Case Index

Title
Date
A.SRINIVASAMURTHY Vs. CHAIRMAN, BANGALORE DEVELOPMENT AUTHORITY
May 21, 1990
A.V.NARAYAN Vs. COMMISSIONER
October 23, 1990
ALANKAR CYCLE MARKET Vs. V.R.SRINIVASA DESIK
October 22, 1990
ALEX J.REBELLO Vs. L.I.C.OF INDIA
September 1, 1990
ASSISTANT MANAGER, BPL INDIA Vs. S.R.TUSHAR, ASST.AREA SERVICE MANAGER, VENKATESHWARA SALES INTERNATIONAL
November 26, 1990
B.V.KHATAWATE Vs. SUB-DIVISIONAL OFFICER, TELEGRAPHS
March 5, 1990
BHAMY V.SHENOY Vs. DIVISIONAL CONTROLLER, KARNATAKA STATE ROAD TRANSPORT CORPORATION
September 1, 1990
C.L.JAGANNATH Vs. CHAIRMAN B.D.A
May 15, 1990
CHAIRMAN, B.W.S.& S.B. Vs. HINDUSTAN DEALERS LTD.
May 28, 1990
CHIEF DIVISIONAL MANAGER, I.O.C. Vs. M.B.NATARAJ
October 29, 1990
COMMISSIONER, KARNATAKA HOUSING BOARD Vs. B.NAGARAJA SHETTY
December 5, 1990
DIVISIONAL ENGINEER, TELECOM Vs. VIDYASAGAR
July 28, 1990
ESCON PRIVATE LTD. Vs. KARNATAKA ELECTRICITY BOARD
July 30, 1990
G.BHANUDAS Vs. CHAIRMAN, BANGALORE DEVELOPMENT AUTHORITY
May 10, 1990
GURURAJ H.NAIK Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
July 16, 1990
H.JOB Vs. EXECUTOR, TRUSTEE & TAXATION SECTION
November 12, 1990
INDIRA SANGHI Vs. KARNATAKA ELECTRICITY BOARD
November 7, 1990
K.N.NAGARAJU Vs. SENIOR MANAGER, CENTRAL BANK
April 30, 1990
K.R.GANESHA RAO Vs. SANGEETHA APARTMENT OWNERS ASSOCIATION
November 17, 1990
K.RANGASWAMY Vs. JAVA VITTAL
April 6, 1990
K.T.SHIVAIAH Vs. CHAIRMAN
June 12, 1990
KARNATAKA STATE ELECTRICITY BOARD Vs. ESCON PRIVATE LIMITED
December 20, 1990
M.R.VENKATAPPA Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
July 24, 1990
MADRAS AUTO SERVICE, HUBLI Vs. VISHAL AUTOMOBILES
October 27, 1990
MULLA COMPANY Vs. M.M.BHALDAR
April 23, 1990
PREMATIC INTERNATIONAL ELECTRONICS Vs. K.SUBBARAMAN
June 25, 1990
R.RAMACHANDRA, MASTER Vs. SURESH & ASHOK, MANAGER, BATA INDIA CO.LTD., MANAGING DIRECTOR, BATA INDIA CO.LTD.
November 28, 1990
S.N.KASHYAP Vs. RAJA REDDY
September 11, 1990
S.P.THIRUMALA RAO Vs. M.D., KARNATAKA STATE ROAD TRANSPORT
November 5, 1990
S.RAJASHEKAR Vs. LOHIA MACHINES LTD., LML CUSTOMERS SERVICE CELL
September 24, 1990
SARASWATHIN KEMBHAVI Vs. DIVISIONAL RAILWAY MANAGER, HUBLI DIVISION
April 30, 1990
SECRETARY, KARNATAKA ELECTRICITY BOARD Vs. SECRETARY, BELLARY CITIZENS FORUM
October 31, 1990
SHANTHAPPA, GULBARGA Vs. MANAGER, PUNJAB NATIONAL BANK, GULBARGA
October 23, 1990
TELEGRAPH MASTER (O) BELGAUM Vs. E.F.DSILVA
November 21, 1990
VANI TALKIES Vs. SECRETARY, KARNATAKA ELECTRICITY BOARD, ASST.EXECUTIVE ENGINEER, KARNATAKA ELECTRICITY BOARD
November 21, 1990