Case Index

Title
Date
A P TRADING AND CO Vs. UNION OF INDIA
September 20, 1990
A.K. SHIRBHATE (FOOD INSPECTOR) Vs. RAMLAL ALIAS RAMNATH AND ANOTHER
January 22, 1990
ABDUL KHALIQUE Vs. NATIONAL TAXTILE CORPORATION
March 30, 1990
ABDUL MAZID ABDUL PATEL Vs. STATE OF MAHARASHTRA
July 13, 1990
ABDUL NASIR KHAN Vs. L HMINGLIANA SECRETARY PREVENTION DETENTION
October 8, 1990
ABDUL QUAYAUM ANSARI Vs. STATE OF MAHARASHTRA
March 16, 1990
ABDUL RAZZAK ABDUL GAFOOR Vs. ABDUL KADAR AHMED MEMON
January 27, 1990
ABDUL RAZZAK ABDUL GAFOOR Vs. ABDUL KADAR AHMAD MEMON
July 27, 1990
ABDUL SATTAR KHAN Vs. ABDUL GANI KHAN NAWAZ KHAN
June 26, 1990
ABDULLA A LATIFSHAH Vs. BOMBAY PART TRUST
August 1, 1990
ABHAY & ASSOCIATES; ABHAY GOVIND HEGDE; ABHAY DINANATH MASSURKAR PARTNER OF M/S ABHAY & ASSOCIATES Vs. LIA PATROCINIA DE JESUS PEREIRA E BRAGANZA; MARTINHO PLUTERCO DE BRAGANZA
November 23, 1990
ABHAY BABURAO BARGALE Vs. BANDOPANT TATOBA KOLHAPURE
February 19, 1990
ADAM JUSAB SAMEJA Vs. ASSISTANT COLLECTOR OF CUSTOMS
February 15, 1990
ADARSH GRUHA NIRMAN SAHAKARI SANTHA LTD Vs. K K LONDHE
December 31, 1990
ADDITIONAL COMMISSIONER OF SALES TAX M S BOMBAY Vs. AFSONS INDUSTRIAL CORPORATION
March 13, 1990
ADINATH LIMBAJI NAVALE Vs. POLICEMAN HOUSING SOCIETY
October 5, 1990
ADITYA MILLS LTD Vs. DESAI STEEL LTD
March 15, 1990
AHMEDABAD ELECTRICITY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 30, 1990
AJAB ENTERPRISES Vs. JAYANT VEGOILES AND CHEMICALS PVT LTD
February 12, 1990
AKHALAQ AHMED BASHAMIYAN ANSARI Vs. MOHAMEDAN EDUCATION SOCIETY, DASSARA CHOWK,KOLHAPUR, AND ANR.
September 7, 1990
ALAIN ESTEVE Vs. N R
September 5, 1990
ALKA BHASKAR BAKRE Vs. BHASKAR SATCHIDANAND BAKRE
January 17, 1990
ALKA BHASKAR BAKRE Vs. BHASKAR SATCHIDANAND BAKRE
January 15, 1990
ALLAUDDIN SHAMSUDDIN MANER Vs. LINGABAI W/O. BALWANT HALDE
June 12, 1990
ALVITO DIAS Vs. NATIONAL INSURANCE CO LTD
February 9, 1990
AMALNER NAGARPALIKA AMALNER Vs. JAINODDIN KALENDAR
August 27, 1990
AMAR DYE CHEM LTD Vs. UNION OF INDIA
November 12, 1990
AMAR VASUDEVA KAMATH Vs. REGISTRAR UNIVERSITY OF BOMBAY
December 5, 1990
AMBEDKARMEDICOS ASSOCIATION MAHARASHTRA STATE AURANGABAD BRANCH Vs. STATE OF MAHARASHTRA
April 3, 1990
AMERICAN DRY FRUIT STORES Vs. UNION OF INDIA
April 3, 1990
AMERICAN REFRIGERATOR COMPANY LIMITED Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
October 30, 1990
AMERICAN REFRIGERATOR COMPANY LTD Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
January 30, 1990
ANAND G JOSHI Vs. MAHARASHTRA STATE FINANCIAL CORPORATION
November 21, 1990
ANAND HARI RAHATE Vs. ANANT MAHADEO KOTWAL
December 13, 1990
ANAND R NERKAR Vs. RAHIMBI SHAIKH MADAR
November 6, 1990
ANDHERI BRIDGEVIEW CO OPERATIVE HOUSING SOCIETY LIMITED Vs. KRISHNAKANT ANANDRAO DEO
October 30, 1990
ANIL AMBADAS PATIL Vs. R D TYAGI
August 1, 1990
ANIL JAMNADAS CHHATBAR Vs. UNION OF INDIA
December 14, 1990
ANIL PUNDLIK GAIKWAD Vs. STATE OF MAHARASHTRA
March 29, 1990
ANIL S O ISHWAR PASERKAR Vs. STATE OF MAHARASHTRA
March 21, 1990
ANILCHANDRA PITAMBARDAS SAGAR Vs. RAJESH HARJIVANDAS JHAVERI
November 8, 1990
ANJALI S LUNKAD Vs. UNION OF INDIA
March 9, 1990
ANJALI SHANTILAL LUNKAD Vs. UNION OF INDIA
March 29, 1990
ANNASAHEB BANDU PATIL Vs. STATE OF MAHARASHTRA
July 13, 1990
ANTHONY FERNANDES Vs. STATE OF GOA
July 20, 1990
ANUSAYABAI VASUDEV ADKAR Vs. VASUDEO SAMBHU ADKAR
October 25, 1990
APAR PRIVATE LIMITED Vs. D K KARNIK
August 9, 1990
APAR PRIVATE LIMITED Vs. D K KARNIK
August 8, 1990
APAR PVT LTD Vs. UNION OF INDIA
September 3, 1990
APEEJAY PREMISES CO OP SOCIETY LIMITED Vs. NISHAR AHMED
April 5, 1990
APOLINARIO C FERNANDES & 2 OTHERS Vs. VICTOR JOSE P DSOUZA & 5 OTHERS
January 29, 1990
APTE AMALGAMATIONS LIMITED Vs. HAMIDALI NASIRALI OF BOMBAY
June 26, 1990
AREEMPARAMBIL PAPPU Vs. L HMINGLIANA
February 15, 1990
ARJANDAS TAJANDAS KATARIA Vs. ASSTT COLLECTOR OF CUSTOMS
January 1, 1990
ARJUNDAS RAMLAL GURWADA Vs. UNION OF INDIA
September 20, 1990
ARMANDO SANTOS BRAGANZA AND ORS Vs. BABLI PANDU NAIK OF MACAZANA AND ORS
October 23, 1990
AROLKAR GHANSHYAM GOVIND VICE PRESIDENT MORMUGAO MUNICIPAL COUNCIL Vs. KORGNONKAR VICE PRESIDENT MORMUGAO MUNICIPAL COUNCIL
March 19, 1990
ARSHDEEP Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION NAGPUR DIVISIONAL BOARD
July 13, 1990
ARUN INDUSTRIES Vs. STATE OF MAHARASHTRA
June 28, 1990
ARUN WAMANRAO SHINDE Vs. PRAKASH BHAGWAN DALVI
July 5, 1990
ARVIND S BOBDE Vs. SANTRAMDAS LILARAM BHOJWANI
April 10, 1990
ASARAM BHAVANDIN YADAVD Vs. STATE OF MAHARASHTRA
November 1, 1990
ASBER REUBEN SAMSON Vs. EILLAH SOLOMON
April 24, 1990
ASHAK HUSSAIN ALLAH DETHA ALIAS SIDDIQUE Vs. ASSISTANT COLLECTOR OF CUSTOMS P BOMBAY
January 9, 1990
ASHER REUBEN SAMSON Vs. ZILLAH SOLOMON
April 24, 1990
ASHOK Vs. VANAMALA
July 11, 1990
ASHOK KUMAR BERIVAL Vs. UNION OF INDIA
September 11, 1990
ASHOK KUMAR JALAN Vs. COMMISSIONER OF INCOME-TAX
March 9, 1990
ASHOK KUMAR JALAN Vs. COMMISSIONER OF INCOME TAX
July 9, 1990
ASHOK LAXMAN WANI Vs. VASANT WAMAN VAIDYA
December 10, 1990
ASHOK RAJARAM DESHMUKH Vs. STATE OF MAHARASHTRA
August 14, 1990
ASHOK SHRIDHAR ATHAVALE Vs. RATANSI MULJEE OF BOMBAY CHAIRMAN OF FINLAY MILLS LTD
November 15, 1990
ASHOK YESHWANT SAMANT Vs. SUPARNA ASHOK SAMANT
July 27, 1990
ASSISTANT COLLECTOR Vs. EVANGELIST FRANCIES ALMEIDA
April 9, 1990
ASSISTANT COLLECTOR OF CUSTOMS Vs. KUNHI KORATH BALAN
August 10, 1990
ASSISTANT COLLECTOR OF CUSTOMS Vs. MARIA REGE
August 9, 1990
ASSISTANT COLLECTOR OF CUSTOMS Vs. SRIKANT VINAYAK HARSHA
November 22, 1990
ASSISTANT COLLECTOR OF CUSTOMS Vs. PUKHARAJ NATHUMAL OSWAL AND CENTRAL EXCISE
January 8, 1990
ASSOCIATION OF ENGINEERING WORKERS Vs. SARDAR IRON AND STEEL MILL
August 10, 1990
ASSTT COLLECTOR OF CUSTOMS Vs. MARIA REGE
July 9, 1990
ATUR INDIA PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
August 30, 1990
AVERY INDIA LTD Vs. STATE OF MAHARASHTRA
January 8, 1990
AWAJKHA SHABASHKHA Vs. STATE OF MAHARASHTRA
February 21, 1990
B G AHUJA Vs. STATE OF MAHARASHTRA
October 29, 1990
B R SULE Vs. UNION OF INDIA
February 9, 1990
B S RAUT Vs. STATE OF MAHARASHTRA
December 4, 1990
B S RAWAT ASSTT COLLECTOR OF CUSTOMS BOMBAY Vs. LEIDOMANN HEINRICH
November 20, 1990
B.R. GHOLAP, HONORARY SECY. (PUNE ZILLA SHIKSHAN MANDAL) & ORS. Vs. THE UNIVERSITY OF PUNE AND ORS.
August 29, 1990
BABAN ANNA DIXIT Vs. STATE OF MAHARASHTRA
August 10, 1990
BABUBHAI JETHABHAI JOSHI Vs. DHANSUKHLAL AMBALAL
February 13, 1990
BABULAL MISHRIMAL VARDHAN Vs. SUDERSHAN WADIA
June 12, 1990
BABULAL SAHEBRAO KAKADO Vs. STATE OF MAHARASHTRA
August 27, 1990
BABULI MAHADEV CHODANKAR & ORS. Vs. BHAVESH HARISCHANDRA SHIRODKAR
March 23, 1990
BABURAO KONDIBA ITHAPE Vs. SAHEBRAO RAMCHANDRA DESHMUKH
January 30, 1990
BABURAO RAMBHAU KUTE Vs. STATE OF MAHARASHTRA
March 28, 1990
BABYKUMARI MOHANLAL SONI Vs. UNION OF INDIA
April 3, 1990
BAJIRAO BHAU SHERMAL Vs. STATE OF MAHARASHTRA
November 13, 1990
BAKULABAI VITHOBA PALAMPALLE Vs. RAJNABAI PRABHODCHANDRA MUCHALA
February 9, 1990
BALKRISHNA RAMGOPAL RUIA Vs. UNION OF INDIA
March 19, 1990
BALKRISHNA SHRIKISAN JAJU Vs. RANGRAJ ANANDRAJ MEHTA
March 2, 1990
BANK OF INDIA Vs. INDUSTRIAL POLYMER
February 13, 1990
BANQUE INDOZNEZ Vs. PAWAN AND CO
April 24, 1990
BANSILAL AND CO Vs. PRABHU DAYAL ITO
March 9, 1990
BANSILAL AND CO Vs. PRABHU DAYAL, INCOME TAX OFFICER
March 12, 1990
BARODA RAYON CORP Vs. UNION OF INDIA
September 12, 1990
BASHIR BABUMIYA INAMDAR Vs. MUSLIM MISGAR JAMAT
February 20, 1990
BASHIR SHAIKH Vs. STATE OF GOA
September 5, 1990
BEENA RAHUL MISHRA DR MRS Vs. V K SHRIVASTAVA COMMISSIONER OF INCOME TAX
March 29, 1990
BERTHA PINTO Vs. DASWANI AND FRIENDS CO OP HOUSING SOC LTD
September 13, 1990
BHAGIRATHI VISHANDATT MAKHOLIA Vs. KEMP AND COMPANY LIMITED
September 19, 1990
BHAGWANT VISHNU PURANDARE SINCE DECD Vs. BALDEVDAS CHHAGANLAL
January 15, 1990
BHAGWANTIBAI WD/O SHRIGOVIND AGRAWAL Vs. DAMODAR SHEOPRASAD AGRAWAL
August 10, 1990
BHANU M VAKIL Vs. CHANDRA OSHIRAM KESWANI
March 8, 1990
BHANU M VAKIL Vs. CHANDRA OSHIRAM KESWANI
March 7, 1990
BHANUBHAI M RAVAL Vs. UNION OF INDIA
February 13, 1990
BHARAT PETROLEUM CORPORATION REFINERY EMPLOYEES UNION Vs. H N THADANI ASSTT COMMISSIONER OF LABOUR BOMBAY
October 9, 1990
BHAURAO Vs. SAVITRIBAI
August 20, 1990
BHAURAO PANDURANG RAUT Vs. ZIBLABAI WD/O SHANKARRAO HIWANJ
June 28, 1990
BHAVANI METAL WORKS Vs. PANDURANG R SAWANT
November 23, 1990
BHAVESH J BHATT Vs. CYRUS N BAXTER
September 13, 1990
BHAWARLAL MISRIMAL JAIN Vs. UNION OF INDIA
March 13, 1990
BHIMRAO ASHRUJI MHASKE Vs. STATE OF MAHARASHTRA
March 9, 1990
BHIMRAO F PATIL Vs. CHIEF SECURITY OFFICER WESTERN RAILWAY
August 21, 1990
BHOR INDUSTRIES LTD Vs. UNION OF INDIA
March 29, 1990
BISHWESHWARILAL CHIRAWALA Vs. COMMISSIONER OF WEALTH TAX
July 23, 1990
BISHWESHWERILAL CHIRAWALA Vs. COMMISSIONER OF WEALTH TAX
March 23, 1990
BLUE STAR LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
April 4, 1990
BLUE STAR WORKERS UNION Vs. BLUE STAR LTD
July 16, 1990
BOARD OF TRUSTEES OF PORT OF BOMBAY Vs. SHAW WALLACE AND CO LTD
August 31, 1990
BOMBAY BURMAH TRADING CORPN LTD Vs. UNION OF INDIA
November 14, 1990
BOMBAY ENVIRONMENTAL ACTION GROUP Vs. STATE OF MAHARASHTRA
December 12, 1990
BOMBAY GUMASTA UNION AND OTHERS Vs. M/S. M.P. MANSURI AND ANOTHER
August 29, 1990
BOMBAY LABOUR UNION Vs. HAULAGE CORPORATION
September 5, 1990
BOMBAY METAL AND ALLOYS MFG CO Vs. UNION OF INDIA
October 8, 1990
BOMBAY METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. VINAYAK KRUSHNAJI APTE
September 5, 1990
BOMBAY METROPOLITAN TRANSPORT CORPORATION LIMITED Vs. VINAYAK KRUSHNAJI APTE
September 6, 1990
BOMBAY METROPOLITAN TRANSPORT CORPORATION LTD Vs. SERVANTS OF THE B M T C CIDCO
September 5, 1990
BOMBAY METROPOLITAN TRANSPORT CORPORATION LTD Vs. EMPLOYEES OF BOMBAY METROPOLITAN TRANSPORT CORPORATION LTD
September 6, 1990
BOMBAY PRINTERS LTD Vs. UNION OF INDIA
November 29, 1990
BOMBAY UNIVERSITY AND COLLEGE TEACHERS UNION Vs. STATE OF MAHARASHTRA
August 21, 1990
BOMBAY UNIVERSITY AND COLLEGE TEACHERS UNION Vs. STATE OF MAHARASHTRA
April 19, 1990
BRALCO METAL INDUSTRIES PVT LTD Vs. UNION OF INDIA
January 1, 1990
BRIHAN MUMBAI NAGAR SAHAKARI BANKS ASSOCIATION LIMITED Vs. CO OPERATIVE BANK EMPLOYEES UNION
October 4, 1990
BUBNAL SAHAKARI PANI PURAWATHA MANDALI LIMITED, MAHAVIR KALLAPPA MARJE, BUBNAL SAHAKARI PANI PURAWATHA MANDALI LIMITED, JAKAPPA RAMA AINAPUR Vs. BUBNAL SAHAKARI PANI PURWATBA MANDALI LIMITED, JAKKAPPA RAMU AINAPURE, BUBNAL SAHAKARI PANI PURAWATHA MANDALI LIMITED
December 6, 1990
BUSSA OVERSEAS AND PROPERTIES PRIVATE LIMITED Vs. UNION OF INDIA
November 9, 1990
BUSSA OVERSEAS AND PROPERTIES PVT LTD Vs. UNION OF INDIA
October 9, 1990
CANARA BANK Vs. VIRA ESTEBEIRO AND ANR
March 2, 1990
CANARA BANK Vs. G M V NAYAK
July 30, 1990
CAPRIHANS INDIA LTD Vs. UNION OF INDIA
August 22, 1990
CAPTAIN NANDA Vs. AMARNATH P
September 17, 1990
CAUSEWAY CHEMIST Vs. ABDUL KADIR MOHAMED HUSSAIN KASKAR
August 3, 1990
CAWASJI NASARWANJEE DINSHAW Vs. SPECIAL LAND ACQUISITION OFFICER 8 PUNE
February 6, 1990
CAWASJI NASARWANJEE DINSHAW Vs. SPECIAL LAND ACQUISITION OFFICER, POONA
April 18, 1990
CEAM ELECTRONICS PVT LTD Vs. UNION OF INDIA
October 1, 1990
CENTRAL INDIA SPINNING WEAVING AND MANUFACTURING COMPANY LIMITED Vs. STATE OF MAHARASHTRA
August 7, 1990
CENTURY SPINNING AND MANUFACTURING CO LTD Vs. UNION OF INDIA
September 4, 1990
CHANDMAL UTTAMCHAND BORA Vs. GOVERNMENT OF MAHARASHTRA
August 2, 1990
CHANDRAKANT KOHANLAL SOMAIYA Vs. DINESH KUMAR JAIN
March 1, 1990
CHANDRASHEKHAR WAMAN KARVE Vs. STATE OF MAHARASHTRA
February 28, 1990
CHANGDEO Vs. STATE OF MAHARASHTRA
August 22, 1990
CHARANDAS Vs. VILAS WISHWANATH SHRUNGARPAWAR
October 5, 1990
CHATTERJI I Vs. COMMISSIONER OF GIFT TAX
June 4, 1990
CHAUDHARI ANILKUMAR NAROTTAM Vs. PUJA SANE GURUJI VIDYA PRASARAK MANDALS POLYTECHNIC
November 9, 1990
CHAUDHARI ANILKUMAR NAROTTAM AND ORS. Vs. PUJA SANE GURUJI VIDYA PRASARAK MANDALS POLYTECHNIC AND ORS.
November 8, 1990
CHAUGONDA SHAMGONDA PATIL Vs. STATE OF MAHARASHTRA
December 13, 1990
CHINAI AND CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
August 3, 1990
CHINAI AND COMPANY (P) LTD Vs. COMMISSIONER OF INCOME-TAX
August 6, 1990
CHINTAMAN S O RAOJI MESHRAM Vs. DISTRICT DEPUTY REGISTRAR CO OPERATIVE SOCIETIES BHANDARA
October 25, 1990
CHINTAMAN TUKARAM DETIR Vs. ANAND MORESHWAR BHAT
September 7, 1990
CITANJALI RAVI SAMBHWANI Vs. UNION OF INDIA
September 6, 1990
CLIMAX CHEMICALS Vs. R GOPALNATHAN ADDL COLLECTORS CUSTOMERS
September 21, 1990
COL. MOHAN A. GURUBAXANI Vs. NEW STANDARD ENGINEERING CO. LTD.
October 25, 1990
COLGATE PALMOLIVE COMPANY Vs. K V SWAMINATHAN CONTROLLER GENERAL OF PATENTS BOMBAY
July 19, 1990
COLOUR-CHEM LIMITED Vs. UNION OF INDIA
June 8, 1990
COMMANDER RANVIR KUMAR SINHA Vs. UNION OF INDIA
December 19, 1990
COMMANDER RANVIR KUMAR SINHA Vs. UNION OF INDIA
December 18, 1990
COMMISSIONER OF GIFT TAX Vs. SILK AND ART SILK MILLS ASSOCIATION LIMITED
June 4, 1990
COMMISSIONER OF GIFT TAX Vs. PRINCESS HARSHAD KUMARI
June 4, 1990
COMMISSIONER OF GIFT TAX Vs. SETH ARVIND N MAFATLAL
June 4, 1990
COMMISSIONER OF INCOME TAX Vs. USHABEN TRUST SMT
June 15, 1990
COMMISSIONER OF INCOME TAX Vs. BANQUE NATIONALE DE PARIS
July 19, 1990
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
July 16, 1990
COMMISSIONER OF INCOME TAX Vs. DESAI BROTHERS LIMITED
July 17, 1990
COMMISSIONER OF INCOME TAX Vs. ELYS PLASTICS PVT LIMITED
July 12, 1990
COMMISSIONER OF INCOME TAX Vs. MENABEN VADILAL PAREKH SMT
July 7, 1990
COMMISSIONER OF INCOME TAX Vs. NATIONAL RAYON COMMERCIAL COMPANY LIMITED
August 1, 1990
COMMISSIONER OF INCOME TAX Vs. VIMAL LALCHAND MUTHA
August 7, 1990
COMMISSIONER OF INCOME TAX Vs. MORRIS ELECTRONICS LIMITED
July 26, 1990
COMMISSIONER OF INCOME TAX Vs. WESTERN MECHANICAL INDUSTRIES PVT LIMITED
July 31, 1990
COMMISSIONER OF INCOME TAX Vs. AARKAY SAREE MUSEUM
August 1, 1990
COMMISSIONER OF INCOME TAX Vs. MARSONS BENEFICIARY TRUST
July 24, 1990
COMMISSIONER OF INCOME TAX Vs. NATIONAL RAYON CORPORATION LIMITED
August 22, 1990
COMMISSIONER OF INCOME TAX Vs. JAIDEO OIL MILLS
August 21, 1990
COMMISSIONER OF INCOME TAX Vs. SUNITA A RAWAT
August 21, 1990
COMMISSIONER OF INCOME TAX Vs. KHETANI TEXTILE INDUSTRIES PRIVATE LIMITED
August 21, 1990
COMMISSIONER OF INCOME TAX Vs. DEVIDAYAL STAINLESS STEEL INDIA PRIVATE LIMITED
August 20, 1990
COMMISSIONER OF INCOME TAX Vs. NAV MAHARASHTRA CHAKAN OIL MILLS
August 20, 1990
COMMISSIONER OF INCOME TAX Vs. BASF AG WEST GERMANY
August 14, 1990
COMMISSIONER OF INCOME TAX Vs. CHOUGULE AND CO PVT LIMITED
August 16, 1990
COMMISSIONER OF INCOME TAX Vs. SALEM MAGNESITE PVT LIMITED
August 16, 1990
COMMISSIONER OF INCOME TAX Vs. PANDE S D
August 17, 1990
COMMISSIONER OF INCOME TAX Vs. JAYANT CHAKRAVARTY
August 17, 1990
COMMISSIONER OF INCOME TAX Vs. LUBRIZOL INDIA LIMITED
August 20, 1990
COMMISSIONER OF INCOME TAX Vs. ALEMBIC DISTRIBUTORS LIMITED
August 20, 1990
COMMISSIONER OF INCOME TAX Vs. KHIMJI MENSHI
August 9, 1990
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL CREDIT AND INVESTMENT CORPN OF INDIA
August 10, 1990
COMMISSIONER OF INCOME TAX Vs. UDGIRI Y H
August 9, 1990
COMMISSIONER OF INCOME TAX Vs. BAKER MERCER INDIA PRIVATE LIMITED
August 8, 1990
COMMISSIONER OF INCOME TAX Vs. KAMLA S ASRANI MRS
August 10, 1990
COMMISSIONER OF INCOME TAX Vs. BIPINALI TEXTILES PVT LIMITED
August 10, 1990
COMMISSIONER OF INCOME TAX Vs. N C SHAH
August 13, 1990
COMMISSIONER OF INCOME TAX Vs. SUDHIR MANDKE AND CO
August 13, 1990
COMMISSIONER OF INCOME TAX Vs. SHAH M C
August 13, 1990
COMMISSIONER OF INCOME TAX Vs. AUTOMOTIVE MANUFACTURERS LIMITED
August 13, 1990
COMMISSIONER OF INCOME TAX Vs. NEW INDIA MINING CORPORATION PVT LIMITED
October 12, 1990
COMMISSIONER OF INCOME TAX Vs. ASIAN CHEMICAL CO
September 21, 1990
COMMISSIONER OF INCOME TAX Vs. DHARTI FILMS
September 24, 1990
COMMISSIONER OF INCOME TAX Vs. PREMIER AUTOMOBILES LIMITED
September 19, 1990
COMMISSIONER OF INCOME TAX Vs. MULLA AND MULLA AND CRAIGIE BLUNT AND CAROE
September 19, 1990
COMMISSIONER OF INCOME TAX Vs. ANANT ARJUN MADHAVI
September 19, 1990
COMMISSIONER OF INCOME TAX Vs. SCINDIA INVESTMENT PVT LIMITED
September 18, 1990
COMMISSIONER OF INCOME TAX Vs. SIGMA PAINTS LIMITED
September 18, 1990
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL COMPUTERS INDIAN MANUFACTURE LIMITED
September 19, 1990
COMMISSIONER OF INCOME TAX Vs. HICO PRODUCTS PVT LIMITED
October 4, 1990
COMMISSIONER OF INCOME TAX Vs. PARAMOUNT PREMISES P LIMITED
September 27, 1990
COMMISSIONER OF INCOME TAX Vs. GOODLASS NEROLAC PAINTS LIMITED
August 21, 1990
COMMISSIONER OF INCOME TAX Vs. AMERICAN PRESIDENT LINES LIMITED
August 22, 1990
COMMISSIONER OF INCOME TAX Vs. CYNAMID INDIA LIMITED
August 23, 1990
COMMISSIONER OF INCOME TAX Vs. UNION BANK OF INDIA
August 23, 1990
COMMISSIONER OF INCOME-TAX Vs. BANQUE NATIONALE DE PARIS
March 19, 1990
COMMISSIONER OF INCOME-TAX Vs. MENABEN VADILAL PAREKH
March 7, 1990
COMMISSIONER OF INCOME-TAX Vs. Y H UDGIRI
August 9, 1990
COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN PETROLEUM CORPORATION LTD
July 17, 1990
COMMISSIONER OF INCOME-TAX Vs. MARSONS BENEFICIARY TRUST
March 24, 1990
COMMISSIONER OF INCOME-TAX Vs. MORRIS ELECTRONICS LTD
March 26, 1990
COMMISSIONER OF INCOME-TAX Vs. DESAI BROTHERS LTD
March 17, 1990
COMMISSIONER OF INCOME-TAX Vs. ELYS PLASTICS PVT LTD
March 12, 1990
COMMISSIONER OF SALES TAX Vs. PREMIER AUTOMOBILES
January 9, 1990
COMMISSIONER OF SALES TAX Vs. PASHUPATI TRADING COMPANY
July 23, 1990
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. RAISAHEB REKCHAND MOHTA SPINNING AND WEAVING MILLS PRIVATE LIMITED
July 25, 1990
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY
January 29, 1990
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. LAKHAMSHI LADHA AND CO
January 29, 1990
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. ACME MFG CO LTD
March 13, 1990
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. MOTWANE PVT LTD
February 26, 1990
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. MAHARASHTRA HARDWARE STORES
March 30, 1990
COMMISSIONER OF WEALTH TAX Vs. VASANTKUMAR GOVINDJI KOTAK
July 23, 1990
COMMISSIONER OF WEALTH TAX Vs. CORREA C M
August 8, 1990
COMMISSIONER OF WEALTH TAX Vs. AIMY N E PANDOLE MRS
July 7, 1990
COMMISSIONER OF WEALTH TAX Vs. SHAH V M
June 21, 1990
COMMISSIONER OF WEALTH TAX Vs. NORMAN J FERREIRA
June 21, 1990
COMMISSIONER OF WEALTH TAX Vs. JITENDRA K SHAH
June 25, 1990
COMMISSIONER OF WEALTH TAX Vs. VASANTLAL D MEHTA
June 11, 1990
COMMISSIONER OF WEALTH TAX Vs. K T DIVECHA
June 11, 1990
COMMISSIONER OF WEALTH TAX Vs. DIVECHA K T
June 11, 1990
COMMISSIONER OF WEALTH TAX Vs. EXECUTORS OF THE WILL OF LATE SHRI MANEKLAL PREMCHAND
June 7, 1990
COMMISSIONER OF WEALTH TAX Vs. THAKORLAL C PATEL
June 7, 1990
COMMISSIONER OF WEALTH TAX Vs. PRANLAL BHOGILAL
June 6, 1990
COMMISSIONER OF WEALTH TAX Vs. NIRMAL PRATAP BHOGILAL
June 6, 1990
COMMISSIONER OF WEALTH TAX Vs. HARDYAL SINGH BUBBER
June 6, 1990
COMMISSIONER OF WEALTH TAX Vs. VIMLA TULSIDAS
June 7, 1990
COMMISSIONER OF WEALTH TAX Vs. BHAGWATI PRATAP BHOGILAL
June 7, 1990
COMMISSIONER OF WEALTH TAX Vs. ISMAIL IBRAHIM AMLIWALA DECD
June 7, 1990
COMMISSIONER OF WEALTH-TAX Vs. C M CORREA
August 8, 1990
COMMISSIONER OF WEALTH-TAX Vs. AIMY N E PANDOLE
March 7, 1990
COMMISSIONER OF WEALTH-TAX Vs. VASANTKUMAR GOVINDJI KOTAK
March 23, 1990
COMMISSIONER OF WEALTH-TAX Vs. NIRMALA D. MEHTA
July 17, 1990
CONTROLLER OF ESTATE DUTY Vs. GANDHI D A
June 4, 1990
CONTROLLER OF ESTATE DUTY Vs. SINGAPORIA K P
June 5, 1990
CONTROLLER OF ESTATE DUTY Vs. PRINCE UDAYSINGH GAEKWAD
March 17, 1990
CONTROLLER OF ESTATE DUTY Vs. MORARJI C D SMT
March 19, 1990
CONTROLLER OF ESTATE DUTY Vs. A D KANABAR AND G D KANABAR
March 17, 1990
CONTROLLER OF ESTATE DUTY Vs. NARANDAS JAMNADAS GOKANI
June 7, 1990
CONTROLLER OF ESTATE DUTY Vs. MAHENDRA JAINSINGLAL
June 5, 1990
CONTROLLER OF ESTATE DUTY Vs. PERVIZ K IRANI MRS
June 6, 1990
CONTROLLER OF ESTATE DUTY Vs. NARANDAS JAMNADAS GOKANI
June 6, 1990
CONTROLLER OF ESTATE DUTY Vs. ASHOK KUMAR M PARIKH SHRI
June 6, 1990
CONTROLLER OF ESTATE DUTY Vs. V G BADAMIA
June 5, 1990
CONTROLLER OF ESTATE DUTY Vs. V K P SINGAPORIA
June 5, 1990
CONTROLLER OF ESTATE DUTY Vs. BADAMIA V G
June 5, 1990
CONTROLLER OF ESTATE DUTY Vs. STATE BANK OF INDIA
June 7, 1990
CONTROLLER OF ESTATE DUTY Vs. HIRA LAL TIRATH RAM NARANG
June 8, 1990
CONTROLLER OF ESTATE DUTY Vs. STATE BANK OF INDIA
June 15, 1990
CONTROLLER OF ESTATE DUTY Vs. CHARITAKIS M AND RAMASARMA DR G B
June 15, 1990
CONTROLLER OF ESTATE DUTY Vs. OFFICIAL TRUSTEE MAHARASHTRA STATE
June 13, 1990
CONTROLLER OF ESTATE DUTY Vs. BIPINCHANDRA N PATEL
July 5, 1990
CONTROLLER OF ESTATE DUTY Vs. PRINCE UDAYSINGH GAEKWAD
July 17, 1990
CONTROLLER OF ESTATE DUTY Vs. KANABAR A D AND KANABAR G D
July 17, 1990
CONTROLLER OF ESTATE DUTY BOMBAY Vs. SHANTABAI GULABCHAND
June 5, 1990
CORN PRODUCTS CO INDIA LTD Vs. UNION OF INDIA
September 18, 1990
CORREA CONSULTANTS PVT LIMITED Vs. SANKARAN P S
March 15, 1990
CROMPTON GREAVES LIMITED Vs. A K JAIN INSPECTING A C OF INCOME TAX
April 18, 1990
D K VAIDAYA Vs. MURLIDHAR KHIMANDAS RIJHWANI
June 15, 1990
D.I.M. SARPAL Vs. CANARA BANK
December 20, 1990
D.S. CONSTRUCTION PVT. LTD Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD
October 10, 1990
DAGADU Vs. KARAJGAON VIVID KARYAKARI SAVA SAHAKARI SOC LTD
September 11, 1990
DAJI CHIMA GODE Vs. ASSISTANT REGISTRAR CO OP SOCIETIES
September 12, 1990
DAJI MURARRAO SURVE Vs. I.T.C. LTD., BOMBAY AND ANOTHER
August 7, 1990
DAMJIBHAI L SHAH Vs. N N GANDHI
November 8, 1990
DAMU DHONDI DHEKANE Vs. PARVATIBAI HINDURAO JAGTAP
September 19, 1990
DASHRATH SAGUM GHADIGAVKAR Vs. COMMISIONER OF POLICE
March 20, 1990
DATTA GYANABA BOKDE Vs. VICE CHANCELLOR MARATHWADA UNIVERSITY
March 23, 1990
DATTATRAYA Vs. STATE OF MAHARASHTRA
July 12, 1990
DATTATRAYA BABAJI GOLATKAR Vs. UNION OF INDIA
April 24, 1990
DATTATRAYA K TAPKIR Vs. RAGVILAS SAHAKARI GRIHARACHNA SANTHA MARYADIT
July 16, 1990
DATTATRAYA PANDIT KHAROTE Vs. PANDURANG MARUTI JADHAV
September 5, 1990
DAUDBHAI IMRANALI MOTORWALA Vs. AJIB YAKUB TAMBOLI
February 13, 1990
DAULAT RAGHUNATH DERALE Vs. STATE OF MAHARASHTRA
September 3, 1990
DAXA N GANDHI Vs. INDIRA MARUTI VARADKAR
April 17, 1990
DAYA SHANKAR Vs. MUNAF MOHAMED GAGAN
June 25, 1990
DAYARAM RAMA MAHAJAN Vs. STATE OF MAHARASHTRA
November 13, 1990
DEEPA ANANT BANDEKAR Vs. RAJARAM BANDEKAR (SIRIGAO) MINES PVT. LTD.
November 19, 1990
DEUTSCHE BANK Vs. S P KALA OFFICIAL LIQUIDATOR OF SEA TRANSPORTATION P LTD
January 25, 1990
DEVA ALIAS DEVRAJ S O SHERBAHADUR SHARMA Vs. STATE OF MAHARASHTRA
April 11, 1990
DEVIDAYAL ELECTRONICS AND WIRES LIMITED Vs. UNION OF INDIA
October 23, 1990
DEVIDAYAL ELECTRONICS AND WIRES LTD. AND ANOTHER Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY AND OTHERS
October 11, 1990
DEVIDAYAL NON FERROUS INDUSTRIES PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
July 25, 1990
DEVIDAYAL NON-FERROUS INDUSTRIES PVT , LTD Vs. COMMISSIONER OF INCOME-TAX
March 25, 1990
DEVIDAYAL ROLLING MILLS Vs. COMMISSIONER OF INCOME TAX
September 20, 1990
DEY PAPER CONSULTANTS PVT LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
August 8, 1990
DHARAMSI MORARJI CHEMICAL COMPANY LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
April 2, 1990
DHONDUBAI Vs. PROPRIETOR JANKIDAS KHANDSARI SUGAR FACTORY PARTNERS AND OWNERS
September 20, 1990
DIA-ICHI KARKARIA LTD Vs. UNION OF INDIA
June 29, 1990
DIAMOND GLASS WORKS PRIVATE LIMITED Vs. NAGPUR IMPROVEMENT TRUST
October 4, 1990
DILIP PURSHOTTAM CHITRE Vs. SAHITYA SAHAWAS CO OP SOC LTD
October 10, 1990
DINESH L GAUDE Vs. PONDA MUNICIPAL COUNCIL
December 14, 1990
DINKARRAO BHAUSAHAB DESHMUKH Vs. MAHADEO TUKARAM MOHITE SINCE DECEASE
September 6, 1990
DION DE SILVA, ALIAS BUNNY DE SILVA, SON OF S B DE SILVA, AGED Vs. OLIVE ANTONIETA NAZARETH, AGED 70 YEARS, UNMARRIED, LANDLADY
December 12, 1990
DIRENDRA S/O ASHWANI SHIKDAR Vs. STATE OF MAHARASHTRA
November 30, 1990
DIWARU S/O RAMAJI MADAVI Vs. THE PRESIDING OFFICE, SCHOOL TRIBUNAL & ANR.
April 17, 1990
DNYANBA Vs. INDRAYANI
September 28, 1990
DOCTOR BECK AND CO INDIA LTD Vs. ASSISTANT COLLECTOR
September 10, 1990
DR. D.R. KALSULKAR, S.P.K. MAHAVIDYALAYA, SAWANTWADI Vs. SOUTH RATNAGIRI DISTRICT SHIKSHAN PRASARAK MANDAL & ORS.
September 27, 1990
DR. DIWAKAR S/O GOPALRAO DESHPANDE & ORS. Vs. THE CHANCELLOR, NAGPUR UNIVERSITY & ORS.
March 29, 1990
DRAUPATI Vs. FATTU S O CHIRKUTRAO SHELARE
August 3, 1990
DUKE AND SONS PVT LTD Vs. UNION OF INDIA
June 12, 1990
DUNCAN STRATTON AND COMPANY LIMITED Vs. UNION OF INDIA
March 14, 1990
E MERCK INDIA LIMITED Vs. V N PARULEKAR
November 30, 1990
E MERCK INDIA LIMITED Vs. V N PARULEKAR
November 23, 1990
ECHBEE CORPORATION Vs. UNION OF INDIA
July 11, 1990
EKNATH ASHIRAM ALOKAR Vs. STATE OF MAHARASHTRA
August 3, 1990
EKNATH SITARAM PAWAR Vs. STATE OF MAHARASHTRA
December 7, 1990
EMBEE CORPORATION Vs. STATE OF MAHARASHTRA
July 6, 1990
EMKAY FILMS (P ) LTD Vs. FIRST INCOME TAX OFFICER
February 28, 1990
EMPREITEIROS GERAIS PVT LTD Vs. ASST COLLECTOR OF CENTRAL EXCISE & 2 ORS
June 12, 1990
ENGINEERING WORKERS UNION Vs. UNION OF INDIA
August 31, 1990
ESTATE OF LATE GEN SIR SHANKAR S S J B RANA Vs. CONTROLLER OF ESTATE DUTY BOMBAY
June 22, 1990
ESTATE OFFICER CANTONMENT BOARD AURANGABAD Vs. RUP RAM S O MOHAN LAL
July 25, 1990
FAKIRCHAND Vs. THE STATE OF MAHARASHTRA AND OTHERS
January 23, 1990
FATMABAI B BACHOOALI Vs. STATE OF MAHARASHTRA
September 12, 1990
FINLAY MILLS LTD Vs. NATIONAL TEXTILE CORPN
November 27, 1990
FOOD CORPORATION OF INDIA Vs. TRUSTEES OF THE PORT OF BOMBAY
June 13, 1990
FOOD CORPORATION OF INDIA EMPLOYEES ASSOCN Vs. FCI
February 7, 1990
FORBES FORBES CAMPBELL & CO LTD Vs. DEPUTY COLLECTOR OF CUSTOMS
February 2, 1990
FORBES FORBES CAMPBELL AND CO LTD Vs. ASSTT COLLR OF CUSTOMS
December 7, 1990
FORBES FORBES CAMPBELL AND CO LTD Vs. UNION OF INDIA
December 19, 1990
FR ALFRED AGUIAR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
December 14, 1990
FRANCISCO CASIMIRO JERONIMO AGNELO PINTO ESOUZA, ALIAS FRANCSI DE SOUZA, OF FULL AGE ADVOCATE RESIDING AT ONSABATTA MAPUSA, GOA Vs. STATE OF GOA AND ORS
December 13, 1990
FRANCISCO PAULO SALDANHA Vs. STATE OF MAHARASHTRA
February 22, 1990
FROILANO P S M AFONSO Vs. ANTONIO J PINTO AND ORS
March 22, 1990
G G BAKLE Vs. COLLECTOR OF NORTH GOA AND 3 ORS
February 28, 1990
GAJANAN SHANKAR DEVELKAR Vs. STATE OF MAHARASHTRA
March 12, 1990
GAJANANRAO MUKUNDRAO DESHPANDE Vs. YADAV FULAJI
March 23, 1990
GAMMON INDIA LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
March 23, 1990
GANSONS LIMITED AND ORS Vs. UNION OF INDIA AND COLLECTOR OF CUSTOMS
January 24, 1990
GARWARE PLASTICS AND POLYESTER LIMITED Vs. UNION OF INDIA
December 7, 1990
GEETA BHASKAR PENDSE Vs. PRINCIPAL AYURVED COLLEGE SION
April 10, 1990
GENERAL EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
July 17, 1990
GHANSHYAM JAINARAINJI SHARMA Vs. STATE OF MAHARASHTRA
March 20, 1990
GIRDHARILAL S O BHAULAL PARDESHI Vs. STATE OF MAHARASHTRA
July 27, 1990
GIRNAR TEA BOMBAY Vs. BROOKE BOND INDIA LIMITED CALCUTTA
June 20, 1990
GOA PORT AND DOCK EMPLOYEES UNION Vs. GOVERNMENT OF INDIA
August 17, 1990
GODAWARI VENKATESH AGRAJIT Vs. NAGPUR MUNICIPAL CORPORATION
February 14, 1990
GODFREY PHILIPS INDIA LTD Vs. UNION OF INDIA
January 1, 1990
GODREJ RUSTOM KARMANI Vs. HARI AILDAS THADANI
September 12, 1990
GODSIL INVESTMENTS PVT LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER
March 30, 1990
GOLWAD VIVIDH KARYAKARI SAHAKARI SEVA SANGH LTD Vs. STATE OF MAHARASHTRA
October 9, 1990
GOPAL MADHAORAO ASARKAR Vs. STATE OF MAHARASHTRA
October 30, 1990
GOPAL RAO Vs. SAU SARLA
August 6, 1990
GOPALDAS UDHAVDAS AHUJA Vs. UNION OF INDIA
September 11, 1990
GOVIND MARTAND PURANDARE Vs. STATE OF MAHARASHTRA AND OTHERS
February 20, 1990
GOVIND PANDURANG CHOWDHARY Vs. R D TYAGI COMMISSIONER OF POLICE
April 18, 1990
GUJARAT EXPORT CORPORATION LIMITED Vs. STATE OF MAHARASHTRA
January 12, 1990
GUJARAT METAL ROLLING MILLS Vs. UNION OF INDIA
September 18, 1990
GUL C SUJAN Vs. RADHEY SHAYAM CO OP HOUSING SOC LTD
July 20, 1990
GULABHAI VALLABHAI DESSAI Vs. UNION OF INDIA & 5 ORS
January 9, 1990
GULAM GAUSE GULAM MOHAMED KONKANI Vs. AKHTARI GULAM GAUSE KONKANI
August 3, 1990
GULAM GAUSE GULAM MOHAMED KONKANI Vs. AKHTARI GULAM GAUSE KONKANI
August 8, 1990
GUNDA TUKA SHINDE Vs. PANDHARINATH RAMRAO SHINDE
October 25, 1990
GUNWANT BHAGWAN WAKODE Vs. MADHURI GUNWANT WAKODE
September 20, 1990
GUPTA BUILDERS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
August 30, 1990
GUSTAD MAYUR IRANI Vs. STATE OF MAHARASHTRA
September 12, 1990
H H WAGH Vs. STATE OF MAHARASHTRA
December 20, 1990
H N LAKHANI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
March 14, 1990
H S KHAN AND SONS Vs. HOMI J MUKADAM
September 18, 1990
HALYA WAJYA KURMUDA Vs. R D TYAGI COMMISSIONER OF POLICE THANE
December 20, 1990
HANUMAN Vs. STATE OF MAHARASHTRA
November 1, 1990
HARAKCHAND BHANGCHAND OSWAL Vs. SANTILINGGAPPA BHAGWANAPPA HAPSE
August 8, 1990
HARBANSLAL B GUPTA Vs. COMMISSIONER OF WEALTH TAX
June 25, 1990
HARIBHAU KESHVRAO PAITHANKAR Vs. STATE OF MAHARASHTRA
March 30, 1990
HARIDAYANARAYAN GIRIJA TIWARI Vs. STATE OF MAHARASHTRA
July 24, 1990
HARIGANGA SECURITY SERVICES LTD Vs. MEMBER INDUSTRIAL COURT MAHARASHTRA
March 21, 1990
HARINAGAR SUGAR MILLS LTD Vs. FIRST INCOME-TAX OFFICER
March 21, 1990
HARISHCHANDRA MAHADEO MINSTRY Vs. V V AFZALPURKAR
October 8, 1990
HARMINDERSINGH PRITAMSINGH VIRDI Vs. STATE OF MAHARASHTRA
March 21, 1990
HASAN BANDUBHAI SHAIKH Vs. K T KULKARNI
July 7, 1990
HASAN MIYALAL MUSHRIFF Vs. WALVA SAHAKARI SAKHAR KARKHANA LTD
August 30, 1990
HASMUKH R. JOSHI Vs. DATTATRAYA MAHADEO RONGE
December 7, 1990
HEENA MOHANLAL MERCHANT Vs. STATE OF MAHARASHTRA AND OTHERS
June 8, 1990
HEMANT JAYWANT KOLI Vs. STATE OF MAHARASHTRA
July 30, 1990
HENRY Vs. STATE OF MAHARASHTRA
December 19, 1990
HINDUSTAN LEVER LTD Vs. STATE OF MAHARASHTRA
August 28, 1990
HINDUSTAN LEVER LTD Vs. UNION OF INDIA
July 25, 1990
HIPER KARMACHARI SANGHATANA Vs. HIPER
January 25, 1990
HOTEL ALANKAR Vs. STATE OF MAHARASHTRA
August 6, 1990
HUSSAIN KHALID Vs. MAHENDRA PRASAD
March 15, 1990
HUSSAINBHAI Vs. STATE OF MAHARASHTRA
March 28, 1990
HUSSANALI HAJI EMAIL BADAKSHA Vs. RADHE SHYAM CO OP HOUSING SOC LTD
August 17, 1990
HUSSEN MITHU MHASVADKAR Vs. BOMBAY IRON AND STEEL LABOUR BOARD
October 31, 1990
HYUNDAI HEAVY INDUSTRIES COMPANY LIMITED Vs. UNION OF INDIA
August 3, 1990
IGNATIUS DCUNHA Vs. FATHER DENIS S O CHITTARAJAN KAMATH
December 12, 1990
ILAC LIMITED Vs. R M PATHARE PRESIDING OFFICER LABOUR COURT BOMBAY
June 18, 1990
IN RE Vs. RAMDAS KHANDU ARINGALE
March 14, 1990
INDIAN ALUMINIUM CO LIMITED Vs. THANE MUNICIPAL CORPORATION
April 18, 1990
INDIAN CARD CLOTHING CO LTD Vs. UNION OF INDIA
September 13, 1990
INDIAN HOTELS COMPANY LIMITED Vs. D T PANDEY
December 5, 1990
INDIAN HUME PIPE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 20, 1990
INDIRABAI BASANTRAI MELVANI; KHEMCHAND BASANTRAI MELVANI; MURLI BASANTRAI MELVANI Vs. CHIEF OFFICER; PANJIM MUNICIPAL COUNCIL; PRATAPSINGH RAOJI RANE; CHIEF SECRETARY; COLLECTOR OF GOA, PANAJI, GOA ; GOVERNMENT OF GOA, DAMAN & DIU; LAND ACQUISITION OFFICER, P W D CELL, ALTINHO, PANAJI GOA
July 3, 1990
INDRAPURI NAGARI SAHAKARI PAT SANTHA LTD Vs. SANMITRA NAGRI SAHAKARI PAT SANSTHA LTD
October 25, 1990
INDUSTRIAL WORKERS UNION Vs. ALLIED PUBLISHERS SUBSCRIPTIONS AGENCY
November 21, 1990
INDUSTRIAL WORKERS UNION Vs. HINDUSTAN TRANSMISSION PRODUCTS LT
February 13, 1990
INSPECTOR GENERAL OF POLICE, GOA PANAJI Vs. SAYED ADAM
April 20, 1990
INTERNATIONAL LINER SHIPPING AGENCY Vs. ADDITIONAL COLLECTOR OF CUSTOMS AND UNION OF INDIA
December 10, 1990
INTERNATIONAL TYERS NEW TYRE Vs. VRIDHESHWAR SAHAKARI SAKHAR KARKHANA LTD
November 22, 1990
ION EXCHANGE INDIA LTD Vs. UNION OF INDIA
September 11, 1990
J K ENTERPRISE Vs. PRITHVIRAJ RATANCHAND MEHTA
September 18, 1990
J M CO OP HOUSING SOCY LTD Vs. ZENITH CHEMICAL WORKS PVT LTD
October 10, 1990
J M JAIN Vs. AHMED SODEK VALID
April 5, 1990
J RASIKLAL AND CO Vs. G K MISHRA
August 8, 1990
J SHERSINGH AND SONS Vs. STATE OF MAHARASHTRA
July 17, 1990
J V GOKAL AND CO Vs. G R PEWEKAR INSPECTING ASSISTANT COMMISSIONER
March 30, 1990
JAGANNATHRAO PUNJAJIRAO PAGAR Vs. DIPAK DUBARI
February 9, 1990
JAGDISH BALIRAM TOTADE Vs. M N BHAGAT
July 2, 1990
JAGDISH JAGMOHANDAS KAPADIA Vs. COMMISSIONER OF INCOME TAX
March 13, 1990
JAGDISH THECKEDATH Vs. S KELLY
June 22, 1990
JAGMOHAN GOKULDAS SHAH Vs. COMMISSIONER OF GIFT TAX
June 4, 1990
JAGRUTI EDUCATION SOCIETY, BHANDARA Vs. PRESIDING OFFICER, SCHOOL TRIBUNAL, NAGPUR DIVISION, NAGPUR AND OTHERS
October 6, 1990
JAIN IRRIGATION SYSTEM LTD Vs. MILIND ANAND MOBHARKAR
January 29, 1990
JAKIR IBRAHIM KHAN Vs. STATE OF MAHARASHTRA
August 6, 1990
JAKIR IBRAHIM KHAN Vs. STATE OF MAHARASHTRA
August 7, 1990
JAM SHRI RANJIT SINGHJI SPG AND WVG MILLS CO LTD Vs. UNION OF INDIA
September 25, 1990
JAMMILLA BEGAM ABDUL JABBAR Vs. STATE OF MAHARASHTRA
December 6, 1990
JAMNADAS DWARKADAS AND CO Vs. UNION OF INDIA
February 22, 1990
JANABAI GOVIND SURVE Vs. STATE OF MAHARASHTRA
October 29, 1990
JANABAI NARAYAN KALE Vs. NARAYAN HARI KALE
March 15, 1990
JANABAI NARAYAN KALE Vs. NARAYAN HARI KALE
March 14, 1990
JANARDAN BANDUJI DIGHE Vs. VISHWAKARMA MANDIR TRUST
November 4, 1990
JANARDAN BANDUJI DIGHE Vs. VISHWAKARMA MANDIR TRUST
November 14, 1990
JANARDHAN BHIMRAO KADAM Vs. STATE OF MAHARASHTRA
August 22, 1990
JAYA MAHAL CO OPERATIVE HOUSING SOCIETY LIMITED Vs. ZENITH CHEMICAL WORKS PRIVATE LIMITED
October 10, 1990
JAYANT DARSHI SHAH Vs. MUNICIPAL CORPORATION OF BOMBAY
March 14, 1990
JAYANT DHARSHI SHAH Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
March 13, 1990
JAYANTILAL DHARAMSI Vs. BOARD OF TRUSTEES OF PORT OF BOMBAY
October 1, 1990
JAYANTILAL DHARAMSI Vs. BOARD OF TRUSTEES OF PORT OF BOMBAY
October 4, 1990
JAYSYNTH DYECHEM PVT LTD Vs. UNION OF INDIA
September 11, 1990
JHAMATMAL SHERSING BALCHADANI Vs. UNION OF INDIA
September 17, 1990
JITENDRA R DESHPRABHU Vs. EXECUTIVE MAGISTRATE
October 4, 1990
JIWAN NATH RAZDAN Vs. STATE OF MAHARASHTRA
June 22, 1990
JNANA PRABODHINI Vs. UNION OF INDIA
February 16, 1990
JOAO CABRAL Vs. MIRA NAMDEV NAIK
October 24, 1990
JOHN B BRAGANZA Vs. CHIEF JUSTICE; STATE OF MAHARASHTRA; MUSSA AGA; RAUL A FERNANDES; NILIMA N NARVEKAR; ALEXANDRE PERNANDES
December 11, 1990
JOSEPH JOHN CARVALHO Vs. LEILA JOSEPH CARVALHO
November 9, 1990
JUGILAL LAXMINARAYAN YADAV Vs. STATE OF MAHARASHTRA
November 14, 1990
K C KAUSHIK Vs. P S RANE
April 2, 1990
K LAKSHMINARAYAN Vs. DENA BANK
July 3, 1990
K M A INTERNATIONAL LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
September 19, 1990
K P SOMAN Vs. BOARD OF TRUSTEES OF PORT OF MORMUGAO, MORMUGAO, GOA ; DEPUTY CONSERVATOR, MORMUGAO PORT TRUST, MORMUGAO, GOA
June 5, 1990
K R SINGH Vs. A G THAKURE
December 19, 1990
K R VENKITAPERUMAL RAJA Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
September 18, 1990
K S M MASSONJI AND SONS Vs. COMMISSIONER OF INCOME TAX
April 2, 1990
KACHRULAL TULSIRAM Vs. VITHAL PURBHAJI
March 9, 1990
KAMAL V M ALLAUDIN Vs. RAJA SHAIKH
March 3, 1990
KAMAL V M ALLAUDIN Vs. RAJA SHAIKH
March 7, 1990
KAMANI ENGINEERING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
August 22, 1990
KAMRUDDIN JAMALUDDIN PATHAN Vs. STATE OF MAHARASHTRA
June 22, 1990
KANAK VINOD MEHTA Vs. VINOD DULERAI MEHTA
July 17, 1990
KANTILAL RUPCHAND PATANI Vs. BALKRISHNA DAGADUSHETH SONAR
June 27, 1990
KARAMSI RAMJI RAMANI Vs. SHEILA BULEHAND KRUPALANI
December 10, 1990
KARAMSI RAMJI RAMANI Vs. SHELLA BULSHAND KRUPALANI
December 11, 1990
KARIM BABASAHEB FAKIR Vs. UNION OF INDIA
August 28, 1990
KARUNAKAR MUDANN SHETTY Vs. STATE OF MAHARASHTRA
October 8, 1990
KASHIBAI SANGA PAWAR Vs. STATE OF MAHARASHTRA
January 11, 1990
KASHINATH KAUL Vs. SHAMDAS TIRATHDAS VASWANI
February 6, 1990
KASHINATH MARUTI LABAS Vs. GULAB TULSIRAM KOLHE
March 16, 1990
KEC INTERNATIONAL LTD Vs. UNION OF INDIA
July 23, 1990
KEDARNATH RAMKISAN BOOB (DR.) Vs. THE MAHATMA GANDHI MEMORIAL HOSPITAL AND OTHERS
March 29, 1990
KERABA DATTU BORACHATE Vs. SHESHASHAI AND VISHNU TRUST
August 14, 1990
KESHAV JARU SALIAN Vs. UNION OF INDIA
June 27, 1990
KESHAVRAO NARAYANRAO PATIL Vs. MOTIRAM UDAYABHAN LAHANE
February 2, 1990
KHAITAN (INDIA) LTD. Vs. STATE OF MAHARASHTRA & ORS.
January 12, 1990
KHAJA SK. CHOOTA Vs. STATE OF MAHARASHTRA
July 18, 1990
KHAN BAHADUR HORMASJI MANECKJI AND CO Vs. SAHU B K IAC
March 26, 1990
KHANDELWAL FERRO ALLOYS LIMITED Vs. STATE OF MAHARASHTRA
August 10, 1990
KHANTIJABAI SHABAN ALI PUNJANI Vs. UNION OF INDIA
March 13, 1990
KHURSHED AMANGOOL KHAN Vs. P D PALNITKAR
January 9, 1990
KIRLOSKAR CUMMINS LTD Vs. UNION OF INDIA
October 1, 1990
KIRLOSKAR OIL ENGINES LTD Vs. UNION OF INDIA
September 14, 1990
KIRLOSKAR OIL ENGINES LTD Vs. UNION OF INDIA
September 12, 1990
KISANGOPAL SHRIKISANDAS DAMANI Vs. STATE OF MAHARASHTRA
August 8, 1990
KISHAN S O DASHRATH NAIKWADE Vs. ASRABAI
September 3, 1990
KOBAD JEHANGIR BHARDA Vs. FAROKH SIDHWA
May 7, 1990
KOLHAPUR ZILLA SHEKARI VIKARI SAHAKARI SOOT GIRANI LTD Vs. RAM CHANDRA SHANKAR SHINDE
February 20, 1990
KORON BUSINESS SYSTEMS LTD Vs. UNION OF INDIA
September 10, 1990
KRISHNA GOPAL VAITY Vs. COLLINS AND CO
March 13, 1990
KRISHNADEO SHAMRAO PAWAR Vs. RAMESHCHANDRA BHAU BHOSALE
March 2, 1990
KRISHNAKANT DATTARAM PATHARE Vs. DEPUTY CHARITY COMMISSIONER GREATER BOMBAY
February 22, 1990
KRISHNANATH VASSU MALWANKAR Vs. LEOPOLDO HILARIO PIEDNDE PEREIR
October 29, 1990
KRISHNARAO NANASAHEB DESMUKH Vs. REGIONAL DEPUTY DIRECTOR OF SUGAR PUNE
August 16, 1990
KRISLON TEXTURISERS LTD Vs. S UNION OF INDIA
July 24, 1990
KUMAR P AND CO Vs. UNION OF INDIA
July 30, 1990
KUMARI HEENA MOHANLAL MERCHANT Vs. STATE OF MAHARASHTRA
June 8, 1990
L B Vs. A B
June 12, 1990
LABUILDE CORPORATION Vs. HIRA INVESTMENT PRIVATE LIMITED
September 13, 1990
LACHHU MEGHRAJ VIDHYA Vs. R D TYAGI
June 29, 1990
LAKHICHAND PUNAMCHAND MARWADI Vs. THAKURNATH DALASAHEB TUKARAM BARSE
June 26, 1990
LALCHAND HIRACHAND Vs. UNION OF INDIA
February 1, 1990
LALCHAND TIKAMDAS MAKHIJA Vs. KURIYAN J K CIT
July 31, 1990
LALCHAND TIKAMDAS MAKHIJA Vs. J K KURIYAN, COMMISSIONER OF INCOME TAX
March 31, 1990
LALITKUMAR KESHARIMAL JAIN Vs. SECRETARY IN GOVT OF MAHARASHTRA
January 15, 1990
LARSEN AND TOUBRO LTD Vs. UNION OF INDIA
November 8, 1990
LATA Vs. STATE OF GOA
June 8, 1990
LAURA HAMILTON Vs. MENON V K P TRO
March 19, 1990
LAWRENCE NWAFOR ODIA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
March 12, 1990
LAXMAN S O JAGANNATH YADAV Vs. STATE OF MAHARASHTRA
March 15, 1990
LAXMAN VISHNU BHANDARI Vs. BANK OF MAHARASHTRA
October 31, 1990
LAXMI BOARD AND PAPER MILLS PVT LTD Vs. UNION OF INDIA
September 18, 1990
LEELA MAHADEO JOSHI PROF Vs. MAHADEO SITARAM JOSHI
August 9, 1990
LILAVATI M AMIN Vs. COMMISSIONER OF INCOME TAX
July 17, 1990
LILAVATI M AMIN Vs. COMMISSIONER OF INCOME-TAX
March 17, 1990
LOKMITRA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. YOJANA CO OPERATIVE HOUSING SOCIETY LIMITED
April 18, 1990
LONDON STAR DIAMOND CO (I) LTD Vs. UNION OF INDIA
February 16, 1990
LORETTA FERNANDES Vs. L HMINGLIANA SECY PREV DETENTION
August 21, 1990
LOUIS XAVIER MENDONCA Vs. BOARD OF TRUSTEES OF PORT OF BOMBAY
August 30, 1990
LUBRIZOL INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
July 11, 1990
LUBRIZOL INDIA LTD Vs. COMMISSIONER OF INCOME-TAX
March 11, 1990
LUIS PROTO BARBOSA Vs. UNION OF INDIA
December 18, 1990
M N KAKA Vs. STATE OF MAHARASHTRA
November 16, 1990
M R BHANSALI AND CO Vs. UNION OF INDIA , CEGAT AND CC AND CE
February 15, 1990
M/S CHHABRA FILM EXCHANGE Vs. VISHNU AND ORS.
January 21, 1990
M/S. B.R. FILMS Vs. BEANT SINGH ANAND
March 20, 1990
M/S. KESARVAL BEYERAGES LTD. Vs. NANDA SONU RAIKAR
October 5, 1990
MACHINNON MACHENZIE AND CO LTD Vs. UNION OF INDIA
September 27, 1990
MADHUKAR BHALCHANDRA SAHASTRABHUDHYE Vs. SHIVSHAKTI AUDYOGIK KAMGAR GRIHA NIRMAN SOC
December 18, 1990
MADHUKAR M MAHAJAN Vs. ARCHANA SAHAKARI GRUHA RACHNA MARYADIT
September 28, 1990
MADHURI MUKUND CHITNIS Vs. MUKUND MARTAND CHITNIS
April 12, 1990
MADRAS BANGALORE TRANSPORT CO Vs. COMMISSIONER OF INCOME TAX
August 13, 1990
MAFATLAL ENGINEERING INDUSTRIES LTD Vs. MAFATLAL ENGINEERING INDUSTRIES EMPLOYEES UNION
December 14, 1990
MAFATLAL INDUSTRIES LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
August 20, 1990
MAHADEO RAMHARI MORE Vs. RAMCHANDRA BHAU BHOSALE
March 2, 1990
MAHALAXMI CHEMICALS WORKS Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
November 21, 1990
MAHAMUD ISMAIL GODME Vs. IBRAHIM HASANMIYA VELASKAR
August 7, 1990
MAHARASHTRA CO OPERATIVE COURTS BAR ASSOCIATION Vs. STATE OF MAHARASHTRA
July 24, 1990
MAHARASHTRA GENERAL KAMDAR UNION Vs. U S VITAMINS INDIA LTD
June 15, 1990
MAHARASHTRA GENERAL KAMGAR UNION Vs. ALL INDIA HANDLOOM FABRICS MARKETING CO OP SOCIETY LTD
March 12, 1990
MAHARASHTRA RAJYA SURAKSHA RAKSHAK AND GENERAL KAMGAR UNION Vs. STATE OF MAHARASHTRA
November 23, 1990
MAHARASHTRA STATE CO OP AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. SARJERAO VITHALRAO INGALE
June 22, 1990
MAHARASHTRA STATE CO OP COTTON GROWERS MARKETING FEDERATION LTD Vs. APEX MARKETING FEDERATION EMPLOYEES UNION
March 9, 1990
MAHARASHTRA STATE CO OP MARKETING FEDERATION LTD Vs. B W SOHONI
September 17, 1990
MAHARASHTRA STATE CO-OPERATIVE MARKETING FEDERATION LTD, AURANGABAD Vs. B W SOHONI
September 27, 1990
MAHARASHTRA STATE ELECTRICITY BOARD BANDRA EAST Vs. A S JOSHI
June 8, 1990
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. JAYCEE DRUGS AND PHARMACEUTICALS PRIVATE LIMITED
July 10, 1990
MAHATMA PHULEKRISHI VIDHYAPEETH RAHURI Vs. AHMEDNAGAR SHET MAZDOOR UNION
April 23, 1990
MAHAVIR ENTERPRISES Vs. STATE OF MAHARASHTRA
June 5, 1990
MAHAVIR KALLAPPA MARJE Vs. BUBNAL SAHAKARI PANI PURWATHA MANDALI LTD
December 6, 1990
MAHESH CHANDRA OVERSEAS CORPORATION Vs. SHRIVASTAV S K
March 15, 1990
MAHESH MATHURADAS CHANDAN Vs. MATHURADAS JADHAVJI CHANDAN
August 6, 1990
MAHINDRA AND MAHINDRA LTD Vs. UNION OF INDIA
July 23, 1990
MAJ GEN JONATHAN REUBAN SAMSON Vs. ZILLAH SOLOMAN
August 6, 1990
MALABAR HILL CO OPERATIVE HOUSING SOCIETY LIMITED Vs. UNION OF INDIA
April 2, 1990
MALICK ELECTRIC WORKS Vs. STATE OF MAHARASHTRA
February 21, 1990
MALIK TRADERS Vs. STATE OF MAHARASHTRA
January 19, 1990
MANI KANT SOHAL ASSISTANT COLLECTOR OF CUSTOMS MARINE AND PREVENTIVE WING ALIBAG Vs. PANNALAL KESHARCHAND BANTHIA
November 14, 1990
MANI NARIMAN DARUWALA ALIAS BHARUCHA Vs. PHIROZ N BHATENA
October 5, 1990
MANILAL DAJIBHAI TANDEL Vs. STATE OF MAHARASHTRA
December 18, 1990
MANISNH L BHAKTA Vs. STATE OF MAHARASHTRA
October 26, 1990
MANJEET SINGH GAJENDRA SINGH ALAG Vs. STATE OF MAHARASHTRA
November 1, 1990
MANJUDEVI HIRACHAND JAIN Vs. UNION OF INDIA
June 25, 1990
MANOHAR BALARAM KHANAVKAR Vs. STATE OF MAHARASHTRA
March 21, 1990
MANOHAR SADASHIV MADKE Vs. STATE OF MAHARASHTRA
June 26, 1990
MANPINDER SINGH Vs. L HMINGLIANA SECY PREV DETN HOME DEPTT
April 19, 1990
MANSOOR Vs. MANHUBE MANSOOR PATEL
January 12, 1990
MANUBHAI PARAGJI VASHI Vs. BAR COUNCIL OF INDIA
August 13, 1990
MARATHWADA ALLOY STEEL COMPANY LTD Vs. COLLECTOR OF C EX
August 16, 1990
MARCELIN SABESTIAN CARVELLO Vs. STATE OF MAHARASHTRA
December 4, 1990
MARIA FLORINDA MENEZES E MONIZ Vs. NICOLAU MENEZES E QUADROS
November 22, 1990
MARIA PHITOMINA PEREIRA Vs. RODRIGUES CONSTRUCTION
February 19, 1990
MARIANO FERNANDES Vs. GREGORIO FERNANDES
March 9, 1990
MARITIME SERVICES PVT LTD Vs. UNION OF INDIA
February 26, 1990
MARUTI NANA JADHAV Vs. TRUSTEES OF THE PORT OF BOMBAY
March 1, 1990
MASTER HARIDAS RAMU BHANDIRGE Vs. DISTRICT SUPRITENDENT OF POLICE
January 20, 1990
MASTER HARIDAS RAMU BHANDIRGE Vs. DISTRICT SUPERINTENDENT OF POLICE
July 20, 1990
MATEUS SILVEIRA Vs. SUB DIVISION MAGISTRATE SOUTH GOA
April 10, 1990
MAY AND BAKER INDIA LTD Vs. J S COUTINHO NATIONAL UNION OF COMMERCIAL EMPLOYEES
September 27, 1990
MAZDOOR CONGRESS Vs. S A PATIL
February 26, 1990
MAZDOOR CONGRESS Vs. S A PATIL
February 22, 1990
MBOUP TALLA Vs. L HMINGLIANA
March 8, 1990
MEENA MOHANLAL MERCHANT Vs. STATE OF MAHARASHTRA
June 8, 1990
MEENA NAGRAJ OSWAL Vs. STATE OF MAHARASHTRA
January 10, 1990
MEHTA GEMS Vs. UNION OF INDIA
April 23, 1990
MENKA CHINNAYYA SHETTY Vs. SATYAM SHIVAM SUNDERAM CO OP HOUSING SOC LTD
November 5, 1990
MODI RUBBER LTD Vs. STATE OF MAHARASHTRA
January 29, 1990
MOHAMAD HUSSEN MUJAWAR Vs. ADAM IBRAHIM MUJAWAR AN
October 11, 1990
MOHAMAD IBRAHIMKHAN S O KHUDOBARKHAN Vs. MEHBOOBKHAN S O SHAH MIRKHAN
September 5, 1990
MOHAMEDALI ESMAIL Vs. COMMISSIONER OF SALES TAX
January 10, 1990
MOHAMMAD HUSAIN HAJI SULEMAN Vs. STATE OF MAHARASHTRA
March 15, 1990
MOHAMMAD YUSUF S O FAIZ MOHAMMAD Vs. JANNAT BEE
July 11, 1990
MOHAN MADHUKAR GHATE Vs. N D RATHOD CONCILIATION OFFICER
December 19, 1990
MOHD ASLAM MIRZA Vs. MADANLAL ROOPCHAND CHALLANI
April 3, 1990
MOHD YUSUF S/O FAIZ MOHAMMAD Vs. JANNAT BEE W/O FAIZ MOHAMMAD
July 16, 1990
MOHINI CHANDRAKANT NAIK Vs. NEW INDIA ASSURANCE CO. LTD
October 5, 1990
MOOSA AHMED BHATTI; PAZAL KARIM JAMAL BALOCH Vs. A K BATABYAL & 3 ORS
April 10, 1990
MOTILAL BECHAN GUPTA Vs. SUKHARAJ BECHAN GUPTA
February 14, 1990
MOTILAL KISHANLAL KANKATE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
February 1, 1990
MOTILAL RAMCHANDRA VORA Vs. STATE OF MAHARASHTRA
March 9, 1990
MUKESH KHUSHALDAS MEPANI Vs. STATE OF MAHARASHTRA
March 7, 1990
MUKESH KUMAR JOSHI Vs. STATE OF MAHARASHTRA
January 24, 1990
MUKUND S/O BHIKAJI AWALE Vs. THE STATE OF MAHARASHTRA AND ORS.
January 30, 1990
MULCHAND SAMPATRAJ SHAH Vs. ASSISTANT COLLECTOR OF CUSTOMS; MARINE AND PREVENTIVE WING
December 24, 1990
MUMBAI KAMGAR SABHA Vs. STATE OF MAHARASHTRA
September 5, 1990
MUMBAI KAMGAR SABHA Vs. STATE OF MAHARASHTRA
August 21, 1990
MUMBAI KAMGAR SABHA Vs. STATE OF MAHARASHTRA
August 13, 1990
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. NOSHIR SHAPURJI DHADBHAR
August 17, 1990
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. LAXMAN SAIDOO TIMMANEPYATI
December 21, 1990
MURLIDHAR DEONATH SAMEL Vs. SADASHIV DEONATH SAMEL
June 12, 1990
MURLIDHAR SITARAM RANE Vs. THE STATE OF MAHARASHTRA
January 31, 1990
MUSTAFA SHAMSUDDIN SHAIKH Vs. SHAMSHAD BEGUM MUSTAFA SHAIKH
April 5, 1990
N S KHARA and CO Vs. SHREYAS CO OP HOUSING SOC LTD
September 27, 1990
NAGAR VALLABHBHAI PATEL; ERACH NASARVANJI DAMANIA; NAVROJI RUSTOMJI LUTH Vs. UNION OF INDIA & 5 OTHERS
January 9, 1990
NAGESH GANPATIVERNEKAR Vs. MAHENDRA PRASAD
March 20, 1990
NANASAHEB S O SAKHARAM BHALEKAR Vs. DATTU S O DHONDIBA BHALEKAR
December 19, 1990
NANDKUMAR RAMCHANDRA JADHAV NANDKUMAR RAMCHANDRA JADHAV Vs. GANGARAM JAGANNATH KATAWATE
July 12, 1990
NANHEKHAN GULABKHAN PATHAN Vs. STATE OF MAHARASHTRA
July 6, 1990
NARAYAN KRISHNARAO SAWANT Vs. MANOHAR JYOTIRAM
August 14, 1990
NARAYAN RAIARAM BANDEKAR AND ORS Vs. PRADIP P MAHATME AND ORS
November 19, 1990
NARAYAN S O BALAJI BHANGE Vs. MAHARASHTRA STATE CO OPERATIVE LAND DEVELOPMENT BANK LIMITED
July 30, 1990
NARAYAN SADASHIV BHALERAO Vs. NAVNITDAS NARAYANDAS BARSHIKAR
April 16, 1990
NARENDRA OIL REFINERIES Vs. STATE OF MAHARASHTRA
April 16, 1990
NARENDRA T KOTHARI Vs. UNION OF INDIA
June 11, 1990
NARGEZ HOMI PESIKAKA Vs. MAHESH C MATHUR
September 7, 1990
NARPATRAJ BESARMAL MEHTA Vs. BAIDYA A COMPETENT AUTHORITY
August 6, 1990
NATIONAL CHEMICALS AND COLOUR CO Vs. RECKITT AND COLMAN OF INDIA LIMITED
April 12, 1990
NATIONAL EDUCATION AND INFORMATION FILMS LTD Vs. UNION OF INDIA
August 1, 1990
NATIONAL GENERAL MAZDOOR UNION THANE Vs. NITIN CASTING LIMITED
July 11, 1990
NATIONAL HARBOUR LAUNCH SERVICES Vs. ADDITIONAL COLLECTOR OF CUSTOMS
January 1, 1990
NATIONAL TEXTILE CORPN SOUTH MAHARASHTRA LTD Vs. BHAGIRATHI GOPAL MARTAL
September 13, 1990
NATIONAL TEXTILE CORPORATION LTD., BOMBAY Vs. SUDHIR N. PAREKAR AND OTHERS
November 6, 1990
NATIONAL TEXTILE CORPORATION SOUTH MAHARASHTRA LIMITED Vs. SHRAMIK JANATA UNION
August 31, 1990
NAVIN R KAMANI Vs. S S SHAHANE INCOME TAX OFFICER
March 30, 1990
NAVYUG STEEL INDUSTRIES Vs. BOMBAY MUNICIPAL CORPORATION
October 5, 1990
NCK SONS EXPORTS PRIVATE LIMITED Vs. UNION OF INDIA
January 12, 1990
NEW EXCELSIOR THEATRE PVT LIMITED Vs. NAIK M B ITO
March 15, 1990
NEW INDIA INDUSTRIES LTD Vs. UNION OF INDIA AND ASSISTANT COLLECTOR OF CENTRAL EXCISE
June 14, 1990
NEW LIGHT ELECTRIC CO Vs. MISHRA G K CIT
August 6, 1990
NIBS INDIA Vs. UNION OF INDIA
February 26, 1990
NIDHI KUMAR Vs. STATE OF MAHARASHTRA
March 30, 1990
NILKANTH KRISHNARAO APTE Vs. RAMCHANDRA KRISHNARAO APTE AND VIRAJ RAMCHANDRA APTE
April 25, 1990
NIRALI ENTERPRISE Vs. UNION OF INDIA
July 10, 1990
NIRALI ENTERPRISES Vs. UNION OF INDIA
June 10, 1990
NIRANJAN MOHANALAL KAPADIA Vs. STATE OF MAHARASHTRA
August 1, 1990
NIRANJANA MOHANLAL KAPADIA Vs. STATE OF MAHARASHTRA
August 8, 1990
NIRMALA ARVIND MARCHANT Vs. MANOHAR VISHWESHWAR KULKARNI
March 6, 1990
NIRMALA MANOHAR JAGESHA Vs. MANOHAR SHIVRAM JAGESHA
December 13, 1990
NIRMALA SHAMJI CHHEDA Vs. JAGDISH LALJI DEDHIA
June 20, 1990
NIRMALKUMAR ASHOK KUMAR Vs. GOPI K V INCOME TAX OFFICER
August 3, 1990
NITA TUSHAR TANNA MRS Vs. JOSHI A B FIFTH INCOME TAX OFFICER
August 7, 1990
NOOR RAJAJI Vs. ILLAHI PASHA SAHEB
July 26, 1990
OM SATYA VINAYAK CO OP HOUSING SOC LTD Vs. MARIAMMA ANTONY
July 20, 1990
P KUMAR AND CO Vs. UNION OF INDIA
March 30, 1990
P M D THACKERSEY Vs. ASSISTANT COLLECTOR OF C EX
October 25, 1990
P RAMNARAIN Vs. RAMBHA CO OP HOUSING SOC LTD
September 27, 1990
PALANISWAMI LAXMAN Vs. COMMISSIONER OF POLICE
June 28, 1990
PALANPUR TRADERS LIMITED Vs. UNION OF INDIA
August 1, 1990
PANDURANG SAKHARAM DRAVID, ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. KIRLOSKAR BROTHERS LTD
August 3, 1990
PANJABRAO DESHMUKH URBAN CO OIP BANK LTD Vs. RAMESH AMBADAS THAKARE
November 30, 1990
PARESH RAMNIKLAL DEDHIA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
June 14, 1990
PATSY P MISTRY MRS Vs. COMMISSIONER OF WEALTH TAX
June 7, 1990
PAWAN KUMAR GOYAL Vs. UNION OF INDIA
January 1, 1990
PDI CHEMICALS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
September 27, 1990
PETER MORRIS LOBO Vs. KUMARI SONAL MAGANLAL SHINGALA
March 5, 1990
PHARMADIA LABORATORIES NAGPUR AND ANOTHER Vs. MAHARASHTRA STATE FINANCE CORPORATION NAGPUR AND ANOTHER
April 9, 1990
PIMPRI CHINCHWAD MUNICIPAL CORPORATION, PIMPRI Vs. SHIVA DULAR MISRA, PUNE
December 10, 1990
PIMPRI CHINCHWAD MUNICIPAL COUNCIL Vs. TILAKRAM GYANIRAM AGARWAL
March 7, 1990
PLASTICS PACKAGING PRIVATE LTD Vs. D N LAL COLLECTOR OF C EX
August 13, 1990
PRABHAKAR KRISHANARAO NEROY Vs. JANKIBAI PARSHUTAM PARTE
October 3, 1990
PRABHAKAR R MODCOICAR; NARAYAN R BANDEKAR Vs. ADDITIONAL CHIEF CONTROLLER OF IMPORTS AND EXPORTS & ANOTHER
February 12, 1990
PRABHAKAR SITARAM WAGH Vs. STATE OF MAHARASHTRA
June 18, 1990
PRADEEP BHAURAOJI LONARKAR Vs. STATE OF MAHARASHTRA
February 16, 1990
PRAFUL NYALCHAND SANGHRAJKA Vs. PRAKASH V PRADHAN OF BOMBAY
July 3, 1990
PRAHLAD S O SHESHRAO REKHE Vs. STATE OF MAHARASHTRA
March 15, 1990
PRAKASH ABAJI KAMBLE Vs. STATE OF MAHARASHTRA
December 4, 1990
PRAKASH S/O. OF DHARMAVEER SAKHARWADE Vs. MUNICIPAL COUNCIL, TUMSAR & ORS.
February 21, 1990
PRALHAD RAMACHANDRARAO Vs. UNIVERSITY OF GOA
November 27, 1990
PRAMOD NAMDEORAO NAWARKHEDE Vs. NAGPUR UNIVERSITY AND OTHERS
September 25, 1990
PRATIBHA CO OPERATIVEHOUSINGH SOCIETY LTD Vs. STATE OF MAHARASHTRA
March 9, 1990
PRECISION RUBBER INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
March 7, 1990
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January 1, 1990
PREMA SHAMSUNDERDINKAR Vs. RENTCONTROLLER GOA
March 5, 1990
PREMANANDA S X VERENCAR Vs. VILAS NAKUL BALE
March 23, 1990
PREMCHAND SOMCHAND SHAH Vs. UNION OF INDIA
March 15, 1990
PRINCIPAL DR. M.P. MANGUDKAR & ORS. Vs. SHRI DEVADATTA HARI TUNGAR & ORS.
September 25, 1990
PROTOS ENGINEERING CO PVT LTD Vs. STATE OF MAHARASHTRA
January 15, 1990
PUDUMJEE PULP AND PAPER MILLS LTD Vs. UNION OF INDIA
September 3, 1990
PUDUMJEE PULP AND PAPER MILLS LTD Vs. UNION OF INDIA
September 5, 1990
PUNDALIK KADHAV Vs. DISTRICT DEPUTY REGISTRAR CO OP SOC
June 20, 1990
PUNJAB NATTHUJI RAKESH Vs. STATE OF MAHARASHTRA
August 7, 1990
PURSHOTTAM LAXMAN PELAPKAR Vs. RAVAJI GOPAL PEDNEKAR
March 1, 1990
PURSHOTTAM SONU BAHALKAR Vs. DATTATRAY DAGDU DOBHADE
September 17, 1990
PUTHIYA MUDATHUMMAL MUJEEB Vs. STATE OF MAHARASHTRA
July 11, 1990
R B GIRAP Vs. BORIVALI GANJAWALA CO OP HOUSING SOC LTD
February 14, 1990
R D PATEL Vs. N E FREDRICK
June 22, 1990
R M BHADE SHOP INSPECTOR PUNE Vs. P S MALGAONKAR DIV MAG 4 I F AND G I COMPANY LIMITED
March 6, 1990
R N SHAH Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 17, 1990
R P TRADING AND CO Vs. UNION OF INDIA
September 20, 1990
R S JADHAV Vs. STATE OF MAHARASHTRA
June 8, 1990
R SURESHCHANDRA AND CO Vs. VADNERE CHEMICAL WORKS
April 25, 1990
RADHA KRISHNA KANDOLKAR Vs. TUKARAM PUNDALIK HOMKHANDI
March 30, 1990
RAJA BAHADUR MOTILAL P LTD Vs. K R VISHWANATHAN ITO
March 12, 1990
RAJA BAHADUR MOTILAL PRIVATE LIMITED Vs. VISHWANATHAN K R ITO
March 12, 1990
RAJAN PRODUCTS Vs. JAYANT VEGOILES AND CHEMICALS PRIVATE LIMITED
February 12, 1990
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February 13, 1990
RAJARAM VYANKATESH MUNJE Vs. DEPUTY DIRECTOR OF EDUCATION AMRAVATI
April 4, 1990
RAJENDRA DEVIDASDESHMUKH Vs. SHAMLAL GOYAL SUB DIVISIONALMAGISTRATE
July 5, 1990
RAJENDRA DINKAR YADAV Vs. BHAGIRATHIBAI SHRIPATI JADHAV
June 20, 1990
RAJENDRAKUMAR CHANDRAKANT NADKARNI Vs. UNIVERSITY OF BOMBAY
September 5, 1990
RAJKUMAR AGGARWAL Vs. B S RAWAT ASSTT COLLECTOR OF CUSTOMS
July 5, 1990
RAJUR LIME STORES Vs. STATE OF MAHARASHTRA
August 6, 1990
RAM GOPAL GUPTA Vs. RAJESH J KOTHARI
September 17, 1990
RAM SAHAKARI DOODH UTPADAK SANSTHA Vs. ASSISTANT REGISTRAR CO OP SOC
April 2, 1990
RAMAN LAMBA Vs. D M HARISH
September 11, 1990
RAMBHAU ALIAS RAMCHANDRA NARHARI PAVTEKAR Vs. VINAYAK KESHAV PAVTEKAR
January 12, 1990
RAMCHAND NANUMAL PANJWANI AND ORS. Vs. SHEWASINGH KARAMSINGH SOKHI
January 17, 1990
RAMCHANDRA ANAND SURYAVANSHI Vs. KALINDI RAMCHANDRA SURYAVANSHI
December 18, 1990
RAMCHANDRA PANDURANG PATIL Vs. VASANTRAO TATOBA HARUGADE
February 13, 1990
RAMCHANDRA PANDURANG PATIL Vs. VASANTRAO TATOBA HARUGADE
February 12, 1990
RAMESH BHIKAJI KULKARNI Vs. SHIVAJI SHIKSHAN PRASARAK MANDAL
January 24, 1990
RAMESH GHANSHAMDAS ASWANI Vs. STATE OF MAHARASHTRA
November 29, 1990
RAMESH LAXMAN SHENDRE Vs. STATE OF MAHARASHTRA
January 17, 1990
RAMESH SHANKAR MORE Vs. RAMESH MATAPRASAD DUBE
October 11, 1990
RAMGOPAL DUJODWALA Vs. SHIKARPURI CO OP HOUSING SOCIETY LTD
July 12, 1990
RAMKRISHNA PANDURANG ACHAREKAR Vs. IVTH ITO
March 16, 1990
RAMPURWALAH SHARAFAALI Vs. L HMINGLIANA
June 27, 1990
RAMRAO L. RANDIVE Vs. POONA HOUSING AND AREA DEVELOPMENT BOARD
November 19, 1990
RAMUBEN BHIMJI Vs. PADMABAI
February 20, 1990
RANI JAMSHED PARAKH Vs. UNION OF INDIA
October 10, 1990
RASHEED A MASKATI Vs. M ABBAS ALI HUSSAINI
January 18, 1990
RASHEED A. MASKATI AND OTHERS Vs. ABBAS ALI HUSSAIN AND OTHERS
January 19, 1990
RASHTRIYA MILL MAZDOOR SANGH Vs. REGIONAL PROVIDENT FUND COMMISSIONER, BOMBAY
November 20, 1990
RASHTRIYA MILL MAZDOOR SANGH Vs. REGIONAL PROVIDENT FUND COMMISSIONER BOMBAY
November 16, 1990
RASIK RAMJI KAMANI Vs. S I TRIPATHI
June 20, 1990
RASIKLAL J AND CO Vs. MISHRA G K
August 8, 1990
RATANSI MULJI Vs. VINOD RATILAL GANDHI
November 27, 1990
RATNAKAR GAJANAN GODAMBE Vs. RATNAPRABHA CO OPERATIVE HOUSING SOCIETY LIMITED
April 23, 1990
RAVIKANT PATIL Vs. DIRECTOR GENERAL OF POLICE
February 14, 1990
RAVINDRA JANARDHAN NAIR Vs. STATE OF MAHARASHTRA
October 25, 1990
RAVINDRA SONUSING PATIL Vs. RAJENDRA PANDIT PATIL
November 15, 1990
RAVINDRA V TAMBA Vs. UNION OF INDIA
March 23, 1990
RAVINDRANATH TAGORE SAHAKARI GRAHA NIRMAN SANSTHA Vs. BAJIRAO BHILA PATIL
September 25, 1990
REAL ESTATE AGENCY Vs. MODEL CO OPERATIVE HOUSING SOCIETY LIMITED
April 26, 1990
REKHA VINOD THAKKAR Vs. VRINDAVAN BORIVALI CO OP HOUSING SOC LTD
September 19, 1990
RENUKA Vs. LALU
November 19, 1990
RENUKA RAISING RATHOD Vs. BHAU PRATAP CHAVAN
September 3, 1990
RICO GEMS CORPORATION Vs. UNION OF INDIA
January 1, 1990
RISHIKESH PREMNARAYAN GUPTE Vs. STATE OF MAHARASHTRA
September 14, 1990
RITZ LIMITED Vs. UNION OF INDIA
March 23, 1990
RITZ LIMITED Vs. VYAS D D
March 13, 1990
ROCHE PRODUCTS LTD Vs. UNION OF INDIA
September 6, 1990
ROHITKUMAR AND CO Vs. BAHADUR F J CIT
September 6, 1990
RUBBER PRODUCTS LTD Vs. UNION OF INDIA
November 19, 1990
RUBY MILLS LIMITED Vs. UNION OF INDIA
November 23, 1990
RUKHAIABAI Vs. NATIONAL HOTEL
August 20, 1990
RUKHMINIBAI Vs. LALITAPRASAD DUBEY
January 17, 1990
RUPALI VINAYAK CHOADHARY Vs. STATE GOVERNMENT OF MAHARASHTRA
February 5, 1990
RUPALI VINAYAK CHOUDHARY Vs. STATE GOVERNMENT OF MAHARASHTRA
February 6, 1990
S B GAIKWAD Vs. IYER SUBRAMANYA VENKATESWARA
September 4, 1990
S B GAIKWAD Vs. IYER SUBRAMANYA VENKATESWARA
September 3, 1990
S D DHANAWADE DR Vs. COMMISSIONER KOLHAPUR MUNICIPAL CORPN
September 27, 1990
S G RAJADHYAKSHYA Vs. LEELA DAULATRAM UTTAMCHANDANI
April 5, 1990
S G TENDULKAR, ASST DIRECTOR Vs. SHAH MOHD HABIBULLAH MUKHIYA
April 19, 1990
S N GHOSH Vs. SIEMENS INDIA LTD
July 7, 1990
S S SAMBRE Vs. CHIEF REGIONAL MANAGER STATE BANK OF INDIA NAGPUR
July 17, 1990
S V PADHYE Vs. OM JAI SHREE GURIKRIPA CO OPERATIVE HOUSING SOC LTD
November 26, 1990
S V PURANIK Vs. INDIAN AIRLINES AND ORS
September 12, 1990
S W ASWANI Vs. OLYMPUS CO OP HOUSING SOC LTD
November 7, 1990
S.H. SCHOOL, ASSISTANT COMMISSIONER Vs. THE STATE OF MAHARASHTRA & ORS.
November 16, 1990
S.S. BENDRE Vs. SOU SULABHABAI MORESHWAR GHUMARE
November 14, 1990
S.S. THALANGE, SOLAPNR Vs. S.S. BAGALKOT, SOLAPUR
August 3, 1990
SADASHIV KRISHNA ADKE Vs. TIME TRADERS
February 9, 1990
SADICHHA CHITRA Vs. COMMISSIONER OF INCOME TAX
August 23, 1990
SAHARABEGAM SIKANDAR SHAIKH Vs. ABDUL ALI MAWAJI TEJANI
October 1, 1990
SAIDULLA KARIM MULLA Vs. SHARIKH ABDUL KARIM SHAIKH MOHAMMAD
August 21, 1990
SAIRABANU MUDASSAR SAYYED Vs. MUDASSAR SALAR SAYYED
July 31, 1990
SAKHARAM GANGARAM THAKARE Vs. STATE OF MAHARASHTRA
February 8, 1990
SAMBHAJI BALBHIM JAGDALE Vs. JOINT REGISTRAR OF CO OP SOCIETIES MAHARASHTRA STATE
September 20, 1990
SAMIR DIAMONDS EXPORT PVT LIMITED Vs. GAUTAM A K INCOME TAX OFFICER
March 16, 1990
SAMRAT SHIPPING CO PVT LTD Vs. ADDITIONAL COLLECTOR OF CUSTOMS
July 11, 1990
SANDOZ INDIA LTD Vs. UNION OF INDIA
September 10, 1990
SANGEETA EKNATH ADSUL Vs. V K SAR OF COMMISSIONER OF POLICE
March 20, 1990
SANJAY BHIKHAJI POTDAR Vs. STATE OF MAHARASHTRA
April 24, 1990
SANJAY LAND DEVELOPMENT CORPORATION Vs. STATE OF MAHARASHTRA
November 7, 1990
SANJEEV RAMCHAND Vs. UNION OF INDIA
August 7, 1990
SANTAN COSTA AND OTHERS Vs. CASTANE XAVIER COSTA AND ANOTHER
November 20, 1990
SARASWAT CO OP BANK LTD Vs. UNION OF INDIA
September 10, 1990
SARJERAS UNKAR JADHAV Vs. GURINDAR SINGH
February 16, 1990
SATISH RAMLAL CHHAJED BALIRAM LAXMAN BANE Vs. STATE OF MAHARASHTRA
November 8, 1990
SATTARA ZILLA SEVANIVRUTTA SANGHATANA Vs. STATE OF MAHARASHTRA
March 15, 1990
SATYA VIJAY ANNA TANDEL Vs. ADMINISTRATIVE TRIBUNAL
November 13, 1990
SAVALLE INDIA PVT LTD Vs. G K MISHRA
August 3, 1990
SAYYADRASUL SAYYADAHAMAD PIRJADE Vs. STATE OF MAHARASHTRA
August 3, 1990
SCHERING CORPORATION Vs. KILITCH CO PHARMA PVT LTD
March 13, 1990
SEA TRANS SHIPPING (BOMBAY) PRIVATE LTD Vs. BOARD OP TRUSTEES OF PORT OF MOR-MUGAO
February 14, 1990
SEJAL RIKEEN DALAL Vs. STOCK EXCHANGE BOMBAY
April 12, 1990
SEKSARIA BISWAN SUGAR FACTORY LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER
March 16, 1990
SELFSHINE INDUSTRIES Vs. BOARD OF TRUSTEES OF PORT OF BOMBAY
December 14, 1990
SETH RASESH N MAFATLAL Vs. COMMISSIONER OF INCOME TAX
June 25, 1990
SETH RASESH N MAFATLAL Vs. COMMISSIONER OF WEALTH TAX
June 7, 1990
SEVENTH INCOME TAX OFFICER Vs. TRUSTEES OF SATHYA SAI TRUST
February 28, 1990
SHAH MANILAL DEVSHI and CO Vs. KRISHNA SAHAKARI SAKHAR KARKHANA SATARA
February 7, 1990
SHAIKH AHMED HUSSAIN Vs. STATE OF MAHARASHTRA
November 6, 1990
SHAIKH MOHD RAFIQ MOHD HUSSAIN Vs. PREVENTIVE DETENTION SECRETARY TO THE GOVT OF MAHARASHTRA HOME DEPT AND
April 9, 1990
SHAIKH RAHEMAN S O SK IBRAHIM Vs. STATE OF MAHARASHTRA
August 6, 1990
SHAILAJI JAYANT ERRAM Vs. JAYANT VASANT ERRAM
March 5, 1990
SHAILENDRANATH KARTIKCHANDRA GHOSH Vs. SIEMENS INDIA LIMITED
July 7, 1990
SHAKAL ABDUL GAFFOR Vs. UNION OF INDIA
April 24, 1990
SHAKUNTALA R SHAH Vs. KRISHNA CO OP HOUSING SOC LTD
September 5, 1990
SHAKUNTALA SAHADEVRAM TIWARI Vs. HEMCHAND M SINGHANIA
February 28, 1990
SHANKAR VISHNU VENGURLEKAR Vs. RAJARAM PANDURANG DESHPANDE
October 29, 1990
SHANTARAM BALVANT POWAR Vs. DEPUTY REGISTRAR CO OP SOC
September 4, 1990
SHANTILAL BHOGILAL JHAVERI Vs. BHATIA C L FIFTH WTO
August 6, 1990
SHANTILAL DWARKADAS SHAH Vs. MANSINH KHIMJI
July 20, 1990
SHANTILAL KHUSHALDAS & BROTHERS PRIVATE LIMITED Vs. RAGHUVIR R PAINGUINCAR ALIAS RAGHUVIR RAJARAM PAINGANKAR ; SHAKUNTALA RAGHUVIR PAINGANKAR
October 10, 1990
SHANTILAL KHUSHALDAS P LTD Vs. SHANTILAL KHUSHALDAS P LTD
November 2, 1990
SHARAD BHIKU MARCHANDE Vs. STATE OF MAHARASHTRA
August 7, 1990
SHARAD CONSTRUCTION COMPANY Vs. LADKUBAI NARAYAN GAVAND
September 13, 1990
SHARDABEN BHAGUBHAI MAFATLAL Vs. COMMISSIONER OF WEALTH TAX
June 7, 1990
SHASHIKANT K LOKHANDE Vs. UNIVERSITY OF BOMBAY
November 26, 1990
SHAYMRANI WD O WASUDWO PRASAD GAUR Vs. STATE OF MAHARASHTRA
September 11, 1990
SHEILA BRIJ JAGGI Vs. 11TH ITO
March 16, 1990
SHEROO KALIKUSHROO FATAKIA Vs. UNION OF INDIA
July 12, 1990
SHESHAPPA (DECEASED) THROUGH HIS LRS Vs. NAROTTAM
August 30, 1990
SHESHAPPA S O NARAYAN RAKHEWAR DIED PER L RS Vs. NAROTTAM S O JAINARAYAN KABRA
August 20, 1990
SHESHRAO BHADUJI HATWAR Vs. P O FIRST LABOUR COURT
June 25, 1990
SHETKARI SAHAKARI DUDHA UTPADAK SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
July 25, 1990
SHETKARI SAHAKARI SANGH LTD Vs. KRISHNAJI VAMAN DESHPANDE
July 17, 1990
SHETKARI SAHAKARI SANGH LTD Vs. KARVEER TALUKA SHETKARI KHAREDI VIKRI SANGH LTD
September 1, 1990
SHETKARI SAHKARI KARKHANA LTD Vs. SAI SUGARS
March 6, 1990
SHIKSHAN PRASARAK SANGH Vs. STATE OF GOA
November 23, 1990
SHIPPING CORPORATION OF INDIA LIMITED Vs. HINDUSTAN SHIPYARD LIMITED
July 2, 1990
SHIVAJI ANANTRAO DESHMUKH Vs. ANANTRAO DEVIDAS DESHMUKH
March 20, 1990
SHIVAJI DAYANU PATIL Vs. VATSCHALA UTTAM MORE MOTHER OF THE
August 16, 1990
SHIVAJI EDUCATION SOCIETY Vs. G.A. SONPETHKAR & ORS.
September 7, 1990
SHIVAJI SURYABHAU GIRE Vs. SLATE OF MAHARASHTRA
November 19, 1990
SHIVLAL Vs. STATE OF MAHARASHTRA
August 6, 1990
SHIVRAJ FINE ART LITHO WORKS Vs. ASSTT COLLECTOR, CENTRAL EXCISE
March 7, 1990
SHIVRAM ALDONCAR, SINCE DECEASED, BY HIS LEGAL REPRESENTATIVES AND ANR. Vs. MARIA MERAVILHA DE MELO AND OTHERS
January 19, 1990
SHIVRAM VAMAN SHAHASAN Vs. DATTA SAVLARAM JADHAV
June 20, 1990
SHOBHA D/O NATHUJI CHAHANDE Vs. EDUCATION OFFICER, ZILLA PARISHAD, CHANDRAPUR AND OTHERS
August 9, 1990
SHRI SHIVANAND V. SALGAOCAR Vs. TREE OFFICER & DEPUTY CONSERVATOR OF FORESTS
November 27, 1990
SHRIDHAR BABAJI VIBHUTE Vs. GANPATI BAYAJI PATIL
March 5, 1990
SHRIRAM Vs. STATE OF MAHARASHTRA
January 24, 1990
SHRIRAM Vs. STATE OF MAHARASHTRA
January 23, 1990
SHYAM LACHMANDAS AJWANI Vs. STATE OF MAHARASHTRA
November 7, 1990
SHYAM LACHMANDAS AJWANI Vs. STATE OF MAHARASHTRA
November 6, 1990
SIDRAMAPPA BASAPPA ATNURE Vs. JAYANARAYAN MOTILAL BHATTAD
August 28, 1990
SINGHANIA ASSOCIATES Vs. UNION OF INDIA
September 6, 1990
SITABAI MANGESH KOLI Vs. JONVEL ABRAHAM SOLOMAN
November 20, 1990
SK MOHD RAGIQ Vs. P D SECY TO THE GOVT OF MAHARASHTRA
April 9, 1990
SOHAN SINGH JODH SINGH KOHLI Vs. CHANDRAKANTA GOYAL
October 12, 1990
SOHAN SINGH JODH SINGH KOHLI Vs. CHANDRAKANTA GOYAL
October 13, 1990
SOMESHWAR GANPATI BHAKTA Vs. STATE OF MAHARASHTRA
March 7, 1990
SPACO CARBURETTORS INDIA LIMITED Vs. AJINKYA M A CIT
March 21, 1990
SRINARAYAN MEVALAL GUPTA Vs. PADAMJEE PULP AND PAPER MILLS LTD. AND ORS.
October 11, 1990
SRIRANG CO OP HOUSING SOC LTD Vs. GEETA G KOLATKAR
July 11, 1990
STATE Vs. VINCENT DIOGO GONSALVES & 6 ORS ; RAJJAN SHANKAR NAIK & ANR ; BABLO; UDAI DATTATRAI USAPKAR
June 8, 1990
STATE BANK OF INDIA Vs. MINERVA PREMISES CO OP SOC LTD
August 28, 1990
STATE INDUSTRIAL AND INVESTMENT CORPORATION OF MAHARASHTRA LIMITED Vs. GANGARAM AGARWAL
March 19, 1990
STATE OF MAHARASHTRA Vs. BALKRISHNA GAJANAN PATIL
March 28, 1990
STATE OF MAHARASHTRA Vs. RANGNATH SHIVRAM JADHAV
March 28, 1990
STATE OF MAHARASHTRA Vs. MOHAMMAD YUSUF NOORMOHAMMED
March 30, 1990
STATE OF MAHARASHTRA Vs. PAULIN P PICARDO
April 20, 1990
STATE OF MAHARASHTRA Vs. ARVINDA VITHU MAREL
April 24, 1990
STATE OF MAHARASHTRA Vs. MOHD ISMAIL AHMED DODA
March 6, 1990
STATE OF MAHARASHTRA Vs. MUKESH KHUSHALDAS MEPANI
March 7, 1990
STATE OF MAHARASHTRA Vs. TARANJEET KAUR
March 12, 1990
STATE OF MAHARASHTRA Vs. EKNATH SHANKAR GHOJAGE
March 5, 1990
STATE OF MAHARASHTRA Vs. SAMPATLAL NONSUKH BOTHARA
March 5, 1990
STATE OF MAHARASHTRA Vs. MAHAMODIMIA AHMADSAHIB PATIL
January 24, 1990
STATE OF MAHARASHTRA Vs. SHAMUDDIN KASIMSAHEB MOMIN
January 19, 1990
STATE OF MAHARASHTRA Vs. THERMO PLASTIC INDUSTRIES
January 17, 1990
STATE OF MAHARASHTRA Vs. EDITOR NAGPUR TIMES NAGPUR
February 8, 1990
STATE OF MAHARASHTRA Vs. THAKARE AND CO
January 31, 1990
STATE OF MAHARASHTRA Vs. NAV BHARAT CORPORATION
January 31, 1990
STATE OF MAHARASHTRA Vs. CHIDANAND RAGHURAM TUNGA
July 16, 1990
STATE OF MAHARASHTRA Vs. NAINPRAKASH S O TULARAM ADALKHIYA
June 28, 1990
STATE OF MAHARASHTRA Vs. SAYED MOHAMED HASHIM AL MUSAVI
July 7, 1990
STATE OF MAHARASHTRA Vs. KANTILAL JAWANTRAJ JAIN
June 7, 1990
STATE OF MAHARASHTRA Vs. SUHAS PANDURANG ATHAVALE
August 6, 1990
STATE OF MAHARASHTRA Vs. NARAYAN S O CHAMPALAL BAJAJ
August 3, 1990
STATE OF MAHARASHTRA Vs. VINOD MORESHWAR VAIDYA
August 10, 1990
STATE OF MAHARASHTRA Vs. KIRTI V AMBANI
October 6, 1990
STATE OF MAHARASHTRA Vs. FAZAL MOHAMOOD TANDEL
October 6, 1990
STATE OF MAHARASHTRA Vs. CHANDRAKANT DALIRAM SONAWANA
November 15, 1990
STATE OF MAHARASHTRA Vs. PATHEJA FORGINGS AND AUTO PARTS
December 10, 1990
STATE OF MAHARASHTRA Vs. CHANDRAKANT
December 7, 1990
STATE OF MAHARASHTRA Vs. KISANDAS SITALDAS DAYALANI
January 8, 1990
STATE OF MAHARASHTRA Vs. GUNWANTABHAI JAMNADAS DOSHI
January 19, 1990
STATE OF MAHARASHTRA Vs. MAHAMODIMIA AHMADSAHIB PATIL
January 25, 1990
STATE OF MAHARASHTRA Vs. BABURAO DAGA SURYAVANSHI
February 15, 1990
STATE OF MAHARASHTRA Vs. SHRI DYANESHWAR VITHAL BADADE AND ANOTHER
August 14, 1990
STATE OF MAHARASHTRA Vs. BHAILAL RUPSI SHAH
December 21, 1990
STEELMANS ADVERTISING AGENCIES PRIVATE LIMITED Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY
February 7, 1990
STERLITE CABLES LTD Vs. UNION OF INDIA
January 1, 1990
STUP CONSULTANTS LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
September 17, 1990
SUBHDA DAMODAR LOTLIKAR Vs. UNION OF INDIA; S VENKATARAMA IYER; STATE OF GOA; SUPERINTENDENT OF JAIL
June 19, 1990
SUDHAKAR Vs. MAHARASHTRA STATE MINING CORP LTD
July 25, 1990
SUDHAKAR BABURAO BODKE Vs. STATE OF MAHARASHTRA
June 4, 1990
SUDHAKAR D JANAI Vs. EDUCATION OFFICER ZILLA PARISHAD NAGPUR
July 25, 1990
SUDHAKAR DAHAKE Vs. ADDITIONAL REGISTRAR HIGH COURT OF JUDICATURE
January 8, 1990
SUHAS BHASKAR GADRE Vs. V V SAVJEE PRESIDING OFFICER II LABOUR COURT
June 8, 1990
SUHAS DIGAMBAR VIDWANS Vs. UNIVERSITY OF BOMBAY
June 13, 1990
SUMATIBAI VINAYAK DEO Vs. NANDKUMAR DESHPANDE
February 16, 1990
SUNIL VISHWANATHBAGDE Vs. V K SARAF COMMISSIONER OF POLICE
June 12, 1990
SUPERINTENDENT OF CUSTOMS Vs. HARIBHAI VALLABHBHAI TANDEL
August 20, 1990
SUPRA DYE CHEM Vs. UNION OF INDIA
February 9, 1990
SURAINA SUBHASH RANE DR Vs. UNIVERSITY OF BOMBAY
October 12, 1990
SURESH ARJUNDAS BAKHTIANI Vs. UNION OF INDIA
August 29, 1990
SURESH B JAIN Vs. P K P NAIR AND OTHERS
June 28, 1990
SURESH B JAIN Vs. NAIR P K P
June 27, 1990
SURESH RAMKRISHNA RAPELLI Vs. YESHWANT SAHAKARI SOOT GIRNI
August 16, 1990
SURESH SHIVRAM CHAVAN Vs. YAMUNABAI SUKUR VAITY
June 27, 1990
SURUCHI CHAND Vs. NARESH CHAND
August 27, 1990
SURYAKANT KHANDERAO SANGLE Vs. KARBHARI ANNA SATPUTE AND ANOTHER
October 25, 1990
SUVARNA AMURUT CO OP HOUSING SOC LTD Vs. KASHIRAM ANANT KHAMKAR
December 12, 1990
SVA UDYOG VINIYOG LIMITED Vs. UNION OF INDIA
March 8, 1990
SWAROOPCHAND S O BACCHRAJ KOTHARI Vs. LEELA
July 10, 1990
SWATI CHEMICALS Vs. COLLECTOR OF CUSTOMS
February 19, 1990
SYED HUSSAIN ABDUL JABBAR ALIAS MUNNA Vs. V K SARAF COMMISSIONER OF POLICE
March 20, 1990
SYED IBRAHIM SYED ASHRAF Vs. ZAMARRUDBI NIZAMUDDIN
March 14, 1990
SYED MUSHTAQUE AHMAD Vs. TASNEEM KAUSAR
September 6, 1990
TAJ MOHAMED YAKUB Vs. ABDUL GANI BHIKAN
December 20, 1990
TARU JETHMAL LALVANI Vs. SECRETARY MINISTRY OF FINANCE
August 13, 1990
TATA ENGG AND LOCOMOTIVE COMPANY LTD Vs. UNION OF INDIA
December 4, 1990
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. UNION OF INDIA
September 10, 1990
TATA IRON AND STEEL CO LTD Vs. UNION OF INDIA
October 1, 1990
TECHNOCRAFT INDUSTRIAL Vs. G S TUNG THE 2ND INCOME TAX OFFICER
April 5, 1990
TECHNOCRAFT INDUSTRIES Vs. SHAN J C SECOND ITO
June 21, 1990
TEJSINGH ARVIND DESHMUKH Vs. MAHARASHTRA STATE SECONDARY AND HIGHER SECONDARY EDUCATION BOARD, NAGPUR
February 9, 1990
THAKURDAS SUGNOMAL MEHRA Vs. COMMISSIONER OF POLICE FOR GREATER BOMBAY
September 14, 1990
THE ULHASNAGAR TEACHERS EDUCATION SOCIETY & ANR. Vs. P.B. PATIL & ANR.
September 25, 1990
TILOTTAMA V VENGURLEKAR; LAXMI LAXMAN DICHOLKAR Vs. ADMINISTRATIVE TRIBUNAL GOA; AVELINA RAPOSE; SUNDAREM GUNO NAIK; MAHADEV PANDHARI THANEKAR
October 30, 1990
TIPPANNA RAMCHANDRA JANNU SINCE DECD Vs. SOMNATH DNYANOBA MAHAPURE
January 25, 1990
TOSHNIWAL EXPORTS Vs. UNION OF INDIA
June 8, 1990
TRINITY ELECTRIC SYNDICATES Vs. S N SHENDE OF BOMBAY
March 21, 1990
TRUSTEES OF SETH HEMANT BHAGUBHAI TRUST Vs. COMMISSIONER OF WEALTH TAX
June 22, 1990
TRUSTEES OF SETH HEMANT BHAGUBHAI TRUST Vs. COMMISSIONER OF WEALTH-TAX, BOMBAY CITY I, BOMBAY
June 25, 1990
TUKAPPA TAMANNA LINGARDI Vs. STATE OF MAHARASHTRA
July 30, 1990
TUKARAM S VICHARE Vs. DATTARAM S VICHARE
December 3, 1990
TURAKHIA ENTERPRISES Vs. UNION OF INDIA
December 6, 1990
U M HUSSAIN Vs. STATE OF MAHARASHTRA
December 4, 1990
UDAY DATTARAM PALYENKAR; VINOD DATTARAM PALYENKAR; ANAND DATTARAM PALYENKAR Vs. CUSTODIAN OF EVACUEE PROPERTY
June 14, 1990
UDHARAM AILDAS THADANI Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
March 23, 1990
ULHAS RAMCHANDRA KULKARNI Vs. STATE OF MAHARASHTRA
October 23, 1990
UNION BANK OF INDIA Vs. BYRAM PESTONJI GARIOWALA
November 1, 1990
UNION OF INDIA Vs. POLYSET CORPORATION PRO PREMO PLAST P LTD
January 1, 1990
UNION OF INDIA Vs. MEHTA CONSTRUCTION CO
September 25, 1990
UNION OF INDIA Vs. GREAT EASTERN SHIPPING COMPANY LIMITED
October 11, 1990
UNION OF INDIA Vs. RAMAN KANTILAL BHANDARI
July 26, 1990
UNION OF INDIA Vs. SEALOL HINDUSTAN LTD
March 30, 1990
UNION OF INDIA Vs. EVEREST KANTO CYLINDERS LTD
May 7, 1990
UNION OF INDIA Vs. ASHOK SUKHDEOSING CHAVAN
February 28, 1990
UNION OF INDIA Vs. HINDUSTAN SPINNING AND WEAVING MILLS LTD
August 21, 1990
UNION OF INDIA Vs. PRESIDENT TELECOM
July 13, 1990
UNION OF INDIA Vs. THALY CONSTRUCTIONS
July 12, 1990
UNION OF INDIA, CBEC Vs. SEALOL HINDUSTAN LTD
August 30, 1990
UNITED INDIA INSURANCE CO LTD Vs. ROHIDAS LADKE TARI
June 12, 1990
UNITED INDIA INSURANCE CO LTD Vs. GANGU POTU NAIK
April 11, 1990
UNITED INDIA INSURANCE CO. LTD Vs. KANTABAI
January 30, 1990
UPPORA SANJEEVA Vs. UNION OF INDIA
August 29, 1990
USMAN HAIDARKHAN SHAIKH Vs. STATE OF MAHARASHTRA
July 6, 1990
UTAM ALIAS BHADRYA Vs. STATE OF MAHARASHTRA
January 16, 1990
UTTAM BABURAO MATRE Vs. SATYANARAYAN RAMJEEVAN MALPANI
March 15, 1990
UTTAM BABURAO MATRE Vs. SATYANARAYAN S/O RAMJEEVAN MALPANI
March 14, 1990
UTTAMRAO SAHADU KHAIRNAR Vs. VILLAGE PANCHAYAT OF CHIKASE TALUKA SAKRI DIST DHULE
November 16, 1990
V I P INDUSTRIES LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER
August 10, 1990
V I P INDUSTRIES LTD Vs. UNION OF INDIA
August 23, 1990
V V F EMPLOYEES UNION Vs. S M LIMAYE
January 12, 1990
VADILAL DAIRY INTERNATIONAL LTD., IN RE Vs. ABC
February 26, 1990
VAIDYA BHARATI P SHAH Vs. STATE OF MAHARASHTRA
July 23, 1990
VAJUBHAI PATEL Vs. CHARITY COMMISSIONER MAHARASHTRA STATE
April 5, 1990
VASANT DEOLAL BHAWSAR Vs. LALJI POHUMAL PANJWANI SECRETARY
September 4, 1990
VASANT MARUTI WAIKAR Vs. STATE OF MAHARASHTRA
April 30, 1990
VASANT S PALANDE Vs. MRULNALINI VASANTPALAND
August 10, 1990
VASANT SAGUN VEER AND OTHERS Vs. SUDHAKAR BABLO VEER
November 8, 1990
VATSCHALA UTTAM MORE Vs. SHIVAJI DNYANU PATIL
February 5, 1990
VD PRASHANT Vs. DEAN GOVERNMENT AYURVEDIC COLLEGE
February 15, 1990
VEENA ESTATE PVT LIMITED Vs. BAIDYA A COMPETENT AUTHORITY
August 6, 1990
VICE-CHANCELLOR, MAHATMA PHULE KRISHI VIDYAPEETH, RAHURI DISTRICT AHMADNAGAR Vs. SUBHASH NAMDEO AKOLKAR
April 23, 1990
VIDULA BHALCHANDRA LIMAYE Vs. BHALCHANDRA VINAYAK LIMAYE
March 16, 1990
VIDYADHAR GOVIND PATWARDHAN Vs. ARAVIND SHREEDHAR GHATPANDE
August 3, 1990
VIJAY NILKANTH GOKHALE Vs. K K UPPAL CHAIRMAN BOMBAY PORT TRUST
September 19, 1990
VIJAYA ANANTRAI MODI Vs. BHANUMATI TULSIDAS
August 29, 1990
VIJAYA ANANTRAI MODI Vs. BHANUMATI TULSIDAS
August 19, 1990
VIJAYA KRISHNA PUTTURAM Vs. NANJI MALSHI GOSAR
March 30, 1990
VIKAS @ VICKY RAMCHANDRA GOEL Vs. STATE OF MAHARASHTRA
April 19, 1990
VIKAS ALIAS VICKY RAMCHANDRA GOEL Vs. STATE OF MAHARASHTRA
April 18, 1990
VILLAGE PANCHAYAT OF VELIM Vs. VALENTINE S K F REBELLO AND ANOTHER
February 12, 1990
VINAYAK LUNGAJI ATHAVALE Vs. STATE OF MAHARASHTRA
June 14, 1990
VISHAKHA SADAN CO OP HOUSING SOC LTD Vs. S Y GAVLI
September 5, 1990
VISHNU WAMAN GAUD Vs. STATE OF MAHARASHTRA
February 22, 1990
VISHRAM Vs. STATE OF MAHARASHTRA
October 9, 1990
VISHWAGANGA DUDH VYAWASAIK SAHAKARI SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
November 12, 1990
VISHWAMANGAL HOUSING COMPANY P LTD Vs. SAMBHAV TIRTH CO OP HOUSING SOC LTD
January 30, 1990
VISHWANATH Vs. E S VENKATRAMAIH
March 2, 1990
VISHWANATH SAWANT Vs. GANDABHAI KIKABHAI
February 7, 1990
VISHWANATH SAWANT Vs. GANDABHAI KIKABHAI
February 8, 1990
VITHAL RAOJI LAKHAN Vs. VASUDEO RAGHU DAWANE
February 20, 1990
VITTAL BHAGUJI ARINGALE Vs. RAMDAS KHANDU ARINGALE
March 14, 1990
W G FORGE AND ALLIED INDUSTRIES LTD Vs. UNION OF INDIA
July 6, 1990
WALCHANDNAGAR INDUSTRIES LIMITED Vs. NASIK SAHAKARI SAKHAR KARKHANA LTD.
June 29, 1990
WEIKFIELD PRODUCTS COMPANY INDIA PVT LTD Vs. UNION OF INDIA
September 10, 1990
WEST COAST PAPER MILLS LIMITED Vs. WEST COAST PAPER MILLS LIMITEDEMPLOYEES UNION
January 24, 1990
WESTERN INDIA TANNERIES LIMITED Vs. M R BHOPE
November 27, 1990
WIPRO LIMITED Vs. STATE OF MAHARASHTRA
March 22, 1990
WIPRO PRODUCTS LTD Vs. UNION OF INDIA
August 13, 1990
YADVENDRA GOKULPRASAD GUPTA AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
July 6, 1990
YAMUNABAI ANANDRAO BASTE Vs. SAKHARAM SUKHAJI JADHAV
March 19, 1990
YAMUNABAI ANANDRAO BASTE Vs. SAKHARAM SUKHAJI JADHAV
March 9, 1990
YASHMIN KAREEM PATEL Vs. L HMINGLLAND SECRETARY GOVT OF MAHARASHTRA
March 15, 1990
YESHAVANTRAO ABAJIRAO KADAM Vs. DOODHGANGA VEDGANGA
May 10, 1990
YOAL S O VISHWAS MASKAR Vs. STATE OF MAHARASHTRA
September 20, 1990
YOGI RESTAURANT Vs. COMMISSIONER OF SALES TAX
August 3, 1990
YOUTH FOR UNITY AND VOLUNTARY ACTION YUVA Vs. STATE OF MAHARASHTRA
July 10, 1990
ZAHIR AHMED ALI RAZA KHAN Vs. PREM KUMAR PAPALAL JOSHI
January 17, 1990
ZELUKHABAI WIDOW OF ISMAIL ABUBAKAR Vs. MIYA AHMED MAHOMED MERCHANT
December 12, 1990