Case Index

Title
Date
ACHALA C.DALVI Vs. LIPTON INDIA LTD.& ORS.
October 26, 1990
AKHIL BHARATIYA GRAHAK PANCHAYAT, ILAHI ADAM SAHEB ATTAR Vs. CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA
April 24, 1990
AKHIL BHARATIYA GRAHAK PANCHAYAT,MR.ILAHI ADAM SAHEB ATTAR Vs. CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA
April 23, 1990
ANGELA FONSECA Vs. CORAL LAWNS
August 30, 1990
ARADHANA TRAVEL SERVICES, BOMBAY Vs. RAMCHANDRA C.KALE
November 18, 1990
AUTO SKILLS @ RENUKA ENTERPRISES Vs. YUVA LEKHAK ABHIYAN
August 8, 1990
D.C.GUPTA Vs. PARASRAMPURIA ESTATE DEVELOPERS (P) LTD.
December 21, 1990
D.R. JOSHI Vs. MOTOR INDUSTRIES CO. LTD.
October 9, 1990
DILIP NARAYAN BHELANDE Vs. PRAKASH N.PANT
September 5, 1990
G.M., B.E.S.T., BOMBAY Vs. MILIND G.DIXIT
August 28, 1990
JAHANGIR B.GAI Vs. WESTERN INDIA AUTOMOBILE ASSOCIATION
October 9, 1990
KAMLAKAR KASHINATH BADWA Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
July 19, 1990
MAHANAGAR TELEPHONE NIGAM LTD. Vs. VINOD V.KARKARE
October 9, 1990
MAHANAGAR TELEPHONE NIGAM LTD. Vs. N.N.JOSHI
October 9, 1990
MANAGER TELEPHONE NIGAM LTD. Vs. LEO REBELLO
September 18, 1990
MOHAN LAL Vs. UNITED INDIA INSURANCE CO.LTD.
December 5, 1990
MOTIBAI DALVI HOSPITAL Vs. M.I.GVILKAR
December 5, 1990
MUMBAI GRAHAK PANCHAYAT Vs. CHAMUNDI MOPEDS LTD.
November 27, 1990
N.K.GOYLE Vs. REGISTRAR, INDIAN INSTITUTE OF TECHNOLOCY, BOMBAY
September 17, 1990
NOZAR J.IRANI Vs. GENERAL MANAGER, MAHARASHTRA TELEPHONE NIGAM LTD.,BOMBAY
November 6, 1990
S.A.BAGAYATKAR Vs. SUVIDHA TRADING CORPORATION
July 11, 1990
VASANT KOLHATKAR Vs. COMMR., THANE MUNICIPAL CORPORATION
October 9, 1990