGARWAL Vs. N C T OF DELHI
|
August 8, 2001 |
KANISHK KHULLAR Vs. MUNICIPAL CORPORATION OF DELHI
|
May 2, 2001 |
KANTA Vs. JASWANT SINGH
|
February 15, 2001 |
KANTA VOHRA Vs. SURAT SINGH
|
October 31, 2001 |
KANWAL KISHORE MANCHANDA Vs. RAKSHA ARORA
|
August 27, 2001 |
KANWAR JIT SINGH ARORA Vs. GURDEEP SINGH ARORA
|
April 11, 2001 |
KANWAR JOHAR Vs. RAMEY
|
January 11, 2001 |
KAPIL MOHAN Vs. COMMISSIONER OF INCOME TAX
|
April 23, 2001 |
KAPOOR GROUP Vs. SUPREME COURT OF INDIA BAR ASSOCIATION
|
September 3, 2001 |
KARAMCHARI ADHIKAR SURAKSHA SAMITI Vs. MUNICIPAL CORPORATION OF DELHI
|
September 28, 2001 |
KARAMJIT SINGH GAHUNIA Vs. DALMIA INDUSTRIES LIMITED
|
July 26, 2001 |
KARAN AND CO Vs. INCOME TAX APPELLATE TRIBUNAL
|
July 20, 2001 |
KARMA VEER Vs. UNION OF INDIA
|
July 16, 2001 |
KASHINATH PRASAD Vs. HOUSING URBAN DEVELOPMENT CORPORATION
|
August 17, 2001 |
KATHERINE Vs. SAMUEL DENIAL CHAND
|
August 6, 2001 |
KAUKAB NAQVI Vs. UNION OF INDIA
|
December 20, 2001 |
KAUSHALYA MEHTA Vs. STATE
|
December 5, 2001 |
KAUSHALYA RANI Vs. MUNICIPAL CORPORATION OF DELHI
|
February 12, 2001 |
KEWAL KRISHAN MAYOR Vs. KAILASH CHAND MAYOR
|
August 31, 2001 |
KG MAL Vs. SHAM BEHARI MAL DEAD THR LEGAL REPRESENTATIVES
|
January 19, 2001 |
KHAIRATI LAL KHURANA Vs. GOVT OF NCT OF DELHI
|
August 30, 2001 |
KHANDELWAL LABORATORIES LIMITED Vs. FDC LIMITED
|
August 21, 2001 |
KHAZAN Vs. UNION OF INDIA
|
October 8, 2001 |
KHAZANI Vs. HEM CHANDER KHARI
|
February 12, 2001 |
KHUSHWANT SINGH Vs. MANEKA GANDHI
|
September 18, 2001 |
KIRAN BAGGA Vs. UNION OF INDIA
|
May 4, 2001 |
KIRAN COSTRUCTION CO Vs. BHARTYA YANTRA NIGAM LIMITED
|
September 28, 2001 |
KIRAN SINGH Vs. UNION OF INDIA
|
August 13, 2001 |
KIRAN SRIVASTAVA Vs. UNIVERSITY GRANTS COMMISSION
|
March 28, 2001 |
KISHAN CHAND Vs. SWATANTRA BHARAT MILLS
|
February 13, 2001 |
KISHAN KALARA Vs. NEW DELHI MUNICIPAL CORPORATION
|
April 8, 2001 |
KISHAN LAL Vs. DELHI DEVELOPMENT AUTHORITY
|
May 10, 2001 |
KISHAN LAL KALRA Vs. NEW DELHI MUNICIPAL CORPORATION
|
April 18, 2001 |
KISHAN SWROOP Vs. MAWASI
|
October 8, 2001 |
KISHORE JAIN Vs. STATE
|
October 9, 2001 |
KISHORE JAIN Vs. STATE
|
September 25, 2001 |
KISHORI Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
May 10, 2001 |
KLG SYSTEL LIMITED Vs. FUJITSU ICIM LIMITED
|
April 23, 2001 |
KOCHHAR CONSTRUCTION WORKS Vs. DELHI DEVELOPMENT AUTHORITY
|
May 17, 2001 |
KOCHHAR CONSTRUCTION WORKS Vs. DELHI DEVELOPMENT AUTHORITY
|
October 19, 2001 |
KRISHAN KUMAR MADHOK Vs. UNION OF INDIA
|
December 19, 2001 |
KRISHAN KUMAR SUREKHA Vs. UNION OF INDIA
|
April 20, 2001 |
KRISHAN LAL SHARMA Vs. SHUSHIL BUDHIRAJA
|
July 18, 2001 |
KRISHAN SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
January 16, 2001 |
KRISHANA DEVI Vs. HARYANA STATE ELECTRICITY BOARD
|
September 20, 2001 |
KRISHANA PAL SINGH Vs. DELHI TRANSPORT CORPORATION
|
February 14, 2001 |
KRISHNA BEHARI LAL BHATNAGAR Vs. COMMISSIONER NEW DELHI MUNICIPAL COMMITTEE NEW DELHI MUNICIPAL COMMITTEE
|
February 15, 2001 |
KRISHNA GOPAL HEDA Vs. BHARAT COMMERCE AND INDUSTRIAL LIMITED
|
March 28, 2001 |
KRISHNA KUMAR AVASTHI Vs. MUNICIPAL CORPORATION OF DELHI
|
February 15, 2001 |
KRISHNA LAL BAWEJA Vs. SUDERSHAN
|
March 13, 2001 |
KRISHNA MADAN Vs. DEPARTMENT OF CUSTOMS
|
April 9, 2001 |
KRISHNA PRAKASH Vs. DILIP HAREL MITRA CHENOY
|
August 10, 2001 |
KUL HIND TANZIAM E MASJID Vs. DELHI WAKF BOARD
|
July 30, 2001 |
KUMARI REKHA TYAGI Vs. VICE CHANCELLOR UNIVERSITY OF DELHI
|
May 18, 2001 |
KUNJ BEHARI Vs. K D CHURIWALA AND SONS
|
October 19, 2001 |
KUSUM KISHORE Vs. KAMLA SINGH
|
October 11, 2001 |
KUSUM LATA MISRA Vs. SUKHBIR JHA
|
May 7, 2001 |
KWALITY RESTAURANT AND ICE CREAM LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 1, 2001 |
L AND T NIRO LIMITED Vs. S R P INDUSTRIES LIMITED
|
May 22, 2001 |
LAKHA RAM SHARMA Vs. BALAR MARKETING PRIVATE LIMITED
|
October 10, 2001 |
LAKHBIR SINGH Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
November 7, 2001 |
LAKSHMI DEVI Vs. STATE OF DELHI
|
November 5, 2001 |
LALAN PARSHAD Vs. MUNICIPAL CORPORATION OF DELHI
|
August 27, 2001 |
LALIT KUMAR SHARMA Vs. KAPIL KUMAR SHARMA
|
April 26, 2001 |
LATA AMBWANI Vs. SANGEETA KALRA
|
September 19, 2001 |
LATE SHRI JEEVAN DASS Vs. RANBIR SINGH
|
January 22, 2001 |
LAXMI BAI ALIAS LACHHMI BAI Vs. UNION OF INDIA
|
September 20, 2001 |
LAXMI NARAIN Vs. DELHI DEVELOPMENT AUTHORITY
|
February 1, 2001 |
LEATHER PERFECTION Vs. EXPORT AND ALLIED SERVICES
|
March 3, 2001 |
LIFETREE CONVERGENCE LIMITED Vs. MAHANAGAR TELEPHONE NIGVAM LIMITED
|
October 4, 2001 |
LLOYD INSULATIONS INDIA LIMITED Vs. CEMENT CORPORATION OD INDIA LIMITED
|
January 24, 2001 |
LNK GORDHAN Vs. UNION OF INDIA
|
October 19, 2001 |
LOK NATH DUTT Vs. SIVA ELECTRONICS
|
August 21, 2001 |
LOK NATH DUTT Vs. SIVA ELECTRONICS
|
July 21, 2001 |
LORD KRISHNA FLOUR MILLS P LTD Vs. STATE BANK OF PATIALA
|
January 11, 2001 |
LT COL GURMIT SINGH Vs. UNION OF INDIA
|
July 30, 2001 |
LT COL KANWAR SINGH YADAVA Vs. UNION OF INDIA
|
February 16, 2001 |
LT GENERAL RETD NIRMAL PURI Vs. UNION OF INDIA
|
March 8, 2001 |
LUNDUP TAMANG Vs. UNION OF INDIA
|
May 14, 2001 |
M C JOSHIS Vs. G S KALRA
|
January 12, 2001 |
M J SINGH Vs. SAMARA ENTERPRISES
|
January 25, 2001 |
M K ENTERPRISES Vs. CREATIVE KNIT CRAFTS
|
September 6, 2001 |
M L GOYAL Vs. DELHI DEVELOPMENT CORPORATION
|
October 4, 2001 |
M M AQUA TECHNOLOGIES LIMITED Vs. WIG BROTHERS BUILDERS
|
November 28, 2001 |
M M PRODUCTS LIMITED Vs. JYOTY VANASPATI AND ALLIED INDUSTRIES LIMITED
|
January 25, 2001 |
M P DIKSHIT Vs. OMESH SAIGAL
|
January 9, 2001 |
M P JEWELLERS AND CO Vs. M P JEWELLERS PRIVATE LIMITED
|
October 11, 2001 |
M P PANDEY Vs. MANOHAR LAL
|
March 14, 2001 |
M R ARORA Vs. MUNICIPAL CORPORATION OF DELHI
|
May 10, 2001 |
M S J CONSULTANTS LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
August 3, 2001 |
M S KOLD HOLD INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 15, 2001 |
M S PATTAR Vs. GOVT OF NCT OF DELHI
|
October 15, 2001 |
M.M.T.C. LTD. Vs. COMMISSIONER OF CUSTOMS
|
March 23, 2001 |
M/S SAWHNEY EXPORT HOUSE Vs. UNION OF INDIA AND OTHERS
|
May 9, 2001 |
MADAN GOPAL MADAN BHAIYA Vs. STATE
|
March 16, 2001 |
MADAN LAL Vs. UNION OF INDIA
|
March 2, 2001 |
MADAN LAL Vs. MUNICIPAL CORPORATION OF DELHI
|
August 7, 2001 |
MADAN LAL Vs. SNEH GUPTA
|
May 18, 2001 |
MADAN LAL GAGAR Vs. STATE
|
February 22, 2001 |
MADAN LAL VAID Vs. NAND KUMAR WALIA
|
September 12, 2001 |
MADHO PARSHAD Vs. RAM KISHAN
|
July 23, 2001 |
MAHABIR SINGH Vs. UNION OF INDIA
|
November 29, 2001 |
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. P K MEHROTRA
|
September 3, 2001 |
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. DIWAKAR SHARMA
|
March 8, 2001 |
MAHANT ATMA RAM CHELA MAHANT SITA RAM Vs. UNION OF INDIA
|
September 4, 2001 |
MAHAVIR SINGH Vs. UNION OF INDIA
|
November 9, 2001 |
MAHAVIR SINGH Vs. VICE CHAIRMAN DDA
|
May 31, 2001 |
MAHENDER SINGH Vs. UNION OF INDIA
|
September 4, 2001 |
MAHESH CHAND SHARMA Vs. JASWANT RAI HORA
|
November 28, 2001 |
MAHESH KUMAR Vs. UNION OF INDIA
|
September 19, 2001 |
MAHILA GRIHA UDHYOG LIJJAT PAPAD Vs. LT GOVERNOR NCT OF DELHI
|
July 25, 2001 |
MAHINDER KUMAR Vs. SEEMA
|
August 9, 2001 |
MAHINDER KUMAR CHAUDHARY Vs. BALSARA HYGIENE PRODUCTS LIMITED
|
December 19, 2001 |
MAHINDER SINGH Vs. UNION OF INDIA
|
February 22, 2001 |
MAJ KAPIL MOHAN L R OF N N MOHAN Vs. CONTROLLER OF ESTATE DUTY
|
May 30, 2001 |
MAJHAR PAPOO Vs. STATE
|
December 4, 2001 |
MAJOR CHANDRA KUMAR Vs. STATE
|
July 23, 2001 |
MAKHAN SINGH GURCHARAN SINGH HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX N A CIRCULE NEW DELHI
|
December 21, 2001 |
MALIBU ESTATE P LTD Vs. COMMISSIONER OF INCOME TAX
|
December 10, 2001 |
MALINI MATHRANI Vs. STATE
|
April 12, 2001 |
MAMTA RANI Vs. VIKRAM SINGH
|
July 27, 2001 |
MANAGEMENT OF BIRLA TEXTILES Vs. P O LABOUR COURT I DELHI
|
February 22, 2001 |
MANAGEMENT OF DDA THR EXECUTIVE ENGINEER Vs. P O INDUSTRIAL TRIBUNAL NO 1
|
February 9, 2001 |
MANAGEMENT OF MARYA HOSIERY Vs. DEEPA SHARMA
|
April 12, 2001 |
MANAGEMENT OF SHAFIQ MEMORIAL HIGHER SECONDARY SCHOOL BARA HINDU RAO DELHI Vs. PADAM KANT SAXENA PRESIDING OFFICER LABOUR COURT NO IX TIS HAZARI DELHI
|
July 24, 2001 |
MANDIR MARKET WELFARE ASSOCIATION REGD Vs. UNION OF INDIA
|
August 29, 2001 |
MANGAL SINGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO 1 DELHI
|
October 4, 2001 |
MANI DASS SHARMA Vs. UNION OF INDIA
|
January 20, 2001 |
MANI MANN Vs. RAM DULARI DECD THR LEGAL REPRESENTATIVE
|
January 19, 2001 |
MANISH GARG Vs. EAST INDIA UDYOG LIMITED
|
March 30, 2001 |
MANISH VIJ Vs. INDRA CHUGH
|
December 7, 2001 |
MANISHA TRADING PRIVATE LIMITED Vs. STATE
|
April 10, 2001 |
MANJIT KOHLI Vs. SUDHA RAMCHANDANI
|
May 17, 2001 |
MANJIT MALIK Vs. RAMESH KUMAR MALIK
|
January 31, 2001 |
MANJU PAL Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
September 11, 2001 |
MANJU SAWHNEY Vs. MOHINDER SINGH
|
April 9, 2001 |
MANJU SHARMA Vs. INDIAN COUNCIL FOR RESEARCH ON INTERNATIONAL ECONOMIC RELATIONS
|
July 11, 2001 |
MANMOHAN KUKREJA Vs. STATE DELHI ADMN
|
February 1, 2001 |
MANMOHAN SINGH DHALIWAL Vs. GURBAX SINGH ARORA
|
November 2, 2001 |
MANOHAR LAL Vs. MUNICIPAL CORPORATION OF DELHI
|
January 12, 2001 |
MANOHAR SINGH AND SONS Vs. SANDEEP CO OPERATIVE GROUP HOUSING SOCIETY LIMITED
|
January 24, 2001 |
MANOHAR SINGH SAHNY AND CO Vs. DELHI DEVELOPMENT AUTHORITY
|
September 13, 2001 |
MANOJ KUMAR Vs. INDIAN OIL CORPORATION LTD
|
May 24, 2001 |
MANSHI RAM AND ASSOCIATED PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
October 17, 2001 |
MANSOOR AZAM Vs. JAMIA MILLIA ISLAMIA
|
March 3, 2001 |
MANSOOR MUMTAZ Vs. SAUDI ARABIAN AIRLINES CORPORATION
|
July 23, 2001 |
MARKETING SERVICES Vs. INDIAN FARMERS FERTILIZERS CORP LIMITED
|
March 23, 2001 |
MARS INCORPORATED Vs. A K GERA
|
October 15, 2001 |
MARUT NANDAN OVERSEAS LIMITED Vs. S K SHINGAL COMMISSIONER OF CUSTOMS
|
December 7, 2001 |
MARUTI UDYOG LIMITED Vs. MAHALAXMI MOTORS LIMITED
|
December 5, 2001 |
MARUTI UDYOG LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
|
April 11, 2001 |
MARUTI UDYOG LIMITED Vs. PENTAFOUR PRODUCTS LTD
|
July 30, 2001 |
MASTER ADITYA MURGAI Vs. ASHOK MURGAI
|
December 14, 2001 |
MAUJI Vs. UNION OF INDIA
|
January 18, 2001 |
MAXWELL SECURITIES PRIVATE LIMITED Vs. NATIONAL STOCK EXCHANGE OF INDIA LIMITED
|
September 28, 2001 |
MAYA DEVI Vs. NIRMAL CHAND
|
April 23, 2001 |
MAYA EXPORT CORPORATION Vs. SECRETARY LABOUR
|
August 29, 2001 |
MEC TUBES PRIVATE LIMITED Vs. INDO ENGINEERING WORKS
|
July 30, 2001 |
MECENGINEERS ENGINEERS AND CONTRACTORS Vs. HOTEL IMPERIAL
|
August 13, 2001 |
MECPRO HEAVY ENGINEERING LIMITED Vs. UNION OF INDIA
|
March 20, 2001 |
MEDIA VIDEO LIMITED Vs. VINOD KUMAR
|
March 10, 2001 |
MEDIA WATCH GROUP Vs. UNION OF INDIA
|
February 12, 2001 |
MEENAKSHI THAKUR Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
March 13, 2001 |
MEENU BAKSHI Vs. UNION OF INDIA
|
April 10, 2001 |
MEENU CHOPRA Vs. DEEPAK CHOPRA
|
May 23, 2001 |
MEERA GUPTA Vs. DINESH CHAND
|
August 8, 2001 |
MEERU BHATIA PRASAD Vs. STATE
|
October 1, 2001 |
MEHR SINGH Vs. UNION OF INDIA
|
February 20, 2001 |
MEKIN AGRO PRODUCTS PRIVATE LIMITED Vs. UNION TRACTOR WORKSHOP
|
May 11, 2001 |
METAL DISTRIBUTORS LIMITED Vs. UNION OF INDIA
|
March 9, 2001 |
METALEX PIPES LIMITED Vs. SPARK ELECTRODES PRIVATE LIMITED
|
February 1, 2001 |
MFG INDIA LIMITED Vs. DAILY PRATAP
|
September 17, 2001 |
MIDAS HYGENIC INDUSTRIES PRIVATE LIMITED Vs. SUDHIR BHATIA
|
July 31, 2001 |
MIHIR CHAKRABORTY Vs. MULTY TECH COMPUTERS PRIVATE LIMITED
|
March 23, 2001 |
MILK FOOD LIMITED Vs. GMC ICE CREAM PRIVATE LIMITED
|
April 27, 2001 |
MINA EXPORT LIMITED Vs. AJIT KUMAR JAIN
|
July 16, 2001 |
MINERALS AND METALS TRADING CORPORATION LIMITED Vs. DIMPLE OVERSEAS LIMITED
|
June 1, 2001 |
MITASO APPLIANCES LIMITED Vs. MEHTA ZINABHAI BHIMJIBHAI
|
September 19, 2001 |
MITSUBISHI CORPORATION Vs. JOINT COMMISSIONER OF INCOME TAX
|
December 4, 2001 |
MMTC LIMITED Vs. COMMISSIONER OF CUSTOMS
|
May 25, 2001 |
MMTC LIMITED Vs. COMMISSIONER OF CUSTOMS
|
April 25, 2001 |
MODERN RADIO HOUSE Vs. UNION OF INDIA
|
August 17, 2001 |
MODI KOREA TELECOMMUNICATIONS LIMITED Vs. INDUS IND BANK LIMITED
|
February 28, 2001 |
MOGAN Vs. STATE
|
July 20, 2001 |
MOHAMMAD AFZAL Vs. STATE
|
November 29, 2001 |
MOHAMMAD ALI Vs. STATE
|
July 23, 2001 |
MOHAMMAD ANIS Vs. SAMEER AHMED
|
May 22, 2001 |
MOHAMMAD ASHAN Vs. DELHI ADMINISTRATION
|
February 9, 2001 |
MOHAMMAD ISHAQ Vs. DELHI DEVELOPMENT AUTHORITY
|
September 4, 2001 |
MOHAMMAD SADIQ Vs. STATE
|
August 30, 2001 |
MOHAMMAD TAHIR Vs. STATE
|
August 30, 2001 |
MOHAMMAD YUSUF Vs. KRISHAN KUMAR GUPTA
|
November 5, 2001 |
MOHAN CHAND NALIWAL Vs. RAKESH GARG
|
August 17, 2001 |
MOHAN LAL THAPAR Vs. Y P DABARA INSPECTOR CUSTOMS NEW CUSTOMS HOUSE NEW DELHI
|
December 19, 2001 |
MOHAN PRAKASH DUBEY Vs. STATE
|
May 22, 2001 |
MOHAN SEN Vs. UNION OF INDIA (UOI)
|
June 11, 2001 |
MOHAR SINGH Vs. UNION OF INDIA
|
February 22, 2001 |
MOHAR SINGH Vs. UNION OF INDIA
|
January 25, 2001 |
MOHINDER SINGH Vs. STATE
|
August 1, 2001 |
MONU MEHTA Vs. MUNICIPAL CORPORATION OF DELHI
|
September 26, 2001 |
MOOLCHAND KHARAITI RAM HOSPITAL AND AYURVEDIC RESEARCH INSTITUTE Vs. SECRETARY LABOUR GOVERNMENT OF NCT OF DELHI RAJPUR ROAD DELHI
|
May 8, 2001 |
MOTI RAM SHARMA Vs. UNION OF INDIA
|
August 24, 2001 |
MOTOR AND GENERAL FINANCE LIMITED Vs. SUNIL KUMAR M B
|
November 9, 2001 |
MOTOR AND GENERAL FINANCE LIMITED Vs. NIRULAS
|
April 23, 2001 |
MOTOR AND GENERAL FINANCE LIMITED Vs. T K GEORGE
|
July 23, 2001 |
MOTOR AND GENERAL FINANCE LIMITED Vs. MILAP BUS SERVICE REGD
|
July 20, 2001 |
MOTOR AND GENERAL FINANCE LIMITED Vs. SHANKER SINGH
|
January 9, 2001 |
MRF LIMITED Vs. MUKESH CHAWLA
|
September 5, 2001 |
MUKESH AGGARWAL Vs. STATE
|
October 4, 2001 |
MUKESH AGGARWAL Vs. STATE
|
October 10, 2001 |
MUKESH HANS Vs. UNION OF INDIA
|
August 30, 2001 |
MUKESH KUMAR Vs. GOVT OF NCT OF DELHI
|
April 9, 2001 |
MUKESH KUMAR SAINI Vs. STATE DELHI ADMINISTRATION
|
August 6, 2001 |
MUKHRAJ Vs. MUNICIPAL CORPORATION OF DELHI
|
May 8, 2001 |
MUKRAM Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
September 25, 2001 |
MUKUL DALMIA Vs. KIRAN PAL
|
February 26, 2001 |
MUNICIPAL CORPORATION OF DELHI Vs. S A BUILDERS LTD
|
January 24, 2001 |
MUNICIPAL CORPORATION OF DELHI Vs. RAMKISHAN C O MUNICIPAL EMPLOYEES UNION
|
January 22, 2001 |
MUNICIPAL CORPORATION OF DELHI Vs. PARVEEN KAPOOR
|
January 31, 2001 |
MUNICIPAL CORPORATION OF DELHI Vs. AJAY KUMAR JAIN
|
April 24, 2001 |
MUNICIPAL CORPORATION OF DELHI Vs. HARBANS LAL
|
April 27, 2001 |
MUNICIPAL CORPORATION OF DELHI Vs. VIR MOHD
|
July 19, 2001 |
MUNICIPAL CORPORATION OF DELHI Vs. SURENDER DEO GAUR
|
September 12, 2001 |
MUNICIPAL CORPORATION OF DELHI Vs. T C DHINGRA
|
September 5, 2001 |
MUNICIPAL CORPORATION OF DELHI Vs. WORKMEN C O WATER AND SEWAGE LABORATORY STAFF ASSOCIATION
|
August 16, 2001 |
MUNICIPAL CORPORATION OF DELHI Vs. H K SARANA
|
November 23, 2001 |
MUNICIPAL CORPORATION OF DELHI Vs. MOHAMMAD ISHAQ
|
November 22, 2001 |
MUNICIPAL CORPORATION OF DELHI Vs. DALMIA INDUSTRIES PRIVATE LIMITED
|
December 21, 2001 |
MUNICIPAL EMPLOYEES UNION Vs. SECRETARY LABOUR GOVERNMENT OF NCT OF DELHI
|
March 16, 2001 |
MUNSHI RAM Vs. UNION OF INDIA
|
February 2, 2001 |
MUNSHI RAM AND ASSOCIATES PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
December 7, 2001 |
MUNTERS INDIA LIMITED Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
|
September 19, 2001 |
MURARI LAL Vs. INDIAN INSTITUTE OF TECHNOLOGY DELHI
|
October 4, 2001 |
MURARI LAL SHARMA Vs. NEHRU YUNA KENDRA SANGATHAN
|
December 19, 2001 |
MUSIC SYSTEMS Vs. DENA BANK
|
October 4, 2001 |
MUZAFFAR IMAM Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
September 14, 2001 |
N ALAGARISAMY Vs. NATIONAL SEEDS CORPORATION
|
August 27, 2001 |
N K JAIN Vs. UNION OF INDIA
|
November 9, 2001 |
N K TRADERS Vs. DELHI WATER SIPPLY AND SEWAGE DISPOSAL UNDERTAKING
|
August 24, 2001 |
N S BHATNAGAR Vs. UNION OF INDIA
|
April 19, 2001 |
N SARASWATHY AMMA Vs. STATE
|
September 18, 2001 |
NAFE SINGH Vs. UNION OF INDIA
|
March 14, 2001 |
NAGINA KUMAR Vs. CENTRAL PUBLIC WORKS DEPARTMENT
|
April 30, 2001 |
NAHAL SINGH Vs. CHANDARI DEVI
|
December 4, 2001 |
NAHTA LIMITED Vs. RAAMRAJ KALA MANDIR
|
September 13, 2001 |
NAIB SUBEDAR K C PRASAD Vs. UNION OF INDIA
|
December 20, 2001 |
NANDA RAM ALIAS NAND LAL Vs. UNION OF INDIA
|
January 19, 2001 |
NANDLAL Vs. JAN MOHD
|
March 13, 2001 |
NANKKU KUMAR Vs. UNION OF INDIA
|
May 16, 2001 |
NARAYAN WAMAN NERURKAR Vs. STATE
|
May 30, 2001 |
NARBADA DEVI Vs. UNION OF INDIA
|
April 25, 2001 |
NARENDER KUMAR Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
August 16, 2001 |
NARENDER MANN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
August 30, 2001 |
NARENDRA BAHADUR LAMA Vs. UNION OF INDIA
|
May 14, 2001 |
NARENDRA JHA Vs. DEPTT OF SCIENCE AND TECHNOLOGY
|
August 24, 2001 |
NARENDRA SINGH JAIN Vs. R P SAROJ
|
January 4, 2001 |
NARESH KUMAR Vs. STATE
|
May 22, 2001 |
NARESH KUMAR Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
November 6, 2001 |
NARESH KUMAR AGGARWAL Vs. DADENDER KUMAR MITTAL
|
May 25, 2001 |
NARINDER KAUR Vs. TEJINDER KAUR
|
February 5, 2001 |
NARINDER KUMAR Vs. TILAK RAJ
|
September 14, 2001 |
NARINDER KUMAR VAID Vs. MUNICIPAL CORPORATION OF DELHI
|
February 28, 2001 |
NARINDER SAXENA Vs. MEENU SAHNI
|
March 20, 2001 |
NARSINGH DASS AND CO PRIVATE LIMITED Vs. ARUN AND RAJIV PRIVATE LIMITED
|
February 8, 2001 |
NARULA FINANCE PRIVATE LIMITED IN LIQUIDATION Vs. COMMISSIONER OF INCOME TAX
|
July 11, 2001 |
NASEEM Vs. STATE
|
May 10, 2001 |
NASEEM Vs. JAMIA MILLIA ISLAMIA
|
December 19, 2001 |
NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA Vs. NAFED PROCESSED FOOD COOERATIVE MARKETING FEDERATION OF INDIA EMPLOYEES UNION
|
January 31, 2001 |
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA Vs. UNION OF INDIA
|
February 16, 2001 |
NATIONAL AUTO IMPEX Vs. AUTOCOP INDIA PRIVATE LIMITED
|
May 21, 2001 |
NATIONAL BUILDING CONSTRUCTION Vs. DISTRICT AND SESSIONS JUDGE
|
October 4, 2001 |
NATIONAL COUNCIL FOR CEMENT AND BUILDING MATERIALS Vs. SUBHASH B RATHOD
|
February 27, 2001 |
NATIONAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 16, 2001 |
NATIONAL INSTITUTE OF IMMUNOLOGY Vs. MUNICIPAL CORPORATION OF DELHI
|
October 12, 2001 |
NATIONAL INSTITUTE OF PUBLIC COOPERATION AND CHILD DEVE Vs. GOVT OF NCT OF DELHI
|
May 23, 2001 |
NATIONAL INSTITUTE OF PUBLIC FINANCE AND POLICY Vs. ASSESSOR AND COLLECTOR MCD
|
October 31, 2001 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SHERE PUNJAB CO OPERATIVE TRANSPORT SOCIETY LIMITED
|
April 27, 2001 |
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. MAHALAXMI SUPPLIERS
|
November 20, 2001 |
NATIONAL STEEL ROLLING MILLS Vs. DELHI DEVELOPMENT AUTHORITY
|
August 27, 2001 |
NATIONAL TELECOM OF INDIA LIMITED Vs. UNION OF INDIA
|
February 5, 2001 |
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. R S AVTAR SINGH AND CO
|
September 6, 2001 |
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. VIJAY FIRE PROTECTION SYSTEMS LIMITED
|
November 9, 2001 |
NAV JAGRITI COOPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
August 9, 2001 |
NAVAL PRINTING PRESS WORKERS UNION Vs. UNION OF INDIA
|
May 2, 2001 |
NAVEEN JAIN Vs. COMMISSIONER OF CUSTOMS
|
April 20, 2001 |
NAVEEN KUMAR ADITYA Vs. ESCORTS FINANCE LIMITED
|
December 13, 2001 |
NAVYUG SCHOOL EDUCATION SOCIETY Vs. NAVYUG SCHOOL PARENTS ASSOCIATION
|
April 30, 2001 |
NAZIR AHMED Vs. STATE DELHI ADMN
|
May 15, 2001 |
NECTAR U K LIMITED Vs. HERBS SHOP INDIA LIMITED
|
August 8, 2001 |
NEELAM JOLLY Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
March 19, 2001 |
NEELAM MEHTA Vs. P D MALHOTRA
|
January 19, 2001 |
NEERAJ CHAHAR Vs. UNION OF INDIA
|
July 18, 2001 |
NEERAJ SHARMA Vs. STATE
|
July 27, 2001 |
NEETA AGARWAL Vs. R L GUPTA
|
August 31, 2001 |
NEHRU ENCLAVE RESIDENT WELFARE ASSOCIATION Vs. V K DUGGAL COMMISSIONER MUNICIPAL CORPORATION OF DELHI
|
January 17, 2001 |
NEM CHAND DAGA Vs. INDER MOHAN SINGH RANA
|
September 7, 2001 |
NEON FAB Vs. ENFORCEMENT DIRECTORATE
|
May 16, 2001 |
NEPA LIMITED Vs. MEDIA ASIA PRIVATE LIMITED
|
September 21, 2001 |
NESTLE INDIA LTD Vs. UNION OF INDIA
|
June 1, 2001 |
NETRA PAL Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
March 9, 2001 |
NEW BANK OF INDIA HAVING ITS HO 1 TOLSTOY MARG NEW DELHI Vs. MARVELS INDIA L 18 KAILASH COLONY NEW DELHI
|
May 14, 2001 |
NEW DELHI MUNICIPAL COMMITTEE Vs. PRIYA CONSTRUCTIONS
|
March 7, 2001 |
NEW DELHI MUNICIPAL COMMITTEE Vs. KERLA STATE HANDICRAFTS EMPORIUM
|
August 30, 2001 |
NEW ERA STEEL COMPANY Vs. CHIEF ENGINEER DELHI ZONE
|
September 7, 2001 |
NEW GREEN FIELD EDUCATIONAL SOCIETY DELHI REGD Vs. MUNICIPAL CORPORATION OF DELHI
|
August 29, 2001 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MOTU RAM JAIN
|
February 16, 2001 |
NEW LIGHT TRADING CO Vs. COMMISSIONER OF INCOME TAX
|
January 4, 2001 |
NIAZ AHMAD Vs. UNION OF INDIA
|
July 26, 2001 |
NIHAL CHAND Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
|
January 9, 2001 |
NIKO RESOURCES LIMITED Vs. UNION OF INDIA
|
June 1, 2001 |
NIRBHAY KANT JHA Vs. STATE
|
July 25, 2001 |
NIRDHAN THATHA DALIT VARG LOK KALYAN SAMAJ REGD Vs. MUNICIPAL CORPORATION OF DELHI
|
August 30, 2001 |
NIRMALA Vs. BIMLA BHARTI
|
January 8, 2001 |
NIRMALA GOENKA Vs. DELHI DEVELOPMENT AUTHORITY
|
March 12, 2001 |
NIVEDITA REDDY Vs. ESCORT FINANCE LIMITED
|
February 15, 2001 |
NONIT RAM RAJPUT AND SONS Vs. DELHI DEVELOPMENT AUTHORITY
|
September 11, 2001 |
NORTHERN INDIA GENERAL INSURANCE COMPANY LIMITED Vs. HARJINDER KAUR
|
February 15, 2001 |
NOVELTY EMPORIUM Vs. NOVELTY CREATION PRIVATE LIMITED
|
November 26, 2001 |
NTPC EMPLOYEES UNION Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
|
March 20, 2001 |
NUCON INDIA PRIVATE LIMITED Vs. DELHI VIDYUT BOARD DESU
|
February 7, 2001 |
NUGAS TECHNOLOGIES INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
August 29, 2001 |
O P AHUJA DELHI Vs. CONTROLER OF ESTATE DUTY
|
March 13, 2001 |
O P MITTAL Vs. BOBBY ENTERPRISES
|
September 28, 2001 |
O P SHARMA Vs. UNION OF INDIA
|
May 22, 2001 |
O VERGHESE Vs. UNION OF INDIA
|
December 19, 2001 |
OBAIDUL RAB RAUFI Vs. MUNICIPAL COEPORATION OF DELHI
|
May 10, 2001 |
OLGA KOZIREVA Vs. STATE CENTRAL BUREAU OF INVESTIGATION
|
April 23, 2001 |
OLGA KOZIREVA Vs. UNION OF INDIA
|
May 18, 2001 |
OM AND COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
|
August 8, 2001 |
OM AND COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
|
October 31, 2001 |
OM FLEX PACK LIMITED Vs. NEW DELHI MUNICIPAL CORPORATION
|
May 7, 2001 |
OM PARKASH Vs. STATE
|
January 29, 2001 |
OM PETRO CHEMICALS Vs. UNION OF INDIA
|
December 20, 2001 |
OM PRAKASH Vs. ADDL DEPUTY COMMISSIONER OF POLICE
|
December 20, 2001 |
OM PRAKASH Vs. USHA RANI
|
October 17, 2001 |
OM PRAKASH Vs. DIRECTOR AIIMS
|
May 30, 2001 |
OM PRAKASH Vs. UNION OF INDIA
|
March 30, 2001 |
OM PRAKASH KOHLI Vs. RAVI PRAKASH KOHLI
|
October 3, 2001 |
OM PRAKASH SHARMA Vs. UNION OF INDIA
|
July 30, 2001 |
OM PRAKASH SHARMA Vs. UNION OF INDIA
|
July 31, 2001 |
OM WATI Vs. MOHAMMAD DIN
|
February 20, 2001 |
OPTINA IMPEX PRIVATE LIMITED Vs. UNION OF INDIA
|
February 9, 2001 |
ORIENTAL BANK OF COMMERCE Vs. C K ASHA SINHA
|
January 22, 2001 |
ORIENTAL BANK OF COMMERCE Vs. P K JAIN
|
March 23, 2001 |
ORIENTAL BANK OF COMMERCE KAROL BAGH NEW DELHI Vs. DEVINDER SINGH
|
August 1, 2001 |
ORIENTAL CONSTRUCTION CO Vs. UNION OF INDIA
|
November 9, 2001 |
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. SHAKUNTALA GARG
|
September 3, 2001 |
ORIENTAL FIRE GENERAL INSURANCE CO Vs. COMMISSIONER OF INCOME TAX
|
September 11, 2001 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. ZILE SINGH
|
September 25, 2001 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. V D JHUNJHUNWALA
|
April 23, 2001 |
ORION ASYA SHIPPING AND TRADING CO Vs. GLOBAL MARINE TRANSPORATION INC
|
September 6, 2001 |
ORISSA CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 1, 2001 |
ORISSA INDUSTRIES LIMITED Vs. HARDAYAL AND SONS HUF
|
May 7, 2001 |
P C CHANDHA AND CO PRIVATE LIMITED Vs. UNION OF INDIA
|
March 23, 2001 |
P C SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
November 9, 2001 |
P C SHARMA AND CO Vs. UNION OF INDIA
|
July 20, 2001 |
P D KHANNA Vs. ASHWANI KHANNA
|
April 23, 2001 |
P N B FINANCE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 27, 2001 |
P N KOUL Vs. UNION OF INDIA
|
August 9, 2001 |
P P KHURANA Vs. J K SYNTHETICS
|
March 30, 2001 |
P R DUTTA GUPTA Vs. UNION OF INDIA
|
February 13, 2001 |
P S OCHANI Vs. WORLD HEALTH ORGANISATION
|
December 4, 2001 |
P SHARMA Vs. P S POPLI
|
November 9, 2001 |
P SHARMA CONSULTANTS PRIVATE LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
November 23, 2001 |
PACT INDIA Vs. SANJIV BHASIN alias LUCKY BHASIN
|
May 9, 2001 |
PAL PROPERTIES I PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 21, 2001 |
PAL PROPERTIES I PRIVATE LIMITED NEW DELHI Vs. COMMISSIONER OF INCOME TAX
|
December 20, 2001 |
PAMELA MANMOHAN SINGH Vs. ASHA ARORA
|
April 16, 2001 |
PAMELA V SABHARWAL Vs. DAYAL S BHATIA
|
October 11, 2001 |
PANACEA BIOTEC LIMITED Vs. ELPRAGE PHARMA
|
October 5, 2001 |
PANDIT CONSTRUCTION COMPANY Vs. UNION OF INDIA
|
September 28, 2001 |
PANDIT CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
|
October 15, 2001 |
PANDIT MUNSHI RAM AND ASSOCIATES PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
|
June 1, 2001 |
PANKAJ Vs. VIJAY KUMAT SAHDEV
|
October 17, 2001 |
PANKAJ KAPOOR Vs. STATE
|
October 19, 2001 |
PARAMJIT SINGH Vs. UNION OF INDIA
|
December 20, 2001 |
PARAMJIT SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
August 1, 2001 |
PARAMJIT SINGH AHUJA Vs. PRESIDING OFFICER LABOUR COURT VI
|
July 18, 2001 |
PARBAT SINGH ALIAS PARTAP SINGH Vs. STATE OF DELHI ADMINISTRATION
|
May 31, 2001 |
PARENTS FORUM FOR MEANINGFUL EDUCATION Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
December 1, 2001 |
PARIMAL SINGH Vs. UNION OF INDIA
|
May 28, 2001 |
PARIMAL SINGH Vs. UNION OF INDIA
|
March 30, 2001 |
PARIVAR SEVA SANSTHA Vs. DIRECTOR OF INCOME TAX EXEMPTION
|
December 21, 2001 |
PARMINDER SINGH Vs. STATE
|
November 2, 2001 |
PARSHADI Vs. UNION OF INDIA
|
August 1, 2001 |
PARTAP RAI KALRA Vs. OM PRAKASH SHARMA
|
August 13, 2001 |
PATEL FIELD MARSHAL INDUSTRIES Vs. P M DIESELS LIMITED
|
March 16, 2001 |
PATRICIA JEAN MAHAJAN Vs. BALKISHAN
|
March 13, 2001 |
PATRICIA JEAN MAHAJAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
October 17, 2001 |
PATRICK BRUNO WAFULA Vs. DEPARTMENT OF CUSTOMS
|
August 6, 2001 |
PAWAN BHARTIYA Vs. UNION OF INDIA
|
May 25, 2001 |
PAWAN DUGGAL Vs. STATE
|
April 24, 2001 |
PAWAN KUMAR TOMAR Vs. UNION OF INDIA
|
December 12, 2001 |
PAWAN MEHTA Vs. STATE
|
September 25, 2001 |
PAWAN PRAKASH GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
|
April 12, 2001 |
PEE KAY ASSOCIATES Vs. UNION OF INDIA
|
January 11, 2001 |
PEPSI CO INC Vs. HINDUSTAN COCA COLA
|
September 1, 2001 |
PEREGRINE SECURITY PRIVATE LIMITED Vs. CROWNE PLAZA SURYA
|
August 31, 2001 |
PERIASWAMY Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
|
February 6, 2001 |
PESHORI LAL Vs. STATE OF DELHI
|
November 5, 2001 |
PHILCO EXPORTS Vs. SALES TAX OFFICER
|
July 24, 2001 |
PHOOL RANI Vs. NEW DELHI MUNICIPAL COUNCIL
|
August 1, 2001 |
PIONEER PUBLICITY CORPORATION Vs. DELHI TRANSPORT CORPORATION
|
August 30, 2001 |
PLASTINDIA FOUNDATION Vs. AJEET SINGH
|
September 20, 2001 |
PLAYBOY ENTERPRISES INC Vs. BHARAT MALIK
|
April 18, 2001 |
PNB FINANCE LTD Vs. COMMISSIONER OF INCOME TAX DELHI I
|
April 27, 2001 |
POKHAR MAL REGD Vs. UNION OF INDIA
|
October 4, 2001 |
POLOSINGH AND COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
|
March 21, 2001 |
POONAM DUBEY Vs. UNION OF INDIA
|
January 11, 2001 |
POWER GRID CORPORATION OF INDIA LIMITED Vs. RPG TRANSMISSION LIMITED
|
August 20, 2001 |
PRABHA ARORA Vs. DELHI DEVELOPMENT AUTHORITY
|
November 29, 2001 |
PRABHASH SAXENA Vs. RANJANA SAXENA
|
June 1, 2001 |
PRABHU DAYAL Vs. MUNICIPAL CORPORATION OF DELHI
|
March 23, 2001 |
PRABHU SHANKAR AGGARWAL Vs. ANAND KUMAR DEEPAK KUMAR
|
September 21, 2001 |
PRADEEP GUPTA Vs. HARAYANA FINANCIAL CORPORATION
|
July 17, 2001 |
PRAHLAD Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
May 31, 2001 |
PRAKASH FABRICATOR AND GALVANIZERS PRIVATE LIMITED NOW KNOWN AS JSL REFABRICATORIES LIMITED Vs. UNION OF INDIA
|
April 17, 2001 |
PRAKASH INDUSTRIES LIMITED Vs. BAJAJ AUTO FINANCE LIMITED
|
July 17, 2001 |
PRAKASH NARAIN SHARMA Vs. BURMAH SHELL COORPORATIVE HOUSING SOCIETY LIMITED
|
April 27, 2001 |
PRAKASH SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
March 22, 2001 |
PRAMOD KUMAR GUPTA Vs. SKYLINK CHEMICALS
|
July 12, 2001 |
PRAMOD MISHRA Vs. PRADIP
|
February 15, 2001 |
PRANNOY ROY Vs. COMMISSIONER OF INCOME TAX
|
December 21, 2001 |
PRATAP SINGH Vs. UNION OF INDIA
|
March 22, 2001 |
PRATIBHA Vs. GOVT OF NCT OF DELHI
|
November 22, 2001 |
PRAVEEN KUMAR Vs. NEW DELHI MUNICIPAL CORPORATION
|
July 31, 2001 |
PRAVEEN KUMARI JAITLY Vs. SURINDER KUMAR JAITLY
|
January 18, 2001 |
PREM CHAND Vs. S N BHATIA AND CO
|
May 4, 2001 |
PREM CHAND GADDODIA Vs. JASWANT RAI
|
July 13, 2001 |
PREM CHAND SHARMA AND CO Vs. DELHI DEVELOPMENT AUTHORITY
|
September 21, 2001 |
PREM KUMAR Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
September 14, 2001 |
PREM KUMAR Vs. UNION OF INDIA
|
December 6, 2001 |
PREM KUMAR, KAUSTAV CHAKRABORTY, DIPIKARATHI, SATI Vs. UNION OF INDIA
|
December 21, 2001 |
PREM LATA KAPOOR Vs. Y N KAPOOR
|
May 1, 2001 |
PREM SAGAR KHANNA Vs. RAVI KHANNA
|
July 30, 2001 |
PREM SAGAR KHANNA Vs. RAVI KHANNA AND OTHERS
|
September 28, 2001 |
PREM SAINI Vs. LIEUTENANT GOVERNUR
|
April 26, 2001 |
PREM SINGH Vs. UNION OF INDIA
|
February 5, 2001 |
PREM WATI Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
August 13, 2001 |
PREMIER CLEARING AGENCY Vs. COMMISSIONER OF CUS. (GEN.)
|
October 3, 2001 |
PREMIER ELECTRICAL CORP Vs. NEW DELHI MUNICIPAL COMMITTEE
|
October 11, 2001 |
PRESS COUNCIL OF INDIA Vs. ALL INDIA SMALL AND MEDIUM NEWSPAPER FEDERATION
|
March 21, 2001 |
PRIDE CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
|
June 1, 2001 |
PRITPAL SINGH BHATIA Vs. YOGESHWAR NATH
|
September 21, 2001 |
PRITPAL SINGH KOHLI Vs. SURJIT KAUR
|
April 23, 2001 |
PRIYA HOLDINGS CO P LIMITED Vs. AUTO GENERAL ENGINEERING CO
|
December 19, 2001 |
PRIYA SWAMI Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
March 16, 2001 |
PROGRESSIVE CONSTRUCTION LIMITED Vs. SHARMA ASSOCIATION AND CONTRACTOR PRIVATE LIMITED
|
March 23, 2001 |
PROMILA Vs. DCM FINANCIAL SERVICES LIMITED
|
August 27, 2001 |
PROMILA MATHUR Vs. BHIM CHAND
|
September 27, 2001 |
PUNEET KUMAR Vs. GOVT OF NCT OF DELHI
|
September 20, 2001 |
PUNJ STAR INDUSTRIES PRIVATE LIMITED Vs. ATNA INVESTMENT PRIVATE LIMITED
|
May 14, 2001 |
PUNJAB AGRO INDUSTRIES CORPORATION LIMITED Vs. SHRIRAM INDUSTRIES ENTERPRISES LIMITED
|
October 11, 2001 |
PUNJAB AND SINGH BANK Vs. ANANT CONSTRUCTION PRIVATE LIMITED
|
October 16, 2001 |
PUNJAB AND SINGH BANK Vs. SINGH UNITED ENGINEERING
|
July 23, 2001 |
PUNJAB BAGH COOPERATIVE HOUSING SOCIETY LIMITED Vs. K L KISHWAR
|
November 9, 2001 |
PUNJAB MIGRANTS WELFARS ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY
|
September 3, 2001 |
PUNJAB NATIONAL BANK Vs. DIAMOND CABLES AND CONDUCTORS COMPANY
|
September 3, 2001 |
PUNJAB NATIONAL BANK Vs. LAXMI ENTERPRISES
|
November 7, 2001 |
PUNJAB NATIONAL BANK Vs. PAPER CONDUCTOR
|
March 26, 2001 |
PUNJAB NATIONAL BANK Vs. RINKOO PLASTICS INDUSTRIES
|
February 9, 2001 |
PUNJAB RICELAND PRIVATE LIMITED Vs. FOOD CORPORATION OF INDIA
|
October 8, 2001 |
PUNNI RAM Vs. STATE
|
June 1, 2001 |
PURAN CHAND Vs. UNION OF INDIA
|
August 7, 2001 |
PURAN CHAND JAIN Vs. SHYAMJI INDUSTRIES
|
March 19, 2001 |
PUSHKAR SINGH Vs. UNIVERSITY OF DELHI
|
January 30, 2001 |
PUSHPA Vs. MURARI LAL GUPTA
|
August 10, 2001 |
PUSHPA ARYA Vs. DIRECTOR AIIMS
|
May 7, 2001 |
PUSHPA DEVI Vs. SARTI DEVI
|
September 12, 2001 |
PUSHPA KUMARI Vs. JAI GOPAL
|
October 15, 2001 |
PUSHPA SACHDEVA Vs. D K ROY
|
February 7, 2001 |
PUSHPA SONI Vs. SARBATI DEVI
|
February 19, 2001 |
PYARE Vs. FINANCE COMMISSIONER
|
September 25, 2001 |
PYRITES PHOSPHATES AND CHEMICALS Vs. EXCEL SHIPPING ENTERPRISE
|
August 2, 2001 |
QAMAR NISHA Vs. HAMIDA BEGUM
|
September 3, 2001 |
QUANTUM INFORMATION SYSTEMS LIMITED Vs. ELECTRONICS TRADE AND TECHNOLOGY DEVELOPMENT CORPORATION LIMITED
|
May 24, 2001 |
R C WAHI Vs. LAL SINGH
|
January 19, 2001 |
R DALMIA DECD Vs. COMMISSIONER OF INCOME TAX
|
August 7, 2001 |
R GOPINATH Vs. UNION OF INDIA
|
April 17, 2001 |
R J WOOD Vs. COMMISSIONER OF INCOME TAX
|
November 26, 2001 |
R K ANEJA Vs. DELHI DEVELOPMENT AUTHORITY
|
November 26, 2001 |
R K GOGNA Vs. UNION OF INDIA
|
July 20, 2001 |
R K GOYAL Vs. FINANCE COMMISSIONER
|
September 3, 2001 |
R K PAHWA Vs. UNION OF INDIA
|
May 29, 2001 |
R K SAXENA Vs. IMPERIAL FORESTRY CORPORATION LIMITED
|
May 31, 2001 |
R K SHARMA Vs. ASHOK NAGAR WELFARE ASSOCIATION AND COMPANY
|
January 11, 2001 |
R K SINGHAL Vs. ENGINEERING PROJECTS INDIA LIMITED
|
July 18, 2001 |
R L ARORA Vs. STATE
|
April 18, 2001 |
R L SAHNI Vs. R SINGH ASSISTANT COMMISSIONER OF INCOME TAX
|
May 21, 2001 |
R N SAWHNEY Vs. ROSHAN LAL SAWHNEY
|
September 6, 2001 |
R P CHAUDHARY Vs. DELHI DEVELOPMENT AUTHORITY
|
August 8, 2001 |
R P JAIN Vs. MUNICIPAL CORPORATION OF DELHI
|
August 8, 2001 |
R S AHLUWALIA Vs. CAPT P S AHLUWALIA
|
March 23, 2001 |
R S BAKSHI Vs. H K MALHARI
|
December 21, 2001 |
R S BHATIA Vs. UNION OF INDIA
|
October 18, 2001 |
R S COMPANY Vs. APROPRIATE AUTHORITY
|
December 21, 2001 |
R S KATIYAR Vs. UNION OF INDIA
|
February 22, 2001 |
R S MONGA Vs. DELHI DEVELOPMENT AUTHORITY
|
August 14, 2001 |
R S SAGAR Vs. UNION OF INDIA
|
June 1, 2001 |
R S SHARMA Vs. FOOD CORPORATION OF INDIA
|
September 28, 2001 |
RACHNA MEHTA Vs. KANTA SHARMA
|
March 8, 2001 |
RADHIKA KHANNA Vs. STATE
|
March 22, 2001 |
RAGHU NATH GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
|
August 14, 2001 |
RAGHU NATH SINGH Vs. UNION OF INDIA
|
December 7, 2001 |
RAIL INDIA TECHNICAL AND SERVICES LIMITED Vs. BHARTIYA GENERAL MAZDOOR CONGRESS
|
October 9, 2001 |
RAINFOREST CAFE INC Vs. RAINFOREST CAFE
|
April 12, 2001 |
RAJ CHAWLA Vs. P N KAPOOR
|
August 14, 2001 |
RAJ KAMAL HANDLOOM INDUSTRY Vs. SHYAM BALI
|
August 24, 2001 |
RAJ KISHAN DASS Vs. KUSUM SINGH
|
July 17, 2001 |
RAJ KUMAR Vs. STATE
|
March 15, 2001 |
RAJ KUMAR Vs. UNION OF INDIA
|
February 8, 2001 |
RAJ KUMAR Vs. VIJAY LAXMI
|
September 13, 2001 |
RAJ KUMAR GUPTA Vs. N D M C
|
August 17, 2001 |
RAJ KUMAR KHANNA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
October 15, 2001 |
RAJ KUMARI Vs. DELHI DEVELOPMENT AUTHORITY
|
September 4, 2001 |
RAJ PAL SINGH Vs. DIRECTOR GENERAL CISF
|
May 24, 2001 |
RAJ RANI Vs. VED PARKASH
|
September 13, 2001 |
RAJ SAKHUJA Vs. RAKESH SOOD
|
September 17, 2001 |
RAJ SAROGI Vs. AMERICAN EXPRESS INDIA PRIVATE LIMITED
|
May 1, 2001 |
RAJ SINGH Vs. UNION OF INDIA
|
July 17, 2001 |
RAJA MECHANICAL COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 21, 2001 |
RAJA RAM Vs. UNION OF INDIA
|
February 15, 2001 |
RAJAT MITTAL Vs. STATE
|
August 1, 2001 |
RAJDHANI CYCLE RICKSHAW OPERATORS UNION Vs. MUNICIPAL CORPORATION OF DELHIS
|
February 27, 2001 |
RAJDHANI DAL MILL Vs. MMTC LIMITED
|
October 19, 2001 |
RAJEEV MALHOTRA Vs. UNION OF INDIA
|
June 1, 2001 |
RAJENDRA AND COMPANY Vs. G S JUGTI
|
September 11, 2001 |
RAJENDRA SINGH BADATHOKI Vs. UNION OF INDIA
|
April 9, 2001 |
RAJENDRA SINGH YADAV Vs. MUNICIPAL CORPORATION OF DELHI
|
March 26, 2001 |
RAJESH ARORA Vs. MUKESH JAIN
|
July 31, 2001 |
RAJESH BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
August 16, 2001 |
RAJESH KHANNA Vs. FINANCE COMMISSIONER OF DELHI
|
December 4, 2001 |
RAJESH KUMAR Vs. AIR INDIA LIMITED
|
August 21, 2001 |
RAJESH KUMAR SINGHAL Vs. STATE
|
February 20, 2001 |
RAJESH MEHTA Vs. STATE
|
July 27, 2001 |
RAJESHWAR NATH BHARGAVA Vs. STATE
|
August 31, 2001 |
RAJINDER DASS GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 28, 2001 |
RAJINDER KUMAR Vs. UNION OF INDIA
|
March 22, 2001 |
RAJINDER KUMAR ALIAS PAPPU Vs. STATE
|
August 24, 2001 |
RAJINDER NARAIN AND CO Vs. NEW DELHI MUNICIPAL COUNCIL
|
July 24, 2001 |
RAJINDER PATEL Vs. MTNL
|
September 19, 2001 |
RAJINDER SINGH Vs. KARTAR SINGH
|
July 20, 2001 |
RAJINDER SINGH Vs. KARTAR SINGH
|
July 1, 2001 |
RAJINDER SINGH CHOWDHARY Vs. SARDAR MANJIT SINGH CHOWDHARY
|
August 27, 2001 |
RAJINDER SINGH SEHRAWAT Vs. UNION OF INDIA
|
May 24, 2001 |
RAJIV JAIN Vs. CITIZEN COOPERATIVE BANK LIMITED
|
May 8, 2001 |
RAJKAMAL METAL INDUSTRIES Vs. MAHADEV STEEL PRODUCTS
|
March 30, 2001 |
RAJNI INDUSTRIES Vs. BHARTIYA DHOOP KARYALAYA
|
May 1, 2001 |
RAJNI MEHRA Vs. PRAN NATH MEHRA
|
May 9, 2001 |
RAJNI RANI GUPTA Vs. BABU RAM
|
January 23, 2001 |
RAJNIGANDHA CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. CHAND CONSTRUCTION CO
|
September 20, 2001 |
RAJOO RAJU Vs. STATE
|
August 17, 2001 |
RAJPAL AND CO Vs. COMMISSIONER OF INCOME TAX
|
January 17, 2001 |
RAJU Vs. STATE
|
July 20, 2001 |
RAJU Vs. STATE
|
December 21, 2001 |
RAJU ALIAS BHAJAN ALIAS RAM BHAJAN ALIAS RAJU LAL Vs. STATE
|
July 24, 2001 |
RAKESH KALIA Vs. ITO
|
January 9, 2001 |
RAKESH KAPOOR Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
March 28, 2001 |
RAKESH KUMAR Vs. STATE
|
April 10, 2001 |
RAKESH KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
|
May 2, 2001 |
RAKESH KUMAR AGGARWAL Vs. CEGAT, NEW DELHI
|
March 30, 2001 |
RAKESH KUMAR JAIN Vs. RAJENDER KUMAR RASTOGI
|
February 1, 2001 |
RAKESH KUMAR SHARMA Vs. JIWAN DASS
|
December 21, 2001 |
RAKESH PATEL Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
January 23, 2001 |
RAKESH SINGH Vs. UNION OF INDIA
|
May 15, 2001 |
RAKOOR INDUSTRIES PRIVATE LIMITED Vs. R L BALI INCOME TAX OFFICER
|
September 18, 2001 |
RAM AVTAR ALIAS RAJU Vs. STATE
|
March 16, 2001 |
RAM BIHARI SHUKLA Vs. UNION OF INDIA
|
December 6, 2001 |
RAM DHARI SINGH Vs. DELHI VIDYUT BOARD
|
October 3, 2001 |
RAM GOPAL VERMA Vs. UNION OF INDIA
|
August 24, 2001 |
RAM JETHMALANI Vs. SUBRAMANIAM SWAMY
|
December 21, 2001 |
RAM KANT CHATURVEDI Vs. MITHLESH CHANDRA CHATURVEDI
|
July 11, 2001 |
RAM KARAN GOEL Vs. MUNICIPAL CORPORATION OF DELHI
|
August 1, 2001 |
RAM KISHAN Vs. NATIONAL CAPITAL TERRITORY OF DELHI
|
September 14, 2001 |
RAM KISHAN KAINTH Vs. PAUL AND ASSOCIATES PRAMOTORS AND BUILDERS
|
May 18, 2001 |
RAM LAL DOGRA Vs. STATE CENTRAL BUREAU OF INVESTIGATION
|
August 17, 2001 |
RAM LAL HANS AND SONS Vs. UNION OF INDIA
|
October 16, 2001 |
RAM MALIK Vs. SUMITRA DEVI
|
October 9, 2001 |
RAM MALIK Vs. SUMITRA DEVI
|
October 3, 2001 |
RAM NATH SACHDEVA Vs. GOVT OF NCT OF DELHI
|
July 31, 2001 |
RAM NATH SHARMA Vs. VINOD KUMAR SHARMA
|
July 31, 2001 |
RAM NIWAS Vs. NASEEMA BEGUM
|
August 27, 2001 |
RAM NIWAS GUPTA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
August 6, 2001 |
RAM PHAL Vs. DELHI TRANSPORT CORPORATION
|
April 19, 2001 |
RAM PHAL SINGH Vs. UNION OF INDIA
|
March 14, 2001 |
RAM PREET ALIAS MITHLESH Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
April 20, 2001 |
RAM RAM NIRANJAN Vs. UNION OF INDIA
|
May 17, 2001 |
RAM SARUP KATHURIA Vs. ADMINISTRATOR OF UNION TERRITORY OF DELHI
|
February 5, 2001 |
RAM SARVARIYA AND SONS Vs. UNION OF INDIA
|
July 16, 2001 |
RAM SINGH Vs. UNION OF INDIA
|
August 21, 2001 |
RAMA GHEI Vs. U P STATE HANDLOOM CORPN
|
March 15, 2001 |
RAMA NAND Vs. DELHI TRANSPORT CORPORATION
|
April 17, 2001 |
RAMA TYAGI Vs. STATE
|
July 12, 2001 |
RAMA VISION LIMITED Vs. RALETRONICS LIMITED
|
March 30, 2001 |
RAMA VISION LIMITED Vs. COUVERY ELECRONICS LIMITED
|
February 28, 2001 |
RAMAN GUPTA Vs. DIRECTOR OF ENFORCEMENT
|
August 29, 2001 |
RAMESH CHANDER Vs. GEETA MADHOK
|
April 9, 2001 |
RAMESH CHANDER Vs. JAGDISH CHANDER
|
July 10, 2001 |
RAMESH GUPTA Vs. STATE
|
September 28, 2001 |
RAMESH KUMAR Vs. KAUSHALYA DEVI
|
November 7, 2001 |
RAMESH KUMAR Vs. AIR INDIA LIMITED
|
November 8, 2001 |
RAMESH KUMAR SHARMA Vs. AMBASSADOR ROYAL NETHELANDS EMBASSY NEW DELHI
|
September 17, 2001 |
RAMESH SINGH RATHORE Vs. UNION OF INDIA
|
May 25, 2001 |
RAMESHWAR SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
|
February 2, 2001 |
RAMLAL Vs. DHARAM VIR
|
August 27, 2001 |
RAMNIK GUPTA Vs. SNEH LATA GUPTA
|
May 11, 2001 |
RAMPHOOL Vs. STATE
|
July 23, 2001 |
RAMPUR ENGINEERING COMPANY LIMITED Vs. UNITED CONSTRUCTION CO
|
October 12, 2001 |
RANBIR FINGH Vs. UNION OF INDIA
|
July 10, 2001 |
RANBIR SINGH DHANAJAL Vs. STATE
|
February 9, 2001 |
RANDHIR SINGH Vs. ROSHANARA
|
January 3, 2001 |
RANI PUSHPA KUMARI Vs. EMBASSY OF SYRIAN ARAB REPUBLIC
|
July 27, 2001 |
RANJIT KAUR Vs. GOBIND IMPEX PRIVATE LIMITED
|
September 6, 2001 |
RANJIT SINGH Vs. SOPAN PROPERTIES PRIVATE LIMITED
|
February 23, 2001 |
RANJIT THOMAS Vs. ANNIE R THOMAS
|
May 11, 2001 |
RASHIDA BEGUM Vs. UNION OF INDIA
|
April 23, 2001 |
RATAN SINGH CHAUHAN Vs. UNION OF INDIA
|
May 29, 2001 |
RATTAN LAL Vs. UNION OF INDIA
|
August 24, 2001 |
RATTAN LAL Vs. KRISHAN KUMAR
|
September 18, 2001 |
RATTAN LAL Vs. KRISHAN KUMAR
|
September 27, 2001 |
RAVI BROTHERS Vs. COMMISSIONER OF INCOME TAX 1
|
March 13, 2001 |
RAVI KUMAR NARULA Vs. COMMISSIONER OF INCOME TAX
|
January 9, 2001 |
RAWLA CONSTRUCTION CO Vs. MILITARY ENGINEERS SERVICES
|
March 28, 2001 |
RAWLA CONSTRUCTION CO Vs. MILITARY ENGINEERS SERVICES
|
April 28, 2001 |
REDDYS LABORATORIES LIMITED Vs. MANU KOSURI
|
February 28, 2001 |
REDINGTON INDIA LIMITED Vs. MODI OLIVETTI LIMITED
|
August 1, 2001 |
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. CAPITAL CO OPERATIVE INDUSTRIES SOCIETY LIMITED
|
February 2, 2001 |
REKHA ARORA Vs. CHAIRMAN NATIONAL COMMISSION FOR SCHEDULED CASTES SCHEDULED TRIBES
|
July 31, 2001 |
REKHA TYAGI Vs. VICE CHANCELLEOR UNIVERSITY OF DELHI
|
August 17, 2001 |
RELIANCE INDUSTRIES LIMITED Vs. MARUTI SYNTEX INDIA LIMITED
|
November 9, 2001 |
RENU DHINGRA Vs. VIJAY DHINGRA
|
January 18, 2001 |
RESERVE BANK OF INDIA Vs. ROCKLAND LEASING LTD.
|
December 5, 2001 |
RESIDENT DOCTORS ASSOCIATION OF AIIMS Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
December 20, 2001 |
RESIDENTS WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY
|
May 8, 2001 |
REVION INC Vs. HOSIDEN LABOURATORIES INDIA
|
April 12, 2001 |
RIASAT ALI Vs. SAYEEDA BEGUM
|
January 23, 2001 |
RICHA SHARMA Vs. UNIVERSITY OF DELHI
|
May 17, 2001 |
RICHHPAL SINGH Vs. UNION OF INDIA
|
January 18, 2001 |
RIGGIO TOBBACCO CORPORATION LIMITED Vs. NTC TOBACCO INDIA LIMITED
|
October 19, 2001 |
RISHI PAL SINGH Vs. NEW DELHI MUNICIPAL COUNCIL
|
August 13, 2001 |
RISHI RAM GUPTA ALIAS BUDH RAM Vs. HARI RAM GUPTA
|
December 12, 2001 |
RITA ROY Vs. UNION OF INDIA
|
November 28, 2001 |
ROHIT DHAWAN Vs. G K MALHOTRA
|
November 29, 2001 |
ROLTA INDIA LIMITED Vs. ELBEE SERVICES LIMITED
|
January 4, 2001 |
ROMESH CHAND CHOPRA Vs. UNION OF INDIA
|
April 23, 2001 |
ROMESH SHARMA Vs. STATE
|
October 30, 2001 |
ROOP KUMAR Vs. MOHAN THEDANI
|
January 19, 2001 |
ROOPAK STORES Vs. PUPAK DEPARTMENT STORE
|
May 18, 2001 |
ROSE ADVERTISING Vs. DELHI TRANSPORT CORPORATION
|
February 2, 2001 |
ROSHAN LAL Vs. UNION OF INDIA
|
October 30, 2001 |
ROTELA AUTO COMPONENTS P LIMITED Vs. JASPAL SINGH
|
October 11, 2001 |
RUBY KNITTING INDUSTRIES Vs. CENTRAL BANK OF INDIA
|
August 10, 2001 |
RUCHI ASSOCIATES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 5, 2001 |
RUCHI PRIVATE LIMITED Vs. INDIAN FLAME ENTERPRISES
|
September 5, 2001 |
RUKMA SINGH Vs. SUHAIB LLYASI
|
February 2, 2001 |
S AMEENUL HASAN RIZVI Vs. PRESS COUNCIL OF INDIA
|
April 27, 2001 |
S BAL Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
March 23, 2001 |
S BEDI CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
|
October 31, 2001 |
S C BAJPAI Vs. SHAHID BHAGAT SINGH EVENING COLLEGE
|
September 19, 2001 |
S C CHADHA Vs. UNION OF INDIA
|
September 5, 2001 |
S C GUPTA Vs. STATE
|
October 15, 2001 |
S C PURI Vs. UNION OF INDIA
|
December 6, 2001 |
S I M SHANKAR LAL Vs. UNION OF INDIA
|
August 21, 2001 |
S I RAMESH KUMAR Vs. COMMISSIONER OF POLICE
|
December 5, 2001 |
S K BUILDER Vs. HINDU COLLEGE DELHI
|
May 16, 2001 |
S K CHADHA Vs. UNION OF INDIA
|
July 30, 2001 |
S K CHADHA Vs. UNION OF INDIA
|
July 31, 2001 |
S K MEHTA Vs. PRADEEP SAITH
|
November 20, 2001 |
S K MITTOO Vs. STATE
|
September 4, 2001 |
S K MODI Vs. UNION OF INDIA
|
December 4, 2001 |
S K TRADING CORPORATION Vs. UNION OF INDIA
|
December 20, 2001 |
S L BUILDERS Vs. UNION OF INDIA
|
March 16, 2001 |
S L SHAILANI Vs. UNION OF INDIA
|
August 31, 2001 |
S L SHARMA Vs. UNION OF INDIA
|
May 2, 2001 |
S LALI AND COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
|
July 18, 2001 |
S M MEHTA AND CO Vs. NATIONAL INDUSTRIES DEVELOPMENT CORPORATION
|
October 9, 2001 |
S P DUBEY Vs. MUNICIPAL CORPORATION OF DELHI
|
December 20, 2001 |
S P SAIGAL Vs. SUNIL SAIGAL
|
July 13, 2001 |
S S AHLUWALIA Vs. UNION OF INDIA
|
December 20, 2001 |
S S BRIJBASI AND SONS Vs. CHANDER BHAN GARG
|
October 3, 2001 |
S S GILL Vs. DELHI DEVELOPMENT AUTHORITY
|
August 28, 2001 |
S S PRODUCTS OF INDIA Vs. STAR PLAST
|
August 17, 2001 |
S S PURI Vs. S P MALHOTRA
|
October 19, 2001 |
S S RIKHY Vs. HERMES TRAVELS AND CARGO PRIVATE LIMITED
|
April 20, 2001 |
S SAGAR SURI Vs. TIKKA JAGJIT SINGH BEDI
|
October 30, 2001 |
S SANTOKH SINGH Vs. S GURBUX SINGH
|
July 16, 2001 |
S TEJ PARTAP SINGH Vs. UNION OF INDIA
|
July 27, 2001 |
SABIR AND ANIL KHANNA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
May 29, 2001 |
SACHDEVA TRADERS Vs. FOOD CORPORATION OF INDIA
|
September 7, 2001 |
SACHINDRA NATH JANA Vs. UNITED BANK OF INDIA
|
October 4, 2001 |
SAIF UI REHMAN Vs. AKBAR ALI
|
October 9, 2001 |
SAKALAIN MEGHJEE Vs. BM HOUSE INDIA LIMITED
|
October 10, 2001 |
SAKETH INDIA LIMITED Vs. UNION OF INDIA
|
September 21, 2001 |
SALMANI ZAMAT MASJID AND EDUCATION CHARITABLE TRUST Vs. DELHI DEVELOPMENT AUTHORITY
|
November 20, 2001 |
SALUJA FARMS Vs. COMMISSIONER OF INCOME TAX
|
October 10, 2001 |
SALWANT SINGH SANDHU Vs. STATE OF DELHI
|
April 23, 2001 |
SAMAGYA CONSULTANTS PVT LTD Vs. COMMISSIONER OF SALES TAX
|
January 12, 2001 |
SAMARTH SHIKSHA SAMITI REGD Vs. DELHI STATE SARASWATI SHISHU BAL MANDIR KARMACHARI KALYAN SAMITI REGD
|
December 14, 2001 |
SAMI KHATIB Vs. SEAGULL LABS I PRIVATE LIMITED
|
August 10, 2001 |
SANAINA R MATHANI Vs. NATIONAL CAPITAL TERRITORY OF DELHI
|
October 16, 2001 |
SANDEEP AGRAWALA Vs. UNION OF INDIA
|
November 26, 2001 |
SANGAM SINGH Vs. MUNICIPAL CORPORATION OF DELHI
|
September 7, 2001 |
SANGAM THEATRES PRIVATE LIMITED Vs. ENTERTAINMENT TAX OFFICER
|
July 11, 2001 |
SANGEETA Vs. SANJAY BANSAL
|
February 16, 2001 |
SANITA ARORA Vs. UNION OF INDIA
|
August 10, 2001 |
SANJAY AGRAWAL Vs. MUNICIPAL CORPORATION OF DELHI
|
November 21, 2001 |
SANJAY KUMAR DALMIYA Vs. TOBU ENTERPRISES LIMITED
|
March 13, 2001 |
SANJAY SHARMA Vs. UNION OF INDIA
|
August 1, 2001 |
SANJEEV KUMAR GUPTA Vs. COMMISSIONER OF CUSTOMS
|
February 15, 2001 |
SANJEEV SARIN Vs. RITA WADHWA
|
October 9, 2001 |
SANJEEV SONIA INDUSTRIES Vs. PHOOL CHAND
|
October 16, 2001 |
SANJIV KATYAL Vs. DELHI DEVELOPMENT AUTHORITY
|
August 3, 2001 |
SANTOSH CHANDIOK Vs. INDIAN FERTILIZERS FARMERS COOPERATIVE
|
December 21, 2001 |
SANTOSH KUMAR Vs. STATE
|
October 4, 2001 |
SANTOSH KUMARI Vs. SHIV PRAKASH SHARMA
|
May 11, 2001 |
SANTOSH SHARMA Vs. ASHOK KUMAR
|
May 21, 2001 |
SARABJI SINGH SAHI Vs. UNION OF INDIA
|
October 18, 2001 |
SARADA PLYWOOD INDUSTRIES LIMITED Vs. UNION OF INDIA
|
October 16, 2001 |
SARAM SINGH Vs. UNION OF INDIA
|
February 22, 2001 |
SARAMMA NINAN Vs. NINAN JOHN
|
February 19, 2001 |
SARASWATI DEVI SHARMA Vs. SUSHIL KUMAR SHARMA
|
May 11, 2001 |
SARASWATI INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 11, 2001 |
SARASWATI KUNJ CO-OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. APPROPRIATE AUTHORITY
|
December 14, 2001 |
SARASWATI REAL ESTATE INVESTMENT PRIVATE LIMITED Vs. YOGI PHARMACY LIMITED
|
March 15, 2001 |
SARAWJEET SINGH Vs. SARASWATI BUILDERS
|
December 21, 2001 |
SARDAR SURINDER SINGH Vs. SARADAR RATAN SINGH
|
May 16, 2001 |
SARKAR SAHEB Vs. STATE
|
May 7, 2001 |
SARLA RANI Vs. ASSISTANT HOUSING COMMISSIONER
|
April 27, 2001 |
SAT DEO JAIN Vs. INVESTMENT POINT
|
May 17, 2001 |
SAT PAL Vs. CHIEF OF ARMY STAFF
|
April 19, 2001 |
SATBIR SINGH Vs. UNION OF INDIA
|
February 16, 2001 |
SATISH BAHL Vs. RITU BEHL
|
September 13, 2001 |
SATISH CHAND Vs. UNION OF INDIA
|
November 5, 2001 |
SATISH CHAND SAXENA Vs. DELHI ADMINISTRATION
|
April 27, 2001 |
SATISH CHANDRA GUPTA Vs. STATE
|
December 21, 2001 |
SATISH KUMAR Vs. MEENA
|
August 7, 2001 |
SATISH KUMAR Vs. UNION OF INDIA
|
March 22, 2001 |
SATSANG COMMITTEE NIZAMUDDIN REGD Vs. LT GOVERNOR
|
December 14, 2001 |
SATWANT SINGH DOGRA Vs. NARENDRA SINGH
|
September 4, 2001 |
SATYA DHAWAN Vs. NEW DELHI MUNICIPAL COUNCIL
|
March 23, 2001 |
SATYA NARAIN Vs. STATE
|
April 30, 2001 |
SATYA NARAIN Vs. STATE
|
May 7, 2001 |
SATYA NARAYANA CHAUDHARY Vs. MUNICIPAL CORPORATION OF DELHI
|
September 21, 2001 |
SATYA PAL JAIN Vs. KHUSHI RAM RAM KISHAN SETH AND COMPANY
|
January 8, 2001 |
SATYA PAL SINGH Vs. LT GOVERNOR OF DELHI
|
November 26, 2001 |
SATYA PRAKASH Vs. MUNICIPAL COPORATION AND DELHI
|
October 19, 2001 |
SATYA PRAKASH Vs. MUNICIPAL CORPORATION OF DELHI
|
March 9, 2001 |
SATYA PRAKASH AGGARWAL Vs. ORIENTIAL BUILDING AND FURNISHING COMPANY LIMITED
|
March 23, 2001 |
SATYA PRAKASH AND BROS Vs. DELHI DEVELOPMENT AUTHORITY
|
September 28, 2001 |
SAVITRI DEVI Vs. FASHION LINKERS
|
December 20, 2001 |
SAWHNEY BROTHERS Vs. HONG KONG AND SHANGHAI BANKING CORPORATION
|
July 30, 2001 |
SAWHNEY EXPORT HOUSE Vs. UNION OF INDIA
|
September 5, 2001 |
SAYED AHMED Vs. UNION OF INDIA
|
September 19, 2001 |
SC GUPTA Vs. CENTRAL VIGILANCE COMMISSION
|
August 3, 2001 |
SCINDIA POTTERIES Vs. COMMISSIONER OF INCOME TAX
|
July 12, 2001 |
SCINDIA POTTERIES P LTD Vs. COMMISSIONER OF INCOME TAX
|
July 27, 2001 |
SECRETARY OF HOME AFFAIRS Vs. EX SUBEDAR ANSUYA PARSHAD
|
August 13, 2001 |
SEEMA DEVI BATRA Vs. RAJPAL
|
December 4, 2001 |
SEHGAL PURI PRIVATE LIMITED Vs. NATIONAL NEWSPRINT AND PAPER MILLS LIMITED
|
May 16, 2001 |
SEHIBABAD KNITTING AND FINISHING MILLS PRIVATE LIMITED Vs. SENSATION
|
September 10, 2001 |
SHAH CONSTRUCTION COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
August 14, 2001 |
SHAHBUDDIN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
December 21, 2001 |
SHAIL KUMARI Vs. SARASWATI DEVI
|
August 2, 2001 |
SHAILENDRA KAUR Vs. LT GOVERNOR
|
April 27, 2001 |
SHAKEEL AHMED Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
February 2, 2001 |
SHAKTI MANDIR SOCIETY REGD Vs. MUNICIPAL CORPORATION OF DELHI
|
March 8, 2001 |
SHAKUNTLA DEVI Vs. COMMISSIONER OF INCOME TAX
|
August 6, 2001 |
SHAM LAL Vs. UNION OF INDIA
|
December 6, 2001 |
SHAM PIARI NAYYAR Vs. STATE
|
April 9, 2001 |
SHAMBHUJI Vs. ADITYANJEE
|
January 17, 2001 |
SHAMLI DISTILLERY AND CHEMICAL WORKS Vs. VIJAY SHREE CHEMICALS INDIA LIMITED
|
August 17, 2001 |
SHANOON AND SHANNON Vs. DELHI DEVELOPMENT AUTHORITY
|
April 19, 2001 |
SHANTA DEVI Vs. CHARCHAL SINGH
|
April 30, 2001 |
SHANTABEN KARASANBHAI PATEL Vs. S C JAIN
|
April 23, 2001 |
SHANTANU MEHRA Vs. STATE
|
September 6, 2001 |
SHANTI DEVI GOEL Vs. DELHI VIDYUT BOARD
|
January 9, 2001 |
SHANTI SPORTS CLUB Vs. UNION OF INDIA
|
August 21, 2001 |
SHASHI INDUSTRIES Vs. MOHINDER KAUR TRADING AS MAJA COSMETICS
|
July 30, 2001 |
SHASHI KANTA Vs. SADHANA MIDHA
|
August 20, 2001 |
SHASHI KUMAR GOYAL Vs. STATE ORS
|
October 16, 2001 |
SHASHI MANGLA Vs. COMMISSIONER SALES TAX DELHI
|
May 29, 2001 |
SHEELA GUPTA Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 3, 2001 |
SHEIHK DOST MOHAMMAD Vs. SHEIKH GOSH MOHAMMAD
|
March 28, 2001 |
SHER SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
February 7, 2001 |
SHIKHA PROPERTIES PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE
|
January 22, 2001 |
SHIMAJ INVESTMENT AND TRADING CO Vs. UNION OF INDIA
|
June 1, 2001 |
SHISH RAM Vs. STATE
|
March 2, 2001 |
SHIV KUMAR WASAL & CO. Vs. DELHI DEVELOPMENT AUTHORITY
|
March 26, 2001 |
SHIV LAL Vs. MUNICIPAL CORPORATION OF DELHI
|
March 14, 2001 |
SHIV NARAIN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
May 10, 2001 |
SHIVALIK AGRO POLY PRODUCTS LIMITED Vs. DISCO ELECTRONICS LIMITED
|
July 25, 2001 |
SHIVNATH RAI HAR NARAIN Vs. ITALGRANI SPA
|
July 27, 2001 |
SHOBA RANI SHARMA Vs. DHIRAJ FINANCE AND CHIT FUNDS PRIVATE LIMITED
|
February 9, 2001 |
SHOBHA SURESH JUMANI Vs. UNION OF INDIA
|
January 30, 2001 |
SHOP Vs. RATTAN LAL
|
October 10, 2001 |
SHRIMANKAR GAS CAR SERVICES Vs. STATE OF DELHI
|
July 31, 2001 |
SHRIRAM REFERIGERATION INDUSTRIES LIMITED Vs. S K BHATIA KARTA OF S K BHATIA H U F
|
February 19, 2001 |
SHRUTI KALRA Vs. UNIVERSITY OF DELHI
|
January 30, 2001 |
SHUKLA MALHOTRA Vs. DEE PEE KAGA JUDYOG PRIVATE LIMITED
|
August 10, 2001 |
SHYAM AHUJA LIMITED Vs. G M ENTERPRISES
|
January 23, 2001 |
SHYAM GOSWAMI Vs. KUNDAN LAL
|
April 30, 2001 |
SHYAM SUNDER SHARMA Vs. STATE
|
August 28, 2001 |
SIDH SHRI BABA BALAKHNATH MANDIR Vs. DELHI DEVELOPMENT AUTHORITY
|
December 20, 2001 |
SIDHARATH VASHISHT ALIAS MANU SHARMA Vs. STATE
|
September 3, 2001 |
SIDHPUR SAT ISABGOL FACTORY Vs. DELHI SAT ISANGOL INDUSTRIES
|
April 16, 2001 |
SIEMENS INDIA LIMITED Vs. UNION OF INDIA
|
December 5, 2001 |
SIEMENS LIMITED Vs. BHASIN ASSOCIATES LIMITED
|
March 27, 2001 |
SITA NANDA Vs. COMMISSIONER OF INCOME TAX
|
July 9, 2001 |
SITA RANI SHARMA Vs. MANCHANDA PROPERTIES PRIVATE LIMITED
|
August 13, 2001 |
SIYARAM SILK MILLS LIMITED Vs. STATE
|
April 12, 2001 |
SKIPPER BEVERAGES PRIVATE LIMITED Vs. STATE
|
April 24, 2001 |
SKIPPER BHAWAN FLAT BUYERS ASSN Vs. SKIPPER TOWERS PRIVATE LIMITED
|
November 23, 2001 |
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. CREATION DECORS PRIVATE LTD
|
January 5, 2001 |
SMITHKLINE BEECHAM PLC Vs. SUNIL SINGH
|
April 12, 2001 |
SNAH VAISH Vs. MOD TRAVELS AND TOURS PRIVATE LIMITED
|
November 26, 2001 |
SNEH JAIN Vs. UNION OF INDIA
|
March 2, 2001 |
SNEH LATA JAIN AND OTHARS Vs. SUMAT PRAKASH JAIN
|
March 2, 2001 |
SNEH VASIH Vs. FILATEX INDIA LIMITED
|
October 3, 2001 |
SOBHAGYA ADVERTISING SERVICE Vs. SARASWATI DEVI
|
September 13, 2001 |
SOCIAL JURIST Vs. UNION OF INDIA
|
January 22, 2001 |
SOCIAL JURIST Vs. UNION OF INDIA
|
February 12, 2001 |
SOCIAL JURIST Vs. UNION OF INDIA
|
February 6, 2001 |
SOCIETE DES PRODUCTS NESTLE SA Vs. ESSAR INDUSTRIES
|
August 20, 2001 |
SOHAN LAL Vs. UNION OF INDIA
|
February 20, 2001 |
SOHAN SINGH Vs. COMMISSIONER OF INCOME TAX
|
August 1, 2001 |
SOLOMAN FRANCIS ABRO Vs. I T C LIMITED
|
March 2, 2001 |
SOM DUTT FINANCE CORPORATION LIMITED Vs. LABELS INTERNATIONAL PRIVATE LIMITED
|
December 14, 2001 |
SONA DEVI Vs. DELHI DEVELOPMENT AUTHORITY
|
May 3, 2001 |
SONALI GULATI Vs. STATE
|
September 10, 2001 |
SONY KABUSHIKI KAISHA Vs. R CHAND
|
August 27, 2001 |
SPECTRUM TECHNOLOGIES USA INC Vs. SPECTRUM POWER GENERATION COMPANY LIMITED
|
September 21, 2001 |
SPORTS PLAZA Vs. MUNICIPAL CORPORATION OF DELHI
|
September 5, 2001 |
SPRINT RPG INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS
|
December 10, 2001 |
STANDERD CHARTERED BANK Vs. HINDUSTAN ENGINEERING AND GENERAL MAZDOOR UNION
|
October 10, 2001 |
STAR RESIDENTS SOCIETY REGD Vs. M N BHARDWAJ
|
December 6, 2001 |
STATE Vs. SIDDARTH VASHISTH alias MANU SHARMA
|
March 13, 2001 |
STATE Vs. ASHOK KUMAR PANDEY
|
February 9, 2001 |
STATE BANK OF INDIA Vs. DIVIDYAL R K PAPER BOARD INDUSTRIES
|
February 7, 2001 |
STATE BANK OF INDIA Vs. JAY BEE ENTERPRISES
|
October 19, 2001 |
STATE BANK OF INDIA Vs. KANIKARS AUTO CARE PRIVATE LIMITED
|
October 19, 2001 |
STATE BANK OF INDIA Vs. NARENDER ANAND
|
October 31, 2001 |
STATE BANK OF INDIA Vs. RACHNA CONSUMER COOPERATIVE STORE LIMITED
|
August 21, 2001 |
STATE BANK OF MYSORE Vs. PRECISION INDIA
|
August 27, 2001 |
STATE BANK OF MYSORE Vs. PRECISION INDIA AND ORS.
|
August 29, 2001 |
STATE NCT OF DELHI Vs. AJIT SETH alias AJIT
|
October 1, 2001 |
STATE OF DELHI Vs. SUBHASH CHAND
|
January 8, 2001 |
STATE OF MAHARASHTRA Vs. R B SHARMA
|
August 21, 2001 |
STATE TRADING CORPORATION OF INDIA LIMITED Vs. SSANGYOG CORPORATION
|
October 5, 2001 |
STATE TRADING CORPORATION OF INDIA LIMITED Vs. MADHU ENTERPRISES LIMITED
|
November 19, 2001 |
STEEL AND ALLIED TRADERS Vs. UTILITY ENGINEERS INDIA LIMITED
|
September 6, 2001 |
STP LIMITED Vs. SHALIMAR TAR PRODUCTS PRIVATE LIMITED
|
November 2, 2001 |
STRACON INDIA LIMITED Vs. UTV SOFTWARE COMMUNICATION LIMITED
|
August 29, 2001 |
STRUCTURAL WATER PROOFING CO. PVT. LTD. Vs. AMIT GUPTA AND OTHERS
|
August 3, 2001 |
STRUCTURAL WATERPROOFING Vs. AMIT GUPTA
|
July 11, 2001 |
SUBASH SAWHNEY Vs. PUNJAB AND SIND BANK
|
May 11, 2001 |
SUBEDAR MAJOR R.C. PATIAL Vs. UNION OF INDIA
|
June 1, 2001 |
SUBEDAR SATBIR SINGH Vs. UNION OF INDIA
|
March 30, 2001 |
SUBHASH Vs. DELHI DEVELOPMENT CONTROL COMMITTEE
|
December 18, 2001 |
SUBHASH AND CO Vs. UNION OF INDIA
|
October 3, 2001 |
SUBHASH BEHARILAL Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
April 11, 2001 |
SUBHASH BINDRA Vs. GOVT OF NCT
|
August 30, 2001 |
SUBHASH CHAND Vs. STATE
|
July 23, 2001 |
SUBHASH CHAND MISHRA Vs. STATE
|
May 21, 2001 |
SUBHASH CHANDER Vs. STATE
|
August 30, 2001 |
SUBHASH MADAN Vs. RAMESH MADAN
|
May 3, 2001 |
SUBHASH SACHDEVA Vs. CUSTOMS
|
March 7, 2001 |
SUBRATA ROY Vs. STATE
|
July 23, 2001 |
SUCHARITA PRADHAN Vs. U P TWIGA FIBREGLASS LIMITED
|
May 16, 2001 |
SUDARSHAN KHANNA Vs. KRISHNA KANTA BHASIN
|
October 15, 2001 |
SUDARSHAN LAL BAJPAI Vs. DELHI DEVELOPMENT AUTHORITY
|
August 13, 2001 |
SUDARSHAN LAL BAJPAI Vs. DELHI DEVELOPMENT AUTHORITY
|
August 10, 2001 |
SUDERSHAN BISWASS Vs. VIDYAWANTI
|
January 31, 2001 |
SUDERSHAN KARIR Vs. STATE
|
February 2, 2001 |
SUDERSHAN RAM BHASIN Vs. KAMLA BHASIN
|
September 27, 2001 |
SUDHAN PANDE Vs. DELHI DEVELOPMENT AUTHORITY
|
November 8, 2001 |
SUDHIR BATRA TRADING AS MECH INDIA Vs. ARJIES ALUMINIUM UDYOG
|
August 21, 2001 |
SUDHIR BHATIA Vs. MIDAS HYGIENE INDUSTRIES PRIVATE LIMITED
|
September 20, 2001 |
SUGAR VIDEO INTERNATIONAL Vs. NEW DELHI MUNICIPAL CORPORATION
|
March 16, 2001 |
SUJIT KUMAR CHAUDHARI Vs. STATE
|
August 17, 2001 |
SUKHBIR SINGH Vs. JAGDISH PRASAD
|
February 15, 2001 |
SULTAN SINGH Vs. RAJ RANI
|
May 24, 2001 |
SUMITRA DEVI Vs. GITA NARULA
|
January 4, 2001 |
SUNAINA R MATHANI Vs. NATIONAL CAPITAL TERRITORY OF DELHI
|
September 16, 2001 |
SUNDER LAL JAIN HOSPITAL KARAMCHAND UNION Vs. GOVT OF DELHI
|
October 1, 2001 |
SUNIL KUMAR Vs. STATE OF ANDHRA PRADESH
|
September 14, 2001 |
SUNIL KUMAR DHAKA Vs. UNION OF INDIA
|
January 12, 2001 |
SUNIL MEHDIRATTA Vs. UNION OF INDIA
|
September 26, 2001 |
SUNIL MEHDIRATTA Vs. UNION OF INDIA
|
October 4, 2001 |
SUNIL NURSING HOME Vs. MTNL
|
December 12, 2001 |
SUNIL SHAKT Vs. STATE
|
May 25, 2001 |
SUNITA KHANNA Vs. B L GUPTA
|
February 5, 2001 |
SUNRISE ENTERPRISES Vs. UNION OF INDIA
|
May 4, 2001 |
SUPER BAZAR COOPERATIVE STORES LIMITED Vs. COURT OF THE ESTATE OFFICER
|
December 11, 2001 |
SUPREME INDUSTRIES LIMITED Vs. INTERNATIONAL INDIA
|
July 13, 2001 |
SURAJ BHAN Vs. RAJINDER PAL SINGH LAMBA
|
April 18, 2001 |
SURAJ PRAKASH SHARMA Vs. SHAKUNTLA RANI DEWAN
|
May 14, 2001 |
SURAJ PRAKASH SHARMA Vs. SHAKUNTLA RANI DIWAN
|
April 30, 2001 |
SURENDER ARORA Vs. SATAZO TRUST
|
August 8, 2001 |
SURENDER KUMAR Vs. UNION OF INDIA
|
May 14, 2001 |
SURENDER SINGH Vs. STATE DELHI ADMINISTRATION
|
June 1, 2001 |
SURENDER SINGH Vs. D T C
|
September 27, 2001 |
SURENDRA SINGH Vs. MANAGER HARYANA SHAKTI SR SEC SCHOOL KANJHAWALA DELHI
|
September 18, 2001 |
SURESH Vs. SANDEEP KARTIA
|
August 24, 2001 |
SURESH Vs. STATE
|
May 8, 2001 |
SURESH AGGRWAL Vs. SATINDER JAIN
|
April 12, 2001 |
SURESH CHAND Vs. UNION OF INDIA
|
September 3, 2001 |
SURESH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
|
August 17, 2001 |
SURESH KUMAR GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
|
August 14, 2001 |
SURESH SHARMA Vs. STEIN DOSHI AND BHALLA
|
October 29, 2001 |
SURINDER AND CO Vs. DELHI DEVELOPMENT AUTHORITY
|
December 14, 2001 |
SURINDER PAHWA Vs. MUNICIPAL CORPORATION OF DELHI
|
December 19, 2001 |
SURINDER PAL Vs. NATIONAL INSURANCE COMPANY LIMITED
|
December 14, 2001 |
SURINDER PAL Vs. NATIONAL INSURANCE COMPANY LIMITED
|
April 17, 2001 |
SURINDER PAL SINGH Vs. UNION OF INDIA
|
August 21, 2001 |
SURJEET KAUR Vs. UNION OF INDIA
|
July 12, 2001 |
SURJEET KAUR TULI Vs. UNION OF INDIA
|
July 26, 2001 |
SURJIT KAUR Vs. UNION OF INDIA
|
November 1, 2001 |
SURJIT SINGH Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
September 25, 2001 |
SURYA Vs. CHATARBHUJ
|
February 6, 2001 |
SURYA PRAKASH AGARWAL Vs. DEAN
|
January 5, 2001 |
SURYA PRAKASH AGARWAL Vs. DEAN
|
May 1, 2001 |
SURYA PRAKASH KHATRI Vs. MADHU TREHAN
|
May 28, 2001 |
SURYA PRAKASH SHARMA ALIAS S P SHARMA Vs. UNION OF INDIA
|
July 20, 2001 |
SURYA ROSHNI LTD Vs. METALMAN INDUSTRIES LTD
|
July 13, 2001 |
SUSHIL ANSAL Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
February 14, 2001 |
SUSHIL ANSAL Vs. STATE
|
September 11, 2001 |
SUSHIL CHAND SHARMA Vs. SUSHILA DEVI
|
November 20, 2001 |
SUSHIL KUMAR AND CO Vs. DELHI DEVELOPMENT AUTHORITY
|
August 10, 2001 |
SUSHIL KUMAR CHOKHANI Vs. UNION OF INDIA
|
July 31, 2001 |
SUSHIL KUMAR CHOKHANI Vs. UNION OF INDIA
|
July 30, 2001 |
SUSHIL SHARMA Vs. STATE
|
April 17, 2001 |
SUSHILA AHLUWALIA Vs. ARVIND MEHTA
|
July 27, 2001 |
SUSHILA GOEL Vs. UNITED INSURANCE COMPANY LIMITED
|
February 5, 2001 |
SWARAN SINGH Vs. NARESH KUMAR
|
October 9, 2001 |
SWARANJIT SINGH Vs. STATE
|
July 24, 2001 |
SWATI AUTO AGENCIES Vs. NEW KAPOOR AUTO CENTRE
|
April 19, 2001 |
SYED NASIR HUSSAIN Vs. STATE OF DELHI
|
August 24, 2001 |
SYNDICATE BANK Vs. BAKHTAWAR SINGH
|
February 2, 2001 |
TALWAR BROTHERS PRIVATE LIMITED Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
August 6, 2001 |
TANEJA SKINS CO PRIVATE LIMITED Vs. BHARAT SKINS CORPRATION
|
August 29, 2001 |
TANUJA ARORA Vs. LT GOVERNOR
|
May 25, 2001 |
TARA CHAND Vs. SECRETARY MINISTRY OF HUMAN RESOURCE AND DEV DEPTT OF YOUTH AFFAIRS AND SPORTS
|
January 9, 2001 |
TARA RANI KAKKAR Vs. STATE
|
September 3, 2001 |
TASH PAL Vs. DELHI DEVELOPMENT AUTHORITY
|
March 20, 2001 |
TATA ENGINEERING AND LOKOMOTIVE COMPANY LIMITED Vs. RELIGIOUS TECHNOLOGY CENTRE
|
January 31, 2001 |
TATA IRON AND STEEL COMPANY LIMITED Vs. UNION OF INDIA
|
June 1, 2001 |
TATA IRON AND STEEL COMPANY LIMITED Vs. SHAKTI BEARINGS
|
July 17, 2001 |
TATA SONS LIMITED Vs. SAHNI
|
January 16, 2001 |
TATA SONS LIMITED Vs. MANU KOSURI
|
March 9, 2001 |
TAYLOR INSTRUMENT COMPANY INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 6, 2001 |
TBWA ANTHEM PRIVATE LIMITED Vs. MADHUKAR KAMATH
|
July 26, 2001 |
TEJ INTERNATIONAL LIMITED Vs. DAWOOD SHOES PRIVATE LIMITED
|
November 26, 2001 |
TEJINDER KAUR Vs. MANJULA CHAKARVARTY
|
August 10, 2001 |
TEJINDER KAUR Vs. UNION OF INDIA
|
March 3, 2001 |
TEJINDER SINGH Vs. UNION OF INDIA
|
March 27, 2001 |
TELECANIQUE AND CONTROLS I LIMITED Vs. SCHNEIDER ELECTRIC INDUSTRIES SA
|
November 7, 2001 |
TELEPHONE CABLES LIMITED Vs. BHARAT SANCHAR NIGAM LIMITED
|
December 3, 2001 |
TEXLA METALS AND PLASTICS PRIVATE LIMITED Vs. ANIL K BHASIN
|
January 31, 2001 |
TEXMACO LIMITED Vs. ROSHAN SINGH
|
March 23, 2001 |
TEXMACO LIMITED Vs. UNION OF INDIA
|
June 6, 2001 |
THREE N PRODICTS PRIVATE LIMITED 3030 STREET NO 4 RANJIT NAYAR NRE DELHI 110008 Vs. YASHAWANT
|
October 19, 2001 |
TIDIAMOND CHAIN LIMITED Vs. ASHOK KUMAR
|
February 28, 2001 |
TIHSA INDUSTRIES LIMITED Vs. AVG COMPUTERS LIMITED
|
September 24, 2001 |
TILAK RAJ NARULA Vs. NEW DELHI MUNICIPAL CORPORATION
|
September 12, 2001 |
TILOK KUMARI Vs. ANAND
|
June 1, 2001 |
TINNA OVERSEAS LIMITED Vs. PROJECTS AND EQUIPMENT CORPORATION OF INDIA LIMITED
|
December 14, 2001 |
TIRATH PRAKASH DEACEASED Vs. STATE
|
July 10, 2001 |
TIRUPATI LPG INDUSTRIES LIMITED Vs. BHARAT PETROLEUM CORPN LIMITED
|
July 19, 2001 |
TOMAR CONSTRUCTION Vs. DELHI DEVELOPMENT AUTHORITY
|
August 13, 2001 |
TRANS ASIA AUTO AND GENERAL FINANCE LIMITED Vs. DHARMENDAR KUMAR
|
August 27, 2001 |
TRANS ASIAN INDUSTRIES EXPOSITION PRIVATE LIMITED Vs. INDIAN COUNCIL OF WORLD AFFAIRS
|
December 4, 2001 |
TRAVANCORE RAYONS LIMITED Vs. UNION OF INDIA
|
March 13, 2001 |
TRILOK KUMAR Vs. ADMINISTRATOR U T OF DELHI
|
April 18, 2001 |
TRUSTEES OF SAFDAR HASHMI MEMORIAL TRUST Vs. GOVT OF NCT OF DELHI
|
July 16, 2001 |
TUMLARE SOFTWARE SERVICES PRIVATE LIMITED INDIA Vs. MAGIC SOFTWARE SERVICES
|
May 22, 2001 |
U K PAINTS INDIA LIMITED Vs. SURLUX MEDI EQUIP LTDS
|
September 20, 2001 |
U P STATE ROAD TRANSPORT CORPRATION Vs. BIMALA DEVI
|
May 3, 2001 |
UCO BANK Vs. G L C LEATHER EXPORTS
|
May 4, 2001 |
UCO BANK Vs. LACHHMAN DASS POPLI
|
August 24, 2001 |
UDAY PANJ Vs. MUNICIPAL CORPORATION OF DELHI
|
August 14, 2001 |
UMA AGGARWAL Vs. RAJESH GUPTA
|
July 16, 2001 |
UMA DEVI Vs. STATE
|
July 30, 2001 |
UMA RANI SHARMA Vs. VED RARKASH SHARMA
|
November 9, 2001 |
UMED SINGH Vs. DELHI DEVELOPMENT AUTHORITY
|
February 2, 2001 |
UMESH GOGIO Vs. STATE
|
August 7, 2001 |
UNION OF INDIA Vs. PARBHATI
|
August 8, 2001 |
UNION OF INDIA Vs. GOYAL ENTERPRISES
|
August 6, 2001 |
UNION OF INDIA Vs. MOHANLAL HARBANSLAL BHAYANA AND CO
|
July 27, 2001 |
UNION OF INDIA Vs. DOLLY SAXENA
|
July 30, 2001 |
UNION OF INDIA Vs. SAMBHU SARAN SINGH
|
July 20, 2001 |
UNION OF INDIA Vs. JAI LAL
|
July 26, 2001 |
UNION OF INDIA Vs. SAIN DITTA MAL
|
April 30, 2001 |
UNION OF INDIA Vs. HEAD CONSTEBLE PYARE LAL
|
April 30, 2001 |
UNION OF INDIA Vs. CAPTAIN S S GURAYYA
|
April 27, 2001 |
UNION OF INDIA Vs. LT GEN M S SANDHU PVSM
|
April 24, 2001 |
UNION OF INDIA Vs. MAJOR S S SUHAG
|
April 20, 2001 |
UNION OF INDIA Vs. CAPTAIN S S MEHTA
|
May 21, 2001 |
UNION OF INDIA Vs. SONYWELL ELECTRONICS
|
May 14, 2001 |
UNION OF INDIA Vs. MAJOR SINGH
|
February 19, 2001 |
UNION OF INDIA Vs. BHARAT SINGH
|
January 22, 2001 |
UNION OF INDIA Vs. JAGAN NATH
|
January 17, 2001 |
UNION OF INDIA Vs. SHEILA RANI alias SITA DEVI
|
January 18, 2001 |
UNION OF INDIA Vs. NAGINA ENTERPRISES
|
April 20, 2001 |
UNION OF INDIA Vs. B N JHA
|
March 23, 2001 |
UNION OF INDIA Vs. MOHINDER SINGH
|
March 23, 2001 |
UNION OF INDIA Vs. B R SHARMA
|
March 26, 2001 |
UNION OF INDIA Vs. K S DEVASAHAYAM
|
November 7, 2001 |
UNION OF INDIA Vs. LUXMI GUPTA
|
November 19, 2001 |
UNION OF INDIA Vs. RAJINDER SINGH
|
October 18, 2001 |
UNION OF INDIA Vs. DAISY TRADING CORPORATION
|
October 18, 2001 |
UNION OF INDIA Vs. RAM DAYAL PAL
|
October 30, 2001 |
UNION OF INDIA Vs. VANILAL BANSILAL AND SONS
|
October 31, 2001 |
UNION OF INDIA Vs. NANGIA CONSTRUCTION INDIA PRIVATE LIMITED
|
November 2, 2001 |
UNION OF INDIA Vs. LOKMANYA SINGH
|
December 4, 2001 |
UNION OF INDIA Vs. STUDENT ISLAMIC MOVEMENT OF INDIA
|
December 1, 2001 |
UNION OF INDIA Vs. DEV RAJ
|
August 13, 2001 |
UNION OF INDIA Vs. VEEKAY INDUSTRIES
|
August 24, 2001 |
UNION OF INDIA Vs. SURESH
|
August 21, 2001 |
UNION OF INDIA Vs. VEEKAY INDUSTRIES
|
September 21, 2001 |
UNION OF INDIA Vs. R K RASTOGI
|
September 19, 2001 |
UNION OF INDIA Vs. LAXMI CHEMICAL AND INDUSTIRES PRIVATE LIMITED
|
October 9, 2001 |
UNION OF INDIA Vs. BHARAT BUILDERS
|
October 15, 2001 |
UNION OF INDIA Vs. P M HINDUJA
|
October 17, 2001 |
UNION OF INDIA Vs. RAJIV GUPTA
|
October 5, 2001 |
UNION OF INDIA Vs. MOHANLAL HARBANSLAL BHYANA AND CO
|
September 28, 2001 |
UNION OF INDIA Vs. VIRENDRA SHARMA
|
July 25, 2001 |
UNIPACK INDUSTRIES Vs. SUBHASH CHAND JAIN
|
November 1, 2001 |
UNIT TRUST OF INDIA Vs. AAIFR
|
July 31, 2001 |
UNITED BUILDERS Vs. INDIAN OIL COPORATION
|
October 9, 2001 |
UNITED COMMUNIST PART OF INDIA Vs. ALL INDIA INSTITUTE OF MEDICAL SACIENCES
|
November 26, 2001 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PATRICIA JEAN MAHAJAN
|
March 13, 2001 |
UNITY ENGINEERS Vs. ITPO
|
March 21, 2001 |
UPPER INDIA HIRE PURCHASE CO Vs. COMMISSIONER OF INCOME TAX
|
January 18, 2001 |
UPPER INDIA STEEL MANUFACTURING ENGG. CORPN. Vs. UNION OF INDIA (UOI)
|
January 3, 2001 |
URMILA SUNEJA Vs. DELHI CO OPERATIVE TRIBUNAL
|
May 11, 2001 |
USHA BELTRON LIMITED Vs. UNION OF INDIA
|
March 8, 2001 |
USHA N DADLANI Vs. ANIL KUMAR OBEROI
|
August 6, 2001 |
USHA SALES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 6, 2001 |
UTTAM KUMAR Vs. DELHI JAL BOARD
|
February 28, 2001 |
UTTAM PANDEY Vs. STATE
|
July 20, 2001 |
UTTAM SINGH DUGGAL & CO. LTD. Vs. UNION OF INDIA & ANR.
|
August 24, 2001 |
UTTAM SINGH DUGGAL AND CO PRIVATE LIMITED Vs. CHIEF ENGINEER PROJECT SET UK ON BEHALF OF UOI
|
January 10, 2001 |
V A TECH ESHEER WYSS FLOVEL LIMITED Vs. NIPPON POWER LIMITED
|
October 10, 2001 |
V K AGARWAL Vs. DELHI DEVELOPMENT AUTHORITY
|
November 23, 2001 |
V K SAYAL Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
May 4, 2001 |
V K SHARMA Vs. UNION OF INDIA
|
August 31, 2001 |
V K VOHRA Vs. SUDESH KUMARI
|
December 7, 2001 |
V P BANSAL Vs. UNION OF INDIA
|
August 17, 2001 |
V P PUNJ Vs. COMMISSIONER OF INCOME TAX
|
August 3, 2001 |
V P SAXENA Vs. AVINASH CHANDER BHASIN
|
August 8, 2001 |
V P SINGH YADAV Vs. UNION OF INDIA
|
February 1, 2001 |
VAM ORGANIC CHEMICALS LIMITED Vs. SUDHIR OBEROI SOLE PROPRITOR EAGLE ENTERPRISES
|
March 29, 2001 |
VANITA SARIN Vs. STATE OF DELHI COLLECTOR
|
February 13, 2001 |
VARDHAMAN PROPERTIES LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
|
July 31, 2001 |
VASANT KUNJ RESIDENTS WELFARE ASSOCIATION Vs. LT GOVERNOR OF DELHI
|
January 12, 2001 |
VASUDEV Vs. DELHI DEVELOPMENT AUTHORITY
|
December 12, 2001 |
VASUMATI AGENCIES PRIVATE LIMITED Vs. HARISH CHANDER DEWAN
|
July 27, 2001 |
VASWA NAND Vs. STATE
|
September 27, 2001 |
VAYUDOOT LIMITED Vs. SUNDER TOURS AND TRAVELS PRIVATE LIMITED
|
October 17, 2001 |
VED BHASHAN SHARMA Vs. UNIVERSITY OF DELHI
|
August 28, 2001 |
VED BHUSHAN SHARMA Vs. UNIVERSITY OF DELHI
|
October 28, 2001 |
VED PRAKASH GOEL Vs. COMMISSIONER CENTRAL BUREAU OF NARCOTICS
|
May 26, 2001 |
VED VATI Vs. CHATTER SINGH
|
March 13, 2001 |
VEENA RANI Vs. DTC
|
February 5, 2001 |
VEENU TEXTILES Vs. DELHI HINDUSTANI MERCANTILE ASSOCIATION
|
January 10, 2001 |
VEER MOHD Vs. MUNICIPAL CORPORATION OF DELHI
|
December 20, 2001 |
VEERUMAL PRAVEEN KUMAR Vs. NEEDLE INDUSTRIES INDIA LIMITED
|
August 24, 2001 |
VENKATESH Vs. UNION OF INDIA
|
November 26, 2001 |
VENUS INDUSTRIES Vs. STATE
|
December 20, 2001 |
VHEL INDUSTRIES LIMITED Vs. DEPT OF TELECOMMUNICATION
|
July 11, 2001 |
VICTOR CABLE INDUSTRIES LIMITED Vs. DELHI VIDUT BOARD
|
November 9, 2001 |
VIDHI CONSTRUCTION PRIVATE LIMITED Vs. BALJIT KAUR
|
March 30, 2001 |
VIDHYA TELELINKS LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
|
September 3, 2001 |
VIDHYAWATI KANODIA Vs. LOCAL HEALTH AUTHORITY
|
August 2, 2001 |
VIDYA WATI CONSTRUCTION Vs. RAIL INDIA TECHNICAL AND ECONOMIC SERVICES LIMITED
|
March 30, 2001 |
VIDYASAGAR INSTITUTE OF MENTAL HEALTH AND NEURO SCIENCES AND ANR. Vs. DELHI VIDYUT BOARD
|
January 23, 2001 |
VIJAY ANAND AND ASSOCIATES PRIVATE LIMITED Vs. ASHRAF AND CO PRIVATE LIMITED
|
September 10, 2001 |
VIJAY GROVER Vs. BIOCURE LABORATORIES
|
December 3, 2001 |
VIJAY KUMAR Vs. CUSTOMS
|
March 7, 2001 |
VIJAY KUMAR AHUJA Vs. LALITA AHUJA
|
November 2, 2001 |
VIJAY KUMAR BATISH Vs. STATE
|
December 4, 2001 |
VIJAY KUMAR TALWAR Vs. INCOME TAX OFFICER
|
December 21, 2001 |
VIJAYA HOME LOANS LIMITED Vs. CROM TRADERS LIMITED
|
May 7, 2001 |
VIJENDER KUMAR JAIN Vs. STATE
|
September 28, 2001 |
VIJENDRA KUMAR Vs. UNION OF INDIA
|
September 13, 2001 |
VIKAS MAKHIJA Vs. BENGAL PHENYLE AND ALLIED PRODUCTS
|
July 10, 2001 |
VIKASH ENGINEERING CO Vs. DELHI DEVELOPMENT AUTHORITY
|
March 28, 2001 |
VIKRAM BAKSHI Vs. UNION OF INDIA
|
January 11, 2001 |
VIKRAM SINGH YADAV Vs. UNION OF INDIA
|
May 29, 2001 |
VIMALA SHARMA BIMLA SHARMA Vs. VEERAN DEVI
|
August 14, 2001 |
VIMLA DEVI Vs. UNION OF INDIA
|
February 13, 2001 |
VINAY KUMAR ALIAS SHAYAM LAL Vs. STATE
|
July 19, 2001 |
VINDHYA TELELINKS LIMITED Vs. MAHANAGAR TELEPHONES NIGAM LIMITED
|
December 12, 2001 |
VINOD KUMAR Vs. KESHAV ANAND
|
December 20, 2001 |
VINOD KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
|
July 11, 2001 |
VINOD KUMAR Vs. UNION OF INDIA
|
August 7, 2001 |
VINOD KUMAR Vs. UNION OF INDIA
|
February 5, 2001 |
VINOD KUMAR CHOPRA Vs. SUNSHINE TRAVEL INDIA PRIVATE LIMITED
|
February 22, 2001 |
VINOD KUMAR GUPTA Vs. SANJAY GUPTA
|
October 5, 2001 |
VIPIN KALRA Vs. STATE
|
November 9, 2001 |
VIPIN KUMAR Vs. PHOENIX AIRLINES PRIVATE LIMITED
|
November 5, 2001 |
VIPIN KUMAR KHANNA Vs. COMMISSIONER OF INCOME TAX
|
January 18, 2001 |
VIPLA KAPOOR Vs. DELHI DEVELOPMENT AUTHORITY
|
April 17, 2001 |
VIR BALA MANHAS Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
August 27, 2001 |
VIRENDER GUPTA Vs. ROBINDER GUPTA
|
September 12, 2001 |
VIRENDER KUMAR Vs. MAYA DEVI
|
September 18, 2001 |
VIRENDER KUMAR Vs. STATE
|
July 20, 2001 |
VIRENDER KUMAR GUPTA Vs. DELHI TRANSPORT CORPORATION
|
September 4, 2001 |
VIRENDER PAPPU Vs. STATE
|
July 24, 2001 |
VIRENDRA D. PATHAK Vs. ITO
|
April 23, 2001 |
VIRENDRA KUMAR ARORA Vs. AUTO LINKS SALES CORPORATION
|
January 18, 2001 |
VISHAKHA DEVI Vs. DELHI TRANSPORT CORPORATION
|
April 19, 2001 |
VISHNU Vs. STATE
|
May 25, 2001 |
VISHNU MOHAN Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI
|
May 28, 2001 |
VISHNU PROMOTORS PRIVATE LIMITED Vs. HOLTEEC CO OPERATIVE GROUP
|
March 20, 2001 |
VISHWA NATH BHARTIYA Vs. RUKMANI DEVI KANODIA
|
September 3, 2001 |
VISHWANAT KUMAR Vs. MADAN LAL SHARMA
|
May 4, 2001 |
VISHWANATH KUMAR Vs. STATE
|
May 14, 2001 |
VIVEK JOLLY Vs. RAM
|
April 30, 2001 |
VOGUE FABRICS Vs. BHILWARA SPINNERS LIMITED
|
February 12, 2001 |
VRAJLAL MANILAL AND COMPANY Vs. BANSAL TOBACCO COMPANY
|
January 12, 2001 |
W S CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
|
September 19, 2001 |
WALI MOHD Vs. KILASI
|
October 11, 2001 |
WEE AAR CONSTRUCTIVE BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
|
March 14, 2001 |
WEE AAR CONSTRUCTIVE BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
|
April 23, 2001 |
WINIFRED NORA THEOPHILUS Vs. LILA DEANE
|
July 10, 2001 |
WOODWARD GOVERNOR INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 19, 2001 |
X Vs. Z
|
December 20, 2001 |
XLO INDIA LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
September 3, 2001 |
Y SHARMA Vs. SURYA FINANCE LIMITED
|
July 17, 2001 |
YASH PAL Vs. DELHI ADMINISTRATION
|
March 20, 2001 |
YASHODA GUPTA Vs. SUNITI GOYAL
|
April 12, 2001 |
YASHWANT KUMAR SINGH Vs. UNION OF INDIA
|
August 2, 2001 |
YOGENDER PAL PROP OF ARYA CANE INDUSTRY Vs. MUNICIPAL CORPORATION OF DELHI
|
April 25, 2001 |
YUSUF Vs. KRISHAN KUMAR GUPTA
|
November 8, 2001 |
ZILE SINGH Vs. STATE
|
July 11, 2001 |