Case Index

Title
Date
ABDUL HUSSAIN Vs. SHAHJAHAN ALI
December 10, 1990
ABDUL MANNAN AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
September 17, 1990
ABDUL MATIN KHAN AND OTHERS Vs. STATE OF ASSAM AND OTHERS
August 23, 1990
ABDUL SATTAR Vs. STATE OF ASSAM
February 18, 1990
ABDUR RAHMAN MAZUMDAR Vs. MATASIN ALI ALIAS MATAHIR ALI AND OTHERS
July 30, 1990
AJIT CHANDRA BAGCHI Vs. HARISHPUR TEA COMPANY P LTD
July 25, 1990
AJIT SINGH RAIS S Vs. COMMISSIONER OF INCOME TAX
July 13, 1990
AMAL CHANDRA SUKLABAIDYA Vs. BIDHU BALA ROY
July 19, 1990
AMRIT LAL BASUMATARI Vs. ABDUL MUHIB MAZUMDAR
July 9, 1990
ANOWAR SHEIKH & ORS. Vs. MD. MUSEBUDDIN AHMED
March 6, 1990
APURBA KUMAR DHAR Vs. SMT. NAMITA DHAR AND ANOTHER
November 28, 1990
ASHOK KUMAR GHOSE Vs. KHETRA MOHAN DAS
April 2, 1990
ASMAN ALI LASKAR Vs. FORJAN ALI BARBHUIYA
May 16, 1990
ASSAM BISCUIT MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
May 4, 1990
ASSAM FRONTIER TEA LIMITED Vs. UNION OF INDIA
September 17, 1990
ASSAM INDUSTRIAL CORPORATION Vs. UNION OF INDIA AND ORS
June 29, 1990
ASSAM OIL COMPANY LIMITED Vs. COMMISSIONER OF TAXES GUWAHATI
August 23, 1990
ASSAM SMALL INDUSTRIES DEVELOPMENT CORPORATION Vs. JETHMAL SURESH KUMAR
March 5, 1990
ASSAM STATE TRANSPORT Vs. KAMURUN NESSA MAZUMDAR
May 18, 1990
BABRUBAHAN JAL Vs. STATE OF ASSAM
June 19, 1990
BALINDRA NATH KAKATY AND ORS. Vs. BEHARILAL AGARWALLA AND ORS.
February 20, 1990
BANGSHIDHAR BARGOHAIN Vs. STATE OF ASSAM & OTHERS
July 7, 1990
BANIBRATA SAHA Vs. SATYENDRA KUMAR ROY
June 7, 1990
BASIR ALI AND ANR. Vs. MONORANJAN KARMAKAR AND ORS.
December 12, 1990
BHAGABATI BHANDAR Vs. THE STATE OF TRIPURA AND ORS.
May 21, 1990
BHAWRILAL GOENKA Vs. SHYAMPADA DAS
June 20, 1990
BIJOY KRISHNA DEY Vs. PRABHU DAYAL CHOHAN
July 19, 1990
BIJOY KUMAR CHAKRABORTY Vs. STATE OF TRIPURA AND ANOTHER
July 16, 1990
BIKRAMNAGAR MATSAJIBI SAMABAYA SAMITY LTD. & OTHERS Vs. THE STATE OF TRIPURA & 3 OTHERS
May 28, 1990
BINPANI PURKAYASTHA Vs. NARENDRA KUMAR PURKAYASTHA AND OTHERS
April 2, 1990
BIRENDRA KUMAR DEY (ON HIS DEATH BY HIS LEGAL REPRESENTATIVES) AND ORS. Vs. ASWANI KUMAR DEY (ON HIS DEATH BY HIS LEGAL REPRESENTATIVES) AND ORS.
January 3, 1990
BISWAJIT SINHA Vs. DIBRUGARH UNIVERSITY
May 23, 1990
CHAND MIA Vs. STATE OF ASSAM
February 6, 1990
CHIRANJILAL JESRASARIA Vs. HANUMAN PRASAD CHOWKHANI
December 5, 1990
COLLECTOR, DEWAN MANIK CHAND Vs. NATIONAL INSURANCE CORPORATION
January 3, 1990
COMMISSIONER OF INCOME TAX Vs. NABADWIP CHANDRA DEY
August 29, 1990
COMMISSIONER OF INCOME TAX Vs. RAJMOHAN SAHA
August 29, 1990
COMMISSIONER OF INCOME TAX Vs. JAIN HARDWARE STORES
July 18, 1990
DABU MUNDA Vs. STATE OF TRIPURA
March 27, 1990
DARSHAN KUMAR MAHAJAN Vs. THE STATION SUPERINTENDENT CHAKKI BANK, NORTHERN RAILWAY AND ORS.
January 11, 1990
DEBESWAR BORA Vs. STATE OF ASSAM & OTHERS
November 6, 1990
DEWAN HANTAZ ALI Vs. ABDUL FAZAL AND ORS.
October 25, 1990
DHANU MAJI MARDI Vs. STATE OF ASSAM
December 5, 1990
DHIRENDRA NATH RAJKHOWA Vs. STATE OF ASSAM AND ORS.
December 18, 1990
DIMBESWAR SAIKIA Vs. STATE OF ASSAM AND ORS.
January 9, 1990
DR. PRASANTA KUMAR SAWS Vs. THE STATE OF ASSAM AND ORS.
May 31, 1990
DR. RONICA NAGPAL BARUAH Vs. STATE OF ASSAM & OTHERS
June 1, 1990
DR. TARINI CHARAN DAS Vs. ON THE DEATH OF RAJANI KANTA CHOUDHURY, HIS HEIRS AND LEGAL REPRESENTATIVES SMTI MINOTI CHOUDHURY @ NIYATI CHOUDHURY & ANOTHER
October 31, 1990
DULAL CHAND BARUAH Vs. UNION OF INDIA
December 8, 1990
DULAL CHANDRA BARUAH Vs. UNION OF INDIA
December 18, 1990
DULU GOGOI Vs. STATE OF ASSAM
May 7, 1990
DURGA DEVI (DEAD BY LRS) Vs. SMT. PANNA DEVI AND ORS.
January 19, 1990
ELECTRICAL CABLES AND CONDUCTORS Vs. STATE OF TRIPURA
May 28, 1990
EMPLOYEES STATE INSURANCE CORPN., GAUHATI Vs. RAJASHRI PICTURES (P) LTD.
January 2, 1990
EMPLOYEES STATE INSURANCE CORPORATION Vs. MANAGEMENT RAJASHRI PICTURES P LTD
January 2, 1990
EMPLOYEES STATE INSURANCE CORPORATION, GAUHATI & OTHERS Vs. M/S JOHAR FLOORS, GAUHATI & ANOTHER
October 22, 1990
FAKAR UDDIN LASKAR Vs. STATE OF ASSAM
June 19, 1990
FAZAL SHEIKH Vs. ABDUR RAHMAN
June 8, 1990
FRONTIER ENGINEERING PRESTRESSED CONCRETE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 17, 1990
FRONTIER MOTOR CAR CO PVT LTD Vs. REGIONAL DIRECTOR ESIC
April 6, 1990
GAURANGA AICH Vs. STATE OF ASSAM
March 22, 1990
GOBIND GOGOI Vs. PHANIDHAR GOGOI AND ORS.
June 8, 1990
GOURANGA CHANDRA PAUL Vs. BIJOY KRISHNA PAUL
June 7, 1990
GOURI RAM KALITA Vs. STATE OF ASSAM AND ORS.
November 23, 1990
HAJI ARSHAD ALI Vs. MD SAMSUDDIN AND ANOTHER
May 30, 1990
HAREN HAZARIKA Vs. STATE OF ASSAM AND ORS.
December 6, 1990
HARI SADHAN DEB Vs. DULAL DEB
July 24, 1990
HAZI ABDUL KHALEQUE Vs. MUSTT SAMSUN NEHAR
August 20, 1990
HAZI NASIB ALI MAZUMDAR Vs. STATE OF ASSAM & OTHERS
June 7, 1990
HEM KANTA SAIKIA Vs. PRABHATI BALA DEKA
June 22, 1990
HEMODHAR KONWAR Vs. MUSTT GONESWARI DUTTA & OTHERS
June 29, 1990
HIMANGSHU KUMAR NATH Vs. ON THE DEATH OF MONMOHAN NATH HIS HEIRS MIHIR KANTI NATH AND ORS.
November 29, 1990
HINDUSTAN CIBA GEIGY LIMITED Vs. BHARAT WOODWORKS PRIVATE LIMITED
June 2, 1990
HIRALAL PODDAR Vs. STATE OF ASSAM
March 7, 1990
INDIA WIRE PRODUCTS Vs. UNION OF INDIA
May 18, 1990
INDIAN OIL CORPORATION LTD., (ASSAM OIL DIVISION) Vs. MEER ISHFAQUE HUSSAIN
June 18, 1990
INDRAPURI PRIMARY CO OPERATIVE HOUSING SOCIETY Vs. BHABANI GOGOI
August 1, 1990
IROM CHAOBA SINGH Vs. STATE OF MANIPUR
April 16, 1990
JAGDISH PRASAD A WASTHI Vs. SABITRI DEVI
July 9, 1990
JAHIDUL SIKDAR Vs. STATE OF ASSAM
February 8, 1990
JAINULABDIN ALIAS NAHAMACHA Vs. STATE OF MANIPUR
August 20, 1990
JIBESWAR CHAKRAVORTY Vs. KUSHESWAR BORAH @ DURGA BORAH & OTHERS
July 26, 1990
JOGANANDA BARMAN Vs. STATE OF ASSAM
January 12, 1990
JOKAI INDIA LIMITED Vs. STATE OF ASSAM & OTHERS
September 17, 1990
JYOTIRMOY BHATTACHARJEE Vs. UNITED BANK OF INDIA AND ANR.
July 23, 1990
K.S. VOHRA Vs. DIRECTOR GENERAL OF BORDER SECURITY FORCE
February 1, 1990
KA LESIMAI KHONGTHAW Vs. KA SHING TARIANG (ON HIS DEATH U. PHILESTONE TARIA
December 13, 1990
KAMESWAR BRAHMA Vs. COLLECTOR OF GOALPARA
June 2, 1990
KHANINDRA CHANDRA DAS Vs. KUSUM DAS
May 21, 1990
KHITISH CHANDRA NANDI Vs. CHATURBHUJ THAPA AND ORS.
January 19, 1990
KINKAR DEB Vs. STATE OF TRIPURA
November 5, 1990
KUTU MIA Vs. STATE OF ASSAM
November 29, 1990
L. CHINZAH Vs. STATE OF MIZORAM AND ORS.
June 11, 1990
LAKHESWAR PHUKAN AND ORS. Vs. NANDESWAR BURAGOHAIN
December 7, 1990
LAKSHIRAM DEB BARMA Vs. PRANTOSH DHAR
July 16, 1990
LAKSHMI KANTA DEB Vs. SUBHASHINI DEB AND ORS.
June 29, 1990
LIANCHHUNGA Vs. UNION OF INDIA
March 20, 1990
LOHIT CHANDRA SARMA Vs. SIDHIRAM DAS AND OTHERS
October 23, 1990
M/S ORIENTAL FIRE GENERAL INSURANCE COMPANY LIMITED & ANOTHER Vs. M/S. J. THOMAS & COMPANY & ANOTHER
October 22, 1990
M/S. PURBANCHAL ROAD SERVICE, GAUHATI Vs. THE STATE
September 13, 1990
M/S. SARMA COAL COMPANY Vs. UNION OF INDIA AND OTHERS
July 30, 1990
MAHIM UDDIN Vs. STATE OF ASSAM
December 10, 1990
MAIMUNA BEGUM Vs. LAKSHMAN RABIDAS
October 22, 1990
MANGALCHAND CHACHAN Vs. RATANLAL NAHATA
September 3, 1990
MANMATH KUMAR KAR Vs. MD. SIRAT ALI
July 18, 1990
MAYANGLAMBAM ACHOU SINGH Vs. NINGTHOUJAM ONGBI RASHI DEVI
May 11, 1990
MCLEOD RUSSEL (INDIA) LTD. Vs. STATE OF ASSAM AND ORS.
January 9, 1990
MD. ABDUL HUSSAIN Vs. THE STATE OF ASSAM AND OTHERS
August 19, 1990
MD. AFSAR ALI KHAN Vs. MUSTT. SUBIA @ SAHIDA KHATUN
February 7, 1990
MD. NURUL HAQUE CHOUDHURY AND ORS. Vs. PRAFULLA KUMAR MALAKAR AND ORS.
December 10, 1990
MD. SAFIRUDDIN AND OTHERS Vs. URUKA KACHARI AND OTHERS
July 26, 1990
MD. SAHABUDDIN Vs. STATE OF ASSAM AND ORS.
February 13, 1990
MD. SEKHAWAT HUSSAIN Vs. NARSINGHLAL AGARWALLA
October 30, 1990
MD. WAJID ALI Vs. MUNLANA NARUL HAQUE
June 12, 1990
METAL STORES Vs. COMMISSIONER OF INCOME TAX
August 21, 1990
MISS RINA CHOUDHURY Vs. STATE OF ASSAM & OTHERS
October 28, 1990
MOTI KURMI Vs. STATE OF ASSAM
May 18, 1990
MSSTT. MANJURA BEGUM Vs. ABDULLAH SEKH
January 19, 1990
MUSSTT REZIA KHATOON Vs. MD. ABUL NASER
January 2, 1990
MUSTT. KULUPJAN BEWA AND ORS. Vs. PANAULLAH SEKH AND ORS.
July 13, 1990
MUSTT. MOHINI DEVI SARMA AND ORS. Vs. MD. MIR HUSSAIN AND ANR.
January 3, 1990
NAGARAJ CHHAJAR Vs. SOMA PRIYA GHOSH
February 9, 1990
NARENDRA NATH HAZARIKA Vs. LOKESWAR GOGOI & OTHERS
April 3, 1990
NARESH CHANDRA GHOSH Vs. STATE OF ASSAM
April 11, 1990
NENGTIPLA LALENG AND OTHERS Vs. THE STATE OF MANIPUR AND ANOTHER
August 20, 1990
NINGOM AND ORS. Vs. SAMJAMANG, CHIEF
August 20, 1990
NINGTHOUJAM GOVINDA SINGH Vs. STATE OF MANIPUR AND ORS.
October 4, 1990
NIRANJAN CH. SAHA Vs. BIBHUTI PRASAD SINGH
August 28, 1990
NIRMALENDU DAS Vs. JANADEBI SARDA AND ANR.
April 2, 1990
NITAI SINGHA Vs. STATE OF ASSAM
February 16, 1990
OIL AND NATURAL GAS COMMISSIONER AND ANOTHER Vs. INDERJIT DUTTA CHOUDHURY AND ANR.
July 10, 1990
OM PRAKASH BHATTA Vs. UNION OF INDIA (UOI) AND ORS.
December 12, 1990
ON THE DEATH OF AMBIKA PRASAD RAM HIS HEIRS SMT RAMDASI DEVI AND ORS. Vs. SHRI MOTILAL JAIN AND ANR.
October 22, 1990
ON THE DEATH OF BATAI RABIDAS, HIS LEGAL HEIRS SAMAR RABIDAS AND ORS. Vs. SHRI JAGADEV GOALA AND ORS.
April 3, 1990
ON THE DEATH OF HARMUJ ALI BORA (PETITIONER) HIS HEIRS MD. JALIHUR RAHMAN BORA AND OTHERS Vs. MUSTT. SAMNUR BIBI AND OTHERS
March 15, 1990
ON THE DEATH OF NADIR SHAH HIS LEGAL HEIR SMT. SURAYA BEGUM (WIFE) AND TWO OTHERS Vs. STATE OF ASSAM & OTHERS
June 29, 1990
ON THE DEATH OF SOLE APPELLANT SARAT CHANDRA BORAH HIS LEGAL HEIRS Vs. NITYANANDA BORAH
July 25, 1990
ON THE DEATH OF UPENDRA NATH PAUL HIS HEIRS RANJIT KUMAR PAUL AND ORS. Vs. P. SEN AND COMPANY
March 2, 1990
OTIN PANGING Vs. NAMBOR KAMAN
August 28, 1990
P K HIMATSINGKA AND CO Vs. JOINT COMMISSIONER OF TAXES
August 7, 1990
PADA ACHARJEE Vs. HARI PADA ACHARJEE & ORS.
September 7, 1990
PARESH CHANDRA DAS Vs. RAMANI MOHAN CHAKRAVORTY
June 1, 1990
PAUL BROTHERS Vs. COMMISSIONER OF INCOME TAX
August 7, 1990
PIONEER ENTERPRISE Vs. STATE OF TRIPURA
August 17, 1990
PRAFULLA CHANDRA GOSWAMI ON HIS DEATH HIS LEGAL HEIRS SMT. GOURI PROVA GOSWAMI AND ORS. Vs. NATUN ASHOMIA (P) LTD.
December 21, 1990
PRAFULLA CHANDRA MECH Vs. DELHI SPECIAL POLICE ESTABLISHMENT C.I.A.
November 28, 1990
PRAKASH SAIGAL Vs. NEERU SAIGAL
July 3, 1990
PRANAB KUMAR CHAKRABORTY Vs. MOHAMMAD AKRAM HUSSAIN
June 29, 1990
PRANAB KUMAR CHAKRABORTY Vs. MD. AKRAM HUSSAIN
June 9, 1990
PREM SINGH Vs. THE UNION OF INDIA (UOI) AND 37 ORS.
April 23, 1990
PROJECTS AND SERVICES CENTRE Vs. STATE OF TRIPURA
November 5, 1990
PU DOSANGA Vs. STATE OF MIZORAM & OTHERS
March 9, 1990
PURNA CHANDRA BORA Vs. THE COMMISSIONER, ASSAM STATE HOUSING BOARD & 2 OTHERS
March 2, 1990
RAFIQ ISLAM Vs. UNITED INDIA INSURANCE CO. LTD.
April 3, 1990
RAFIQUDDIN AND ORS. Vs. STATE OF ASSAM
November 21, 1990
RAJU DAS Vs. SUSHIL KUMAR DAS
July 30, 1990
RANJIT SINGH Vs. NARAYAN MANDAL
June 22, 1990
RATISH CHANDRA DUTTA Vs. UNION OF INDIA AND ANOTHER
December 7, 1990
RAVINDRA KR. SHARMA Vs. STATE OF ASSAM
May 22, 1990
REAZ ALI & OTHERS Vs. MD. RAJAB UDDIN & OTHERS
November 6, 1990
RIZAPLIANA Vs. STATE OF MIZORAM
October 31, 1990
RONGKEHAI HANSE Vs. KARBI ANGLONG DIST COUNCIL DIPHU
June 20, 1990
ROOP SINGH SANDHU Vs. UNION OF INDIA & OTHERS
December 20, 1990
RUKMANAND AJITSARIA Vs. USHA SALES PRIVATE LTD.
June 8, 1990
RUPSAN BEGUM Vs. MD ABDUS SATTAR
January 5, 1990
S PURBANCHAL ROAD SERVICE GAUHATI Vs. STATE
September 13, 1990
SAGARMAL BHURA Vs. THE STATE OF ASSAM AND ANR.
May 22, 1990
SAGARMAL BHURA Vs. STATE OF ASSAM
May 13, 1990
SAIFUDDIN LASKAR Vs. STATE OF ASAM
March 1, 1990
SAILESH CHANDRA NANDI Vs. SUPERINTENDENT OF TAXES
November 5, 1990
SAMIR MAZUMDAR Vs. STATE OF ASSAM AND ORS.
January 12, 1990
SANKAR TRADING Vs. STATE OF TRIPURA
May 22, 1990
SARBESWAR KALITA AND ORS. Vs. MAYA MALAKAR AND ORS.
April 11, 1990
SARIFUL HUSSAIN Vs. STATE OF ASSAM OPPOSITE PARTY
October 20, 1990
SARJU PRASAD SINGH AND ORS. Vs. RAM BISWAS SINGH AND ORS.
June 25, 1990
SAVITRI RANI MALIK Vs. COMMISSIONER OF INCOME TAX
June 14, 1990
SEN BRICKS Vs. STATE OF TRIPURA
August 29, 1990
SHEW CHANDER MATHU Vs. STATE OF ASSAM
August 29, 1990
SHRI ABDUL BAQUEE CHOUDHURY & OTHERS Vs. STATE OF ASSAM
June 7, 1990
SHRI ANAR ALI LASKAR Vs. ABDUL HAMID
October 23, 1990
SHRI ANIL KUMAR TIWARI Vs. STATE OF MANIPUR & OTHERS
September 10, 1990
SHRI BANAMALI DEY Vs. SHRI SATYENDRA CHANDA AND ORS.
March 20, 1990
SHRI BHANGALU SAU Vs. SHRI BOLORAM BARUAH & OTHERS
November 1, 1990
SHRI CHITTARANJAN GANGULY Vs. STATE OF ASSAM & OTHERS
August 1, 1990
SHRI DHARAM SINGH AND ANOTHER Vs. KULA CHANDRA SINGH AND OTHERS
August 9, 1990
SHRI DINESH KUMAR SARAF (I) Vs. THE STATE OF ASSAM
June 22, 1990
SHRI GHANA KANTA LAHAN Vs. THE STATE OF ASSAM AND ORS.
April 23, 1990
SHRI HARIDHAR UPADHAYA Vs. SHRI JITENDRALAL ROY & OTHERS
August 23, 1990
SHRI J. KAPTHIANGA Vs. STATE OF MIZORAM & OTHERS
August 27, 1990
SHRI JAGAT NARAYAN THAKUR Vs. SHRI BIRENDRA HATI BARUAH & OTHERS
October 22, 1990
SHRI JITENDRA KUMAR CHAKRAVARTY Vs. SHRI SHANTI DAS AND OTHERS
July 10, 1990
SHRI KAMALA KANTA DAS & OTHERS Vs. STATE OF ASSAM & OTHERS
October 22, 1990
SHRI MOHAN CHANDRA BORA AND OTHERS Vs. ON THE DEATH OF APPELLANT NO. 1 MAHENDRA NATH DUTTA, HIS HEIRS SMTI SUMALA DUTTA & OTHERS
December 18, 1990
SHRI MUTUM NILAMANI SINGH Vs. SMT. TAKHELMAYUM NINGOL & ORS.
August 21, 1990
SHRI NAGENDRA NATH SARMAH Vs. SHRI KAMINI MOHAN SARMA & OTHERS
August 6, 1990
SHRI NALINI RANJAN BORMAN Vs. ON THE DEATH OF NADIA CHAND BORMAN HIS HEIRS, SMTI BASANA BALA & OTHERS
September 3, 1990
SHRI NANUA GOALA Vs. SHRI PRAVATI BARAI & OTHERS
December 7, 1990
SHRI NARATTAM DAS & OTHERS Vs. MD. MASADDAR ALI BARBHUIYA & OTHERS
December 21, 1990
SHRI PHATIK HAZARIKA Vs. STATE OF ASSAM
January 20, 1990
SHRI PHUKAN CH. BAYAN Vs. SHRI PARESH CH. DAS & OTHERS
August 23, 1990
SHRI PRODUMNYA DAS PURKAYASTHA AND ORS. Vs. SHRI RASENDRA KUMAR DAS AND ORS.
July 10, 1990
SHRI S. KUTTAN Vs. THE DIRECTOR GENERAL OF BORDER ROADS
July 2, 1990
SHRI SUBHAJIT SENGUPTA Vs. THE STATE OF TRIPURA AND ORS.
March 28, 1990
SHRI TAYA DABI Vs. SHRI TOKO DABI
June 29, 1990
SIR SANKARLAL MAHESREE Vs. STATE OF ASSAM
June 25, 1990
SIRAJUDDIN Vs. THE STATE OF ASSAM AND ORS.
January 18, 1990
SMT. ANITA ACHARYYA Vs. RAM CHANDRA ACHARYYA AND ORS.
December 11, 1990
SMT. BASANA RANI SAHA Vs. INCOME TAX OFFICER.
February 27, 1990
SMT. MINAKSHI SARMA, Vs. SHRI P.R. DEKA, MEMBER SECRETARY, SELECTION BOARD FOR ADMISSION TO MBBS/BDS COURSES AND ORS.
May 14, 1990
SMT. SNEHA RANI DEB Vs. SRI ASWINI KUMAR DEB AND ORS.
April 3, 1990
SMTI BISHEKHA LATA BHUYAN & OTHERS Vs. SHRI RAM BIHARI CHOUDHURY
October 26, 1990
SMTI. APARNA ROY CHOUDHURY Vs. DIRECTOR OF PUBLIC INSTRUCTION, KAHILIPARA, GAUHAT
February 7, 1990
SMTI. PHYLLASIMON LYNGDOH Vs. THE COLLECTOR OF EAST KHASI HILLS, SHILLONG
November 29, 1990
SREE HARGOBIND AGARWAL Vs. RAMAWTAR DIPAK KR. PROPERTY (HUF) REPRESENTED BY ITS KARTA SHRI RAMAWTAR MODI AND ORS.
January 12, 1990
SRI BAJRANGLAL MORE AND ANR. Vs. PURBANCHAL BANK LTD. AND ANR.
March 22, 1990
SRI BASUDEV BISWAS AND ANR. Vs. SRI AMIT KUMAR GHOSH AND ORS.
January 19, 1990
SRI BHUPAL CHANDRA DAS Vs. SRI DURGA BARMAN AND ORS.
March 26, 1990
SRI MAFUR ALI TALUKDAR Vs. BAKHTARUNNESSA BIBI AND ORS.
July 23, 1990
SRI PANKAJ KUMAR DASGUPTA Vs. STATE OF TRIPURA
June 29, 1990
SRI SATYA PRIYA CHOUDHURY Vs. THE STATE OF TRIPURA AND ORS.
July 25, 1990
SRIPRAKASH STEEL INDUSTRIES Vs. RAMAPADA CHATERJEE AND ANR.
January 23, 1990
STATE OF ASSAM Vs. SUNIL KUMAR DEY
February 22, 1990
STATE OF ASSAM Vs. SHIEW KUMAR JAIN SHIV KUMAR
October 31, 1990
STATE OF ASSAM Vs. RAMDEO SINGH PRABHU SINGH
May 14, 1990
STATE OF ASSAM Vs. AJIT SINGH BOTHRA
March 26, 1990
STATE OF ASSAM Vs. RAKESH CHANDRA PAUL
August 29, 1990
STATE OF MEGHALAYA Vs. JYOTSNA DAS
April 2, 1990
STATE OF MIZORAM Vs. K LALRUATA
July 25, 1990
SUBAL CH. ROY AND OTHERS Vs. MANMOHAN MORAL
August 8, 1990
SUBHAS CHANDRA PAUL Vs. STATE OF TRIPURA
May 28, 1990
SUDHANGSHU MOHAN DEB Vs. NIRODE SUNDARI DEB DHUPI
July 17, 1990
SUDHANGSU KANJAN PAUL Vs. MADHAV CHANDRA PAUL
June 7, 1990
SUDHIR SARKAR Vs. STATE OF TRIPURA
August 27, 1990
SUKUMARI DEV & OTHERS Vs. ON THE DEATH OF MANINDRA CH. DEV HIS LEGAL HEIRS MADAN DEV
May 17, 1990
SUNDARI RUBBER WORKS Vs. STATE OF TRIPURA
November 5, 1990
SURAJ MAL TEWARI Vs. UNION OF INDIA
March 21, 1990
SURENDRA CHANDRA DAS Vs. ON THE DEATH OF JUGAL KISHORE KEDIA HIS HEIRS AND LEGAL REPRESENTATIVES SMTI. GINIA DEVI AND ORS.
March 5, 1990
SUSHIL KUMAR GHOSH Vs. THE STATE OF ASSAM AND ORS.
April 14, 1990
SUSHMA RANI DAS Vs. ASHUTOSH DAS
April 11, 1990
THE COLLECTOR OF BARPETA, ASSAM Vs. SMT. LABANYA PRABHA CHOUDHURY AND OTHERS
December 17, 1990
THE DEPUTY COMMISSIONER AND ANR. Vs. SHRI JAMTHENLAL HAOKIP AND ANR.
February 22, 1990
THE FRONTIER MOTOR CAR CO.(P) LTD. Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION, GAUHATI
June 4, 1990
THE STATE OF ASSAM Vs. PABAN KR. AGARWALLA AND ANR.
February 6, 1990
THE STATE OF ASSAM Vs. KUNJA KISHORE SINGHA
August 1, 1990
THE STATE OF ASSAM Vs. SRI SUMERMAL JAIN
April 4, 1990
THE STATE OF ASSAM Vs. SRI NATH MAL GOENKA AND ANR.
April 4, 1990
TULIKA DEKA Vs. SHRI P.K. DEKA & ORS.
March 15, 1990
UMAN SING GURUNG Vs. SEVA RAM DUTTA
August 17, 1990
UMESH CHANDRA LAHKAR Vs. SIBA RAM DEKA
May 18, 1990
UNION OF INDIA Vs. RAWATMAL BHIRUDAN KUNDALIA AND OTHERS
July 26, 1990
UNION OF INDIA Vs. HANUMAN PRASAD AGARWALLA
February 2, 1990
UNION OF INDIA Vs. D S NARULA AND CO
April 6, 1990
UNION OF INDIA (UOI) AND ORS. Vs. STATE OF MIZORAM AND ORS.
January 11, 1990
UPENDRA MANDAL Vs. BHAJAHARI MANDAL AND ORS.
July 31, 1990
WILLIAM LEONG Vs. ADDITIONAL DEPUTY COMMISSIONER, JAINTIA HILLS & ANOTHER
March 29, 1990
WORKMEN OF ASSAM RAILWAY AND TRADING COMPANY LTD. Vs. PRESIDING OFFICER, LABOUR COURT, DIBRUGARH AND OTHERS
March 2, 1990