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Case Index
Title
Date
ATUL DUA Vs. HELVETIA WATCH HOUSE
August 16, 1990
BANDANA CHADHA Vs. SHERI LOUISE SLIMMING CENTRE
May 14, 1990
DIRECTOR GENERAL I R Vs. INDIAN INSTITUTE OF MANAGEMENT STUDIES
February 2, 1990
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. CAMPA BEVERAGES P LTD
May 10, 1990
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. IOFIC LEASING LTD
October 24, 1990
INDO JAPAN PHOTO FILMS CO LTD Vs. INDIAN NEWSPAPER SOCIETY
March 15, 1990
INDO JAPAN PHOTO FILMS CO LTD Vs. INDIAN NEWSPAPER SOCIETY
February 9, 1990