Case Index

Title
Date
7 Vs. STATE OF HARYANA AND OTHERS
November 13, 1990
A P SINGH Vs. PGI
January 10, 1990
A.L. GERA Vs. STATE OF HARYANA
April 19, 1990
AAS MOHAMMAD Vs. STATE OF HARYANA
May 14, 1990
ABDUL SAMAD Vs. SATYA NARAYAN MAHAWAR
April 23, 1990
ABDUL SATTAR Vs. STATE OF PUNJAB
July 26, 1990
ABHAY SINGH MANKOTIA Vs. UNION OF INDIA
February 13, 1990
ADITYA VESH DISCIPLE OF SWAMI DAYA NAND Vs. BHAJAN LAL
August 3, 1990
ADMINISTRATOR BHIWANI MUNICIPALITY BHIWANI Vs. PRABHUDAYAL HIMMATSINGHKA
September 4, 1990
AGGARWAL BASTRALYA Vs. BHAGWAN KUNTHU NATH JAIN
December 5, 1990
AGGARWAL RICE MILLS Vs. PUNJAB STATE CO-OPERATIVE SUPPLY & MARKETING FEDERATION LTD
November 14, 1990
AGYA RAM THAPAR Vs. FINANCIAL COMMISSIONER REVENUE AND SECRETARY TO GOVERNMENT
March 23, 1990
AIR MARSHAL SHIVDEV SINGH (RTD.) Vs. THE STATE OF PUNJAB AND ANOTHER
November 19, 1990
AJAIB SINGH Vs. SAN SINGH
December 5, 1990
AJAIB SINGH Vs. STATE OF PUNJAB
March 23, 1990
AJAY BATTA Vs. STATE OF PUNJAB AND OTHERS
November 21, 1990
AJAY KAPOOR AND ORS. Vs. THE J AND K STATE FINANCIAL CORPORATION AND ORS.
July 23, 1990
AJAY KUMAR Vs. J AND K STATE FINANCIAL CORPORATION
July 23, 1990
AJAY KUMAR Vs. STATE OF HARYANA
November 8, 1990
AJIT SINGH Vs. CHET SINGH
June 5, 1990
AJIT SINGH Vs. LAKHBIR SINGH AND ORS
November 25, 1990
AJIT SINGH Vs. STATE OF PUNJAB
January 10, 1990
AJIT SINGH Vs. ARJAN SINGH
August 1, 1990
AJMER KAUR Vs. JASBIR SINGH DHILLON
June 4, 1990
AJMER SINGH, DRIVER AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
August 27, 1990
AKAL RICE MILLS, MANAKPUR Vs. JASPAL SINGH
January 9, 1990
AKKI Vs. BAKHTAWAR SINGH
November 12, 1990
AKKO WIDOW OF MOHAN SINGH Vs. SUDESH KUMAR
January 16, 1990
AMAR COLD STORAGE AND ICE FACTORY Vs. PUNJAB FINANCIAL CORPORATION
July 10, 1990
AMAR LAL Vs. STATE OF HARYANA
March 14, 1990
AMAR NATH Vs. BELI RAM AND ANR.
December 17, 1990
AMAR SINGH Vs. UNITED COMMERCIAL BANK
January 25, 1990
AMAR SINGH Vs. SATYA DEVI
June 7, 1990
AMAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
May 23, 1990
AMAR SINGH Vs. DALIP SINGH
November 21, 1990
AMARJIT KAUR Vs. RAJINDERPAL SINGH
May 25, 1990
AMARJIT SINGH Vs. PUNJAB STATE
July 31, 1990
AMARJIT SINGH Vs. PUNJAB WAREHOUSING CORPORATION
November 7, 1990
AMARJIT SINGH Vs. UNION OF INDIA, MINISTRY OF FINANCE
July 24, 1990
AMARJIT SINGH KALEKA Vs. STATE OF PUNJAB AND ORS.
July 10, 1990
AMARJIT SINGH SIDHU Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH
December 19, 1990
AMBALA BUS SYNDICATE PVT LTD Vs. STATE BANK OF INDIA SAS NAGAR
April 30, 1990
AMBALA CENTRAL CO-OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT
June 12, 1990
AMIN CHAND AND ANOTHER Vs. STATE OF HARYANA
June 18, 1990
AMIR CHAND Vs. CHUNI LAL
February 27, 1990
AMRIT BANASPATI CO LTD Vs. UNION OF INDIA
January 22, 1990
AMRIT KAUR Vs. SATPAL SINGH
July 16, 1990
AMRIT LAL GARG Vs. STATE OF PUNJAB
February 12, 1990
AMRITSAR IMPROVEMENT TRUST Vs. BAWA RAM CONTRACTOR
September 11, 1990
ANAND PARKASH MALIK Vs. BHAGWAN DASS
September 18, 1990
ANAND PARKASH, NOW SUPERINTENDING ENGINEER, HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. STATE
March 28, 1990
ANIL KUMAR Vs. GHISU
August 23, 1990
ANIL SEHRAWAT Vs. HARYANA AGRICULTURE UNIVERSITY, HISAR
August 6, 1990
ANJU SACHDEVA Vs. PANJAB UNIVERSITY, CHANDIGARH
February 16, 1990
ANOKH SINGH Vs. PARAMJIT KAUR
January 11, 1990
ANOOP SINGH Vs. SWAIAN SINGH AND OTHERS
December 6, 1990
ANUPAM CHAUDHARY Vs. RAVEEN MOHAN CHAUDHARY
July 23, 1990
ARAPANA GILL Vs. STATE OF PUNJAB
October 11, 1990
ARJAN DASS Vs. KRISHAN KUMAR
November 21, 1990
ARUN KUMAR SHARMA Vs. RAMA SHARMA
October 30, 1990
ARUN MALHOTRA Vs. STATE OF HARYANA
August 6, 1990
ARUN PRABHA Vs. PANJAB UNIVERSITY AND ANR
November 29, 1990
ARYA VIDYA MANDIR Vs. RAM SARUP AGNIHOTRI
July 25, 1990
ARYNA GUPTA Vs. LUDHIANA IMPROVEMENT TRUST
December 18, 1990
ASA NAND Vs. STATE OF HARYANA
July 25, 1990
ASHA BHARDWAJ Vs. MAHARAJ KISHAN
December 3, 1990
ASHOK ARORA Vs. UNION OF INDIA
January 29, 1990
ASHOK KUMAR Vs. STATE OF HARYANA
November 7, 1990
ASHOK KUMAR Vs. STATE OF PUNJAB
September 6, 1990
ASHOK KUMAR Vs. STATE OF PUNJAB
January 24, 1990
ASHOK KUMAR ANAND Vs. UNION OF INDIA
February 8, 1990
ASSA SINGH Vs. SHER SINGH
September 12, 1990
ATAM CHAND GAUR BY LRS Vs. JOGI RAM
September 17, 1990
ATLAS CYCLE INDUSTRIES LTD , SONEPAT Vs. STATE OF HARYANA
September 20, 1990
ATMA RAM & ORS. Vs. MOLU RAM & ORS.
May 18, 1990
ATMA SINGH EXPIRED Vs. STATE OF PUNJAB
August 1, 1990
AVINASH CHANDER Vs. UNION OF INDIA
April 12, 1990
AVTAR SINGH Vs. SUKHVINDER SINGH
March 9, 1990
AVTAR SINGH & OTHERS Vs. DALIP KAUR & OTHERS
December 13, 1990
AVTAR SINGH ALIAS JALLUNDUR SINGH Vs. BANTA SINGH (DIED)
October 11, 1990
AVTAR SINGH AND OTHERS Vs. BHAGAT SINGH
September 10, 1990
AVTAR SINGH SAHI Vs. STATE OF HARYANA
May 15, 1990
B D SHARMA Vs. LEELA PALL
September 13, 1990
B K BALI Vs. PUNJAB STATE COOPERATIVE AGRICULTURAL DEVELOPMENT BANK
May 3, 1990
B M SHARMA EXECUTIVE ENGINEER Vs. STATE OF HARYANA
November 6, 1990
B VENUGOPAL REDDY Vs. UNION OF INDIA
November 21, 1990
B.D. BHALLA Vs. GOVERNMENT OF PUNJAB AND OTHERS
June 7, 1990
B.D. BHALLA, PUBLIC RELATION OFFICER AND OTHERS Vs. GOVT. OF PUNJAB AND OTHERS
September 10, 1990
B.D. SINGLA Vs. CHIEF ENGINEER
December 7, 1990
BABU LAL Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR
November 20, 1990
BABU RAM Vs. STATE OF HARYANA
November 6, 1990
BABU RAM Vs. LABOUR OFFICER
December 21, 1990
BABU RAM Vs. PUSHPA DEVI
February 1, 1990
BABU RAM ALIAS BABU DASS Vs. BUDH SINGH
April 20, 1990
BABU SINGH Vs. MOTI RAM
November 16, 1990
BACHAN SINGH Vs. AMAR SINGH
August 27, 1990
BACHAN SINGH ALIAS GURBACHAN SINGH Vs. MALKIAT RAI
September 18, 1990
BACHINT KAUR Vs. GURNAM KAUR
August 21, 1990
BACHINT KAUR Vs. STATE OF PUNJAB
February 20, 1990
BADRI PARSHAD Vs. STATE OF HARYANA
October 12, 1990
BAGGAKE PIPAL CO-OPERATIVE MULTI-PURPOSE SOCIETY LTD Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB
October 10, 1990
BAGHERA SINGH AND OTHERS Vs. STATE OF PUNJAB
January 10, 1990
BAJRANG LAL Vs. STATE OF HARYANA
November 1, 1990
BAKHSHISH SINGH ALIAS BAKHSHI Vs. TARA SINGH
August 27, 1990
BAKHTAWAR SINGH Vs. JIWAN SINGH AND OTHERS
December 19, 1990
BAL KISHAN Vs. DEVKI NANDAN
September 18, 1990
BAL KISHAN Vs. BANTO
September 13, 1990
BAL KRISHAN MALHOTRA Vs. PIARA SINGH
March 1, 1990
BAL KRISHAN SAREEN Vs. BANK OF INDIA
April 16, 1990
BALBIR SINGH Vs. AMARJEET SINGH
May 7, 1990
BALBIR SINGH Vs. STATE OF PUNJAB AND ORS
September 7, 1990
BALBIR SINGH Vs. DALJIT SINGH KEHAR SINGH
November 15, 1990
BALBIR SINGH Vs. STATE OF PUNJAB
March 19, 1990
BALBIR SINGH AND ORS. Vs. PEPSU ROAD TRANSPORT CORPORATION
January 1, 1990
BALBIR SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
August 27, 1990
BALBIR SINGH CHAUHAN Vs. STATE OF HARYANA
September 14, 1990
BALDEV PARSHAD Vs. KISHAN CHAND
April 30, 1990
BALDEV RAJ DEVGAN AND ORS. Vs. STATE OF PUNJAB AND ANR.
December 10, 1990
BALDEV SINGH Vs. STATE OF PUNJAB AND ORS.
November 16, 1990
BALDEV SINGH Vs. STATE OF PUNJAB
August 10, 1990
BALDEV SINGH Vs. STATE OF PUNJAB
December 7, 1990
BALDEV SINGH Vs. JAGJIT KAUR
May 24, 1990
BALDEV SINGH Vs. STATE OF PUNJAB
June 18, 1990
BALJINDER SINGH Vs. STATE OF PUNJAB
March 9, 1990
BALJINDER SINGH Vs. STATE OF PUNJAB
November 9, 1990
BALJINDER SINGH Vs. STATE OF PUNJAB
November 6, 1990
BALJIT SINGH GILL Vs. STATE OF PUNJAB
June 4, 1990
BALJORE SINGH Vs. ALKA
September 13, 1990
BALKAR SINGH Vs. SECRETARY TO GOVERNMENT PUNJAB
December 11, 1990
BALLU Vs. PARSA AND ORS.
November 21, 1990
BALRAJ SAGAR Vs. THE STATE OF PUNJAB AND ANOTHER
September 14, 1990
BALVINDER KAUR AND OTHERS Vs. JIWAN LAL AND OTHERS
August 7, 1990
BALWAN SINGH AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
July 17, 1990
BALWANT RAI KAUSHAL Vs. STATE OF HARYANA
December 3, 1990
BALWANT SINGH Vs. GURBAX SINGH
March 12, 1990
BALWANT SINGH Vs. AMRIK KAUR
May 8, 1990
BALWANT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
September 5, 1990
BALWINDER KAUR Vs. PRITPAL SINGH
September 18, 1990
BALWINDER SINGH Vs. STATE OF PUNJAB
March 8, 1990
BANARSI DASS Vs. KUNDAN LAL
August 22, 1990
BANARSI DASS Vs. JIWAN RAM
April 5, 1990
BANK OF BARODA Vs. CAPTAIN R R BHARDWAJ OFFICER MIDDLE MANAGEMENT GRADE II BANK OF BARODA
October 10, 1990
BANK OF BARODA Vs. S D TRIKHA
June 8, 1990
BANKE BEHARI LAL SHARMA Vs. SH SAT PALL SHARMA
May 24, 1990
BANSI LAL Vs. DHARAM SINGH
July 27, 1990
BANT SINGH Vs. UNION OF INDIA
May 24, 1990
BANTA SINGH AND ANOTHER Vs. STATE OF PUNJAB
October 11, 1990
BARJINDER PAL Vs. STATE OF PUNJAB
August 21, 1990
BASAL TOOLS COMPANY Vs. INCOME-TAX OFFICER
December 4, 1990
BASANT KAUR Vs. STATE OF HARYANA
August 23, 1990
BASANT KAUR Vs. SHANTI DEVI
September 4, 1990
BASANT LAL BHATIA Vs. UNION OF INDIA
November 8, 1990
BASDEV MITTAL Vs. CANTONMENT BOARD
February 19, 1990
BASHESHAR DASS (DEAD) Vs. RAMESH NAGPAL
November 21, 1990
BASSI MUBARIKPUR Vs. UNITED INDIA INSURANCE CO. LTD.
June 4, 1990
BATHINDA CHEMICALS AND BANASPATI PVT LTD Vs. EXCISE AND TAXATION COMMISSIONER
January 15, 1990
BATRA FINANCE CORPORATION Vs. CHIEF JUDICIAL MAGISTRATE
December 19, 1990
BAWA SINGH Vs. STATE OF HARYANA
January 9, 1990
BEAS CONSTRUCTION BOARD Vs. SH MOHINDER KUMAR JAIN
August 7, 1990
BEDO Vs. SARDARA AND OTHERS
September 3, 1990
BELA SINGH Vs. CHATRA
June 1, 1990
BHAG SINGH Vs. JARNAIL SINGH
May 23, 1990
BHAG SINGH Vs. MOGA CENTRAL CO-OP BANK LTD , MOGA
May 17, 1990
BHAGAT RAM Vs. THE DIRECTOR OF PANCHAYATS AND OTHERS
May 9, 1990
BHAGAT RAM Vs. STATE OF PUNJAB
September 10, 1990
BHAGWAN DAS Vs. FINANCIAL COMMISSIONER REVENUE GOVERNMENT OF HARYANA
January 9, 1990
BHAGWAN SINGH AND OTHERS Vs. STATE OF HARYANA & ANOTHER
July 31, 1990
BHAI NANDBIR SINGH Vs. FINANCIAL COMMISSIONER
July 25, 1990
BHAJAN DASS Vs. HARI DASS
January 11, 1990
BHAJAN LAL Vs. STATE OF HARYANA
August 1, 1990
BHAJAN LAL Vs. STATE OF HARYANA
January 15, 1990
BHAJAN SINGH Vs. JOGINDER KAUR
September 7, 1990
BHAJAN SINGH Vs. STATE OF HARYANA & ANR
November 6, 1990
BHAJAN VIR SINGH Vs. STATE OF HARYANA
January 25, 1990
BHANWAR SINGH Vs. STATE OF HARYANA
June 27, 1990
BHARAT BHUSHAN Vs. STATE OF HARYANA
September 19, 1990
BHARAT BONES AND FERTILIZER MILLS Vs. STATE BANK OF INDIA
September 10, 1990
BHARPUR SINGH BRAR Vs. STATE OF PUNJAB
March 14, 1990
BHASIN ASSOCIATES PVT LTD 58, JANPATH NEW DELHI Vs. NATIONAL BUILDING CONSTRUCTION CORP LTD
January 30, 1990
BHATINDA IMPROVEMENT TRUST BHATINDA Vs. BALWANT SINGH
September 5, 1990
BHIM SINGH Vs. STATE OF HARYANA
September 3, 1990
BHIM SINGH Vs. DISTRICT JUDGE
August 10, 1990
BHIM SINGH Vs. STATE OF PUNJAB
May 24, 1990
BHIM SINGH Vs. DALIP SINGH
December 20, 1990
BHOJ RAJ SHARMA Vs. DEPUTY COMMISSIONER
June 8, 1990
BHOLA SINGH ALIAS GURJANT SINGH Vs. STATE OF PUNJAB
May 28, 1990
BHUPINDER SINGH Vs. STATE OF PUNJAB
January 19, 1990
BHUPINDER SINGH Vs. THE PRIMARY LAND MORTGAGE BANK, HOSHIARPUR AND ORS.
January 9, 1990
BHUPINDER SINGH Vs. STATE OF PUNJAB
August 2, 1990
BHUPINDER SINGH MAHAY Vs. STATE OF PUNJAB
May 10, 1990
BHUPINDER SINGH MINOR Vs. DILBAGH SINGH
October 22, 1990
BHUPINDERA FLOUR MILLS LIMITED, BHATINDA Vs. COMMISSIONER, FEROZEPUR DIVISION
October 3, 1990
BHUSHAN LAL CHAWLA Vs. MUNICIPAL COMMITTEE, REWARI
May 29, 1990
BHUSHAN LAL SHARMA Vs. PRESIDING OFFICER LABOUR COURT
February 8, 1990
BHUSHAN TIN BOX INDUSTRIES Vs. NEW BANK OF INDIA
August 10, 1990
BIHARI LAL SHANNU RAM Vs. SH BIHARI LAL WADHWA
August 30, 1990
BIHARI LAL SHANU RAM Vs. BIHARI LAL WADHWA AND ANR.
August 3, 1990
BIKKAR SINGH Vs. JAGIR SINGH
November 14, 1990
BIKRAMJIT SINGH ETC Vs. GURU NANAK DEV UNIVERSITY ETC
September 4, 1990
BIMLA DEVI Vs. UNION TERRITORY OF CHANDIGARH
August 6, 1990
BIMLA DEVI ALIAS PIARA DEVI Vs. PREM DASS
May 22, 1990
BINDU SHARMA Vs. DEVINDER KUMAR
January 25, 1990
BINKAL KUMAR Vs. STATE OF HARYANA
May 18, 1990
BIPAN KUMAR Vs. C L MAHAJAN MANAGER PUNJAB NATIONAL BANK
November 21, 1990
BIR BHAN Vs. ISWAR DEVI
December 19, 1990
BIR SINGH Vs. STATE OF HARYANA
September 18, 1990
BIRAN Vs. GURMUKH SINGH
August 10, 1990
BIRBAL Vs. SHARBATI
May 23, 1990
BIRBAL DASS Vs. STATE OF HARYANA
April 2, 1990
BISHAN DASS NAGINA MAL Vs. STATE OF PUNJAB
December 6, 1990
BISSI Vs. SUCHA SINGH
January 11, 1990
BRAHM PARKASH Vs. STATE OF HARYANA
October 3, 1990
BRAHM RAJ Vs. VIDYA WATI
October 11, 1990
BRIJ KISHORE Vs. STATE OF PUNJAB AND OTHERS
September 7, 1990
BRIJ LATA Vs. RADHE LAL
January 22, 1990
BRIJ MOHAN Vs. CHHAJU RAM
November 21, 1990
BRIJ MOHAN ALIAS VIJAY Vs. STATE OF HARYANA
January 9, 1990
BRIJ NANDAN Vs. STATE OF HARYANA
April 26, 1990
BRIJ PAL SINGH Vs. THE STATE OF PUNJAB AND ORS.
April 10, 1990
BRIJINDER BIR SINGH Vs. VINOD ALIAS PARMINDER
October 10, 1990
BUDH SINGH Vs. ANOKH SINGH
August 7, 1990
BUTA SINGH Vs. BHAN SINGH
August 27, 1990
BUTA SINGH Vs. STATE OF PUNJAB
February 21, 1990
BUTA SINGH Vs. JOTA SINGH
July 23, 1990
BUTTA SINGH Vs. UNION OF INDIA
December 18, 1990
CANARA BANK Vs. AAR PEE TRADING CO
August 6, 1990
CAPT KANWALJIT SINGH Vs. UNION OF INDIA
September 10, 1990
CEMENT CORPORATION OF INDIA Vs. SURINDER KUMAR SUBHASH CHANDER AND ANOTHER
March 15, 1990
CEMENT CORPORATION OF INDIA LIMITED Vs. HARYANA CEMENT
September 13, 1990
CENTRAL BANK OF INDIA Vs. RAGHBIR SINGH VIRK
June 8, 1990
CENTRAL BANK OF INDIA Vs. TRIVENI ENGINE AND FABRICATORS
May 25, 1990
CENTRAL BANK OF INDIA Vs. MADAN LAL AND BROTHERS
July 20, 1990
CHAIN SINGH AND SON Vs. ASSISTANT COLLECTOR PREVENTIVE CENTRAL EXCISE COLLECTORATE
June 5, 1990
CHAMAN LAL Vs. GULZAR SINGH AND OTHERS
November 16, 1990
CHAMAN LAL Vs. STATE OF PUNJAB AND ORS.
March 12, 1990
CHAMAN LAL SANKHLA, H. C.S. Vs. NARAIN DATT VATS
August 30, 1990
CHAMAN SINGH Vs. PRESIDING OFFICER, LABOUR COURT
July 13, 1990
CHAMEL SINGH Vs. STATE OF HARYANA
November 16, 1990
CHAMKAUR SINGH Vs. STATE OF PUNJAB
May 18, 1990
CHAMKAUR SINGH MANDER Vs. STATE OF PUNJAB
July 19, 1990
CHAMPA RANI Vs. STATE OF PUNJAB
July 13, 1990
CHANAN SINGH Vs. ADDITIONAL DIRECTOR
September 18, 1990
CHAND AHUJA Vs. GAUTAM HADA
March 30, 1990
CHAND KAUR Vs. HARNAM KAUR (DECEASED) BY HER L RS
August 21, 1990
CHAND RATTAN Vs. RAM SARUP
March 19, 1990
CHAND SINGH Vs. STATE OF HARYANA
July 19, 1990
CHAND SINGH Vs. STATE OF PUNJAB
December 5, 1990
CHAND SINGH Vs. BALBIR SINGH
January 19, 1990
CHANDER PARKASH Vs. STATE OF HARYANA
November 29, 1990
CHANDEV KISHORE Vs. BISHAN DASS
August 8, 1990
CHANDIGARH ADMINISTRATION Vs. HARINDER PANNU
September 25, 1990
CHANDRA KANTA KHOSLA Vs. RAI CHAND JAIN
June 7, 1990
CHARAN SINGH Vs. PATRAM
February 26, 1990
CHARAN SINGH Vs. STATE OF HARYANA
July 16, 1990
CHARAN SINGH ALIAS CHARNA MEHRA Vs. SECRETARY TO GOVERNMENT PUNJAB DEPARTMENT OF HOME AFFAIRS AND JUSTICE
March 8, 1990
CHARAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
August 10, 1990
CHARANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
July 10, 1990
CHARANJIT SINGH NANDA Vs. HARYANA STATE ELECTRICITY BOARD
October 12, 1990
CHATIN SINGH Vs. MEHAR SINGH
August 23, 1990
CHATROO RAM Vs. SECRETARY DEFENCE
December 19, 1990
CHET SINGH Vs. THE STATE OF HARYANA
November 20, 1990
CHHATAR EXTRACTIONS PRIVATE LIMITED Vs. EXCISE AND TAXATION COMMISSIONER
January 15, 1990
CHHAYA ARORA Vs. HARYANA HOUSING BOARD
August 7, 1990
CHHINDO MADAN LAL Vs. MADAN LAL
May 14, 1990
CHUNI LAL Vs. MANJIT SINGH
September 13, 1990
CHUNI LAL Vs. AMIR CHAND
January 1, 1990
CHUNI LAL Vs. AMIR CHAND
February 27, 1990
CHUNI LAL Vs. PURAN MAL
October 10, 1990
CITY CLUB REGD Vs. MOHINDER SAIN CHOPRA
April 11, 1990
COL AJAIB SINGH Vs. PUNJAB NATIONAL BANK
May 29, 1990
COL. KARTAR SINGH SINGHOTA (RETD.) Vs. STATE OF PUNJAB AND ORS.
November 25, 1990
COMMISSIONER & SECRETARY TO GOVERNMENT HARYANA, CHANDIGARH Vs. DAYA KRISHAN BHARDWAJ
April 24, 1990
COMMISSIONER OF INCOME-TAX Vs. SURESH KUMAR
July 10, 1990
COMMISSIONER OF INCOME-TAX Vs. PREM CHAND JAIN
November 14, 1990
COURT ON ITS OWN MOTION Vs. STATE OF HARYANA
June 20, 1990
COURT ON ITS OWN MOTION Vs. LIAQAT
May 28, 1990
COURTS ON ITS OWN MOTION Vs. SH. TARA CHAND, DY. S.P., HARYANA
February 22, 1990
D D MALIK Vs. S M NEHRA
November 26, 1990
D R TRIKHA Vs. UNION TERRITORY CHANDIGARH ADMINISTRATION
December 18, 1990
D.D. VERMA Vs. STATE OF PUNJAB
October 5, 1990
DALBIR SINGH Vs. STATE OF PUNJAB
May 22, 1990
DALBIR SINGH Vs. KRISHNA
January 9, 1990
DALIP KAUR Vs. NORTHERN RAILWAY
March 9, 1990
DALIP SINGH & ORS. Vs. DALIPO
July 24, 1990
DALJIT SINGH Vs. CHHINA INDUSTRIES
May 25, 1990
DALJIT SINGH DHILLON Vs. UNION OF INDIA
April 26, 1990
DARSHAN LAL Vs. KIRNI DEVI
June 4, 1990
DARSHAN MASIH Vs. STATE OF PUNJAB
February 2, 1990
DARSHAN SINGH Vs. STATE OF PUNJAB
February 19, 1990
DARSHAN SINGH Vs. STATE OF PUNJAB
February 22, 1990
DARSHAN SINGH Vs. STATE OF PUNJAB
November 29, 1990
DARYA Vs. STATE OF HARYANA
August 2, 1990
DAULAT RAM KAMRA Vs. STATE OF PUNJAB
May 21, 1990
DAVENDER BANSAL Vs. BOARD OF SCHOOL EDUCATION, BHIWANI
December 19, 1990
DAVINDER PAUL SINGH Vs. STATE OF PUNJAB
September 7, 1990
DAVINDER SINGH Vs. STATE OF PUNJAB
September 17, 1990
DAYA NAND Vs. SUNDER RAM
May 14, 1990
DAYA NAND ARYA GIRLS HIGH SCHOOL Vs. SH LAKSHMI CHANDER PROP HARYANA ELECTRIC AND GENERAL CORP
November 13, 1990
DAYA NAND DAHIYA Vs. SHIALU SINGH
August 18, 1990
DAYA NAND SUHAG Vs. DHARAM CHAND
August 16, 1990
DELHI CLOTH MILLS Vs. LACHHMAN DASS
May 17, 1990
DELTA HAMLIN LIMITED Vs. CHANDIGARH ADMINISTRATION UNION TERRITORY
September 6, 1990
DERA BABA LATURIAN AND ANR. Vs. STATE OF PUNJAB
March 15, 1990
DES RAJ Vs. GURU GRANTH SAHIB, GURDWARA AHLUWALIA, RAJPURA
November 26, 1990
DES RAJ ARORA Vs. UNION OF INDIA (UOI) AND ANR.
November 21, 1990
DEV KARAN Vs. BHAGWAN DASS
November 19, 1990
DEV RAJ Vs. BHAKRA BEAS MANAGEMENT BOARD
August 6, 1990
DEVINDER KAUR Vs. MANMOHAN SINGH
December 10, 1990
DEVINDER PAL SINGH Vs. STATE OF PUNJAB
September 10, 1990
DEVINDER SINGH Vs. UNION OF INDIA
August 6, 1990
DEVINDER SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ANR.
December 11, 1990
DEVINDER SINGH SANDHU Vs. KRISHAN CHAND JAIN
October 10, 1990
DHANI RAM Vs. PRESIDING OFFICER, LABOUR COURT, BHATINDA
August 14, 1990
DHANI RAM AND OTHERS Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA THROUGH ITS DEPOT MANAGER, KAPURTHALA AND OTHERS
March 7, 1990
DHANPAT RAI Vs. STATE OF HARYANA
November 9, 1990
DHANRAJ Vs. STATE OF HARYANA
February 15, 1990
DHANWANT SINGH Vs. STATE OF PUNJAB
December 11, 1990
DHARAM PAL Vs. STATE OF HARYANA
November 20, 1990
DHARAM PAL Vs. STATE OF HARYANA
March 13, 1990
DHARAM PAL, DRIVER AND ORS. Vs. THE STATE OF HARYANA AND ORS.
August 27, 1990
DHARAM SINGH Vs. STATE OF PUNJAB
January 10, 1990
DHARAMPAL AND ORS. Vs. RACHHPAL AND ORS.
May 4, 1990
DHARAMVIR Vs. MELA RAM
April 19, 1990
DHARMA Vs. STATE OF HARYANA
February 16, 1990
DHIR SINGH Vs. STATE OF PUNJAB
July 12, 1990
DHURI SUGARCANE GROWERS CO-OP SOCIETY LTD Vs. STATE OF PUNJAB
November 5, 1990
DIAL SINGH Vs. THE PUNJAB STATE
September 19, 1990
DILBAG SINGH Vs. STATE OF HARYANA
July 16, 1990
DILSHER SINGH Vs. MANJIT INDER SINGH
April 30, 1990
DIMPLE SOBA Vs. GURU NANAK DEV UNIVERSITY
December 19, 1990
DIWAN SINGH Vs. STATE OF HARYANA
June 5, 1990
DIWAN SINGH Vs. COLLECTOR
June 8, 1990
DR. A. SHYAMAL Vs. KURUKSHETRA UNIVERSITY AND ORS.
September 18, 1990
DR. DARSHAN SINGH BEDI Vs. STATE OF PUNJAB
May 17, 1990
DR. K.K. SHARMA Vs. STATE OF PUNJAB AND OTHERS
June 1, 1990
DR. K.S. THIND Vs. THE STATE OF PUNJAB AND ANR.
August 30, 1990
DR. RAJ PAL BHATIA, MEDICAL OFFICER OF HEALTH, MUNICIPAL CORPORATION, AMRITSAR Vs. STATE OF PUNJAB AND OTHERS
November 7, 1990
DR. SUKHDEV SINGH & ORS. Vs. THE STATE OF PUNJAB & ANR.
September 11, 1990
DR. SURESH CHANDER SHARMA AND ORS. Vs. THE HARYANA DAIRY DEVELOPMENT CO
August 1, 1990
DR. VIJAY KUMAR SHARMA AND ANOTHER Vs. PUNJAB UNIVERSITY AND OTHERS
July 10, 1990
DRIPLEX WATER ENGINEERING LIMITED Vs. PUNJAB STATE ELECTRICITY BOARD
May 7, 1990
DULI CHAND Vs. JASWANT SINGH
November 19, 1990
DURGA DUTT Vs. STATE OF HARYANA
December 31, 1990
DURLABH SINGH Vs. NAHAR SINGH AND ORS.
December 7, 1990
DWARKA DASS Vs. SANT RAM
September 11, 1990
DWARKA DASS SON OF RAMJI DASS Vs. PUNJAB WAKF BOARD AMBALA CANTT
September 4, 1990
EMPIRE SURGICAL TRADERS Vs. INDIAN STANDARDS INSTITUTION, NEW DELHI
March 16, 1990
ER K C VERMA CHIEF ENGINEER DESIGNS PUNJAB STATE ELECTRICITY BOARD CHANDIGARH Vs. PUNJAB STATE ELECTRICITY BOARD AND ANR
September 5, 1990
EX CAPT R S DHULL Vs. STATE OF HARYANA
May 2, 1990
FAQIR CHAND Vs. FIRM M/S BHAG CHAND TEK CHAND
February 14, 1990
FAQUIR CHAND ALIAS FAQUIRIA Vs. STATE OF PUNJAB
August 17, 1990
FOOD CORPORATION OF INDIA Vs. KRISHNA RICE AND GENERAL MILLS
June 4, 1990
FOOD CORPORATION OF INDIA AND ORS. Vs. DAYAL SINGH
December 7, 1990
FOOD CORPORATION OF INDIA, BHATINDA Vs. KARTAR KAUR AND OTHERS
August 7, 1990
FOOD SPECIALITIES LIMITED Vs. UNION OF INDIA
March 27, 1990
FORBBSGANJ JAGDISH MILLS LIMITED Vs. FOOD CORPORATION OF INDIA
May 28, 1990
GAJA NAND Vs. SHIV LAL
December 10, 1990
GAJJAN SINGH Vs. STATE OF PUNJAB
March 1, 1990
GANDHI RAM SON OF SHRI RATTAN CHAND AND OTHERS Vs. STATE OF PUNJAB THROUGH THE SECRETARY EDUCATION DEPARTMENT CHANDIGARH AND OTHERS
September 13, 1990
GANESH LAL BRICK KILN OWNER Vs. STATE OF PUNJAB AND ORS.
September 13, 1990
GANGADHAR Vs. SATINDERJIT KAUR
August 17, 1990
GARJA SINGH Vs. SURJIT KAUR
October 11, 1990
GAUTAM SINGH Vs. NAR SINGH
September 18, 1990
GEETA RANI Vs. STATE OF PUNJAB
November 26, 1990
GIAN CHAND Vs. SURJIT SINGH
December 10, 1990
GIAN SINGH Vs. RAGHBIR KAUR
November 5, 1990
GIAN SINGH Vs. SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA PUNJAB REGION
November 27, 1990
GIANI KARNAIL SINGH Vs. BACHAN SINGH
May 21, 1990
GIRDHARI LAL Vs. GOVT. FOOD INSPECTOR, SONEPAT
November 1, 1990
GIRDHARI LAL BHARGAVA Vs. COMMISSIONER OF WEALTH TAX
November 5, 1990
GITA RAM KALSY AND ORS. Vs. ARJAN SINGH KALSY AND ORS.
December 19, 1990
GOBIND RAM Vs. PUNJAB WAKF BOARD, AMBALA CANTT
December 6, 1990
GODHI RAM AND ANOTHER Vs. THANESAR MUNICIPALITY KARNAL
September 18, 1990
GOPAL KRISHAN KHANNA, READER, PUNJAB AND HARYANA HIGH COURT Vs. THE HONBLE PUNJAB HARYANA HIGH COURT
July 9, 1990
GOVERNMENT OF INDIA Vs. RESHMA
June 5, 1990
GRAM PANCHAYAT Vs. KULWANT SINGH
December 18, 1990
GRAM PANCHAYAT Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
November 5, 1990
GRAM PANCHAYAT Vs. SURAT SINGH
August 27, 1990
GRAM PANCHAYAT BHORAKH Vs. AMRIK SINGH
February 2, 1990
GRAM PANCHAYAT MOHAL KHERA Vs. RAM DIA & ANR.
January 19, 1990
GRAM PANCHAYAT OF HAFIZABAD Vs. CHIEF JUDICIAL MAGISTRATE ETC
July 10, 1990
GRAM PANCHAYAT OF VILLAGE KHARAK GAGGAR Vs. JUGTI
November 30, 1990
GRAM PANCHAYAT VILLAGE BATHOI KALAN PATIALA Vs. JAGAR RAM
September 10, 1990
GRAM PANCHAYAT, AZIMABAD Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB
December 14, 1990
GRAM SACHIV WELFARE ASSOCIATION AND ANR. Vs. THE STATE OF HARYANA & ORS.
September 11, 1990
GRASIM INDUSTRIES LTD. AND ANOTHER Vs. RAM NIWAS DHANOOKA
February 15, 1990
GULAB SINGH Vs. STATE OF HARYANA
December 18, 1990
GULSHAN RAI Vs. STATE OF HARYANA
November 19, 1990
GULZAR SINGH Vs. STATE OF PUNJAB
March 7, 1990
GUNWANT RAJ Vs. MADHU SHARMA
December 14, 1990
GUR SAHIB SINGH Vs. PUNJAB AND SIND BANK
November 13, 1990
GURBACHAN KAUR Vs. JAGJIT SINGH
October 12, 1990
GURBACHAN SINGH Vs. LABH SINGH AND ANR.
May 14, 1990
GURBACHAN SINGH Vs. STATE OF PUNJAB
August 18, 1990
GURBACHAN SINGH Vs. STATE OF PUNJAB
January 9, 1990
GURBAKSH SINGH Vs. JAGAT SINGH AND ORS.
February 16, 1990
GURBAX SINGH Vs. STATE OF PUNJAB
March 15, 1990
GURBAX SINGH Vs. JASWINDER KAUR
March 6, 1990
GURBAX SINGH Vs. KULDIP SINGH
February 8, 1990
GURCHARAN SINGH Vs. STATE OF PUNJAB
March 23, 1990
GURCHARAN SINGH Vs. STATE OF PUNJAB
January 11, 1990
GURCHARAN SINGH Vs. STATE OF PUNJAB
July 24, 1990
GURCHARAN SINGH Vs. S MOTI RAM
November 6, 1990
GURCHARAN SINGH Vs. UNION OF INDIA
May 1, 1990
GURCHARAN SINGH Vs. GURCHARAN SINGH AND ORS
May 2, 1990
GURDEEP KAUR Vs. UNION OF INDIA
February 19, 1990
GURDEEP SINGH Vs. BAL KRISHAN
August 8, 1990
GURDEEP SINGH Vs. STATE OF PUNJAB
February 22, 1990
GURDEV KAUR Vs. MAL SINGH
November 5, 1990
GURDEV RAM Vs. KAMLA DEVI
April 30, 1990
GURDEV SINGH Vs. STATE OF HARYANA
August 8, 1990
GURDIAL SINGH Vs. STATE OF PUNJAB
February 27, 1990
GURDIAL SINGH Vs. SHAMSHER SINGH
March 28, 1990
GURDIAL SINGH Vs. JIWAN SINGH
December 5, 1990
GURDIAL SINGH AND OTHERS Vs. SARVJEET SINGH AND OTHERS
October 22, 1990
GURDIAL SINGH@ BHAI Vs. STATE OF PUNJAB
January 9, 1990
GURDIP KAUR Vs. BALBIR SINGH
April 26, 1990
GURDIP KAUR Vs. SATPAL SINGH
May 16, 1990
GURDIP SINGH Vs. BACHAN SINGH
August 1, 1990
GURMAIL SINGH Vs. STATE OF PUNJAB
February 14, 1990
GURMEET SINGH Vs. STATE OF PUNJAB
October 29, 1990
GURMEJ SINGH Vs. STATE OF PUNJAB
September 11, 1990
GURMEJ SINGH Vs. STATE OF PUNJAB
March 9, 1990
GURMUKH SINGH Vs. STATE OF PUNJAB
September 18, 1990
GURMUKH SINGH Vs. STATE OF HARYANA
April 24, 1990
GURMUKH SINGH Vs. STATE OF HARYANA
October 3, 1990
GURMUKH SINGH Vs. PHOOL CHAND
October 12, 1990
GURMUKH SINGH Vs. STATE BANK OF INDIA
April 4, 1990
GURMUKH SINGH ALIAS GOMI Vs. STATE OF PUNJAB
November 27, 1990
GURNAM SINGH Vs. STATE OF HARYANA
July 12, 1990
GURNAM SINGH Vs. STATE OF PUNJAB
January 10, 1990
GURNAM SINGH Vs. SOMA ALIAS SAHIB KAUR
January 15, 1990
GURPAL SINGH Vs. PUNJABI UNIVERSITY AND ANR.
November 21, 1990
GURPAL SINGH BRAR Vs. STATE OF PUNJAB AND ANOTHER
March 9, 1990
GURPARTAP SINGH Vs. SMT. SATWANT KAUR AND ANR.
February 28, 1990
GURPARTAP SINGH Vs. SATWANT KAUR
July 25, 1990
GURPRIT SINGH Vs. STATE OF HARYANA
November 13, 1990
GURSEWAK SINGH (MINOR) Vs. PRINCIPAL, JNVL (SANGRUR)
August 9, 1990
GURTEJ SINGH Vs. STATE OF PUNJAB
January 17, 1990
GURU NANAK DEV UNIVERSITY Vs. RAMESH KATARYA
October 30, 1990
GURU NANAK RICE MILL, GAZIPUR Vs. STATE OF PUNJAB
July 16, 1990
GURVEEN KAUR Vs. RANJIT SINGH SANDHU
April 12, 1990
GURVINDER SINGH Vs. MURTI
January 15, 1990
GURWINDER SINGH Vs. STATE OF PUNJAB
February 28, 1990
GURWINDER SINGH Vs. STATE OF PUNJAB
June 7, 1990
H K JAIN Vs. STATE OF HARYANA
October 1, 1990
H S GAMBHIR Vs. VAM DEV SHARDA
June 8, 1990
H S SIDANA Vs. RAJESH ENTERPRISES
September 18, 1990
H.C. AGGARWAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
October 3, 1990
HAKAM SINGH Vs. JAGIR SINGH AND ORS.
December 18, 1990
HANS RAJ Vs. ASHA RANI
February 20, 1990
HANS RAJ SINGH Vs. MAJ RAVI KUMAR SARWAN
October 12, 1990
HANS SETHI Vs. SEWA SAMITI
December 5, 1990
HANS TOOLS CO Vs. PUNJAB FINANCIAL CORPORATION
August 16, 1990
HANS TOOLS COMPANY Vs. PUNJAB FINANCIAL CORPORATION
August 6, 1990
HANUWANT SINGH Vs. BANI SINGH
March 11, 1990
HAR SHARAN BIR SINGH AND OTHERS Vs. THE GURU NANAK DEV UNIVERSITY AND OTHERS
December 19, 1990
HARBAKASH SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
April 25, 1990
HARBANS KAUR Vs. SOHAN SINGH & ORS.
March 6, 1990
HARBANS LAL Vs. STATE OF PUNJAB
September 14, 1990
HARBANS LAL TUNGAL Vs. THE STATE OF PUNJAB & ORS.
August 24, 1990
HARBANS SINGH Vs. STATE OF PUNJAB
February 5, 1990
HARBANS SINGH Vs. STATE OF PUNJAB
June 7, 1990
HARBANS SINGH Vs. STATE OF PUNJAB
March 30, 1990
HARBANS SINGH Vs. MADAN DI HATTI
November 13, 1990
HARBANS SINGH Vs. MOOL CHAND
July 18, 1990
HARBANS SINGH Vs. STATE OF PUNJAB
December 12, 1990
HARBANS SINGH GREWAL Vs. PURAN SINGH
June 5, 1990
HARBHAJAN KAUR Vs. SARDARI LAL KOCHHAR & ORS.
May 28, 1990
HARBHAJAN SINGH Vs. HARMINDER KAUR
April 6, 1990
HARBHAJAN SINGH Vs. STATE OF PUNJAB AND ANR.
February 19, 1990
HARCHAL SINGH Vs. STATE OF PUNJAB
September 10, 1990
HARCHARAN KAUR Vs. PRITAM SINGH
April 6, 1990
HARCHARAN SINGH Vs. ADDITIONAL DIRECTOR
December 11, 1990
HARCHARAN SINGH Vs. STATE OF PUNJAB
June 5, 1990
HARCHARAN SINGH Vs. STATE OF PUNJAB AND ORS.
April 11, 1990
HARCHARAN SINGH RANAUTE Vs. PUNJAB NATIONAL BANK
March 27, 1990
HARCHARAN SINGH, S D E Vs. STATE OF PUNJAB
November 12, 1990
HARDEEP SINGH Vs. PARAMJIT KAUR
September 3, 1990
HARDEV SINGH ETC Vs. SPECIAL LAND ACQUISITION
August 16, 1990
HARDIP SINGH Vs. PRESIDING OFFICER LABOUR COURT
July 23, 1990
HARDWARI LAL Vs. UNION OF INDIA
May 10, 1990
HARI CHAND Vs. JAI PARKASH
June 7, 1990
HARI CHAND Vs. CHELA RAM
March 7, 1990
HARI KRISHAN Vs. KRISHNA MOHINI
July 27, 1990
HARI KRISHAN Vs. SMT. KRISHNA MOHINI
July 26, 1990
HARI KRISHAN Vs. THE STATE OF HARYANA & ORS.
August 22, 1990
HARI OM Vs. NIRPAL SINGH
September 11, 1990
HARI PARPAN VAID Vs. SUMER CHAND JAIN
March 13, 1990
HARI RAJ SINGH Vs. STATE OF PUNJAB
May 15, 1990
HARI RAM Vs. LABOUR COURT, PATIALA
July 17, 1990
HARI RAM BHALOTHIA & ORS. Vs. C.C.I. CEMENT FACTORY MENS UNION & ORS.
April 11, 1990
HARI SHYAM A S I Vs. STATE OF PUNJAB
October 5, 1990
HARI SINGH Vs. STATE OF PUNJAB
August 6, 1990
HARI SINGH Vs. BISHANLAL
December 19, 1990
HARI SINGH Vs. BANK OF BRODA
June 8, 1990
HARINDERPAL SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY
January 9, 1990
HARISH KUMAR Vs. BACHAN LAL
September 19, 1990
HARISH KUMAR Vs. SUNITA RANI
February 2, 1990
HARISH KUMAR ALIAS HARISH Vs. STATE OF HARYANA
September 20, 1990
HARJEET SINGH Vs. STATE OF PUNJAB AND OTHERS
June 20, 1990
HARJINDER KAUR Vs. TEJ KAUR
December 5, 1990
HARJINDER KAUR Vs. NACHHATTAR SINGH
August 8, 1990
HARJINDER SINGH Vs. GURDEV SINGH
January 18, 1990
HARJIT SINGH Vs. THE STATE OF HARYANA AND ORS.
May 30, 1990
HARJIT SINGH MINOR Vs. UNION OF INDIA
November 6, 1990
HARJODH SINGH PATWARI Vs. STATE OF PUNJAB
November 8, 1990
HARJONE SINGH ALIAS JONA Vs. STATE OF PUNJAB
March 23, 1990
HARMANDAR SINGH Vs. HARBIR SINGH
March 6, 1990
HARMEET SINGH Vs. STATE OF PUNJAB
September 3, 1990
HARMINDER PAL Vs. PRITAM DASS
September 5, 1990
HARMON AND SONS Vs. REGIONAL DIRECTOR E S I CORPORATION
December 7, 1990
HARNAM CHAND Vs. MANAGEMENT PUNJAB UNIVERSITY PRINTING PRESS
February 28, 1990
HARNAM KAUR Vs. WASAN SINGH AND OTHERS
August 18, 1990
HARNAM SINGH Vs. OIL SELECTION BOARD (NORTH)
November 12, 1990
HARNEK SINGH Vs. STATE OF PUNJAB
January 17, 1990
HARNESH KUMAR Vs. GURU NANAK DEV UNIVERSITY
January 15, 1990
HARPHUL Vs. LAKHPAT
December 5, 1990
HARPREET KAUR Vs. PARMINDER SINGH
November 20, 1990
HARYANA GOVERNMENT COLLEGE TEACHERS ASSOCIATION Vs. UNION OF INDIA
September 18, 1990
HARYANA GOVERNMENT COLLEGE TEACHERS ASSOCIATION Vs. STATE OF HARYANA
July 18, 1990
HARYANA LAND RECLAMATION AND DEVELOPMENT CORPORATION, CHANDIGARH Vs. STATE OF HARYANA AND OTHERS
September 13, 1990
HARYANA STATE ELECTRICITY BOARD AND ANOTHER Vs. HUKAM CHAND GARG AND ANOTHER
August 27, 1990
HARYANA STATE ELECTRICITY BOARD AND ANR. Vs. A.K. JAIN AND ORS.
July 31, 1990
HATINDER SINGH Vs. DROPATI DEVI
September 18, 1990
HAZOORA SINGH Vs. UNION OF INDIA
October 26, 1990
HEM RAJ SHARMA AND SONS Vs. MADAN LAL CHAMAN LAL
September 3, 1990
HET RAM Vs. STATE UNION TERRITORY CHANDIGARH
March 15, 1990
HIMACHAL CARPETS AND RUGS INDIA Vs. STATE BANK OF INDIA
September 3, 1990
HINDUSTAN PETROLEUM CORPORATION LTD Vs. SARDAR CHAND
September 17, 1990
HINDUSTAN PETROLEUM CORPORATION LTD Vs. UPPAL ENGINEERING COMPANY PVT LTD
July 18, 1990
HINDUSTAN SYRINGES PVT LTD Vs. STATE OF HARYANA
August 6, 1990
HOSHIAR SINGH Vs. STATE OF HARYANA
May 10, 1990
HOT MILLIONS Vs. UNION TERRITORY CHANDIGARH
March 8, 1990
HUKAM CHAND Vs. SHANTI DEVI
March 20, 1990
HUKAM CHAND GARG & OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 12, 1990
IMPROVEMENT TRUST JIND Vs. NARINDER KUMAR
February 20, 1990
INDER BIR SINGH Vs. AVNEET KAUR
May 28, 1990
INDER SINGH Vs. INDERJIT SINGH
August 8, 1990
INDER SINGH Vs. STATE OF HARYANA
July 20, 1990
INDER SINGH Vs. PUNJAB STATE
December 6, 1990
INDER SINGH Vs. SHER SINGH
November 13, 1990
INDER SINGH EX. AHALMAD Vs. THE DISTRICT AND SESSIONS JUDGES, ROHTAK
March 21, 1990
INDERJIT BAHAL AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
September 10, 1990
INDERJIT KAUR Vs. ACCOUNTANT GENERAL, PUNJAB, CHANDIGARH
August 27, 1990
INDERJIT SINGH Vs. STATE OF PUNJAB
July 18, 1990
INDERPAL SINGH Vs. INDERJIT KAUR
March 16, 1990
INDIAN OIL CORPN Vs. MUNICIPAL CORPN JULLUNDER
January 1, 1990
INDIAN ROADWAYS CORPORATION Vs. UNITED INDIA INSURANCE CO LTD
September 13, 1990
INDIAN WOOLLEN TEXTILE MILLS P LTD Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
September 12, 1990
INDO GRAPHIC ART MACHINERY COMPANY P LTD Vs. PRESIDING OFFICER LABOUR COURT-II
November 28, 1990
INTERNATIONAL AUTO TRADING COMPANY Vs. HINDUSTAN MACHINE TOOLS LIMITED
January 9, 1990
IQBAL SINGH Vs. STATE OF PUNJAB
January 30, 1990
IQBAL SINGH Vs. STATE OF PUNJAB
April 26, 1990
IQBAL SINGH Vs. JAGDISH SINGH
November 15, 1990
ISHER SINGH Vs. SIMRANJIT SINGH MANN
February 15, 1990
ISHWAR DAYAL Vs. ATMA RAM
January 19, 1990
ISHWAR SINGH Vs. HAZI MOHD ASKIN
January 16, 1990
ISHWAR SINGH Vs. KARNAIL KAUR
August 8, 1990
J C WOOLLEN MILLS Vs. STATE BANK OF INDIA
May 15, 1990
J.C. UPPAL Vs. S.K. MALHOTRA
April 20, 1990
J.L. GERA AND ANR. Vs. THE STATE OF HARYANA AND ORS.
December 10, 1990
J.S. YADAV AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
June 8, 1990
JABBAR DEVI Vs. KRISHAN KUMAR
July 9, 1990
JAG RAM Vs. STATE OF HARYANA
November 19, 1990
JAGAN NATH ETC Vs. STATE OF PUNJAB ETC
August 21, 1990
JAGAT RAM ASSISTANT IN THE OFFICE OF DIRECTOR INFORMATION AND PUBLIC RELATIONS Vs. STATE OF PUNJAB
May 11, 1990
JAGBIR SINGH Vs. DILBAGH SINGH
August 17, 1990
JAGBIR SINGH Vs. STATE OF PUNJAB
August 24, 1990
JAGDEEP CHAND Vs. UNION OF INDIA
October 11, 1990
JAGDEV SINGH Vs. REGISTRAR CO OPERATIVE SOCIETIES HARYANA
November 19, 1990
JAGDISH CHAND Vs. VED PARKASH PURI
June 4, 1990
JAGDISH CHAND (DECEASED) THROUGH HIS LEGAL HEIRS Vs. CHHATTAR PAL
December 19, 1990
JAGDISH KAUR WIDOW AND ORS. Vs. PRITAM SINGH AND ANR.
January 1, 1990
JAGDISH LAL Vs. STATE OF PUNJAB
November 27, 1990
JAGDISH MITTAR Vs. STATE OF PUNJAB
November 5, 1990
JAGDISH RAI Vs. PARMINDER SINGH
June 5, 1990
JAGDISH RAI Vs. S C JAIN SUB DIVISIONAL MAGISTRATE
April 24, 1990
JAGDISH RAJ Vs. STATE OF PUNJAB
January 31, 1990
JAGDISH SINGH Vs. BALDEV SINGH
April 24, 1990
JAGDISH SINGH Vs. AMRITSAR IMPROVEMENT TRUST AMRITSAR
September 17, 1990
JAGIR SINGH Vs. GURDIAL KAUR
December 5, 1990
JAGIR SINGH Vs. JAGIR KAUR AND ORS.
September 19, 1990
JAGIR SINGH AND ANR. Vs. RAJDEV KAUR AND ORS.
August 21, 1990
JAGJIT COTTON TEXTILE MILLS LTD Vs. STATE OF PUNJAB
September 13, 1990
JAGJIT KAUR Vs. HARISH CHANDER OHRI
February 2, 1990
JAGJIT SINGH Vs. DIRECTOR GENERAL OF POLICE, PUNJAB CHANDIGARH
December 19, 1990
JAGJIWAN MOHAN WALIA Vs. JASBIR SINGH AHLUWALIA
August 21, 1990
JAGSER SINGH Vs. RAM SINGH
November 7, 1990
JAGTAR SINGH Vs. JARGARI CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD
December 3, 1990
JAGTAR SINGH Vs. PUNJAB STATE
July 23, 1990
JAGTAR SINGH AND ORS. Vs. THE STATE TRANSPORT AUTHORITY, U.T. AND ANR.
November 30, 1990
JAI BHAGWAN Vs. FRIENDS FLOUR MILLS PVT LTD
August 2, 1990
JAI KARAN Vs. BHIM SINGH
November 12, 1990
JAI KAUR Vs. STATE OF PUNJAB
April 9, 1990
JAI MATA MINI BUS SERVICE Vs. DEPUTY COMMISSIONER
May 4, 1990
JAI RAM Vs. JAGAT RAM ALIAS MANGAT RAM
November 9, 1990
JAI SINGH Vs. PURAN SINGH
May 25, 1990
JAI SINGH Vs. STATE OF HARYANA
February 14, 1990
JAIMAL RAM Vs. STATE OF PUNJAB
July 27, 1990
JAIN PARKASH JAIN Vs. DIALI RAM
December 19, 1990
JAIPAL SINGH Vs. STATE OF HARYANA
May 10, 1990
JAMIT RAI Vs. TARSEM LAL
December 11, 1990
JARNAIL SINGH Vs. DIRECTOR AGRICULTURAL, PUNJAB, CHANDIGARH
May 11, 1990
JARNAIL SINGH Vs. STATE OF PUNJAB
February 19, 1990
JARNAIL SINGH Vs. STATE OF PUNJAB
August 29, 1990
JARNAIL SINGH Vs. H.D. BANSAL, FINANCIAL COMMISSIONER
May 17, 1990
JARNAIL SINGH Vs. STATE OF PUNJAB
January 10, 1990
JARNAIL SINGH Vs. STATE OF PUNJAB
February 16, 1990
JARNAIL SINGH Vs. STATE OF HARYANA
November 12, 1990
JARNAIL SINGH THAKUR Vs. STATE OF PUNJAB
November 14, 1990
JASBIR KAUR Vs. STATE OF HARYANA
March 30, 1990
JASBIR KAUR Vs. STATE OF HARYANA
July 27, 1990
JASMER SINGH Vs. KANWALJIT SINGH
September 3, 1990
JASMIR SINGH Vs. STATE OF PUNJAB
August 23, 1990
JASPAL DHAMI Vs. STATE OF PUNJAB
April 25, 1990
JASVINDER SINGH Vs. N S BASANT
February 15, 1990
JASWANT SINGH Vs. STATE OF PUNJAB
August 28, 1990
JASWANT SINGH Vs. U.T.CHANDIGARH
November 13, 1990
JASWANT SINGH Vs. AJMER KAUR
January 22, 1990
JASWANT SINGH Vs. RANJIT KAUR
March 7, 1990
JASWINDER KUMAR AND ANOTHER Vs. DEV RAJ AND OTHERS
October 12, 1990
JATINDER KAUR Vs. KIRPAL SINGH
March 23, 1990
JATINDER MEHTA Vs. STATE OF PUNJAB
May 21, 1990
JATTAN DEVI Vs. VIDYA BHUSHAN
September 14, 1990
JEET KUMAR ANAND Vs. STATE OF PUNJAB
May 8, 1990
JEET SINGH Vs. MOHAN SINGH
July 27, 1990
JES RAJ Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.& ORS.
February 20, 1990
JIND CO Vs. M/S. SUNDER DAS AND CO.
November 15, 1990
JIT RAM AND ANOTHER Vs. PUNJAB MANDI BOARD, CHANDIGARH
August 10, 1990
JIWAN KAUR Vs. AMAR SINGH
December 5, 1990
JIWAN SINGH Vs. STATE OF PUNJAB
August 3, 1990
JOGA SINGH Vs. STATE OF HARYANA
November 9, 1990
JOGESH KUMAR Vs. STATE OF PUNJAB
September 17, 1990
JOGI RAM AND ANR. Vs. STATE OF HARYANA AND ORS.
November 8, 1990
JOGINDER KAUR Vs. PARAMJIT KAUR
December 21, 1990
JOGINDER KAUR Vs. STATE OF HARYANA
June 8, 1990
JOGINDER PAL Vs. JALANDHAR IMPROVEMENT TRUST, JALANDHAR
September 13, 1990
JOGINDER PAL TRACER MUNICIPAL CORPORATION Vs. MUNICIPAL CORPORATION
August 8, 1990
JOGINDER PAUL TANDON Vs. UNION OF INDIA AND ANOTHER
April 25, 1990
JOGINDER SINGH Vs. HARDIAL MAHAJAN
July 8, 1990
JOGINDER SINGH Vs. STATE OF PUNJAB
October 22, 1990
JOGINDER SINGH Vs. STATE OF PUNJAB
May 25, 1990
JOGINDER SINGH Vs. BARUMAL
March 9, 1990
JOGINDER SINGH, ASI, CIA, LUDHIANA Vs. STATE OF PUNJAB
May 31, 1990
JORA SINGH Vs. STATE OF PUNJAB
August 1, 1990
JOWAND SINGH Vs. ASSISTANT CUSTODIAN GENERAL
November 12, 1990
JUG LAL Vs. NARESH KUMAR
April 19, 1990
JUGAL KISHORE Vs. STATE TRANSPORT CONTROLLER, CHANDIGARH AND OTHERS
March 7, 1990
JUGAL KISHORE Vs. IMPROVEMENT TRUST
August 10, 1990
JUGAL KISHORE Vs. PUNJAB STATE ETC
September 4, 1990
K G P PILLAI Vs. SUBHASH CHANDER PATHANIA
July 31, 1990
K K MITTAL AND CO Vs. UNION OF INDIA
May 4, 1990
K L GARG Vs. NEW INDIA ASSURANCE CO LTD
May 15, 1990
K N SETH Vs. UNION OF INDIA
March 7, 1990
K S GILL Vs. STATE OF PUNJAB
March 2, 1990
K. VAIDYANATHAN Vs. STATE BANK OF INDIA
March 21, 1990
K.C. GARG Vs. THE HARYANA TOURISM CORPORATION LTD. AND ANOTHER
November 19, 1990
K.L. SHARMA AND ORS. Vs. THE STATE OF HARYANA AND ANR.
September 19, 1990
K.N. DATT Vs. STATE OF HARYANA AND ORS.
November 21, 1990
K.S. YADAV AND ANR. Vs. STATE OF HARYANA AND ORS.
May 29, 1990
KAILASH Vs. STATE OF HARYANA
February 14, 1990
KAILASH CHANDER RATHI Vs. BALBIR SINGH
November 13, 1990
KAILASH WATI Vs. SURINDER KUMAR GUPTA
July 18, 1990
KAKA Vs. HASSAN BANO
August 20, 1990
KAKA SINGH Vs. CHAND SINGH
May 3, 1990
KAKA SINGH Vs. MITHU DASS
March 15, 1990
KALA WATI Vs. KARNAL IMPROVEMENT TRUST
December 20, 1990
KALAWATI Vs. SOMA DEVI
December 5, 1990
KAMAL BHATNAGAR Vs. S CHARLES
May 22, 1990
KAMAL KUMAR Vs. DEV RAJ
August 9, 1990
KAMAL KUMAR GUPTA Vs. STATE OF HARYANA
August 3, 1990
KAMLA Vs. PRITA
September 17, 1990
KAMLESH KUMARI Vs. STATE OF HARYANA AND OTHERS
May 31, 1990
KAMLESH SHARMA Vs. STATE OF HARYANA
September 27, 1990
KANWAL NAIN Vs. SHASHI BALA ALIAS RACHNA
May 9, 1990
KANWALJIT SINGH Vs. UNION TERRITORY, CHANDIGARH
May 9, 1990
KANWAR PAL Vs. STATE OF HARYANA
May 8, 1990
KANWAR PREET SINGH Vs. PUNJAB STATE ELECTRICITY BOARD PATIALA
July 10, 1990
KAPOOT SINGH AHLUWALIA Vs. ANITA
July 6, 1990
KAPOOT SINGH AHLUWALIA Vs. ANITA
July 26, 1990
KAPURTHALA CENTRAL CO-OPERATIVE BANK LTD Vs. STATE OF PUNJAB
September 19, 1990
KARAM CHAND Vs. STATE OF PUNJAB
May 30, 1990
KARAM SINGH Vs. KAMAL CHAUDHARY
May 16, 1990
KARAM SINGH Vs. NAZIR SINGH
July 17, 1990
KARAN SINGH Vs. STATE OF HARYANA
January 18, 1990
KARNAIL SINGH Vs. STATE OF PUNJAB
September 4, 1990
KARNAIL SINGH Vs. THE STATE OF PUNJAB AND ANR.
August 1, 1990
KARNAIL SINGH Vs. KAPUR SINGH
January 17, 1990
KARNAIL SINGH Vs. SHEELA DEVI
May 16, 1990
KARNAIL SINGH Vs. HARBACHAN SINGH
October 12, 1990
KARNAIL SINGH Vs. KIRPAL KAUR
November 15, 1990
KARNAL SINGH Vs. UNION OF INDIA
December 21, 1990
KARTAR KAUR Vs. STATE OF HARYANA
December 6, 1990
KARTAR SINGH Vs. JAGIR SINGH
December 13, 1990
KARTAR SINGH Vs. STATE OF HARYANA
January 12, 1990
KARTAR SINGH Vs. RUP SINGH
June 8, 1990
KARTAR SINGH Vs. HARYANA STATE ELECTRICITY BOARD
October 11, 1990
KARTAR SINGH Vs. STATE OF PUNJAB
September 19, 1990
KASHMIR SINGH Vs. STATE OF PUNJAB
November 9, 1990
KASHMIR SINGH Vs. STATE OF PUNJAB
December 13, 1990
KASHMIR SINGH Vs. STATE OF PUNJAB
May 29, 1990
KATU SINGH & ORS. Vs. STATE OF PUNJAB & ORS.
November 20, 1990
KAUR CHAND Vs. STATE BANK OF PATIALA
March 27, 1990
KAUSHALIYA Vs. JAGAT SINGH
January 30, 1990
KAYCEE ROAD LINKERS Vs. SUCHA SINGH
July 10, 1990
KEERAT KAUR Vs. PATIALA EXHIBITION PRIVATE LTD
September 6, 1990
KEHAR SINGH Vs. SATNAM CHAND
May 24, 1990
KEHAR SINGH Vs. CHIEF CANAL OFFICER (YC) HARYANA
December 20, 1990
KEHRU Vs. CHINTO
September 18, 1990
KESHO RAM Vs. CHETAN DASS
November 21, 1990
KEWAL CHAND Vs. SATYA
May 30, 1990
KEWAL KRISHAN BAJAJ Vs. STATE OF HARYANA
July 17, 1990
KEWAL KRISHAN GARG Vs. STATE OF PUNJAB
June 5, 1990
KEWAL KRISHAN OF NABHA Vs. SHIV LAL GUPTA
June 4, 1990
KEWAL SINGH Vs. STATE OF PUNJAB
January 23, 1990
KHAJANI DEVI Vs. BHAGWANI DEVI
March 16, 1990
KHARAK SINGH KANG Vs. STATE OF PUNJAB
February 6, 1990
KHAZAN SINGH Vs. STATE OF PUNJAB AND OTHERS
September 12, 1990
KHAZANCHI MAL Vs. ROOP CHAND ETC
November 21, 1990
KHETA SINGH ALIAS TEJA SINGH Vs. STATE OF PUNJAB
March 20, 1990
KHUSHIA BAI Vs. STATE OF PUNJAB
June 7, 1990
KIRAN BALA Vs. SUBHASH CHANDER
May 9, 1990
KIRPAL SINGH Vs. BALDEV SINGH AND OTHERS
September 13, 1990
KISHAN CHAND Vs. GURJINDER SINGH
February 6, 1990
KISHAN CHAND Vs. GURJINDER SINGH ARORA ADVOCATE
October 12, 1990
KISHAN CHANDER Vs. KARTAR SINGH
May 4, 1990
KISHAN KAUR Vs. SMT. SHANTI DEVI AND OTHERS
March 8, 1990
KISHANA AND ANOTHER Vs. SUBHASH AND ANOTHER
May 25, 1990
KISHORI LAL SAYAL Vs. STATE BANK OF INDIA
March 9, 1990
KOHINOOR HOSIERY MILLS & OTHERS Vs. LASKHMI COMMERCIAL BANK & OTHERS
May 22, 1990
KOMFORT PLASTICS Vs. CANARA BANK
February 22, 1990
KORES INDIA LTD Vs. MONA STATIONERY DUNDAHERA
November 30, 1990
KRISHAN LAL Vs. STATE OF HARYANA
December 10, 1990
KRISHAN LAL Vs. STATE OF HARYANA AND ORS.
May 8, 1990
KRISHAN LAL Vs. STATE OF HARYANA
November 19, 1990
KRISHAN LAL Vs. STATE OF HARYANA
April 24, 1990
KRISHAN LAL Vs. STATE OF HARYANA
January 8, 1990
KRISHAN LAL Vs. MADAN GOPAL
June 8, 1990
KRISHAN LAL Vs. DEVINDER KUMARI
November 8, 1990
KRISHAN LAL Vs. PRESIDING OFFICER
November 26, 1990
KRISHAN LAL MEHTA Vs. LUXMI DAL AND OILS MILLS
June 5, 1990
KRISHNA Vs. SHANTI DEVI
November 13, 1990
KULBIR SINGH Vs. STATE OF PUNJAB
September 11, 1990
KULBIR SINGH Vs. STATE OF PUNJAB AND ANOTHER
March 23, 1990
KULBIR SINGH MEHTA Vs. STATE OF HARYANA
November 16, 1990
KULDEEP SINGH Vs. RAINBOW ELECTRONICS, SUNAM
July 24, 1990
KULDIP BHARDWAJ Vs. MUNICIPAL COMMITTEE
October 12, 1990
KULDIP KAUR Vs. PUNJAB SCHOOL EDUCATION BOARD
August 18, 1990
KULDIP KUMAR Vs. HUKAM CHAND
December 19, 1990
KULDIP SINGH Vs. UNION OF INDIA
September 18, 1990
KULDIP SINGH Vs. BALWANT KAUR
November 21, 1990
KULDIP SINGH Vs. STATE OF PUNJAB
January 22, 1990
KULVINDER SINGH AND ORS. Vs. THE PUNJAB STATE ELECTRICITY BOARD
May 23, 1990
KULWINDER KAUR Vs. PAKHAR SINGH
August 6, 1990
KUMAR KHANNA Vs. MOHINDER SAIN CHOPRA
April 11, 1990
L.R. SARDANA Vs. JASWANT RAI
August 3, 1990
LABH RAM Vs. GURDIAL SINGH SANDHU
March 15, 1990
LABH SINGH Vs. STATE OF HARYANA
June 5, 1990
LABH SINGH Vs. STATE OF PUNJAB
May 7, 1990
LABH SINGH Vs. CHANDIGARH ADMINISTRATION CHANDIGARH
September 11, 1990
LACHHMAN SINGH Vs. RACHNA
September 18, 1990
LADWA CO-OPERATIVE MARKETING-CUM-PROCESSING SOCIETY LIMITED Vs. STATE OF HARYANA
October 31, 1990
LAJJA RAM Vs. STATE OF HARYANA
October 12, 1990
LAKHA SINGH Vs. STATE OF PUNJAB
January 11, 1990
LAL SANGA Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH CHANDIGARH
August 30, 1990
LALIT KUMAR Vs. SUDERSHAN KUMAR
December 10, 1990
LAND ACQUISITION COLLECTOR, P S E B , PATIALA Vs. JAGDISH RAJ
November 13, 1990
LAXMI CHAND Vs. STATE OF HARYANA
May 14, 1990
LAXMI RICE MILLS Vs. STATE OF HARYANA
September 6, 1990
LAXMI SALES Vs. BAKEMANS HOME PRODUCTS PVT LTD
September 14, 1990
LEHNA SINGH Vs. STATE OF HARYANA
January 24, 1990
LIEUTENANT RANVIR SINGH Vs. STATE OF HARYANA
February 7, 1990
LIFE INSURANCE CORPORATION OF INDIA Vs. RANJIT RATTAN MEHRA
May 21, 1990
LIFE INSURANCE CORPORATION OF INDIA Vs. SMT. SARITA
November 12, 1990
LILA DEVI Vs. DEVI RAM
August 24, 1990
LILAWATI Vs. SURINDER KUMAR
May 18, 1990
LIPTON INDIA LTD. Vs. STATE OF PUNJAB
May 29, 1990
LT COL DHARAM SINGH Vs. MADAN LAL KAPOOR
June 8, 1990
LT COL SH BALDEV SINGH BHALLA Vs. PREM SAGAR
September 6, 1990
LT. COL. BALBIR SINGH Vs. UNION OF INDIA
May 10, 1990
LUDHIANA GURU NANAK COOPERATIVE HOUSE BUILDING SOCIETY LTD (REGD ) LUDHIANA Vs. MAKHAN SINGH
November 30, 1990
M KAR JOINT MANAGING DIRECTOR FLOVEL LIMITED Vs. STATE OF HARYANA
December 18, 1990
M.L.NARULA, S.D.E. Vs. STATE OF HARYANA AND ANR.
May 30, 1990
M.R. SACHDEVA Vs. STATE OF HARYANA
March 30, 1990
M.R. SACHDEVA Vs. STATE OF HARYANA AND ANR.
April 30, 1990
M.S. SISODIYA Vs. STATE OF HARYANA
November 30, 1990
M/S HARYANA IRON & STEEL ROLLING MILLS Vs. SAHDEVA & ANR.
January 22, 1990
M/S. G.T.M. SYNTHETICS LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 29, 1990
M/S. NADHU SHA KAPUR & SONS Vs. PUNJAB KHAND UDYOG LTD.
May 29, 1990
M/S. SARAL KUMAR SITA RAM Vs. UNION OF INDIA AND ANOTHER
February 6, 1990
M/S. STAINCO ENTERPRISES PRIVATE LIMITED Vs. M/S. FARIDABAD STAINLESS AND STEEL CO., PRIVATE LIMITED
October 11, 1990
MADAN LAL Vs. UNION TERRITORY, CHANDIGARH
December 7, 1990
MADAN LAL Vs. FIRM RAM LAL HARBANS LAL, IRON MERCHANTS, MOGA MANDI
November 6, 1990
MADAN LAL Vs. U.T. CHANDIGARH
June 20, 1990
MADAN LAL AND ANOTHER Vs. RAUNAK RAM AND OTHERS
March 20, 1990
MADAN LAL KATYAL Vs. STATE OF HARYANA
January 9, 1990
MADAN MOHAN Vs. THE STATE OF HARYANA
November 16, 1990
MAHA RAM Vs. STATE OF HARYANA
January 8, 1990
MAHABIR Vs. STATE OF HARYANA
April 9, 1990
MAHABIR Vs. STATE OF HARYANA
August 10, 1990
MAHABIR SINGH Vs. STATE OF HARYANA
August 18, 1990
MAHABIR SINGH, CONSTABLE AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 18, 1990
MAHAJAN CLOTH HOUSE Vs. TARA SINGH
May 11, 1990
MAHARSHI DAYANAND UNIVERSITY Vs. PARVEEN KUMAR AND ORS.
November 28, 1990
MAHMOOD KHAN Vs. COLLECTOR, GURGAON
November 14, 1990
MAJ RAJ KISHAN Vs. SH CHIRANJI LAL
November 5, 1990
MAJ RAUF AHMED Vs. KANWAR ANJAM JAMALI
March 21, 1990
MAJ. RAJ KISHAN Vs. SH. CHIRANJI LAL
November 5, 1990
MAJOR MOHINDER SINGH SARKARIA Vs. UNION OF INDIA
February 27, 1990
MAJOR N.K. GHAI Vs. RAMESH KUMAR GUPTA & ANR.
October 8, 1990
MAKHAN SINGH Vs. STATE OF PUNJAB
January 19, 1990
MAKHAN SINGH Vs. STATE OF PUNJAB
September 10, 1990
MALIK CHAND Vs. RAM SARUP GUPTA
July 26, 1990
MALKIAT SINGH Vs. STATE OF PUNJAB
January 16, 1990
MALKIAT SINGH Vs. HARI KISHAN AND ORS.
October 8, 1990
MALKIAT SINGH Vs. STATE OF PUNJAB AND OTHERS
January 12, 1990
MALOOK SINGH Vs. STATE OF PUNJAB
February 2, 1990
MAM RAJ Vs. STATE OF HARYANA
April 25, 1990
MAM RAJ Vs. SMT. LADO DEVI & ORS.
July 26, 1990
MANAGER HINDU HIGHER SECONDARY SCHOOL Vs. STATE OF HARYANA
November 16, 1990
MANAGING COMMITTEE DR HARI RAM CO EDUCATION HIGHER SECONDARY SCHOOL Vs. RATTAN LAL SHARMA
October 31, 1990
MANAGING COMMITTEE, R R M K ARYA MAHILA MAHAVIDYALAYA Vs. DISTRICT JUDGE, GURDASPUR
August 18, 1990
MANGAL RAM Vs. STATE OF HARYANA
November 26, 1990
MANGAL SINGH Vs. UNION OF INDIA
November 16, 1990
MANGAL SINGH Vs. STATE OF PUNJAB
July 20, 1990
MANGAL SINGH KAPOOR Vs. STATE OF PUNJAB
February 6, 1990
MANGE Vs. STATE OF HARYANA
November 1, 1990
MANINDER SINGH Vs. STATE OF HARYANA
May 9, 1990
MANJEET KAUR Vs. STATE OF PUNJAB
January 8, 1990
MANJEET SINGH Vs. PARSON KAUR
March 16, 1990
MANJEET SINGH DOLE Vs. GURU NANAK DEV UNIVERSITY
December 19, 1990
MANJIT KAUR Vs. TRIPTA KUMARI ALIAS SARABJIT
January 16, 1990
MANJIT SINGH Vs. SANT KAUR
March 29, 1990
MANJIT SINGH Vs. STATE OF PUNJAB
September 14, 1990
MANJIT SINGH Vs. KARAM SINGH
January 19, 1990
MANJIT SINGH Vs. SANT KAUR
April 19, 1990
MANMOHAN SINGH Vs. THE STATE OF HARYANA AND ORS.
October 8, 1990
MANMOHAN SINGH Vs. STATE OF PUNJAB
January 23, 1990
MANOHAR LAL Vs. RAM AVTAR & ORS.
March 6, 1990
MANOHAR LAL AND ANOTHER Vs. SURJAN SINGH AND ANOTHER
July 17, 1990
MANOHAR LAL SEHGAL Vs. STATE OF PUNJAB
February 13, 1990
MANOHAR SINGH Vs. THE STATE OF PUNJAB AND OTHERS
December 13, 1990
MANSHA SINGH Vs. STATE OF HARYANA
September 4, 1990
MANSUKH AND CO Vs. STATE OF HARYANA
November 26, 1990
MARKFED Vs. HARJEET SINGH AND ANR.
December 10, 1990
MATU SINGH Vs. UNION OF INDIA
May 10, 1990
MAULANA SAID-UR-REHMAN Vs. PUNJAB WAKAF BOARD
May 22, 1990
MAYA DEVI Vs. RAM KUMAR
April 9, 1990
MEENAKSHI SINGLA Vs. STATE OF PUNJAB AND OTHERS
February 13, 1990
MEGH NATH Vs. SARLA DEVI
November 16, 1990
MEHAL SINGH Vs. STATE OF PUNJAB
April 2, 1990
MEHAR CHAND Vs. FINANCIAL COMMISSIONER
December 19, 1990
MEHAR SINGH, CONDUCTOR Vs. PUNJAB ROADWAYS, NAWANSHAHR, DISTRICT JALLANDHAR THROUGH ITS GENERAL MANAGER & OTHERS
August 1, 1990
MEHTAB SINGH KHANNA Vs. UNION OF INDIA
August 7, 1990
MEJA SINGH Vs. S H O POLICE STATION SADAR
August 18, 1990
MELA RAM AND ANR. Vs. BHAGAT RAM AND ORS.
June 5, 1990
MEWA RAM Vs. RAM AVTAR
September 11, 1990
MEWA SINGH PATTAR Vs. STATE OF HARYANA AND OTHERS
December 21, 1990
MEWA SINGH, ASSISTANT COLLECTOR, CUSTOMS Vs. ARUN KUMAR
May 30, 1990
MISS JAGJIT KAUR Vs. STATE OF PUNJAB & ORS.
May 28, 1990
MISTRI PURAN SINGH Vs. DEV RAJ
September 18, 1990
MITHU SINGH Vs. HARBANS KAUR
November 12, 1990
MITTAL SPICES, MANDI FENTAN GANJ Vs. STATE OF PUNJAB
November 8, 1990
MLKIAT KAUR Vs. DARSHAN SINGH
January 30, 1990
MODERN CONSTRUCTION CO Vs. LT COL R K SAPRA
June 7, 1990
MOHAN LAL Vs. STATE OF HARYANA
November 7, 1990
MOHAN LAL GROVER Vs. THE DIRECTOR OF PUBLIC INSTRUCTIONS (S) AND OTHERS
November 15, 1990
MOHAN LAL MAITRAY Vs. STATE OF PUNJAB AND ORS.
September 12, 1990
MOHAN SINGH Vs. DOGAR SINGH
August 16, 1990
MOHANI DEVI Vs. SH GOKAL CHAND
September 13, 1990
MOHANI DEVI Vs. PREMKUMAR
July 10, 1990
MOHAR SINGH Vs. HARINDER SINGH
September 10, 1990
MOHINDER KAUR Vs. HARJIT KAUR
May 14, 1990
MOHINDER KUMAR Vs. DIN DAYAL
February 21, 1990
MOHINDER SINGH Vs. RAM KAUR
February 1, 1990
MOHINDER SINGH Vs. STATE OF HARYANA
July 30, 1990
MOHINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
September 12, 1990
MOHINDER SINGH Vs. LUDHIANA CO-OPERATIVE MARKETING SOCIETY LTD
November 29, 1990
MOHINDER SINGH Vs. STATE OF HARYANA
December 6, 1990
MOHINDER SINGH Vs. STATE OF HARYANA
August 2, 1990
MOHINDER SINGH Vs. DARSHAN SINGH
December 12, 1990
MOHINDER SINGH Vs. CHANAN SINGH
December 7, 1990
MOHINDER SINGH Vs. PUNJAB STATE AND OTHERS
June 4, 1990
MOHINDER SINGH Vs. STATE OF PUNJAB
May 29, 1990
MOHINDER SINGH Vs. STATE OF PUNJAB
March 29, 1990
MOHINDER SINGH Vs. STATE OF PUNJAB
August 20, 1990
MOHINDER SINGH Vs. STATE OF HARYANA
October 8, 1990
MOHINDER SINGH Vs. COMMISSIONER UNDER WORKMEN COMPENSATION ACT
September 27, 1990
MOHINDER SINGH Vs. ONKAR SINGH
May 23, 1990
MOHINDER SINGH AND ANOTHER Vs. KARTA KAUR AND OTHERS
November 13, 1990
MOHINDER SINGH AND OTHERS Vs. KAMALJIT KAUR @ SUKHWANT KAUR AND OTHERS
June 8, 1990
MOTI RAM Vs. CHARANJI LAL AND OTHERS
November 19, 1990
MOTI SINGH Vs. DEVINDER SINGH
November 16, 1990
MS. RAJINDER GILL, PRINCIPAL Vs. DEV SAMAJ COUNCIL SOCIETY AND ORS.
September 13, 1990
MUKAND SINGH Vs. GURDEV SINGH
November 7, 1990
MUKHANDI LAL AMAR NATH Vs. STATE OF PUNJAB
September 12, 1990
MUKHTIAR SINGH Vs. BANT SINGH
November 8, 1990
MUKHTIAR SINGH Vs. REGIONAL MANAGER, F.C.I.
October 8, 1990
MUKHTIAR SINGH Vs. STATE OF PUNJAB
March 8, 1990
MUKHTIAR SINGH Vs. JAI SINGH
November 7, 1990
MUKHWINDER SINGH Vs. STATE OF PUNJAB
July 26, 1990
MULAKH RAJ Vs. KISHORI LAL
December 20, 1990
MULLANPUR CO-OPERATIVE MARKETING-CUM-PROCESSING SOCIETY LIMITED Vs. MAJRI CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD
July 13, 1990
MULTAN SINGH, ASSISTANT ENGINEER Vs. STATE OF HARYANA
April 23, 1990
MUNICIPAL COMMITTEE Vs. JASWANT RAI
March 22, 1990
MUNICIPAL COMMITTEE, JAGADHARI Vs. VED PARKASH AGGARWAL
September 18, 1990
MUNICIPAL CORPORATION Vs. PHOOL KAUR
May 25, 1990
MUNICIPAL CORPORATION, LUDHIANA Vs. PAVITTAR KAUR
November 7, 1990
MUNICIPALITY PATIALA THROUGH ITS EXECUTIVE OFFICER AND ADMINISTRATOR AND ANOTHER Vs. VIJAY BAHADUR SINGH AND ANOTHER
November 8, 1990
MUNIR GUJRAL Vs. STATE OF HARYANA AND ORS.
August 24, 1990
MUNNI Vs. RAI SINGH SON OF RANJIT
August 7, 1990
MUNNI DEVI Vs. KANWAL SINGH
January 22, 1990
MURTI DEVI Vs. HEM RAJ
November 19, 1990
MURTI DEVI ALIAS SUKHCHAIN KAUR Vs. TEJA SINGH
April 20, 1990
MURTI SHRI GOPAL JI MAHARAJ Vs. DATA RAM AND OTHERS
December 11, 1990
MUSADI SINGH AND OTHERS Vs. JAINA AND OTHERS
July 27, 1990
N.S. BHULLAR Vs. THE PUNJAB STATE ELECTRICITY BOARD AND ORS.
December 21, 1990
NACHHATAR SINGH GILL Vs. STATE OF PUNJAB
September 18, 1990
NACHHATTAR SINGH Vs. STATE OF PUNJAB
April 12, 1990
NACHHATTAR SINGH Vs. STATE OF PUNJAB
November 7, 1990
NADHU SHAH KAPUR AND SONS AND ANR Vs. PUNJAB KHAND UDYOT LTD ZIRA AND ORS
May 29, 1990
NAGWANT SINGH Vs. VED RAJ
August 6, 1990
NAHAR SINGH Vs. STATE OF PUNJAB
April 26, 1990
NAHAR SINGH AND ORS. Vs. STATE OF PUNJAB
July 9, 1990
NAIB SINGH Vs. STATE OF PUNJAB
January 12, 1990
NAIB SINGH Vs. AJAIB SINGH
September 3, 1990
NAMRITA Vs. RAM PARKASH
August 7, 1990
NAND GOPAL Vs. STATE OF HARYANA
September 7, 1990
NAND LAL Vs. STATE OF HARYANA & ORS.
February 28, 1990
NAND LAL DHINGRA Vs. STATE OF PUNJAB
September 12, 1990
NAR SINGH Vs. SH BALWANT SINGH
May 17, 1990
NARAIN AUTO AGENCY Vs. SAT KARTAR ENGINEERING WORKS
May 14, 1990
NARAIN SINGH Vs. JOGINDER SINGH
April 24, 1990
NARATA RAM Vs. HAKAM CHAND
May 23, 1990
NARENDER KUMAR Vs. MULKH RAJ
September 3, 1990
NARENDER KUMAR Vs. STATE OF HARYANA
August 6, 1990
NARESH KUMAR Vs. STATE OF HARYANA
May 8, 1990
NARESH KUMAR Vs. STATE OF HARYANA
September 10, 1990
NARESH KUMAR Vs. STATE OF HARYANA & ORS.
May 15, 1990
NARESH KUMAR AGGARWAL Vs. GURMEET SINGH PUNIA
October 8, 1990
NARINDER KUMAR Vs. STATE OF PUNJAB
March 14, 1990
NARINDER KUMAR SHARMA Vs. CHANDER PRABHA
January 19, 1990
NARINDER SINGH Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVT., HARYANA IRRIGATION AND POWER DEPTT. AND ANOTHER
March 12, 1990
NARINDER SINGH BAATH TEHSILDAR Vs. STATE OF PUNJAB
May 22, 1990
NARINDER SINGH OBEROI Vs. STATE OF PUNJAB
January 19, 1990
NASIB CHAND Vs. STATE OF PUNJAB AND ANOTHER
July 20, 1990
NASIB KAUR Vs. CHANAN SINGH
July 30, 1990
NATHU RAM Vs. STATE OF PUNJAB
July 31, 1990
NATIONAL FERTILIZERS LIMITED Vs. ISHAR SINGH
August 17, 1990
NATIONAL FERTILIZERS LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL HARYANA, FARIDABAD AND ANOTHER
October 30, 1990
NATIONAL INSURANCE CO LTD Vs. SUKHBIR KAUR
December 19, 1990
NAUNEHAL SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
November 16, 1990
NAURATA RAM Vs. BHAGWANTI
June 4, 1990
NAVDEEP SINGH Vs. GULAB PREET KAUR
August 21, 1990
NAVDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
July 30, 1990
NAZAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
June 5, 1990
NEHRU MEMORIAL EDUCATION SOCIETY, MANSA AND ANR. Vs. STATE OF PUNJAB AND ORS.
August 28, 1990
NEHRU YUVAK KENDRA SANGTHAN Vs. DARSHAN SINGH
December 11, 1990
NETI Vs. RAM KISHAN
August 21, 1990
NEW BANK OF INDIA Vs. BHUPINDER SINGH
November 9, 1990
NIAMTA RAM AND CO Vs. RAJPURA CO-OPERATIVE CONSTRUCTION SOCIETY LTD
July 20, 1990
NIHAL CHAND Vs. P S BHUPAL
September 12, 1990
NIHAL SINGH Vs. STATE OF HARYANA
January 25, 1990
NIKKA SINGH Vs. AMARJIT KAUR
August 17, 1990
NIMRAT KAUR Vs. JATINDER SINGH
August 7, 1990
NIRAJ JAIN Vs. DHAN VANTI
September 17, 1990
NIRANJAN LAL Vs. RUCHI RAM
March 9, 1990
NIRANJAN SINGH Vs. RANA SANGRAM SINGH
December 13, 1990
NIRBHEY SINGH Vs. GURDEV SINGH
December 19, 1990
NIRMAL SINGH Vs. UNION TERRITORY CHANDIGARH
July 24, 1990
NIRMAL SINGH Vs. UNION TERRITORY, CHANDIGARH
June 6, 1990
NIRMAL SINGH Vs. UNION OF INDIA
November 21, 1990
NIRMAL SINGH BAWEJA Vs. STATE OF PUNJAB AND OTHERS
June 6, 1990
NIRMAL SINGH DHILLON Vs. STATE OF PUNJAB
February 13, 1990
NIRMAL YADAV Vs. STATE OF HARYANA
June 7, 1990
NIRMALA Vs. STATE OF HARYANA
October 8, 1990
NIRMALA DEVI Vs. STATE OF HARYANA
December 21, 1990
NOHARIA MAL Vs. STATE OF HARYANA
August 17, 1990
NORATA RAM SHARMA Vs. STATE OF HARYANA AND ORS.
December 21, 1990
NOTAM SINGH Vs. COMMISSIONER JULLUNDUR DIVN
July 10, 1990
NOTIFIED AREA COMMITTEE Vs. DHANPAT RAI
November 21, 1990
O P BHAGAT PUNJAB TRANSPORT SERVICE JOINT PROVINCIAL TRANSPORT CONTROLLER Vs. STATE OF PUNJAB
May 17, 1990
O P GAUBA Vs. STATE OF HARYANA
January 19, 1990
OM NARAYANA Vs. RISALDAR GANPAT SINGH
December 11, 1990
OM PARKASH Vs. STATE OF HARYANA
September 3, 1990
OM PARKASH Vs. STATE OF HARYANA
January 24, 1990
OM PARKASH Vs. STATE OF HARYANA
January 15, 1990
OM PARKASH Vs. STATE OF HARYANA
August 23, 1990
OM PARKASH Vs. STATE OF HARYANA
May 28, 1990
OM PARKASH Vs. J K MEHTA
February 13, 1990
OM PARKASH Vs. UNION TERRITORY OF CHANDIGARH
June 5, 1990
OM PARKASH Vs. STATE OF HARYANA
October 22, 1990
OM PARKASH Vs. CHANDER WATI ALIAS CHANDERPALI
October 11, 1990
OM PARKASH Vs. LAND ACQUISITION OFFICER
August 17, 1990
OM PARKASH Vs. PARMESHWARI DEVI
September 25, 1990
OM PARKASH GOYAL ADVOCATE Vs. RAM KRISHAN CHHOKAR ADVOCATE
January 14, 1990
OM PARKASH GUPTA Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD, CHANDIGARH
February 15, 1990
OM PRAKASH DHAWAN Vs. MEENA DHAWAN
October 31, 1990
OM PRAKASH JAIN Vs. LAKHPAT RAI & ORS.
January 12, 1990
OMA ALIAS OM PARKASH Vs. THE STATE OF HARYANA
October 30, 1990
ONKAR SINGH & ORS. Vs. THE STATE OF PUNJAB & ANR.
November 20, 1990
ORIENTAL BANK OF COMMERCE Vs. HUKAM CHAND
May 3, 1990
ORIENTAL INSURANCE CO Vs. RAM KUMAR
December 19, 1990
ORIENTAL INSURANCE CO LTD Vs. SANTOKH SINGH
July 25, 1990
P D MAHAJAN Vs. HARYANA STATE ELECTRICITY BOARD
September 14, 1990
P.C. WADHWA, IPS Vs. THE STATE OF HARYANA
October 3, 1990
P.L. GOYAL Vs. STATE OF HARYANA AND ORS.
May 30, 1990
PAKHAR SINGH Vs. GURDIAL SINGH ETC
September 18, 1990
PALA RAM AND OTHERS Vs. AMIN CHAND AND OTHERS
February 7, 1990
PALA SINGH Vs. BHUPINDER SINGH AND ORS.
April 20, 1990
PANJAB UNIVERSITY Vs. TILAK RAJ DOGRA
November 13, 1990
PANNA LAL Vs. BANARSI DASS
November 20, 1990
PARAMJIT KAUR Vs. STATE OF PUNJAB
May 11, 1990
PARAMJIT KAUR Vs. SANTOKH SINGH
December 11, 1990
PARAMJIT SINGH Vs. UNION TERRITORY
November 16, 1990
PARAMJIT SINGH Vs. FINANCIAL COMMISSIONER REVENUE WITH POWER OF CENTRAL GOVERNMENT AND
July 17, 1990
PARAMJIT SINGH Vs. STATE OF PUNJAB
March 12, 1990
PARAMJIT SINGH ALIAS PAMMA Vs. STATE OF PUNJAB
August 30, 1990
PARDEEP KUMAR Vs. STATE OF PUNJAB
July 24, 1990
PARDEEP KUMAR Vs. HAKAM LAL SARHADI
September 20, 1990
PARDEEP KUMAR MALIK S I Vs. STATE OF PUNJAB
April 20, 1990
PARDEEP KUMAR WALIA Vs. UNION OF INDIA
December 19, 1990
PARGAN SINGH Vs. SURJIT SINGH
November 8, 1990
PARGAT SINGH Vs. STATE OF PUNJAB
September 7, 1990
PARJIT SINGH Vs. THE STATE OF PUNJAB AND ANR.
September 10, 1990
PARKASH C. VED Vs. M/S HAVELA SINGH PRITAM SINGH
January 22, 1990
PARKASH KAUR Vs. STATE OF PUNJAB
December 18, 1990
PARKASH SINGH Vs. STATE OF PUNJAB
March 5, 1990
PARKASH SINGH Vs. STATE OF PUNJAB
March 19, 1990
PARKASH SINGH ALIAS PASHU Vs. STATE OF PUNJAB
May 2, 1990
PARKASHO Vs. JASWINDER KAUR
June 5, 1990
PARKASHO Vs. DARSHANA
May 3, 1990
PARMA LAL (DECEASED) AND OTHERS Vs. BANARSI DASS
November 20, 1990
PARMINDER SINGH Vs. SURINDERJIT SINGH
November 15, 1990
PARMOD KUMAR OBEROI Vs. RADHA RANI
May 17, 1990
PARTAP Vs. STATE OF HARYANA
May 28, 1990
PARVEEN BALA ALIAS VEENA RANI Vs. JAGDISH RAI
August 21, 1990
PARVEEN KUMAR AND ORS. Vs. M.D. UNIVERSITY AND ANR.
June 13, 1990
PARVEEN KUMAR AND OTHERS Vs. M.D. UNIVERSITY AND ANOTHER
March 30, 1990
PARVEEN KUMAR ETC Vs. STATE OF HARYANA
October 11, 1990
PATIALA CENTRAL COOPERATIVE BANK LIMITED Vs. PRESIDING OFFICER
July 23, 1990
PATTER SINGH Vs. STATE OF HARYANA
May 31, 1990
PAUL OSUMBA Vs. STATE OF HARYANA
June 19, 1990
PAUL OSUMBA Vs. STATE OF HARYANA
June 12, 1990
PAWAN KUMAR Vs. REGISTERING AUTHORITY
January 23, 1990
PHOOL CHAND Vs. STATE OF HARYANA
August 6, 1990
PHOOL KANWAR Vs. BARU RAM
May 23, 1990
PHOOL KUMAR Vs. STATE OF HARYANA
March 14, 1990
PIARA SINGH Vs. STATE OF HARYANA
June 1, 1990
PIARA SINGH Vs. GRAM PANCHAYAT, VILLAGE CHAK SABHU
March 16, 1990
PIARA SINGH AND OTHERS Vs. PUNJABI UNIVERSITY, PATIALA AND ANOTHER
June 8, 1990
PIARE LAL Vs. STATE OF HARYANA
August 6, 1990
PIARE MOHAN Vs. MADAN LAL
June 1, 1990
PIPAL SINGH Vs. STATE OF PUNJAB
January 23, 1990
PIRTHI CHAND Vs. LAL BALWANT RAI MOGA
November 30, 1990
PIRTHI CHAND Vs. DES RAJ BANSAL
May 24, 1990
PISHORI LAL MALIK, HEAD CLERK, AND ORS. Vs. HARYANA STATE ELECTRICITY BOARD
July 12, 1990
POONAM JYOTI Vs. PUNJAB SCHOOL EDUCATION BOARD
December 3, 1990
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH THROUGH ITS DIRECTOR Vs. JAI KISHAN, P.G.I., CHANDIGARGH
April 24, 1990
POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH Vs. CDR. M.L. MEHANDROO
October 3, 1990
PRABHA GOYAL Vs. BALA RAM SOHAN LAL COMMISSION AGENTS
April 4, 1990
PRABHU DAYAL Vs. STATE OF HARYANA
November 6, 1990
PREM KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
February 20, 1990
PREM MOHINI SADANA Vs. STATE OF PUNJAB
November 29, 1990
PREM NATH Vs. STATE OF PUNJAB
June 4, 1990
PREM NATH Vs. CHIMAN LAL
August 6, 1990
PREM PARKASH GUPTA Vs. ASHA RANI
August 28, 1990
PREM SINGH Vs. HARPAL KAUR
September 7, 1990
PREM SINGH Vs. STATE
July 13, 1990
PREM SINGH Vs. PRESIDING OFFICER AND ANR.
April 26, 1990
PREM SUKH Vs. DAL CHAND
December 18, 1990
PREM VATI BHANDARI Vs. VED PARKASH
December 14, 1990
PREMLATA Vs. STATE OF PUNJAB & ANOTHER
January 9, 1990
PRITAM SINGH Vs. THE KURUR CO
September 29, 1990
PRITAM SINGH Vs. SUNDER LAL
April 25, 1990
PRITHVI RAJ GROVER Vs. THE STATE OF HARYANA AND ORS.
September 13, 1990
PROF AMARJIT SINGH Vs. SURINDER KAUR
September 19, 1990
PROFIT FASHIONS Vs. CANARA BANK
June 5, 1990
PUNJAB & SIND BANK Vs. PRITIBHA GUPTA
February 6, 1990
PUNJAB AGRO IND CORP LTD Vs. PRESIDING OFFICER LABOUR COURT
January 15, 1990
PUNJAB AGRO INDUSTRIES CORPORATION Vs. MANDEEP SINGH
February 5, 1990
PUNJAB BUSINESS AND SUPPLY CO PVT LTD Vs. INCOME-TAX OFFICER
November 13, 1990
PUNJAB CHEMISTS ASSOCIATION (REGD.) Vs. STATE OF PUNJAB AND ORS.
December 6, 1990
PUNJAB FINANCIAL CORP Vs. UNION TERRITORY
December 19, 1990
PUNJAB FINANCIAL CORPORATION Vs. UNION TERRITORY
June 7, 1990
PUNJAB FINANCIAL CORPORATION Vs. CHARAN KAMAL MECHANICAL WORKS
April 9, 1990
PUNJAB FINANCIAL CORPORATION Vs. GOBIND INDUSTRIAL CORPORATION
April 23, 1990
PUNJAB KESRI PRINTING PRESS Vs. RATTAN SINGH
December 12, 1990
PUNJAB NATIONAL BANK Vs. SITA RAM
November 30, 1990
PUNJAB NATIONAL BANK Vs. RAJINDER KUMAR
December 5, 1990
PUNJAB RICE MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD
August 6, 1990
PUNJAB SCHOOL EDUCATION BOARD Vs. JARNAIL SINGH SCIENCE MASTER GOVERNMENT HIGH SCHOOL
May 21, 1990
PUNJAB STATE Vs. ROHINI KUMAR
April 11, 1990
PUNJAB STATE Vs. KULTAR CHAND
September 17, 1990
PUNJAB STATE Vs. SANSAR PREET MANDAL
March 20, 1990
PUNJAB STATE AGRICULTURAL MARKETING BOARD CHANDIGARH Vs. PUKHRAJ SINGH
January 11, 1990
PUNJAB STATE AND OTHERS Vs. BACHAN SINGH AND OTHERS
July 25, 1990
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. N C SETHI EX FIELD OFFICER THE PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING
February 2, 1990
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER AND ORS.
August 27, 1990
PUNJAB STATE THROUGH COLLECTOR Vs. SH. AMAR SINGH AND OTHERS
October 8, 1990
PUNJAB STATE WAREHOUSING CORPORATION Vs. BALBIR SINGH
September 14, 1990
PUNJAB TRACTORS LTD. Vs. M/S PREMIER COTTON INDUSTRIES
November 9, 1990
PUNJAB UNIVERSITY CHANDIGARH Vs. ASHWINDER KAUR
November 16, 1990
PURAN CHAND Vs. SAT PARKASH AND ORS.
August 8, 1990
PURAN SINGH Vs. STATE OF PUNJAB
April 9, 1990
PURAN SINGH Vs. STATE OF PUNJAB
January 19, 1990
PURAN SINGH Vs. AJAIB SINGH
September 18, 1990
PURAN SINGH Vs. UNION OF INDIA
August 7, 1990
PURSHOTAM LAL Vs. KIRPAL KAUR
July 24, 1990
PUSHPAWATI Vs. KAKA SINGH
December 6, 1990
PUSHPINDER KAUR Vs. BALBIR SINGH
November 9, 1990
PYARA SINGH Vs. STATE OF PUNJAB
January 17, 1990
R K KHANNA Vs. JANAK RAJ SINGH
December 11, 1990
R P VERMA Vs. AANAAM PVT LTD
April 12, 1990
R. MURALIDHARAN Vs. UNION TERRITORY ADMINISTRATION, CHANDIGARH
June 4, 1990
R.K. KALIA Vs. STATE OF HARYANA AND OTHERS
November 26, 1990
R.N. GOYAL Vs. S.S. CHAUDHARY
March 12, 1990
R.P. JAGGA AND ORS. Vs. CALCUTTA ELECTRIC COMPANY AND ORS.
July 27, 1990
RABEL SINGH Vs. SUKHDEV KAUR
September 14, 1990
RACHHPAL SINGH Vs. STATE OF HARYANA
August 16, 1990
RADHA JUTE INDUSTRY Vs. SUKHNA PAPERS MILLS LTD
September 11, 1990
RAGHBIR SINGH Vs. STATE OF HARYANA
September 6, 1990
RAGHBIR SINGH Vs. STATE OF HARYANA
February 5, 1990
RAGHBIR SINGH Vs. GURNAM KAUR
July 13, 1990
RAGHBIR SINGH SAINI Vs. STATE BANK OF PATIALA
April 18, 1990
RAGHUNATH SAHAI Vs. DISTRICT FOOD AND SUPPLIES CONTROLLER
August 20, 1990
RAI SINGH Vs. STATE OF HARYANA
July 24, 1990
RAJ BAHADUR Vs. GENERAL MANAGER FOOD SPECIALITIES LTD
September 3, 1990
RAJ KAUR Vs. TARSEM SINGH
March 26, 1990
RAJ KUMAR Vs. SHANTI SAROOP GANDHI
November 21, 1990
RAJ KUMAR Vs. STATE BOARD OF TECHNICAL EDUCATION PUNJAB CHANDIGARH
April 6, 1990
RAJ KUMAR ALIAS RAJINDER SINGH Vs. BIMLA KUMARI
November 12, 1990
RAJ KUMAR CHOPRA Vs. STATE OF PUNJAB
April 25, 1990
RAJ KUMAR SETHI, JUNIOR ENGINEER Vs. THE STATE OF HARYANA
May 7, 1990
RAJ KUMAR SINGLA Vs. THE NATIONAL FERTILIZERS LTD. & ANN.
April 4, 1990
RAJ MAL Vs. JOGINDER RAM
November 1, 1990
RAJ PAL Vs. STATE OF HARYANA
May 9, 1990
RAJ PAL Vs. STATE OF HARYANA
November 12, 1990
RAJ PAL SINGH Vs. STATE OF HARYANA
March 26, 1990
RAJ PAL SINGH Vs. RAJ DULARI ALIAS RAJESHWARI SINGH
March 27, 1990
RAJ RANI Vs. DES RAJ
November 5, 1990
RAJA RAM Vs. RAM KARAN
October 12, 1990
RAJBIR Vs. STATE OF HARYANA
January 10, 1990
RAJDIP SINGH Vs. JOGINDER KAUR
July 10, 1990
RAJENDAR PARSHAD Vs. RAJBIR
December 18, 1990
RAJENDER KUMAR Vs. KURUKSHETRA UNIVERSITY & ANOTHERS
April 6, 1990
RAJESH CHAUDHARY Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
May 16, 1990
RAJESH KUMAR Vs. STATE OF HARYANA
July 25, 1990
RAJESH KUMAR Vs. STATE OF PUNJAB
June 8, 1990
RAJESH KUMAR Vs. STATE OF HARYANA
July 21, 1990
RAJESH MOSES Vs. ASHA ARTHUR
July 10, 1990
RAJINDER KUMAR KALIA Vs. CHIEF SETTLEMENT COMMISSIONER, PUNJAB
December 14, 1990
RAJINDER SINGH Vs. STATE OF HARYANA
October 5, 1990
RAJINDER SINGH Vs. MANJIT KAUR
November 21, 1990
RAJINDER SINGH Vs. KIRPAL SINGH BEDI
August 8, 1990
RAJINDER SINGH Vs. STATE OF PUNJAB
January 9, 1990
RAJIV TALWAR Vs. UNION OF INDIA
September 13, 1990
RAKESH KUMAR ARORA Vs. UNION OF INDIA
February 28, 1990
RAKSHA DEVI Vs. ARUNA DEVI
July 23, 1990
RAM ASRA Vs. PARAS RAM GUPTA
February 14, 1990
RAM AVTAR SINGH Vs. ATTAR SAI
August 27, 1990
RAM CHAND Vs. STATE OF HARYANA
March 5, 1990
RAM CHANDER Vs. STATE OF PUNJAB
March 14, 1990
RAM CHANDER RAJINDER KUMAR Vs. UNION TERRITORY CHANDIGARH
October 11, 1990
RAM DAI Vs. SUBHA CHAND
November 16, 1990
RAM DAYAL Vs. UMA WANTI
February 7, 1990
RAM DEV Vs. SATBIR SINGH
July 31, 1990
RAM GOPAL BANARSI DASS Vs. SATISH KUMAR
May 23, 1990
RAM KISHAN Vs. STATE OF HARYANA
November 14, 1990
RAM KRISHAN CHAUDHARY Vs. MADAN KHOSLA AND ANOTHER
October 11, 1990
RAM KUMAR Vs. STATE OF HARYANA
May 22, 1990
RAM KUMAR Vs. BHALE RAM
March 29, 1990
RAM LAL Vs. GURBACHAN SINGH
November 15, 1990
RAM LAL Vs. STATE OF HARYANA
July 25, 1990
RAM LAL SAHNI Vs. DEPUTY REGISTRAR
August 21, 1990
RAM MURTI GOYAL Vs. SMT. BASANT KAUR AND ORS.
December 5, 1990
RAM NATH KAPOOR Vs. CHHOTU RAM
September 24, 1990
RAM PAL Vs. STATE OF HARYANA
October 5, 1990
RAM PHAL THAKRAN ETC. Vs. THE STATE OF HARYANA ETC.
July 24, 1990
RAM PHUL SINGH Vs. SUDARSHANA KUMARI
December 19, 1990
RAM PIARI Vs. SOM NATH
November 12, 1990
RAM RATTAN Vs. STATE OF HARYANA
December 14, 1990
RAM SARAN Vs. STATE OF PUNJAB
August 6, 1990
RAM SARAN AND ANR. Vs. STATE OF PUNJAB AND ORS.
August 8, 1990
RAM SARAN DASS Vs. STATE OF HARYANA
September 6, 1990
RAM SARUP Vs. UNION TERRITORY OF CHANDIGARH
November 5, 1990
RAM SARUP BHALLA Vs. BARKAT SINGH
June 8, 1990
RAM SARUP BHALLA Vs. STATE OF PUNJAB
October 3, 1990
RAM SARUP, DRIVER Vs. HARYANA STATE
August 1, 1990
RAM SINGH Vs. RAM SINGH S/O AMI LAL
July 27, 1990
RAM SINGH Vs. BALBIR SINGH
December 19, 1990
RAM SINGH Vs. BABU RAM
September 12, 1990
RAM SINGH Vs. STATE OF PUNJAB
August 31, 1990
RAM SINGH Vs. STATE OF PUNJAB
February 26, 1990
RAM SINGH Vs. STATE OF PUNJAB
March 7, 1990
RAMA KANT SHARMA Vs. HARYANA STATE
February 21, 1990
RAMAN SOOD Vs. PANJAB UNIVERSITY, CHANDIGARH
February 28, 1990
RAMESH Vs. STATE OF HARYANA
February 20, 1990
RAMESH CHAND Vs. RAJ RANI AND ANOTHER
June 5, 1990
RAMESH CHAND & ORS. Vs. GURBAX SINGH AND ORS.
October 29, 1990
RAMESH CHAND VERMA A CLASS TEHSILDAR Vs. THE STATE OF HARYANA AND ANR.
November 9, 1990
RAMESH GOUR PRESS CORRESPONDENT NAV BHARAT TIMES Vs. CHIRANJI LAL SHARMA
December 7, 1990
RAMESH KUMAR Vs. BHARAT SINGH
August 18, 1990
RAMESH MOHAN MALIK Vs. VIMLA DEVI
September 4, 1990
RAMESHWARI Vs. JAG RAM
June 1, 1990
RAMI Vs. SOHAN SINGH
December 5, 1990
RAMJI DASS Vs. ORIENTAL FIRE AND GENERAL
August 7, 1990
RAMJI LAL Vs. THE HARYANA STATE THROUGH THE COLLECTOR, KARNAL
November 15, 1990
RAMJI LAL ALIAS RAMJI DASS Vs. NAURATI DEVI
June 1, 1990
RANA DHIAN SINGH Vs. U. T. CHANDIGARH
February 1, 1990
RANBIR SINGH Vs. COMMISSIONER AND SECRETARY TO GOVT HARYANA
March 12, 1990
RANGI Vs. CHIEF CANAL OFFICER
May 25, 1990
RANJEET Vs. KANI LAL & ORS.
September 13, 1990
RANJIT ICE AND GENERAL MILLS Vs. STATE OF PUNJAB
May 21, 1990
RANJIT KAUR Vs. ATAM SINGH
August 18, 1990
RANJIT KHOSLA Vs. BANK OF INDIA
January 12, 1990
RANJIT SINGH Vs. KIRPAL SINGH
February 8, 1990
RANJIT SINGH Vs. STATE BANK OF INDIA AND OTHERS
December 19, 1990
RANJIT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
October 11, 1990
RANJIT SINGH Vs. STATE OF PUNJAB
August 28, 1990
RANJIT SINGH Vs. NIHAL SINGH ALIAS NIHALA
July 27, 1990
RANJIT SINGH Vs. STATE OF PUNJAB
October 30, 1990
RANJIT SINGH (DECEASED) REPTD. BY HIS LRS. AND ORS. Vs. NAWAB MOHAMMAD IFTIKHAR ALI KHAN REPTD. BY LRS. & ANR.
August 3, 1990
RANJIT SINGH @ JIT SINGH Vs. STATE OF PUNJAB
February 14, 1990
RATAN KUMAR MODI Vs. STATE OF PUNJAB
November 28, 1990
RATTAN LAL Vs. JAGESHWAR PARSHAD
November 16, 1990
RATTAN LAL CONSTABLE AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS
May 28, 1990
RATTAN LAL SARIN Vs. KEHAR SINGH
February 6, 1990
RATTAN SINGH Vs. BANTA SINGH
March 7, 1990
RATTAN SINGH Vs. STATE OF HARYANA
April 30, 1990
RATTAN SINGH AHLUWALIA Vs. KHUSHAL SINGH
June 1, 1990
RAUNAK RAM Vs. STATE OF HARYANA
August 29, 1990
RAVI CHOPRA Vs. JAJPAL MAHENDRU
August 8, 1990
RAVI DUTT SHARMA Vs. SOHAGWANTI
April 30, 1990
RAVI ENGINEERING WORKS Vs. UNION OF INDIA
April 6, 1990
RAVI KUMAR@ BITTU Vs. STATE OF PUNJAB
January 25, 1990
RAVI PARKASH Vs. HARYANA STATE
September 19, 1990
RAVINDER KUMAR Vs. JASWANT SINGH & ORS.
March 22, 1990
RAVINDER KUMAR Vs. STATE OF PUNJAB
April 26, 1990
RAVINDER NATH KHANNA Vs. SH T R LAKHANPAL DEPUTY SECRETARY BUDGET GOVERNMENT OF HIMACHAL PRADESH
May 3, 1990
RAVINDER SINGH ALIAS LADDI Vs. STATE OF PUNJAB
August 10, 1990
RAW KUMAR Vs. HARYANA STATE
May 29, 1990
REGD. FIRM MIDDA MAL PURAN CHAND Vs. SHIVRAJ SINGH
May 15, 1990
REGISTRAR OF COMPANIES Vs. NEW SURAJ FINANCIERS AND CHIT FUND CO PVT LTD
February 15, 1990
RENU Vs. STATE OF HARYANA
February 12, 1990
RENU Vs. GOVERNMENT MEDICAL COLLEGE, ROHTAK AND OTHERS
December 13, 1990
RENUKA SEKHON Vs. STATE OF PUNJAB
April 10, 1990
RESHAM SINGH BRAR Vs. PUNJAB STATE ELECTRICITY BOARD
September 7, 1990
RIKHI DEV MALHOTRA Vs. SHAMAN SAREEN
July 19, 1990
RISAL SINGH Vs. LAJJE RAM AND OTHERS
March 9, 1990
ROHTAS Vs. BAKHTAWAR
March 20, 1990
ROMESH KOHLI Vs. PUNJAB NATIONAL BANK
February 7, 1990
ROOP CHAND CHAUDHARI Vs. RANJIT KUMARI
April 19, 1990
ROSHAN LAL Vs. PUNJAB STATE AND OTHERS
March 9, 1990
ROSHAN LAL Vs. PUNJAB STATE
April 18, 1990
ROSHAN LAL Vs. STATE OF PUNJAB
May 31, 1990
RULIA RAM SHARMA Vs. AMAR PAL SINGH BHALLA
May 8, 1990
S C SHARMA Vs. STATE OF PUNJAB
March 8, 1990
S S SANDHAWALIA Vs. UNION OF INDIA
January 12, 1990
S S SODHI Vs. WING COMMANDER NARINDER SINGH
April 11, 1990
S SARWAN SINGH Vs. UNION OF INDIA
April 24, 1990
S SURINDER SINGH Vs. SUDESH RANI
October 30, 1990
S.D. KHANNA Vs. NAND LAL AGGARWAL
March 6, 1990
S.K. JAIN, OFFICE SUPERVISOR, MADURA COATS LTD. Vs. RAJ KUMAR
July 19, 1990
S.K. MAHAJAN Vs. STATE OF PUNJAB
April 11, 1990
S.S. VIRDI Vs. CHANDIGARH ADMINISTRATION AND ORS.
December 10, 1990
SADHU RAM Vs. JAGPAL
September 4, 1990
SADHU SINGH Vs. UNION OF INDIA
March 14, 1990
SAFARI CARRIERS INDIA REGD Vs. UNITED INDIA INSURANCE COMPANY LIMITED
May 17, 1990
SAKTTAR SINGH Vs. STATE OF PUNJAB
February 16, 1990
SANDAYA Vs. SHAMSHER SINGH
July 31, 1990
SANJAY Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK
January 12, 1990
SANJAY BATTA Vs. PUNJABI UNIVERSITY
April 9, 1990
SANJAY KUMAR Vs. JIWAN LAL
September 11, 1990
SANJAY MALHOTRA Vs. USHA MALHOTRA
November 21, 1990
SANJEEV AHUJA Vs. BANK OF INDIA
May 25, 1990
SANJEEV GOYAL Vs. MAHARSHI DYANAND UNIVERSITY
March 8, 1990
SANT PARKASH Vs. COMMISSIONER OF INCOME-TAX
May 22, 1990
SANT RAM Vs. KHEM CHAND
May 25, 1990
SANT RAM Vs. DHARAM CHAND
December 11, 1990
SANT RAM AND ANOTHER Vs. THAKAR DAWARA DADHNA AND OTHERS
December 21, 1990
SANT SINGH Vs. STATE OF PUNJAB
September 10, 1990
SANTA SINGH Vs. STATE OF PUNJAB
August 28, 1990
SANTAN DHARAM SABHA Vs. BASANT LAL GULATI
May 7, 1990
SANTOKH SINGH Vs. NARINDER KAUR AND ANOTHER
September 18, 1990
SANTOSH AND Vs. UNION OF INDIA
November 9, 1990
SANTOSH GUPTA, MEDICAL OFFICER, SCHOOL HEALTH SCHEME, UNION TERRITORY, CHANDIGARH Vs. STATE OF PUNJAB
August 28, 1990
SANTOSH KUMAR Vs. RAM SARUP
August 23, 1990
SANTOSH KUMAR SHARMA Vs. HARYANA LAND RECLAMATION AND DEVELOPMENT CORPORATION LTD
July 26, 1990
SARABJIT SINGH Vs. MANMOHAN KAUR
December 11, 1990
SARASWATI GIR Vs. DHANPAL SINGH
December 5, 1990
SARBJIT SINGH Vs. STATE OF PUNJAB
February 1, 1990
SARBJIT SINGH Vs. STATE OF PUNJAB
February 21, 1990
SARDAR SINGH BHATIA Vs. UNION TERRITORY OF CHANDIGARH
July 9, 1990
SARDARA SINGH & ORS. Vs. ATMA SINGH & ANR.
March 1, 1990
SARDARA SINGH (DECEASED) REPRESENTED BY L.RS Vs. THE HARYANA AGRO
September 12, 1990
SARDARNI PREM PARKASH KAUR Vs. NARINDER NATH SAINI
December 19, 1990
SAROJ Vs. MURTI DEVI
November 14, 1990
SAROJ HANDA Vs. YASH PAL HANDA
February 6, 1990
SAROJ LATA JAIN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
March 2, 1990
SARSWATI DEVI Vs. ZORAWAR SINGH AND OTHERS
May 29, 1990
SARTAJ SINGH AND ANOTHER Vs. CHARAN SINGH AND OTHERS
December 5, 1990
SARTI Vs. STATE OF HARYANA
September 3, 1990
SARUP CHAND Vs. JAGDISH CHAND
April 19, 1990
SARUP SINGH Vs. STATE OF HARYANA AND ANOTHER
March 14, 1990
SARUP SINGH Vs. UNION OF INDIA
November 30, 1990
SARUPA ALIAS RAM SARUP (DECEASED) BY HIS L.RS. Vs. BHAG CHAND AND OTHERS
November 7, 1990
SARWAN RAM Vs. HARNEK SINGH
July 31, 1990
SAT PAL Vs. ASSOCIATE VICE PRESIDENT HUMAN RESOURCES SWARAJ FOUNDRY DIVISION AND
September 3, 1990
SAT PAL Vs. UMRAO SINGH
May 10, 1990
SAT PAL Vs. STATE OF HARYANA
January 29, 1990
SAT PAL Vs. STATE OF HARYANA
April 30, 1990
SAT PAL (DIED) Vs. FINANCIAL COMMISSIONER REVENUE
September 14, 1990
SAT PARKASH Vs. SHIV LAL
November 21, 1990
SAT PAUL SINGH Vs. HUKAM CHAND
December 19, 1990
SATISH KUMAR Vs. STATE OF PUNJAB
March 13, 1990
SATNAM SINGH Vs. STATE OF PUNJAB
August 8, 1990
SATNAM SINGH Vs. STATE OF HARYANA
May 7, 1990
SATPAL SINGH Vs. SURINDER KAUR
January 11, 1990
SATPAL SINGH Vs. UNION OF INDIA (UOI) AND ORS.
September 3, 1990
SATYA DHIR Vs. STATE OF PUNJAB
January 19, 1990
SATYA PAL DUA Vs. STATE OF HARYANA AND ANOTHER
May 21, 1990
SATYA PAL SINGH Vs. THE REGISTRAR COOPERATIVESOCIETY AND ORS.
April 6, 1990
SAUDAGAR SINGH Vs. STATE OF PUNJAB
January 22, 1990
SAUDAGAR SINGH Vs. STATE OF PUNJAB
October 8, 1990
SAUN SINGH Vs. GURCHARAN SINGH
October 12, 1990
SAVITA AGGARWAL Vs. R C AGGARWAL
July 17, 1990
SAVITRI DEVI DUTTA Vs. SHAKUNTLA KHULLAR PRINCIPAL GOVERNMENT COLLEGE
May 18, 1990
SAWARN SINGH Vs. STATE OF PUNJAB
May 25, 1990
SAWRAJ CHAUDHARY Vs. MAHARISHI DAYANAND UNIVERSITY
January 10, 1990
SEESO ALIAS BAKHSHISH KAUR Vs. PAKHAR SINGH JHUTI
November 7, 1990
SEHAJ RAM Vs. STATE OF HARYANA
May 8, 1990
SENIOR REGIONAL MANAGER Vs. STATE OF HARYANA
June 8, 1990
SETHI SINGH Vs. JASS KAUR
May 11, 1990
SEWA RAM Vs. STATE OF PUNJAB
January 9, 1990
SEWA RAM Vs. STATE OF PUNJAB
September 1, 1990
SEWA SINGH Vs. STATE OF PUNJAB
August 20, 1990
SH BALJIT SINGH Vs. SH RAJINDER SINGH
December 21, 1990
SH CHANDER MANI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
March 9, 1990
SH SATNAM SINGH Vs. SH BAWA SINGH
July 9, 1990
SH SUKHDEV SINGH Vs. JAGJIT SINGH SAINI
April 24, 1990
SH SURINDER MOHAN Vs. PUNJAB STATE
November 30, 1990
SH. BHUPINDER SINGH SANDHU Vs. STATE OF PUNJAB AND OTHERS
January 11, 1990
SH. G.S. GILL, MANAGING DIRECTOR Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT, FARIDABAD & ORS.
September 12, 1990
SHADI Vs. STATE OF PUNJAB
January 30, 1990
SHAM DASS BALLA Vs. STATE OF PUNJAB AND ORS
September 18, 1990
SHAM LAL Vs. PEPSU ROAD TRANSPORT CORPORATION AND ANR.
September 3, 1990
SHAM LAL Vs. S BHAGAT SINGH
August 7, 1990
SHAM LAL SHARMA Vs. VINOD KUMAR
August 16, 1990
SHAM LAL SHARMA Vs. THE STATE OF HARYANA
August 23, 1990
SHAM LAL VERMA Vs. STATE OF PUNJAB
May 28, 1990
SHAM SUNDER Vs. H.S.E.B. & ANR.
October 12, 1990
SHAM SUNDER Vs. KAILASH RANI
May 23, 1990
SHAMSHER SINGH Vs. COMMISSIONER, JULLUNDUR DIVISION, JULLUNDUR
November 21, 1990
SHAMSHER SINGH Vs. VICE CHANCELLOR
November 29, 1990
SHANGARA SINGH ALIAS KAKKU Vs. STATE OF PUNJAB
January 25, 1990
SHANTI DEVI Vs. HARBANS SINGH
May 28, 1990
SHARAN PAL SINGH Vs. STATE OF PUNJAB
October 11, 1990
SHARANJIT SINGH Vs. STATE OF PUNJAB AND ORS.
September 19, 1990
SHASHI KANT VOHRA Vs. STATE OF HARYANA
September 4, 1990
SHASHI SIKRI Vs. STATE OF HARYANA
June 1, 1990
SHER SINGH Vs. JANGIR KAUR
March 9, 1990
SHIKHA NARANG Vs. MAHARISHI DAYANAND UNIVERSITY
November 13, 1990
SHISH PAL & ORS. Vs. ARUN KUMAR SOOD
August 22, 1990
SHISH PAL SINGH Vs. STATE OF HARYANA
December 20, 1990
SHIV CHARAN KAUR Vs. SURJIT KAUR
November 7, 1990
SHIV DAYAL Vs. RAILU RAM
November 19, 1990
SHIV DHAN Vs. STATE OF HARYANA
December 6, 1990
SHIV GIAN SINGH Vs. RAMESH BIRCH AND ORS.
December 21, 1990
SHIV KUMAR BAGRA Vs. PANCHKULA URBAN CO-OPERATIVE BANK LTD
July 27, 1990
SHIV KUMAR BAGRA AND ANR. Vs. THE PANCHKULA URBAN COOPERATIVEBANK LIMITED AND ORS.
March 27, 1990
SHIV RAM Vs. STATE OF HARYANA
March 22, 1990
SHIV SHANKER RICE MILLS Vs. STATE OF HARYANA
May 30, 1990
SHREE MARKANDE METAL INDIA PVT LTD Vs. STATE OF HARYANA
March 28, 1990
SHRI BHANWAR SINGH Vs. STATE OF HARYANA AND ANOTHER
July 27, 1990
SHRIMATI SHARDA DEVI Vs. BAHADUR SINGH
August 7, 1990
SHYAM LAL Vs. STATE OF HARYANA
August 22, 1990
SIKANDER SINGH Vs. STATE OF PUNJAB
May 28, 1990
SIMPLEX CONCRETE PILES INDIA PVT LTD Vs. EXCISE AND TAXATION COMMISSIONER CHANDIGARH
April 19, 1990
SINGH RAM Vs. STATE OF HARYANA
September 6, 1990
SIRI KISHAN JINDAL Vs. STATE OF HARYANA
February 20, 1990
SITA DEVI Vs. SECRETARY, HARYANA STATE ELECTRICITY BOARD
July 27, 1990
SITA DEVI Vs. SECRETARY HARYANA STATE ELECTRICITY BOARD
January 17, 1990
SMT. CHHOTA DEVI Vs. STATE OF HARYANA
April 19, 1990
SMT. GURBACHAN KAUR Vs. JAGJIT SINGH AND OTHERS
October 12, 1990
SMT. KAPOOR KAUR Vs. DALIP SINGH AND ORS.
September 18, 1990
SMT. MAYA DEVI ALIAS SAVITA RIKHI Vs. SURJIT SINGH AND ANR.
August 16, 1990
SMT. PREM VATI BHANDARI Vs. SMT. MAYA WATI AND ORS.
December 14, 1990
SMT. SARBATI DEVI Vs. STATE OF PUNJAB AND ORS.
November 13, 1990
SMT. VISHISHAT J.B.T. TEACHER Vs. THE STATE OF PUNJAB AND OTHERS
December 5, 1990
SOHAN LAL Vs. ATMA SINGH
February 16, 1990
SOHAN LAL Vs. SHANTI DEVI
December 19, 1990
SOHAN LAL Vs. SURAJ BHAN
March 7, 1990
SOHAN LAL Vs. V.K. SHARMA, SQUADRON LEADER
March 15, 1990
SOHAN LAL (DECEASED) THROUGH HIS LRS. Vs. NARANJAN SINGH AND OTHERS
December 7, 1990
SOHAN LAL MONGA Vs. PUNJAB STATE
August 21, 1990
SOHAN SINGH Vs. STATE OF PUNJAB
November 15, 1990
SOHAN SINGH Vs. STATE OF PUNJAB
February 27, 1990
SOHAN SINGH Vs. GURDAS CHAND
March 6, 1990
SOHAN SINGH Vs. STATE OF PUNJAB
January 16, 1990
SOHAN SINGH Vs. NACHHATTAR SINGH
October 12, 1990
SOHAN SINGH AND ORS. Vs. THE STATE OF HARYANA AND ANR.
July 10, 1990
SOM DUTT Vs. STATE OF HARYANA
November 14, 1990
SOM NATH Vs. SURAJ BHAN
November 26, 1990
SOM NATH & OTHERS Vs. SMT. GOMA
September 14, 1990
SQUADRON LEADER G S CHEEMA Vs. UNION OF INDIA
October 22, 1990
STATE BANK OF INDIA Vs. RAM SARUP JINDAL
September 6, 1990
STATE BANK OF INDIA Vs. KULWANT SINGH
January 24, 1990
STATE BANK OF PATIALA Vs. HARISH NARANG
August 6, 1990
STATE OF HARYANA Vs. SURAJ MAL HOODA
October 1, 1990
STATE OF HARYANA Vs. NARESH KUMAR
December 5, 1990
STATE OF HARYANA Vs. GURCHARAN SINGH
January 19, 1990
STATE OF HARYANA Vs. DHARAM SINGH
April 30, 1990
STATE OF HARYANA Vs. KARTAR CHAND MAHANDRU AND CO
March 13, 1990
STATE OF HARYANA Vs. SH HIMAT SINGH CONTRACTOR
June 1, 1990
STATE OF HARYANA AND ANOTHER Vs. SATYA PARKASH VASUDEVA AND OTHERS
October 30, 1990
STATE OF HARYANA AND ANR. Vs. RAJINDER KUMAR AND ORS.
July 18, 1990
STATE OF HARYANA AND ORS. Vs. AMAR SINGH CLARE, ASSISTANT EXCISE AND TAXATION OFFICER AND ORS.
February 12, 1990
STATE OF PUNJAB Vs. NARINDER SINGH
October 5, 1990
STATE OF PUNJAB Vs. GURDEV SINGH
February 28, 1990
STATE OF PUNJAB Vs. RAJ KUMAR
March 6, 1990
STATE OF PUNJAB Vs. RESHAM SINGH
March 6, 1990
STATE OF PUNJAB Vs. BABU LAL
May 16, 1990
STATE OF PUNJAB Vs. DHARMINDER LAL BHANDARI
February 20, 1990
STATE OF PUNJAB Vs. KISHAN LAL
November 29, 1990
STATE OF PUNJAB Vs. MOHINDER SINGH CHEEMA
July 31, 1990
STATE OF PUNJAB Vs. DR. O.P. GOYAL
March 26, 1990
STATE OF PUNJAB Vs. BALAK RAM
May 3, 1990
STATE OF PUNJAB Vs. GURDAS MAL
November 21, 1990
STATE OF PUNJAB Vs. MADAN LAL GUPTA
July 25, 1990
STATE OF PUNJAB Vs. AMRIK SINGH
March 9, 1990
STATE OF PUNJAB Vs. DHARNI NEW ZIMIDARI KHAD STORE
February 28, 1990
STATE OF PUNJAB Vs. JASWANT THEATRE
February 28, 1990
STATE OF PUNJAB Vs. DES RAJ MEHTA
November 26, 1990
STATE OF PUNJAB Vs. JOGINDER SINGH CLERK
November 6, 1990
STATE OF PUNJAB Vs. LASHKAR SINGH
November 6, 1990
STATE OF PUNJAB Vs. SHIV PAL
October 11, 1990
STATE OF PUNJAB Vs. SUBASH CHANDER
August 24, 1990
STATE OF PUNJAB Vs. AMOLAK RAM KAPOOR
July 27, 1990
STATE OF PUNJAB Vs. GURCHARAN SINGH
December 18, 1990
STATE OF PUNJAB Vs. RAM SARUP BHALLA
March 13, 1990
STATE OF PUNJAB Vs. BALWANT RAI
April 26, 1990
STATE OF PUNJAB Vs. R P SHARMA
October 31, 1990
STATE OF PUNJAB Vs. RACHAN SINGH
November 14, 1990
STATE OF PUNJAB Vs. KHAZAN SINGH
September 12, 1990
STATE OF PUNJAB Vs. NACHHATTAR SINGH
August 9, 1990
STATE OF PUNJAB Vs. KARAM SINGH
August 18, 1990
STATE OF PUNJAB Vs. SANTA SINGH
August 24, 1990
STATE OF PUNJAB & ANR. Vs. M/S AMRITSAR ELECTRIC CO. AND ANR.
August 8, 1990
STATE OF PUNJAB AND ANOTHER Vs. GURNAM SINGH
November 1, 1990
STATE OF PUNJAB AND ANOTHER Vs. MAGHAR SINGH GILL AND OTHERS
January 31, 1990
STATE OF PUNJAB AND ANOTHER Vs. BALDEV SINGH
February 8, 1990
STATE OF PUNJAB AND OTHERS Vs. RULDU RAM AND OTHERS
July 24, 1990
STRAW BOARD MANUFACTURING COMPANY LIMITED Vs. MAHALAKSHMI SUGAR MILLS COMPANY LIMITED
September 11, 1990
SUBBHASH CHANDER KAMLESH KUMAR Vs. STATE OF PUNJAB
March 9, 1990
SUBEDAR HOSHIAR SINGH Vs. UNION OF INDIA AND OTHER
March 19, 1990
SUBHASH Vs. STATE OF HARYANA
April 25, 1990
SUBHASH CHAND Vs. STATE OF HARYANA
December 17, 1990
SUBHASH CHANDER Vs. STATE OF HARYANA
January 15, 1990
SUBHASH CHANDER Vs. THE STATE OF HARYANA AND ORS.
August 20, 1990
SUBHASH CHANDER Vs. GURU KASHI INSTITUTE OF ADVANCED STUDIES AND ANOTHER
March 7, 1990
SUBHASH CHANDER AWASTHY Vs. STATE OF PUNJAB
December 5, 1990
SUBHASH CHANDER GULATI Vs. UNION OF INDIA
February 27, 1990
SUBHASH CHANDER GUPTA Vs. STATE BANK OF INDIA
January 12, 1990
SUBHASH CHANDER RAMAN KUMAR Vs. RATTAN CHAND
November 14, 1990
SUBHASH S/O RAM PARKASH Vs. STATE OF HARYANA AND ANOTHER
May 30, 1990
SUCHA SINGH Vs. STATE OF PUNJAB
May 24, 1990
SUCHA SINGH, EX Vs. STATE OF PUNJAB AND OTHERS
May 17, 1990
SUDARSHAN DEV ACHARYA Vs. STATE OF HARYANA
October 22, 1990
SUDARSHAN KUMAR Vs. ASHOK KUMAR
April 19, 1990
SUDARSHAN KUMAR Vs. STATE OF PUNJAB
August 9, 1990
SUDARSHAN KUMARI, HEADMISTRESS Vs. DIRECTOR OF PUBLIC INSTRUCTIONS AND ORS.
July 10, 1990
SUDESH KUMAR SHARMA Vs. STATE OF HARYANA
January 18, 1990
SUDESH KUMARI Vs. STATE OF HARYANA
October 10, 1990
SUDHA MEHTA Vs. RAVINDER MEHTA
March 28, 1990
SUJAN SINGH Vs. STATE OF HARYANA
November 21, 1990
SUJATA KATARIA Vs. ROOP SINGH NAGAR
August 23, 1990
SUKHBINDER SINGH Vs. STATE OF PUNJAB
July 11, 1990
SUKHBIR SINGH Vs. STATE OF HARYANA
August 27, 1990
SUKHBIR SINGH AND OTHERS Vs. THE HARYANA SCHOOL EDUCATION BOARD, BHIWANI
March 5, 1990
SUKHCHAIN SINGH Vs. PUNJAB AND SIND BANK
March 19, 1990
SUKHDEV KHANNA, ADVOCATE CHANDIGARH Vs. UNION TERRITORY OF CHANDIGARH
December 19, 1990
SUKHDEV KUMAR Vs. HARCHAND SINGH
June 7, 1990
SUKHDEV SINGH Vs. SARWAN SINGH
June 8, 1990
SUKHJEET GILL, VICE CHAIRMAN, PUNJAB HUMAN RIGHTS ORGANISATION Vs. S.H.O., POLICE STATION DERA BABA NANAK
October 30, 1990
SUKHMANDAR SINGH Vs. STATE OF PUNJAB
January 15, 1990
SUKHWANT KAUR Vs. HAZOOR SINGH
September 5, 1990
SUKHWINDER SINGH Vs. SOHAN SINGH
November 20, 1990
SULAKHAN SINGH Vs. STATE OF PUNJAB
November 9, 1990
SUMAN LATA Vs. STATE OF PUNJAB & ORS
September 12, 1990
SUMEDHA KALIA Vs. STATE OF HARYANA
January 22, 1990
SUMER CHAND Vs. HARYANA KHADI AND VILLAGE INDUSTRIES BOARD
October 11, 1990
SUMER CHAND JAIN Vs. VED PARKASH
November 8, 1990
SUMER CHAND S O LATE SARDHA RAM Vs. RAM KISHAN KAURA
February 20, 1990
SUNDER Vs. INSPECTOR GENERAL OF PRISONS AND OTHERS
October 22, 1990
SUNDER LAL Vs. DIAL SINGH
September 18, 1990
SUNDER LAL AND OTHERS Vs. THE HARYANA STATE AND OTHERS
December 5, 1990
SUNEHARI Vs. CHATRU
February 6, 1990
SUNIL K S PANWAR Vs. REGISTRAR
March 29, 1990
SUNIL KUMAR Vs. FARIDABAD COMPLEX ADMN, FARIDABAD
November 13, 1990
SUNIL KUMAR BAHLLA Vs. DIRECTOR, RESEARCH AND MEDICAL EDUCATION, PUNJAB, CHANDIGARH
August 3, 1990
SUNIL KUMAR SABHARWAL Vs. NEELAM SABHARWAL
November 1, 1990
SUNIL KUMAR SABHARWAL Vs. NEELAM SABHARWAL
January 11, 1990
SURAJ BHAN Vs. R.P. BHARDWAJ
August 28, 1990
SURAJ BHAN Vs. SOHAN LAL
November 20, 1990
SURAJ MAL HOODA Vs. STATE OF HARYANA
February 14, 1990
SURAJ PRAKASH SHARMA Vs. HARYANA STATE
May 10, 1990
SURAT SINGH Vs. STATE OF PUNJAB
January 30, 1990
SURAT SINGH Vs. STATE OF PUNJAB
May 18, 1990
SURAT SINGH Vs. STATE OF HARYANA
January 25, 1990
SUREHDER KUMAR AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
June 5, 1990
SURENDRA MOHAN PANDIT Vs. GOVERNMENT OF PUNJAB
October 11, 1990
SURESH CHANDER SHARMA (DR.) AND ORS. Vs. THE HARYANA DAIRY DEVELOPMENT COOPERATIVE FEDERATION LTD. AND ANR.
August 1, 1990
SURESH RAJ Vs. GANGA DEVI
November 30, 1990
SURINDER KATYAL Vs. VANEET RANI
August 21, 1990
SURINDER KATYAL Vs. SMT. VANEET RANI
August 31, 1990
SURINDER KAUR ALIAS CHHINDO Vs. BHAG SINGH
March 13, 1990
SURINDER MOHAN RAI Vs. ONKAR NATH
June 7, 1990
SURINDER PAL SINGH Vs. PAVANVIR KAUR
November 14, 1990
SURINDER SINGH Vs. STATE OF HARYANA
February 1, 1990
SURINDER SINGH Vs. PUNJAB UNIVERSITY & ANOTHER
April 11, 1990
SURINDER SINGH Vs. JAGPAL SINGH
November 13, 1990
SURINDER SINGH Vs. SUDESH RANI
March 27, 1990
SURJIT ALIAS JITA Vs. LAKHI RAM
December 19, 1990
SURJIT KAUR Vs. MALKIAT SINGH
November 20, 1990
SURJIT KAUR WIDOW OF SH DALIP SINGH Vs. KEWAL SINGH
August 7, 1990
SURJIT SINGH Vs. UJAGGAR SINGH
November 21, 1990
SURJIT SINGH Vs. KUIWANT KAUR
February 16, 1990
SURJIT SINGH Vs. GIAN SINGH
July 26, 1990
SURJIT SINGH Vs. UTTAM SINGH
May 8, 1990
SURJIT SINGH Vs. HARBANS LAL
June 4, 1990
SURJIT SINGH Vs. STATE OF HARYANA
March 13, 1990
SURJIT SINGH Vs. STATE OF HARYANA
June 13, 1990
SURJIT SINGH Vs. JASWANT KAUR
March 7, 1990
SURJIT SINGH Vs. STATE OF PUNJAB
January 22, 1990
SWARAJ MAZDA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 4, 1990
SWARAJ SINGH Vs. BANSILAL
April 30, 1990
SWARAN SINGH Vs. STATE OF PUNJAB
October 5, 1990
SWARAN SINGH Vs. SEWA SINGH
July 17, 1990
SWARANJIT SHARMA Vs. ATAM PARKASH GANDHI
May 25, 1990
SWARANJIT SHARMA Vs. ATAM PARKASH GANDHI
May 22, 1990
SYED MOHAMMAD YAHIYA AND ORS. Vs. SYED IFTIKHAR AHMAD AND ORS.
September 25, 1990
TAR SINGH @ AVTAR SINGH Vs. STATE OF PUNJAB
December 18, 1990
TARA SINGH Vs. DEWAN SINGH PURI AND ORS.
August 17, 1990
TARA SINGH & ORS. Vs. STATE OF HARYANA & ORS.
November 6, 1990
TARIA ALIAS TARA CHARD Vs. AMAR SINGH
December 17, 1990
TARLOCHAN SINGH Vs. GURCHARAN SINGH & OTHERS
October 31, 1990
TARLOK SINGH Vs. PARSINNO
July 10, 1990
TARSEM LAL Vs. HARI GOPAL
April 30, 1990
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. P S JAIN MOTORS
November 6, 1990
TAVINDER KUMAR Vs. PANJAB UNIVERSITY
December 25, 1990
TEHALINDER SINGH AND OTHERS Vs. D.S. KAPOOR AND OTHERS
November 7, 1990
TEJ PAL SINGH Vs. UNION OF INDIA
July 26, 1990
TEJ RAM Vs. STATE OF HARYANA
September 17, 1990
TEJA SINGH Vs. GRAM PANCHAYAT
May 31, 1990
TEJINDER KAUR Vs. PUNJAB POULTRY DEVELOPMENT CORPORATION LTD
August 3, 1990
TEJINDER SINGH Vs. STATE OF PUNJAB
January 22, 1990
TEK CHAND JAIN AND OTHERS Vs. THE STATE OF HARYANA
June 4, 1990
TELU RAM Vs. HARYANA AGRICULTURAL UNIVERSITY
December 19, 1990
TELU RAM JAIN Vs. AGGARWAL SONS
September 11, 1990
THAKKAR DASS Vs. STATE OF HARYANA
December 18, 1990
THAKUR DASS Vs. AFLATOON
November 14, 1990
THE DHURI SUGARCANE GROWERS CO Vs. STATE OF PUNJAB AND ORS.
November 5, 1990
THE MUNICIPAL CORPORATION OF LUDHIANA Vs. HARLAIK SINGH AND ANOTHER
November 21, 1990
THE POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH Vs. J.C. MEHTA
September 7, 1990
THE PUNJAB AGRICULTURAL UNIVERSITY AND ORS. Vs. DR. P.N. VERMAN
October 8, 1990
THE PUNJAB STATE THROUGH, THE EXECUTIVE ENGINEER, CENTRAL WORKS DIVISION, P.W.D. AND ANR. Vs. PRITAM SINGH AND SONS
June 4, 1990
THE STATE OF HARYANA Vs. SHIV DATT
December 10, 1990
THE STATE OF PUNJAB Vs. PARAMJIT KAUR AND ANR.
September 18, 1990
TILAK RAJ Vs. SHRIMATI KAILASH WATI
November 30, 1990
TILAK RAJ Vs. STATE OF HARYANA
August 24, 1990
TIRATH DASS Vs. RAJ RANI
September 13, 1990
TIRATH RAM Vs. MUNICIPAL COMMITTEE
September 20, 1990
TIRLOK CHAND JAIN Vs. SWASTIKA STRIPS P LTD
August 18, 1990
TRILOK SINGH PROPRIETOR UNITED PESTICIDES Vs. STATE OF PUNJAB
May 15, 1990
TRIPAT SINGH Vs. STATE OF PUNJAB
July 26, 1990
TRIPTA MALHOTRA Vs. STATE OF PUNJAB
November 7, 1990
U.S. MISRA Vs. STATE OF PUNJAB
July 13, 1990
UCO BANK AND ANR. Vs. SUKHWANT SINGH
December 4, 1990
UDHAM SINGH BHATTI Vs. STATE OF PUNJAB AND ORS.
October 5, 1990
UJAGAR SINGH Vs. GRAM PANCHAYAT NAGGAL
January 11, 1990
UJJAGAR SINGH Vs. RAJINDER SINGH
June 8, 1990
UJJAL SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
July 12, 1990
UMA SHANTI Vs. RAVI KANTA
November 14, 1990
UMA SHANTI Vs. RAVI KANTA
November 4, 1990
UMRAO SON OF NANAG RAM Vs. SMT. MINU AND ORS.
August 3, 1990
UNION OF INDIA Vs. GOBINDER SINGH
December 10, 1990
UNION OF INDIA Vs. ATAM SINGH
November 19, 1990
UNION OF INDIA Vs. ROMESH CHANDER
September 11, 1990
UNION OF INDIA Vs. ARJAN SINGH
May 21, 1990
UNION OF INDIA Vs. CAPT HARINDER SINGH
March 15, 1990
UNION OF INDIA Vs. HANS RAJ
November 21, 1990
UNION OF INDIA Vs. YASH PAUL
October 12, 1990
UNION OF INDIA (UOI) AND ANR. Vs. BIRBAL DASS AND ANR.
February 15, 1990
UNION OF INDIA AND ANOTHER Vs. HAKAM SINGH AND OTHERS
March 22, 1990
UNION OF INDIA AND OTHERS Vs. SURJIT SINGH AND OTHERS
November 26, 1990
UNION PUBLIC SERVICE COMMISSION Vs. REJESH KUMAR
January 9, 1990
UNISCANS AND SONICS LTD Vs. ESI CORPORATION
December 21, 1990
UNITED COMMERCIAL BANK UCO BANK Vs. S C GIROTRA
August 18, 1990
UNITED INDIA INSURANCE CO Vs. AJAIB SINGH
October 10, 1990
UNITED INDIA INSURANCE CO Vs. KANTI DEVI
April 25, 1990
UNITED INDIA INSURANCE CO LTD Vs. BIMLESH
June 8, 1990
UNITED INDIA INSURANCE COMPANY Vs. MEENA KATYAL
March 21, 1990
UNITED INDIA INSURANCE COMPANY Vs. HARBIR KAUR
January 31, 1990
UNIVERSAL COMPRONICS Vs. HARYANA FINANCIAL CORPORATION AND ORS
June 7, 1990
UNIVERSAL COMPTRONICS Vs. HARYANA FINANCIAL COMMISSIONER
October 11, 1990
USHA RANI Vs. STATE OF PUNJAB
January 18, 1990
USHA RANI Vs. PAWAN KUMAR
December 21, 1990
UTTAM SINGH Vs. PARTAP SINGH
December 19, 1990
V D GAUR Vs. STATE OF HARYANA
April 26, 1990
V K RAWAL Vs. CHAIRMAN
December 19, 1990
V P THEATRE Vs. STATE OF PUNJAB
February 27, 1990
VAZIR SINGH Vs. STATE OF HARYANA
May 22, 1990
VED BIBRA Vs. GURBACHAN KAUR
May 25, 1990
VED PARKASH Vs. PREMO
December 5, 1990
VED PARKASH DATTA Vs. PUNJAB STATE
November 20, 1990
VED PRAKASH ARYA Vs. THE HARYANA STATE HANDLOOM CORPORATION LTD. AND OTHERS
December 4, 1990
VEENA KUMARI Vs. KASHMIR SINGH
April 20, 1990
VEENA RAM AND OTHERS Vs. KANWALJIT SINGH
February 8, 1990
VEENA RANI Vs. PARVINDER KUMAR
March 21, 1990
VEENA SIKKA Vs. SHAKUNTLA JAKHU, I.A.S. DIRECTOR, INDUSTRIAL TRAINING, HARYANA
September 28, 1990
VEER BHAN Vs. MADAN GOPAL
November 6, 1990
VIDHAN CHANDRA Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA
May 11, 1990
VIDHYA NAND Vs. STATE OF HARYANA
June 19, 1990
VIJAY KUMAR Vs. KARTAR SINGH
May 4, 1990
VIJAY KUMAR BEHAL Vs. POONAM @ BABBI
February 16, 1990
VIJAY NAGPAL Vs. MAHANT SANT SWAROOP
March 12, 1990
VIJAY RANI Vs. SH NASIB CHAND SHARMA
January 11, 1990
VIKRAM STEERING AND LINKAGES PVT LTD Vs. STATE OF HARYANA
May 8, 1990
VIMAL KUMAR Vs. PUNJAB AGRICULTURAL UNIVERSITY
May 14, 1990
VIMISH JAIN Vs. UNION OF INDIA
November 6, 1990
VINAY KUMAR Vs. STATE OF HARYANA
January 30, 1990
VINOD KUMAR Vs. STATE OF HARYANA & ANR.
August 28, 1990
VINOD KUMAR Vs. ORIENTAL BANK OF COMMERCE AND ORS.
September 11, 1990
VINOD KUMAR Vs. PARAMJIT KAUR
March 14, 1990
VINOD KUMAR Vs. SMT. KIRAN
March 1, 1990
VINOD KUMAR GAHIR Vs. PAWAN KUMARI
July 26, 1990
VINOD KUMAR GOYAL Vs. UNION TERRITORY
December 14, 1990
VIRINDER KUMAR PANDIT Vs. GOVIND RICE FACTORY
May 10, 1990
VIRPAL KAUR Vs. PARSHINDER PAL SINGH
March 27, 1990
WALAITI RAM Vs. HARNEK SINGH
September 3, 1990
WASDEV Vs. STATE OF PUNJAB
August 6, 1990
XPO XPERT PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK
March 30, 1990
Y R BHARDWAJ Vs. SWARAN LATA
September 18, 1990
YADHVINDER SINGH Vs. PUNJAB UNIVERSITY CHANDIGARH
February 16, 1990
YASHODA NANDAN Vs. STATE OF PUNJAB AND ORS.
July 26, 1990
YASHPAL Vs. BABU MANOHAR SHARMA
October 10, 1990
YOGDHEYAN SINGH Vs. DEVKI NANDAN
October 5, 1990
ZILA PARISHAD, PATIALA Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA
November 20, 1990
ZILE SINGH Vs. BALBIR SINGH
September 3, 1990