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Case Index
Title
Date
A K OJHA Vs. STATE OF BIHAR
January 15, 1990
ABDUL MANAN KHAN Vs. MIRTUZA KHAN
February 8, 1990
ABDUL RAHIM Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
March 29, 1990
ADARSH RAJKIYA MADYA VIDYALAY GUTHANI Vs. STATE OF BIHAR
October 23, 1990
AJIT KUMAR Vs. RAMESHWAR PRASAD SINGH
March 22, 1990
Ajit Kumar Sahi Vs. Bimla Charan Verma
November 2, 1990
ALLAMA IQBAL COLLEGE TEACHER Vs. STATE OF BIHAR
August 7, 1990
AMAR NATH SINGH Vs. STATE OF BIHAR
November 1, 1990
AMBIKA PRASAD SINGH Vs. STATE OF BIHAR
July 19, 1990
AMBIKA TIMBER TRADING CO Vs. ASSESSMENT SUB-COMMITTEE OF DUMKA AGRICULTURAL PRODUCE MERKET COMMITTEE
May 11, 1990
AMBIKAJI RICE MILLS Vs. COMMISSIONER OF INCOME TAX
September 12, 1990
AMIR ALI Vs. STATE OF BIHAR
May 18, 1990
ANWAR AHMAD Vs. STATE OF BIHAR
July 19, 1990
ARHUL DEVI Vs. STATE OF BIHAR
February 14, 1990
ARJUN RAM Vs. STATE OF BIHAR
May 2, 1990
ARUNA SINGH Vs. GAJENDRA MOHAN NARAIN TEWARY
October 17, 1990
ARVIND COAL AND CONSTRUCTION CO Vs. DAMODAR VALLEY CORPN
February 7, 1990
ARVIND KUMAR SINHA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
January 12, 1990
ASHIM KUMAR DAS GUPTA Vs. STATE OF BIHAR
July 9, 1990
ASHISH SAHAKARI GRIH NIRMAN SAMITI Vs. STATE OF BIHAR
February 2, 1990
ASHISH SAHKARI GRIH NIRMAN SAMITI AND ANOTHER Vs. STATE OF BIHAR AND OTHER
February 22, 1990
ASHOK KUMAR Vs. STATE OF BIHAR
April 7, 1990
ASHOKE BANERJEA Vs. SULOCHNA DEVI
August 17, 1990
ASSOCIATION OF SELECTED CANDIDATES Vs. STATE OF BIHAR
March 26, 1990
ASSOCN FOR PROTECTION OF PUBLIC RIGHTS AND INTEREST Vs. STATE OF BIHAR
March 26, 1990
AWADH BIHARI GUPTA Vs. STATE OF BIHAR
April 11, 1990
AWADH BIHARI SINGH Vs. STATE OF BIHAR
May 14, 1990
AWADH RAI Vs. STATE OF BIHAR
January 29, 1990
AWADHESH SHUKLA ALIAS BHUTKUN SHUKLA Vs. STATE OF BIHAR
May 17, 1990
BADRI PRASAD Vs. COMMISSIONER OF INCOME TAX
February 1, 1990
BAIDYA NATH KUMAR Vs. STATE OF BIHAR
November 29, 1990
BAJRANG MICA CO PVT LTD Vs. STATE OF BIHAR
March 14, 1990
BAKHORA CHOUDHARY Vs. STATE OF BIHAR
March 23, 1990
BAKHORA CHOWDHARY Vs. STATE OF BIHAR
March 29, 1990
BALA SWAMI AKELA Vs. STATE OF BIHAR
February 5, 1990
BEDI NAYAK Vs. STATE OF BIHAR
February 16, 1990
BHAGWAN LAL BURNWAL Vs. DEB KUMAR BANERJEE
April 5, 1990
BHARAT COKING COAL LTD Vs. STATE
February 12, 1990
BIHAR NURSES REGISTRATION COUNCIL PATNA Vs. HARENDRA PRASAD SINHA
November 16, 1990
BIJOY TRADING COMPANY Vs. STATE OF BIHAR
January 15, 1990
BIMLA DEVI Vs. SUBHAS CHANDRA YADAV
October 16, 1990
BIMLA NAND PRASAD Vs. STATE OF BIHAR
January 10, 1990
BINAY KUMAR SHRIVASTAVA Vs. STATE OF BIHAR
February 7, 1990
BINDESHWAR PRASAD Vs. STATE OF BIHAR
August 9, 1990
BINDESHWAR PRASAD Vs. STATE OF BIHAR
December 17, 1990
BINDHYA NATH JHA Vs. PATNA REGIONAL DEVELOPMENT
May 15, 1990
BIRCHHU CHAUDHARY ALIAS RAWAT Vs. STATE OF BIHAR
March 6, 1990
BISHANDEO MAHTO Vs. STATE OF BIHAR
March 8, 1990
BISHANDEO SAH Vs. STATE OF BIHAR
November 11, 1990
BISHESHWAR MAHTO Vs. STATE OF BIHAR
December 13, 1990
BISHNANATH YADAV Vs. STATE OF BIHAR
September 11, 1990
BISHWANATH DUSADH Vs. STATE OF BIHAR
January 16, 1990
BODH NARAYAN THAKUR Vs. STATE OF BIHAR
July 5, 1990
BRAJ KISHORE GIRI Vs. STATE OF BIHAR
September 11, 1990
BRAJ KISHORE SINHA Vs. REKHA SINHA
August 7, 1990
BRAJENDRA PRASAD PODDAR Vs. STATE OF BIHAR
May 15, 1990
BRIJ KISHORE GIRI Vs. STATE OF BIHAR
November 20, 1990
C S CHOUBEY Vs. DIST MANAGER B S F AND CIVIL SUPPLY CORPN ROHTAS
February 26, 1990
CENTRAL COAL FIELDS LTD Vs. UNION OF INDIA
December 5, 1990
CENTRAL COALFIELDS LTD Vs. STATE OF BIHAR
November 6, 1990
CHAIRMAN CUM MANAGING DIRECTOR BIHAR STATE ROAD TRANSPORT CORPORATION Vs. MANJU
November 19, 1990
CHAKRADHARI SHARAN SINGH Vs. UNION OF INDIA
November 6, 1990
CHANDRA KETU SINGH Vs. STATE OF BIHAR
March 16, 1990
CHANDRA MOHAN JHA Vs. STATE OF BIHAR
December 20, 1990
CHARKI MICA MININGS CO LTD Vs. UNION OF INDIA
August 6, 1990
CHHABIRANI AGRO INDUSTRIAL ENTERPRISES LIMITED Vs. COMMISSIONER OF INCOME TAX
December 17, 1990
CHHATU PRADHAN Vs. KAILASH PRADHAN
December 20, 1990
CHITO MAHTO Vs. LILA MAHTO
May 3, 1990
CHOTRAI MANJHI Vs. RUPI MANJHIAN
February 5, 1990
CITIZENS CAUSE Vs. BIHAR STATE HOUSING BOARD
July 31, 1990
COMMISSIONER OF INCOME TAX Vs. SYED ANWAR HUSSAIN
August 3, 1990
COMMISSIONER OF INCOME TAX Vs. AGARWALLA BROTHERS
August 21, 1990
COMMISSIONER OF INCOME TAX Vs. MUMTAZ ALI
October 29, 1990
COMMISSIONER OF INCOME TAX Vs. AGARWALLA B L
October 29, 1990
COMMISSIONER OF INCOME TAX Vs. BIMLA DEVI SHARMA
October 17, 1990
COMMISSIONER OF INCOME TAX Vs. R B TUNKI SAH BAIDYANATH PRASAD
September 11, 1990
COMMISSIONER OF INCOME TAX Vs. ARJUN PRASAD
October 24, 1990
COMMISSIONER OF INCOME TAX Vs. SAYED RAFIQUR RAHMAN
September 17, 1990
COMMISSIONER OF INCOME TAX Vs. BHIMRAJ CHANDAK
September 17, 1990
COMMISSIONER OF INCOME TAX Vs. EASTERN INDIA AGENCIES
February 1, 1990
COMMISSIONER OF INCOME TAX Vs. SINGH S N INCOME TAX OFFICER
February 19, 1990
COMMISSIONER OF INCOME TAX Vs. SUPREME PLASTIC INDUSTRIES
January 3, 1990
COMMISSIONER OF INCOME TAX Vs. MISHRILAL JAIN
January 9, 1990
COMMISSIONER OF INCOME TAX Vs. BIHAR STATE FINANCIAL CORPORATION
March 19, 1990
COMMISSIONER OF INCOME TAX Vs. ARJUN PRASAD
November 30, 1990
COMMISSIONER OF INCOME TAX Vs. LALJIDAS AGARWALLA
November 12, 1990
COMMISSIONER OF INCOME TAX Vs. SURJAN SINGH S
November 19, 1990
COMMISSIONER OF INCOME TAX Vs. MAHARAJA KAMAL SINGH
November 15, 1990
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN MALLEABLES AND FORGINGS LIMITED
December 11, 1990
COMMISSIONER OF INCOME TAX Vs. SHANKAR VASTRALAYA
December 11, 1990
COMMISSIONER OF INCOME TAX Vs. BIHAR RAJYA PUL NIRMAN NIGAM LIMITED
December 12, 1990
COMMISSIONER OF INCOME-TAX Vs. SHANTI GOSWAMI
January 19, 1990
COMMISSIONER OF WEALTH TAX Vs. GINNI DEVI JALAN
August 6, 1990
COMMISSIONER OF WEALTH TAX Vs. GILLIRAM SUGGIRAM
July 25, 1990
COMMISSIONER OF WEALTH TAX Vs. DUNGARMAL TAINWALA
November 14, 1990
CONGRESS MAHTO AND OTHERS Vs. STATE OF BIHAR
November 14, 1990
CONSTRUCTION AND CONSTRUCTION Vs. UNION OF INDIA
February 26, 1990
CONTROLLER OF ESTATE DUTY Vs. HARIBUX PODDAR DECD
January 10, 1990
COUNCIL FOR PROTECTION OF PUBLIC Vs. STATE OF BIHAR
September 12, 1990
D N JATIA Vs. STATE OF BIHAR
April 4, 1990
DAROGA LAL Vs. STATE OF BIHAR
January 10, 1990
DEBI CHAND MOHANLAL Vs. SURENDER KUMAR DUNGERWAL
April 19, 1990
DEVANAND ROY Vs. STATE OF BIHAR
September 19, 1990
DHANESHWAR PRASAD SAH Vs. STATE OF BIHAR
April 11, 1990
DHANUSHDHARI PRASAD SINGH Vs. STATE OF BIHAR
January 6, 1990
DIGAMBAR MANJHI Vs. STATE OF BIHAR
March 15, 1990
DILIP SAO ALIAS DILIP KUMAR SAO Vs. STATE OF BIHAR AND OTHERS
September 28, 1990
DURGA DAS RATHOR Vs. STATE OF BIHAR
January 12, 1990
DURGA PRASAD Vs. STATE OF BIHAR
August 16, 1990
EDWIN JOEL ALIAS JOEL Vs. STATE OF BIHAR
June 14, 1990
FULENA SINGH Vs. STATE OF BIHAR
October 23, 1990
GAFFAR KHAN Vs. BHARAT COKING COALLTD
March 7, 1990
GAJENDRA PATHAK Vs. STATE OF BIHAR
September 19, 1990
GEETAMISHRA Vs. MOAT ADHIKARI KUWAR
April 24, 1990
GHAMAN SAHU Vs. RAM DEO SINGH
May 2, 1990
GITA MISHRA Vs. ADHIKARI KUNWAR
April 24, 1990
GOPAL SINGH BHUMIJ Vs. GIRIBALA BHUMIJ
February 28, 1990
GUNESHWAR NARAIN SINGH ALIAS BIGHNESH SINGH Vs. STATE OF BIHAR
September 9, 1990
H B SINGH ARSI Vs. STATE OF BIHAR
January 9, 1990
HABIBUR RAHMAN ANSARI Vs. PRESIDING OFFICER LABOUR COURT
March 8, 1990
HAFIZ MOHD ANWAR Vs. MOHD ZUBAIR ALAM
February 12, 1990
HAFIZA KHATOON Vs. STATE OF BIHAR
May 10, 1990
HAIDER KHAN Vs. STATE OF BIHAR
February 9, 1990
HARI BALLABH NARAIN Vs. STATE OF BIHAR
December 10, 1990
HARI PRASAD SAWA Vs. STATE OF BIHAR
April 2, 1990
HARIDWAR RAI Vs. STATE OF BIHAR
May 4, 1990
HAROON RASHID Vs. RAQEEBA KHATOON AND ANOTHER
November 12, 1990
HINDUSTHAN MALLEABLES AND FORGINGS LIMITED Vs. COMMISSIONER OF INCOME TAX
December 11, 1990
HINT LAL Vs. RITA KUMARI
April 4, 1990
HOSHIYARMAL GUPTA Vs. STATE OF BIHAR
April 11, 1990
I T C LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
May 16, 1990
INDIAN ALUMINIUM CO LTD Vs. LABOUR COURT
May 10, 1990
INDIAN OIL CORPORATION LTD Vs. SHIV SHANKAR MISHRA
November 9, 1990
INDRAMUNI DEVI Vs. SHANTI DEVI
February 21, 1990
ISHWARI PRASAD AND OTHERS Vs. STATE OF BIHAR
November 8, 1990
IZAZ NAJMUDDIN Vs. STATE
September 6, 1990
JAGDISH RAM Vs. STATE OF BIHAR
August 10, 1990
JAI JAIYENDRA KUMAR SINGH Vs. BIHAR STATE ELECTRICITY BOARD
December 17, 1990
JAI PRAKASH NARAIN SINGH AND BAIDEHI SARAN SINGH Vs. STATE
March 15, 1990
JAMSHEDPUR MOTOR ACCESSORIES STORES Vs. UNION OF INDIA
November 6, 1990
JAMUN SAH Vs. STATE OF BIHAR
May 11, 1990
JAMUNA PRASAD SINGH Vs. STATE OF BIHAR
June 26, 1990
JIWACHCH PRASAD SAH Vs. STATE OF BIHAR
February 8, 1990
JUSTICE VISHWANATH MISHRA Vs. STATE OF BIHAR
March 6, 1990
JUTE MILLS STAFF ASSOCIATION Vs. STATE OF BIHAR
January 19, 1990
JUTE MILLS STAFF ASSOCIATION Vs. STATE OF BIHAR
January 29, 1990
JYOTINDRA SAHAY Vs. STATE OF BIHAR
April 20, 1990
K P VERMA Vs. STATE OF BIHAR
December 4, 1990
KAILASH NONIA Vs. SHIBU NANIA
September 13, 1990
KALINDI DEVI Vs. STATE OF BIHAR
September 9, 1990
KALIPADA SENGUPTA AND OTHERS Vs. STATE OF BIHAR & OTHERS
September 13, 1990
KAMAL KUMAR SINHA Vs. INDIRA GANDHI INSTITUTE OF MEDICAL SCIENCES
May 18, 1990
KAMESHWAR PRASAD THAKOR Vs. STATE OF BIHAR
August 24, 1990
KANHAIYA PRASAD SINHA Vs. UNION OF INDIA
February 12, 1990
KANHAIYA TIWARY Vs. RAJ KUMAR TIWARY
March 16, 1990
KARAMDEO BHARTHI Vs. BIGU RAM CHAMAR
January 15, 1990
KESHARI ENGINEERING WORKS Vs. BANK OF INDIA
January 2, 1990
KESHARI SINGH Vs. STATE OF BIHAR
February 2, 1990
KISHUN CHAUDHARI ALIAS KISHUN PASI Vs. STATE OF BIHAR
December 12, 1990
KRISHNA CHOUDHARY Vs. STATE OF BIHAR
January 3, 1990
KRISHNA KISHORE SINGH Vs. BIHAR RAJ HOMEOPATHIC MEDICINE BOARD PATNA
November 9, 1990
KRISHNA KUMAR YADAV Vs. STATE OF BIHAR
December 21, 1990
KRISHNA MURARI PRASAD AND ANOTHER Vs. ALLAHABAD BANK AND OTHERS
November 14, 1990
KRISHNA NAND CHOUDHARY Vs. PUNJAB NATIONAL BANK
December 17, 1990
KRISHNA NAND VERMA Vs. STATE OF BIHAR
June 26, 1990
KRISHNANANDAN SHARMA Vs. STATE OF BIHAR
July 7, 1990
KRISHNANDAN SHARMA Vs. STATE OF BIHAR
July 10, 1990
LAKSHMAN NONIA Vs. STATE OF BIHAR
July 16, 1990
LAKSHMAN PRASAD Vs. STATE OF BIHAR
February 2, 1990
LAKSHMI NARAIN BARNWAL Vs. JAGDISH SINGH
March 7, 1990
LAL BAHU TIWARI Vs. STATE OF BIHAR
March 2, 1990
LAXMI KHADI BHANDAR Vs. AGRICULTURAL DEVELOPMENT BRANCH
March 16, 1990
M. PRASAD SINGH AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
January 1, 1990
M/S. OM UDYOG AND ANR. Vs. STATE OF BIHAR
March 28, 1990
M/S. SRI DEBICHAND MOHANLAL & ORS. Vs. SURENDER KUMAR DUNGERWAL AND ANR.
May 18, 1990
MADAN SINGH Vs. STATE OF BIHAR
September 12, 1990
MADHESHWAR PRASAD SINGH Vs. STATE OF BIHAR
January 16, 1990
MADHESHWAR PRASAD SINGH Vs. STATE OF BIHAR
January 15, 1990
MADHUSUDAN MANI TIWARY Vs. ISHWAR PRASAD JHUNJHUNWALA
March 16, 1990
MAGAN RABIDAS Vs. STATE OF BIHAR
November 30, 1990
MAHABIR PRASAD BAJAJ Vs. STATE OF BIHAR
July 10, 1990
MAHABIR PRASAD JALAN Vs. STATE
November 6, 1990
MAHENDRA MANDAL Vs. STATE OF BIHAR
May 2, 1990
MAHESH CHANDER SINGH Vs. RAGHUNANDAN PRASAD
June 27, 1990
MAIMUNA BIBI Vs. RASOOL MIAN
April 4, 1990
MANAGING COMMITTEE OF SRI Vs. SPECIAL DIRECTOR SECONDARY
August 16, 1990
MANIK CHAND DAS Vs. UNION OF INDIA
June 29, 1990
MANORMA DEVI Vs. ASSISTANT COMMISSIONER
January 11, 1990
MANPRIYA GHOSH Vs. BANDHAB CHANDRA GHOSH
February 28, 1990
MANUNKHATOON Vs. USMAN MIAN
July 12, 1990
MATIA DEVI Vs. MASANI DEVI
August 17, 1990
MD NIZAMUDDIN Vs. KAILASH DEVI
April 1, 1990
MD SULTAN Vs. BIBI ZAIBUN NISSA ALIAS MOINA KHATUN
August 29, 1990
MEGHLAL TEWARY Vs. STATE OF BIHAR
November 3, 1990
MIR WALL MOHAMMAD ALIAS KALU Vs. STATE OF BIHAR
July 2, 1990
MOHAMMAD GAYASUDDIN Vs. STATE OF BIHAR
December 3, 1990
MOHAN DAS AGARWAL Vs. STATE OF BIHAR
September 17, 1990
MOHD ALI Vs. STATE OF BIHAR
October 29, 1990
MOHD JAINUL ANSARI Vs. MOHD KHALIL
May 10, 1990
MOHD NAZIMUDDIN Vs. STATE OF BIHAR
March 21, 1990
MUST NAJMUN BIBI Vs. JAMILA KHATOON
January 18, 1990
NAGENDRA SINGH Vs. STATE OF BIHAR
November 21, 1990
NAGINA SHARMA Vs. STATE OF BIHAR
July 10, 1990
NAJMUDDIN Vs. BIBI NAFIRUNNISA
May 3, 1990
NAND KISHORE RAUT Vs. STATE OF BIHAR
November 20, 1990
NAND LAL RAM Vs. STATE OF BIHAR
December 4, 1990
NARAIN SAHH Vs. ATMA RAM BAJORIA
January 23, 1990
NARAIN SINGH Vs. INDU GOWALA
January 18, 1990
NARMADESHWAR NARAYAN SINGH Vs. STATE OF BIHAR
November 1, 1990
NAVIN PRAKASH NARAIN Vs. STATE OF BIHAR
February 1, 1990
NESAR AHMAD ALIAS NESAR AHMAD KHAN Vs. STATE OF BIHAR
December 14, 1990
NIRBHAY NARAYAN JHA Vs. ALAKH KUMAR SINHA
April 5, 1990
OM PRAKASH Vs. STATE OF BIHAR
April 18, 1990
OM PRAKASH Vs. STATE OF BIHAR
July 17, 1990
OM PRAKASH NARAYAN Vs. STATE OF BIHAR
April 26, 1990
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD Vs. UNION OF INDIA
April 19, 1990
PADAM CHANDRA JAIN Vs. YOGENDRA SHARMA
May 2, 1990
Pan Kumari Devi Vs. Braj Kishore Shrivastava Bachha Babu
February 15, 1990
PANDEY MADAN MOHAN PRASAD SINHA Vs. STATE OF BIHAR
October 22, 1990
PANDEY MADAN MOHAN PRASAD SINHA Vs. STATE OF BIHAR
October 2, 1990
PANNA LAL JOSHI Vs. STATE OF BIHAR
September 14, 1990
PATA SAHU Vs. HIRU SAHU
March 9, 1990
PINAK PANI ROY CHOUDHARY Vs. VICE-CHANCELLOR BIHAR
June 24, 1990
PRATAPUR SUGAR AND INDUSTRIES Vs. STATE OF BIHAR
November 8, 1990
PREM DARSHAN SINGH Vs. STATE OF BIHAR
September 6, 1990
PURUSHOTTAM DAS GOSWAMI Vs. STATE OF BIHAR
January 15, 1990
RABINDRA NATH SAHU Vs. MAYA DEVI
February 7, 1990
RABINDRA PRASAD SINGH Vs. COMMISSIONER PATNA
July 16, 1990
RADHEY SHYAM SHARMA Vs. STATE OF BIHAR
December 19, 1990
RAGHUNATH BHAGAT Vs. STATE OF BIHAR
March 2, 1990
RAGHUNATH TIWARY Vs. RAMAKANT TIWARY
March 6, 1990
RAGHUPATI Vs. STATE OF BIHAR
February 2, 1990
RAGHUPATISINHA Vs. AREA INCHARGE INDUSTRIES AREA DEVELOPMENT AUTHORITY DEHRI ON SONE
January 16, 1990
RAJ KUMAR GUPTA Vs. STATE OF BIHAR
September 13, 1990
RAJENDER PRASAD SINHA Vs. STATE OF BIHAR
October 12, 1990
RAJENDRA SINHA Vs. STATE OF BIHAR
May 3, 1990
RAJNIKANT Vs. STATE OF BIHAR
March 9, 1990
RAKESH RANJAN VERMA Vs. STATE OF BIHAR
December 12, 1990
RAM BAHADUR Vs. STATE OF BIHAR AND OTHERS
June 26, 1990
RAM BARAN CHAUDHARY Vs. STATE OF BIHAR
August 27, 1990
RAM BILAS SINGH Vs. SUMITRA KUER
September 7, 1990
RAM BILAS SINGH Vs. STATE OF BIHAR
November 21, 1990
RAM BILASH PRASAD GUPTA Vs. STATE OF BIHAR
January 3, 1990
RAM BILASH RAI Vs. STATE OF BIHAR
May 17, 1990
RAM CHANDAR SAHU Vs. COMMISSIONER
March 20, 1990
RAM CHANDRA GOSWAMI Vs. STATE OF BIHAR
December 21, 1990
RAM CHANDRA RAI Vs. STATE OF BIHAR
November 19, 1990
RAM CHANDRA SAHU Vs. COMMISSIONER SOUTH CHOTANAGPUR
March 20, 1990
RAM CHANDRA SAO AND ANR. Vs. STATE OF BIHAR
December 14, 1990
RAM DAYAL PRASAD Vs. SHANTI DEVI
November 30, 1990
RAM EKBAL SINGH Vs. STATE OF BIHAR
March 26, 1990
RAM GOPAL DAS Vs. STATE OF BIHAR
December 18, 1990
RAM JIWAN PODDAR Vs. UNION OF INDIA
August 13, 1990
RAM KRISHNA PRASAD Vs. DIRECTOR SECONDARY
February 22, 1990
RAM KRISHNA PRASAD CHOUDHARY Vs. STATE OF BIHAR
September 21, 1990
RAM PRABESH SINGH Vs. STATE OF BIHAR
March 20, 1990
Ram Sharan Yadav Vs. Rabi Shankar Prasad
January 17, 1990
RAM SWARATH YADAV Vs. RAJESHWAR PRASAD SINHA
September 10, 1990
RAMA NAND CHOWDHARY Vs. S D PANDEY
September 17, 1990
RAMA NAND JHA Vs. KAMLA NAND JHA
December 3, 1990
RAMA SHANKAR MISHRA Vs. STATE OF BIHAR
December 4, 1990
RAMAUTAR MAHTO Vs. STATE OF BIHAR
July 25, 1990
RAMAWATAR MUSHHAR Vs. STATE OF BIHAR
May 17, 1990
RAMCHANDRA SINGH Vs. UNION OF INDIA
October 16, 1990
RAMDEO SAO Vs. STATE OF BIHAR
March 22, 1990
RAMDHANI RAM Vs. STATE OF BIHAR AND ORS.
July 9, 1990
RAMESHWAR MISTRY Vs. BEBULAL MISTRY
February 12, 1990
RAMJAS AHIR Vs. STATE OF BIHAR
September 17, 1990
RAMJI PRASAD Vs. COMMISSIONER OF COMMERCIAL TAXES
April 19, 1990
RANGNATH SHARMA Vs. TETARI BIBI
March 19, 1990
RANJIT SINGH Vs. STATE OF BIHAR
September 16, 1990
RAVINDRA KUMAR Vs. STATE OF BIHAR
July 1, 1990
RAVINDRA KUMAR Vs. STATE OF BIHAR
July 31, 1990
REYASAT ALI KHAN Vs. BHAGALPUR MUNICIPALITY
May 7, 1990
RITA DEVI Vs. STATE OF BIHAR
January 8, 1990
RITA SINHA Vs. STATE OF BIHAR
March 8, 1990
ROHTAS INDUSTRIES LTD Vs. STATE OF BIHAR
April 6, 1990
S ALI ENAM Vs. STATE OF BIHAR
September 12, 1990
S NAQUI IMAM Vs. STATE OF BIHAR
September 12, 1990
SADHA RAM SATNAMI Vs. STATE OF BIHAR
January 18, 1990
SAIMUNISSA Vs. SK MOHIUDDIN
March 1, 1990
SAKHICHAND YADAV Vs. STATE OF BIHAR
September 3, 1990
SANAT KUMAR SINHA Vs. STATE OF BIHAR
September 8, 1990
SANTOSH KUMAR AND ANR. Vs. STATE OF BIHAR AND ANR.
September 5, 1990
SANTOSH VERMA Vs. UNION OF INDIA
August 27, 1990
SARSWATI DEVI Vs. KUNTI DEVI
August 1, 1990
SATHI JOINT FARMING CO OP SOC LTD Vs. REGISTRAR CO OP SOC PATNA
November 13, 1990
SATISH KR GUPTA Vs. STATE OF BIHAR
August 22, 1990
SATRUDHAN SAHANI Vs. STATE FB
November 7, 1990
SATYA NARAYAN SAH Vs. BRIJ GOPAL MUNDRA
May 14, 1990
SATYANARAYAN MISHRA Vs. ASSISTANT COLLECTOR C EXCISE
May 3, 1990
SAYCEDUZ ZAFAR Vs. STATE OF BIHAR
September 9, 1990
SEEMA SEEHRA Vs. STATE OF BIHAR
December 7, 1990
SEKHAR CHANDRA CHAKRAVARTY Vs. MANI MOHAN CHATTERJEE
November 16, 1990
SHAILENDRA KUMAR SINHA Vs. STATE OF BIHAR
September 10, 1990
SHAMBHU NATH AGARWALA Vs. STATE OF BIHAR
March 27, 1990
SHAMBHU NATH DUTTA Vs. STATE OF BIHAR
February 22, 1990
SHANKAR NATH PATBAN Vs. PRABHU SINGH
March 26, 1990
SHANKAR RAI Vs. STATE OF BIHAR
April 12, 1990
SHEO DAYAL ROY Vs. STATE OF BIHAR
June 25, 1990
SHEWARAM HIRWANI Vs. STATE OF BIHAR
February 2, 1990
SHISHIR KUMAR CHAKRABORTY Vs. STATE OF BIHAR
March 26, 1990
SHITAL RAI Vs. STATE OF BIHAR FB
March 7, 1990
SHIVJI PRASAD Vs. STATE OF BIHAR
May 4, 1990
SHIVNANDANPRASAD Vs. RAM LAKHAN SAH
March 6, 1990
SHYAM BHANDAR Vs. STATE OF BIHAR
July 12, 1990
SHYAM RATI DEVI Vs. STATE OF BIHAR
July 19, 1990
SITARAM PANDEY ALIAS SITA PANDEY Vs. STATE OF BIHAR
March 2, 1990
STATE Vs. BERA COLLIERY COMPANY P LTD
March 17, 1990
STATE OF BIHAR Vs. BACHCHA LAL DAS
July 7, 1990
STATE OF BIHAR Vs. LAKSHMAN SHUKLA
September 5, 1990
STATE OF BIHAR Vs. MALIK MAHTO
April 7, 1990
STATE OF BIHAR Vs. GOVIND RAI
December 7, 1990
STEEL AUTHORITY OF INDIA LTD Vs. BIHAR AGRL PRODUCE MARKET BOARD
April 6, 1990
SUBODH KUMAR Vs. CHANCELLOR UNIVERSITIES OF BIHAR
March 14, 1990
SUBODH PRASAD RAM Vs. STATE OF BIHAR
November 1, 1990
SUKHU SAHU AND ANOTHER Vs. STATE OF BIHAR
March 1, 1990
SUMITRADEVI ALIAS BIJLIDEVI Vs. SHITALA MAI
May 11, 1990
SURENDRA KUMAR JHUNJHUNWALA Vs. STATE OF BIHAR
August 21, 1990
SURENDRA SINGH Vs. STATE OF BIHAR
September 9, 1990
SURENDRA SINGH Vs. STATE OF BIHAR
September 19, 1990
SURESH PRASAD GUPTA Vs. BASUDEO PRASAD GUPTA
April 6, 1990
SYED SATWAR ALI Vs. UNION OF INDIA
June 26, 1990
SYED SHAHABUDDIN Vs. M J AKBAR
January 29, 1990
SYEDAJAJAHMAD Vs. STATE OF BIHAR
August 1, 1990
TARKESHWAR SINGH Vs. STATE OF BIHAR
September 13, 1990
TASLIMUDDIN Vs. STATE OF BIHAR
January 17, 1990
TRILOKI NATH RAINA Vs. STATE OF BIHAR
April 18, 1990
TRILOKI VISHWAKARMA Vs. ZAITUN NISA
February 13, 1990
TRUSTEES, HINDUSTAN FERTILIZER CORPORATION LIMITED, EMPLOYEES PROVIDENT FUND, BARAUNI UNIT THROUGH ITS EXECUTIVE OFFICER D BOSE Vs. GOVERNMENT OF INDIA
April 6, 1990
UDAY SHANKAR RAI Vs. STATE OF BIHAR
August 31, 1990
UMA KUMARI Vs. STATE OF BIHAR
April 6, 1990
UMESHKUMAR Vs. LALIT NARAYAN MAHILA UNIVERSITY
November 8, 1990
UPENDRA PRASAD SINGH Vs. BIHAR SCHOOL EXAMINATION BOARD
March 23, 1990
VIJAY KUMAR Vs. STATE OF BIHAR
May 15, 1990
VIJAY SHANKAR PRASAD Vs. MANIKA ROY
March 2, 1990
VIJAY SHANKAR PRASAD Vs. MANIKA ROY
January 1, 1990
VIRENDRA PRASAD SINGH GAUTAM Vs. STATE OF BIHAR
March 6, 1990
YAMUNA SAH Vs. STATE OF BIHAR
January 30, 1990