Case Index

Title
Date
A KAMARAJU PATRO Vs. STATE OF ORISSA
December 15, 1990
ABADHUTA JENA Vs. UNION OF INDIA
November 28, 1990
ABDUL GAFOOR Vs. MD. SULEMAN
July 13, 1990
ABHIRAM NAIK Vs. KRUSHNA CHANDRA NAIK AND ORS.
April 4, 1990
ABHIRAM NAIK Vs. KRUSHNA CHANDRA NAIK AND OTHERS
May 3, 1990
AJIT KUMAR BARAL Vs. UTKAL UNIVERSITY
March 21, 1990
AKHAYA KUMAR SAHOO Vs. CHHABIRANI SETH
April 6, 1990
AKSHYA KUMAR BEHERA Vs. PURNA CHANDRA BEHERA AND ORS.
January 11, 1990
AKULI MALLIK @ JENA Vs. KUSA JENA AND ORS.
March 20, 1990
ALEKHA SUBUDHI Vs. DAMODAR DALEI
October 25, 1990
ALUMINIUM INDUSTRIES LTD Vs. UNION OF INDIA M C NO 748 OF 1990
March 20, 1990
AMULYA CHARAN SATPATHY Vs. SECRETARY ORISSA STATE
January 3, 1990
ANADI CHARAN JENA Vs. BIJAYA KUMAR MOHANTY
March 15, 1990
ANNAPURNA JENA Vs. STATE
April 4, 1990
ANTARYAMI RATH Vs. STATE OF ORISSA
May 17, 1990
ARABINDA SAMANTA SINGHAR Vs. KAILASH CHANDRA BEHERA AND ORS.
January 3, 1990
ARATIBALA MOHANTY Vs. STATE BANK OF INDIA
April 6, 1990
ARCHANA BHANDAR Vs. STATE
July 16, 1990
ARJUN DAS AGARWALLA Vs. STATE OF ORISSA
April 6, 1990
ARJUN NAYAK Vs. SMT. MALATI DAS
September 12, 1990
ARUN KUMAR Vs. STATE
March 6, 1990
ATANU KUMAR BAL Vs. BOARD OF SECONDARY EDUCATION AND ORS.
June 22, 1990
B K PATRA AND AGENCY Vs. STATE OF ORISSA
September 19, 1990
B VENKATA RANA Vs. V BHADRAYYA
April 2, 1990
B.K. RAJAKRISHNAN Vs. BALADEV DAS
August 17, 1990
BABAJEE CHARAN JENA AND ORS. Vs. SMT. NIRMALA ROUT AND ORS.
March 15, 1990
BABAJI ALIAS BRAJA KUMAR MOHANTY Vs. STATE OF ORISSA
March 23, 1990
BABULAL MANJEE MEHTA Vs. COMMISSIONER OF SALES TAX ORISSA
October 26, 1990
BADAKHUA HIGH SCHOOL @ MADHUSUDAN HIGH SCHOOL AND ANR. Vs. JAGANNATH JEW AND ORS.
June 18, 1990
BAIDHAR BEHERA Vs. THE SPECIAL OFFICER, O.L.R., CENTRAL DIVISION AND ORS.
February 21, 1990
BAIKUNTHA ALIAS BAIKUNTHA NATH NAIK Vs. NILAMANI BANTHA
April 5, 1990
BAIKUNTHANATH DALAI Vs. BULA ALIAS DIGARNBAR JENA
August 14, 1990
BALAI KRUSHNA TEJ Vs. INSPECTOR OF SCHOOLS
July 31, 1990
BALGOPAL PANDA Vs. STATE
March 13, 1990
BANABEHARI DAS Vs. STATE OF ORISSA REPRESENTED BY SECRETARY, EDUCATION DEPARTMENT
April 24, 1990
BANAMBAR BEHERA AND TWO ORS. Vs. STATE
January 2, 1990
BANSHIDHAR MOHANTY Vs. COMMISSIONER OF WEALTH TAX
September 20, 1990
BANSIDHAR MOHAPATRA Vs. THE DISTRICT CO-HECTOR AND ORS.
October 15, 1990
BARUNAI PAPER AND BOARD MILL (P) LTD. Vs. STATE OF ORISSA AND ORS.
February 13, 1990
BASANTA KUMAR SAHOO Vs. THE STATE OF ORISSA, REPRESENTED THROUGH SECRETARY, URBAN DEVELOPMENT DEPARTMENT AND ORS.
February 2, 1990
BASANTA SAHU Vs. PADMA CHARAN SAHU
May 7, 1990
BASUDEV NAIK Vs. STATE
September 12, 1990
BATTAM @ GAUTAM BHAISA Vs. STATE OF ORISSA
March 1, 1990
BENUDHAR ROUL Vs. ICHHABATI MOHANTY AND ORS.
June 21, 1990
BENUDHAR ROUTRA Vs. RAULA ALIAS MAHESHWAR SAHU
August 14, 1990
BENUDHAR SETHI Vs. STATE OF ORISSA
July 23, 1990
BHABAGRAHI NAYAK AND ORS. Vs. AGRAHAT CONSTRUCTION CO. AND ORS.
November 12, 1990
BHABANI PRASAD MISRA Vs. STATE OF ORISSA
July 17, 1990
BHAGABAN PANDA Vs. DULLAV PANDA
March 15, 1990
BHAGABAN PRASAD DAS Vs. STATE
February 15, 1990
BHAGIRATHI ROUTRAY AND Vs. STATE OF ORISSA
May 7, 1990
BHAKTA BHUYAN Vs. SAVITRI BHUYAN
October 17, 1990
BHAKTA CHARAN MALLIK Vs. NATAORAR MALLIK
December 21, 1990
BHAMBHANI B J Vs. COMMISSIONER OF INCOME TAX
September 12, 1990
BHARAT PETROLEUM CORPORATION LTD. Vs. STATE OF ORISSA AND ORS.
February 20, 1990
BHARAT SAHU Vs. THE EXCUTIVE OFFICER, MUNICIPALITY
May 7, 1990
BHARATA SAHU Vs. STATE
July 24, 1990
BHIKARI NAYAK Vs. BRAJABANDHU NAYAK
September 21, 1990
BHOLANATH PATEL Vs. ADDL. DISTT. MAGISTRATE & ORS.
March 27, 1990
BIDYADHAR JENA Vs. STATE OF ORISSA
April 24, 1990
BIDYADHAR NAIK Vs. STATE OF ORISSA
March 13, 1990
BIPIN KUMAR NANDA Vs. STATE OF ORISSA
January 18, 1990
BIRA KISHORE MOHAPATRA Vs. SUNDAR BHOI BALI MUNDIA
March 30, 1990
BIRANCHI KUMAR NAYAK Vs. COLLECTOR AND DIST. MAGISTRATE AND ORS.
April 27, 1990
BIRANCHI NARAYAN HADU Vs. KRUSHNAPRIYA DEBI
August 27, 1990
BISHNU CHARAN SWAIN Vs. ORISSA STATE ROAD TRANSPORT
October 17, 1990
BISHNU PRASAD DAS Vs. STATE OF ORISSA
April 26, 1990
BISRA STONE LIME COMPANY LTD Vs. THEIR WORKMEN MOHENDER DIP
December 11, 1990
BISWANATH Vs. S D J MAGISTRATE CUM H R CONTROLLER
March 15, 1990
BISWANATH DALABEHERA Vs. STATE OF ORISSA
July 5, 1990
BISWANATH NANDA Vs. MADHU SETHI
November 22, 1990
BISWANATH SAHU Vs. K. SOMANATH SUBUDHI AND ORS.
March 20, 1990
BRUNDABAN RATH Vs. RAMAKRISHNA DAS
November 30, 1990
BRUNDABAN RATH Vs. TARAKANTA DAS
December 7, 1990
BUDHI DEI Vs. KALU MUDULI
October 10, 1990
BULA KANDI AND ORS. Vs. RADHAKANTA DEB AND ORS.
January 19, 1990
BUTI BARIK Vs. STATE OF ORISSA, REPRESENTED BY THE LAND ACQUISITION OFFICER, H.L.O.
May 16, 1990
BUTU NAIK Vs. AINLA NAIKANI AND ANR.
May 17, 1990
CENTRAL COAL FIELDS LIMITED Vs. TALCHER MUNICIPALITY
December 5, 1990
CH. GURUMURTY PATRA Vs. STATE OF ORISSA
April 24, 1990
CHAITAN CHARAN PARIDA Vs. MAHESWAR PARIDA
August 23, 1990
CHAKRADHAR DAS Vs. BIJOY KUMAR BEHARA
January 19, 1990
CHANDRAMANI SAHU Vs. STATE
April 18, 1990
CHATURBHUJA MODI Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY, URBAN AGGLOMERATION AND ORS.
February 2, 1990
CHETTI BALAKRISHNAMMA ALIAS BALAKRISHNA Vs. CHETTI CHANDRASEKHAR RAO
April 13, 1990
CHIRANJIB PARIDA Vs. SUITE OF ORISSA REPRESENTED BY THE SECRETARY TO THE GOVT. IN EDUCATION AND YOUTH SERVICES AND ORS.
May 16, 1990
CHUNILAL THAKKAR Vs. WALAMJEE KHEMJI (DEAD) AFTER HIM, JAYANTILAL NALAMJEE THAKKAR AND ORS.
April 4, 1990
COLLECTOR Vs. NISAMANI BEWA AND ORS. ETC. ETC.
March 23, 1990
COLLECTOR Vs. DHARAMU SAHU AND ORS.
November 19, 1990
COLLECTOR OF C EX AND CUS Vs. INDIAN METAL AND FERRO ALLOYS LTD
July 20, 1990
COMMERCIAL ENTERPRISERS Vs. STATE OF ORISSA
July 31, 1990
COMMISSIONER OF INCOME TAX Vs. BIJU PATNAIK
August 1, 1990
COMMISSIONER OF INCOME TAX Vs. T R AND COMPANY
August 9, 1990
COMMISSIONER OF INCOME TAX Vs. CHAMANLAL NARULA
August 9, 1990
COMMISSIONER OF INCOME TAX Vs. SANYASI MOHAPATRA
August 10, 1990
COMMISSIONER OF INCOME TAX Vs. NIRMAL RAO P
August 10, 1990
COMMISSIONER OF INCOME TAX Vs. GANGARAM CHAPOLIA AND COMPANY
July 19, 1990
COMMISSIONER OF INCOME TAX Vs. BIJU PATNAIK
July 20, 1990
COMMISSIONER OF INCOME TAX Vs. SHIVKUMAR AGRAWAL
July 18, 1990
COMMISSIONER OF INCOME TAX Vs. ONKARMAL NANAKRAM NO 1
July 26, 1990
COMMISSIONER OF INCOME TAX Vs. RAMA RAO D V
July 26, 1990
COMMISSIONER OF INCOME TAX Vs. BENUGOPAL CHOUDHURY N
July 27, 1990
COMMISSIONER OF INCOME TAX Vs. KRUSHNA CHANDRA PANDA
July 16, 1990
COMMISSIONER OF INCOME TAX Vs. KALINGA TUBES
May 18, 1990
COMMISSIONER OF INCOME TAX Vs. UTKAL FLOUR MILLS
September 20, 1990
COMMISSIONER OF WEALTH TAX Vs. RAJ RAJ SINGH DEO
September 20, 1990
CONTROLLER OF ESTATE DUTY Vs. ILLYAS ASSAM ARBI
August 10, 1990
CROWN RE-ROLLERS PVT. LTD. Vs. STATE OF ORISSA AND ORS.
May 8, 1990
D LAXMAN REDDY Vs. NARASINGH SAHU
October 30, 1990
DAKHIN MAJHI AND ANR. Vs. RAMA MAJHI AND ORS.
April 26, 1990
DATARAM JAGANNATH FIRM H U F Vs. M S JAGI
January 4, 1990
DATTARAM JAGANNATH Vs. MAHENDRA SINGH JAGGI
July 5, 1990
DAYANIDHI PADHAN AND ORS. Vs. GADADHAR PADHAN AND ORS.
August 21, 1990
DAYARAM COMPANY Vs. COMMISSIONER OF INCOME TAX
September 12, 1990
DHIRENDRANATH BEHERA Vs. SUDHANSHU SEKHAR MISRA
December 18, 1990
DILIP @ MANTRI @ DILESWAR PRADHAN AND ANR. Vs. PADMAN SABAR AND ORS.
May 19, 1990
DILLIP KUMAR AGARWALLA Vs. STATE OF ORISSA
April 25, 1990
DILLIP KUMAR SAHU Vs. STATE
December 11, 1990
DINABANDHU SAHOO Vs. BUDHI DEBI
May 7, 1990
DOLAGOBIND KHANDAI Vs. STATE OF ORISSA
February 16, 1990
DR. MADAN MOHAN PRADHAN Vs. THE LAND ACQUISITION OFFICER & ORS.
October 31, 1990
DR. V. RAJESWAR RAJU Vs. STATE
January 19, 1990
DREDGING CORPORATION OF INDIA LTD Vs. STATE OF ORISSA
June 13, 1990
DURGA CHARAN BIRULI Vs. STATE OF ORISSA
November 5, 1990
DUSASAN MALLICK Vs. STATE OF ORISSA
July 5, 1990
ELANATH SAHU Vs. STATE OF ORISSA
May 18, 1990
EXECUTIVE OFFICER Vs. RAMA NAIK
November 30, 1990
FACT LIMITED Vs. STATE OF ORISSA
March 23, 1990
FAKIR KHAN Vs. KUANR KHAN
September 12, 1990
FANINDRANATH JENA AND ANR. Vs. PURNA CHANDRA SARNAL AND ORS.
March 29, 1990
GADADHAR MOHAPATRA AND ANR. Vs. BISWESWAR BHUTIA AND ORS.
February 21, 1990
GADADHAR SATPATHY (AFTER HIM) SANKARSAN SATPATHY Vs. PARA DIBYA AND ORS.
May 3, 1990
GANESH PRASAD SAHA Vs. STATE OF ORISSA
December 10, 1990
GANGADHAR NAYAK Vs. RAJ KISHORE BHORA
June 20, 1990
GEN SEC INDIAN METALS FERRO ALLOYS LTD Vs. STATE OF ORISSA
November 12, 1990
GOPAL BARIHA Vs. SATYANARAYAN DAS
January 19, 1990
GOPAL BEHERA Vs. LOKANATH SAHU
March 5, 1990
GOURA CHANDRA NAIK Vs. STATE OF ORISSA
July 18, 1990
GOURAHARI NAIK Vs. ADDL DISTRICT MAGISTRATE
October 30, 1990
GOURANGA SAHU Vs. MAGUNI DEI
July 31, 1990
GOVINDA CHANDRA MISHRA Vs. SUPERINTENDENT GOVERNMENT AYURVEDIC PHARMACY BOLANGIR
March 5, 1990
GOVINDA PRADHAN Vs. STATE
May 2, 1990
GUNANIDHI NAYAK AND OTHERS Vs. STATE
October 12, 1990
GURUCHARAN DAS Vs. SMT. CHAMELI DEVI AND ANR.
May 15, 1990
H.H. BEHERA & ETC. Vs. UNION OF INDIA & ORS.
February 6, 1990
HALADHAR MOHAPATRA AND ANR. Vs. SOVA DIBYA AND ORS.
August 21, 1990
HARA DIBYA Vs. PRAVAKAR SATAPATHY
June 18, 1990
HARA PRASAD HOTA Vs. BATLIBOY AND CO PRIVATE LTD
October 20, 1990
HARA PRASAD HOTA Vs. BATLIBOY AND CO. PVT. LTD. AND ORS.
October 22, 1990
HARBANSLAL AND ORS. Vs. BALU JENA AND ANR.
March 5, 1990
HAREKRUSHNA PATNAIK Vs. STATE OF ORISSA
July 31, 1990
HARIKRUSHNA PUROHIT Vs. SATYABADI PUROHIT
February 28, 1990
HIMANSU SEKHAR SATPATHY Vs. CHAKRAPANI SATPATHY
July 18, 1990
HINDU PUBLIC Vs. RABADI GOPAL REDDY
November 23, 1990
HRUSHIKESH BARIK Vs. BAIKUNTHA BARIK AND OTHERS
May 7, 1990
HRUSIKESH DAS Vs. DHANU GHADEL
November 28, 1990
I D L CHEMICAL LTD Vs. UNION OF INDIA
February 5, 1990
INDIAN BANK Vs. KAMALALAYA CLOTH STORE
June 25, 1990
INDIAN METALS AND FERRO ALLOYS LIMITED Vs. UNION OF INDIA
December 19, 1990
INDRAJEET ROY Vs. BANK OF BARODA
March 14, 1990
INDRAJIT MOHANTY Vs. STATE OF ORISSA
November 28, 1990
INDRAMANI JENA Vs. MINJILATA JENA
May 2, 1990
INDUSTRIAL MINERALS AND METALS Vs. SALES TAX OFFICER CUTTACK III CIRCLE
July 30, 1990
INJA VENKATRAO Vs. SUNDARA BARIK
August 21, 1990
IPITATA SPONGE IRON LTD Vs. STATE OF ORISSA
October 26, 1990
JAGABANDHU PURANPANDA Vs. DIST MAGISTRATE AND ANR
March 27, 1990
JAGABANDHU PURANPANDA Vs. THE DIST. MAGISTRATE AND ANR.
April 5, 1990
JAGANNATH MEHER AND ORS. Vs. ANJANA DHARUANI AND ORS.
April 27, 1990
JAGANNATH PRADHAN (DEAD) AND AFTER HIM SMT. HURA PRADHANUNI AND ORS. Vs. DISTRICT FOREST OFFICER AND ORS.
May 18, 1990
JAGANNATH SINGH Vs. STATE OF ORISSA
June 18, 1990
JAGAPADA MITRA AND ORS. Vs. SHIBAPADA MITRA
October 17, 1990
JAGAPADA MITRA AND OTHERS Vs. SHIBAPADA MITRA
October 7, 1990
JAGAR SINGH Vs. STATE OF ORISSA
December 17, 1990
JAIN MILLS AND ELECTRICAL STORES Vs. STATE
October 9, 1990
JAIRAM SAMANTRAY Vs. BAIKUNTHA SAMANTARAY
May 18, 1990
JANAKI KUMARI DAS Vs. GAJENDRA DAS
April 2, 1990
JANAKI KUMARI DAS Vs. GAJENDRA DAS
April 25, 1990
JANARDAN ROUT Vs. ELECTION OFFICER, CUTTACK CENTRAL CO-OPERATIVE BANK LTD. AND ORS.
March 2, 1990
JAYPAL MUNDA Vs. STATE OF ORISSA
January 5, 1990
JETHU PRASAD Vs. STATE OF ORISSA
September 13, 1990
JITA THAPA AND ORS. Vs. BHAGABATIA THAPA AND ORS.
March 1, 1990
JOGENDER SINGH Vs. STATE OF ORISSA
May 17, 1990
JOGENDRA SINGH Vs. STATE
December 12, 1990
JOGESWAR BERA Vs. STATE OF ORISSA
November 28, 1990
JUGILAL BISWANATH Vs. STATE OF ORISSA
July 31, 1990
K SATYANARAYANA SUBUDHI Vs. UNION OF INDIA
August 28, 1990
K. SUBRAMANIYAM RAO AND ORS. Vs. THE STATE OF ORISSA
March 13, 1990
KAILASH CHANDRA MAHANTA Vs. GANESHWAR AMANTA, OFFICER-IN CHARGE OF BARIA POLICE STATION
March 14, 1990
KAILASH CHANDRA MOHANTY Vs. COMMISSIONER OF INCOME TAX
August 9, 1990
KAIRU @ KAI KISAN AND ANR. Vs. SMT. MUNKI KISANI AND ORS.
April 26, 1990
KALANDI TIADI AND ORS. Vs. ANANDA @ ANANDA CHANDRA DAS AND ORS.
September 6, 1990
KALICHARAN RATH Vs. ORISSA SANGEET NATAK ACADEMY
March 16, 1990
KALU PRADHAN Vs. AHALYA MAHAPATRA AND ORS.
April 30, 1990
KANDURI BARAD Vs. BHASKAR NAIK
August 14, 1990
KEDIA RICE MILLS PRIVATE LTD Vs. STATE OF ORISSA
June 20, 1990
KELUCHARAN DAS Vs. ORISSA STATE ELECTRICITY BOARD
April 13, 1990
KESHABA CHANDRA PRADHAN. Vs. STATE OF ORISSA AND OTHERS,
August 3, 1990
KHETRAMOHAN RAY Vs. UDAYANARAYAN PANDA
July 5, 1990
KISHORE KUMAR THAKKAR Vs. STATE OF ORISSA
July 25, 1990
KOKILA BAGHA Vs. STATE
September 5, 1990
KRISHNA KUMARI PANDA AND TWO ORS. Vs. STATE AND ANR.
April 16, 1990
KRUPASINDHU DAS (AND AFTER HIM) RAMAKRUSHNA DAS Vs. LAXMAN KUMAR DAS
September 10, 1990
KRUPASINDHU PRADHAN Vs. KAINTA PRADHAN
December 6, 1990
KRUSHNA CHANDRA BEHERA Vs. STATE OF ORISSA
November 13, 1990
KRUSHNA CHANDRA PATI Vs. HINDUSTAN FERTILISER CORPORATION LTD
February 26, 1990
KRUSHNA CHARAN MAHAPATRA Vs. ADDL. TAHASILDAR AND TWO ORS.
January 11, 1990
KRUSHNA KAHALI Vs. NARANA KAHALI
June 18, 1990
KULAMANI PRADHAN Vs. GIRIDHARI MOHANTY
December 21, 1990
KULAMANI SAHU & ORS. Vs. GUA DEI & ORS.
May 9, 1990
KULAMANI SANDHA Vs. STATE
September 4, 1990
KUMARBAR SAHOO Vs. STATE OF ORISSA AND ORS.
March 5, 1990
KUNJA PRUSTI Vs. HAREKRUSHNA PRUSTI
February 26, 1990
KUSUM JENA Vs. NAKHI DEI
April 26, 1990
LAKHANA NAYAK Vs. BASUDEV SWAMY
July 3, 1990
LAXMAN MOHANTY Vs. STATE OF ORISSA
June 20, 1990
LAXMI DEVI Vs. STATE OF ORISSA
February 21, 1990
LAXMI GOUDA Vs. DANDASI GOURA
June 19, 1990
LAXMIDHAR PATI Vs. JANARDAN NANDA
July 13, 1990
LAXMIDHAR SAHU Vs. PADMINI TRIPATHY
March 14, 1990
LAXMIDHAR SAHU AND HARAMANI DEI AND ORS. Vs. GOURANGA CHARAN SAHU AND ANR.
February 13, 1990
LAXMINARAYAN SAHU Vs. STATE OF ORISSA FB
November 28, 1990
LETI @ JAYADEB ROY AND ANR. Vs. THE STATE
April 10, 1990
MADAN MOHAN SAMANTRAY Vs. UNION OF INDIA
April 17, 1990
MADHABA SETH Vs. ADDL. DIST. MAGISTRATE (LAND REFORMS) AND ANR.
February 2, 1990
MAHANT SRI PRANAB KISHORE BHARATI Vs. COMMISSIONER OF ENDOWMENTS
November 20, 1990
MAHARANA AND MAHARANA Vs. STATE OF ORISSA
July 16, 1990
MAHENDRA MEHETA Vs. AMARESH SARKAR
March 9, 1990
MAHURA @ NAMI BEHERA Vs. STATE
December 7, 1990
MALIA ANNAPURNA Vs. MALIA BHAGAWAN RAO
October 17, 1990
MAMATA DRINKS AND INDUSTRIES LTD Vs. UNION OF INDIA
March 14, 1990
MAMTA DRINKS AND INDUSTRIES LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
March 11, 1990
MANAGEMENT OF ASHA CENTRAL MULTI PURPOSES CO OP SOC LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
October 26, 1990
MANAS KUMAR DUTTA Vs. ALOKA DUTTA
January 12, 1990
MANI BEWA AND ORS. Vs. BIJAYA KUMARI ALIAS KANAKALATA DEI AND ANR.
September 12, 1990
MANI CHARAN PANIGRAHI Vs. RADHAMADHAB PANDE
September 5, 1990
MANIKYA DEVI Vs. PABITRA SWAISINGH
January 3, 1990
MANILAL Vs. DASARATHI SAHU
April 9, 1990
MD IMDAD ALI Vs. STATE OF ORISSA
December 6, 1990
MIHIR NARAYAN MOHANTY Vs. SADYALAXMI PATNAIK
August 3, 1990
MOHAMMAD YUSUF JAMIL Vs. S K ISHAD AHMAD
May 16, 1990
MOHAN TRIPATHY BANSIDHAR TRIPATHY DAS Vs. STATE OF ORISSA
October 17, 1990
MOHINI MOHAN NANDA Vs. STATE
March 16, 1990
MOTOR HOUSE Vs. STATE OF ORISSA
July 25, 1990
MST. KASTURI ADABASIA AND ORS. Vs. BISHNU DANDASENA AND ORS.
July 9, 1990
MURALI PADHI ALIAS MURALIDHAR PADHI Vs. TAHASILDAR AND ORS.
January 16, 1990
N.V. GOPALASWAMY Vs. ASSISTANT CONSERVATOR OF FORESTSCUM-AUTHORISED OFFICER, NOWRANGPUR DIVISION AND ANR.
September 11, 1990
NABA KISHORE ROUT Vs. STATE OF ORISSA
October 31, 1990
NAKUL BEHERA Vs. DAMODAR SWAIN TAHASILDAR BANKI
August 3, 1990
NALADHAR MAHAPATRA Vs. SEVA DIBYA
August 21, 1990
NAMABATI BHOI AND ANR. Vs. STATE OF ORISSA AND ORS.
May 9, 1990
NAMITA POUL CHOUDHURY Vs. BANK OF BARODA
May 7, 1990
NANDA KUMAR PRASAD Vs. ABHIJIT BISWAS
October 22, 1990
NANDAKISHORE RATH Vs. NANDA ALIAS ANANTA CHERAN SAHERAAND ANOTHER
August 14, 1990
NARAHARI ROUT Vs. STATE OF ORISSA
July 13, 1990
NARASINGHA CHOUDHURY Vs. STATE
September 21, 1990
NARASINGHA DANI Vs. COLLECTOR AND ORS.
May 2, 1990
NARAYAN CH RANA Vs. BALASORE MUNICIPAL COUNCIL
September 21, 1990
NATH ROUT Vs. RADHESHYAM SWAIN
June 22, 1990
NATIONAL ALUMINIUM COMPANY LTD Vs. COMMISSIONER OF SLAES TAX ORISSA
February 13, 1990
NEW INDIA ASSURANCE CO LTD Vs. LALITA NAIK
October 12, 1990
NEW INDIA ASSURANCE CO LTD Vs. HARADHAN PANDA
October 23, 1990
NEW INDIA ASSURANCE CO LTD Vs. KOTHA KOTA KALYANI SUBUDHI
November 15, 1990
NEW INDIA ASSURANCE CO LTD Vs. SARASWATI JENA
November 15, 1990
NEW INDIA ASSURANCE CO LTD Vs. NASIM KHAN
October 29, 1990
NIDHI SAHU Vs. STATE
May 10, 1990
NIDRA BEWA Vs. SPL LAND ACQUISITION OFFICER BOLANGIR
July 27, 1990
NIKUNJA KISHORE PRADHAN Vs. STATE BANK OF INDIA
April 20, 1990
NILADRI CHOUDHURY Vs. STATE OF ORISSA AND ORS.
February 28, 1990
NILAMBAR SAHU Vs. STATE OF ORISSA
March 20, 1990
NILAMBAR SATPATHY Vs. PREMA GANDA AND ORS.
May 11, 1990
NIRA @ NIRANJAN MOHANTY Vs. NARAYAN PADHAN AND ORS.
March 14, 1990
NIRANJAN BEHERA Vs. LAXMIDHAR RANA
March 14, 1990
NIRANJAN KHATUA Vs. STATE OF ORISSA
May 16, 1990
NIRANJAN PRADHAN Vs. STATE
August 10, 1990
NRUSINGHA CHARAN BAL Vs. PARAMANANDA SHARMA
August 22, 1990
NRUSINGHA CHARAN SAHOO Vs. SUKANTI SAHOO
April 5, 1990
OMPRAKASH AGARWALA Vs. STATE BANK OF INDIA
July 17, 1990
ORIENT PAPER AND INDUSTRIES LIMITED Vs. STATE OF ORISSA
August 16, 1990
ORIENT PAPER AND INDUSTRIES LTD Vs. STATE OF ORISSA
November 27, 1990
ORIENT PAPER MILLS SRAMIK CONGRESS AND ANR. Vs. COLLECTOR AND ORS.
July 16, 1990
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. RAGHUNATH MUDULI
December 10, 1990
ORISSA ELECTRICAL ENGINEERS SERVICE ASSOCIATION AND ANR. Vs. STATE OF ORISSA REPRESENTED THROUGH SECRETARY TO GOVT. OF ORISSA, IRRIGATION AND POWER DEPARTMENT AND ORS.
March 27, 1990
ORISSA INDUSTRIES LTD Vs. UNION OF INDIA UOI
August 7, 1990
ORISSA MINING CORPORATION LIMITED, REPRESENTED BY ITS SECRETARY Vs. MESSRS FERRO ALLOYS CORPORATION LIMITED AND ANR.
April 4, 1990
ORISSA MINING CORPORATION LTD Vs. FERRO ALLOYS CORPORATION LTD
May 3, 1990
ORISSA STATE ROAD TRANSPORT CORPORATION Vs. EXECUTIVE OFFICER, DHENKANAL MUNICIPALITY AND ORS.
May 3, 1990
ORISSA STORES Vs. STATE OF ORISSA
July 26, 1990
ORISSA TYRES LIMITED Vs. COMMISSIONER OF INCOME TAX
August 7, 1990
P ADINARAYAN REDDY Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
May 16, 1990
P BHANKARANARAYANA Vs. P RAJESWAR RAO
August 17, 1990
P DASARATHI Vs. STATE
July 4, 1990
P V RAO Vs. STATE OF ORISSA
October 26, 1990
PABAN KUMAR TULSHYAN Vs. PRAHALLAD RAI AGARWALA AND ORS.
February 8, 1990
PADMA SABAT Vs. SUSILA GOUDA AND ORS.
May 3, 1990
PADMA SABAT Vs. SUSILA GOUDA AND ORS
March 30, 1990
PADMALABHA SWAIN Vs. PRASANNA KUMAR RAUT
November 16, 1990
PADMINI MISHRA Vs. RAMESH CHANDRA MISHRA
March 5, 1990
PALAU DEHURY Vs. SARAT CHANDRA PATRA
September 20, 1990
PANCHANAN PATRA Vs. ANANTA KUMAR PATRA AND ANR.
July 6, 1990
PANCHANAN ROUT Vs. STATE OF ORISSA
May 11, 1990
PARAKSHITA PRADHAN Vs. BAIRAGI PRADHAN
October 15, 1990
PARSURAM MAHABHOI Vs. JANAKI DEI
November 22, 1990
PEDDINI ERRAYA REDDY Vs. PEDDINI SARANA
April 25, 1990
PHULLA MURUMU Vs. S NANDA
June 29, 1990
PITAMBAR MISHRA Vs. CHANDRA SEKHAR PANDA
April 25, 1990
PIYUS EKKA Vs. STATE OF ORISSA IN BOTH THE APPEALS
August 23, 1990
PRAFULLA CHANDRA BEHERA Vs. DENA BANK
March 20, 1990
PRAFULLA KUMAR BEHERA Vs. MANGALU SAMAL
April 5, 1990
PRAFULLA KUMAR ROUTRAY Vs. CERTIFICATE OFFICER
October 26, 1990
PRAFULLA MOHAN DAS Vs. STEEL AUTHORITY OF INDIA LTD
October 17, 1990
PRANAKRUSHNA SWAIN Vs. COMMISSIONER OF WEALTH TAX
August 3, 1990
PRASAD BEHERA Vs. STATE OF U P
November 16, 1990
PRASANNA KUMAR GIRI AND ORS. Vs. RADHASHYAM PAUL AND ORS. AND SANDHYA RANI PAUL
August 21, 1990
PRATAP CHANDRA RAY Vs. STATE OF ORISSA
September 11, 1990
PRINCE HOTEL Vs. STATE OF ORISSA
August 17, 1990
PRIYANAKA PRIYADARASHINI Vs. COUNCIL OF HIGHER SECONDARY EDUCATION
February 12, 1990
PUNIA BISWAL Vs. DIVN FOREST OFFICER RAIRAKHOL
March 6, 1990
PURANDAR BHUKTA Vs. STATE OF ORISSA
October 15, 1990
PURI MARINE PRODUCTS Vs. STATE OF ORISSA
July 27, 1990
PURI MUNICIPAL COUNCIL Vs. STATE OF ORISSA AND ANR.
February 21, 1990
PURNA CHANDRA ALIAS PURNANANDA Vs. MALATI MOHAPATRA
August 27, 1990
PURNA PADHI Vs. STATE OF ORISSA
July 17, 1990
PURUSOTTAM KAR AND ORS. Vs. JAGANNATH MAHAPRABHU AND ORS.
March 27, 1990
PURUSOTTAM LAL KUMAR Vs. PADMALOCHAN PANDA
July 31, 1990
RABINARAYAN MOHAPATRA Vs. STATE OF ORISSA AND ORS.
March 8, 1990
RABINDRA ALIAS RABINDRANATH PANDA Vs. SUDARSAN PANDA
December 15, 1990
RABINDRA KUMAR NAYAK AND ORS Vs. ELECTION OFFICER, NAKHARA S C S LTD AND ORS
March 16, 1990
RABINDRA KUMAR NAYAK AND ORS. Vs. ELECTION OFFICER, NAKHARA S.C.S. LTD. AND ORS.
May 2, 1990
RADHA KANTA PADHI Vs. STATE OF ORISSA
May 8, 1990
RADHAKRUSHNA DAS Vs. MRUTUNJAYA DAS
May 9, 1990
RADHARAMAN SAHU Vs. TRILOCHAN NANDA
July 16, 1990
RADHARMOHAN ALIAS SRIDHAR Vs. HARIBANDHU ATHUA
November 28, 1990
RADHESHYAM MODI Vs. JADUNATH MOHAPATRA
August 22, 1990
RADHI DEI Vs. LALIT BIHARI MOHANTY
August 3, 1990
RAGHUNATH GANTAYAT AND ANR. Vs. STATE
April 13, 1990
RAGHUNATH KAR Vs. SHASIKALA DEVI
November 6, 1990
RAIBARI DEI Vs. LALITA DEI
June 18, 1990
RAJ GUDAKHU FACTORY Vs. STATE BANK OF INDIA & ANOTHER
March 7, 1990
RAJANIKANTA PATTNAIK AND ORS. ETC. Vs. STATE OF ORISSA AND ORS.
May 2, 1990
RAJIB NETRA PANIGRAHI Vs. STATE OF ORISSA
July 20, 1990
RAJKISHOR DAS Vs. STATE OF ORISSA
March 1, 1990
RAM BIHARI MOVIE PVT LTD Vs. ORISSA STATE ELECTRICITY BOARD
February 21, 1990
RAM CHANDRA AGARWALLA Vs. MRUDULA PODDER ALIAS AGARWALLA
November 20, 1990
RAM PRASANNA DASH Vs. BHABANI DEVI
April 23, 1990
RAMA CHANDRA SAHU Vs. STATE OF ORISSA
May 3, 1990
RAMA CHANDRA SAHU Vs. STATE OF ORISSA
March 30, 1990
RAMACHANDRA SAHOO Vs. STATE OF ORISSA
July 26, 1990
RAMRATAN MOTILAL Vs. STATE OF ORISSA
September 19, 1990
RAMSEWAK KASHINATH Vs. SARAFUDDIN
September 12, 1990
RANKA BHUA Vs. JUBARAJ SARAF FB
August 10, 1990
RANKANATH PRADHARN Vs. RATIKANTA MOHAPATRA AND ORS.
September 10, 1990
RARMESWAR NATH SUTHOO Vs. STATE OF ORISSA REPRESENTED BY THE SECRETARY, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ANR.
July 3, 1990
RATNAKAR PALEI Vs. STATE
January 3, 1990
ROSTAM KHAN Vs. COMMISSIONER OF ENDOWMENTS
December 21, 1990
ROURKELA MAZDOOR SABHA Vs. ROURKELA STEEL PLANT
May 14, 1990
RUSI SAHU Vs. DEBARAJ BISWAL
July 12, 1990
S L NARASING RAO Vs. GOPALJEE MAHAPRABHU
January 19, 1990
S.K. HARUN Vs. STATE OF ORISSA
November 30, 1990
SABITA SAHOO Vs. CAPT KHIROD KUMAR SAHOO
March 20, 1990
SABITA SAHOO Vs. CAPT KHIROD KUMAR SAHOO SABITA PARIDA SAHU
October 16, 1990
SACHI SAHOO Vs. EKADASIA SAHOO
April 6, 1990
SACHIDANANDA Vs. BICHITRANANDA
April 4, 1990
SADANANDA DAS Vs. STATE OF ORISSA
November 7, 1990
SADASIBA NAYAK Vs. STATE OF ORISSA
November 27, 1990
SADHU SINGH Vs. PYARELAL SINGH PUNJABI
April 26, 1990
SAHADEV NAYAK Vs. STATE
July 5, 1990
SAKHIGOPAL REGULATED MARKET COMMITTEE Vs. BRUDABAN CHANDRA HOTA
August 28, 1990
SALIGRAM KHIRWAL Vs. STATE
January 19, 1990
SAMAJ Vs. STATE OF ORISSA
August 10, 1990
SANATAN JENA Vs. BABJI SAHU
March 14, 1990
SANATAN RAM Vs. STATE
June 25, 1990
SANJUKTA PADHAN Vs. LAXMINARAYAN PADHAN
June 29, 1990
SANKAR FLOUR MILL Vs. STATE OF ORISSA
July 30, 1990
SANTILATA PRADHAN Vs. MRUTUNJAYA PRADHAN
April 20, 1990
SANTIPRIYA JENA Vs. REBATI NAIK
November 23, 1990
SANTOSH KUMAR SAMANTRAY Vs. STATE OF ORISSA
February 21, 1990
SANTOSH KUMAR SAMANTRAY AND ORS. Vs. STATE OF ORISSA AND ORS.
May 3, 1990
SANYASI @ SANYA PRADHAN AND ORS. Vs. ADDITIONAL DISTRICT MAGISTRATE AND ORS.
May 11, 1990
SARAG PODH AND ANR. Vs. BETI KHAI THAPA AND ORS.
April 17, 1990
SARAT CHANDRA PADHI Vs. BIJOY KUMAR BASTARAI AND ANR.
August 8, 1990
SARAT NAIK Vs. STATE
February 16, 1990
SARBESWAR RATH Vs. CONSOLIDATION OFFICER
April 24, 1990
SAROJ KUMAR SAHOO Vs. CONVENOR R H S P G
September 4, 1990
SASHIKALA PADHI Vs. HIREN GHOSH
October 26, 1990
SASHIMANI DIBYA Vs. BISHNUPRIYA MOHAPATRA
November 19, 1990
SATRUGHANA ALIAS SATRUGHNA PARIDA Vs. STATE OF ORISSA
July 10, 1990
SATYA @ SATYANANDA MAHAKUR Vs. RAGHU MAHAKUR AND ORS
April 5, 1990
SATYA @ SATYANANDA MAHAKUR Vs. RAGHU MAHAKUR AND ORS.
May 3, 1990
SATYABADI NAYAK Vs. DAMEI KHILLA AND HONTAL DAMUNI
May 18, 1990
SAVANI TRANSPORT LTD Vs. KAMRAJU BISOI
September 11, 1990
SAYAD NEWAJ ALLI @ NATI Vs. RASIDA BEGUM
October 26, 1990
SHADI RAM SHARMA AND DHANCHOLIA AND ORS. Vs. STATE OF ORISSA AND ORS.
April 9, 1990
SHANKAR PATEL Vs. SABYADEVI MAHARANA AND ORS.
February 1, 1990
SHANTILATA AGARWALLA @ SHANTI AGARWALLA Vs. STATE OF ORISSA
October 16, 1990
SHIVA MANOHAR DASH Vs. STATE OF ORISSA
November 23, 1990
SHIWDUTTRAY BHOLANATH Vs. STATE OF ORISSA
September 12, 1990
SHRI A.C. SWAIN Vs. ORISSA STATE WAREHOUSING CORPORATION AND ORS.
January 12, 1990
SHRI SOHANLAL BAGRI Vs. THE STATE OF ORISSA
September 14, 1990
SHYAM GUDAKHU FACTORY Vs. STATE OF ORISSA
July 18, 1990
SHYAM SUNDER ROUT Vs. STATE OF ORISSA
September 12, 1990
SHYAMA CHARAN PRADHAN Vs. NAIKHANI THAKURANI
December 17, 1990
SHYAMABANDHU BARIK Vs. ORISSA UNIVERSITY OF AGRICULTURE
October 26, 1990
SIBA LENKA Vs. STATE OF ORISSA AND ORS.
February 28, 1990
SIBANARAYAN SINGH DEO Vs. STATE
April 18, 1990
SIMADHARI NARA SINGHA MURTY Vs. STATE OF ORISSA
October 26, 1990
SK NASIRUDDIN; Vs. DULARI BIBI
October 29, 1990
SMT. ANITA CHAND Vs. THE COLLECTOR AND ORS.
March 20, 1990
SMT. BASANTI BEHERA AND SRI. BIDYADHAR SETHA Vs. THE STATE OF ORISSA AND ORS.
January 9, 1990
SMT. BIJOY LAXMI SAHOO Vs. SMT. SANJUKTA SAHOO @ PRUSTY AND ANR.
July 9, 1990
SMT. CHANDRA KUMARI DEVI (DEAD) AFTER HER, LEGAL REPRESENTATIVE SRI. TAPI SINGH BHOI Vs. STATE OF ORISSA AND ORS.
February 26, 1990
SMT. KHIRODA MOHAPATRA Vs. STATE OF ORISSA AND ORS.
May 18, 1990
SMT. LAXMIPRIYA BHUYAN Vs. NARMADABALA PARIDA AND ORS.
July 6, 1990
SOMANATH MISHRA Vs. STATE
August 2, 1990
SOODHA SOMANA Vs. STATE
December 6, 1990
SOURINDRA NARAYAN BHANJA DEO Vs. SPL OFFICER CUM COMPETENT AUTHORITY
February 12, 1990
SRI KANTILAL PATEL Vs. DIVISIONAL FOREST OFFICER, ATHGARH DIVISION AND ORS.
August 21, 1990
SRI KUMAR MOHANTY Vs. STATE OF ORISSA
August 27, 1990
SRI RABINDRA POLEI AND ANR. Vs. STATE OF ORISSA
September 21, 1990
SRI TANKALA RAGHUNATH PATRA Vs. SRI LABANI CHARAN DEY AND ANR.
May 17, 1990
SRI. BRUNDABAN CHANDRA JEW THAKUR REPRESENTED BY ITS MARFATDAR SHRI KHAGESWAR KAR Vs. THE STATE OF ORISSA AND ORS.
March 23, 1990
SRI. RAJA KISHORE CHHAPOLIA Vs. LAKSHMAN ROUT AND ORS.
August 17, 1990
SRI. RANJIT SAHU Vs. CHINTAMANI SETHI AND ORS.
January 10, 1990
SRI. SOMANATH MAHALIK AND ORS. Vs. STATE OF ORISSA AND ORS.
February 15, 1990
SRI. SUNIRMAL MAITY AND ORS. Vs. SRI. SHAKTIPADA ADHAK AND ORS.
April 4, 1990
SRIMATI MADANBATI LATH Vs. S D O
October 26, 1990
SRIMATI SAILABALA DEVI Vs. NARASINGHA DAS
July 5, 1990
SRINIVAS PRADHAN Vs. STATE OF ORISSA
May 2, 1990
SRINIVAS PRADHAN Vs. STATE OF ORISSA
March 27, 1990
SRUTI SHEKHAR SINGH SAMANTA Vs. M D ORISSA ROAD TRANSPORT BERHAMPUR
November 19, 1990
STATE Vs. DINDAYAL AGARWALA
November 6, 1990
STATE Vs. RAMACHANDRA DAS
November 13, 1990
STATE Vs. PRAVAKAR BEHERA
September 14, 1990
STATE Vs. LAJARUS BAHAL
June 27, 1990
STATE Vs. NILAMBAR RATH AND ORS.
February 8, 1990
STATE Vs. SURENDRANATH MOHANTY
July 23, 1990
STATE Vs. ABDUL HAMID KHAN
June 28, 1990
STATE Vs. JAHARLAL DAS
July 16, 1990
STATE Vs. LAJARUS BAHAL
June 26, 1990
STATE BANK OF INDIA Vs. SRIDHAR PRASAD KAR
July 13, 1990
STATE BANK OF INDIA Vs. NILAKANTHA ROY AND ANR.
September 11, 1990
STATE ELECTRICITY BOARD Vs. INDIAN METALS AND FERRO ALLOYS LTD
April 27, 1990
STATE OF ORISSA Vs. NRUSINGHA CHARAN BARIK
April 5, 1990
STATE OF ORISSA Vs. RASU GAMANGO
January 10, 1990
STATE OF ORISSA Vs. SUDAM CH MOHANTY
January 10, 1990
STATE OF ORISSA Vs. HUSEN KHAN
November 1, 1990
STATE OF ORISSA Vs. KHATU MULI
June 29, 1990
STATE OF ORISSA Vs. PARSURAM PANIGRAHI
July 3, 1990
STATE OF ORISSA Vs. ABDUL NASHIRI KHAN
June 22, 1990
STATE OF ORISSA Vs. RAJKISHORE ROUT
May 15, 1990
STATE OF ORISSA Vs. MAHABIR PRASAD AGRAWALLA
July 23, 1990
STATE OF ORISSA Vs. BISWANATH PADHI
July 24, 1990
STATE OF ORISSA Vs. BHAG CHAND
July 10, 1990
STATE OF ORISSA Vs. ACHAYA CHARAN CHOUDHURY AND ORS
April 13, 1990
STATE OF ORISSA Vs. AUTO ELECTRIC INDUSTRIES
August 1, 1990
STATE OF ORISSA Vs. KAMADHENU ENTERPRISES
July 31, 1990
STATE OF ORISSA Vs. LAXMI INDUSTRIES
August 2, 1990
STATE OF ORISSA Vs. IQBAL BROS
August 3, 1990
STATE OF ORISSA Vs. KAMADEV MAJHI
June 20, 1990
STATE OF ORISSA Vs. BISWANATH JOSHI
May 9, 1990
STATE OF ORISSA Vs. RANGANATH RAMANUJA DAS
March 16, 1990
STATE OF ORISSA Vs. KUNA ALIAS KAILASH CHANDRA DAS
June 20, 1990
STATE OF ORISSA Vs. K. APPA RAO SUBUDHI
June 20, 1990
STATE OF ORISSA THROUGH COLLECTOR CUTTACK Vs. MOHANLAL PATNI
October 24, 1990
STATE OF ORISSA THROUGH THE DIVISIONAL FOREST OFFICER Vs. ABHAYA CHARAN CHOUDHURY
April 13, 1990
STATE TRANSPORT EMPLOYEES FEDERATION Vs. STATE OF ORISSA
February 13, 1990
STRAW PRODUCTS LTD. AND ORS. Vs. ORISSA FOREST CORPORATION AND ORS.
February 13, 1990
SUBALA CHARAN ROUT Vs. PRAFULLA KUMARI DEI
February 2, 1990
SUBHAN Vs. STATE OF ORISSA
May 8, 1990
SUDARSAN SAHU Vs. STATE
April 7, 1990
SUDHAKAR BHOI AND ORS. Vs. BHADRAK CO-OPERATIVE LAND DEVELOPMENT BANK LTD., BHADRAK AND ORS.
August 16, 1990
SUDHIRLATA DEI Vs. KRUSHNA CHANDRA MOHANTY
January 2, 1990
SUJAN MAJHI Vs. DHANESWAR RANA
July 6, 1990
SUKA MUKHI Vs. NATA MUKHI AND ORS.
May 15, 1990
SUKURI DIBYA Vs. HEMALATA PANDA
May 16, 1990
SUNI SINGH Vs. KHITISH CHANDRA TRIPATHY
October 15, 1990
SURENDRA BARIK Vs. GURUBARI NAYAK
September 2, 1990
SURENDRA BARIK Vs. GURUBARI NAYAK AND ORS.
September 12, 1990
SURENDRA KUMAR PATJOSHI Vs. STATE OF ORISSA
October 23, 1990
SURENDRA MISHRA AND ORS. Vs. JUDHISTIR PANI
April 25, 1990
SURENDTRANADN DAS Vs. TILOTTAMA DAS AND ANR.
August 28, 1990
SURYAMANI DAS Vs. STATE OF ORISSA THROUGH THE LAW SECRETARY
October 26, 1990
SURYANARAYAN TRIPATHY Vs. KAMALANATHAM
April 6, 1990
SUSHILA INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 5, 1990
SUSIL LUGUN Vs. STATE OF ORISSA
September 18, 1990
SWAMI HARI HARANANDA GIRI Vs. YOGODA SATSANGH SOCIETY OF INDIA & OTHERS
February 8, 1990
SWAMI HARI HARANANDA GIRI Vs. YOGODA SATSANGHA SOCIETY OF INDIA
March 9, 1990
TAHSILDAR, PATTAMUNDAI Vs. DUKHOI SETHI AND ORS.
April 9, 1990
TAICHER COAL MINES EMPLOYEES UNION Vs. TAICHER COLLIERY
July 4, 1990
TANKADHAR NATH Vs. PRAVABATI NATH
October 23, 1990
TARACHAND AGARWALA Vs. CUTTACK MUNICIPALITY
March 13, 1990
TELEWORKS PRIVATE LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
February 26, 1990
THE SECRETARY, CUTTACK DEVELOPMENT AUTHORITY AND ANR. Vs. DOLAGOBINDA SAHU AND ORS.
January 24, 1990
TILOTAMA BEWA Vs. TIRTHA DEHURI
December 20, 1990
TIRTHANANDA JENA Vs. BAIRAGI TRIPATHY AND ANR.
March 20, 1990
TOWN SURVEYER Vs. SMT. ARNAPURNA PATRA ALIAS ANUSUYA PATRO
February 14, 1990
TRILOCHAN BEHERA Vs. NAIKO BEHERA SUBHADRA
August 21, 1990
TRILOCHAN ROUT AND ORS. Vs. STATE
April 9, 1990
TRIPURESHWAR MALLIK Vs. COUNCIL OF HIGHER SECONDARY EDUCATION
January 16, 1990
UMAKANTA MAHANTA Vs. THE STATE
December 14, 1990
UMAKANTA MAHANTA Vs. STATE
December 4, 1990
UMAKANTA PALATASINGH Vs. STATE OF ORISSA
November 26, 1990
UMASHANKAR RICE MILL Vs. COMMISSIONER OF INCOME TAX
July 20, 1990
UNITED INDIA INSURANCE CO Vs. SK AYEB AHAMMED
September 20, 1990
UNITED INDIA INSURANCE CO LTD Vs. SANKRANTI SWAIN
March 16, 1990
UTKAL ASBESTOS LTD Vs. T S RAO
November 30, 1990
VENKATESWARA TIMBER DEPOT Vs. UNION OF INDIA
September 21, 1990
Y. VENKAT RAO Vs. SOUTH EASTERN RAILWAY AND ORS.
November 12, 1990