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Case Index
Title
Date
AGARWAL DYEING INDUSTRIES Vs. RAJASTHAN FINANCIAL CORPORATION
October 9, 1990
ASHOK CONSTRUCTION CO. Vs. NATIONAL INSURANCE CO.LTD.
December 12, 1990
AVANTIKA Vs. M.D.SHARMA
December 21, 1990
BHANWARLAL Vs. STATION SUPERINTENDENT, RAHURI
December 1, 1990
BHARAT MOTOR COMPANY, GANGASHAHAR ROAD, BIKANER Vs. BHAGIRATH SON OF SHRI BHAKHATA RAM, SURJA RAM SON OF SHRI BHAGIRATH
March 14, 1990
BIHARILAL SHARMA Vs. RAJASTHAN STATE ELECTRICITY BOARD
December 14, 1990
CHANDRA SHEKHAR PARASHAR Vs. MOHAN GAS AGENCIES
November 15, 1990
GHANSHYAM LAL KABRS Vs. DIRECTOR, STATE INSURANCE AND P.F.DEPT.
November 29, 1990
INDIAN OIL CORPORATION LTD. Vs. B.ADVANI
December 12, 1990
JAGRAJ SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
November 15, 1990
JAHEED HUSSAIN Vs. SHAH AND LOHIA AUTO PVT.LTD.
January 24, 1990
KANHAIYA LAL BIYANI Vs. RASTHAN HOUSING BOARD
November 17, 1990
KUMARI PINKI Vs. MOTOR AIDS PETROL PUMP
August 10, 1990
L.C.CHANDGOTIYA Vs. NORTHERN LEASING AND INDUSTRIES LTD.
December 18, 1990
MANGAL RAM Vs. NATIONAL MOTORS
January 29, 1990
MANGILAL Vs. CHAIRMAN, DISTRICT RURAL DEVELOPMENT AGENCY
June 1, 1990
MODERN MECHANICAL & ELECTRONICS Vs. CHAIRMAN-CUM-M.D.RAJ FINANCAL CORP
December 13, 1990
MUNICIPAL COUNCIL, BIKANER Vs. SHAMBHU YADAV
February 17, 1990
NAND LAL SHARMA Vs. RAJASTHAN STATE ELECTRICITY BOARD
December 11, 1990
NATHMAL ASHOK KUMAR Vs. WESTERN RAILWAY
November 14, 1990
NIRANJANLAL Vs. BANK OF BARODA, JAIPUR, REGIONAL MANAGER, BANK OF BARODA, JAIPUR
January 30, 1990
P.K.GOEL Vs. GENERAL MANAGER TELEPHONES, DISTRICT JAIPUR
September 18, 1990
PAWAN KUMAR BIRLA Vs. BRANCH MANAGER, STATE BANK OF BIKANER & JAIPUR
July 24, 1990
PREM LATA BANGAD Vs. NATIONAL INSURANCE CO.LTD.
November 12, 1990
PUBLIC HEALTH & ENGINEERING DEPARTMENT Vs. DISTRICT FORUM, CONSUMER PROTECTION, BIKANER
May 15, 1990
PUSHPA MEENA Vs. SHAH ENTERPRISES (RAJASTHAN) LTD.& OTHERS
August 8, 1990
RAJASTHAN MEDICAL STORE Vs. VIJAY KUMAR DAYA
November 16, 1990
RAJASTHAN STATE ELECTRICITY BOARD Vs. TRILOK CHAND
January 12, 1990
RAWAT ENTERPRISES P.LTD. Vs. NATIONAL INSURANCE COMPANY LIMITED
September 14, 1990
SHANKAR BIRMIWAL Vs. JAIPUR DEVELOPMENT AUTHORITY
January 5, 1990
SHASHI GAS AGENCY Vs. SATYABHAMMA CHACHAN
November 8, 1990
SUPERINTENDENT, TELEGRAPH TRAFFIC, BIKANER DIVISION, BIKANER Vs. DISTRICT FORUM, BIKANER, MOHAMMAD YAMIN
March 16, 1990
TELECOM DISTRICT ENGINEER Vs. DISTRICT FORUM
December 13, 1990
UNITED INDIA INSURANCE CO.LIMITED Vs. ASHOKA DEPARTMENTAL STORES
December 4, 1990
VASUNDHRA, BLUE STAR LTD. Vs. BAL KISHAN GOYAL
January 30, 1990
VIJAYANDRA AGARWAL Vs. YOGENDRA KUMAR
May 13, 1990
VINOD TEXTILES Vs. STATE BANK OF BIKANER
November 14, 1990