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Case Index
Title
Date
APPOLLO TUBES LTD. Vs. LAL CHAND MALHOTRA
November 8, 1990
BYFORD Vs. RAMESH TANEJA
May 24, 1990
ELECTRONICS & ELECTRONICS Vs. SHRI NET RAM
December 27, 1990
G.M.MAHANAGAR TELEPHONES NIGAM LTD. Vs. SHRI GULSHAN RAI
May 11, 1990
GIAN CHAND MITTAL Vs. VICE-CHAIRMAN, D.D.A.
November 26, 1990
GUPTA ENTERPRISES Vs. SHAKUNTALA GUPTA
September 25, 1990
INDIA PHOTOGRAPHIC CO. LTD. Vs. H.D.SHOURIE
March 20, 1990
KAPIL KUMAR TAYAL Vs. GENERAL MANAGER, D.E.S.U.
April 17, 1990
KISHNIDEVI Vs. ADD. DEPUTY COMMISSIONER (FACTORIES), M.C.D.
March 6, 1990
KULSHASHI RAJ Vs. VICE CHAIRMAN, DELHI DEVELOPMENT AUTHORITY
February 22, 1990
LT.COL.AJ.ANAND Vs. MANAGER, INDIAN BANK, CHANDIGARH, THE MANAGER, INDIAN BANK, NEW DELHI
December 31, 1990
LUCKY STAR ESTATE (I) Vs. LAXMI BOILERS (NORTH)
December 4, 1990
M.C.D. (D.E.S.U.) Vs. BUDH PARKASH
November 6, 1990
MAJESTIC AUTO LTD Vs. SH.K.KANT
December 24, 1990
MRF LIMITED Vs. ASHOK LUTHRA
November 1, 1990
P.K.NANDA Vs. GEM INDIA
January 5, 1990
PRABHAT BAG FACTORY Vs. UNITED INDIA INSURANCE
November 13, 1990
R.B.SETH JESSA RAM Vs. SUSHMA
April 5, 1990
R.B.SHARMA Vs. VIRENDER LAMBA
November 20, 1990
R.L.BATRA Vs. P.MUDGAL SWAMI
December 17, 1990
RAJ SUDHA TOWERS (P.) LTD. Vs. SHRI SUBHASH GARG & SHRI PRADEEP GARG
January 23, 1990
S.C. CHIBBAR Vs. AIR INDIA CORPORATION
November 13, 1990
SANTOSH SAWHNEY Vs. ANAND PRATYABHOOT VIT NIGAM LTD
December 20, 1990
SARLA JAIN Vs. UNIT TRUST OF INDIA
April 24, 1990
SHRI P.K. KURIAKOSE Vs. AIR FORCE NAVAL HOUSING BOARD
March 27, 1990
SHYAM COMPUTER SYSTEMS (P) LTD. Vs. PREM KUMARI SEHGAL
December 3, 1990
SOVINTORG (INDIA) PVT. LTD. Vs. STATE BANK OF INDIA
November 29, 1990
SUSHILA DEVI Vs. RAJ SUDHA TOWERS (P) LTD. & OTHERS
April 10, 1990
TRAVELS & TRADES PVT. LTD. Vs. SWARAJ MAZDA LTD.
November 9, 1990
UNION OF INDIA Vs. K.K.BHATT
December 31, 1990
USHA RANI GUPTA Vs. GENERAL MANAGER, D.E.S.U.
April 10, 1990
USHA RECTIFIER Vs. JAYSHREE PUSHKAR RAI
November 29, 1990
WHITELINE APPLIANCES Vs. SUDHA PRASAD
December 24, 1990