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Case Index
Title
Date
ANAND CLOTH STORE Vs. CHAIRMAN, NATIONAL INSURANCE CO.LTD.
June 29, 2001
APPEIK Vs. RAMAKRISHNA BARIK
February 5, 2001
BAJAJ AUTO LTD. Vs. A.NAGESWAR RAO
June 19, 2001
BLOCK DEVELOPMENT OFFICER Vs. RAJALAXMI SATAPATHY
August 31, 2001
CHAIRMAN, ORISSA STATE HOUSING BOARD & 3 ORS. Vs. SUVAKANTA PADHI
April 20, 2001
CHINTAMANI NAYAK Vs. BARENYA KUMAR JENASAMANTA
April 10, 2001
DEBENDRA CHOUDHURY Vs. STATE OF ORISSA
May 8, 2001
DISTRICT TRANSPORT MANAGER (ADMN.) Vs. SUPRAVA HOTA
January 3, 2001
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. Vs. INJA SANYASI RAO
February 8, 2001
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY Vs. HARI CHARAN GUPTA
May 7, 2001
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD Vs. PRADEEP KUMAR MOHANTY
May 10, 2001
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO.LTD. Vs. SWAIN AND ASSOCIATES
March 8, 2001
GITA MOHAPATRA Vs. GENERAL INSURANCE CORPORATION OF INDIA
March 31, 2001
INDIAN MEDICAL ASSOCIATION Vs. STATE OF ORISSA
March 31, 2001
MANAGER (NRI) STATE BANK OF INDIA Vs. NAGINI S.RAM GOVINDRAJAN
May 10, 2001
MANAGING DIRECTOR, ORISSA CO-OPERATIVE HOUSING CORPN.LTD. Vs. SANDHYA RANI SAHOO
July 31, 2001
MANAGING TRUSTEE, SRI JAGANNATH TEMPLE TRUST Vs. BENUDHAR PANDA
May 28, 2001
MARVEL ABDUL BALI Vs. REV.PROMODE DAS, DIRECTOR, AMARJYOTI INDIA (PRESS)
April 10, 2001
NATIONAL INSURANCE CO.LTD. Vs. PRATAP KUMAR DAS
October 3, 2001
NATIONAL SMALL INDUSTRIES CORPORATION LTD. Vs. M.ADIKANDA
March 2, 2001
NRUSHINGHA CHARAN PRADHAN Vs. SUPERINTENDENT OF POSTAL NORTH DIVN.
August 31, 2001
ORIENTAL INSURANCE COMPANY LIMITED Vs. CHIRANJIBI KUMAR MOHANTY
February 26, 2001
ORIENTAL INSURANCE COMPANY LTD. Vs. DAMODAR PRADHAN
February 26, 2001
ORISSA COOPERATIVE HOUSING CORPORATION LTD. Vs. KUM KUM PRAVA DASH
June 19, 2001
PARAMANANDA NAYAK Vs. ADDITIONAL CHIEF DISTRICT MEDICAL OFFICER
August 31, 2001
POST MASTER, KHURDA HPO Vs. MAHABIR PRASAD SAHA
May 10, 2001
POST MASTER, UDITNAGAR POST OFFICE Vs. SRINIBAS MOHANTY
April 23, 2001
PRADEEP KUMAR MISHRA Vs. SENIOR DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.
June 19, 2001
RABIN ARAYAN SAHU Vs. REGIONAL MANAGER, UPTRON INDIA LTD.
February 5, 2001
RENU SINHA Vs. SECRETARY, ROURKELA REGIONAL IMPROVEMENT TRUST
February 5, 2001
SECRETARY, BHUBANESWAR DEVELOPMENT AUTHORITY Vs. PRAFULLA KUMAR PARIDA
February 27, 2001
SECRETARY, CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD. Vs. PRADIPTA KUMAR MISHRA
June 29, 2001
SHEELA DAS Vs. STATION SUPERINTENDENT, CUTTACK RLY.STATION
May 8, 2001
SIBA PRASAD BEHERA Vs. SHYAMSUNDAR PANDA
February 5, 2001
SUB-POSTMASTER Vs. PRIYAMBADA PATTNAIK
May 1, 2001
UNIT TRUST OF INDIA INVESTOR SERVICES LTD. Vs. BRAJANANDA DAS
March 31, 2001