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Case Index
Title
Date
A AHMED PASHA Vs. C GULNAZ JABEEN
May 29, 2001
A B VISHALAMMA Vs. A B SIDDAMALLAPPA
August 6, 2001
A BASAVARAJAPPA Vs. TAHSILDAR DAVANAGERE
September 13, 2001
A DIWAKARA NAIK Vs. KARNATAKA STATE TRANSPORT AUTHORITY
November 21, 2001
A G KRISHNA MURTHY Vs. A R RAJANNA
April 9, 2001
A KRISHNAPPA Vs. THIMMARAYAPPA
July 10, 2001
A NARASIMHAIAH Vs. STATE OF KARNATAKA
August 9, 2001
A PUTTARAJAIAH Vs. COMMISSIONER BANGALORE MAHANAGARA
September 26, 2001
A R ASSOCIATES Vs. COMMISSIONER OF COMMERCIAL TAXES
January 2, 2001
A RAMDAS Vs. STATE OF KARNATAKA
January 5, 2001
A RAMDAS Vs. STATE OF KARNATAKA
March 29, 2001
A SHAMA RAO Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA
March 7, 2001
A SIDDARAJU Vs. RETURNING OFFICER AND DEPUTY COMMISSIONER CHAMARAJANAGAR DISTRICT
April 20, 2001
A V KASARGOD Vs. REGISTRAR OF COMPANIES IN KARNATAKA
February 6, 2001
A Y NAYAK Vs. PER MANAGER SYNDICATE BANK MANIPAL
September 24, 2001
A. MUNIYAPPA Vs. K. DHRUVAKUMAR
July 16, 2001
A.G. Lakshminarayana Vs. State of Karnataka and others
November 20, 2001
A.K. JAYARAMA SHEKA Vs. SUBBA RAO AND ORS.
February 15, 2001
A.N. Yashoda Vs. The State of Karnataka and others
December 11, 2001
A.S. RAWAT Vs. STATE OF KARNATAKA
February 28, 2001
ABDUL AH CHEEDA Vs. GOVERNMENT OF KARNATAKA PRINCIPAL SECRETARY DEPARTMENT OF URBAN DEVELOPMENT
July 10, 2001
ABDUL MAZID BABALAL NADAF Vs. STATE OF KARNATAKA
July 12, 2001
Abdulali Mohammad Hussein (Since Dead) by LRs. Vs. Mahadev Maruti Manginmani and another
February 1, 2001
ABHOOBAKAR Vs. GEORGE JACOB
March 26, 2001
ACADEMY OF GENERAL EDUCATION MANIPAL Vs. STATE OF KARNATAKA
September 4, 2001
ACCOUNTANT GENERAL A AND E KARNATAKA Vs. S SRINIVAS
July 11, 2001
Achappa Vs. The Assistant Commissioner, North Sub-division and others
June 11, 2001
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. P VARADARAJAIAH
August 24, 2001
AJIT NARAIN HAKSAR Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISELEGAL BANGALORE
August 31, 2001
Ajit Narain Haskar and others Vs. Assistant Commissioner of Central Excise (Legal)
August 31, 2001
Alfa Lubricants and others Vs. The Deputy Commissioner and others
March 20, 2001
ALL INDIA VIJAYA BANK OFFICERS ASSOCIATION Vs. UNION OF INDIA
November 19, 2001
ALLASHEB DODDAMANI Vs. STATE OF KARNATAKA
August 23, 2001
AMBA Vs. V SOWBHAGYAMMA
February 8, 2001
Amba alias Ambicadevi and others Vs. V. Sowbhagyamma and others
February 8, 2001
ANAND Vs. VISWESHWARAYA TECHNOLOGICAL
December 10, 2001
ANAND C Vs. KARNATAK UNIVERSITY DHARWAD
August 21, 2001
ANGATHAMMA Vs. STATE
April 18, 2001
ANIL ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE BANGALORE
March 28, 2001
ANIL KAMALAKAR SHIRODKAR Vs. DUDHAPPA SANTU PATIL
February 16, 2001
ANJANEYAPPA Vs. DIVISIONAL COMMISSIONER BANGALORE DIVISION
May 29, 2001
Anjuman Hami E Muslimi Vs. G.M. Mahendra
February 16, 2001
ANNAPPA GANGAPPA KUMBAR Vs. C SUBRAMMANYAM
February 16, 2001
ANWAR Vs. T R REVANNA
October 16, 2001
ARASEGOWDA ALIAS ARASAPPA Vs. STATE
August 16, 2001
Arockyadas alias Dass Chinnasavari Vs. State of Karnataka and others
June 28, 2001
ARUN HEGDE Vs. M J SHETTY
March 8, 2001
ARUN KUMAR AGARWAL Vs. RADHA ARUN
March 15, 2001
Arun Kumar Agarwal Vs. Mrs. Radha Arun and another
August 31, 2001
ARUNA REDDY Vs. STATE OF KARNATAKA
December 6, 2001
ARYA VYSYA SRIRAMA CO OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA
March 14, 2001
ASHIT SHETTY Vs. STATE OF KARNATAKA
December 3, 2001
ASHOK B SUREBAN Vs. NEELAVVA
February 27, 2001
ASHOK V PATIL Vs. KARNATAKA ROAD DEVELOPMENT CORPORATION
June 21, 2001
ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER Vs. SUBASHCHANDRA
March 23, 2001
ASSISTANT COMMISSIONER BIJAPUR Vs. SHIVALINGAWWA
June 27, 2001
ASSISTANT COMMISSIONER LAND Vs. MAHADEV
April 12, 2001
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GAUTAM INVESTMENTS PRIVATE LIMITED
March 22, 2001
ASSISTANT EXECUTIVE ENGINEER Vs. SHANTAVVA
January 22, 2001
Assistant Executive Engineer (El.) O and M Rural Sub-Division K.E.B. now KPTCL Vs. Sri Milind Dolli
October 31, 2001
ASWATH Vs. COMMISSIONER OF INCOME TAX
November 5, 2001
ATMJIT SINGH Vs. COMMISSIONER OF INCOME TAX
June 4, 2001
AYANUR MANJUNATHA Vs. S BANGARAPPA
April 17, 2001
AZEEZ KHAN Vs. ANWAR PASHA ALIAS KHASIM KHAN
July 11, 2001
B BHASKAR HEGDE Vs. KALLAPPA LINGAPPA ALIAS NINGAPPA SHIGGAON
June 13, 2001
B D K PROCESS CONTROLS PRIVATE LIMITED HUBLI Vs. BHARATIYA MAZDOOR SANGHA DHARWAD
August 29, 2001
B HALAPPA Vs. STATE OF KARNATAKA
October 8, 2001
B K NARASIMHA MURTHY Vs. UNION OF INDIA
June 18, 2001
B M T CORPN Vs. KADIREGOWDA
December 12, 2001
B N ACHAR Vs. G SARASWATHI
December 6, 2001
B N JAYASURYA Vs. BANGALORE CITY CORPORATION
April 20, 2001
B P PRABHAKAR Vs. STATE OF KARNATAKA
July 9, 2001
B PREMAKUMAR Vs. P SANJUGTHA
July 24, 2001
B R D and M CO OP SOCIETY LTD Vs. BANGALORE MAHANAGAR PALIKE
September 12, 2001
B R GOUTAM Vs. STATE OF KARNATAKA
March 20, 2001
B S MALLESHAPPA Vs. KORATAGIGERE B SHIVALINGAPPA
April 20, 2001
B SRINIVASACHARYA GUDI Vs. G VEERANARAYANA DEV
June 7, 2001
B UMESH SHENOY Vs. SPECIAL DEPUTY COMMISSIONER SHLMOGA DISTRICT
April 9, 2001
B VASUDEVA BELEGAR Vs. ANJANAYA GAS AGENCY KUNDAPURA TALUK
October 3, 2001
B. BHASKAR HEGDE Vs. KALLAPPA LINGAPPA
August 13, 2001
B.G. DAYANANDAMURTHY Vs. STATE OF KARNATAKA AND OTHERS
December 21, 2001
B.H. Mahadevappa and others Vs. Karnataka Power Transmission Corporation Limited and others
August 28, 2001
B.J. Mathias Vs. A.M. Prabhu and others
June 22, 2001
BABU Vs. STATE OF KARNATAKA REP
July 31, 2001
BABU RAO Vs. UNION OF INDIA
January 17, 2001
BABURAO SATABA MANABUTAKAR Vs. DORESWAMY
September 4, 2001
BALA GURUKULAM SANSKRIT TEACHER Vs. REGIONAL DIRECTOR
October 15, 2001
BALAPPA BASAMANAPPA KOSJI Vs. STATE OF KARNATAKA
August 1, 2001
BALKRISHNA Vs. SHAKUNTALA
April 2, 2001
BALSARA HYGIENE PRODUCTS LTD Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES APPEALS BANGALORE DIVISION
November 8, 2001
Bandi Gopalakrishna Vs. Abubakar Beary and others
June 20, 2001
BANGALORE AMATEUR RIDERS Vs. REGIONAL DIRECTOR ES I CORPN
March 12, 2001
BANGLORE GRAIN MERCHANTS ASSOCIATION Vs. DISTRICT REGISTRAR FOR SOCIETY
January 5, 2001
BANGQALORE METROPOLITAN TRANSPORT CORPORATION Vs. D NARAYANASWAMY
November 8, 2001
BASAGOUDA Vs. RAO SAHEB
July 25, 2001
BASALINGAPPA CFFLNNAPPA GOUDAR Vs. SHANTAWA
August 9, 2001
BASAPPA Vs. SHOBHA
September 13, 2001
BASAVAIAH Vs. KRISHNARAJENDRA MILLS LTD
March 26, 2001
Basavani Vs. The Commissioner of Cane Development and Director of Sugar and others
August 6, 2001
BASAVANI SHANKAR AMMANAGI Vs. KESHAWA
November 30, 2001
BASAVANNI SHANKAR AMMANAGI Vs. KESHAVVA
November 30, 2001
Basavanthappa Vs. The Deputy Director of Land Records and another
October 29, 2001
BASAVARAJ M Vs. KARNATAKA STATE PHARMACY COUNCIL
February 5, 2001
Basavraj Yallappa Kengondad Vs. Somappayyaswamy since deceased by L.Rs. and others
February 8, 2001
Batoola Jan and another Vs. G. Mohd. Basheer and others
November 29, 2001
BELAIRE REFRIGERATION SERVICES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE I
January 31, 2001
BELGUNDI CEMENTS LIMITED BELGUNDI Vs. BRANCH MANAGER CENTRAL BANK OF INDIA
July 30, 2001
Bellam Thimmappa alias Guntige Thimmappa and another Vs. Karnataka Slum Clearance Board and others
August 16, 2001
Betco Enterprises Vs. Pradhan Perfumers
November 9, 2001
BHARAT EARTH MOVERS LTD Vs. UNION OFINDIA
November 9, 2001
BHARAT GOLD MINES OFFICERS ASSOCIATION Vs. UNION OF INDIA
March 16, 2001
Bharat Iron Vs. The Assistant Commissioner of Commercial Taxes
February 16, 2001
BHARATH GOLD MINES LTD Vs. DHANALAKSHMI
August 8, 2001
BHARATHAMMA Vs. DEPUTY COMMISSIONER
October 12, 2001
BHASKAR RAO Vs. ARUN KUMAR
December 4, 2001
BHAVERA KENCHAPPA Vs. B RAGHAVENDRA
August 8, 2001
BHOGANNA Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANS CORPN
December 4, 2001
BHORUKA FINANCE CORPORATION Vs. APPROPRIATE AUTHORITY
January 16, 2001
BIBU Vs. STATE OF KARNATAKA AND OTHERS
August 29, 2001
BIJU RAMESH Vs. CHIEF SECRETARY DEPARTMENT OF REVENUE GOVERNMENT OF KARNATAKA BANGALORE
December 14, 2001
BINANI INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
August 2, 2001
BISTAPPA RAMA NAIK Vs. STATE OF KARNATAKA
September 24, 2001
BPL LIMITED Vs. R SUDHAKAR
July 30, 2001
BPL LIMITED BANGALORE Vs. INTER MODAL TRANSPORT TECHNOLOGY SYSTEMS KARNATAKA LIMITED BANGALORE
April 11, 2001
BPL Ltd. and another Vs. R. Sudhakar and another
July 30, 2001
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. ASLAM ALI
February 20, 2001
Branch Manager, National Insurance Co. Ltd. Vs. Aslam Ali Baig and others
February 20, 2001
BRIJESH SINGH AND Vs. STATE OF KARNATAKA
December 14, 2001
BRITISH INDIA CORPORATION LIMITED KANPUR Vs. STAR SPIN AND TWIST MACHINERY LIMITEDIN LIQUIDATION BANGALORE
June 8, 2001
BUKKA SUVARNA Vs. AKKANI POOJARTHI
July 5, 2001
C M NARAYAN Vs. MANAGEMENT OF KARNATAKA SMALL INDUSTRIES MARKETING CORPORATION LTD
January 15, 2001
C P TAYAL Vs. STATE
April 16, 2001
C R BHANSALI Vs. K RAMESH
January 9, 2001
C R NIRMALA GUPTA Vs. HOUSING COMMISSIONER KARNATAKA HOUSING BOARD
June 29, 2001
C RANGA RAO Vs. C SOME GOWDA
September 24, 2001
C SHIVASHANKAR Vs. BANGALORE MAHANAGARA PALIKE
September 26, 2001
C T PONNAPPA ALIAS CHUPPI Vs. STATE OF KARNATAKA
February 27, 2001
C VEERABHADRAIAH Vs. C CHANNIGAPPA
February 6, 2001
C.M. Narayan Vs. The Management of Karnataka Small Industries Marketing Corporation Limited
January 15, 2001
C.N. Nagaraja deceased by L.Rs. and others Vs. The Chief Secretary, Zilla Parishad, Bangalore Rural District and others
January 9, 2001
C.T. Ponnappa alias Chuppi Vs. The State of Karnataka
February 27, 2001
Canara Bank, Sindhanur Branch Vs. Sharanabara and others
February 23, 2001
CANRA BANK Vs. CHIKKASWAMY
September 12, 2001
CATHOLIC BOARD OF EDUCATION Vs. THERESA D SOUZA
September 18, 2001
CAUVERY ACHAYYA Vs. SYED MUKTHAR
September 21, 2001
CELINE MARY Vs. ALICE NAIDU
March 12, 2001
CHAIRMAN BANGALORE DEVELOPMENT AUTHORITY Vs. RABHA BAI
January 4, 2001
CHAKRAVARTHY Vs. STATE
April 16, 2001
CHAMPABAI Vs. STATE OF KARNATAKA
August 18, 2001
CHANDRA SPINNING AND WEAVING MILLS PRIVATE Vs. BANGALORE MAHANAGARA PALIKE
May 28, 2001
Chandrakanthamma P. Vs. The Bangalore Development Authority
January 11, 2001
Channappa Gowda Vs. State of Karnataka and others
June 26, 2001
CHAPARRAL HEALTH SERVICES LIMITED Vs. UNION OF INDIA
January 16, 2001
CHAPARRAL HEALTH SERVICES LTD Vs. UNION OF INDIA
February 16, 2001
CHETANA ENTERPRISES Vs. STATE OF KARNATAKA
April 2, 2001
CHIEF SECRETARY, GOVERNMENT OF KARNATAKA AND OTHERS Vs. VENKANA GOWDA
November 30, 2001
CHIKKAPPA Vs. STATE OF KARNATAKA
October 19, 2001
CHINNA DORAI Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANS CORPN
June 18, 2001
CHITTAPPA Vs. STATE
March 21, 2001
CHOWDAPPA Vs. MUNIVENKATAPPA
February 5, 2001
COL S P ANAND Vs. COMPETENT OFFICER SECRETARY TO BANGALORE DEVELOPMENT AUTHORITY
August 24, 2001
COMMISSIONER CORPORATION OF THE CITY OF BANGALORE Vs. K N VASUDEVA MURTHY
July 2, 2001
COMMISSIONER CORPORATION OF THE CITY OF BANGALORE Vs. N A NARAYANASWAMY
August 3, 2001
COMMISSIONER KARNATAKA STATE PUBLIC INSTRUCTION EDUCATION BANGALORE Vs. NIRUPADI VIRBHADRAPPA SHIVA SIMPI
August 3, 2001
COMMISSIONER OF C EX Vs. SUPRA FOUNDRY SERVICES P LTD
April 11, 2001
COMMISSIONER OF CENTRAL EXCISE Vs. VISHVESWARAYA IRON & STEEL LIMITED
July 19, 2001
COMMISSIONER OF CENTRAL EXCISE MANGALORE Vs. LAMINA FOUNDRIES LIMITED NOTE KARKALA
September 11, 2001
COMMISSIONER OF CUS BANGALORE Vs. CENTRAL MANUFACTURING TECHNOLOGY INSTITUTE
July 5, 2001
COMMISSIONER OF INCOME TAX Vs. P R METRANI HUF
July 9, 2001
COMMISSIONER OF INCOME TAX Vs. D C BASAPPA
July 6, 2001
COMMISSIONER OF INCOME TAX Vs. MYSORE MINERALS LIMITED
July 26, 2001
COMMISSIONER OF INCOME TAX Vs. SUDHARSHAN SILKS AND SAREES
October 6, 2001
COMMISSIONER OF INCOME TAX Vs. COMFUND SERVICES INDIA LIMITED
April 16, 2001
COMMISSIONER OF INCOME TAX Vs. BALAKRISHNA HATCHERIES
June 7, 2001
COMMISSIONER OF INCOME TAX Vs. MOTOR INDUSTRIES COMPANY LIMITED
April 19, 2001
COMMISSIONER OF INCOME TAX Vs. HARDWARE TRADING CO
February 19, 2001
COMMISSIONER OF INCOME TAX Vs. A J SHETTY AND CO PRIVATE LIMITED
December 5, 2001
Commissioner of Income Tax Karnataka-3 Vs. A.J. Shetty and Company Private Limited
December 5, 2001
COMMISSIONER OF WEALTH TAX Vs. K L RAMACHANDRA
March 29, 2001
COMMISSIONER OF WEALTH TAX Vs. D M SRINIVAS
January 5, 2001
CONDOMINIUM OF RESIDENTS AND EMPLOYEES OF ACADEMY OF GENERAL EDUCATION UDUPI Vs. STATE OF KARNATAKA
November 5, 2001
CONTRACT WORKERS OF K V K LTD Vs. STATE OF KARNATAKA
August 7, 2001
CONTROLLER OF WEIGHTS AND MEASURES Vs. DIESAL INDIA BANGALORE
February 27, 2001
Court Mohalla Mosqua Committee Vs. Karnataka State Board of Wakfs and others
February 28, 2001
D B MASUR Vs. KARNATAK UNIVERSITY DHARWAD
December 7, 2001
D BASAVANA GOWDA Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETY
November 30, 2001
D C K S R T C Vs. G M D MURTHY
December 12, 2001
D G S S SANGH LTD Vs. VIRUPAXAYYA
June 27, 2001
D K ABDUL KHADER Vs. UNION OF INDIA
February 15, 2001
D K MOHAMMAD HAJI Vs. STATE OF KARNATAKA
August 14, 2001
D M NAGESH Vs. ASSISTANT SUPERINTENDENT OF POST
August 18, 2001
D P SHARMA Vs. BANGALORE MAHANAGARA PALIKE
June 12, 2001
D. Basavana Gowda and another Vs. The Deputy Registrar of Co-operative Societies and others
November 30, 2001
D.K. Mohammed Haji Vs. State of Karnataka and others
January 22, 2001
D.R. Girish Vs. District Magistrate and others
January 15, 2001
D.S. RAMALINGACHAR Vs. KARNATAKA SOAPS AND DETERGENTS LTD., BANGALORE
March 14, 2001
DECCAN ENTERPRISES Vs. PREMRAJU R PREM
July 30, 2001
DEEPA FINANCE CORPORATION Vs. A K MOHAMMED
February 20, 2001
DELPHINE ANN MASCARENHAS Vs. MERVYIN J A MENEZES
September 12, 2001
DEPUTY COMMISSIONER OF COMMERCIAL TAXES Vs. KIRLOSKAR FERROUS INDUSTRIES LIMITED
August 1, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. HAJEE ABDUL SATTAR SAIT
June 20, 2001
DEVARAJ Vs. STATE OF KARNATAKA
February 22, 2001
Dhanalakshmi and another Vs. Y. Muni Reddy
March 21, 2001
DHANANJAYA VISWESWARA HEGDE Vs. JATTIKUPPA NAIKA
January 4, 2001
DHANARAJU V B Vs. CAUVERY GRAMEENA BANK
October 5, 2001
DHARAK LIMITED BANGALORE Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION BANGALORE
November 23, 2001
DIRECTOR KARNATAKA GOVERMENT INSURANCE Vs. GANGA
June 15, 2001
DISHA FINANCE AND INVESTMENTS REGD UDUPI Vs. GANESHSHENOY
July 6, 2001
DIVISIONAL CONTROLLER K S R T C Vs. C R KUPPALLI
August 3, 2001
DIVISIONAL CONTROLLER KARNATAKA STATE Vs. C A ERAPPA
October 6, 2001
DODDA HANUMANTHAIAH Vs. STATE OF KARNATAKA REVENUE DEPARTMENT
June 7, 2001
Durga Distilleries Vs. Commissioner of Commercial Taxes and another
January 2, 2001
DURGA DISTILLERY Vs. COMMISSIONER OF COMMERCIAL TAXES
January 1, 2001
DURGABAI Vs. EMPLOYEES STATE INSURANCE CORPN
February 7, 2001
DUVENT FANS P LTD Vs. E S I CORPN
January 23, 2001
E MALLANAGOWDA Vs. STATE OF KARNATAKA
January 1, 2001
E. SATHYANARAYANAN AND OTHERS Vs. INTERCORP ASSOCIATES AND OTHERS
April 19, 2001
EKANATH EKBOTE Vs. GULBARGA UNIVERSITY
July 17, 2001
ELECTRIC POWER DEVICES CO. Vs. SENIOR DIVISIONAL MANAGER
February 26, 2001
ELSIE CONCESSO KAMATH Vs. ROSA D SOUZA
September 5, 2001
EMPLOYEES STATE INSURANCE CORPN Vs. LUCKTEX III
September 24, 2001
EMPLOYEES STATE INSURANCE CORPN Vs. KARNATAKA STATE SEEDS CORPN LTD
June 22, 2001
EMPLOYEES STATE INSURANCE CORPN Vs. NUTAN AYURVEDIC KARYALAYA P LTD
July 2, 2001
EMPLOYEES STATE INSURANCE CORPN Vs. SWAROOP THEATRE BELGAUM
February 16, 2001
EMPLOYEES STATE INSURANCE CORPN Vs. BHAGATRAM AND SONS
June 1, 2001
EMPLOYEES STATE INSURANCE CORPN Vs. TUNGABHADRA STEEL PRODUCTS LTD
November 29, 2001
EMPLOYEES STATE INSURANCE CORPN Vs. MYSORE LAMP WORKS LIMITED
January 23, 2001
EMPLOYEES STATE INSURANCE CORPN Vs. KARNATAKA AGRO INDUSTRIES CORPN LTD
January 31, 2001
EMPLOYEES STATE INSURANCE CORPORATION Vs. M P RANGANAYAKALU NAIDU
January 19, 2001
EMPLOYEES STATE NSURANCE CORPN Vs. V DODDAIAH
February 28, 2001
Esthuri Subbaiah Setty since dead by LRs. Vs. State of Karnataka and others
December 12, 2001
EXECUTIVE ENGINEER ASSTT Vs. KEB MILIND DOLLI
October 31, 2001
Executive Engineer, Minor Irrigation Division and others Vs. Prabhakar
November 21, 2001
FAKIRAPPA Vs. SHIDDALINGAPPA
November 7, 2001
G A UDAYA Vs. SECRETARY MINISTRY FOR PETROLEUM AND NATURE GASES
November 19, 2001
G DASARATHARAM Vs. STATE OF KARNATAKA
April 18, 2001
G K GOVINDA RAO Vs. STATE OF KARNATAKA
August 10, 2001
G M LOGANATHAN Vs. DIVISIONAL CONTROLLER B T S DIVISION KSRTC
March 30, 2001
G S MURTHY Vs. STATE OF KARNATAKA
June 14, 2001
G S SADASHIVA Vs. M C SRINIVASAN
July 23, 2001
G S SHIVAKUMAR Vs. STATE OF KARNATAKA
October 8, 2001
G S SHIVAKUMAR Vs. STATE OF KARNATAKA
April 9, 2001
G T T C Vs. ASST LABOUR COMMR
September 28, 2001
G V VENKATESH BABU Vs. KRISHNA KUMAR
November 23, 2001
G. Raju Vs. Smt. Basamma and others
February 20, 2001
G.S. PUTTARAJA AND OTHERS Vs. TALUKA PANCHAYAT, SIRA AND OTHERS
October 6, 2001
G.V. Subba Reddy and others Vs. The Director, Department of Mines and Geology and others
July 10, 2001
GAJANAN Vs. STATE OF KARNATAKA
March 8, 2001
GANAPATHY ENTERPRISES Vs. STATE
March 27, 2001
GANDHI HINDI VIDYAPEETH KUNDGOL Vs. LALITHA C BALIHALLIMATH
January 23, 2001
GANESH MAL Vs. ZEENATHUNNISH
October 12, 2001
GANESHA SHETTIGAR Vs. CHIEF SECRETARY TO GOVERNMENT
November 3, 2001
GANESHAN Vs. MGMT OF BHARATH GOLD MINES LTD
July 26, 2001
GANGARAMS INFOTECH Vs. DENA BANK
June 22, 2001
GANGAVVA Vs. ARJUNSA
January 16, 2001
GANGAVVA BALAPPA HADIMANI Vs. LAKSHMIBAI
January 16, 2001
GAUTAM PACKAGING INDUSTRIES Vs. GOLD CREST FINANCE INDIA LIMITED
August 13, 2001
GENERAL MANAGER SOUTHERN RAILWAY Vs. AGARWAL TRADERS
April 20, 2001
GEOGY MATHEW Vs. DEPUTY CONSERVATOR OF FORESTS VIRAJPET DIVN
March 23, 2001
GIRIDHAR KAMALAPURKAR Vs. VENUGOPAL RAM RAO
March 30, 2001
GIRIJADEVI V KADADEVAMATH Vs. SHIDDHESHWARAIAH MADIVALAYYA KADADMARMATH
March 30, 2001
GIRISH Vs. CHAIRMAN MALAPRABHA GRAMEENA BANK
January 10, 2001
GIRISH VINAYAKRAO NAIK Vs. SHIVAMURTHAPPA SANGRAMAPPA KHANDALA
January 18, 2001
GIRIYAPPA SRODAPPA BEERANNAVAR Vs. BALAGAPPA RAMAPPA BHAVANI
October 9, 2001
GOKUL A L Vs. GOVERMENT OF INDIA
April 2, 2001
GOVERNMENT TOOL ROOM TRAINING CENTRES Vs. ASSISTANT LABOUR COMMISSIONER AND DEPUTY
September 28, 2001
GOWRAMMA Vs. NANJAPPA
August 17, 2001
GREENHILLS EXPORTS PRIVATE LIMITED MANGALORE Vs. COFFEE BOARD BANGALORE
March 16, 2001
Gudadeshappa Urf Guddappa Vs. The Deputy Commissioner and others
December 5, 2001
GUJAMMA Vs. PUNDALIKAPPA PUNDALIKRAO
February 16, 2001
GULBARGA UNIVERSITY GULBARGA Vs. MALLIKARJUN
November 30, 2001
GULZAR KHAN Vs. STATE OF KARNATAKA
April 16, 2001
GURUANNA VADI Vs. GENERAL MANAGER KARNATAKA STATE ROAD TRANSPORT CORPORATION
April 10, 2001
GURUSIDDAMMA Vs. HANUMANTHAPPA
September 11, 2001
H KEMPARAJU Vs. KARNATAKA APPELLATE TRIBUNAL BANGALORE
June 28, 2001
H M KRISHNA REDDY Vs. H C NARAYANA REDDY
April 9, 2001
H M KRISHNA REDDY Vs. N K PARAMESHWARAN
February 14, 2001
H N HARI Vs. A J MAVLA
July 31, 2001
H N VENAKTESH Vs. STATE OF KARNATAKA
August 20, 2001
H R VISHWANATH Vs. SECRETARY DEPARTMENT OF HOME AFFAIRS GOVERNMENT OF INDIA
April 20, 2001
H S GOTLA Vs. STATE
March 27, 2001
H V SRINIVAS Vs. AIR FORCE STATION
July 24, 2001
H V THIMMEGOWDA Vs. STATE
June 1, 2001
H. Nagaraj Vs. State by Lokayukta Police, Belgaum
November 30, 2001
H. Venkatesh Reddy and another Vs. The State of Karnataka
January 12, 2001
H.N. Maharudrappa Vs. The Commissioner, Bangalore Mahanagara Palike and others
July 18, 2001
H.S. Manjunath Vs. The State of Karnataka and others
July 19, 2001
Hacienda Club Vs. The Assistant Commissioner of Commercial Taxes, District II
December 10, 2001
Halashi Vs. H.S. Chikkanna and another
January 18, 2001
HANAMAWWA Vs. B ALLA BAKSH
September 21, 2001
Hanumamma Vs. M.T. Ramalingaiah and another
February 27, 2001
Hanumantharayappa and others Vs. A. Krishnappa and another
November 29, 2001
HANUMANTHI Vs. PCH MARKETING SERVICES
February 10, 2001
HARAK LIMITED Vs. REGIONALDIRECTOR E S I CORPN
November 23, 2001
HARIAPPAN Vs. STATE
July 2, 2001
HARIHARA AYYAR A Vs. STATE BANK OF INDIA
January 2, 2001
HARISH Vs. K BASHA SAB
February 28, 2001
HARISHREDDY Vs. ASSISTANT DIRECTOR OF AGRICULTURE CUM SEED INSPECTOR MUDDEBEHAL
March 23, 2001
HARSHA N S Vs. A I COUNCIL FOR TECHNICAL EDUCATION NEW DELHI
October 19, 2001
HEMAVATHI LAXMAGOWDA Vs. STATE OF KARNATAKA
August 30, 2001
HIND MAZDOOR KISAN PANCHAYAT Vs. COMMISSIONER OF LABOUR AND REGISTRAR
July 25, 2001
HINDUSTAN ELECTRO TECHNOLOGY P LTD Vs. P SWAMINATHAN
February 16, 2001
HOME SCHOOL BANGALORE Vs. M SHAFIUL HUQ
April 18, 2001
HOTEL AYODHYA Vs. HUBLI DHARWAD MUNICIPAL CORPORATION HUBLI
January 23, 2001
HOTEL MAHAVEER Vs. REGIONAL PROVIDENT FUND COMMR
July 27, 2001
HVS TECHNOLOGIES INC UNITED STATES OF AMERICA Vs. AERONAUTICAL DEVELOPMENT AGENCY ADA BANGALORE
April 4, 2001
I C D S LIMITED Vs. MANGALA BUILDERS PRIVATE LIMITED
February 28, 2001
I T I LTD Vs. I T I EX VR EMPLOYEES
September 13, 2001
I.C.D.S. Limited Vs. Mangala Builders Private Limited and others
February 28, 2001
I.T.I. Limited Vs. P.N. Shetty (Prof)
December 6, 2001
Ibrahim Sab Nadaf Vs. The State of Karnataka and another
March 30, 2001
ICICI LTD Vs. PASSPORT OFFICER BANGALORE
July 6, 2001
IMTIAZ AHAMED Vs. STATE
July 9, 2001
INCOME TAX OFFICER Vs. K AMBAJI RAO
March 22, 2001
INCOME TAX OFFICER Vs. H P VISHWESWARAIAH
April 17, 2001
Indian Overseas Bank Vs. Mr. John T. Manjooran
February 23, 2001
INDUSHEKAR B S Vs. SPECIAL LAND ACQUISITION OFFICER
October 6, 2001
IRAPPA Vs. KESHAVA and CO
January 17, 2001
ISHWAR RAMA GUNAGA Vs. RAMDAS ANANT PRABHU
July 9, 2001
ITC Infotech India Limited Vs. Senior Labour Inspector and another
June 22, 2001
J B MICHAEL D SOUZA Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
July 2, 2001
J BHEEMANANDA GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 28, 2001
J C TUKOL Vs. MANAGEMENT OF KARNATAKA STATE ROAD
October 31, 2001
J K JAIN Vs. DIRECTOR OF COLLEGIATE EDUCATION
March 5, 2001
J KENNEDY PAUL Vs. STATE
September 27, 2001
J L PRASAD Vs. GENERAL MANAGER SOUTHERN RAILWAY CHENNAI
September 28, 2001
J SUDHIR CHANDRASHEKHAR Vs. T LOKAPRAKASH
March 20, 2001
J. Madhu Vs. The State of Karnataka and others
February 16, 2001
J.S. Subramanya Gupta Vs. J.S. Rajendra and others
June 19, 2001
JAKKANAGOUDA B PATIL Vs. STATE OF KARNATAKA
March 16, 2001
JANATHA TOURIST CORPORATION Vs. INDO U S WIRE CASTING LTD
June 27, 2001
JAYACHANDRAN Vs. STATE OF KARNATAKA
February 7, 2001
Jayalakshmma and another Vs. The State by C.C.B. by its D.C.P.
January 2, 2001
Jayamma and another Vs. State of Karnataka and others
December 12, 2001
JAYANAGAR CO OPERAIVE HOUSING SOCIETY LTD Vs. STATE OF KARNATAKA
July 3, 2001
JAYASHREE B Vs. DIVISIONAL COMMISSIONER BANGALORE
August 10, 2001
JAYASHREE P HIREMATH. MAJOR Vs. UNIVERSITY OF AGRICULTURAL SCIENCES, BANGALORE
March 8, 2001
JEEVAN DIESELS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE II BANGALORE 9
January 4, 2001
JEROME SALDANHA Vs. KAUSALYA PURUSHOTHAMA
January 15, 2001
JIMMY JAHANGIR MADAN Vs. BOLLY CARIYAPPA HINDLEY
August 10, 2001
JOHN MAHADE Vs. MARY ALIAS SHANTA
October 12, 2001
JOHN SUNDER RAJAN Vs. HAJEE TIMBERS AND INDUSTRIES
August 20, 2001
JOINT DIRECTOR OF PUBLIC INSTRUCTIONS Vs. B V SUVARNA
February 16, 2001
Josephine Rose Clare Vs. The Land Tribunal, Mangalore (II) and others
June 14, 2001
JYOTHI Vs. STATE OF KARNATAKA, MINISTRY OF HOME, LAW & PARLIAMENTARY AFFAIRS AND OTHERS
December 11, 2001
K B RAMACHANDRA RAJE URS Vs. STATE OF KARNATAKA
February 22, 2001
K C MURGESH Vs. STATE
July 23, 2001
K C NAYARANA REDDY Vs. K S CHINNASWAMY
April 20, 2001
K G SRINIVASAMUTHY Vs. HABIB KHATHUN
October 19, 2001
K KRISHNAPPA Vs. ASSISTANT COMMISSIONER KOLAR
July 27, 2001
K L NARAYAN MURTHY Vs. RAJINI
January 9, 2001
K M NANJAPPA Vs. N NAGARAJ
November 30, 2001
K MUKUNDA BHAT Vs. STATE OF KARNATAKA
March 28, 2001
K N KAMALAMMA Vs. DIVISIONAL COMMISSIONER MYSORE DIVISION
August 10, 2001
K N MANJUNATH Vs. R P LAXMAN
October 6, 2001
K N NAGEGOWDA Vs. D C THAMMANNA
January 8, 2001
K P SADATH Vs. STATE OF KARNATAKA
September 26, 2001
K R HARIS CHANDRA NAIK Vs. STATE
June 11, 2001
K RAMACHAR Vs. STATE OF KARNATAKA
February 28, 2001
K S ESHWARAPPA Vs. H M CHANDRASHEKARAPPA
July 20, 2001
K S MANJUNATHA Vs. MAZAGON DOCK LIMITED
April 10, 2001
K S NARAYAN Vs. AIR INDIA CORPORATION NEW DELHI
December 10, 2001
K S R T C BANGALORE Vs. K NATARAJ
March 29, 2001
K S R T C CENTRAL OFFICES Vs. DURGAPPA
June 28, 2001
K SHANKARAPPA Vs. K G GANGADHARAIAH
January 2, 2001
K V RAMESH Vs. H C RAMESH
February 7, 2001
K V SRINIVASA Vs. INDIAN BANK AVENUE ROAD BRANCH
July 17, 2001
K VASUDEVA Vs. D R NEELAPPA REDDY
September 13, 2001
K VASUDEVA Vs. CORPORATION OF THE CITY OF BANGALORE
June 18, 2001
K. Abdulla Vs. Deputy Commissioner and others
February 12, 2001
K. Kunhambu and another Vs. The Presiding Officer, Debt Recovery Tribunal and others
July 6, 2001
K. Mohammed Vs. State Public Prosecutor
July 26, 2001
K. Srinivasulu Reddy and others Vs. D.K. Audikesavulu and others
February 15, 2001
K.B. PRAKASH Vs. SRI. S. KUMARA BANGARAPPA AND ORS.
March 9, 2001
K.G. Shenoy Vs. Union Bank of India and another
January 11, 2001
K.L. Ganapathi and another Vs. Ganapati Bhatta, Since dead by L.Rs. and another
January 25, 2001
K.S. Adappa Shetty since dead by L.Rs. Vs. The Bangalore Finance Corporation and others
January 29, 2001
K.T. Sons Vs. State of Karnataka and others
February 19, 2001
KAIKAR MAHALINGA BHAT Vs. UPPINANGADY GRAMA PANCHAYAT
January 4, 2001
KALA ENTERPRISES Vs. DEPUTY COMMISSIONER OF COMMERCFAL TAXES
July 9, 2001
KAMALA Vs. LINGAMMA HENGSU
July 23, 2001
KAMALABAI Vs. V K PATTAR
February 20, 2001
KANTHU Vs. LAND TRIBUNAL SIDDAPUR
January 19, 2001
KAP CHEM LIMITED Vs. STATE OF KARNATAKA
September 6, 2001
Karnataka Bank Limited Vs. Smt. Rekha Rao and others
November 29, 2001
KARNATAKA BANK LIMITED Vs. B SURESH
January 8, 2001
KARNATAKA BANK LTD Vs. SECRETARY GOVT OF INDIA MINISTRY OF FINANCE
January 4, 2001
Karnataka Bank Ltd. and others Vs. The Secretary, Govt. of India, Ministry of Finance and others
January 4, 2001
KARNATAKA COURIERS CARGO AND GENERAL EMPLOYEES UNION Vs. STATE OF KARNATAKA
November 7, 2001
KARNATAKA ELECTRICITY BOARD Vs. B P VASUDEVA MURTHY
January 19, 2001
KARNATAKA GRUHA NIRMANA SAHAKARA SANGHA LTD Vs. KARITHIMMAIAH
August 7, 2001
Karnataka Handloom Development Corporation Ltd. Vs. D.L. Nanjundaswamy and another
July 24, 2001
KARNATAKA HANDLOOM DEVPT CORPN LTD Vs. D L NANJUNDASWAMY
July 24, 2001
KARNATAKA ITDC HOTELS OFFICERS ASSOCIATION Vs. INDIAN TOURISM DEVLOPMENT CORPN LTD
December 28, 2001
KARNATAKA LAND ARMY CORPORATION Vs. SOMAVVA
January 15, 2001
Karnataka Power Transmission Corporation Limited and others Vs. Mr. Kalalshetty
March 12, 2001
KARNATAKA POWER TRANSMISSION CORPORATION LTD Vs. KALALSHETTY
March 12, 2001
KARNATAKA SOAPS DETERGENTS LTD Vs. HANUMANTHAMMA ALIAS HANUMAKKA
September 5, 2001
KARNATAKA STATE CO OPERATIVE FEDERATION Vs. STATE OF KARNATAKA
July 4, 2001
KARNATAKA STATE FINANCIAL CORPORATION Vs. JAYAVANT PRODUCTS LIMITED
November 29, 2001
KARNATAKA STATE ROAD TRANS CORPN Vs. A RAMANNA
March 7, 2001
KARNATAKA STATE ROAD TRANS CORPN Vs. HARJIT SINGH
April 2, 2001
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. K PRAHALADA VAIDYA
September 18, 2001
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KHALEEL AHMED
October 11, 2001
KATHYAYINI HOTELS PVT LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
March 8, 2001
KESHAVAMURTHY Vs. STATE
September 19, 2001
KESHAVAMURTHY Vs. STATE
September 29, 2001
KHADERBASHA Vs. STATE
May 31, 2001
Khasim Hussain Vs. Gadigi Pratap
November 30, 2001
KHEMKA PLYLAND Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
April 20, 2001
KHODAY INDIA LIMITED Vs. D L F INDUSTRIES LTD
February 2, 2001
KISHAN RAO Vs. BIDAR DISTRICT LEGAL SERVICES AUTHORITY
January 5, 2001
KOTY POOJARY Vs. STATE OF KARNATAKA
June 11, 2001
KRISHNA Vs. SUPERINTENDENT OF POLICE
October 5, 2001
KRISHNA AND CO Vs. STATE OF KARNATAKA
March 15, 2001
KRISHNA TRADING COMPANY Vs. STATE OF KARNATAKA
January 5, 2001
KRISHNAMURTHY B S Vs. NATIONAL BANK FOR AGRICULTURE AND RULER DEVELOPMENT
February 1, 2001
KRISHTAPPA Vs. ANANTA KALAPPA JARATAKHANE
March 16, 2001
KUMARESH CHIKKAPPA BAGODI Vs. STATE OF KARNATAKA KOLGHATIGI POLICE
July 30, 2001
KUMARESH CHIKKAPPA BAGODI Vs. STATE
July 27, 2001
KUNHAMBU K Vs. PRESIDING OFFICER DEBT RECOVERY TRIBUNAL BANGALORE
July 16, 2001
KUNHAMBU K Vs. PRESIDING OFFICER, DEBT RECOVERY TRIBUNAL
July 6, 2001
KUSHAL GUTTEDAR Vs. STATE OF KARNATAKA
July 16, 2001
L I C OF INDIA Vs. I F KULKARNI
August 3, 2001
L NAGARAJ Vs. DODDAIAH
June 21, 2001
L V BASAVARAJ Vs. DEPUTY COMMISSIONER CHIKMAGALUR
August 21, 2001
L V HOSALAPPA Vs. BANGALORE DEVELOPMENT AUTHORITY
February 15, 2001
LACHCHU Vs. ASSISTANT COMMISSIONER BIJAPUR DISTRICT
September 26, 2001
LAKKAPPA Vs. DEPUTY COMMISSIONER BANGALORE RURAL
July 13, 2001
LAKSHMAMMA (SMT.) Vs. CORPORATION OF CITY OF BANGALORE
August 24, 2001
LAKSHMI Vs. PROPRIETOR HOTEL AJANTHA
March 15, 2001
LAKSHMI AUDIO VISUAL INC Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
July 23, 2001
LAKSHMI COFFEE CURING WORKS Vs. STATE OF KARNATAKA
April 12, 2001
LAKSHMIDEVAMMA Vs. K CHINNAREDDY
September 27, 2001
LALITH KUMAR Vs. AJITA
October 5, 2001
LARSEN AND TOUBRO LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE L
January 4, 2001
Lawrance Vs. The State of Karnataka and others
July 13, 2001
LAXMAN Vs. RATNA BAI
January 24, 2001
LAXMAN OMANNA BHAMANE Vs. STATE OF KARNATAKA
October 6, 2001
LAXMIBAI Vs. MANAGER VIJAYANAND ROADLINES LTD
March 14, 2001
Laxmibai and another Vs. Manager, Vijayanand Roadlines Ltd. and another
March 14, 2001
LOHARU STEEL INDUSTRIES LIMITED Vs. D C M LIMITED
August 18, 2001
LOORDSWAMY Vs. PRESIDING OFFICER EMPLOYEES INSURANCE COURT
January 16, 2001
M A MUQTADER SIDDIQI Vs. STATE OF KARNATAKA
December 10, 2001
M B BULCHAND Vs. PRESIDING OFFICER THE COURT OF THE ADDL CITY CIVIL JUDGE
August 24, 2001
M BASAVA RAJU Vs. ASHOK MALLAPPA HADIMANI
June 14, 2001
M BHAKTHA VACHALAM Vs. STATE OF KARNATAKA
December 28, 2001
M C ANANDA Vs. M C CHIKKANNA
January 8, 2001
M C INGALAGAVI Vs. STATE OF KARNATAKA
October 6, 2001
M D GOPALAIAH Vs. USHA PRIYADARSHINI
July 31, 2001
M K HEGDE CONSTRUCTIONS PVT LTD Vs. KARNATAKA UNIVERSITY
September 21, 2001
M L BALARAM Vs. CANARA BANK OVERSEAS BRANCH BANGALORE
June 22, 2001
M L LINGARAJ Vs. STATE OF KARNATAKA
October 1, 2001
M NAGARAJ Vs. STATE OF KARNATAKA
November 30, 2001
M PRINTER Vs. MARCEL MARTINS
March 26, 2001
M PUTTEGOWDA Vs. ASSISTANT COMMR MYSORE
August 6, 2001
M RAJESWARI Vs. STATE
July 24, 2001
M RAJU Vs. STATE OF KARNATAKA
August 10, 2001
M RAMAIAH Vs. RAMANIKA SILKS P LIMITED
February 28, 2001
M S NARENDRA Vs. STATE OF KARNATAKA
March 21, 2001
M S RAO Vs. VICE CHANCELLOR MANGALORE UNIVERSITY
June 18, 2001
M SANGAPPA Vs. STATE OF KARNATAKA DEPARTMENT OF PERSONNEL and ADMINISTRATIVE REFORMS
July 27, 2001
M SHIVAPPA Vs. K S SYED MOHIDEEN
July 18, 2001
M SIDDARAMAIAH Vs. B NAGABAJU
January 12, 2001
M V CHALAPATHI Vs. SNEHA ENTERPRISES
March 30, 2001
M V GOVINDARAJ Vs. STATE OF KARNATAKA
September 3, 2001
M V SHANTANAKASIMHAIAH Vs. DENA BANK MYSORE
July 19, 2001
M V SHANTHAKUMARI Vs. JAGALUR TALUK PANCHAYAT
March 15, 2001
M. Ramachandra Prabhu Vs. The State of Karnataka and others
April 11, 2001
M. Ravindran Vs. The Management of Bharat Electronics Limited
November 9, 2001
M. Sadiq Ali Vs. B. Basavaraj and another
January 10, 2001
M. VENKATESHAIAH AND ANOTHER Vs. COMMISSIONER OF LABOUR AND OTHERS
February 22, 2001
M.B. Gangadharappa Vs. Bommagondappa
January 31, 2001
M.G. Ravindra and others Vs. State of Karnataka and others
December 6, 2001
M.N. Siddeswarappa and others Vs. The State of Karnataka and another
July 25, 2001
M.R. Vishwanath Vs. Mrs. Kamalamma and others
January 11, 2001
M.S. GOWRI AND OTHERS Vs. T.R. VINUTHA
August 18, 2001
M.S. Rao Vs. The Vice Chancellor, Mangalore University and another
June 18, 2001
MADAPPA Vs. SONAWA
February 7, 2001
MADHU J Vs. STATE OF KARNATAKA
February 16, 2001
MAHADESHA S. AND OTHER Vs. DINESH H. AND OTHERS ETC.
September 11, 2001
Mahadev G. Gandhale and others Vs. The Senior Geologist, (Minerals) and others
April 18, 2001
MAHADEVA SHETTY Vs. MOQBAL AHAMED
October 4, 2001
MAHADEVAPPA Vs. CIRCLE INSPECTOR OF POLICE NANJANGUD CIRCLE
February 16, 2001
MAHALINGESHWARA BHAT Vs. M GANAPATHY BHAT
February 2, 2001
Mahalingeshwara Bhat and another Vs. Sri M. Ganapathy Bhat
February 2, 2001
MAHENDRA LABS PRIVATE LIMITED BANGALORE Vs. STATE OF KARNATAKA
September 7, 2001
MAHESH Vs. COMMISSIONER OF PUBLIC INSTRUCTION
August 20, 2001
MAHESH JOSHI Vs. STATE
August 24, 2001
MAHTANIS ENTERPRISES Vs. STATE OF KARNATAKA DEPT OF URBAN LAND DEVELOPMENT
July 16, 2001
MALLANNA ALIAS APPAIAH Vs. MUNINANJAMMA ALIAS NANJAMMA
February 12, 2001
Mallanna alias Appaiah Vs. Smt. Muninanjamma alias Nanjamma
February 15, 2001
Mamtha Shenoy Vs. Smt. Siddalingamma and another
February 5, 2001
MANAGER TEXT BOOK PRESS Vs. STATE OF KARNATAKA
March 27, 2001
MANAGING COMMITTEE COLLEGE OF FINE ARTS CHITRAKALA PARISHATH Vs. M J KAMALAKSHI
March 9, 2001
MANAGING DIRECTOR ANUP PRODUCT LIMITED AGRO CHEMICAL DIVISION NEW DELHI Vs. STATE OF KARNATAKA
July 4, 2001
MANAGING DIRECTOR JINDAL PRAXAIR OXYGEN COMPANY LIMITED TORANGALLU SANDUR TALUK HOSPET Vs. ASSISTANT COMMISSIONER OF ENTRY TAX HOSPET
February 28, 2001
MANAGING DIRECTOR KANATAKA STATE ROAD TRANS CORPN Vs. K S VENKATARAMAPPA
December 4, 2001
Managing Director, Anup Product Limited and another Vs. The State of Karnataka
July 4, 2001
Managing Director, Jindal Praxair Oxygen Co. Limited Vs. The Assistant Commissioner of Entry Tax, Office of the Assistant Commissioner of Commercial Tax
February 28, 2001
Managing Director, K.S.R.T.C. Vs. Venkataramappa K.S. and others
December 4, 2001
MANGALAGOWRI Vs. H N KESHAVA MURTHY
April 12, 2001
MANGALORE GANESH BEEDI WOERKS Vs. ASSISTANT PROVIDENT FUND COMMR
December 11, 2001
MANGALORE JESUIT EDUCATION SOCIETY MANGALORE Vs. RITA DSOUZA
February 19, 2001
MANIPAL ACADEMY OF HIGHER EDUCATION Vs. R SWAMINATHAN
September 25, 2001
Marawwa B. Bevinagida Vs. The State of Karnataka and others
February 22, 2001
Marcel Louis Vs. The State of Karnataka
January 17, 2001
Marigowda Vs. The Deputy Commissioner, Hassan District and others
July 25, 2001
MARIYAPPA Vs. SOWBHAGYAMMA
January 11, 2001
MARUTI KRISHNA BHADAKE Vs. STATE OF KARNATAKA
March 19, 2001
Mastan Sab Vs. Sri Ramalingareddy and another
March 1, 2001
MASTHAN Vs. SIRAJUDDIN
October 1, 2001
MEER NAVEED KHAN Vs. STATE
July 11, 2001
MEGHARAJ Vs. COMMISSIONER KARNATAKA HOUSING BOARD
May 31, 2001
MENAKA Vs. STATE OF KARNATAKA BY ITS SECRETARY, REVENUE DEPARTMENT AND OTHERS
March 16, 2001
MGMT OF HAL AIRCRAFT DIVN Vs. P NARAYANAPPA
August 13, 2001
MGMT OF K S R T C Vs. B C HIREMATH
February 1, 2001
MGMT OF KANORIA INDUSTRIES LTD Vs. BAGALKOT CEMENT COMPANY WORKERS UNION
January 25, 2001
MGMT OF ORIENTAL TRANS LTD Vs. SAAYI GOVINDA RAO
August 29, 2001
MIC CEMENT LIMITED BANGALORE Vs. APPELLATE AUTHORITY FOR INDUSTRIAL
July 11, 2001
MINER MARVEL JELLY Vs. UNION OF INDIA MINISTRY OF DEFENCE NEW DELHI
September 5, 2001
MOAZAM SHAH KHAN Vs. VICE CHANCELLOR RAJIV GANDHI UNIVERSITY OF HELTH SCIENCE
October 19, 2001
MODINBI Vs. KALAL KHATIK SAMAJ SEVA SANGHA
March 7, 2001
MOHAMED YAKOOB Vs. KARNATAKA BORD OF WAKF BANGALORE
August 17, 2001
Mohammad Haneef Usmansab Vs. The General Manager, Karnataka State Road Transport Corporation and another
February 23, 2001
MOHAMMAD IBRAHIM Vs. DIST C D R FORUM KOLAR
August 9, 2001
MOHAMMAD ILYAS AHAMED Vs. ABDUL SUBHAN
March 5, 2001
MOHAMMAD MASOOD Vs. STATE OF KARNATAKA
July 10, 2001
MOHAMMAD NAASEER Vs. ABDUL MAJID
November 21, 2001
MOHAMMAD NISSAR CHANDSAB MULLA Vs. STATE OF KARNATAKA
December 14, 2001
MOHAMMED ALI Vs. KHUTEJATUL KUBRA
August 1, 2001
MOHAMMED ILLIAS Vs. STATE OF KARNATAKA
April 9, 2001
MOHAMMED JAFFAR Vs. STATE OF KARNATAKA
March 9, 2001
MOHAN Vs. THOMAS K V
February 26, 2001
MOTHILAL Vs. STATE
June 22, 2001
Moulasab Vs. Varadaraj Ningappa Guttal deceased by LRs. and others
November 28, 2001
MRS SAHIRA Vs. T A SUNDAR RAJ
November 8, 2001
Ms. Helina Cynty Louis Vs. The State of Karnataka
March 13, 2001
MUDAKAPPA VEERAPPA WADDIN Vs. SUPERINTENDENT OF POLICE KARNATAKA LOKAYUKTHA BELGAUM
February 9, 2001
MULLUR K G Vs. MGMT OF K S R T C
February 23, 2001
Muneer Ahmed Qureshi, Muneer @ Gaun Muneer Vs. State of Karnataka by Kumarswamy Layout Police
November 22, 2001
MUNESH Vs. ANASUYAMMA ALIAS PARVATHI
March 23, 2001
MUNIAKKAYYAMMA Vs. HANUMAKKA
December 6, 2001
MUNIBYRAPPA Vs. COMMISSIONER OF INCOME TAX
April 9, 2001
MUNICHANNAIAH Vs. STATE OF KARNATAKA
September 14, 2001
MUNIVENKATAPPA Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
March 27, 2001
MY DREAM BAR AND RESTAURANT Vs. DY REGL DIR E S I CORPN
January 29, 2001
MYSORE CHEST CARE AND PAIN THERAPY CENTRE Vs. STATE OF KARNATAKA
June 8, 2001
MYSORE MINERALS LTD Vs. KARNATAKA APPELLATE TRIBUNAL
July 5, 2001
MYSORE SUGAR COMPANY LIMITED MANDYA Vs. MOHANRAJ
August 27, 2001
N A GANGAMMA Vs. K S YAKUB
December 5, 2001
N M MADHU KUMAR Vs. RAJU
January 12, 2001
N MUNIVENKATAPPA Vs. STATE OF KARNATAKA
March 13, 2001
N P KUDVA Vs. SYNDICATE BANK
July 13, 2001
N R SRIDHAR Vs. BANGALORE DEVELOPMENT AUTHORITY
August 7, 2001
N RAJE URS Vs. COMMON CADRE COMMITTEE
July 4, 2001
N RAMAIAH Vs. NAGARAJ S
March 13, 2001
N S PATELAPPA Vs. MANAGING DIRECTOR BMTC
June 19, 2001
N SHIVASHANKARACHARI Vs. BANGALORE METROPOLITAN TRANSPORT
August 1, 2001
N VIJAYA RAGHAVAN Vs. K SHARADA
March 14, 2001
N VISHWANATH Vs. STATE TRANSPORT AUTHORITY BANGALORE
August 3, 2001
N.K. Ranganayaki Vs. The Chief Executive Officer and others
August 20, 2001
N.P. Narasimha Vs. Union of India (UOI) and others
February 14, 2001
N.S. Venkatachalaiah Setty Vs. Adinath Jain Swetamber Temple and others
June 26, 2001
NADEEM PASHA Vs. P C CHANDRASHEKAR
January 8, 2001
NAGAMMA Vs. STATE OF KARNATAKA
July 26, 2001
NAGARAJ Vs. AMMAYAMMA
June 29, 2001
NAGAVENI BHAT Vs. CANARA LEASING LTD
November 2, 2001
Nagendraiah Vs. Putteeramma and others
January 16, 2001
NAGESH TRADERS Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES APPEALS BANGALORE CITY DIVISION AND
March 19, 2001
NALINI SILKS Vs. S.R. VYASA MURTHY
April 10, 2001
NANDI BASAVESHWARA SWAMY DEVARU Vs. DEPUTY COMMISSIONER DAVANAGERE DISTRICT
December 14, 2001
NANJAMMA Vs. H N SIDDAIAH
March 30, 2001
NANJUNDAIAH Vs. STATE OF KARNATAKA
August 1, 2001
NARASAPPA Vs. SRIKANTADATTA NARASIMHARAJA ODEYAR
March 22, 2001
Narasappa Durgappa Bandiwadda Vs. Assistant Commissioner, Bailahongal Belgaum District and another
June 22, 2001
NARAYANA DEVADIGA Vs. SHARADA
October 8, 2001
NARESH BABU Vs. STATE OF KARNATAKA
September 7, 2001
NATIONAL INSURANCE CO LTD Vs. J KRISHNA SAPALYA
August 23, 2001
NATIONAL INSURANCE CO LTD Vs. H D NAGARATHNAMMA
April 11, 2001
NATIONAL INSURANCE CO LTD Vs. ABDUL MAJEED
April 20, 2001
NATIONAL INSURANCE CO LTD Vs. MOHAMMED
January 2, 2001
NATIONAL INSURANCE CO LTD Vs. THIPPAWWA
January 1, 2001
NATIONAL INSURANCE CO LTD Vs. THIRAPPA RAMAPPA ITAGI
January 16, 2001
National Insurance Co. Ltd. Vs. Thirakappa Ramappa Itagi and another
January 16, 2001
National Insurance Company Limited Vs. Smt. Pankajamma and another
April 9, 2001
National Insurance Company Limited Vs. Sakamma and others
April 2, 2001
National Insurance Company Limited Vs. Member, Motor Accident Claims Tribunal and others
April 20, 2001
Navachetana Friends Club Vs. The State of Karnataka and others
January 19, 2001
NEELAPPA Vs. BANAPAYYA
October 19, 2001
NEELAWA Vs. BABURAO
March 27, 2001
NEELAWA B SOPPINAMATH Vs. STATE OF KARNATAKA
September 3, 2001
NEHRU SMARAKA VIDYA KENDRA S SREE VENKATESWARA DENTAL COLLEGE AND HOSPITAL UTTARAHALLI Vs. SUNEETHA R
April 3, 2001
NEMICHAND SWAROOPCHAND SHAHA Vs. STATE PUBLIC PROSECUTOR
August 20, 2001
NEMICHAND SWAROOPCHAND SHAHA Vs. T H RAIBHAGI FIRM
August 28, 2001
NEW INDIA ASSURANCE CO LTD Vs. K TAMIL SELVI
April 19, 2001
NEW INDIA ASSURANCE CO LTD Vs. R ANANTHALAKSHMI
January 17, 2001
NEW INDIA ASSURANCE CO LTD Vs. PARVATHI
January 3, 2001
NEW INDIA ASSURANCE CO. LTD. Vs. RACHAIAH BASAIAH GANACHARI AND ANOTHER
March 24, 2001
New India Assurance Co. Ltd. Vs. K. Tamil Selvi
April 19, 2001
New India Assurance Company Vs. K. Tamil Selvi and others
April 19, 2001
NIJALINGAPPA Vs. SIDDAPPA MALLAPPA GADIGEPPAGOL
February 12, 2001
Ningamma Vs. Shivarajegowda and others
August 6, 2001
NINGAMMA Vs. SAKAMMA
January 11, 2001
NINGAPPA BSAPPA HARIJAN Vs. STATE OF KARNATAKA
October 5, 2001
NITYANAND Vs. JAMUNA PRAKASH
October 29, 2001
NOORUNISA BEGUM Vs. MUNIOBALAPPA
July 9, 2001
NORTH ESTRN KARNATAKA ROAD TRANS CORPN Vs. ERANNA
June 21, 2001
NORTH WEST KARNATAKA ROAD TRANS CORPN Vs. SHANKARAN RAO
June 19, 2001
NORTH WEST KARNATAKA ROAD TRANS CORPN Vs. S L HOSUR
October 10, 2001
NORTH WEST KARNATAKA ROAD TRANS CORPN Vs. ABDUL SALAM
October 11, 2001
NORTH WEST KARNATAKA ROAD TRANS CORPN Vs. KUMAR ANAND IRAPPA BELAWADI
March 14, 2001
North West Karnataka Road Transport Corporation Vs. Shankar Rao
June 19, 2001
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. V K PATTAR
February 20, 2001
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION HUBLI Vs. RAMAPPA
April 2, 2001
North West Karnataka Road Transportation Corporation Vs. J.F. Awardai and another
September 27, 2001
NORTH WEST ROAD TRANS CORPN Vs. NARAYANA SIDRAM ZINGADE
June 21, 2001
O. PUTTUSWAMY Vs. MANAGING DIRECTOR, VISVESWARAYA IRON AND STEEL LTD.
November 23, 2001
ORIENTAL INSURANCE CO LTD Vs. ULLASINI N KAMBLE
March 27, 2001
ORIENTAL INSURANCE CO LTD Vs. N R PATEL and CO
February 28, 2001
ORIENTAL INSURANCE CO LTD Vs. SHABIR AHMED
March 1, 2001
ORIENTAL INSURANCE CO LTD Vs. RAFAT REHAMATH
March 8, 2001
P A VIJAYAN Vs. STATE OF KARNATAKA
August 13, 2001
P B KOTTURBASAPPA Vs. K B VEERAPPA SINCE DEAD
March 26, 2001
P S SALRAM Vs. P S RAMA RAO PISEY
March 8, 2001
P S SRIDHARAMURTHY Vs. VENKATESHA EDUCATION SOCIETY
January 25, 2001
P SRIDHAR Vs. STATE
August 23, 2001
P. Nagappaiaya Maiya and others Vs. Central Council of The Institute of Chartered Accountants of India and others
April 20, 2001
P.L. Thammanna Gowda Vs. State of Karnataka and another
February 9, 2001
PANDURANG MALHAR RAO MORE Vs. ASST REGISTRAR OF CO OPERATIVE SOCIETY
December 11, 2001
PAPA NAYAKA Vs. KRISHNAMURTHY
November 7, 2001
PARIMALA Vs. BANKING SERVICE RECRUITMENT BOARD
April 11, 2001
PARVATHAMMA Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAYS
February 16, 2001
PARVINDAR KAUR CHAWLA Vs. DIVISIONAL COMMISSIONER BANGALORE DIVISION
August 9, 2001
PERFECT TUBE CENTRE Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
June 26, 2001
PHAKMACY COUNCIL OF INDIA NEW DELHI Vs. ARCHNA PATWARI
November 23, 2001
Prabhakar Rao P. Vs. The Land Tribunal and others
December 5, 2001
PRABHAKAR VAMAN PISHE Vs. STATE OF KARNATAKA
March 22, 2001
PRAHAKAR Vs. K VASUDEVA MURTHY
February 13, 2001
PRAHALAD NARASEMHA JOSHI Vs. VEDAVATHI ALIAS LEELAVATHI
July 16, 2001
Prahlad Vs. The State of Karnataka and others
February 14, 2001
PRAKASH LEASING LTD Vs. STATE OF KARNATAKA
September 13, 2001
PRASHANTH E L Vs. KUVEMPU UNIVERSITY SHIMOGA
March 7, 2001
PRASHANTH K THAKUR I P S Vs. RAGHUNATH KODIKAL
February 9, 2001
PREMLATHA Vs. STATE OF KARNATAKA
December 13, 2001
Prof. M.S. Ramaraju Vs. The State of Karnataka and others
November 22, 2001
PROFESSIONAL WORKERS TRADE UNION CENTRE OF INDIA Vs. UNION OF INDIA
February 23, 2001
PUKARAJ GANESHMAL SHAH Vs. SANGAWWA
February 20, 2001
PUNDALIK KAMATH Vs. PERIYASWAMY
February 14, 2001
Punkuda Harijana Vs. The State of Karnataka and others
October 8, 2001
PURNIMA SHARMA Vs. STATE OF KARNATAKA
December 14, 2001
PUSHPARAJ Vs. SUBBANNA
April 18, 2001
PUTHU Vs. ABUBAKKAR ALIAS CHAYYA
March 22, 2001
Puttabasappa since dead by L.Rs. and others Vs. Girijamma and others
January 18, 2001
PUTTAMMA Vs. STATE OF KARNATAKA
August 31, 2001
R FIYAZ AHMED Vs. CHIEF CONSERVATOR OF FORESTS MALLESWARAM BANGALORE
June 14, 2001
R N SHETTY Vs. VIJAYA BANK KASARAKOD BRANCH HONNAVARA
July 25, 2001
R NAGARAJ Vs. SOUTHERN RAILWAYS
June 22, 2001
R P M SRINIVASULU Vs. STATE OF KARNATAKA
April 20, 2001
R PRAKASH Vs. LAND TRIBUNAL BANGALORE SOUTH TALUK
April 19, 2001
R R PATIL Vs. STATE OF KARNATAKA
December 20, 2001
R RAJESHWARI Vs. H N JAGADISH
March 5, 2001
R SREEKANTH Vs. DIVISIONAL COMMR BANGALORE
July 3, 2001
R SWAMINATHAN Vs. MANIPAL ACADEMY OF HIGHER EDUCATION
January 10, 2001
R V DENTAL COLLEGE Vs. UNION OF INDIA
March 5, 2001
R VEERAIYAN Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU SOUTH ZONE CHENNAI
July 4, 2001
R VENKATESHAM SHETTY Vs. SREE GAJANANA MOTOR TRANSPORT CO PVT LTD
October 3, 2001
R. Krishne Gowda Vs. State of Karnataka and others
September 11, 2001
R. Nagaraj Vs. The Southern Railways by its Divisional Railway Manager and others
June 22, 2001
R. Nagendrareddy and others Vs. Doddanna and others
June 7, 2001
R. Rajmal Vs. The Commissioner, Corporation of City of Bangalore and another
June 13, 2001
R. Sreekanth and another Vs. The Divisional Commissioner, Bangalore Division and others
July 3, 2001
R.N. MADHAVA Vs. CANARA BANK
November 30, 2001
R.N. Singh Vs. The Deputy Commissioner and others
June 6, 2001
R.T. Venkatagiriyappa and another Vs. C.R. Krishnaiah and others
August 18, 2001
R.V. Shanbhag Vs. The Federation of Karnataka Chamber of Commerce and Industries and others
October 18, 2001
RABIYABI Vs. UTTAM NAGAPPA PALANKAR
March 6, 2001
RAIL INDIA TECHNICAL AND ECONOMIC SERVICES LTD Vs. RAVI CONSTRUCTION
October 19, 2001
RAJ TRUST Vs. STATE OF KARNATAKA
April 4, 2001
RAJAGOPALAN N Vs. JUANKI BALLABH CHAIRMAN STATE BANK OF INDIA
September 21, 2001
RAJAJINAGAR CO OP BANK LTD Vs. PRESIDING OFFICER BANGALORE
August 27, 2001
Rajamma Vs. Smt. Munigiddamma and others
March 29, 2001
RAJANNA Vs. STATE
July 31, 2001
RAJANNA Vs. PROPRIETOR CUPID FOOD PRODUCT MYSORE
November 3, 2001
RAJANNA Vs. PROPRIETOR CUPID FOOD PRODUCT
November 23, 2001
RAJASHREE CEMENT LIMITED Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
May 29, 2001
RAJEEV INDANI Vs. D VEERENDRA HEGGADE
February 22, 2001
RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES KARNATAKA Vs. SECAB ASSOCIATION
June 11, 2001
RAMA BALU MANGALE Vs. GAFAR BABALAL MULLA
April 9, 2001
RAMACHANDRA GUDI Vs. ANANTHA RAMACHARYA GUDI
May 29, 2001
RAMACHANDRA RAMAKRISHNA HEGDE Vs. MANAGEMENT OF GRAMEENA VYAVASAYA SEVA SAHAKARA BANK
July 30, 2001
RAMAKRISHNA REDDY Vs. MANAGER H M T LTD
September 25, 2001
RAMANAGOUDA SIDDANAGOUDA BIRADAR Vs. BASAVANTRAYA MADIVALAPPA MULIMANI
November 9, 2001
RAMAPPA Vs. STATE OF KARNATAKA
June 15, 2001
Ramappa and others Vs. The Deputy Commissioner, Belgaum District and others
June 1, 2001
Ramappa and others Vs. Special Deputy Commissioner and another
August 3, 2001
RAMESH Vs. STATE OF KARNATAKA
March 28, 2001
RAMESH P SETH Vs. M S KRISHNA MURTHY
September 5, 2001
RANA ENTERPRISES BANGALORE Vs. STATE BANK OF MYSORE PEENYA INDUSTRIAL BRANCH BANGALORE
January 11, 2001
RANGAMMA Vs. CHAIRMAN BANGALORE DEVELOPMENT
March 30, 2001
RANGE FOREST OFFICER WILDLIFE DIVISION LAKKAVALLI Vs. SHAKIKA BANU
June 6, 2001
RAO SAHEB Vs. DEPUTY COMMISSIONER BELGAUM DISTRICT
June 18, 2001
Rao Saheb and others Vs. The Deputy Commissioner, Belgaum District and others
June 18, 2001
RAVI SHANKAR SHUKLA Vs. UNION OF INDIA
September 28, 2001
RAVINDRA N TANTRY Vs. SHIVALEELA
January 1, 2001
RAVIRAJA SHETTY Vs. BHOOPALA SHETTY
February 1, 2001
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPN Vs. P R PACKAGING COMPANY
January 16, 2001
REGL DIR E S I C Vs. JAIHIND ROADWAYS
January 16, 2001
REGL DIR E S I C Vs. MALEKOPMATH METAL FORMS P LTD
April 9, 2001
REGL DIR ESIC Vs. DECCAN STUDIOS
February 16, 2001
REGL DIRECTOR E S I CORPN Vs. CIGIFL LTD
December 21, 2001
RESINA BALAKRISHNAN Vs. STATE BANK OF TRAVANCORE
June 14, 2001
Roman Crasta Vs. Mr. Frank W. DSouza and others
August 16, 2001
RUDRACHAR Vs. DIRECTOR OF INCOME TAX INV
November 3, 2001
RUDRAPPA Vs. STATE OF KARNATAKA
July 6, 2001
RUDRAPPA MAHADEVAPPA HUMBI Vs. SHIVALINGAPPA GURUPADAPPA TANDUR
June 25, 2001
Rukma D. Suvarna W/O Dayananda Suvarna Vs. Dayanamdi and others
April 12, 2001
S A BABU Vs. TAHSILDAR AND TALUK EXECUTIVE MAGISTRATE BANGALORE
April 9, 2001
S A PADMANABHA RAO Vs. UNION THEATRES PRIVATE LIMITED
March 19, 2001
S B NAGAPPA Vs. STATE OF KARNATAKA
January 22, 2001
S E NARAPPA Vs. HOLALKERE TALUK PRIMARY CO OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD
March 28, 2001
S G SHIVARAM Vs. STATE OF KARNATAKA
June 4, 2001
S GOWRISHANKAR Vs. BANGALORE UNIVERSITY JNANA BHARATHI
September 19, 2001
S K SINGH Vs. UNION OF INDIA
February 7, 2001
S K V I KHADI BHANDAR Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES MYSORE ZONE
April 10, 2001
S KUMARASWAMY Vs. RAMU
February 23, 2001
S M SADANANDAIAH Vs. RETURNING OFFICER CHITRADURGA
February 13, 2001
S M SUNDAR RAJ Vs. DEPUTY COMMISSIONER ADMINISTRATION
June 28, 2001
S MUNIVENKATAPPA Vs. STATE OF KARNATAKA
September 3, 2001
S N CHINAPPA Vs. STATE OF KARNATAKA
March 23, 2001
S NARAHARI Vs. S PANKAJA
May 29, 2001
S PRATAP KUMAR Vs. THAMAS B CHOUDI
April 17, 2001
S R CHICKAVEERAPPA Vs. K VISHWANATHA SHETTY
February 12, 2001
S R MURALIDAR Vs. ASHOKG Y
April 17, 2001
S RAMASWAMY Vs. SOMASHEKAR
January 24, 2001
S RAMESH Vs. BASANTH KUMAR PATIL
February 19, 2001
S SUNDAR RAJ Vs. VIJAYENDRA KUMAR
January 11, 2001
S VASUPALAIAH Vs. VYSYA BANK KODAGENAHALLI BRANCH
September 19, 2001
S VENKAT REDDY Vs. M BACHE GOWDA
October 16, 2001
S. Kuberappa Vs. The Assistant Commissioner, Davangere Sub-Division and others
January 2, 2001
S.A. Bahu and another Vs. Tahsildar and Taluk Executive Magistrate and another
April 9, 2001
S.A. Padmanabha Rao and others Vs. Union Theatres Private Limited, Chitradurga
March 19, 2001
S.K. Katoch Vs. Ministry of Defence and others
November 21, 2001
S.S. Diesel Systems Private Limited Vs. The Deputy Commissioner and another
June 4, 2001
S.S. Puri alias Hotte Paksha Rangaswamy Vs. The Forest Range Officer and another
November 21, 2001
S.SRIKANT Vs. CHAIRMAN,INDIAN INSTITUTE OF MANAGEMENT,BANGLORE
January 5, 2001
SACHIDANANDAMURTHY Vs. TRIPAJIT SINGH
November 20, 2001
SAMPANGIRAMAIAH Vs. VENKATAMMA
December 3, 2001
SAMRAT ASHOK EXPORTS Vs. ASST P F COMMR
September 21, 2001
SAMSTHAN MAHABALESHWAR DEV GOKARNA Vs. DIVISIONAL COMMISSIONER BELGAUM DIVISION BELGAUM
September 6, 2001
SANDUR INVESTMENT COMPANY LIMITED Vs. REGISTRAR OF COMPANIES
May 29, 2001
SANDUR LAMINATES LIMITED Vs. ASST COMMISSIONER
June 8, 2001
SANDUR MANGANESE IRON ORES LIMITED YESHWANTNAGAR KARNATAKA Vs. MANGANESE ORE INDIA LIMITED NAGPUR
March 29, 2001
SANJAY ALLOYS PRIVATE LIMITED BANGALORE Vs. V RAMAKRISHNA
January 19, 2001
SANJAY G RAVANKAR AND Vs. STATE OF KARNATAKA
October 15, 2001
SANJEEVINI ANANDA AWATE Vs. MANAGING DIRECTOR HIRANYAKESHI SAHAKARA
November 30, 2001
SANJIVA MATANDOORU Vs. STATE OF KARNATAKA
August 1, 2001
SANNIDHI AGENCIES HARIHARA DAVANAGERE DISTRICT Vs. BROOKE BOND LIPTON INDIA LTD
April 19, 2001
SARASWATHI Vs. UNIVERSITY OF MYSORE
October 15, 2001
SARASWATHI ESTATE Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
April 19, 2001
SATHISHCHANDRA HEGDE Vs. H SELVARAJ
July 19, 2001
Sathyawwa Vs. The State of Karnataka and another
June 7, 2001
SAVANT PURUSHOTTAM VLTTAL RAO Vs. GOVERNMENT OF INDIA
July 17, 2001
SAVEEN KUMAR SHETTY Vs. STATE OFR KARNATAKA
July 26, 2001
SAVITRI SAMSON Vs. STATE OF KARNATAKA
June 6, 2001
Sayed Abdul Ala and others Vs. Intelligence Officer, Narcotics Control Bureau
November 30, 2001
SECRETARY COMMITTEE OF MANAGEMENT Vs. KUNIGAL TALUK TUMKUR DISTRICT
January 16, 2001
SECRETARY JOHN FLOWLERS EMPLOYEES UNION Vs. MANAGING DIRECTOR JOHN FOWLERS I LTD
March 12, 2001
Secretary, John Fowler Employees Union Vs. Managing Director, John Fowler (I) Ltd. and others
March 12, 2001
SENIOR DIVISIONAL CONTROLLER NORTH WEST Vs. SHOBA
March 8, 2001
Senior Divisional Controller, North West Karnataka Road Transport Corporation Vs. Smt. Shoba and others
March 8, 2001
SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA BANGALORE Vs. FOOD LABOUR CONTRACTOR CO OPERATIVE SOCIETY LIMITED MYSORE
November 28, 2001
Sgt. Singh S.K. Vs. Union of India (UOI) and others
February 7, 2001
SHAIK NAJMUDIN GULSHEER PASHA Vs. CHAMPALAL
March 19, 2001
SHAILAJA Vs. STATE OF KARNATAKA
September 13, 2001
SHAKTIPRAKASH METAL FINISHERS PRIVATE Vs. HINDUSTAN MACHINE TOOLS LIMITED
November 2, 2001
SHANKAR CONSTRUCTION CO Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES BELGAUM ZONE
March 30, 2001
Shankaraiah and another Vs. Smt. Savithramma and others
March 29, 2001
SHANTA RATHOD Vs. MAHANTESH
September 25, 2001
Shantamma Kom Ajappa Mundarg Vs. The Divisional Manager, Southern Railway and others
September 27, 2001
SHANTHAPPA Vs. STATE
March 28, 2001
SHARADA PROPERTIES BANGALORE Vs. NIRMAL KUMAR MISRA
February 13, 2001
SHARADABAI Vs. STATE OF KARNATAKA
March 22, 2001
SHASHI PRAKASH Vs. B KRISHNA MURTHY
June 14, 2001
SHASHIKALA Vs. S SAVITHRI
October 3, 2001
SHEIF MUJEEB Vs. DIRECTOR DEPARTMENT OF MINES
July 12, 2001
Shekar Alva Vs. Ramanna Shetty and others
June 26, 2001
SHENOY K G Vs. UNIN BANK OF INDIA
January 11, 2001
SHESHRAO Vs. STATE
June 27, 2001
SHIMOGA STEELS LTD Vs. COMMISSIONER OF C EX BANGALORE
March 20, 2001
Shimoga Urban Development Authority and another Vs. State of Karnataka and others
November 27, 2001
SHIVA SHANKARA S Vs. KANT STATE BAR COUNCIL BANGALORE
December 6, 2001
Shivalingamma and others Vs. Ashraya Yojana Committee Huliyur Durga Constituency and others
September 18, 2001
Shivappa Yellappa Hiremetri Vs. The Syndicate Bank and another
January 10, 2001
SHIVARAM UDUPA Vs. SHARADA ACHAR
November 23, 2001
Shivasharanappa Vs. The State through Police Inspector BCI, Lok Ayukta
November 9, 2001
SHIVMONI STEEL TUBES LIMITED IN LIQUIDATION Vs. A MURALI
November 9, 2001
SHIVRAM M Vs. ENFORCEMENT OFFICER
February 14, 2001
SHOBHA SRINIVAS BODIGAR Vs. SRINIVAS VEERANNA BODIGAR
October 16, 2001
SIDARAYA Vs. STATE OF KARNATAKA
March 5, 2001
Siddaiah deceased by LR Vs. The State of Karnataka and others
December 6, 2001
SIDDAPPA Vs. SAVITRAMMA
March 30, 2001
SIRUGUPPA SUGARS AND CHEMICALS LIMITED Vs. COMMISSIONER OF LABOUR GOVERNMENT OF KARNATAKA
December 5, 2001
SMT. GANGA C. CHULANI AND OTHERS Vs. MATHEW SEBASTIAN
September 10, 2001
SMT. LAXMIDEVI Vs. MANAGING DIRECTOR, K.S.R.T.C. AND ANOTHER
November 6, 2001
Sneha Enterprises Vs. Ramkumar Marda and others
April 18, 2001
SOCIETY OF JESUS MARY AND JOSEPH Vs. BANGALORE MAHANAGAR PALIKA
August 31, 2001
SOMALINGAPPA SHIVA PUTRAPPA MUGABASAV Vs. SHREE RENUKA SUGARS LTD
December 10, 2001
SOUBHAGYA Vs. RETURNING OFFICER NANJANGUD
August 2, 2001
SPACEWAY DESIGN INDUSTRIES Vs. STATE OF KARNATAKA
March 1, 2001
SPECIAL DIR ENFORCEMENT DIRECTORATE Vs. MOHTESHAM MOHD ISMAIL
April 10, 2001
SPECIAL LAND ACQUISITION OFFICER UPPER Vs. LALASA HUSENSA CHOUDHARI
July 23, 2001
Special Land Acquisition Officer, UKP Vs. Husensab Dongrilal Mulla and others
March 7, 2001
SPECIAL LAND AQUISITION OFFICER Vs. S M GAJENDRAN
February 14, 2001
SREE RAMAKRISHNA SOAPNUT WORKS Vs. SUPERINTENDENT OF C EX
July 20, 2001
SREENIVASA Vs. K SRINIVASULU
January 8, 2001
Sreenivasa Builders and others Vs. Sri K. Srinivasulu Reddy and others
January 8, 2001
SRIKANTA DATTA Vs. STATE OF KARNATAKA
January 9, 2001
Srinivasa and another Vs. The Managing Director, Annai Sathya Transport Corporation
March 28, 2001
ST JOHNS TEACHER TRAINING INSTITUTE FOR WOMEN VEERAVANALLUR Vs. UNION OF INDIA
July 17, 2001
ST PHILOMENA COLLEGE PUTTUR Vs. SHANAVAS
September 5, 2001
St. Johns Teacher Training Institute for Women Vs. Union of India (UOI) and others
July 17, 2001
STATE Vs. MAREGOWDA
August 27, 2001
STATE Vs. ZIAULLA
July 3, 2001
STATE Vs. LOKESH
July 4, 2001
STATE Vs. GURAPPA ALIAS GURAVA
February 26, 2001
STATE Vs. SHLVAJL
February 20, 2001
STATE Vs. MAHADEVA
March 22, 2001
STATE Vs. BABU
June 14, 2001
STATE Vs. BHIMARJ RAMAPPA NAIK
November 30, 2001
STATE Vs. K V NANJUNDAIAH
November 6, 2001
STATE BANK OF SAURASHTRA Vs. SIDDAR MURTHY
September 28, 2001
STATE BANK OF TRAVANCORE Vs. RECOVERY OFFICER EMPLOYEES PROVIDENT FUND ORGANISATION
September 21, 2001
State by Sub-Inspector of Police, Malur Police Station Vs. K.V. Nanjundaiah and another
November 6, 2001
State of Karnataka Vs. Chandra Marakala and others
June 12, 2001
State of Karnataka Vs. Yellappa Vishwanathasa Magajikondi and others
June 27, 2001
STATE OF KARNATAKA Vs. SIDDAPPA SATYAPPA JAGADAL
September 21, 2001
STATE OF KARNATAKA Vs. K MADHAVA
September 14, 2001
STATE OF KARNATAKA Vs. RAMAPPA
September 24, 2001
STATE OF KARNATAKA Vs. LALITA
August 31, 2001
STATE OF KARNATAKA Vs. DHULAPPA RACHAPPA MUCHANDI
July 5, 2001
STATE OF KARNATAKA Vs. VEERABHADRAPPA
June 21, 2001
STATE OF KARNATAKA Vs. B VENKATAREDDY
June 19, 2001
STATE OF KARNATAKA Vs. VENUGOPAL ALIAS GOPI
June 14, 2001
STATE OF KARNATAKA Vs. S P DEVARAJU
June 12, 2001
STATE OF KARNATAKA Vs. H GANESH RAO
June 1, 2001
STATE OF KARNATAKA Vs. RAMANNA
April 17, 2001
STATE OF KARNATAKA Vs. MARICO INDUSTRIES LTD
March 26, 2001
STATE OF KARNATAKA Vs. K K MOHANDAS
February 23, 2001
STATE OF KARNATAKA Vs. THIPPESWAMY
February 28, 2001
STATE OF KARNATAKA Vs. IRAPPA DHAREPPA HOSAMANI
February 16, 2001
STATE OF KARNATAKA Vs. KARNATAKA CASUAL AND DAILY RATED WORKERS UNION
February 1, 2001
STATE OF KARNATAKA Vs. FALCON TYRES LTD
January 30, 2001
STATE OF KARNATAKA Vs. SHIVAPPA BUDDAPPA KOLKAR AND ORS.
October 18, 2001
STATE OF KARNATAKA Vs. SHIVALINGAPPA
June 21, 2001
STATE OF KARNATAKA Vs. T S NAGAVENI
January 18, 2001
STATE OF KARNATAKA AND Vs. B NARAYANA REDDY
November 8, 2001
State of Karnataka and another Vs. K.K. Mohandas and others
February 23, 2001
State of Karnataka by Secretary to Government Revenue Department and others Vs. Smt. Nomita Chandy
August 2, 2001
STATE TRADING CORPORATION OF INDIA Vs. VANIVILAS CO OPERATIVE SUGAR FACTORY LIMITED
March 29, 2001
STELLA SILKS LIMITED Vs. STATE OF KARNATAKA
January 19, 2001
SUBBAIAH Vs. STATE
February 20, 2001
SUBHAN RAO Vs. PARVATHI BAI
September 26, 2001
SUGUNASUDARAM A M Vs. SYNDICATE BANK
July 17, 2001
SUJATHA Vs. H M MALLAPPA NAIK
December 21, 2001
SUJAY ENTERPRISES BANGALORE Vs. AIRPORT AUTHORITY OF INDIA BANGALORE
August 20, 2001
SUJEETHKUMAR D GHATKE Vs. STATE OF KARNATAKA
July 16, 2001
Sunny Augastin Vs. The Deputy Commissioner and others
June 6, 2001
SURENDRA PRABHU Vs. SRIPADARAO SHANKARARAO PATIL
March 30, 2001
Suresh Kumar Vs. Corporation of City of Bangalore
January 4, 2001
SURESH R SHETTY Vs. SENIOR GEOLOGIST MINES AND GEOLOGY DEPARTMENT MANGALORE
February 23, 2001
SURESH UMANI GUGARATI Vs. GENERAL MANAGER KARNATAKA STATE ROAD TRANS CORPN
March 28, 2001
SUSHEELA Vs. STATE OF KARNATAKA
July 13, 2001
SWATHT INDUSTRIES Vs. HITESH TRADERS
June 6, 2001
Swetha Education Society Vs. Sri K. Ramanna
May 30, 2001
SYED ABDULAL ALA Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU
April 12, 2001
SYED BASHA Vs. STATE OF KARNATAKA
January 9, 2001
SYNDICATE BANK Vs. CHAMUNDI INDUSTRIES
October 6, 2001
SYNOPSYS SINGAPORE PRIVATE LIMITED Vs. GPS USHA PRIVATE LIMITED BANGALORE
January 9, 2001
T K MURUGENDRAPPA Vs. KANTAKA STATE AGRO INDUSTRIES
October 5, 2001
T S PRAMEELA Vs. BALAKBISHNA
June 13, 2001
T UMESH MALLI Vs. STATE OF KARNATAKA
August 20, 2001
T. Basave Gowda Vs. The Assistant Commissioner, Hunsur Sub-Division and another
June 26, 2001
T.V. Krishnaiah Achar Vs. The State of Karnataka and others
October 6, 2001
TALIKOTE SUBHASH Vs. RETURNING OFFICER PANCHAYAT TOWN
May 29, 2001
TALUK PANCHAYATH Vs. STATE OF KARNATAKA
February 2, 2001
TAM TAM PEDDA GURUVA REDDY B T PATIL SONS Vs. STATE OF KARNATAKA
March 16, 2001
TATA CONSULTANCY SERVICES Vs. UNION OF INDIA
April 20, 2001
TAXI OWNERS AND DRIVERS ASSOCIATION MYSORE Vs. STATE OF KARNATAKA
February 16, 2001
Tayamma and others Vs. Tammannappa and others
August 1, 2001
THE DIVISIONAL CONTROLLER, KSRTC Vs. A.T. MANE
June 6, 2001
THE SECRETARY, COMMITTEE OF MANAGEMENT, SREE SIDDALINGESWARA SWAMY SHRINE, YEDIYUR, KUNIGAL TALUK, TUMKUR DISTRICT Vs. THE BANGALORE DEVELOPMENT AUTHORITY AND ANR.
January 16, 2001
Theo Parsons Vs. Yankappa and others
February 22, 2001
THIMMANNA Vs. UNION OF INDIA
April 10, 2001
Thippanna and another Vs. The Hubli-Dharwad Municipal Corporation and another
January 2, 2001
THIRUMALA AGENCIES Vs. SAMALA MAREPPA AND SONS
January 2, 2001
Thyamappa Gowda Vs. Parameshwara Naika and others
June 15, 2001
TIMBER CENTRE Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
March 27, 2001
TIPPANNA BHIMAPPA KAMATE Vs. CHIEF EXCUTIVE MANAGER HUKERI
December 10, 2001
TRIVENI THEATRES BANGALORE Vs. R S DEVAKUMAR
May 28, 2001
TUKARAM DHONDIBA PADATARE Vs. SAVITHRI
March 9, 2001
TUKARAM GOVIND NAGANVAKAR Vs. STATE OF KARNATAKA
June 8, 2001
Tulasamma and others Vs. G. Ravikumar and others
September 11, 2001
TUNGAMMA Vs. STATE OF KARNATAKA
March 9, 2001
TURNKEY CONSTRUCTIONS PRIVATE LIMITED Vs. V R BIJUR
June 12, 2001
U G UPADHYA GENERAL MANAGER JANATHA CO OPERATIVE BANK LIMITED UDUPI Vs. DIRECTOR OF INCOME TAX
December 7, 2001
U KUMARARAJU Vs. DEPUTY COMMISSIONER KOPPAL DISTRICT
June 14, 2001
U. Kumararaju Vs. The Deputy Commissioner and others
June 14, 2001
U.G. Upadhya Vs. The Director of Income Tax and another
December 7, 2001
UDAY SHANKAR BHAT Vs. UNION OF INDIA
October 4, 2001
UMA GANGADHAR Vs. CLASSIC COFFEE AND SPICES PRIVATE LIMITED
April 17, 2001
UMMAL ALIMABI Vs. BALAKRISHNA POOJARY
July 11, 2001
UNION BANK OF INDIA Vs. MONIN ENTERPRISES
July 20, 2001
Union Bank of India, Dharwad Vs. Momin Enterprises, Hubli and another
July 20, 2001
UNION OF INDIA Vs. B SEN
July 5, 2001
UNION OF INDIA Vs. C DINKAR
October 11, 2001
UNION OF INDIA Vs. STATE OF KARNATAKA SECRETARY FINANCE DEPARTMENT
September 21, 2001
UNION OF INDIA Vs. C DINAKAR
August 14, 2001
UNION OF INDIA Vs. RAO CONSTRUCTION
October 19, 2001
UNION OF INDIA UOI Vs. STATE OF KARNATAKA
September 21, 2001
UNITED INDIA ASSURANCE CO LTD Vs. GOVINDAPPA
April 17, 2001
UNITED INDIA INSURANCE CO LTD Vs. RAJEEV MOSES
March 8, 2001
UNITED INDIA INSURANCE CO LTD Vs. SIDDANNA NIMBANNA JAWALI
January 9, 2001
UNITED INDIA INSURANCE CO LTD Vs. JHONSA
January 30, 2001
UNITED INDIA INSURANCE CO. LTD. Vs. MAHAMOODA AND ORS.
April 20, 2001
UNITED INDIA INSURANCE COMPANY LTD Vs. SRIDHARGADDE BASAPPA
July 2, 2001
UNITED WESTERN BANK LIMITED BANGALORE Vs. COMPANY LAW BOARD CHENNAI
June 29, 2001
V CHANDRU Vs. STATE OF KARNATAKA
November 8, 2001
V N SATHYANARAYAN Vs. ASSISTANT COMMISSIONER CUM MUZARAI
July 17, 2001
V R NARASIMHA MURTHY Vs. HARISH KUMAR
September 7, 2001
V S SAJJAN Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
July 24, 2001
VALLI UBEIDULLA Vs. VALLI MUSTAFA
August 16, 2001
VALLIAPPA SOFTWARE TECHNOLOGICAL PARK P LTD Vs. C SUNDARAM
October 18, 2001
VAMANA ACHARYA A Vs. SYNDICATE BANK HEAD OFFICE
May 28, 2001
VANIVILASA RURAL EDUCATION VIDYA SAMSTHE ARANAKATTE Vs. L S MALLIKARJUNALAH
September 7, 2001
VASANT ARJUNRAO BRANDAK Vs. STATE OF KARNATAKA
July 19, 2001
VASUDEVA K S Vs. STATE BANK OF MYSORE
March 9, 2001
VASUDEVAMURTHY Vs. DIRECTOR OF PUBLIC LIBRARIES
November 9, 2001
VATAL NAGARAJ Vs. RETURNING OFFICER KARNATAKA LEGISLATIVE COUNCIL ELECTIONS
April 20, 2001
VEERABHADRANNA Vs. STATE OF KARNATAKA
March 12, 2001
VEERAPPA Vs. BHIMAREDDAPPA
July 26, 2001
VENKAMMA Vs. B BABU POOJARY
March 22, 2001
VENKATESHAPPA Vs. STATE OF KARNATAKA
July 11, 2001
VENKATRAMANA Vs. GAJANAN TRADING COMPANY
August 20, 2001
VENUGOPAL Vs. ABDUL KARIM
December 7, 2001
VIDYAVARDAKA SANGHA Vs. STATE OF KARNATAKA
April 19, 2001
Vidyodaya Vidya Peetha Education Society by its Secretary and others Vs. State of Karnataka and others
February 27, 2001
VIJAYAKUMAR KHANDRE Vs. PRAKASH KHANDRE
December 21, 2001
Vinayaka Deva of Idagunji Public Trust and others Vs. Manjunath Bhat and others
March 2, 2001
VINOD AGNIHOTRI Vs. CITI BANK N A
January 12, 2001
VIRUPAKSHAPPA MALLESHAPPA Vs. AKKAMAHADEVI
October 15, 2001
VISALAM CHIT FUNDS LIMITED Vs. S SUGUNA
February 5, 2001
VISVESWARAYA IRON AND STEEL LIMITED CONTRACT EMPLOYEES UNION REGD BHADRAVATI Vs. MANAGEMENT OF STEEL AUTHORITY OF INDIA LIMITED VISVESWARAYA IRON AND STEEL PLANT BHADRAVATI
December 5, 2001
Vittal Naika Vs. P. Shiva Rao (since deceased) by L.Rs.
January 5, 2001
VUJJINI VIKAS Vs. STATE OF KARNATAKA SECRETARY DEPARTMENT OF MEDICAL EDUCATION
March 23, 2001
W.S. Telesystems Ltd. (Earlier W.S. Electronics Ltd.) Vs. Additional Commissioner of Commercial Taxes, Zone-II and another
January 18, 2001
WALE BABU Vs. HUTTI GOLD MINES COMPANY LIMITED
March 9, 2001
WALTER ROSARIO Vs. CORPORATION BANK
July 2, 2001
WELCOME GROUP WINDSOR Vs. DEPUTY REGIONAL MANAGER EMPLOYEES STATE INSURANCE CORPN
March 29, 2001
Welcomgroup Windsor Manor Vs. The Deputy Regional Director, Employees State Insurance Corporation
March 29, 2001
West Coast Paper Mills Limited Vs. The State of Karnataka and others
February 14, 2001
WIDIA INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
July 13, 2001
WIPRO INFOTECH LIMITED Vs. UNION OF INDIA UOI
January 17, 2001
WOMENS NATIONAL EDUCATION SOCIETY Vs. MANGALORE THEOSOPHICAL SOCIETY
February 19, 2001
WORKERMEN OF HINDUSTAN MACHINE TOOLS LTD Vs. HINDUSTAN MACHINE TOOLS LTD
February 9, 2001
WORKMEN OF LOKASHIKSHANA TRUST Vs. LOKASHIKSHANA TRUST AND ITS NEWSPAPER PUBLICATIONS
January 9, 2001
Xavier and others Vs. The Deputy Commissioner and others
October 1, 2001
Y C SUSHEELA DEVI Vs. STATE OF KARNATAKA
July 9, 2001
Y.C. Susheela Devi and others Vs. State of Karnataka and others
July 9, 2001
YAMAKANAMARDI URBAN CO OPERATIVE CREDIT SOCIETY LIMITED Vs. RAJU BASAVANTRAO BHOSALE
April 10, 2001
Yamunappa Vs. Deputy Commissioner and others
August 24, 2001
YASMEEN BEGUM Vs. BOARD OF DIRECTORS KARNATAKA LEATHER INDUSTRIES DEVELOPMENT CORPORATION LIMITED BANGALORE
March 7, 2001
YESHASWI CASHEW Vs. STATE OF KARNATAKA
August 10, 2001
YESHODA Vs. SINDHURA
September 28, 2001
ZAC POONEN Vs. HIDDEN TREASURE LITERATURE INCORPORATED IN CANADA
July 27, 2001