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Case Index
Title
Date
A CHIMAN LAL Vs. STATE
August 20, 1990
ABDUL HAFEEZ Vs. BHAGWAT PRASAD
November 22, 1990
ABDUL HASAN QURESHI AND OTHERS Vs. ADDITIONAL DIRECTOR OF EDUCATION (BASIC), VII REGION, GORAKHPUR AND OTHERS
May 7, 1990
ABDUL JABBAR Vs. ALKRAD CHEMICALS INDIAN PVT. LTD. & ORS.
February 27, 1990
ABDUL WAHID Vs. ANISA BEGUM
November 23, 1990
ABDUL WAHID Vs. UNION OF INDIA
April 17, 1990
ABHAI RAJ SINGH Vs. NAGAR MAHAPALIKA ALLAHABAD
May 27, 1990
ABHAI RAJ SINGH Vs. NAGAR MAHAPALIKA, ALLAHABAD AND OTHERS
August 27, 1990
ABHAI RAJ SINGH Vs. NAGAR MAHAPALIKA, THROUGH ADMINISTRATOR, ALLAHABAD AND OTHERS
August 7, 1990
ACHAL BEHARI Vs. STATE OF U P
July 28, 1990
ADALAT HUSSAIN Vs. EXECUTIVE ENGINEER, IRRIGATION DIVISION
February 16, 1990
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SOLAR CHEMICALS PRIVATE LIMITED
December 18, 1990
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DURGA PRASAD KAMTA PRASAD
November 20, 1990
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SYNTEX FABRICS LIMITED
November 19, 1990
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. UPPER DOAB SUGAR MILLS LIMITED
October 23, 1990
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SWADESHI CLOTH DEALERS
September 6, 1990
ADITYA KUMAR CHOWDHRY Vs. DY REGISTRAR, COOPERATIVE SOCIETIES, U P AND ORS
April 19, 1990
AFTAB AHMAD Vs. STATE OF U P
March 18, 1990
AFTAB AHMAD Vs. STATE OF UTTAR PRADESH
March 19, 1990
AHMAD SAYEED Vs. STATE OF UTTAR PRADESH
August 24, 1990
AHMAD SAYEED Vs. STATE OF U P
August 8, 1990
AHMADULLAH KHAN Vs. D.I.O.S. AND ANOTHER
December 7, 1990
AJAI KUMAR AND OTHERS Vs. UNIVERSITY OF GORAKHPUR THROUGH REGISTRAR AND ORS.
August 10, 1990
AJAI KUMAR JAI GOPAL Vs. STATE OF U P
May 18, 1990
AJAI KUMAR MITTAL Vs. VICE CHANCELLOR ROORKEE UNIVERSITY ROORKEE
December 12, 1990
AJMAL KHAN Vs. STATE OF U P
May 2, 1990
AKHILESH KUMAR SINGH Vs. STATE OF U P
October 16, 1990
AKHTAR HUSSAIN Vs. STATE OF U.P. AND ANOTHER
February 7, 1990
ALE HASAN Vs. STATE OF U P
November 14, 1990
ALI HASSAN Vs. STATE OF U P
November 14, 1990
ALI SINGHANI BHAGWANDAS MADHAV SINGH Vs. RAJIV GANDHI
July 13, 1990
ALIGARH DEVELOPMENT AUTHORITY AND OTHERS Vs. YOGENDRA DEO GOVIL AND OTHERS
July 12, 1990
ALOK SINGH Vs. KSHETRIYA SACHIV, MADHYAMIK SIKSHA PARISHAD AND ANOTHER
December 3, 1990
AMAR NATH Vs. 1ST ADDITIONAL DISTRICT JUDGE, MORADABAD AND OTHERS
March 29, 1990
AMAR NATH Vs. VIITH ADDL. DISTRICT JUDGE, AGRA AND OTHERS.
August 18, 1990
AMAR SINGH Vs. STATE OF U P
August 7, 1990
AMAR SINGH Vs. STATE OF U P
May 23, 1990
AMBIKA PRASAD DUBEY Vs. DISTRICT MAGISTRATE ALLAHABAD
April 13, 1990
AMBIKA SINGH Vs. U P STATE SUGAR CORPORATION LTD
April 26, 1990
ANAND BALAL BHUSHAN Vs. CONTROLLER OF ESTATE DUTY
July 28, 1990
ANANDESHWAR PANDE Vs. COLLECTOR OF CENTRAL EXCISE
October 5, 1990
ANANT Vs. DISTRICT JUDGE BALLIA
January 5, 1990
ANIL KUMAR Vs. VICE CHANCELLOR RUHILKHAND UNIVERSITY
August 18, 1990
ANIL KUMAR Vs. STATE OF U P
November 9, 1990
ANIL KUMAR SHEEL Vs. PRINCIPAL MADAN MOHAN MALVIYA ENGG COLLEGE
October 22, 1990
ANIRUDH RAI Vs. STATE OF U P
November 20, 1990
ANITA DEVI Vs. JHUNNI LAL
February 15, 1990
ANUPAM SUPPLIERS (M/S.) Vs. EXECUTIVE ENGINEER, MANERI BHAIL CONSTRUCTION DIVISION II SECOND STAGE, CHINAYALI SOD, DISTRICT UTTAR KASHI AND OTHERS
May 14, 1990
ANURAG SHARMA Vs. XTH ADDITIONAL DISTRICT JUDGE MORADABAD
November 20, 1990
ANWAR AHMAD AND ANOTHER Vs. STATE BANK OF INDIA AND OTHERS
February 5, 1990
ARCHANA GUPTA Vs. BHIKHAN SINGH
November 14, 1990
ARCHANA GUPTA Vs. PRINCIPAL M L N MEDICAL COLLEGE
May 30, 1990
ARJUN Vs. STATE
April 2, 1990
ARJUN DEV CHANDRA Vs. COLLECTOR DISTRICT MAGISTRATE GHAZIABAD
March 28, 1990
ARJUN SINGH Vs. DISTRICT INSPECTORS OF SCHOOLS AND ANOTHER
January 30, 1990
ASGAR Vs. STATE
August 19, 1990
ASHA KUMARI Vs. PUSHKAR SINGH KHANDARI, D.D.O.S., TEHRI GARHWAL AND OTHERS
November 26, 1990
ASHA RAM Vs. GHASITA
November 29, 1990
ASHA SAXENA Vs. S K CHAUDHARI
December 19, 1990
ASHARFI Vs. STATE OF U P
July 12, 1990
ASHFAQ HUSSAIN Vs. ENTRAM HUSSAIN
November 27, 1990
ASHOK KUMAR AND ANR. Vs. ANIL KUMAR MAHAJAN
April 12, 1990
ASHOKA KUMAR VERMA AND OTHERS Vs. STATE OF U. P. AND ANOTHER
May 17, 1990
ASHOKE GUPTA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
November 22, 1990
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. KAMLESH TANDON
February 12, 1990
ASSOCIATION OF TRAVEL AGENTS Vs. INCOME TAX APPELLATE TRIBUNAL
January 19, 1990
ASWANI CEMENT PVT LTD Vs. STATE OF UTTAR PRADESH
October 5, 1990
ATMA RAM Vs. HARISINGH AND ANOTHER
December 3, 1990
ATMA STEELS LIMITED Vs. UNION OF INDIA, CCE (A)
May 24, 1990
ATMA STEELS PVT LTD Vs. UNION OF INDIA UOI
April 30, 1990
ATTAR SINGH Vs. STATE OF U P
December 3, 1990
ATUL KUMAR Vs. STATE BANK OF INDIA AND OTHERS
August 20, 1990
AUTOMOBILE FINANCING CORPORATION Vs. COMMISSIONER OF INCOME-TAX
December 13, 1990
AVNISH CHANDRA Vs. CHANCELLOR ROHIL KHAND UNIVERSITY
September 15, 1990
AZIMULLAH Vs. JAL NIGAM
April 19, 1990
B K ELECTRONICS WIRES Vs. ADDITIONAL COMMISSIONER MEERUT REGION
November 13, 1990
B L TRADERS Vs. PRADEEP AND OTHERS
April 4, 1990
B P MISRA Vs. STATE OF UTTAR PRADESH
March 28, 1990
Babita Vs. Sandip Rai Thakumal and others
August 1, 1990
BABU Vs. STATE OF U P
May 24, 1990
BABU LAL GARG Vs. RENT CONTROL AND EVICTION OFFICER
October 23, 1990
BABU RAM CHANDRA BHAN Vs. INCOME TAX OFFICER
September 11, 1990
BABU RAM MISRA Vs. STATE
August 27, 1990
BACHNU Vs. STATE OF UTTAR PRADESH
April 19, 1990
BADAMA DEVI JAISWAL Vs. COMMISSIONER OF INCOME TAX
May 2, 1990
BADRI NARAYAN SINGH Vs. S D O RASRA BALLIA
March 19, 1990
BADRI PRASAD KEDAR NATH SARAF Vs. COMMISSIONER OF INCOME TAX
April 2, 1990
BADRI PRASAD MISHRA Vs. DISTRICT INSPECTOR OF SCHOOLS BANDA AND OTHERS
February 14, 1990
BAIDYA NATH RAI Vs. REGISTRAR KANPUR UNIVERSITY
December 17, 1990
BAIDYANATH DAS Vs. DISTRICT JUDGE ALLAHABAD
December 20, 1990
BAIJNATH Vs. STATE OF UTTAR PRADESH
February 19, 1990
BAIJNATH SHIKSHA PRASAR SAMITI Vs. SHIVAJI MAHARAJ BRIJMAN MANDIR AND OTHERS
April 18, 1990
BALBIR SINGH Vs. STATE OF U P
April 23, 1990
BALDEO PRASAD Vs. GOPI LAL GUPTA AND ORS.
August 23, 1990
BALDEV RAJ Vs. SUMESH SACHDEO AND OTHERS
May 26, 1990
BALRAM SINGH YADAVA Vs. STATE OF UTTAR PRADESH
October 5, 1990
BANARAS STATE BANK Vs. COMMISSIONER OF INCOME TAX
July 20, 1990
BANGLA SWEET HOUSE Vs. COMMISSIONER OF INCOME TAX
May 17, 1990
BANK OF RAJASTHAN LTD. Vs. JAI MATA PLYWOOD CO (P) LTD.
November 23, 1990
BANSIDHAR Vs. IV ADDITIONAL DISTRICT JUDGE BAREILLY
February 9, 1990
BARAMESHWAR SINGH Vs. STATE OF U.P.
February 5, 1990
BASANT LAL JAISWAL Vs. DISTRICT JUDGE AND ORS.
January 17, 1990
BASTI SUGAR MILLS COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
August 2, 1990
BASUDEO SINGH Vs. STATE
January 4, 1990
BECHAN Vs. STATE OF UTTAR PRADESH
June 13, 1990
BENI RAM MOOL CHAND Vs. TAX RECOVERY OFFICER
September 3, 1990
BHADRA PAL SINGH Vs. CHAIRMAN U P HIGHER EDUCATION SERVICE COMMISSION
February 8, 1990
BHAGAT SINGH KATHAIT Vs. STATE OF U.P. AND OTHERS
January 5, 1990
BHAGWAN PRASAD SHARMA Vs. STATE OF U.P.
November 20, 1990
BHAGWAN SINGH Vs. MADHO SINGH
June 6, 1990
BHAGWAN SINGH Vs. STATE OF UTTAR PRADESH
March 9, 1990
BHAGWATI Vs. STATE
January 4, 1990
BHANU PRATAP SINGH Vs. SURENDRA NATH SAVITA
January 1, 1990
BHASKAR UPADHYAYA Vs. STATE OF U P
May 14, 1990
BHIM RAJ ANAND KUMAR Vs. INCOME-TAX OFFICER
March 16, 1990
BHIM SEN Vs. IVTH ADDITIONAL DISTRICT JUDGE NAINITAL
February 13, 1990
BHOGI LAL Vs. STATE OF U P
November 19, 1990
BHOLA Vs. STATE
April 10, 1990
BHOLA NATH DUBEY Vs. DISTRICT MAGISTRATE, VARANASI AND OTHERS
November 19, 1990
BHOLA RAM Vs. BOARD OF REVENUE U P
February 5, 1990
BHULLAR NATH YADAV Vs. MAYO HALL SPORTS COMPLEX
May 2, 1990
BHUWNESH CHANDRA NAUTIYAL Vs. STATE OF U P
November 14, 1990
BIDHI CHAND KANHAIYA LAL Vs. COMMISSIONER OF INCOME TAX
July 10, 1990
BIJILI MAZDOOR SANGH Vs. INDUSTRIAL TRIBUNAL
February 19, 1990
BIMLA SOOD Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
August 28, 1990
BIND BASNI RAI Vs. STATE OF U P
November 22, 1990
BIRBAL Vs. STATE OF U P
December 6, 1990
BIRENDRA NATH SINGH Vs. SHIVJI
March 19, 1990
BORE PRASAD Vs. LAXMI PRAKASH AWASTHI
December 3, 1990
BRAHMA DAYAL MEHTA Vs. SENIOR PERSONNEL EXECUTIVE INDIAN DRUGS AND PHARMACEUTICALS LTD
June 29, 1990
BRAHMADEEN Vs. STATE
February 26, 1990
BUDDHOO RAM Vs. DISTT. INSPECTOR OF SCHOOLS, AZAMGARH AND OTHERS
January 5, 1990
BUDH PRAKASH PANDEY Vs. STATE OF U P
May 23, 1990
BUDHA SHANKAR LAL Vs. STATE OF U P
November 12, 1990
BUDHI RAM Vs. STATE OF U P
November 23, 1990
BUDHISH CHANDRA Vs. STATE OF UTTAR PRADESH
August 30, 1990
BYAPAR MANDAL HATTA Vs. ATIRIKTA MUKHYA ADHIKARI
August 8, 1990
CENTRAL BANK OF INDIA Vs. UNITED INDIA INSURANCE CO. LTD. AND ANOTHER
August 23, 1990
CENTRAL DISTILLERY AND BREWERIES LTD. Vs. STATE OF U.P.
December 3, 1990
CENTURY LAMINATING CO LTD Vs. UNION OF INDIA AND ANR
July 20, 1990
CH HARSHPATI Vs. COMMISSIONER OF WEALTH-TAX
November 22, 1990
CH VIKRAMPATI SINGHANIA Vs. COMMISSIONER OF WEALTH-TAX
November 19, 1990
CHAHAT AND COMPANY Vs. ASSISTANT REGIONAL TRANSPORT OFFICER
July 19, 1990
CHAKRESH CHAND JAIN Vs. VIIITH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS
September 4, 1990
CHAMAN LAL SHARMA Vs. 1ST ADDITIONAL DISTRICT JUDGES
July 31, 1990
CHAND BABU Vs. SMT. AKHTARI BEGUM
November 26, 1990
CHANDPUR SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 10, 1990
CHANDRA BHAL SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
December 3, 1990
CHANDRA BHAN SINGH Vs. STATE OF U P
February 20, 1990
CHANDRA BHUSHAN Vs. STATE OF U P
December 14, 1990
CHANDRA ENTERPRISES Vs. CESS APPELLATE COMMITTEE
December 14, 1990
CHANDRA PRABHA Vs. RAJ KUMAR
February 6, 1990
CHANDRA PRAKASH Vs. STATE
November 19, 1990
CHANDRA PRAKASH AGARWAL AND COMPANY Vs. STATE OF U P
March 29, 1990
CHANDRA SHEKHAR Vs. GANGA PRASAD
December 5, 1990
CHANDRIKA PRASAD Vs. U P PUBLIC SERVICES TRIBUNAL
January 9, 1990
CHANDRIKA PRASAD PANDEY Vs. KANTI PANDEY
March 15, 1990
CHANNAL LAL DINGHARA Vs. COMMISSIONER OF INCOME TAX
July 30, 1990
CHARAN SINGH Vs. STATE OF U P
May 10, 1990
CHATAR SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
October 5, 1990
CHATTAR MOHAN SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE RURAL ALLAHABAD
August 24, 1990
CHATUR BHUJ PRASAD KHATTRI Vs. HARI NARAIN KHATTRI
November 9, 1990
CHAUKAS RAM Vs. SUB AREA COMMANDER
May 24, 1990
CHHOTEY Vs. STATE OF U P
November 23, 1990
CHHOTEY LAL Vs. DIST JUDGE
November 19, 1990
CHHOTEY LAL Vs. RAJENDRA PRASAD
August 17, 1990
CHHOTEY LAL Vs. STATE OF U P
April 17, 1990
CHINTA MANI TRIPATHI Vs. STATE OF UTTAR PRADESH
December 14, 1990
CHUNI LAL GUPTA Vs. K P SINGH
November 13, 1990
COMMISSIONER OF GIFT TAX Vs. MOTOR SALES RF
July 17, 1990
COMMISSIONER OF INCOME TAX Vs. SURJI DEVI KUNJI LAL JAIPURIA CHARITABLE TRUST NO 2
August 9, 1990
COMMISSIONER OF INCOME TAX Vs. H R SUGAR FACTORY PRIVATE LIMITED
July 31, 1990
COMMISSIONER OF INCOME TAX Vs. SARAN ENGINEERING COMPANY LIMITED
September 6, 1990
COMMISSIONER OF INCOME TAX Vs. AGARWAL R K
August 20, 1990
COMMISSIONER OF INCOME TAX Vs. S B SUGAR MILLS
August 20, 1990
COMMISSIONER OF INCOME TAX Vs. PLASTIC PRODUCTS LIMITED
August 21, 1990
COMMISSIONER OF INCOME TAX Vs. KAMALA TOWN TRUST
August 22, 1990
COMMISSIONER OF INCOME TAX Vs. J K ORGANISATION
July 10, 1990
COMMISSIONER OF INCOME TAX Vs. MODIPON LIMITED NO 2
May 11, 1990
COMMISSIONER OF INCOME TAX Vs. SHEIKHAR CHAND AND SONS
May 2, 1990
COMMISSIONER OF INCOME TAX Vs. CHAUBEY AND CO
April 6, 1990
COMMISSIONER OF INCOME TAX Vs. JITENDRA KUMAR VIDYA DEVI
April 9, 1990
COMMISSIONER OF INCOME TAX Vs. RAJ KUMAR
January 2, 1990
COMMISSIONER OF INCOME TAX Vs. H R SUGAR FACTORY
November 13, 1990
COMMISSIONER OF INCOME TAX Vs. JANKI SARAN KAILASH CHAND
November 13, 1990
COMMISSIONER OF INCOME TAX Vs. TABLEWARE CRAFT COTTAGE
November 13, 1990
COMMISSIONER OF INCOME TAX Vs. ONKAR SARAN
November 12, 1990
COMMISSIONER OF INCOME TAX Vs. MAHABIR JUTE MILLS PRIVATE LIMITED
November 12, 1990
COMMISSIONER OF INCOME TAX Vs. SATYA DEO OMPRAKASH
November 9, 1990
COMMISSIONER OF INCOME TAX Vs. NARESH CHANDRA BHARGAVA
November 8, 1990
COMMISSIONER OF INCOME TAX Vs. HIND LAMPS LIMITED
November 8, 1990
COMMISSIONER OF INCOME TAX Vs. J K COTTON SPINNING AND WEAVING MILLS COMPANY LIMITED
October 5, 1990
COMMISSIONER OF INCOME TAX Vs. CHEEKAY ASSOCIATES
September 10, 1990
COMMISSIONER OF INCOME TAX Vs. MANSA RAM AND SONS
September 12, 1990
COMMISSIONER OF INCOME TAX Vs. BABU RAM RAMESH CHAND
October 23, 1990
COMMISSIONER OF INCOME TAX Vs. NAGARMAL BISHESHAR LAL
October 16, 1990
COMMISSIONER OF INCOME TAX Vs. J K IRON AND STEEL CO P LIMITED
October 11, 1990
COMMISSIONER OF INCOME TAX Vs. MOTOR AND GENERAL SALES PRIVATE LIMITED
November 19, 1990
COMMISSIONER OF INCOME TAX Vs. HEMANTPAT SINGHANIA HUF
November 22, 1990
COMMISSIONER OF INCOME TAX Vs. JAGJIWAN PATEL CO
November 20, 1990
COMMISSIONER OF INCOME TAX Vs. BHAGAT SHYAM AND CO
November 21, 1990
COMMISSIONER OF INCOME TAX Vs. MATA PRASAD AND BROTHER
November 22, 1990
COMMISSIONER OF INCOME TAX Vs. INDRALOK PICTURE PALACE
November 26, 1990
COMMISSIONER OF INCOME TAX Vs. CHANDER PRAKASH
November 27, 1990
COMMISSIONER OF INCOME TAX Vs. U P STATE AGRO INDUSTRIAL CORPORATION LIMITED
November 28, 1990
COMMISSIONER OF INCOME TAX Vs. RAM NATH RAM PRASAD
December 4, 1990
COMMISSIONER OF INCOME TAX Vs. BALDEO PRASAD GUPTA AND SONS
December 10, 1990
COMMISSIONER OF INCOME TAX Vs. MADHO LAL SUA LAL
December 10, 1990
COMMISSIONER OF INCOME TAX Vs. JANANAMANDAL LIMITED
December 10, 1990
COMMISSIONER OF INCOME TAX Vs. DEVELOPMENT TRUST P LIMITED
December 6, 1990
COMMISSIONER OF INCOME TAX Vs. PANCHAYATI AKHARA NIRMAL
December 18, 1990
COMMISSIONER OF INCOME TAX Vs. ALANKAR BOTTLING CO
December 14, 1990
COMMISSIONER OF INCOME TAX Vs. TRIVENI SHEET GLASS WORKS LIMITED
December 14, 1990
COMMISSIONER OF INCOME-TAX Vs. MAHAVIR PRASAD JAWAHAR LAL
December 14, 1990
COMMISSIONER OF INCOME-TAX Vs. R B MULTANIMAL MODI AND SONS
December 13, 1990
COMMISSIONER OF INCOME-TAX Vs. EDUCATIONAL SUPPLYING AND CO
December 5, 1990
COMMISSIONER OF INCOME-TAX Vs. KESHO DASS SHRI GOPAL
December 5, 1990
COMMISSIONER OF INCOME-TAX Vs. LAW TIMES PRESS
December 5, 1990
COMMISSIONER OF INCOME-TAX Vs. MEWALAL KANHAIYALAL
December 5, 1990
COMMISSIONER OF INCOME-TAX Vs. ALI SONS EXPORT CO
December 5, 1990
COMMISSIONER OF INCOME-TAX Vs. VINDESHWARI TRADING CORPORATION
December 5, 1990
COMMISSIONER OF INCOME-TAX Vs. U P STATE AGRO INDUSTRIAL CORPORATION LTD
November 28, 1990
COMMISSIONER OF INCOME-TAX Vs. JAIDEL DEVI ANAND RAM JAIPURIA CHARITABLE TRUST
November 28, 1990
COMMISSIONER OF INCOME-TAX Vs. J P ENGINEERING WORKS
November 26, 1990
COMMISSIONER OF INCOME-TAX Vs. INAMULLAH
November 20, 1990
COMMISSIONER OF INCOME-TAX Vs. UNIVERSITY PRINTERS
October 23, 1990
COMMISSIONER OF INCOME-TAX Vs. KEDAR NATH FINISHING WORKS
October 22, 1990
COMMISSIONER OF INCOME-TAX Vs. SURAJI DEVI KUNJI LAL JAIPURIA CHARITABLE TRUST
September 10, 1990
COMMISSIONER OF INCOME-TAX Vs. BHARAT ZARDA FACTORY
October 10, 1990
COMMISSIONER OF INCOME-TAX Vs. RAMESHWAR PRASAD AND CO
November 9, 1990
COMMISSIONER OF INCOME-TAX Vs. VIRMANI REFRIGERATION AND STORAGE PVT LTD
November 14, 1990
COMMISSIONER OF INCOME-TAX Vs. U P STATE AGRO INDUSTRIAL CORPORATION NO 1
November 14, 1990
COMMISSIONER OF INCOME-TAX Vs. UMRAO SINGH MITHAI LAL
November 14, 1990
COMMISSIONER OF INCOME-TAX Vs. GOEL ENGINEERING CORPORATION
November 15, 1990
COMMISSIONER OF INCOME-TAX Vs. VIDYA DEVI
April 9, 1990
COMMISSIONER OF INCOME-TAX Vs. S B FOUNDRY
April 9, 1990
COMMISSIONER OF INCOME-TAX Vs. MEERA PREM SUNDER
May 10, 1990
COMMISSIONER OF INCOME-TAX Vs. KUMAUN MANDAL VIKAS NIGAM LTD
May 7, 1990
COMMISSIONER OF INCOME-TAX Vs. RAJENDRA KUMAR KARANWAL
July 10, 1990
COMMISSIONER OF INCOME-TAX Vs. GANGA PRASAD PIAREY LAL
May 23, 1990
COMMISSIONER OF INCOME-TAX Vs. KAMLA TOWN TRUST
August 22, 1990
COMMISSIONER OF INCOME-TAX Vs. R K AGARWAL
August 20, 1990
COMMISSIONER OF INCOME-TAX Vs. ANAND SWARUP BRIJENDRA SWARUP CHARITABLE TRUST
September 10, 1990
COMMISSIONER OF INCOME-TAX Vs. RAMAN IRON FOUNDRY AND STEEL ROLLING MILLS
July 31, 1990
COMMISSIONER OF INCOME-TAX Vs. BHAWANI PRASAD GIRDHARI LAL AND CO
July 30, 1990
COMMISSIONER OF SALES TAX Vs. SOMESHWAR DUTTA TAULA
February 2, 1990
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. EICHER FARM MACHINERY LTD
February 3, 1990
COMMISSIONER OF WEALTH TAX Vs. KANODIA B M HUF
April 11, 1990
COMMISSIONER OF WEALTH TAX Vs. SADI RAM GANGA PRASAD HUF
March 20, 1990
COMMISSIONER OF WEALTH TAX Vs. SHANTHI DEVI KAUSHIK SMT
July 31, 1990
COMMISSIONER OF WEALTH TAX Vs. ADITYA KISHORE BHARTIYA SRI
July 25, 1990
COMMISSIONER OF WEALTH TAX Vs. SADI RAM GANGA PRASAD HUF
June 1, 1990
COMMISSIONER OF WEALTH TAX Vs. MANAL M
November 19, 1990
COMMISSIONER OF WEALTH TAX Vs. MEHTA P N
December 10, 1990
COMMISSIONER OF WEALTH-TAX Vs. P N MEHTA
December 10, 1990
COMMISSIONER OF WEALTH-TAX Vs. NAROTTAM DAS
December 13, 1990
COMMISSIONER OF WEALTH-TAX Vs. HARISH CHANDRA AGARWAL PADAM CHAND AND SITA RAM
December 4, 1990
COMMISSIONER OF WEALTH-TAX Vs. GAUR HARI SINGHANIA AND KAILASHPAT SINGHANIA
November 21, 1990
COMMISSIONER OF WEALTH-TAX Vs. M MANAL
November 19, 1990
COMMISSIONER OF WEALTH-TAX Vs. UDAI SAROJ SHAH AND ARUN PRAKASH SHAH
November 15, 1990
COMMISSIONER OF WEALTH-TAX Vs. PUSHPAWATI DEVI SINGHANIA
November 13, 1990
COMMISSIONER OF WEALTH-TAX Vs. RAMA SHANKER GUPTA
December 18, 1990
COMMISSIONER OF WEALTH-TAX Vs. SURESH KUMAR KAUSHIK ALIAS CHAKKARPANI
July 31, 1990
COMMISSIONER OF WEALTH-TAX Vs. SHANTI DEVI KAUSHIK
July 31, 1990
COMMISSIONER OF WEALTH-TAX Vs. SRI ADITYA KISHORE BHARTIYA
July 25, 1990
COMMISSIONER OF WEALTH-TAX Vs. B M KANODIA HUF
April 11, 1990
COMMISSIONER OF WEALTH-TAX Vs. SADI RAM GANGA PRASAD HUF
January 1, 1990
COMMISSIONER SALES TAX U P Vs. C K CHEMICALS
April 12, 1990
COMMITTEE OF MANAGEMENT AND ANOTHER Vs. VICE-CHANCELLOR SAMPURNA NAND SANSKRIT VISHWAVIDYALAYA AND OTHERS
December 12, 1990
COMMITTEE OF MANAGEMENT ATARRA POST GRADNATE COLLEGE Vs. CHANCELLOR BUNDELKHAND UNIVERSITY
December 11, 1990
COMMITTEE OF MANAGEMENT JANTA VIDYALAYA SINGHPUR Vs. BASIC SHIKSHA ADHIKARI
December 12, 1990
COMMITTEE OF MANAGEMENT NEHRU VIDYAPEETH Vs. DISTRICT INSPECTOR OF SCHOOLS GHAZIPUR
October 12, 1990
COMMITTEE OF MANAGEMENT OF RAJENDRA PRASAD INTERMEDITE COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS BAREILLY
January 1, 1990
COMMITTEE OF MANAGEMENT OF RAM KRISHNA MAHILA VIDYA MANDIR Vs. U P MADHYAMIK SHIKSHA SEWA AYOG
March 22, 1990
COMMITTEE OF MANAGEMENT OF SHRI NEHRU INTER COLLEGE, RASDHAN POST OFFICE RASDHAN, DISTRICT KANPUR DEHAT THROUGH ITS MANAGER AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR DEHAT AND OTHERS
May 22, 1990
COMMITTEE OF MANAGEMENT SRI PYARE LAL SHASTRI JUNIOR HIGH SCHOOL Vs. BASIC SHIKSHA ADHIKARI
April 6, 1990
COMMITTEE OF MANAGEMENT SRI SIDHA NATH UCHCHATAR MADHYAMIK VIDYALAYA Vs. DEPUTY DIRECTOR OF EDUCATION 7TH REGION GORAKHPUR
October 11, 1990
COMMITTEE OF MANAGEMENT SRI V D MISRA HIGHER SECONDARY SCHOOL KANPUR NAGAR Vs. ADDITIONAL CITY MAGISTRATE 5 KANPUR NAGAR
April 25, 1990
COMMITTEE OF MANAGEMENT VIDYA MANDIR DEGREE COLLEGE KAIMGANJ Vs. VICE CHANCELLOR KANPUR UNIVERSITY
March 19, 1990
COMMITTEE OF MANAGEMENT, JUNTA DEGREE COLLEGE, RANIPUR, MAU Vs. STATE OF U.P. AND OTHERS
December 14, 1990
COMMITTEE OF MANAGEMENT, NEHRU SANSKRIT MAHAVIDYALAYA Vs. UPKUL SACHIV (SAMBADTHATA), SAMPURNANAND SANSKRIT UNIVERSITY AND OTHERS
March 7, 1990
DAYA RAM Vs. STATE OF U P
October 17, 1990
DEEPALI BHATTACHARYA Vs. RAMJI
May 10, 1990
DELTA ENGINEERING CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
May 3, 1990
DEOKI NANDAN SINGHANIA AOP Vs. COMMISSIONER OF INCOME TAX
April 10, 1990
DEV KUMAR JAIN Vs. AGRICULTURAL VALUATION OFFICER ITO
July 10, 1990
DEVAKAR Vs. B P PANDEY
April 18, 1990
DEVAKAR Vs. B P PANDEY
April 8, 1990
DEVENDRA NATH MISHRA Vs. THE DISTRICT JUDGE, PILIBHIT AND OTHERS
January 27, 1990
DEVENDRA SHANKAR GRAM PRADHAN Vs. STATE OF U P
September 11, 1990
DEVENDRA SINGH Vs. BHOLE RAM
November 12, 1990
DEVENDRA SINGH Vs. BHOLE RAM
December 11, 1990
DEVENDRA SINGH Vs. STATE OF U P
July 10, 1990
DEVI DASS Vs. HARI DASS
April 11, 1990
DEWAKAR Vs. R P PANDEY
May 11, 1990
DHAMPUR SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
October 12, 1990
DHAN BAHADUR Vs. DISTRICT JUDGE DEHRADUN
February 28, 1990
DHANINDER KUMAR Vs. DEEP CHAND
May 22, 1990
DHARAM DUTT ARYA Vs. COMMISSIONER OF INCOME TAX
April 30, 1990
DHARAM PAL SINGH Vs. STATE BANK OF INDIA AND ANR
February 17, 1990
DHARAMPAL Vs. STATE OF U P
April 11, 1990
DHARMENDRA KUMAR GUPTA Vs. CHANDRA PRABHA DEVI
May 15, 1990
DHARMESH CHANDRA Vs. MULAYAM SINGH YADAV, CHIEF MINISTER STATE OF U.P.
September 12, 1990
DHIRENDRA CHANDRA Vs. STATE OF U P
August 7, 1990
DHIRENDRA KUMAR GUPTA Vs. MASHI PRASAD KAILASH NATH
February 12, 1990
DHIRENDRA MOHAN GUPTA Vs. COMMISSIONER OF INCOME TAX
October 5, 1990
DHIRENDRA MOHAN SEKSENA Vs. PRESCRIBED AUTHORITY, EEILLY
May 16, 1990
DHONDHAI Vs. SHARDA DEVI
November 26, 1990
DILIP BHARGAVA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
October 25, 1990
DILIP KUMAR AND OTHERS Vs. STATE OF U.P. AND OTHERS
March 26, 1990
DINA NATH PANDEY Vs. STATE OF U P
January 4, 1990
DINESH Vs. DISTRICT INSPECTOR OF SCHOOLS, MAU
May 16, 1990
DINESH KUMAR Vs. STATE TRANSPORT APPELLATE TRIBUNAL
December 4, 1990
DINESH KUMAR SINGH RATHORE Vs. STATE OF U P
October 9, 1990
DINESH RAI Vs. DISTRICT INSPECTOR OF SCHOOLS
May 4, 1990
DIVAN SINGH PRADHAN Vs. DISTRICT PANCHAYAT RAJ OFFICER
March 16, 1990
DIVISIONAL RAILWAY MANAGER Vs. ZONAL WORKING, UTTAR RAILWAY, KANPUR AND ANOTHER
February 5, 1990
DORI Vs. STATE OF UTTAR PRADESH
August 9, 1990
DR. BANDANA SINGH Vs. PRINCIPAL, MLN MEDICAL COLLEGE, ALLAHABAD AND OTHERS
May 30, 1990
DR. MRS. NIDHI GUPTA Vs. THE PRINCIPAL, S.N. MEDICAL COLLEGE, AGRA AND OTHERS
May 8, 1990
DR. R. P. SRIVASTAVA AND OTHERS Vs. CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY, KANPUR AND ANOTHER
March 29, 1990
DR. S.K. CHADDHA Vs. STATE OF U.P. AND OTHERS
May 7, 1990
DR. SHAKTI SAXENA Vs. PRINCIPAL B.R.D. MEDICAL COLLEGE, GORAKHPUR AND OTHERS
December 5, 1990
DR. Y. K. MATHUR Vs. VICE
March 29, 1990
DUDHNATH Vs. UNION OF INDIA AND OTHERS
February 19, 1990
DUNNA LAL Vs. STATE OF UTTAR PRADESH
April 25, 1990
DURGA METAL WORKS Vs. COMMISSIONER OF INCOME TAX
November 22, 1990
DURGA PRASAD SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARLI AND ANOTHER
October 22, 1990
DURGA VIJAY SINGH Vs. SPECIAL JUDGE (ARTHIK APRADH) ETAH
February 19, 1990
DVIJENDRA NATH Vs. DIRECTOR OF MEDICAL EDUCATION U P
March 28, 1990
DWARIKA ALIAS LALLA Vs. STATE OF U P
February 2, 1990
Dwarika and another Vs. State of U.P.
February 2, 1990
ELGIN MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 22, 1990
ELGIN MILLS COMPANY LTD Vs. COLLECTOR OF C EX
March 29, 1990
ETAWAH SAHKARI MATSYA JEEVI SAMITI LTD. AND ORS. Vs. STATE OF U.P. AND ORS.
July 19, 1990
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION ELECTRICITY BOARD MATHURA Vs. KAILASH CHANDRA GAUTAM
May 25, 1990
FAIZUDDIN KHAN Vs. ADDITIONAL SESSIONS JUDGE
January 15, 1990
FAIZUDDIN KHAN Vs. HASEENA BEGUM
January 15, 1990
FAKIR CHAND Vs. STATE
March 21, 1990
FATTA Vs. STATE
April 4, 1990
FATTA Vs. STATE OF U P
April 25, 1990
FIFTH GENERATION EDUCATION SOCIETY Vs. COMMISSIONER OF INCOME TAX
May 10, 1990
FIRANGI SINGH Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
December 14, 1990
FLIGHT LIEUTENANT H B MISRA Vs. AIR MARSHAL M S BAWA AIR OFFICER
December 21, 1990
FLIGHT LIEUTENANT H B MISRA Vs. AIR MARSHAL M S BAWA
May 26, 1990
FOOD CORPORATION OF INDIA Vs. AGRAWAL TRADERS
November 30, 1990
GAMA AND OTHERS Vs. SARDAR BOOTA SINGH AND OTHERS
May 27, 1990
GANDHI SHANKER SINGH Vs. VIII ADDITIONAL DISTRICT JUDGE VARANASI
September 11, 1990
GANESH CHANDRA GUPTA Vs. PRESCRIBED AUTHORITY
January 23, 1990
GANESH ENGINEERING WORKS Vs. UNION OF INDIA
November 12, 1990
GANESH PRASAD PANDEY Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY, GORAKHPUR AND OTHERS
February 20, 1990
GANGA SINGH Vs. STATE
April 19, 1990
GAURI SHANKAR Vs. STATE OF U P
April 6, 1990
Gauri Shanker Vs. State of U.P.
April 6, 1990
GAYA PRASAD BAYA Vs. COMMISSIONER OF INCOME TAX
September 6, 1990
GAYA PRASAD RASTOGI Vs. VIII ADDITIONAL DISTRICT JUDGE KANPUR NAGAR
August 2, 1990
GEEP INDUSTRIAL SYNDICATE LTD Vs. ASSTT COLLECTOR C EX
August 1, 1990
GEEP INDUSTRIAL SYNDICATE LTD Vs. UNION OF INDIA UOI
January 18, 1990
GEEP INDUSTRIAL SYNDICATE LTD Vs. ASSISTANT COLLECTOR OF C EX
January 19, 1990
GEEP INDUSTRIAL SYNDICATE LTD Vs. COLLECTOR OF CENTRAL EXCISE
November 16, 1990
GEETA BANSAL Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION U P
April 13, 1990
GHAFUR DARZI Vs. STATE OF UTTAR PRADESH
September 20, 1990
GHAI ICE-CREAM (P) LIMITED Vs. UNION OF INDIA
October 9, 1990
GHAN SHYAM Vs. ADDITIONAL COMMISSIONER JHANSI
December 20, 1990
GHANSHYAM Vs. RAM NIWAS
March 26, 1990
GHANSHYAM Vs. SUB DIVISIONAL OFFICER SALON DISTRICT
February 20, 1990
GHAUHAN Vs. PARGANADHIKARI, SAIDPAR, DISTRICT, GHAZIPUR AND OTHERS
November 9, 1990
GHULAM MUHIDDIN Vs. INSPECTOR OF ANGLO INDIAN SCHOOLS
July 20, 1990
GHULAM RASOOL AND OTHERS Vs. ZILA PARISHAD AND OTHERS
March 26, 1990
GIRDHARI LAL Vs. THE PRESCRIBED AUTHORITY
January 24, 1990
GIRDHARI LAL Vs. THE PRESCRIBED AUTHORITY, DEORIA AND OTHERS
January 14, 1990
GIRISH CHANDRA Vs. RAM AUTAR
February 8, 1990
GIRJA SHANKAR MISRA Vs. UNION OF INDIA AND OTHERS
February 1, 1990
GIRJA SHANKAR SHUKLA Vs. SUB DIVISIONAL MAGISTRATE KHARGA
September 10, 1990
GIRJESH Vs. STATE
March 14, 1990
GIRRAJ KISHORE KANHAIYA LAL Vs. COMMISSIONER OF INCOME TAX
July 11, 1990
GOEL TEXTILE INDUSTRIES Vs. UNION OF INDIA UOI
December 17, 1990
GOPAL DAS Vs. STATE OF U P
July 25, 1990
GOPAL PRASAD GUPTA AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, DEORIA AND OTHERS
March 28, 1990
GOPAL SINGH GORKHA Vs. STATE OF UTTAR PRADESH
October 12, 1990
GOPI KRISHNA AND CO Vs. COMMISSIONER OF INCOME TAX
December 4, 1990
GOPI NATH Vs. STATE OF U P
November 30, 1990
GOPI NATH Vs. STATE OF U P
November 12, 1990
GOVARDHAN KAGAJ UDYOG RANKUTA AGRA Vs. U P FINANCIAL CORPORATION AGRA
December 18, 1990
GOVIND PRASAD Vs. U P FINANCIAL CORPORATION
March 16, 1990
GOVIND PRASAD GOENKA Vs. STATE OF U P
July 8, 1990
GOVIND PRASAD GOENKA Vs. STATE OF U.P.
July 18, 1990
GUDDI ALIAS MITHILESH Vs. IST ADDITIONAL DISTRICT JUDGE MAINPURI
July 24, 1990
GUDDU Vs. STATE OF UTTAR PRADESH
February 8, 1990
GUDU Vs. STATE OF U.P.
February 9, 1990
GULATI PHARMACEUTICALS PRIVATE LIMITED Vs. PRAKASH CHANDRA INCOME TAX OFFICER
August 24, 1990
Gulfam Vs. State of u.p.
July 11, 1990
H D MUNDRA Vs. STATE OF U P
December 13, 1990
HAFIZ GULAM HUSAIN Vs. MOHD. YAMIN AND OTHERS
December 14, 1990
HAFOOZ KHAN Vs. STATE OF U P
November 22, 1990
HANS RAJ SINGH Vs. U P SECONDARY EDUCATION SERVICE COMMISSION
July 10, 1990
HAPUR PRINTING PRESS Vs. COMMISSIONER OF INCOME TAX
December 5, 1990
HAPUR SAHKARI KRAYA VIKRYA SAMITI LTD Vs. STATE OF U P
May 11, 1990
HAR CHANDI Vs. STATE OF UTTAR PRADESH
May 24, 1990
HAR NARAIN AND SONS Vs. STATE OF U P
February 14, 1990
HAR VILAS Vs. STATE OF U P
April 24, 1990
HARDEEP SINGH Vs. SRI RAMA RAMAN
September 13, 1990
HARDEO SINGH Vs. RAMA RAMAN AND ANOTHER
September 13, 1990
HARDOI ROADWAYS PRIVATE UNION HARDOI Vs. CANTONMENT BOARD SHAHJAHANPUR
September 11, 1990
HARDOI ROADWAYS PRIVATE UNION HARDOI Vs. CANTONMENT BOARD SHAHJAHANPUR
November 9, 1990
HARI KISHAN AGARWAL Vs. SHANTI DEVI SHARMA
April 18, 1990
HARI LAL SHARMA Vs. INDO GULF FERTILIZERS AND CHEMICAL CORPORATION JAGDISHPUR
August 8, 1990
HARI NARAIN Vs. SHIV KUMAR
January 17, 1990
HARI OM Vs. PRESCRIBED AUTHORITY, I ADDITIONAL C.J., MATHURA AND ANOTHER
August 1, 1990
HARI OM PRAKASH Vs. CONTROLLER OF ESTATE DUTY
July 11, 1990
HARI SHANKAR TRIPATHI Vs. STATE OF U P
May 7, 1990
HARI SHANKER PATHAK Vs. DISTRICT INSPECTOR OF SCHOOLS AZAMGARH
October 11, 1990
HARI SHARAN SARRAF Vs. COMMISSIONER OF INCOME TAX
September 6, 1990
HARIHAR PRASAD Vs. STATE OF U P
February 1, 1990
HARISH CHANDRA Vs. STATE
July 12, 1990
HARISH CHANDRA PRASAD Vs. SUPERINTENDENT CENTRAL JAIL
May 14, 1990
HARNATH RAM NATH Vs. COMMISSIONER OF INCOME TAX
October 25, 1990
HARPAL DUTT SHARMA Vs. STATE
January 12, 1990
HARVANSH SAHAI SRIVASTAVA Vs. STATE OF U P
January 25, 1990
HAVALDAR Vs. STATE OF U P
July 9, 1990
HIRAN TOBACCO FACTORY Vs. UNION OF INDIA UOI
September 10, 1990
HOTEL GANGES LIMITED Vs. INCOME TAX OFFICER
November 16, 1990
HRI SHANKAR KAUSHIK Vs. MUNICIPAL BOARD, ALIGARH
September 10, 1990
HUSSAINI Vs. STATE OF U P
February 28, 1990
I T C LTD Vs. UNION OF INDIA UOI
August 9, 1990
ICHCHA RAM Vs. PARSANDI
July 9, 1990
ILAM SINGH Vs. VITH ADDL DISTRICT JUDGE MUZAFFARNAGAR
April 19, 1990
INDERJEET SINGH Vs. STATE OF U P
March 28, 1990
INDIAN OXYGEN LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE
September 4, 1990
INDRA DEVA IN JAIL Vs. STATE
August 18, 1990
INDRA JEET Vs. STATE
August 31, 1990
INDRA PRASAD GUPTA Vs. COMMISSIONER OF INCOME TAX
April 18, 1990
INDRAJIT SINGH Vs. STATE OF UTTAR PRADESH
November 13, 1990
INDRAWATI Vs. UNION OF INDIA UOI
May 26, 1990
IQBAL SIDDIQUI Vs. SMT. KISHWAR JAHAN
August 28, 1990
IRFAN Vs. STATE OF U P
April 9, 1990
ISHWARI PRASAD Vs. COMMISSIONER JHANSI DIVISION
December 4, 1990
JAGAT PAL SINGH Vs. STATE
February 7, 1990
JAGDAMBA PRASAD TEWARI Vs. STATE OF UTTAR PRADESH
December 4, 1990
JAGDIP SINGH Vs. STATE OF U P
May 11, 1990
JAGDISH Vs. STATE OF U P
February 7, 1990
JAGDISH Vs. STATE OF U P
November 14, 1990
JAGDISH CHANDRA DIXIT Vs. RABINDRA DIXIT
November 28, 1990
JAGDISH NARAIN TIWARI Vs. STATE
July 19, 1990
JAGDISH PRASAD Vs. DISTRICT MAGISTRATE MUZAFFARNAGAR
May 9, 1990
JAGDISH PRASAD Vs. STATE OF UTTAR PRADESH
November 29, 1990
JAGDISH PRASAD SINHA Vs. PRESIDING OFFICER LABOUR COURT
March 26, 1990
JAGDISH YADAV Vs. SENIOR SUPERINTENDENT OF POLICE
May 10, 1990
JAI BHAGWAN Vs. STATE OF U P
April 26, 1990
JAI HARI TEWARI Vs. MANAGING DIRECTOR
December 20, 1990
JAI PRAKASH Vs. STATE OF U P
October 15, 1990
JAI PRAKASH NARAIN RAI Vs. STATE OF U P
February 2, 1990
JAIPAL SINGH Vs. STATE OF UTTAR PRADESH
March 9, 1990
JAISHREE POULTRY FEED INDUSTRIES Vs. STATE OF U P
November 16, 1990
JAMUNA RAI S/O RAM VRAT RAI AND ORS. Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
October 15, 1990
JANTA METAL WORKS Vs. INCOME TAX OFFICER
July 18, 1990
JARAWAR SINGH Vs. STATE
December 11, 1990
JASWANT KAUR Vs. SARLA ARYA
August 24, 1990
JASWANT SINGH Vs. RAM SINGH
May 25, 1990
JAVED AKHTAR Vs. STATE OF U P
November 22, 1990
JAWAHAR LAL Vs. AWADH BIHARI
March 15, 1990
JAY SHREE TEA LTD Vs. INDUSTRIAL TRIBUNAL 1
March 28, 1990
Jeet Narain and another Vs. State of U.P.
January 19, 1990
JHABBAR AND OTHERS Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHERS
January 11, 1990
JIT SINGH ALIAS HARJEET SINGH Vs. STATE OF U P.
November 14, 1990
JITENDRA KUMAR JAIN Vs. STATE OF U P
September 4, 1990
JITENDRA KUMAR PODDAR Vs. PRESCRIBED AUTHORITY
December 14, 1990
JITENDRA NATH SINGH Vs. ALOK RANJAN
August 17, 1990
JITENDRA NATH SINGH AND ANOTHER Vs. ALOK RANJAN, VICE
May 23, 1990
JITENDRA NATH SINGH AND ANOTHER Vs. ALOK RANJAN AND OTHERS
August 27, 1990
JITENDRA NATH, GENERAL MANAGER (ADMN.) U.P. CO Vs. STATE OF U.P.
May 22, 1990
JOGENDRA SINGH Vs. STATE OF U P
March 2, 1990
JOHARI DEVI GIRLS INTER COLLEGE, KANPUR AND ANOTHER Vs. U. P. SECONDARY EDUCATION SERVICES COMMISSION, ALLAHABAD AND OTHERS
April 6, 1990
KAILASH CHANDRA AGARWAL Vs. SUBHASH CHAND AGARWAL
May 25, 1990
KAILASH STRUCTURALS PVT LIMITED Vs. UNION OF INDIA
July 18, 1990
KALATMAK CHURI NIRMATA AND OTHERS Vs. STATE BANK OF INDIA
September 13, 1990
KALAWATI Vs. STATE OF U P
July 11, 1990
KALI CHARAN Vs. STATE OF U P
January 2, 1990
KALLOOMAL TAPESHWARI PRASAD AND CO Vs. RASTRIYA CHEMICALS AND FERTILIZERS LTD
March 7, 1990
KALLU Vs. STATE OF U P
March 1, 1990
KALYAN ELECTRONICS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
May 3, 1990
KALYAN SAMITI Vs. STATE OF U P
May 8, 1990
KALYANPUR COLD STORAGE Vs. SOHANLAL BAJPAI
March 1, 1990
KAMAL NARAIN TRIPATHI Vs. BASIC SHIKSHA ADHIKARI KANPUR AND ANOTHER
May 16, 1990
KAMAL SINGH Vs. STATE OF UTTAR PRADESH
February 15, 1990
KAMAL SINGH Vs. RESHAM SINGH
May 4, 1990
KAMALA Vs. COMMISSIONER OF INCOME TAX
September 6, 1990
KAMESHWAR NATH MISRA Vs. STATE OF U P
September 3, 1990
Kamta Prasad and another Vs. Kunware and another
August 16, 1990
KANHAIYA LAL Vs. STATE OF U.P.
November 22, 1990
KANHAIYA LAL GUPTA Vs. STATE OF UTTAR PRADESH
May 25, 1990
KANORIA CHEMICALS AND INDUSTRIES LIMITED Vs. UNION OF INDIA, ACCE
November 14, 1990
KANPUR PLASTIPACK LTD Vs. UNION OF INDIA UOI
August 28, 1990
KAPOOR CHAND Vs. DEVELOPMENT AUTHORITY AGRA
April 16, 1990
KAPOOR LAL Vs. STATE OF UTTAR PRADESH
November 19, 1990
KARAN SINGH Vs. STATE OF U P
May 4, 1990
KEDAR NATH CHAUBE Vs. REGIONAL MANAGER U P STATE ROAD TRANSPORT CORPORATION
September 14, 1990
Kedar Nath Dhanwik Vs. State of U.P.and another
July 23, 1990
KESAR ENTERPRISES LIMITED Vs. STATE OF U P
May 17, 1990
KESHAV SINGH AZAD Vs. STATE OF U P AND ANOTHER
October 10, 1990
KHACHERU Vs. STATE OF U P
July 23, 1990
KHALIL ULLAH KHAN Vs. IV ADDITIONAL DISTRICT JUDGE GORAKHPUR
January 25, 1990
KHEM KARAN Vs. STATE OF UTTAR PRADESH
November 26, 1990
KINGS INTERNATIONAL Vs. INCOME TAX OFFICER
March 14, 1990
KISAN GHAR Vs. COMMISSIONER OF INCOME TAX
November 14, 1990
KISAN SAHAKARI CHINI MILLS LTD Vs. UNION OF INDIA UOI
December 4, 1990
KISHAN GUPTA Vs. RAM BABU GUPTA
January 19, 1990
KISHAN LAL SINGHANIA Vs. DISTRICT JUDGE KANPUR NAGAR
March 8, 1990
KM RENU TYAGI Vs. STATE OF UTTAR PRADESH
October 16, 1990
KM. PALLAVI MUKHERJEE Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U.P. ALLAHABAD AND OTHERS
June 18, 1990
KM. SHASHI SINGH Vs. U.P. HIGHER EDUCATION SERVICE COMMISSION AND OTHERS
October 10, 1990
KODU LAL Vs. STATE OF U P
January 19, 1990
KOHINOOR CANE CRUSHER Vs. ADDITIONAL SECRETARY GOVT OF INDIA
September 4, 1990
KRISHI DIESEL FILLING STATION Vs. MUNICIPAL BOARD
January 2, 1990
KRISHNA AUTAR Vs. COMMISSONER OF JHANSI DIVISION JHANSI
August 23, 1990
KRISHNA GOPAL Vs. REGIONAL TRANSPORT AUTHORITY AGRA
May 24, 1990
KRISHNA KHANNA Vs. MUNICIPAL BOARD BAREILLY
March 1, 1990
KRISHNA LAL ALIAS KALE Vs. STATE OF U P
November 20, 1990
KRISHNA PRASD Vs. NOTIFIED AREA OBRA
March 14, 1990
KRISHNA RANI Vs. DISTRICT JUDGE DEHRADUN
February 13, 1990
KSHETRIYA SHRI GANDHI ASHRAM SHIKOHABAD Vs. SPECIAL JUDGE E C ACT
January 29, 1990
KUBER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
March 19, 1990
KULDEEP NARAIN VERMA Vs. U. P. STATE ROAD TRANSPORT CORPORATION, ALLAHABAD AND ANOTHER
December 25, 1990
KULVINDER KAUR Vs. JASBIR SINGH
July 30, 1990
KUMAR SAHELI Vs. SAFIR UDDIN
October 10, 1990
KUNDAN Vs. 1ST ADDL DIST JUDGE BULANDSHAHR
March 21, 1990
KUNDAN SINGH Vs. STATE OF U P
November 20, 1990
KUSUM Vs. TOWN AREA BABARPUR
May 7, 1990
L M TRIVEDI Vs. IIIRD ADDITIONAL DISTRICT JUDGE ALLAHABAD
November 14, 1990
LACHMAN Vs. SPECIAL LAO SONS
April 9, 1990
LACHMAN DAS Vs. STATE OF U P
March 21, 1990
LAKHI CHAND Vs. DEPUTY DIRECTOR OF CONSOLIDATION GHAZIPUR
March 19, 1990
LAKSHMAN RAM Vs. GANGA RAM
July 9, 1990
LAL BAHADUR SINGH Vs. STATE OF U P
November 22, 1990
LAL CHANDRA Vs. VICE-CHANCELLOR BANARAS HINDU UNIVERSITY VARANASI
December 5, 1990
LAL JI Vs. DISTRICT MAGISTRATE, ALLAHABAD AND ANOTHER
February 8, 1990
LALA RAM Vs. STATE OF U.P.
January 30, 1990
LALA RAM VISHAN DAS Vs. INCOME TAX OFFICER
March 14, 1990
LALLAN PRASAD Vs. STATE OF U P
October 23, 1990
LATEEF Vs. STATE OF U P
April 19, 1990
LAXMI ELECTRONIC CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
November 14, 1990
LAXMI NARAIN Vs. MUNNI DEVI
August 7, 1990
LAXMI NARAIN AGARWAL Vs. STATE
July 30, 1990
LAXMI NARAIN GUPTA Vs. MAHA NARAIN KAPOOR
November 28, 1990
LAXMI NARAYAN Vs. STATE
August 31, 1990
LEELA MOVIES Vs. COMMISSIONER OF INCOME TAX
November 26, 1990
LIAQAT ALI Vs. DISTRICT PANCHAYAT RAJ OFFICER DEORIA
April 11, 1990
LML LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
April 6, 1990
LODAI Vs. STATE
December 12, 1990
LT COL ASHOK KUMAR Vs. NARESH CHANDRA
May 26, 1990
LUCKNOW DIOCESSAN TRUST ASSOCIATION Vs. SACHINDRANAND BAKSHI
March 15, 1990
LUXMI NARAIN SEWA PUJA TRUST Vs. STATE OF U.P. AND OTHERS
January 8, 1990
M D JOSHI Vs. STATE OF UTTAR PRADESH
January 10, 1990
M K MODI Vs. STATE OF U P
December 11, 1990
M SUBRAMANIYAM Vs. RAM AGYA PRASAD GUPTA
March 29, 1990
M. BROWN Vs. MABEES BOND
July 11, 1990
M/S TRIVENI STRUCTURAL LTD., NAINI, ALLAHABAD Vs. V.K. PILLEY AND ANOTHER
March 1, 1990
M/S. KANWAL AGENCIES AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
May 2, 1990
M/S. KEDAR NATH BAIJNATH AND OTHERS Vs. SRI RAM CHANDRAJI, SRI JANKI, SRI LAKSHMAN JI VIRAJMAN MANDIR AND OTHERS
April 24, 1990
M/S. KISAN RICE MILLS, TANDA AND OTHERS Vs. BANK OF INDIA
May 9, 1990
M/S. METAL GOODS MANUFACTURING CO. (P.) LTD. Vs. GORAKHNATH AND OTHERS
November 29, 1990
M/S. MODEL TANNERY Vs. STATE OF U.P. AND ANOTHER
October 16, 1990
MADHUBALA SINGH Vs. ALLAHABAD DEVELOPMENT AUTHORITY
August 23, 1990
MADHUSUDAN KUMAR Vs. DISTRICT JUDGE, ALLAHABAD AND OTHERS
August 7, 1990
MAHA LUXMI CHEMICALS Vs. NAGAR MAHAPALIKA BARELLY
August 1, 1990
MAHABIR SARAN DASS JAISWAL Vs. STATE OF U P
July 23, 1990
MAHALAXMI POLYPLAST PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
July 25, 1990
Mahanta and another Vs. State and another
August 28, 1990
MAHARSHI AVADHESH Vs. STATE OF UTTAR PRADESH
January 15, 1990
MAHATMA BRAHMANAND Vs. GULSHAN RAI PARTI
March 27, 1990
MAHAVIR MACHINERY CORPORATION Vs. STATE OF UTTAR PRADESH
January 12, 1990
MAHENDRA KUMAR AGARWEL CHIEF REGIONAL MANAGER STATE BANK OF INDIA AGRA Vs. SATYENDRA KUMAR VARSHNEY
November 26, 1990
MAHENDRA KUMAR MODI Vs. RAM KUMAR SHARMA
November 21, 1990
MAHENDRA KUMAR MODI Vs. STATE OF UTTAR PRADESH
December 11, 1990
MAHENDRA NATH CHAUBEY Vs. THE SUPERINTENDING ENGINEER & ORS.
April 16, 1990
MAHENDRA SINGH Vs. STATE
September 13, 1990
MAHENDRA SINGH Vs. STATE OF UTTAR PRADESH
February 9, 1990
MAHENDRA SINGH ALIAS BIRENDRA SINGH Vs. STATE OF U P
February 9, 1990
MAHESH CHAND VISHAN SWARUP Vs. COMMISSIONER OF INCOME TAX
July 24, 1990
MAHESH CHANDRA GUPTA Vs. STATE OF UTTAR PRADESH
August 18, 1990
MAHESH KUMAR JINDAL Vs. VICE CHANCELLOR
June 18, 1990
MAHESH PAL SINGH AND OTHERS Vs. NAGAR PALIKA, UJHANI, BUDAUN
September 13, 1990
MAHESH PRASAD KEDAR NATH Vs. INCOME TAX OFFICER
October 25, 1990
MAHESH VIKRAM SINGH Vs. DISTRICT ASSISTANT REGISTRAR, CO
January 4, 1990
MAHIPAL SINGH VERMA Vs. ATMA RAM SRIVASTAVA
November 16, 1990
MAIKU Vs. RAHIMUDDIN
May 18, 1990
MAJESTIC TRADING HOUSE Vs. UNION OF INDIA
March 1, 1990
MAJJO Vs. COMMISSIONER OF INCOME TAX ASSESSMENT
July 23, 1990
MAJOR ASHOK KUMAR SINGH Vs. VITH ADDITIONAL SESSIONS JUDGE
December 17, 1990
MANBODH PANDEY Vs. CHANCELLOR KASHI VIDYA PITH
November 20, 1990
MANGALA RAJ Vs. STATE OF U P
December 18, 1990
MANOJ NIDI Vs. CO
March 26, 1990
MANSA RAM AND SONS Vs. COMMISSIONER OF INCOME-TAX
December 4, 1990
MANSA RAM AND SONS Vs. COMMISSIONER OF INCOME TAX
November 15, 1990
MANVENDRA SINGH Vs. RAMESHWAR DAYAL
October 16, 1990
MARGRET PHILIPS Vs. ADDITIONAL DISTRICT JUDGE CUM SPECIAL JUDGE
February 6, 1990
MARUTI KISHORE Vs. ANIL KUMAR BHASIN
November 20, 1990
MARUTI KISHORE Vs. ANIL KUMAR BHASIN AND OTHERS
November 15, 1990
MAUL SHREE DEVI JAIN Vs. VIIITH ADDITIONAL DISTRICT JUDGE AGRA
May 4, 1990
MEENA DAS Vs. PRESCRIBED AUTHORITY
November 30, 1990
MEERA GUPTA Vs. KANCHAN GUPTA
March 27, 1990
MEERA SINGH Vs. COMMITTEE OF MANAGEMENT ANNEBESENT JUNIOR HIGH SCHOOL
April 12, 1990
MEGHRAJ AND OTHERS Vs. RAGHUNATH AND OTHERS
July 30, 1990
MEHMOOD HALIM Vs. COMMISSIONER OF WEALTH TAX
July 31, 1990
MIR HASAN Vs. STATE OF U P
April 17, 1990
MISHRI LAL ANANDMAY Vs. RENT CONTROL AND EVICTION OFFICER
October 23, 1990
MITHILESH Vs. COLLECTOR AGRA
December 21, 1990
MOHAKAM SINGH Vs. STATE OF U P
February 8, 1990
MOHAMMAD ABBAS Vs. STATE OF U P
November 16, 1990
MOHAMMAD AZAZ Vs. MADHYAMIK SHIKSHA PARISHAD UTTAR PRADESH ALLAHABAD
April 12, 1990
MOHAMMAD HARUN Vs. STATE OF UTTAR PRADESH
December 4, 1990
MOHAMMAD ISHAQ ABDUL HAMID Vs. ZILA PARISHAD
November 13, 1990
MOHAMMAD MOINUDDIN KHAN Vs. U.P. CO
November 20, 1990
MOHAMMAD USMAN WARSI Vs. MOHAMMAD FAROOQ
March 14, 1990
MOHAN CRYSTAL GLASS WORKS Vs. UNION OF INDIA, CCE (A)
October 9, 1990
MOHAN SINGH VERMA Vs. STATE OF U P
January 15, 1990
MOHD ASLAM ALIAS MUNNEY Vs. STATE OF U P
May 15, 1990
MOHD GUFRAN Vs. STATE OF U P
April 18, 1990
MOHD HARUN Vs. STATE OF U P
December 14, 1990
MOHD JAFAR Vs. STATE OF U P
October 11, 1990
MOHD MAHMOOD ALI Vs. PRESCRIBED AUTHORITY TOWN AREA
August 16, 1990
MOHD RAZA Vs. DEPUTY DIRECTOR OF CONSOLIDATION BANDA
February 14, 1990
MOHD SHAFIQ AMROHI Vs. STATE OF U P
July 28, 1990
MOHD TANVEER Vs. SPECIAL ADDITIONAL DISTRICT JUDGE SAHARANPUR
January 29, 1990
MOHD ZAKARIYA Vs. VIITH ADDITIONAL DISTRICT JUDGE
January 19, 1990
MOHD. AHMAD KHAN Vs. THE FIRST ADDL. DISTT. JUDGE AND ORS.
February 7, 1990
MOHD. AHMAD KHAN Vs. FIRST ADDITIONAL DISTRICT JUDGE, SHAHJAHANPUR AND
February 7, 1990
MOHD. SHAMIM KHAN Vs. DY. GENERAL MANAGER (CENTRAL ZONE) AND ANOTHER
October 17, 1990
MOHRA BAI Vs. MUNICIPAL BOARD
February 14, 1990
MOOL CHANDRA MAURYA Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
September 10, 1990
MORADHWAJ CHAUHAN Vs. PUBLIC SERVICE TRIBUNAL
January 19, 1990
MOTI LAL Vs. DEPUTY DIRECTOR PLANT PROTECTION MAHANAGAR
September 13, 1990
MOTI LAL PADAMPAT UDYOG LIMITED Vs. COMMISSIONER OF INCOME TAX
April 23, 1990
MOTI LAL PADAMPAT UDYOG LIMITED Vs. COMMISSIONER OF INCOME TAX
August 24, 1990
MRIDULA DEVI (SMT.) Vs. NIDESHAK BALVIKAS SEWA EVAM PUSTHAHAR, U.P. AND OTHERS
November 28, 1990
MUBARAK ALI Vs. WAHID ALI THROUGH LRS AND OTHERS
November 19, 1990
MUMTAZ Vs. STATE OF U P
July 7, 1990
MUNISH KUMAR SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS DEHRADUN
January 2, 1990
MUNNA LAL Vs. STATE OF U P
February 21, 1990
MUNNA LAL AND Vs. STATE OF UTTAR PRADESH
February 21, 1990
Munna Lal and etc Vs. State of U.P. and another etc
February 21, 1990
MUNNA LAL AND SONS Vs. COMMISSIONER OF INCOME TAX
September 12, 1990
MUNNER DEVI Vs. SATYA NARAIN
December 12, 1990
MUNNI DEVI Vs. STATE OF U P
April 5, 1990
MUNNI DEVI Vs. 10TH ADDL DIST AND SESSIONS JUDGE AGRA
April 2, 1990
MUNSHI RAZA Vs. ADDITIONAL DISTRICT JUDGE GYANPUR VARANASI
December 5, 1990
MUSHTAQ ALI Vs. STATE OF U P
January 12, 1990
MUSLIM Vs. STATE OF U.P.
June 11, 1990
MUSTAFA Vs. STATE OF U P
February 6, 1990
MUSTAFA Vs. GULABA
November 15, 1990
MUZAFFARNAGAR STEELS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 3, 1990
N K JAIN AND SONS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
March 20, 1990
NAFEES HAIDER Vs. STATE OF UTTAR PRADESH
December 17, 1990
NAGAR SWASTH ADHIKAII Vs. RAM RATAN
December 11, 1990
NAGAR SWASTHYA ADHIKARI AGRA Vs. AJAB SINGH
December 11, 1990
NAND KISHORE AGARWAL AND CO Vs. STATE OF U P
April 2, 1990
NAND KISHORE AGARWAL AND CO Vs. STATE OF UTTAR PRADESH
April 24, 1990
NAND KISHORE PRASAD Vs. THE U.P. SECONDARY EDUCATION SERVICES COMMISSION, THROUGH ITS SECRETARY AND ORS.
February 14, 1990
NAND KUMAR LAL Vs. AUTHORISED CONTROLLER AND OTHERS
September 7, 1990
NAND LAL KUSHWAHA Vs. STATE OF U.P. AND OTHERS
October 10, 1990
NANHEY SINGH Vs. STATE OF U.P.
November 14, 1990
NANHU Vs. STATE OF UTTAR PRADESH
May 10, 1990
NANNU ALIAS NANWA ALIAS NANU Vs. STATE OF UTTAR PRADESH
May 31, 1990
NAQLI Vs. STATE OF UTTAR PRADESH
October 5, 1990
NARAIN Vs. STATE OF U P
March 21, 1990
NARAIN DAS JAIN Vs. COMMISSIONER OF WEALTH TAX
November 26, 1990
NARENDRA KUMAR Vs. SHOBHA KUMARI
March 2, 1990
NARESH Vs. STATE OF U P
August 1, 1990
NARESH CHAND JAIN Vs. STATE OF UTTAR PRADESH
November 16, 1990
NARESH CHANDRA Vs. RAJ RANI
May 26, 1990
NARESH CHANDRA Vs. DISTRICT MAGISTRATE NAINITAL
May 25, 1990
NARESH KUMAR Vs. VITH ADDITIONAL DISTRICT JUDGE VARANASI
July 11, 1990
NASRATULLAH Vs. STATE OF U P
November 27, 1990
NATHU Vs. 1ST ADDITIONAL DISTRICT JUDGE ETAH
March 2, 1990
NATHUNI SINGH Vs. ASSTT DIRECTOR OF CONSOLIDATION GHAZIPUR
April 17, 1990
NATIONAL TEXTILE CORPORATION (U.P.) LTD. Vs. VIII ADDITIONAL DISTRICT JUDGE
March 5, 1990
NATIONAL TEXTILE CORPORATION U P LTD Vs. PRESIDING OFFICER LABOUR COURT I
December 12, 1990
NAYAR AND NAYAR PVT LIMITED Vs. CEGAT
April 18, 1990
NEERAJ Vs. STATE OF U P
January 19, 1990
NETRAPAL GIRI Vs. ARVIND KUMAR GIRI
November 28, 1990
NEW INDIA ASSURANCE CO LTD Vs. LAKHPATI
February 19, 1990
NEW INDIA ASSURANCE COMPANY LTD Vs. SUDESH BHALLA CLAIMANTS
May 26, 1990
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. TANDON CONSTRUCTION CO.
November 15, 1990
NIHAL DEVI Vs. RAGHUVIR SINGH
January 2, 1990
NIHAL SINGH Vs. STATE OF U P
July 31, 1990
NIRANJAN PRASAD Vs. DISTRICT JUDGE DEHRADUN
December 10, 1990
NISAR AHMAD AND THEREAFTER SMT. FATIMA BIBI AND OTHERS Vs. NANHU KHAN
March 15, 1990
NOOR AHMAD Vs. UNION OF INDIA
May 25, 1990
OM PRAKASH Vs. STATE OF U P
November 23, 1990
OM PRAKASH Vs. STATE OF U P
February 27, 1990
OM PRAKASH KASHYAP Vs. ADDITIONAL DISTRICT JUDGE DEHRADUN
October 15, 1990
OM PRAKASH SHUKLA Vs. U P HIGHER EDUCATION SERVICES COMMISSION
February 2, 1990
OM PRAKASH TANDON HUF Vs. COMMISSIONER OF INCOME TAX
November 27, 1990
OM PRAKASH TEWARI Vs. STATE
September 13, 1990
OM PRAKASH YADAV Vs. COLLECTOR ETAH
December 4, 1990
ONKAR NATH SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
April 9, 1990
ONKAR NATH SRIVASTAVA Vs. STATE OF U P
April 19, 1990
ORIENTAL FIRE AND GENERAL INS CO LTD Vs. MANJU GOEL
November 16, 1990
P L LAMBA Vs. KWALITY ICE CREAM CO
August 20, 1990
P N BISWAS AND CO Vs. STATE OF U P
January 8, 1990
P N SHUKIA Vs. STATE OF UTTAR PRADESH
December 21, 1990
P.C. CHARIYAN Vs. DISTRICT JUDGE, NAINITAL AND ANOTHER
January 3, 1990
PADAM CHAND JAIN Vs. CHAIRMAN, CENTRAL BANK OF INDIA AND ORS.
January 25, 1990
PADAM PRAKASH Vs. COMMISSIONER OF INCOME TAX
August 20, 1990
PADAM SINGH Vs. STATE OF U P
February 16, 1990
PAHAIWAN SINGH ALIAS KRISHNA PRATAP SINGH Vs. STATE OF U P
July 17, 1990
PAHARPUR COOLING TOWER LTD Vs. UNION OF INDIA UOI
January 1, 1990
PAHULAL VED PRAKASH Vs. COMMISSIONER OF INCOME TAX
May 7, 1990
PALJHAN Vs. STATE OF U P
May 15, 1990
PANCHAM TELI Vs. STATE OF U P
June 13, 1990
PANDIT PYARE LAL SHARMA MEMORIAL TRUST SOCIETY Vs. UNION OF INDIA
September 10, 1990
PANKAJ SINGH Vs. LABOUR COMMISSIONER UTTAR PRADESH
November 28, 1990
PANNA LAL SHARMA Vs. COMMISSIONER OF INCOME TAX
May 9, 1990
PARAM HANS Vs. STATE
December 21, 1990
PARASHU RAM Vs. STATE OF U P
May 9, 1990
PARMANAND Vs. STATE OF U P
January 2, 1990
PARMANAND MISHRA Vs. STATE OF U P
March 16, 1990
PARMATMA SARAN RASTOGI Vs. PUNJAB NATIONAL BANK
May 31, 1990
PARMESHWARI PRASAD Vs. XI ADDL. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
July 26, 1990
PARTUMAL/GHANSHYAM Vs. GAON SABHA
July 5, 1990
PARVATI DEVI Vs. STATE OF U.P.
August 7, 1990
PARVEZ QUADAR KHAN Vs. UNION OF INDIA
January 17, 1990
PARWATI DEVI Vs. IVTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR
February 21, 1990
PAWAN KUMAR SINGH AND ORS. Vs. MADHYAMIK SHIKSHA PARISHAD AND ORS.
February 2, 1990
PERMOD KUMAR Vs. STATE U P
August 24, 1990
PHOOL KUNWAR Vs. DEPUTY DIRECTOR CONSOLIDATION JALAUN CAMP
November 15, 1990
PHOOL SINGH Vs. STATE BANK OF INDIA & ORS
February 15, 1990
PHOOLA DEVI Vs. SUPT CENTRAL JAIL
May 4, 1990
PHOOLA DEVI Vs. BOARD OF REVENUE U P
January 1, 1990
PISHORI LAL SETHI Vs. TAX RECOVERY OFFICER
November 16, 1990
PRABHARI ADHIKARI NAGAR PALIKA Vs. RAMESH CHANDRA
November 16, 1990
PRABHU NATH TRIPATHI Vs. INDIAN RED ROSS SOCIETY U P STATE BRANCH
February 7, 1990
PRADEEP KUMAR VERMA ALIAS MUNNA Vs. SUPERINTENDENT CENTRAL JAIL
July 25, 1990
PRAHLAD RAI MURALI LAL Vs. COMMISSIONER OF INCOME TAX
October 10, 1990
PRAKASH FINANCE AND STORAGE Vs. PRESCRIBED AUTHORITY CITY MAGISTRATE
October 10, 1990
PRAKASH STRAW BOARD MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 17, 1990
PRAMOD KUMAR RAKESH KUMAR AND CO Vs. INCOME TAX OFFICER
July 11, 1990
PRAMOD KUMAR RAMESH CHANDRA Vs. STATE OF UTTAR PRADESH
August 24, 1990
PRASANT GAUR Vs. STATE OF U P
December 12, 1990
PRATAP Vs. STATE OF UTTAR PRADESH
November 23, 1990
PRATAP BAHADUR SINGH Vs. BHAGWANDIN SINGH
January 19, 1990
PRAVESH KUMAR DUBEY Vs. UNIVERSITY OF KANPUR
June 13, 1990
PREM CHAND Vs. SUNIL KUMAR
February 12, 1990
PREM CHAND YADAV Vs. ABHILASH PANDEY AND ANOTHER
December 21, 1990
PREM MOHAN GUPTA AND OTHERS Vs. STATE OF U.P. AND OTHERS
October 9, 1990
PREM NARAIN SINGH Vs. RAMRAJ SINGH
April 19, 1990
PREM NATH MEHRA Vs. STATE
July 25, 1990
PRESTIGE COPS PRIVATE LIMITED Vs. UNIION OF INDIA, AND ADDITIONAL COLLECTOR OF CENTRAL EXCISE
August 21, 1990
PRESTIGE ENGINEERING INDIA PVT LTD Vs. UNION OF INDIA UOI
July 16, 1990
PROMILLA GROVER Vs. COMMISSIONER OF INCOME TAX
July 10, 1990
PURAN SUGAR WORKS Vs. COMMISSIONER OF INCOME TAX
July 11, 1990
PUSHKAR NARIN SARRAF Vs. COMMISSIONER OF INCOME TAX
January 18, 1990
PUTTU SINGH ALIAS THAKUR Vs. STATE OF UTTAR PRADESH
July 27, 1990
R C RUPANA MANAGER STATE BANK OF PATIALA GHAZIPUR Vs. STATE OF U P
March 27, 1990
R C SHARMA Vs. REGISTRAR HIGH COURT OF JUDICATURE AT ALLAHABAD
April 19, 1990
R D CHAKRAVATI Vs. U P JAL NIGAM
February 8, 1990
R K MARKANDEY Vs. DIRECTOR OF HIGHER EDUCATION ALLAHABAD
March 5, 1990
R K SHARMA Vs. STATE OF U P
April 13, 1990
R. WHEELER Vs. STATE OF U. P. AND ANOTHER
December 5, 1990
R.C. MISRA, SUB Vs. DISTRICT REGISTRAR/ADDITIONAL D.M., FINANCE AND REVENUE, MAU AND OTHERS
March 20, 1990
RADEHY Vs. BOARD OF REVENUE U P
May 7, 1990
RADHA KRISHAN DIXIT Vs. COLLECTOR, FARRUKHABAD
September 4, 1990
RADHEY Vs. BOARD OF REVENUE
May 7, 1990
RADHEY LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P
January 30, 1990
RADHEY SHYAM Vs. RAFIQ UN NISAN
January 16, 1990
RADHEY SHYAM Vs. STATION HOUSE OFFICER POLICE STATION PHULPUR
May 9, 1990
RADHEY SHYAM Vs. TOWN AREA MIRANPUR
May 21, 1990
RADHEY SHYAM Vs. RAJA RAM
April 23, 1990
RADHEY SHYAM AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
March 19, 1990
RADHEY SHYAM JAISWAL Vs. COMMISSIONER OF INCOME TAX ASSESSMENT
July 17, 1990
RADHEY SHYAM SHARMA Vs. REGIONAL TRANSPORT AUTHORITY KATHGODAM NAINITAL
November 12, 1990
RADHEY SHYAM TEWARI Vs. DEPUTY DIRECTOR OF EDUCATION
May 10, 1990
RADHULI DEVI Vs. STATE OF U P
December 11, 1990
RAGHUBIR SINGH CHAUHAN Vs. U P STATE ROAD TRANSPORT CORPORATION
November 28, 1990
RAGHUVERA Vs. STATE OF UTTAR PRADESH
May 24, 1990
RAGHUVIR SARAN VERMA Vs. SPECIAL JUDGE, MATHURA
January 25, 1990
RAGHUWANSH SINGH Vs. DIWAN SINGH
May 21, 1990
RAHUL AGARWAL AND OTHERS Vs. LUCKNOW UNIVERSITY ETC.
April 12, 1990
RAHUL ALIAS RAWAT Vs. KARTAR SINGH
April 26, 1990
RAHUL PRASAD Vs. INSTITUTE OF MEDICAL SCIENCES BANARAS HINDU UNIVERSITY VARANASI
May 25, 1990
RAI MUNNA SINGH Vs. STATE
November 16, 1990
RAINATH BRAMHDEO MAHAVIDYALAYA, SALEMPUR, DEORIA AND OTHERS Vs. GORAKHPUR UNIVERSITY, GORAKHPUR
August 16, 1990
RAJ BAHADUR Vs. STATE OF UTTAR PRADESH
December 17, 1990
RAJ BAHADUR Vs. STATE OF U.P.
April 5, 1990
RAJ BAHADUR SINGH AND ANOTHER Vs. U.P. SECONDARY EDUCATION SERVICES COMMISSION AND OTHERS
March 28, 1990
RAJ KISHORE Vs. STATE OF U P
May 26, 1990
RAJ KISHORE PRASAD Vs. INCOME TAX OFFICER
May 2, 1990
RAJ KUMAR Vs. STATE OF U P
January 3, 1990
RAJ KUMAR KAPOOR Vs. IXTH ADDITIONAL CHIEF METROPOLITAN MAGISTRATE
December 6, 1990
RAJ KUMAR SINGH Vs. SMT. SHAKUNTALA DEVI
April 13, 1990
RAJ KUMARI Vs. KALAWATI
November 12, 1990
RAJ NARIN MEHROTRA Vs. COMMISSIONER OF WEALTH TAX
July 12, 1990
RAJ PAL SINGH Vs. STATE OF U.P. AND ANR.
August 23, 1990
RAJ RANI KAPOOR Vs. BHUPINDER SINGH
October 15, 1990
RAJ SINGH YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
April 5, 1990
RAJA PATHAK Vs. UNION OF INDIA UOI
February 2, 1990
RAJA RAM Vs. STATE OF UTTAR PRADESH
February 20, 1990
RAJAN LAL Vs. WEALTH TAX OFFICER
July 24, 1990
RAJENDRA Vs. STATE OF U P
February 12, 1990
RAJENDRA KUMAR Vs. LAKHA SINGH
July 9, 1990
RAJENDRA KUMAR Vs. MAYA DEVI
February 12, 1990
RAJENDRA KUMAR SHARMA Vs. STATE OF U.P.
August 29, 1990
RAJENDRA KUMAR SHUKLA Vs. U P STATE ROAD TRANSPORT CORPORATION
January 22, 1990
RAJENDRA NATH Vs. COMMISSIONER OF INCOME TAX
October 11, 1990
RAJENDRA PRASAD ALIAS LALLAN SRIVASTAVA Vs. SUBODH CHANDRA DAS
May 9, 1990
RAJENDRA PRASAD GOND Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR
February 6, 1990
RAJENDRA PRASAD GUPTA Vs. STATE OF UTTAR PRADESH
March 20, 1990
RAJENDRA PRATAP KUMAR Vs. IIND ADDITIONAL DISTRICT JUDGE VARANASI
July 30, 1990
Rajendra Singh Vs. Sudhir Kumar and others
August 18, 1990
RAJENDRA SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
October 9, 1990
RAJNEES SAXENA Vs. SURESH CHANDRA, HONY. SECRETARY, COMMITTEE OF MANAGEMENT, S. M. COLLEGE CHANDAUSI, DISTRICT MORADABAD
November 15, 1990
RAJNI BHARGHAVA Vs. CONTROLLER OF ESTATE DUTY
October 23, 1990
RAKESH GOEL Vs. VITH ADDITIONAL DISTRICT JUDGE ALLAHABAD
March 22, 1990
RAKESH KOMAR SRIVASTAVA Vs. DISTRICT INSPECTOR OF SCHOOLS, SULTANPUR AND ANOTHER
March 22, 1990
RAKESH KUMAR Vs. STATE OF UTTAR PRADESH
October 8, 1990
RAKESH KUMAR AGARWAL Vs. JAWAHAR LAL
August 20, 1990
RAKESH KUMAR JALAN Vs. STATE OF U P
December 3, 1990
RAM ANOOP Vs. STATE OF U P
November 27, 1990
RAM AUTAR Vs. STATE OF UTTAR PRADESH AND OTHERS
January 9, 1990
RAM AUTAR Vs. STATE OF U P
February 7, 1990
RAM AWADH AND OTHERS Vs. THE STATE OF U.P. AND OTHERS
May 10, 1990
RAM BABU SHARMA Vs. STATE OF UTTAR PRADESH
December 3, 1990
RAM BAHADUR SINGH Vs. DISTRICT MAGISTRATE DEORIA
November 19, 1990
RAM BALI SINGH Vs. STATE OF U P
April 30, 1990
RAM BARAN Vs. STATE OF U P
February 8, 1990
RAM BHUWAN DWIVEDI Vs. STATE OF U.P. AND OTHERS
January 12, 1990
RAM BILAS Vs. BHAGWATI DEVI WIFE OF RAM BILAS
February 6, 1990
Ram Bilas Gupta Vs. State of U.P.
August 23, 1990
RAM CHARAN MISRA Vs. STATE OF U P
December 12, 1990
RAM DASS YADAV Vs. IVTH ADDITIONAL DISTRICT JUDGE AND ORS.
October 22, 1990
RAM DEWAN SINGH Vs. STATE
August 20, 1990
RAM GOPAL Vs. STATE
February 19, 1990
RAM GULAM GUPTA Vs. ADDITIONAL DISTRICT JUDGE
February 19, 1990
RAM HARAKH YADAV Vs. KAMALA PANDYA
May 7, 1990
RAM HARDCORE AND ALLIED INDUSTRIES Vs. COMMISSIONER OF INCOME TAX ASSESSMENT
July 17, 1990
RAM KALI Vs. STATE OF U P
November 27, 1990
RAM KHILAWAN Vs. STATE OF U P
November 22, 1990
RAM KISHAN Vs. STATE OF U P
July 23, 1990
RAM KOMAL ALIAS KOMAL Vs. STATE OF U P
January 29, 1990
Ram Komal and others Vs. State of U.P.
January 29, 1990
RAM KUMAR Vs. STATE OF UTTAR PRADESH
January 29, 1990
RAM KUMAR Vs. STATE OF U P
January 24, 1990
RAM KUMAR Vs. KALAWATI
August 16, 1990
RAM KUMAR HAYARAN Vs. SHANKAR LAL HAYARAN
April 6, 1990
RAM LAKHAN Vs. STATE
February 8, 1990
RAM LAKHAN Vs. STATE OF U P
December 11, 1990
RAM LOCHAN Vs. STATE OF U P
May 3, 1990
RAM MILAN Vs. STATE OF U P
March 29, 1990
RAM MOHAN GARG Vs. STATE OF U P
February 13, 1990
Ram Nandan Kesarwani Vs. State of U.P.
February 5, 1990
RAM NARAIN Vs. SHREE NARAIN TRIVEDI AND ANOTHER
May 10, 1990
RAM NARAIN AND OTHERS Vs. DISTRICT JUDGE, MAINPURI AND OTHERS
December 12, 1990
RAM NARAIN RAI Vs. STATE OF UTTAR PRADESH
October 22, 1990
RAM NARAIN SINGH & ANR Vs. TEHSILDAR ROBARTS GANJ MIRZAPUR & ANR
February 9, 1990
RAM NATH Vs. STATE
November 30, 1990
RAM NAZAR TIWARI Vs. STATE OF UTTAR PRADESH
November 26, 1990
RAM NEWAJ AND OTHERS Vs. ASSISTANT DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS
May 9, 1990
RAM PAL SINGH Vs. STATE OF UP
May 3, 1990
RAM PATI RAM Vs. DISTRICT JUDGE, BAIIA
January 9, 1990
RAM PIAREY LAL Vs. RADHEY LAL
March 20, 1990
RAM PRAKASH GUPTA Vs. IST ADDITIONAL DISTRICT JUDGE, BADAUN
February 1, 1990
RAM PRASAD AGARWAL Vs. CONTROLLER OF ESTATE DUTY
November 8, 1990
RAM RAJ Vs. STATE
February 7, 1990
RAM SAHAI Vs. LAXMI NARAIN
May 15, 1990
RAM SAKHI Vs. IV ADDL. DISTRICT JUDGE, MORADABAD
October 9, 1990
RAM SANEHI Vs. STATE OF U P
October 23, 1990
RAM SARANDAS HAR SWAROOP MAL Vs. COMMISSIONER OF INCOME TAX
July 25, 1990
RAM SEWAK AND OTHERS Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U.P.
November 11, 1990
RAM SEWAK GOEL Vs. PASSENGER TAX OFFICER
March 1, 1990
RAM SHANKER RASTOGI Vs. VINAY RASTOGI
June 29, 1990
RAM SINGH Vs. STATE OF U P
November 19, 1990
RAM SINGH ALIAS RAI SINGH Vs. STATE OF U P
February 15, 1990
RAM SURAT Vs. GRAM SABHA NAG NAR HARAIYA PARGANA AHRAURA
February 5, 1990
RAM SWAROOP Vs. U P STATE CO OP LAND DEVELOPMENT BANK LTD
March 7, 1990
RAM WASHER RAHAT INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
May 25, 1990
RAMA SHANKAR Vs. DISTRICT MAGISTRATE KANPUR DEHAT
October 12, 1990
RAMA SINGH Vs. STATE OF U P
July 19, 1990
RAMA SINGH AND OTHERS Vs. VTH ADDL. DISTRICT JUDGE AND OTHERS
February 12, 1990
RAMASHRAYA TEWARI Vs. SENIOR SUPERINTENDENT OF POLICE, ALLAHABAD AND OTHERS
October 30, 1990
RAMCHARAN LAL ALIAS RATAN LAL Vs. STATE OF U P
August 24, 1990
RAMDAS DEOKI NANDAN PRASAD Vs. COMMISSIONER OF WEALTH TAX
April 30, 1990
RAMESH Vs. STATE OF U P
February 12, 1990
RAMESH AR DAYAL SHARMS Vs. STATE OF U P
March 2, 1990
RAMESH CHANDRA MISHRA Vs. U. P. SECONDARY EDUCATION SERVICES COMMISSION, ALLAHABAD AND OTHERS
April 11, 1990
RAMESH CHANDRA MISRA Vs. CHAIRMAN AND MANAGING DIRECTOR CENTRAL BANK OF INDIA
April 30, 1990
RAMESH CHANDRA SAHU ALIAS BHAIJI Vs. DILIP KUMAR CHAURASIA AND OTHERS
August 28, 1990
RAMESH CHANDRA SINGH Vs. UNIVERSITY OF ALLAHABAD AND OTHERS
February 26, 1990
RAMESH KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
May 5, 1990
RAMESH KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
May 2, 1990
RAMESH KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
March 7, 1990
RAMESH SINGH Vs. STATE
December 18, 1990
RAMESHWAR Vs. NANHEY LAL
May 21, 1990
RAMESHWAR NATH SINGH Vs. VIIITH ADDITIONAL DISTRICT JUDGE, ALLAHABAD
September 3, 1990
RAMESHWAR PRASAD Vs. COMMISSIONER OF INCOME TAX ASSESSMENT
May 14, 1990
RANA METAL TUBES PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
January 19, 1990
RANBIR SINGH Vs. DISTRICT JUDGE, MATHURA AND OTHERS
March 28, 1990
RANGI LAL Vs. STATE OF UTTAR PRADESH
October 23, 1990
RANJIT Vs. SUKHBASI
May 24, 1990
RANVIR SINGH Vs. SMT. SATYAWATI
March 16, 1990
RATAN LAL BALI Vs. MAHESH CHANDRA
June 11, 1990
RATAN PRAKASH Vs. STATE OF U P
August 18, 1990
RAVI PANDEY Vs. MEENA
November 23, 1990
RAVI SHANKAR MISHRA Vs. STATE OF UTTAR PRADESH
May 25, 1990
RAVI SHANKAR SHUKLA Vs. VI ADDITIONAL DISTRICT JUDGE, KANPUR DEHAT AND OTHERS
February 8, 1990
RAVI SHANKER MISRA Vs. STATE OF U P
May 25, 1990
RAVINDRA AND COMPANY Vs. UNION OF INDIA UOI
September 6, 1990
RAVINDRA BAHADUR SINGH Vs. STATE OF U.P. AND OTHERS
July 17, 1990
RAVINDRA NATH MISRA Vs. STATE OF U P
February 9, 1990
Rekha Vs. State of U.P.and another
July 10, 1990
RENU TYAGI Vs. STATE OF U P
October 16, 1990
REYASAT ALI Vs. STATE OF U P
November 26, 1990
RIKSH PAL SINGH Vs. SECRETARY UTTAR PRADESH BASIC EDUCATION BOARD
February 14, 1990
RISAL SINGH Vs. REGIONAL TRANSPORT AUTHORITY MEERUT
March 21, 1990
ROAD FLYING CARRIER Vs. G E C OF INDIA LTD
February 28, 1990
ROOPAM Vs. JITENDIRA MOHAN SINHA
May 17, 1990
RUSTAM ALI Vs. D K SRIVASTAVA
July 11, 1990
S C BHATNAGAR Vs. DISTRICT JUDGE DEHRADUN
December 12, 1990
S D SINGH Vs. UNION BANK OF INDIA & ANR
February 19, 1990
S K TULSI AND SONS Vs. COMMISSIONER OF INCOME-TAX
September 12, 1990
S S AHLUWALIA Vs. G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
August 23, 1990
S S PHARMACEUTICALS (P) LIMITED Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE DIVISION
February 16, 1990
S. HARBHAJAN SINGH Vs. SARDAR ASPAN SINGH AND OTHERS
January 9, 1990
SAFI KHAN Vs. STATE OF U.P. AND OTHERS
April 26, 1990
SAGEER HUSAIN Vs. UNIION OF INDIA, AND SUPERINTENDENT OF CENTRAL EXCISE
May 15, 1990
SAIDPUR MATSYAJIVI SAHKARL SAMITI LTD., SAIDPUR GHAZIPUR Vs. STATE OF U. P. AND OTHERS
February 9, 1990
SALAUDDIN KHAN Vs. DISTRICT DY. DIRECTOR OF CONSOLIDATION
May 9, 1990
SALEK CHAND JAIN AND OTHERS Vs. III ADDL. DISTRICT JUDGE AND OTHERS
January 19, 1990
SALIGRAM Vs. STATE OF U P
February 2, 1990
SALIK RAM Vs. DISTRICT PANCHAYAT RAJ OFFICER
December 12, 1990
SALIM Vs. NAGAR PALKA, MAHMOODABQD, DISTRICT SITAPUR
May 15, 1990
SALIM AHMAD Vs. STATE OF U P
December 11, 1990
SAMAPIKA CHATTERJEE Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS
February 7, 1990
SAMUNDER BHAN SADH Vs. COMMISSIONER OF INCOME TAX
November 22, 1990
SANEY LAL Vs. STATE
January 24, 1990
SANGAM LAL PANDAY Vs. STATE OF U.P. AND OTHERS
March 8, 1990
SANJAI KUMAR SINGH Vs. VICE CHANCELLOR PURVANCHAL UNIVERSITY JAUNPUR
April 30, 1990
SANJAY KUMAR PATEL Vs. INCOME TAX OFFICER
October 25, 1990
SANJEEV KUMAR JAIN ASHOK KUMAR AGARWAL Vs. STATE OF U P
March 5, 1990
SANT LAL Vs. STATE OF U P
March 15, 1990
SANTOSH KUMAR Vs. REGIONAL TRANSPORT AUTHORITY MEERUT
March 16, 1990
SANTOSH KUMAR Vs. STATE OF U P
March 21, 1990
SANTOSH KUMAR Vs. STATE OF U P
February 19, 1990
SANTOSH KUMAR NIGAM Vs. STATE OF U P
February 26, 1990
SARAYA DISTILLERY Vs. PASSANGER TAX OFFICER GORAKHPUR
July 23, 1990
SARDAR HARPREET SINGH Vs. COMMISSIONER OF INCOME TAX
September 11, 1990
SARDAR JASPAL SINGH Vs. STATE
July 24, 1990
SARDAR TEERATH SINGH Vs. THE REGIONAL INSPECTRESS OF GIRLS SCHOOLS AND ANOTHER
October 11, 1990
SARNAM SINGH Vs. STATE OF U P
February 13, 1990
SARU SMELTING PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
May 3, 1990
SARVESH KUMAR AGRAWAL Vs. STATE OF U P
February 27, 1990
SATISH KUMAR Vs. IIND ADDL DISTRICT JUDGE MUZAFFARNAGAR
January 1, 1990
SATYA NAMIN Vs. STATE OF U P
December 3, 1990
Satya Narain Vs. State of U.P.
December 3, 1990
SATYA NARAIN SINGH Vs. CHANCELLOR, KASHI VIDYAPITH VARANASI RAJ BHAWAN AND ANR
February 14, 1990
SATYA PRAKASH GOEL Vs. RAM KRISHAN MISSION
November 8, 1990
SATYA PRAKASH GOEL Vs. RAM KRISHAN MISSION
August 11, 1990
SATYA RAO SHARMA Vs. U.P. SECONDARY EDUCATION SERVICE COMMISSION AND OTHERS
January 1, 1990
SATYENDRA NATH TRIPATHI Vs. III ADDL DISTRICT JUDGE DEORIA
November 8, 1990
SAVITA SINGH Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P
November 27, 1990
SEARAIYA SUGAR MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
May 2, 1990
SEWA SINGH Vs. SMT. GURBIR KAUR
June 22, 1990
SHABIR HUSSAIN Vs. ABDUL REHMAN
November 26, 1990
SHADI LAL SUGAR AND GENERAL MILLS Vs. UNION OF INDIA
July 23, 1990
SHAILESH KUMAR PANDEY Vs. STATE OF U P
October 11, 1990
SHAKEEL Vs. STATE OF U P
June 14, 1990
SHAKIRA BIBI Vs. ABDUL HAI
November 19, 1990
SHAKTI THEATRE Vs. UNION OF INDIA UOI
March 1, 1990
SHAKUNTALA DEVI Vs. COLLECTOR ETAH
November 26, 1990
SHAKUNTLA DEVI Vs. MANGAL BHAGAT
March 28, 1990
SHAM LAL Vs. STATE OF U P
January 5, 1990
SHAMIM AHMAD Vs. STATE OF U P
January 18, 1990
SHAMSHER SINGH Vs. STATE OF U P
November 9, 1990
SHAMSHER SINGH Vs. VI ADDL DISTRICT JUDGE VARANASI
October 25, 1990
SHAMSUL QAMAR Vs. STATE OF UTTAR PRADESH
April 10, 1990
SHANKAR INDUSTRIES ETC. Vs. U. P. KRISHI UTPADAN MANDI PARISHAD AND ANOTHER
April 2, 1990
SHANKER Vs. DISTRICT JUDGE MIRZAPUR
January 15, 1990
SHANTI DEVI Vs. ZILEY SINGH
February 19, 1990
SHANTI KUNWAR CHAUDHARY Vs. MANAGER COMMITTEE OF MANAGEMENT VIDYAWATI DARBARI GIRLS INTER COLLEGE
April 13, 1990
SHANTI PRASAD GOEL Vs. PUNJAB NATIONAL BANK
January 16, 1990
SHARDA CHAUHAN Vs. DISTRICT MAGISTRATE, ALLAHABAD
May 30, 1990
SHARIF AHMAD Vs. IXTH ADDITIONAL DISTRICT JUDGE, GHAZIABAD AND OTHERS
September 6, 1990
SHASHI DEVI Vs. MOHD AHSAN
July 18, 1990
SHEELAWATI Vs. DELHI TRANSPORT CORPORATION
October 25, 1990
SHEO KUMAR GUPTA (DECEASED) BY LEGAL REPRESENTATIVES Vs. BHIKHAM SINGH
November 14, 1990
SHEO NARAIN BHARTI Vs. REGISTRAR, MILK CO
November 9, 1990
SHEO NAYAK Vs. SARASWATI
August 18, 1990
SHEONATH BHAR Vs. STATE
May 8, 1990
SHER SINGH Vs. STATE OF U.P. AND OTHERS
October 13, 1990
SHIKSHAK ABHIBHAVAK SANGH Vs. SECRETARY BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
October 11, 1990
SHITAL PRASAD TRIPATHI Vs. STATE OF UTTAR PRADESH
August 22, 1990
SHITLA PRASAD SHYAM LAL Vs. COMMISSIONER OF INCOME TAX
November 14, 1990
SHIV CHARAN Vs. LALA MITHAN LAL
November 26, 1990
SHIV CHARAN Vs. STATE OF U.P. AND ANOTHER
June 6, 1990
SHIV CHARAN AND OTHERS Vs. STATE OF U.P.
November 21, 1990
SHIV KUMAR SAGAR AND ANR Vs. COLLECTOR/DISTRICT MAGISTRATE, PILIBHIL AND ORS
February 20, 1990
SHIV LOCHAN Vs. DISTRICT INSPECTOR OF SCHOOL, ALLAHABAD AND OTHERS
October 11, 1990
SHIV NARAIN Vs. DISTRICT JUDGE BARABANKI
January 15, 1990
SHIV NARAIN TEWARI Vs. DISTRICT MAGISTRATE AND ORS.
January 2, 1990
SHIV NATH Vs. DISTRICT JUDGE NAINITAL
December 14, 1990
SHIV NATH MISRA Vs. DAULAT SINGH
February 5, 1990
SHIV NATH SRIVASTAVA Vs. KALICHARAN AND OTHERS
March 16, 1990
SHIV RATAN Vs. STATE OF U.P.
July 7, 1990
SHIV SHAKTI CONTRACTORS Vs. THE COMMISSIONER, ALLD. DIVISION AND OTHERS
October 9, 1990
SHIV SHANKAR DUBEY Vs. STATE OF U.P.
November 11, 1990
SHIV SHANKAR UPADHYAYA Vs. STATE OF U P
March 7, 1990
SHIVAJEET SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS ALLAHABAD
September 10, 1990
SHIVAJI MALVIYA Vs. CENTRAL BANK OF INDIA
September 3, 1990
SHIVAN INDUSTRIES Vs. STATE OF UTTAR PRADESH
November 9, 1990
SHOBHA KATIYAR Vs. NARENDRA KUMAR DASS
February 8, 1990
SHORAN LAL SHARMA Vs. DEPUTY DIRECTOR OF EDUCATION 1 REGION
October 22, 1990
SHREE MAD BRAHAMANAND INTER COLLEGE AND ANOTHER Vs. MITHILESWAR MAHADEOJI MAHARAJ TRUST AND OTHERS
February 20, 1990
SHREE NATH Vs. EXECUTIVE ENGINEER U P ELECTRICITY BOARD
September 10, 1990
SHREE NIWAS KULSHRESTRA Vs. VITH ADDITIONAL DISTRICT JUDGE
August 20, 1990
SHREE RAGHUNATH ALLOY AND STEEL CASTING PRIVATE LIMITED Vs. NEW OKHA INDUSTRIAL DEVELOPMENT AUTHORITY
May 2, 1990
SHRI RAM HARDCORE AND ALLIED INDUSTRIES JAI PAL SINGH JAIN KRISHNA DEVI Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
July 17, 1990
SHRI RAM WASHER RAHAT INDUSTRIES Vs. COMMISSIONER OF INCOME-TAX
May 25, 1990
SHRIMATI MAJJO Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
July 23, 1990
SHUBHRA MOTEL Vs. INCOME TAX OFFICER
March 28, 1990
SHYAM BIHARI LAL Vs. U.P. STATE ROAD TRANSPORT CORPORATION, LUCKNOW AND ANOTHER
December 21, 1990
SHYAM BIRI WORKS PVT LIMITED Vs. UNION OF INDIA
August 20, 1990
SHYAM BIRI WORKS PVT LTD Vs. U P FOREST CORPORATION
March 20, 1990
SHYAM GAS COMPANY Vs. STATE OF UTTAR PRADESH
December 5, 1990
SHYAM LATA JAUHARI Vs. COLLECTOR ALLAHABAD
July 20, 1990
SHYAM SINGH Vs. OMBIREE
February 27, 1990
SHYAM SUNDER Vs. COLLECTOR VARANASI
April 4, 1990
SHYAM SUNDER GUPTA AND OTHERS Vs. KRISHNA BALLABH AND OTHERS
May 10, 1990
SHYAM SWAROOP Vs. KRISHNA PRASAD
July 5, 1990
SHYAM VINOD SHARMA Vs. DISTRICT MAGISTRATE, MATHURA AND OTHERS
October 12, 1990
SHYAMA CHARAN Vs. STATE OF U P
November 22, 1990
SIDH COMPANY KANPUR Vs. COMMISSIONER OF INCOME TAX
December 5, 1990
SIDHESHWARI DEVI SRIVASTAVA Vs. STATE OF U P
August 16, 1990
SIKSHA SAMITI DEGREE COLLEGE GARUA MAKSUDPUR Vs. REGISTRAR FIRMS SOCIETIES AND CHITS U P LUCKNOW
January 5, 1990
SITA KUMARI Vs. LALIT KUMAR
April 26, 1990
SITA RAM LAL SRIVASTAVA AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS BASTI AND OTHERS
October 10, 1990
SITAL PRASAD Vs. COMMISSIONER OF INCOME TAX
July 11, 1990
SIVE RAJ SINGH AND OTHERS Vs. GORITA AND OTHERS
November 29, 1990
SMT. A.Z. ZAIDI Vs. VTH ADDL. DISTRICT JUDGE, ALLAHABAD AND ANOTHER
February 12, 1990
SMT. CHAMPA SETH Vs. U. P. PUBLIC SERVICES TRIBUNAL NO. 1, LUCKNOW AND OTHERS
May 8, 1990
SMT. GANGA DEVI AND OTHERS Vs. VII ADDL. D.J., ALLAHABAD AND OTHERS
July 25, 1990
SMT. KAUSHILYA Vs. ABBAS
February 27, 1990
SMT. MARGSHREE Vs. SHANKER LAL
April 10, 1990
Smt. Munni Devi and others Vs. The Xth Additional District and Sessions Judge, Agra and others
April 2, 1990
SMT. PRABHAWATI Vs. PRESCRIBED AUTHORITY, ALLAHABAD AND OTHERS
December 14, 1990
SMT. RAJJAN DEVI AND OTHERS Vs. VI ADDITIONAL DISTRICT JUDGE, KANPUR AND OTHERS
July 9, 1990
SMT. SHANTI DEVI Vs. PRESCRIBED AUTHORITY, COLONELGANJ, ALLAHABAD AND OTHERS
December 20, 1990
SMT. VISHWA MOHINI Vs. IVTH ADDL. DISTRICT JUDGE AND OTHERS
February 1, 1990
SOHAN LAL Vs. STATE OF U P
December 5, 1990
SOHRAT ALI Vs. UNION OF INDIA
March 16, 1990
SOME DUTT SHARMA Vs. COMMISSIONER SALES TAX U P LUCKNOW
February 22, 1990
SOMESHWARI PRASAD Vs. STATE OF U P
December 14, 1990
SOMMAWATI Vs. SANTOSH
October 16, 1990
SONPAL Vs. STATE OF UTTAR PRADESH
August 24, 1990
SOUTH EASTERN ROADWAYS GHAZIABAD Vs. U P SALES TAX TRIBUNAL GHAZIABAD
October 15, 1990
SRI BAL MUKUND Vs. HAR
December 12, 1990
SRI GANESHI RAM ALIAS TOTA RAM Vs. IST ADDITIONAL DISTRICT JUDGE
July 28, 1990
SRI HARBANS KUMAR Vs. STATE OF U P
November 26, 1990
SRI RAM Vs. BHARAT DEVI
April 23, 1990
SRI RAM MISHRA Vs. STATE OF U P
March 27, 1990
SRI SAMUEL H JOSEPS Vs. JOHN C TAYLOR
April 25, 1990
SRIRAM BRICKET INDUSTRIES Vs. COMMISSIONER OF INCOME TAX ASSESSMENT
February 8, 1990
STATE Vs. STATE OF U P
January 25, 1990
STATE Vs. AKHTAR KHAN
July 23, 1990
STATE OF U P Vs. RAM KISHAN
July 23, 1990
STATE OF U P Vs. RAM DAS
July 12, 1990
STATE OF U P Vs. RAMESHWAR SINGH
July 18, 1990
STATE OF U P Vs. ANNOO ALIAS MOHDABDULLAH
July 19, 1990
STATE OF U P Vs. MADAN MOHAN KHANNA
May 2, 1990
STATE OF U P Vs. RATAN BEHARI
May 4, 1990
STATE OF U P Vs. OM PRAKASH
January 12, 1990
STATE OF U P Vs. NARENDRA PAL SINGH
February 9, 1990
STATE OF U P Vs. SUCHCHA SINGH
April 16, 1990
STATE OF U P Vs. SHIVA PRASAD
February 22, 1990
STATE OF U P Vs. BABU
March 14, 1990
STATE OF U P Vs. ILLAM SINGH
November 27, 1990
STATE OF U P Vs. RAM SINGH
November 27, 1990
STATE OF U P Vs. BHUP SINGH
November 14, 1990
STATE OF U.P. Vs. RAM LAL
July 29, 1990
STATE OF U.P. Vs. RAM DAS
February 20, 1990
STATE OF U.P. Vs. RAM MOHAN AND OTHERS
November 21, 1990
STATE OF U.P. Vs. SHIV DAS
September 3, 1990
STATE OF U.P. Vs. KRISHNA GOPAL SINGH AND OTHERS
December 12, 1990
STATE OF U.P. THROUGH DISTRICT COLLECTOR Vs. U.P. PUBLIC SERVICE TRIBUNAL LUCKNOW AND OTHERS
January 9, 1990
STATE OF UTTAR PRADESH Vs. DHAN KUNWAR ALIAS KHEMA DEVI
November 15, 1990
STATE OF UTTAR PRADESH Vs. HARI PRASAD
December 5, 1990
STATE OF UTTAR PRADESH Vs. BHAGWATI PAWAR
January 2, 1990
SUBHASH CHANDRA PANDEY Vs. DISTRICT BASIC EDUCATION OFFICER AND OTHERS
April 16, 1990
SUBODH CHANDRA JAIN Vs. CHAMAN ARA BEGUM
April 12, 1990
SUBODH KUMAR Vs. STATE OF U P
February 14, 1990
SUDHA SHANKAR LAL AND ANOTHER Vs. STATE OF U.P. AND OTHERS
November 12, 1990
SUDHENDU ALIAS CHUNNU SRIVASTAVA Vs. STATE OF U P
December 17, 1990
SUDHIR KUMAR SONI Vs. MANAGING DIRECTOR UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION
April 24, 1990
SUKH RAM MUNEEM Vs. STATE OF U.P.
November 12, 1990
SUKHDEO Vs. STATE OF U P
February 1, 1990
SUKHDEV AND OTHERS Vs. RAM BAHADUR
May 18, 1990
SUKHNANDAN Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT
October 16, 1990
SULTAN AHMAD AND OTHERS Vs. THE DISTRICT JUDGE, BALLIA AND OTHERS
January 5, 1990
SULTAN LEATHER FINISHERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX ASSESSMENT
November 29, 1990
SUMER CHAND SHARMA Vs. STATE TRANSPORT APPELLATE TRIBUNAL
January 18, 1990
SUNDER Vs. STATE OF U P
November 21, 1990
SUNDER LAL SURESH KUMAR Vs. STATE OF U P
May 15, 1990
SUNNI CENTRAL WAQF BOARD Vs. GOPAL SINGH VISHRAD
August 22, 1990
SURAJ KUMARI Vs. DISTRICT JUDGE MIRZAPUR
October 17, 1990
SURAJ PAL Vs. STATE OF U.P.
October 9, 1990
SURENDRA ENTERPRISE Vs. UNION OF INDIA
August 21, 1990
SURENDRA KAUR Vs. COMMISSIONER OF INCOME TAX
August 23, 1990
SURENDRA KUMAR Vs. GAON SABHA AND STATE
June 1, 1990
SURENDRA KUMAR TYAGI Vs. VIRENDRA KUMAR TYAGI
October 25, 1990
SURENDRA PRAKASH Vs. COMMISSIONER OF WEALTH TAX
August 23, 1990
SURENDRA PRATAP SINGH Vs. DISTT INSPECTOR OF SCHOOLS VARANASI
February 21, 1990
SURENDRA SINGH Vs. STATE OF U P
April 5, 1990
SURESH CHANDRA Vs. COMMISSIONER CHAIRMAN MUSSOORIE
July 31, 1990
SURESH KUMAR TEWARI Vs. STATE OF U P
March 15, 1990
SURYA BALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BALLIA AND OTHER
January 30, 1990
SURYA NARAIN TRIPATHI Vs. STATE OF U P AND OTHERS
April 25, 1990
SWADESHI COTTON MILLS Vs. LABOUR COURT 1
July 11, 1990
SWARUP VEGETABLE PRODUCTS INDUSTRIES LIMITED Vs. STATE OF U P
July 28, 1990
SWARUP VEGETABLE PRODUCTS INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2
August 22, 1990
SWASTIK TRADING AGENCY Vs. STATE OF U P
April 10, 1990
SYED AKBAR ALI Vs. SESSION JUDGE
October 23, 1990
SYED ALI HAMMAD Vs. COMMITTEE OF MANAGEMENT FORBES INTERMEDIATE COLLEGE
January 3, 1990
SYED JAMIL AHMED Vs. STATE OF U P
March 14, 1990
SYED ZAFER MASOOD Vs. SRI CHANDRA KISHORE
February 2, 1990
TARA PRASAD MISRA Vs. STATE OF U. P. AND OTHERS
April 19, 1990
TARUN KUMAR CHHABRA Vs. U P AWAS EVAM VIKAS PARISHAD
August 29, 1990
TEK CHAND Vs. STATE OF U P
May 7, 1990
TEXTILE AGENTS Vs. COMMISSIONER OF INCOME TAX
July 10, 1990
THE WARDENS FRIENDLY RELIEF TRUST ALLAHABAD AND ANR. Vs. M/S. NAV SAHKARI
February 22, 1990
TOWN AREA COMMITTEE Vs. STATE OF U P
October 5, 1990
TOWN AREA COMMITTEE, ANANDPUR, ETAH AND OTHERS Vs. STATE OF U P AND OTHERS
October 15, 1990
TRILOKI NATH ALIAS PADA Vs. STATE
February 8, 1990
TRILOKI NATH PANDEY Vs. STATE
April 30, 1990
TRIVENI SHEET GLASS WORKS LTD Vs. COLLECTOR OF C EX AND CUS
August 16, 1990
TRIYUGI NARAYAN MISRA Vs. EXECUTIVE ENGINEER NALKOOP KHAND 1ST ALLAHABAD AND OTHERS
July 27, 1990
TULSI S K AND SONS Vs. COMMISSIONER OF INCOME TAX
September 12, 1990
TULSI THEATRE Vs. COMMISSIONER OF INCOME TAX
October 25, 1990
U P CHALCHITRA NIGAM LTD Vs. STATE OF U P
May 26, 1990
U P FINANCIAL CORPN Vs. GOODMAN DRUG HOUSE PVT LTD
April 9, 1990
U P JAL NIGAM Vs. SONIA CONSTRUCTION COMPANY
April 9, 1990
U P JAL NIGAM Vs. XTH ADDITIONAL DISTRICT JUDGE LUCKNOW
February 14, 1990
U P PLYWOOD PRODUCTS Vs. UNIION OF INDIA, AND COLLECTOR OF CENTRAL EXCISE (APPEALS)
April 26, 1990
U P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER
November 14, 1990
U P STATE ROAD TRANS CORPORATION Vs. NANDI DEVI
November 15, 1990
U P STATE ROAD TRANSPORT CORPORATION Vs. U P PUBLIC SERVICES TRIBUNAL
February 12, 1990
U P STATE ROAD TRANSPORT CORPORATION JHANSI Vs. JAGJIT SINGH
October 5, 1990
U.P. FINANCIAL CORPORATION AND ANOTHER Vs. M/S. SIDDARTH UDYOG
January 17, 1990
U.P. STATE MINERAL DEVELOPMENT CORPORATION LTD. Vs. PRESIDING OFFICER C.I.T., KANPUR AND OTHERS
March 20, 1990
U.P. STATE ROAD TRANSPORT CORPORATION Vs. TOWN AREA, ATTARRA AND OTHERS
September 3, 1990
U.P. STATE ROAD TRANSPORT CORPORATION Vs. CHANDRIKA PRASAD
September 10, 1990
U.P. STATE SUGAR CORPORATION LTD. Vs. THE DY. LABOUR COMMISSIONER & ANR.
June 29, 1990
UDAI NARAIN RAI AND OTHERS Vs. STATE OF U.P. AND OTHERS
November 21, 1990
UDAI PRATAP SINGH Vs. COLLECTOR VARANASI
August 28, 1990
UDAIRAJ RAI Vs. STATE OF U P
February 27, 1990
UDYOG VYAPAR MANDAL Vs. NAGAR PALIKA, AFZALGARH AND ANOTHER
April 6, 1990
UDYOG VYAPER MANDAL SHORATGARH Vs. TOWN AREA COMMITTEE SHORATGARH
August 22, 1990
UMESH KUMAR Vs. JOINT SECRETARY U P GOVERNMENT HARIJAN AND SOCIAL WELFARE
May 18, 1990
UNION OF INDIA Vs. CIVIL JUDGE ALLAHABAD
February 2, 1990
UNION OF INDIA Vs. S PRAKASH
February 5, 1990
UNION OF INDIA UOI Vs. SHIV MANGAL
February 1, 1990
UNION OF INDIA UOI Vs. S B AGNIHOTRI
February 19, 1990
UNIVERSAL GENERAL STORE Vs. COMMISSIONER OF SALES TAX
January 15, 1990
URMILA DEVI Vs. STATE OF U P
May 4, 1990
UTTAR PRADESH STATE CEMENT CORPORATION LIMITED, UNIT CHUNAR CEMENT FACTORY Vs. SUPERINTENDENT, CENTRAL EXCISE, RANGE II
September 13, 1990
V.K. YADAV AND OTHERS Vs. STATE OF U. P. AND OTHERS
January 17, 1990
VIDHYA PLY AND BOARD PVT LTD Vs. UNION OF INDIA UOI
April 30, 1990
VIDYA DEVI Vs. ADDL DISTRICT JUDGE KANPUR NAGAR
January 15, 1990
VIJAI BISCUIT PRODUCTS, DELHI Vs. U P FINANCIAL CORPORATION
February 7, 1990
VIJAI DEEP SINGH Vs. STATE OF UTTAR PRADESH
January 25, 1990
VIJAI KUMAR Vs. STATE OF UTTAR PRADESH
December 12, 1990
VIJAI KUMAR SHARMA Vs. STATE OF U P
November 15, 1990
VIJAY BAHADUR TEWARI Vs. BRIJ CHANDER RAI
December 11, 1990
VIJAY ENTERPRISES Vs. SALES TAX OFFICER SECTOR-4 KANPUR
May 25, 1990
VIJAY KUMAR Vs. COMMISSIONER OF INCOME TAX
August 24, 1990
VIJAY NATH Vs. U P SECONDARY EDUCATION SERVICES COMMISSION
January 8, 1990
VIJAY PAL SINGH Vs. IVTH ADDL SESSIONS JUDGE SAHARANPUR
April 19, 1990
VIJAY PRAKASH Vs. STATE OF U.P. AND OTHERS
July 26, 1990
VIJAY SINGH Vs. FIRST ADDL SESSIONS JUDGE SAHARANPUR
April 6, 1990
VIJAYA KALI SHANKER MISRA Vs. EXCISE COMMISSIONER, U.P. AND OTHERS
March 15, 1990
VIKRAMPATI SINGHANIA CH Vs. COMMISSIONER OF WEALTH TAX
November 19, 1990
VILAS TEWARI Vs. STATE OF U P
March 23, 1990
VINDHYA VASINI PRASAD GUPTA Vs. COMMISSIONER OF INCOME-TAX
April 30, 1990
VINOD KUMAR Vs. STATE OF U P
May 22, 1990
VINOD KUMAR Vs. MOHRAWATI
January 24, 1990
VINOD KUMAR AND OTHERS Vs. XITH ADDL. DISTRICT JUDGE, VARANASI AND OTHERS
December 7, 1990
VINOD KUMAR MITTAL Vs. UNION OF INDIA
October 1, 1990
VINOD KUMAR MITTAL Vs. UNION OF INDIA
January 10, 1990
VIPIN KUMAR AGARWAL Vs. BOARD OF DIRECTOR VIDUR GRAMIN BANK
February 21, 1990
VIPIN KUMAR VINAY KUMAR Vs. COMMISSIONER SALES TAX U P LUCKNOW
March 15, 1990
VIRENDRA KUMAR Vs. STATE OF U P
February 15, 1990
VIRENDRA SINGH Vs. STATE OF U P
August 10, 1990
VISHNU NARAIN TRIPATHI Vs. REGISTRAR U P CO OP SOCIETY
December 13, 1990
VISHWA NATH Vs. RAMRAJ
March 21, 1990
VIVEK Vs. STATE OF U P
February 5, 1990
VIVEK CHAND JAIN Vs. U P FINANCIAL CORPORATION
December 6, 1990
VIVEK NARAIN Vs. COMMISSIONER OF INCOME TAX
May 7, 1990
VYAPAR MANDAL MAUAIMA TOWN, ALLAHABAD Vs. STATE OF U.P. AND OTHERS
November 27, 1990
WADIL Vs. BOARD OF REVENUE U P
November 9, 1990
WIMCO LTD Vs. U P POLLUTION CONTROL BOARD
April 19, 1990
WING COMMANDER RAMESH CHANDRA Vs. STATE OF U P
March 26, 1990
WINSTON OIL INDUSTRIES Vs. STATE OF U P
January 3, 1990
Y N SHARMA Vs. INCOME-TAX OFFICER
February 9, 1990
YASEEN KHAN Vs. STATE OF U P
February 28, 1990
YASHPAL KOHLI Vs. STATE OF U P
May 23, 1990
YOGENDRA KUMAR Vs. STATE OF U P
November 20, 1990
ZAFAR HUSSAIN Vs. FIFTH ADDITIONAL DISTRICT JUDGE HARDOI
May 26, 1990
ZAHEER AHMAD Vs. VII ADDL. DISTRICT JUDGE, MEERUT AND OTHERS
February 28, 1990
ZAHEER KHAN Vs. VI ADDL. DISTRICT JUDGE, MEERUT AND OTHERS
June 12, 1990
ZAHIRUDDIN Vs. STATE OF U P
July 23, 1990
ZAQAULLAH Vs. STATE OF U P
April 16, 1990
ZARGAM BEG AND OTHERS Vs. ASHFAQ HUSAIN
December 7, 1990
ZILA PARISHAD; BIJNOR Vs. PASHU SHAV CHHEDAN EVAM HADDI CHHOORA AUDYOGIK UTPADAN CO OPERATIVE SOCIETY LIMITED
May 21, 1990
ZUBAIDA KHATOON Vs. RENT CONTROL AND EVICTION OFFICER
December 14, 1990
ZULFIQAR BEG ALIAS BABY Vs. STATE OF U P
July 23, 1990