Case Index

Title
Date
A J ANAND Vs. MANAGER INDIAN BANK CHANDIGARH
December 31, 1990
A SRINIVASA MURTHY Vs. BANGALORE DEVELOPMENT AUTHORITY
August 21, 1990
A SRINIVASAMURTHY Vs. CHAIRMAN BANGALORE DEVELOPMENT AUTHORITY
May 21, 1990
A.P.STATE ELECTRICITY BOARD Vs. A.P.STATE ELECTRICITY CONSUMER ASSOCIATION
August 20, 1990
AGARWAL DYEING INDUSTRIES Vs. RAJASTHAN FINANCIAL CORPORATION
October 9, 1990
ALANKAR CYCLE MARKET Vs. V R SRINIVASA DESIK
October 22, 1990
ALLIED EXPORTS INDUSTRIES PVT LTD Vs. D D A
July 11, 1990
ANAND MOTOR AGENCIES PVT LTD Vs. SWETA KAURA
September 25, 1990
ANIL GUPTA Vs. GENERAL MANAGER NORTHERN RAILWAYS
November 6, 1990
APPOLLO TUBES LTD Vs. LAL CHAND MALHOTRA
November 8, 1990
ARIHANT CONVERTERS Vs. UNITED INDIA INSURANCE CO LTD
July 27, 1990
ARORA INDUSTRIAL CORPORATION Vs. UNION BANK OF INDIA
March 12, 1990
ASHA SHARMA Vs. U O I
April 6, 1990
ASHOK CONSTRUCTION CO Vs. NATIONAL INSURANCE CO LTD
December 12, 1990
ASSISTANT MANAGER BPL INDIA Vs. S R TUSHAR
November 26, 1990
AUTO TRACTOR LTD Vs. JAIDEV PRASAD SINGH
April 6, 1990
B L CHAKKU Vs. DISTRICT TELECOM ENG
September 26, 1990
B P JAIN Vs. SUBHASH CHADHA
November 13, 1990
B V KHATAWATE Vs. SUB-DIVISIONAL OFFICER TELEGRAPHS
March 5, 1990
BALACHERUVU LAYOUT (VUDA) FLAT OWNERS ASSOCIATION Vs. VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY & ORS
November 7, 1990
BANGALORE DEVELOPMENT AUTHORITY Vs. SAVITRI SANGHI
September 26, 1990
BHAMY V SHENOY Vs. DIVISIONAL CONTROLLER KARNATAKA STATE ROAD TRANSPORT CORPORATION
September 1, 1990
BHANAMAL GULZARILAL PVT LTD Vs. UNION OF INDIA
November 9, 1990
BHARAT MOTOR COMPANY GANGASHAHAR ROAD BIKANER Vs. BHAGIRATH SON OF SHRI BHAKHATA RAM
March 14, 1990
BHARAT TRADING CO.JODHPUR Vs. PUNJAB & SIND BANK, JODHPUR
October 11, 1990
BHUSHAN Vs. RAKESH AGGARWAL
October 22, 1990
BIHAR STATE FOOD AND CIVIL SUPPLIES CORP LTD Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
April 5, 1990
BIHARILAL SHARMA Vs. RAJASTHAN STATE ELECTRICITY BOARDORS
December 14, 1990
BYFORD Vs. RAMESH TANEJA
May 24, 1990
C CHANDRAN Vs. M P RAMACHANDRAN
November 23, 1990
C K JAYAPALAN Vs. M O HASSAN KUTHOOS MARICAR PONDICHERRY
November 24, 1990
C L JAGANNATH Vs. CHAIRMAN B D A
May 15, 1990
CHAIRMAN B W S AND S B Vs. HINDUSTAN DEALERS LTD
May 28, 1990
CHAUDHARY AUTO MOBILES HISSAR Vs. ANIL KUMAR
December 10, 1990
CHIEF DIVISIONAL MANAGER IOC Vs. M B NATARAJ
October 29, 1990
COMMISSIONER KARNATAKA HOUSING BOARD Vs. B NAGARAJA SHETTY
December 5, 1990
COMMON CAUSE Vs. DRUG CONTROLLER OF INDIA
May 2, 1990
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. CANARA BANK
May 5, 1990
DEVANAND GEHLOT Vs. RAJASTHAN PATRIKA
July 12, 1990
DEVASHISH MITRA Vs. MANAGING DIRECTOR, LAKSHMI VARSHA COMPANY & ANR
October 12, 1990
DEVINDER GUPTA Vs. GENERAL MANAGER SRINAGAR
December 31, 1990
DISTRICT MANAGER TELEPHONES Vs. NITI SARAN
December 20, 1990
DISTT.MANAGER, TELEPHONES, PATNA Vs. TARUN BHARTHUAR
November 9, 1990
DIVISIONAL ENGINEER TELECOM Vs. VIDYASAGAR
July 28, 1990
ELECTRONICS AND ELECTRONICS Vs. NET RAM
December 27, 1990
G BHANUDAS Vs. CHAIRMAN BANGALORE DEVELOPMENT AUTHORITY
May 10, 1990
G M B E S T BOMBAY Vs. MILIND G DIXIT
August 28, 1990
GANGA SARAN Vs. HASANPUR GAS AGENCY
December 6, 1990
GHANSHYAM LAL KABRS Vs. DIRECTOR STATE INSURANCE AND P F DEPT
November 29, 1990
GIAN CHAND MITTAL Vs. VICE-CHAIRMAN D D A
November 26, 1990
GITANJALI CEMENTS PVT LTD Vs. APPLIED INDUSTRIAL PRODUCTS P LTD
July 13, 1990
GURURAJ H NAIK Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
July 16, 1990
HARYANA CREDIT AND LEASING LTD Vs. KRISHAN MUNJAL
October 10, 1990
HARYANA STATE ELECTRICITY BOARD Vs. DINESH KUMAR
April 22, 1990
HINDUSTAN MOTORS LTD. Vs. SURI FASHIONS PVT.LTD.
July 13, 1990
HOUSING BOARD HARYANA Vs. MS INDU SHARMA
November 7, 1990
HOUSING BOARD HARYANA Vs. S L CHAUDHARY
November 13, 1990
HYDERABAD INSDUSTRIES LTD Vs. JOHRILAL SANCHETTI
September 25, 1990
IN INTEREST OF CONSUMER EDUCATION Vs. MARUTI UDYOG LTD.
August 20, 1990
INDERJIT KUMAR Vs. HARYANA STATE ELECTRICITY BOARD
March 26, 1990
INDIAN AIRLINES Vs. SHRI RAJESH KUMAR UPADHYAY
February 2, 1990
INDIAN AIRLINES, NEW DELHI Vs. S.N.SINHA
November 9, 1990
INDIRA SANGHI Vs. KARNATAKA ELECTRICITY BOARD
November 7, 1990
J D SHARMA Vs. MARUTI UDYOG LIMITED
November 13, 1990
JAGRAJ SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
November 15, 1990
JAHEED HUSSAIN Vs. SHAH & LOHIYA AUTO PVT.LTD.
July 11, 1990
JAIDEV PRASAD SINGH Vs. AUTO TRACTOR LTD
April 6, 1990
JANTA MACHINE TOOLS Vs. ORIENTAL INSURANCE CO LTD
August 21, 1990
JOGENDRA NARAYANA PRASAD Vs. DIVISIONAL MANAGER ORIENTAL LIFE INSURANCE CO LTD
March 10, 1990
K R GANESHA RAO Vs. SANGEETHA APARTMENT OWNERS ASSOCIATION
November 17, 1990
K RANGASWAMY Vs. JAVA VITTAL
April 6, 1990
K T SHIVAIAH Vs. CHAIRMAN
June 12, 1990
KAILASH KUMARI Vs. NARENDRA ELECTRONICS
November 7, 1990
KAILASH KUMARI Vs. PROP SHANKAR AND CO
November 7, 1990
KANHAIYALAL MATHUR Vs. RAJASTHAN HOUSING BOARD
May 8, 1990
KARNATAKA STATE ELECTRICITY BOARD Vs. ESCON PRIVATE LIMITED
December 20, 1990
KILARU JOGENDRA NARAYANA PRASAD Vs. ORIENTAL LIFE INSURANCE CO.LTD.
March 16, 1990
KILARU JOGENDRU NARAYANA PRASAD Vs. DIVISIONAL MANAGER, ORIENTAL LIFE INSURANCE CO.
March 18, 1990
KISHNIDEVI Vs. DEPUTY COMMISSIONER FACTORIES M C D
March 6, 1990
KONGARA ANANTH RAM Vs. TELECOM DISTT.ENGINEER, MAHABUBNAGAR
June 11, 1990
KULSHASHI RAJ Vs. VICE CHAIRMAN DELHI DEVELOPMENT AUTHORITY
February 22, 1990
L C CHANDGOTIYA Vs. NORTHERN LEASING AND INDUSTRIES LTD
December 18, 1990
L.I.C. Vs. AKHIL BHARTIYA GRAHAK PANCHAYAT
October 9, 1990
LUCKNOW DEVELOPMENT AUTHORITY Vs. M M SOOD
May 4, 1990
LUCKNOW DEVELOPMENT AUTHORITY Vs. NALINI PATIL
February 2, 1990
LUCKNOW DEVELOPMENT AUTHORITY Vs. ROOP KISHORE TANDON
October 10, 1990
LUCKY STAR ESTATE I Vs. LAXMI BOILERS NORTH
December 4, 1990
M C D Vs. BUDH PARKASH
November 6, 1990
M R VENKATAPPA Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
July 24, 1990
M.K.GUPTA Vs. LUCKNOW DEVELOPMENT AUTHORITY
July 13, 1990
M.N.NARASIMHA REDDY Vs. MANAGING DIRECTOR, MARUTI UDYOG LTD.
December 20, 1990
MADRAS AUTO SERVICE HUBLI Vs. VISHAL AUTOMOBILES
October 27, 1990
MADRAS PROVINCIAL CONSUMER ASSOCIATION Vs. DEPARTMENT OF TELECOMMUNICATIONS
October 10, 1990
MAHANAGAR TELEPHONE NIGAM LTD Vs. N N JOSHI
October 9, 1990
MAHANAGAR TELEPHONE NIGAM LTD Vs. VINOD V KARKARE
October 9, 1990
MANAGER TELEPHONE NIGAM LTD Vs. LEO REBELLO
September 18, 1990
MANGAL RAM Vs. NATIONAL MOTORS
January 29, 1990
MANTORA OIL PRODUCTS P LTD Vs. ORIENTAL INSURANCE COMPANY LTD
September 24, 1990
MARBLE ROOSEVELT Vs. STATE OF KERALA
July 10, 1990
MARUTI UDYOG LIMITED NEW DELHI Vs. SHRI V K JAIN
December 20, 1990
MILK CHILLING CENTRE Vs. MAHABOOBNAGAR CITIZEN COUNCIL
September 24, 1990
MODERN MECHANICAL AND ELECTRONICS Vs. CHAIRMAN-CUM-M D RAJ FINANCAL CORP
December 13, 1990
MONA PLAST ENTERPRISES Vs. INDIAN PETROCHEMICALS CORPN LTD
December 6, 1990
MRF LIMITED Vs. ASHOK LUTHRA
November 1, 1990
MUKESH JAIN Vs. V K GUPTA
March 13, 1990
MUMBAI GRAHAK PANCHAYAT Vs. LOHIA MACHINES LTD.
September 26, 1990
MUNICIPAL COUNCIL BIKANER Vs. SHAMBHU YADAV
February 17, 1990
NAND LAL SHARMA Vs. RAJASTHAN STATE ELECTRICITY BOARD
December 11, 1990
NEW INDIA ASSURANCE CO LTD Vs. VIPRO ELECTRONICS PVT LTD
March 16, 1990
P K GOEL Vs. GENERAL MANAGER TELEPHONES DISTRICT JAIPUR
September 18, 1990
P K KURIAKOSE Vs. AIR FORCE NAVAL HOUSING BOARD
March 27, 1990
P K NANDA Vs. GEM INDIA
January 5, 1990
P V NARSIMHA RAO Vs. SOUTHERN AGENCIES
March 15, 1990
PAWAN KUMAR BIRLA Vs. BRANCH MANAGER STATE BANK OF BIKANER AND JAIPUR
July 24, 1990
PONDICHERRY AERATORS Vs. MANAGING DIRECTOR, PONDICHERRY INDUSTRIAL PROMOTION DEV.& INVESTMENT CORPORATION
November 6, 1990
PRABHAT BAG FACTORY Vs. UNITED INDIA INSURANCE
November 13, 1990
PRASAD NAGAR RESIDENTS ORGN Vs. VICE-CHAIRMAN DELHI DEVELOPMENT AUTHORITY
December 19, 1990
PREM LATA BANGAD Vs. NATIONAL INSURANCE CO LTD
November 12, 1990
PREMATIC INTERNATIONAL ELECTRONICS Vs. K SUBBARAMAN
June 25, 1990
PUNJAB NATIONAL BANK Vs. PUSHKAR WOOLENS PVT LTD
November 9, 1990
R B SHARMA Vs. VIRENDER LAMBA
November 20, 1990
R L BATRA Vs. P MUDGAL SWAMI
December 17, 1990
R RAMACHANDRA Vs. SURESH AND ASHOK
November 28, 1990
RAJ SUDHA TOWERS P LTD Vs. SUBHASH GARG AND PRADEEP GARG
January 23, 1990
RAJASTHAN MEDICAL STORE Vs. VIJAY KUMAR DAYA
November 16, 1990
RAJASTHAN STATE ELECTRICITY BOARD Vs. TRILOK CHAND
January 12, 1990
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LIMITED Vs. PREMIER PAINTS
October 11, 1990
RAM KRIPAL BHARGAVA Vs. UNION BANK OF INDIA
March 16, 1990
RAM KRIPAL BHARGAVA Vs. UNION BANK OF INDIA
June 4, 1990
RAWAT ENTERPRISES P LTD Vs. NATIONAL INSURANCE COMPANY LIMITED
September 14, 1990
S C CHIBBAR Vs. AIR INDIA CORPORATION
November 13, 1990
S K AHLUWALIA Vs. CHIEF ENGINEER H P HOUSING BOARD
March 1, 1990
S L SOMANI Vs. CHAIRMAN RAJASTHAN HOUSING BOARD
April 4, 1990
S N KASHYAP Vs. RAJA REDDY
September 11, 1990
S P THIRUMALA RAO Vs. M D KARNATAKA STATE ROAD TRANSPORT
November 5, 1990
SANTOSH SAWHNEY Vs. ANAND PRATYABHOOT VIT NIGAM LTD
December 20, 1990
SANTOSH SHARMA Vs. STATE BANK OF INDIA
November 9, 1990
SARASWATHIN KEMBHA Vs. DIVISIONAL RAILWAY MANAGER HUBLI DIVISION
April 30, 1990
SARLA JAIN Vs. UNIT TRUST OF INDIA
April 24, 1990
SARLA JAIN Vs. UNIT TRUST OF INDIA
September 25, 1990
SECRETARY CUM CHIEF ENGINEER, H P HOUSING BOARD Vs. S K AHLUWALIA
October 11, 1990
SHANKAR BIRMIWAL Vs. JAIPUR DEVELOPMENT AUTHORITY
January 5, 1990
SHANTHAPPA GULBARGA Vs. MANAGER PUNJAB NATIONAL BANK GULBARGA
October 23, 1990
SHASHI GAS AGENCY Vs. SATYABHAMMA CHACHAN
November 8, 1990
SHYAM COMPUTER SYSTEMS P LTD Vs. PREM KUMARI SEHGAL
December 3, 1990
SIBA PRASAD DASS Vs. UNITED INDIA INSURANCE CO LTD
November 6, 1990
SKYPAK COURIERS PVT.LTD. Vs. ANUPAMA BAGLA
March 3, 1990
SNEH CHADDA Vs. DELHI DEVELOPMENT AUTHORITY
April 4, 1990
SOCIETY FOR CIVIC RIGHTS Vs. UNION OF INDIA
December 7, 1990
SOVINTORG INDIA PVT LTD Vs. STATE BANK OF INDIA
November 29, 1990
SREE RAJESH INDUSTRIES Vs. PUNJAB NATIONAL BANK
November 7, 1990
SRI SRINIWAS AGARWAL Vs. DISTT HORTICULTURE OFFICER KANPUR
November 7, 1990
STEROCRAFT Vs. MONOTYPE INDIA LTD.
July 13, 1990
SUMAN CHANDRA JAIN Vs. U.P.AVAS EVAM VIKAS PARISHAD
October 9, 1990
SUNIL KR.WADHWA Vs. U.P.AVAS EVAM VIKAS PARISHAD
July 13, 1990
SUPERINTENDENT TELEGRAPH TRAFFIC BIKANER DIVISION BIKANER Vs. DISTRICT FORUM BIKANER
March 16, 1990
SURYA DEO SINGH Vs. BIHAR STATE LAND DEVELOPMENT BANK
October 10, 1990
SUSHILA BHANDARI Vs. NORTHERN RAILWAY
July 12, 1990
SYNCO TEXTILES PVT LTD Vs. ECONOMIC TRANSPORT ORGANISATION
May 2, 1990
SYNCO TEXTILES PVT LTD Vs. GREAVES COTTON AND COMPANY LTD
April 6, 1990
TELECOM DISTRICT ENGINEER Vs. DISTRICT FORUM
December 13, 1990
TELECOM DISTRICT MANAGER PATNA Vs. KALYANPUR CEMENT LTD
November 8, 1990
TELEGRAPH MASTER O BELGAUM Vs. E F DSILVA
November 21, 1990
TRAVELS AND TRADES PVT LTD Vs. SWARAJ MAZDA LTD
November 9, 1990
U P HOUSING AND DEVELOPMENT BOARD Vs. MADHUSHILA SINGH
September 24, 1990
UBEROI TRADING CORPORATION Vs. UNITED INDIA INSURANCE CO
April 6, 1990
USHA RECTIFIER Vs. JAYSHREE PUSHKAR RAI
November 29, 1990
V K BHASIN Vs. VIKAS MOTORS PVT LTD
November 9, 1990
VANI TALKIES Vs. SECRETARY KARNATAKA ELECTRICITY BOARD
November 21, 1990
VASANT KOLHATKAR Vs. COMMR THANE MUNICIPAL CORPORATION
October 9, 1990
VASUNDHRA Vs. BAL KISHAN GOYAL
January 30, 1990
VIJAY SINGH RAWAT Vs. NAIB SUBEDAR KULA NAND CHAMOLI
July 11, 1990
VIJAYANDRA AGARWAL Vs. YOGENDRA KUMAR
May 13, 1990
VINOD TEXTILES Vs. STATE BANK OF BIKANER AND JAIPUR
November 14, 1990
VIRENDRA PRASHAD Vs. RESERVE BANK OF INDIA
July 13, 1990
VOLUNTARY ORGANISATION IN INTEREST OF CONSUMER EDUCATION Vs. MARUTI UDYOG LTD
August 20, 1990
WHITELINE APPLIANCES Vs. SUDHA PRASAD
December 24, 1990
X J D CRUZ Vs. BANGALORE DEVELOPMENT AUTHORITY
October 9, 1990