Case Index

Title
Date
ABDUL KADIR SIDDIQUI Vs. State of Chhattisgarh
January 18, 2001
AKHILESH JINDANI (JAIN) AND ANR. Vs. STATE OF CHHATTISGARH
July 27, 2001
ALIAS RAM PRASAD Vs. STATE OF CHHATTISGARH
July 10, 2001
AMAR SINGH GAIKWAD Vs. STATE OF CHHATTISGARH
March 29, 2001
ARUN KUMAR SHUKLA Vs. RAMESH CHANDRA SAXENA
May 22, 2001
AYODHYA PRASAD SONI Vs. TULSI BAI
January 10, 2001
B N BAJPAI Vs. RAMDAYAL UIKE
April 19, 2001
B N BAJPAI Vs. RAMDAYAL UIKE
February 14, 2001
BALAK RAM Vs. MATIYA BAI
March 29, 2001
Bali Mohamad Vs. State of Chhattisgarh
January 6, 2001
BALSAI Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
August 1, 2001
BHARAT Vs. KESHARI BAI
October 12, 2001
BHARATRAM Vs. ABDUL MURAD
January 5, 2001
BHILAI ENGINEERING CORPORATION LTD Vs. PRAGATISHEEL ENGINEERING SHRAMIK SANGH
November 8, 2001
BHUNBAI SAHU Vs. STATE
July 4, 2001
BHUPENDRA SINGH BABARA Vs. MUNICIPAL COUNCIL AMBIKAPUR
May 3, 2001
BITTU SHARMA Vs. STATE OF M P
January 8, 2001
CHHANNU ALIAS CHHANULAL SATNAMI Vs. STATE OF CHHATTISGARH
November 20, 2001
CHHATTISGARH RAJYA ABHIBHAVAK SANGH Vs. UNION OF INDIA
August 23, 2001
CHOOTKU ALIAS RAM PRASAD Vs. STATE OF CHHATTISHGARH
July 10, 2001
COAL MINES OFFICERS ASSOCIATION OF INDIA Vs. COAL INDIA LIMITED
July 20, 2001
COMMANDANT 11TH BATTALION Vs. MAHENDRA SINGH
March 27, 2001
DALVINDER SINGH Vs. STATE OF MADHYA PRADESH
July 13, 2001
DANESHWAR KASHYAP Vs. STATE OF CHHATTISGARH
September 7, 2001
DARWAN Vs. STATE OF CHHATTISGARH
April 3, 2001
DEEPAK KUMAR RATRE Vs. STATE OF CHATTISGARH
April 4, 2001
DHARAM SINGH Vs. STATE OF M P
March 9, 2001
DINESH KUMAR UPADHYAYA Vs. UNION OF INDIA
July 25, 2001
DISTRICT INDUSTRIES ASSOCIATION Vs. STATE OF CHHATTISGARH
August 13, 2001
DUKHU Vs. KASTURI BAI
September 22, 2001
DWARIKA PRASAD Vs. STATE OF CHHATTISGARH
June 7, 2001
ELISHA WALKER Vs. KUSUM PUSHPA TIRKI
August 1, 2001
GAINDLAL Vs. STATE OF CHHATTISGARH
August 29, 2001
GHURAVA BAI Vs. VISHNURAM
September 20, 2001
GIRIJA TIWARI Vs. STATE OF CHHATTISGARH
May 2, 2001
GOKUL PRASAD Vs. CHUNNILAL
May 9, 2001
GOPI ALIAS GOPAL Vs. STATE OF CHHATTISGARH
November 5, 2001
GURUCHARAN SINGH Vs. PREMABAI SHRIVASTAVA
April 19, 2001
GURUMUKH SINGH HORA Vs. STATE OF CHATTISGARH
June 18, 2001
GYAN CHAND Vs. BALKRISHNA SHRIVASTAVA
March 13, 2001
HARICHARAN RAMTEKE Vs. STATE OF CHHATTISGARH
March 9, 2001
HARICHARAN RAMTEKE Vs. STATE OF CHHATTISGARH
September 18, 2001
HEMLATA SAHU Vs. RITA SINGH
October 30, 2001
HIRAMAN YADAV Vs. STATE OF CHHATTISGARH
June 18, 2001
HIRAU Vs. STATE OF MADHYA PRADESH
March 12, 2001
HNEEF MOHAMMAD Vs. STATE OF M P
July 10, 2001
IN RE Vs. STATE OF CHHATTISGARH
May 10, 2001
INDRA KUMAR @ BHOLA Vs. STATE OF CHHATTISGARH
February 24, 2001
JAGATRAM Vs. STATE OF MP
September 25, 2001
JANATA KANWAR Vs. STATE OF CHHATTISGARH
August 25, 2001
JANKI BAI Vs. STATE OF M P
January 15, 2001
JITENDRA KUMAR VERMA Vs. STATE OF CHHATTISGARH
September 26, 2001
JUGAL KISHORE GANDHI Vs. STATE BANK OF INDIA
October 9, 2001
K C BHARADWAJ Vs. JAIBHAGWAN AGRAWAL
May 1, 2001
KADIR AHMED Vs. STATE OF CHHATTISGARH
January 12, 2001
KALAWATI GUPTA Vs. KRISHNA KUMAR
February 7, 2001
KAMLA BAI SHRIWAS Vs. STATE OF CHHATTISGARH
February 24, 2001
KANHAIYALAL Vs. STATE OF CHHATTISHGARH
August 21, 2001
KHOM PRASAD SHARMA Vs. REGISTRAR CO-OPERATIVE SOCIETIES
October 17, 2001
KISHOR Vs. STATE OF CHHATTISGARH
March 23, 2001
KOUSHALYA BAI Vs. STATE OF C G
February 22, 2001
KRISHNA KUMAR DEWANGAN Vs. STATE OF CHHATTISGARH
March 13, 2001
KU. B. USHA DANDASI Vs. STATE OF CHHATTISGARH
November 24, 2001
LAKSHMAN PRASAD Vs. STATE OF CHHATTISGARH
May 4, 2001
LAKSHMI PRASAD Vs. STATE OF CHHATTISGARH
March 30, 2001
LALDAS ALIAS LILARDAS SAHU Vs. STATE OF M P
April 19, 2001
LALE @ DURVASA Vs. STATE OF CG. THROUGH P.S. POOLGAON DISTT. DURG.
February 1, 2001
LAXMINARAYAN GIRI Vs. STATE OF MADHYA PRADESH
April 16, 2001
LAXMINARAYAN GIRI Vs. STATE OF MADHYA PRADESH
April 27, 2001
LINGA RAJU Vs. STATE OF CHHATTISGARH
November 5, 2001
LOKESH KUMAR SAHU Vs. ISPAT KARMACHARI CO OPERATIVE CREDIT SOCIETY LTD
October 10, 2001
M.P. PANDEY Vs. NATIONAL MINERAL DEVELOPMENT CORPORATION
August 25, 2001
MAHIPAL PRASAD SAHU Vs. CHHATTISGARH STATE ELECTRICITY BOARD
August 2, 2001
MANIRAM Vs. STATE OF M.P.
July 23, 2001
MANJU BARADIA Vs. STATE OF CHHATTISGARH
June 18, 2001
MANNU Vs. STATE OF CHHATTISGARH
May 10, 2001
MANOJ KUMAR Vs. STATE OF CHHATTISGARH
February 23, 2001
MAYANK MISHRA Vs. CHIEF EXECUTIVE
April 25, 2001
MAYOR NAGAR PALIKA NIGAM DURG Vs. CHERIYAN MATHAI
July 7, 2001
MOHAMMAD HANIF QURESHI Vs. KAILASHCHAND
May 9, 2001
MOHAMMAD SHEKHAWAT Vs. STATE OF CHHATTISGARH
January 9, 2001
MOHANDAS MANIKPURI Vs. STATE OF CHHATTISGARH
January 30, 2001
MOHD AYUB KHAN Vs. SAIRA BEGUM
November 16, 2001
MOHD. AYUB KHAN Vs. SAIRA BEGUM
October 10, 2001
MOHD. AYUB KHAN Vs. SAIRA BEGUM
October 9, 2001
MOTILAL RAMDEV TELI Vs. BHANDARI
May 3, 2001
MUNESHWARI Vs. RAMDAS
September 1, 2001
MUNUWA ALIAS ASHOK Vs. STATE OF MP
July 27, 2001
MURLIDHAR MAKHIJA Vs. STATE OF CHHATTISGARH
July 27, 2001
NARENDRA KUMAR Vs. M/S. LARSEN & TOURBRO LTD. & ORS.
January 5, 2001
NARMADA PRASAD Vs. STATE OF M P
March 15, 2001
NATIONAL INSURANCE COMPANY LTD Vs. NANDAN
May 3, 2001
NEELKANTH SAHU Vs. SOHEDRA BAI
January 23, 2001
NISAR KHAN Vs. STATE OF CHHATTISGARH
January 22, 2001
PANCHURAM Vs. STATE OF C.G.
February 1, 2001
PARDESHIRAM Vs. RAMPYARI
January 22, 2001
PRADYUMNA Vs. STATE OF M.P. NOW CHHATTISGARH
January 9, 2001
PREM CHAND Vs. STATE OF CHHATTISGARH
April 10, 2001
PRINCIPAL JAWAHAR LAL NEHRU COLLEGE Vs. SAROJ KUMAR JAISWAL
November 21, 2001
RAJ KUMAR COLLEGE SOCIETY Vs. STATE OF M.P
September 28, 2001
RAJESH UTTRA KUMAR Vs. STATE OF CHHATTISGARH
August 21, 2001
RAJUDAS Vs. STATE OF CHHATTISGARH
April 20, 2001
RAM BAI Vs. STATE OF M P
April 20, 2001
RAM DHAN KHANDELWAL Vs. MANISH CHOUHAN
October 3, 2001
RAM KUMAR DEVANGAN Vs. CHAMELI BAI DEVANGAN
April 16, 2001
RAM KUMAR TIWARI Vs. DEENANATH
April 12, 2001
RAM PRATAP YADAV Vs. ANAND RAM
November 20, 2001
RAMDIL Vs. STATE OF MADHYA PRADESH
January 12, 2001
RAMHARI SARTHI Vs. STATE OF CHHATTISGARH
February 15, 2001
RAVINDRA KUMAR Vs. STATE OF CHHATTISGARH
March 28, 2001
ROHINI KUMAR JHA Vs. STATE OF CHHATTISGARH
December 25, 2001
ROHIT BAGHEL Vs. STATE OF CHHATTISGARH
January 31, 2001
ROHIT VERMA Vs. SHEIKH SULTAN
July 5, 2001
Roop Chand Vs. State of Chhattisgarh
January 11, 2001
ROOP SINGH VERMA Vs. SUPERINTENDENT OF POLICE, SPECIAL POLICE ESTABLISHMENT LOKAYUKTA
September 11, 2001
Roshan Bablu Vs. State of Chhattisgarh
January 9, 2001
RUMETH BAI Vs. KRISHNA PRASAD
June 18, 2001
S S SHARMA Vs. CHHATTISGARH STATE ELECTRICITY BOARD
March 21, 2001
SANJEEV DUTTA Vs. NATIONAL THERMAL POWER CORPORATION LTD
October 31, 2001
SANTOSH Vs. STATE OF CHHATTISGARH
August 29, 2001
SANTU Vs. STATE OF MADHYA PRADESH
August 17, 2001
SARDAR JASWANT SINGH AJMANI Vs. PUBLIC SERVICE COMMISSION
August 3, 2001
SARLA BEN KOTAK Vs. RAIPUR MUNICIPAL CORPORATION
August 25, 2001
SAVITRI ALIAS SHOOBHA Vs. STATE OF CHHATTISGARH
June 13, 2001
SHAHID Vs. STATE OF M P
January 22, 2001
SHAIL DEVI SARAF Vs. JANAKIBAI GUPTA
October 30, 2001
SHAILKUMARI Vs. PARMARATH SINGH
July 24, 2001
SHEKH LALA Vs. STATE OF CHHATTISGARH
March 21, 2001
SHEOPRASAD Vs. STATE OF CHHATTISGARH
March 12, 2001
SHIV KUMAR SINGH Vs. STATE OF CHHATTISGARH
September 5, 2001
SOLOMAN Vs. STATE OF M P
June 11, 2001
STATE OF CHHATTISGARH Vs. BHUGDEV
July 9, 2001
STATE OF CHHATTISGARH Vs. MUSTAK AHMAD KHAN
March 29, 2001
STATE OF CHHATTISGARH Vs. KEERTAN SINGH
December 25, 2001
STATE OF M P Vs. BHIM MOHD
February 28, 2001
SUDHIR BANSAL Vs. STATE
October 23, 2001
SUKALU SATNAMI Vs. STATE CG THROUGH P.S. KHARORA. DISTT. RAIPUR
February 14, 2001
SUN BRIGHT MARKETING PVT LTD Vs. COMMISSIONER EXCISE GWALIOR
April 4, 2001
SUNIL SONI Vs. STATE OF CHHATTISGARH
June 7, 2001
TEJ KUMAR SAHU Vs. PADUM LOCHAN
September 13, 2001
TIMANLAL SAHU Vs. SHIVCHARAN LAI SAHU
March 5, 2001
UMRAWATI DEVI Vs. STATE OF CHHATTISGARH
February 13, 2001
UMRAWATI DEVI Vs. STATE OF CHHATTISGARH
February 3, 2001
UNION OF INDIA Vs. SHIYARAM RATHORE
March 21, 2001
V.G. TAMASKAR Vs. STATE
December 14, 2001
VINOD KUMAR JAIN Vs. PUSHPALATA PARUTHI
November 9, 2001
VINOD KUMAR SHADANGI Vs. STATE ADMINISTRATIVE TRIBUNAL
December 7, 2001
VISHWAJEET Vs. STATE OF CHHATTISGARH
June 11, 2001