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Case Index
Title
Date
AKASH SHARMA Vs. RAMESH KUMAR SHARMA
October 29, 1990
ALLADITTA Vs. STATE OF H.P.
September 17, 1990
AMAR NATH Vs. ARJAN SINGH
September 17, 1990
AMAR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
December 18, 1990
ANDHIR SINGH Vs. MUNICIPAL CORPORATION, SHIMLA
January 4, 1990
ANDHIR SINGH Vs. THE MUNICIPAL CORPORATION AND ANR.
November 26, 1990
ANUJ GUPTA AND ORS. Vs. STATE AND ORS.
July 17, 1990
APARNA KASHYAP Vs. STATE OF H.P. AND ORS.
July 9, 1990
ARJAN SINGH Vs. AMAR NATH
June 13, 1990
ARUN KUMAR Vs. STATE OF HIMACHAL PRADESH
September 17, 1990
ARVIND SINGH MANN Vs. HIMACHAL ROAD TRANS. CORPN.
January 10, 1990
ASHISH Vs. HIMACHAL PRADESH UNIVERSITY
November 20, 1990
ASHOK KUMAR Vs. SH. TILAK RAJ
March 7, 1990
AVINASH CHAND Vs. THE STATE OF HIMACHAL PRADESH
December 12, 1990
BABU RAM Vs. POHLO RAM
December 14, 1990
BALBIR SINGH Vs. STATE OF HIMACHAL PRADESH
July 24, 1990
BANSI LAL Vs. STATE OF HIMACHAL PRADESH
July 12, 1990
BHAGAT RAM AND ORS. Vs. LACHHMU AND ORS.
August 28, 1990
BHAGI AND ORS. Vs. LEELA DEVI AND ORS.
May 30, 1990
BHAGMAL Vs. STATE OF HIMACHAL PRADESH
July 12, 1990
BIDHU RAM AND ANR. Vs. STATE OF HIMACHAL PRADESH
September 19, 1990
BILASPUR DISTRICT CO OP MARKETING AND CONSUMER FEDERATION LTD Vs. STATE OF H P
May 11, 1990
BIMLA DUBEY Vs. HIMACHAL ROAD TRANSPORT
December 6, 1990
BIRBAL Vs. UDHAMI
December 20, 1990
CHANDER BAHADUR Vs. STATE OF H.P.
October 29, 1990
CHET RAM Vs. DIWAN CHAND
September 1, 1990
CHET RAM Vs. KHUB RAM
August 21, 1990
CHET RAM Vs. DIWAN CHAND
September 14, 1990
CHUHNIYA DEVI Vs. JINDU RAM
September 21, 1990
COMMISSIONER OF INCOME TAX Vs. KAILASH DISTT. CO-OPERATIVE MARKETING AND SUPPLY FEDERATION LTD.
September 15, 1990
COMMISSIONER OF INCOME TAX Vs. POTATO SUPPLIERS SYNDICATE
October 11, 1990
COMMISSIONER OF INCOME TAX Vs. BALJEE AND SONS C
December 26, 1990
COMMISSIONER OF WEALTH TAX Vs. SUBHASH CHAND SUD
October 24, 1990
CONTROLLER OF ESTATE DUTY Vs. BISHAMBER DASS BUTAIL
October 3, 1990
DALER SINGH Vs. THE HIGH COURT OF HIMACHAL PRADESH
March 20, 1990
DALIP SINGH Vs. State of Himachal Pradesh
August 10, 1990
DEVI SINGH Vs. MEGH SINGH
November 21, 1990
DEVI SINGH Vs. MEGH SINGH AND ORS.
September 21, 1990
DEWAN CHAND BHALLA Vs. ASHOK KUMAR BHOIL
April 5, 1990
DHARAM PAUL AND ANR. Vs. THE STATE OF H.P.
October 21, 1990
DHARAM PAUL AND ANR. Vs. THE STATE OF HIMACHAL PRADESH
October 29, 1990
Diwan Chand Bhalla Vs. A.K.Bhoil
April 5, 1990
DOLKU NIHAL SINGH Vs. NIHAL SINGH KARNAIL SINGH
December 17, 1990
DURGA DASS Vs. SURINDER NATH
May 3, 1990
DURGA DUTT SHARMA Vs. STATE OF H.P.
March 7, 1990
FAQUIR CHAND Vs. STATE
July 11, 1990
GANESH DATT Vs. VICE-CHANCELLOR
September 11, 1990
GANGA RAM Vs. BELI RAM
March 19, 1990
GIAN CHAND Vs. HARBANS SINGH
March 7, 1990
GIAN CHAND ASHOK KUMAR AND COMPANY Vs. UNION OF INDIA
March 6, 1990
GOPAL CHAND Vs. RAM SARUP
November 12, 1990
GOPAL CHAND Vs. RAM SARUP
September 12, 1990
GRAM PANCHAYAT, CHAITRU Vs. RAJ NIWAS GUPTA
September 14, 1990
GULABA RAM Vs. HIRI
September 17, 1990
GULABA RAM Vs. DIVISIONAL FOREST OFFICER
September 17, 1990
H P S S I AND E CORPN Vs. EXPORT CREDIT AND GUARANTEE CORPN LTD
November 12, 1990
H.P.FINANCIAL CORPORATION Vs. MAN MOHAN KAUR
September 15, 1990
H.P.FINANCIAL CORPORATION Vs. SUKHDARSHAN SINGH
August 14, 1990
H.P.STATE SMALL INDUSTRIES AND EXPORT CORPORATION Vs. EXPORT CREDIT AND GUARANTEE CORPORATION LTD.
September 12, 1990
H.R.T.C. Vs. OM PRAKASH
October 29, 1990
HALKU RAM Vs. STATE OF H.P.
August 21, 1990
HARINDER BATRA Vs. STATE OF HIMACHAL PRADESH AND ORS.
June 15, 1990
HIMACHAL PRADESH FINANCIAL CORPORATION Vs. HIGHWAY PAYING GUEST ESTABLISHMENT
July 12, 1990
HIMACHAL ROAD TRANS. CORPN. Vs. OM PRAKASH
October 29, 1990
HIRA SINGH THAKUR Vs. UNION OF INDIA (UOI) AND ORS.
September 14, 1990
HIRA SINGH THAKUR Vs. UNION OF INDIA
November 14, 1990
I.D.SHARMA Vs. STATE OF H.P.
November 20, 1990
INDERBIR SINGH Vs. LAL CHAND
November 27, 1990
INDIAN OIL CORPORATION LIMITED Vs. STATE OF H.P.
October 17, 1990
ISPUR CO OPERATIVE AGRICULTURAL SERVICE SOCEITY Vs. STATE OF HIMACHAL PRADESH
August 21, 1990
JAGDISH CHAND Vs. STATE OF H.P.
October 29, 1990
JEET SINGH Vs. STALE OF HIMACHAL PRADESH
July 25, 1990
JOGINDER KUMAR GAUTAM Vs. STATE BANK OF INDIA
July 31, 1990
K.S. RAWAT AND SUDERSHAN KUMAR Vs. H.S. BISHT
August 16, 1990
K.S.RAWAT Vs. H.S.BISHT
August 14, 1990
KAMALJIT BHULLAR Vs. NIMRAT PREET SINGH BHULLAR
September 5, 1990
KANHIYA Vs. GAURI AND ORS.
September 14, 1990
KANTA DEVI Vs. DAYAL SINGH
October 26, 1990
KHUB RAM Vs. STATE OF H.P.
August 7, 1990
KIRAN DEV SINGH Vs. STATE OF HIMACHAL PRADESH
May 24, 1990
KISHAN CHAND AND ORS. Vs. STATE OF HIMACHAL PRADESH
May 31, 1990
KISHORI LAL RAINA AND STATE OF H.P. Vs. STATE OF H.P. AND KISHORI LAL RAINA
October 29, 1990
KRISHAN DUTT ALIAS KRISHAN CHAND Vs. STATE OF H P
December 18, 1990
KULDEEP CHAND Vs. SUBHASH CHAND SOOD AND ANR.
November 27, 1990
KULDEEP SINGH AND ORS. Vs. SMT. MANJEET KAUR
October 29, 1990
LAKHA SINGH Vs. AMARJIT KAUR
December 14, 1990
LAL SINGH Vs. STATE OF HIMACHAL PRADESH
May 11, 1990
LALIT KUMAR Vs. UNION OF INDIA
July 12, 1990
LALIT KUMAR Vs. REGIONAL ENGINEERING COLLEGE
August 28, 1990
LIPTON INDIA LIMITED Vs. STATE OF H.P. AND ORS.
August 21, 1990
M/S.NEW MODEL INDUSTRIES Vs. HIMACHAL ROAD TRANSPORT CORPORATION
December 28, 1990
MADHO SINGH AHUJA Vs. THE STATE OF HIMACHAL PRADESH
September 24, 1990
MADHO SINGH AHUJA Vs. THE STATE OF HIMACHAL PRADESH
November 24, 1990
MAHARAJ MAL Vs. JAGDISH RAM
May 2, 1990
MAHESH UDYOG Vs. STATE OF H.P.
May 29, 1990
MAHINDRA LAL, DEPUTY COMMISSIONER Vs. MAYURA INDUSTRIES
October 24, 1990
MAJOR JASJIT SINGH AHLUWALIA Vs. UNION OF INDIA
July 17, 1990
MAN SINGH AND ANR. Vs. STATE OF H.P.
September 17, 1990
MANOHAR LAL GUPTA Vs. STATE OF H.P.
December 6, 1990
MANOHAR LAL GUPTA & CO. PVT. LTD. Vs. STATE OF HIMACHAL PRADESH
December 6, 1990
MANSUKH RAM KASHYAP AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 5, 1990
MITTAL UDYOG, GAGRET Vs. STATE OF H.P.
October 3, 1990
MOHINDRA LAL Vs. HARI DEV
September 12, 1990
MOHINDRA LAL Vs. HARI DEV
November 12, 1990
MOTI Vs. AJUDH RAJ
October 12, 1990
MOTI RAM Vs. MOTI RAM
December 13, 1990
N.S. RAWAT Vs. H.S. BISHT
August 14, 1990
NAND SINGH JHALLA AND ANR. Vs. STATE OF HIMACHAL PRADESH, ETC.
May 4, 1990
NARINDER KAUR Vs. STATE OF HIMACHAL PRADESH
December 11, 1990
NATIONAL INSURANCE CO. LTD Vs. RAJ KUMARI
July 12, 1990
NEW INDIA ASSURANCE CO. LTD. Vs. SHUKRI ALIAS LUNJI
October 19, 1990
NIKKA RAM SHARMA Vs. CENTRAL SOCIAL WELFARE BOARD AND ORS.
January 9, 1990
NIMRAT PREET SINGH BHULLAR Vs. KAMALJIT BHULLAR
March 7, 1990
NURPUR PVT.BUS OPERATORS UNION Vs. STATE OF H.P.
December 24, 1990
OM PARKASH Vs. PARTAP SINGH KAUSHAL
December 31, 1990
OM PARKASH Vs. SARLA KUMARI
July 17, 1990
ORIENTAL BANK OF COMMERCE Vs. DILA RAM
August 30, 1990
ORIENTAL FIRE AND GENL. Vs. MIRA DEVI
August 21, 1990
ORIENTAL FIRE AND GENL. INS. CO. Vs. NARESH
March 14, 1990
PARSHOTAM Vs. STATE OF H.P.
August 14, 1990
PETERS INDIA PRIVATE LIMITED Vs. STATE OF HIMACHAL PRADESH
November 28, 1990
PIARCHAND AND VIJAY KUMAR AND ORS. Vs. H.P. PUPLIC SERVICE COMMISSION AND ORS.
August 8, 1990
PREM CHAND Vs. RAM SARUP AND ORS.
November 29, 1990
PREM CHAND Vs. RAM SARUP
September 27, 1990
PUNEET SHARMA Vs. H.P.UNIVERSITY
August 22, 1990
RACHNA Vs. HIMACHAL ROAD TRANSPORT CORPORATION
January 8, 1990
RAJ KUMAR THAKUR Vs. DR. Y.S. PARMAR UNIVERSITY AND ANR.
April 10, 1990
RAKESH KUMAR Vs. J P NEGI
December 10, 1990
RAKESH KUMAR Vs. FORESTS RESEARCH INSTITUTE
July 11, 1990
RAM BAHADUR Vs. STATE OF HIMACHAL PRADESH
November 27, 1990
RAM CHAND Vs. MAHANTU
September 21, 1990
RAM CHANDER Vs. STATE OF H.P.
August 21, 1990
RAM DHAN AND SUNKA RAM Vs. COLLECTOR LAND ACQUISITION AND ORS.
October 24, 1990
RAM KISHAN Vs. KANWAR PAPERS PVT. LTD.
November 20, 1990
RAM LAL Vs. VIDYA DEVI
March 15, 1990
RAM NATH GOENKA Vs. RAM GOPAL SHARMA
September 17, 1990
RAM PAUL SANDHU Vs. HIMACHAL PRADESH UNIVERSITY AND ANR.
December 18, 1990
RATTAN CHAND Vs. THE STATE OF HIMACHAL PRADESH
May 31, 1990
RATTAN LAL Vs. STATE OF HIMACHAL PRADESH
July 19, 1990
RAVINDER NATH Vs. STATE
October 24, 1990
REKHA DEVI Vs. H.P.UNIVERSITY
October 31, 1990
RESIDENTS OF VILLAGE NAU Vs. STATE OF H.P.
August 27, 1990
ROOP SINGH Vs. PARMA NAND
December 10, 1990
ROSHAN LAL Vs. DUNI CHAND
September 17, 1990
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
December 20, 1990
RUNKU RAM Vs. COLLECTOR, LAND ACQUISITION
July 27, 1990
RUP CHAND Vs. DAULATU
December 18, 1990
SANT RAM Vs. MANOHAR LAL AND ORS.
October 29, 1990
SANTOSH KUMARI Vs. STATE
April 24, 1990
SANTOSH THAKUR Vs. STATE OF HIMACHAL PRADESH
August 16, 1990
SAWAN SIN Vs. DHARAM DUTT
March 7, 1990
SH. DHANI RAM Vs. THE STATE OF HIMACHAL PRADESH
December 13, 1990
SHAKUNTLA DEVI Vs. MOHAN LAL GUPTA
August 21, 1990
SHANTI DEVI Vs. SANT RAM
June 25, 1990
SHER SINGH Vs. STATE OF HIMACHAL PRADESH
December 31, 1990
SHIMLA CENTRAL CO-OPERATIVE CONSUMERS STORE Vs. DARSHAN SINGH
July 12, 1990
SHIMLA DEVELOPMENT AUTHORITY Vs. KRISHNA DEVI
January 5, 1990
SHIVALIK FOREST CO. Vs. STATE OF HIMACHAL PRADESH
July 19, 1990
SHIVALIK FOREST COMPANY FOREST LESSEE, DHANGOO ROAD PATHANKOT Vs. STATE OF HIMACHAL PRADESH
September 21, 1990
SHRI BHAGAT RAM AND ANR. Vs. BASANT RAM AND ANR.
December 3, 1990
SHRI C. BALJEE Vs. UNION OF INDIA (UOI)
November 28, 1990
SHRI PREM CHAND Vs. SHRI RAM SARUP AND ORS.
November 27, 1990
SMT. SATYA DEVI AND ANR. Vs. UNITED COMMERCIAL BANK
August 17, 1990
SOHAN SINGH AND ORS. Vs. JANAK RAJ
November 27, 1990
STATE Vs. CHET RAM
October 29, 1990
STATE BANK OF PATIALA Vs. ALPANA INDUSTRIES
September 13, 1990
STATE OF H P Vs. CHATAR SINGH
October 29, 1990
STATE OF H P Vs. RAMESH CHAND
July 25, 1990
STATE OF H P Vs. HANS RAJ
September 17, 1990
STATE OF H.P. Vs. KULDEEP SINGH AND HANS RAJ
November 27, 1990
STATE OF H.P. Vs. ATTAR SINGH AND ORS.
October 29, 1990
STATE OF H.P. Vs. SUNDER SINGH
October 29, 1990
STATE OF H.P. Vs. DHANESHWARI DEVI
October 29, 1990
STATE OF H.P. Vs. MAHBOOB
October 29, 1990
STATE OF H.P. Vs. JAGAT RAM
October 29, 1990
STATE OF H.P. Vs. HUKAM CHAND
April 20, 1990
STATE OF H.P. Vs. RATTAN SINGH
October 30, 1990
STATE OF H.P. Vs. MANSHA RAM
August 21, 1990
STATE OF H.P. Vs. KAMAL CHAND
August 21, 1990
STATE OF H.P. Vs. MAST RAM
September 12, 1990
STATE OF H.P. Vs. CHAURIA
September 12, 1990
STATE OF H.P. Vs. INDER SINGH AND ORS.
September 14, 1990
STATE OF H.P. Vs. RAJINDER SINGH
September 17, 1990
STATE OF H.P. Vs. BASIE
September 17, 1990
STATE OF H.P. Vs. JOGINDER SINGH AND ORS.
December 18, 1990
STATE OF H.P. Vs. CHIRANJI LAL
November 8, 1990
STATE OF H.P. Vs. KAUSHALYA DEVI
August 8, 1990
STATE OF H.P. Vs. NAZIR SINGH
July 26, 1990
STATE OF H.P. Vs. SAHNI DEVI AND ANR.
July 26, 1990
STATE OF H.P. Vs. RAJA RAM
August 22, 1990
STATE OF HIMACHAL PRADESH Vs. HARI SINGH
July 20, 1990
STATE OF HIMACHAL PRADESH Vs. RUP CHAND
November 7, 1990
STATE OF HIMACHAL PRADESH Vs. SANDEEPAN KUMAR
September 17, 1990
STATE OF HIMACHAL PRADESH Vs. CHIRANJI LAL
September 8, 1990
STATE OF HIMACHAL PRADESH Vs. TARA SINGH AND ORS.
November 12, 1990
STATE OF HIMACHAL PRADESH Vs. AMAR SINGH
May 8, 1990
STATE OF HIMACHAL PRADESH Vs. DAULAT RAM
December 31, 1990
STATE OF HIMACHAL PRADESH Vs. PREM CHAND
August 10, 1990
STATE OF HIMACHAL PRADESH Vs. HIRA NAND
August 24, 1990
STATE OF HIMACHAL PRADESH Vs. PARSHOTAM LAL GUPTA
December 5, 1990
STATE OF HIMACHAL PRADESH Vs. KULDEEP SINGH
September 27, 1990
STATE OF HIMACHAL PRADESH Vs. LACHHMI SINGH
March 7, 1990
STATE OF HIMACHAL PRADESH Vs. RUP CHAND
September 7, 1990
STATE OF HIMACHAL PRADESH Vs. RATTAN CHAND AND THREE ORS.
June 1, 1990
SUB-DIVISIONAL MAGISTRATE, MANDI, H.P. Vs. DURGA SINGH THAKUR
July 25, 1990
SUDHIR KUMAR ARYA Vs. STATE
December 31, 1990
SUKH DEV BHARAJ Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION LTD.
January 10, 1990
SUNYUKTA GULER Vs. STATE OF HIMACHAL PRADESH
October 25, 1990
SURAJ MAL Vs. KAMLA SHARMA
October 29, 1990
SURAT SINGH VERMA Vs. HIGH COURT OF HIMACHAL PRADESH AND TWO ORS.
May 15, 1990
SURINDER KUMAR Vs. HIMACHAL GRAMIN BANK
December 10, 1990
SURINDER MAHAJAN Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LTD.
June 11, 1990
SURINDER SINGH Vs. RATTNI DEVI
August 27, 1990
SURJEET SINGH Vs. JAGDISH KUMAR SHARMA
August 21, 1990
THAKUR DASS Vs. HAZARI LAL
March 16, 1990
THE ORIENTAL FIRE AND GENERAL INSURANCE CO, LTD. Vs. MIRA DEVI
August 21, 1990
UNION OF INDIA Vs. PRADEEP KUMARI
October 24, 1990
UNION OF INDIA Vs. SHANTI DEVI
September 15, 1990
UNION OF INDIA (UOI) AND ORS. Vs. SHANTI DEVI AND ORS.
November 15, 1990
UNITED INDIA INSURANCE CO. LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
October 8, 1990
V.D. KALIA Vs. THE BILASPUR DISTT. CO-OPERATIVE MARKETING AND CONSUMER FEDERATION LTD. AND ORS.
November 16, 1990
V.D.KALIA Vs. BILASPUR DISTRICT COOPERATIVE MARKETING AND CONSUMER FEDERATION LIMITED, BILASPUR
September 16, 1990
VIJAY KUMAR Vs. ASHA
July 26, 1990
VIKRAM PHARMACEUTICALS PVT.LTD., PARWANOO Vs. THE PRESIDING OFFICER LABOUR COURT
June 15, 1990
VIRENDER KUMAR Vs. STATE BANK OF INDIA
July 10, 1990
WALAIT RAM GUPTA Vs. H.P.STATE ELECTRICITY BOARD
December 5, 1990
YASH PAL GARG Vs. STATE OF HIMACHAL PRADESH
December 10, 1990
YOGENDRA CHANDRA Vs. COMMISSIONER OF WEALTH TAX
July 13, 1990