Case Index

Title
Date
ABDUL MOTALIB Vs. IMAN ALI MOLLAH
March 14, 1990
AKHLASUR RAHMAN Vs. SAFARULLAH
January 11, 1990
ANATH BANDHU GUHA AND SONS LTD. Vs. BABU SUDHANGSHU SHEKHAR HALDER
May 16, 1990
ASADUZZAMAN (MD) Vs. GOVERNMENT OF BANGLADESH
January 30, 1990
FARID MIAH Vs. KUTUBUDDIN
May 15, 1990
JAFAR ALI Vs. HUSHIAR ALI
June 7, 1990
JASHIMUDDIN KANCHAN (MD) Vs. MD. ALI ASHRAF
February 15, 1990
MAHAPRABHU RAM Vs. GOPAL RAM RAM
February 15, 1990
MAHMUDUL ALAM MANTU Vs. SANWAR HOSSAIN TALUKDER
April 4, 1990
NATIONAL BOARD OF REVE­NUE Vs. BATA SHOE COMPA­NY (BD) LTD.
April 18, 1990
NEW IDEAL ENGINEERING WORKS LTD. Vs. BANGLADESH SHILPA BANK
May 21, 1990
PARVEEN BANU @ PURNIMA Vs. BANGLADESH HOUSE BUILDING FINANCE CORPORATION
March 15, 1990
RAFIQUL ALAM Vs. MUSTAFA KAMAL
February 8, 1990
SERAJUL ISLAM Vs. BANGLADESH CONSUMERS SUPPLY COMPANY LTD.
August 16, 1990
SERAJUL ISLAM (MD) Vs. DIRECTOR GENERAL OF FOOD
March 27, 1990
STATE BANK OF INDIA Vs. SAUDI-BANGLADESH INDUSTRIAL AND INVESTMENT CO. LTD.
June 2, 1990
SYED ALAM MIA Vs. ELECTION COMMISSION
March 28, 1990
UPENDRA CHANDRA RISHI Vs. SUFIA BEGUM
February 25, 1990