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Case Index
Title
Date
AKHIL BHARTIYA GRAHAK PANCHAYAT Vs. GUJARAT GRAM GRUH NIRMAN BOARD
November 21, 1990
CONSUMER EDUCATION & RESEARCH SOCIETY Vs. GODREJ SOAPS LTD.
November 21, 1990
CONSUMER EDUCATION & RESEARCH SOCIETY Vs. CANARA BANK
May 5, 1990
FAROOK HAJI ISMAIL SAYA Vs. GAVABHAI BHESANIA
July 12, 1990
JASHVANTSINGH LAXMANSINGH GOHEL Vs. GUJARAT AGRO INDUSTRIES CORPN.
December 20, 1990
KADAVABHAI ARJANBHAI CHITRODA Vs. CHIEF ENGINEER, (RURAL ELECTRIHCATION) GUJARAT ELECTRICITY BOARD
July 23, 1990
L.M.L LTD. Vs. GRAHAK PARISHAD, SURAT
September 24, 1990
RAY ELECTRONICS Vs. SARLABEN SUNDERLAL SHAH
August 23, 1990
RECKON DIAGNOSTIC Vs. BLUE STARS LIMITED
December 20, 1990
SUPERINTENDENT OF POST OFFICES Vs. GRAHAK PARISHAD
June 26, 1990