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Case Index
Title
Date
A BADRA CHETTY Vs. COMMISSIONER OF INCOME TAX
August 13, 1990
A E M USOOF AND SONS MADRAS Vs. O M MOHAMED IBRAHIM
April 23, 1990
A GHOUSE KHAN Vs. RENT CONTROLLER PRL DISTRICT MUNSIF COIMBATORE
December 7, 1990
A K IMPEX Vs. UNION OF INDIA
July 13, 1990
A LOGAMMAL Vs. SECRETARY TO GOVERNMENT OF INDIA
March 6, 1990
A MADASAMY NADAR Vs. A J KHAJA NAZAMUDECN
November 9, 1990
A N KRISHNAMOORTHY Vs. MANAGEMENT OF E I D PARRY I LTD MADRAS
November 14, 1990
A P S BAHURUDEEN Vs. ANTONY
November 7, 1990
A RATNAM Vs. UNION OF INDIA
February 20, 1990
A S M ABDUL WAHID Vs. DEPUTY DIRECTOR, ENFORCEMENT DIRECTORATE
February 14, 1990
A S RAMASWAMY MUDALIAR Vs. P S THIRUNAVUKARASU
October 15, 1990
A SHANMUGA SUNDARA PANDIA NADAR Vs. P S R VIVCKANANDAN
October 9, 1990
A TARACHAND VAIN MADRAS Vs. CHIEF GENERAL MANAGER TELEPHONES MADRAS
August 28, 1990
A V G NEELAMBAL Vs. SAROJA
September 3, 1990
A V SWAMINATHA PILLAI DIED Vs. REVENUE DIVISIONAL OFFICER CHIDAMBARAM
September 18, 1990
A Y NASSER Vs. STATE
February 5, 1990
A. BALARAMAN AND ORS. Vs. MADRAS METROPOLITAN DEVELOPMENT AUTHORITY REPRESENTED BY THE MEMBER SECRETARY, THALAMUTHU NATARAJAN AND ORS.
May 2, 1990
A. PONNUSWAMY Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE, AVINASHI POLICE STATION, COIMBATORE AND ANR.
April 6, 1990
A. RADHAKRISHNAN Vs. I.T.O.
August 1, 1990
A. RAHIMAN Vs. STATE BY THE AGRICULTURAL OFFICER (INPUTS), TIRUKKOILUR, S.A. DT.
July 18, 1990
A. SIMON Vs. VENKATAMMAL
July 9, 1990
A.B. ANBU Vs. NEMILI TOWN PANCHAYAT
July 10, 1990
A.M. SHAMSUDEEN AND ORS. Vs. THE DIST. JUDGE AND ORS.
March 5, 1990
A.P. BASKARAN Vs. SUB
June 28, 1990
A.P. JOHNS PAULRAJ Vs. CENTRAL BOARD OF SECONDARY EDUCATION, REPRESENTED BY ITS CHAIRMAN
March 2, 1990
A.S. KANNAN Vs. REV. FR. T.S. RAJARATHINAM AND ORS.
March 26, 1990
ABDUL KADER Vs. HAMEED KHAN ALIAS AHMADKHAN AND STATE
August 16, 1990
ABDUL RIZWAR ABDUL MAHABOOB Vs. DIRECTORATE OF REVENUE INTELLIGENCE
February 19, 1990
ABRAHAM Vs. THE SUB COLLECTOR, TUTICORIN
November 21, 1990
ADHMARANI NACHIYAR Vs. KUMARAGURUBARAMANANDHAM
November 12, 1990
AIR LANKA LIMITED Vs. JOHN WILLIAM NATHAN
August 29, 1990
AIR LANKA LTD Vs. JOHN WILLIAM NATHAN AND ANOTHER
August 29, 1990
AKBAR Vs. K MOHAMED ANSAR
January 25, 1990
ALFRED SWAMINATHAN Vs. STATE REP. BY SUB INSPECTOR OF POLICE, YERCAUD SALEM DISTRICT
November 13, 1990
AMRUTANJAN LIMITED Vs. ASHWIN FINE CHEMICALS AND PHARMACEUTICALS KASHI MIRA DISTRICT
August 27, 1990
ANAIKAR TRADES AND ESTATES P LTD Vs. COMMISSIONER OF INCOME TAX
January 23, 1990
ANAIKAR TRADES AND ESTATES P LTD Vs. COMMISSIONER OF INCOME TAX
February 23, 1990
ANAKAPALLEE CO OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LTD Vs. R PALANIAPPAN
October 19, 1990
ANAND COTTON COMPANY Vs. LAKSHMI SHANMUGHA SPINNING MILLS LTD.
April 20, 1990
ANANDA BHAVANANI ALIAS SWAMI GEETHANANDA ANANDA ASHRAM PONDICHERRY Vs. UNION OF INDIA
December 5, 1990
ANANDA FABRICS Vs. COMMISSIONER OF INCOME TAX ASSESSMENT
May 4, 1990
ANANDA STORES Vs. STATE OF TAMIL NADU
June 13, 1990
ANDHRA CIVIL CONSTRUCTION COMPANY Vs. GOVT OF INDIA
April 28, 1990
ANNA DURAI Vs. STATE
January 31, 1990
ANNAKKODI Vs. THE STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVT. PROHIBITION & EXCISE DEPARTMENT, MADRAS AND OTHERS
April 20, 1990
ANNAMALAI Vs. STATE
June 26, 1990
ANNAMALAI Vs. M A M MEYYAPPAN AMBALAM
August 14, 1990
ANTOX INDIA PRIVATE LIMITED Vs. STATE DRUG CONTROLLER TAMIL NADU
April 6, 1990
ANWAR SAHIB K A Vs. COMMISSIONER OF WEALTH TAX
June 14, 1990
ARJUNA GOUNDER Vs. GOVINDARAJU REDDIAR
July 13, 1990
ARPUTHA MARY Vs. CHAIRMAN NEYVELI LIGNITE CORPORATION
September 14, 1990
ARULANANDAR TEACHER TRAINING INSTITUTE, REP BY THE CORRESPONDENT Vs. THE JOINT DIRECTOR OF SCHOOL EDUCATION (SECONDARY EDUCATION) AND ORS.
March 15, 1990
ARULMIGHU AGNEESWARASWAMI TENANTS CO OPERATIVE FARMING SOCIETY Vs. DISTRICT REVENUE OFFICER REVISIONAL AUTHORITY TANJORE
September 3, 1990
ARULMIGHU DEVANATHA SWAMI DEVASTHANAM THIRUVENDRIPURAM Vs. STATE OF TAMIL NADU
August 27, 1990
ARUNACHALAM AND OTHERS Vs. STATE (INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, ERODE)
August 1, 1990
ARYA VYSIA SAMAJAM Vs. MURUGESA MUDALIAR
March 8, 1990
ASHOK KUMAR JAIN Vs. STATE OF TAMIL NADU
July 13, 1990
ASHOK LEYLAND LIMITED Vs. UNION OF INDIA
January 5, 1990
ASHOK LEYLAND LTD Vs. GOVERNMENT OF TAMILNADU
January 5, 1990
ASIA TEA ENTERPRISES Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
July 23, 1990
ASIA TOBACCO COMPANY LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
November 6, 1990
ASSOCIATION OF LESSEES OF TEMPLE LANDS PERIYAR DISTRICT Vs. ARULMIGU VARADARAJA PERUMAL TEMPLE ETC PERIYAR DISTRICT
February 5, 1990
ASSOCIATION OF UNIVERSITY TEACHERS Vs. STATE OF TAMIL NADU
September 7, 1990
ASSTT COLLECTOR OF CENTRAL EXCISE CUSTOMS TIRUCHIRAPALLI Vs. PAUL M A ANTHONY
September 20, 1990
ATHIANNA GOUNDER Vs. KUMARASWAMY NOW DECEASED AND R NATARAJAN
March 8, 1990
AYAMMAL Vs. THE SECRETARY, HOME PROHIBITION AND EXCISE DEPARTMENT, FORT ST. GEORGE MADRAS
April 12, 1990
AYYAKANNU AND FOUR OTHERS Vs. KESAVAN
December 10, 1990
AYYAPILLAI THONDAIMAN Vs. STATE
October 12, 1990
AYYASAMY/KRISHNASAMY Vs. STATE THRO THE INSPECTOR OF POLICE VIGILANCE AND ANTI-CORRUPTION
April 25, 1990
B A KUPPUSAMY AYYUR Vs. T K SUBBRAMAN
September 19, 1990
B CHINNASAMY Vs. KANNAMMAL ALIAS MUNIAMMAL
August 17, 1990
B H E L ANCILLARY ASSOCIATION Vs. COLLECTOR OF CENTRAL EXCISE
April 5, 1990
B K CHATTERJI Vs. M G R MEDICAL UNIVERSITY
August 29, 1990
B LALITHCHAND NAHAR Vs. STATE
July 30, 1990
B MUKHTHAR PASHA Vs. GENERAL MANAGER TIMCHIRAPALLI
June 28, 1990
B N K ENGINE PARTS PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
December 13, 1990
B P AGRAHARAM CO-OPERATIVE AGRICULTURAL BANK LTD Vs. VEERAPPA THEVAR
November 9, 1990
B RAMASWAMY AND CO Vs. DISTRICT SUPPLY OFFICER LICENSING AUTHORITY OF NORTH ARCOT AMBEDKAR
July 9, 1990
B SAI CHANDRA VADAN Vs. REGISTRAR UNIVERSITY OF MADRAS
April 30, 1990
B. RAJAGOPAL AND ANR. Vs. THE INSPECTOR OF POLICE (CRIMES), MADRAS AND ORS.
July 16, 1990
BABU LITHO PRESS Vs. STATE OF TAMIL NADU
November 5, 1990
BABU RAO Vs. INSPECTOR OF POLICE
November 20, 1990
BABU XAVIER Vs. LALCHAND MUNOTH
April 16, 1990
BALAMBIKA Vs. ELIZABETH
March 6, 1990
BALRAM NIBRITTA MANE AND ANR Vs. STATE OF TAMIL NADU AND ORS.
April 5, 1990
BALRAMAKRISHNAA FLOUR MILLS Vs. STATE OF TAMIL NADU
August 9, 1990
BASKAR Vs. STATE
February 26, 1990
BHARAT OVERSEAS BANK LTD., REPRESENTED BY ITS BRANCH MANAGER, PARASURAMAN Vs. MRS. PREMA RAMALINGAM
September 14, 1990
BHARATHI MILLS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
September 14, 1990
BHEL ANCILLARY ASSOCIATION Vs. COLLECTOR OF CENTRAL EXCISE
January 23, 1990
BHUVANESWARI Vs. STATE OF TAMIL NADU
October 9, 1990
BIMETAL BEARINGS LIMITED Vs. STATE OF TAMIL NADU
November 8, 1990
BINNANY SYNTHETICS PRIVATE LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER BROUGH ROAD CIRCLE ERODE
January 18, 1990
BOJARAJ TEXTILE MILLS LTD Vs. STATE OF TAMIL NADU
April 30, 1990
BOMBAY CYCLE IMPORTING CO Vs. NINTH INCOME TAX OFFICER
January 16, 1990
BROOKE BOND INDIA LIMITED Vs. SONA SPICES PRIVATE LIMITED
December 11, 1990
BROOKE BOND INDIA LIMITED CALCUTTA Vs. SONA SPICES PRIVATE LIMITED CHANDIGARH
October 30, 1990
BROTHER JOHN ANTONY Vs. STATE
December 4, 1990
C A BALOO Vs. UNION OF INDIA
September 7, 1990
C A BALU Vs. G JOSEPH RAJ
July 12, 1990
C ARUMUGHATHAN Vs. S MUTHUSAMI NAIDU
October 26, 1990
C BALASUBRAMANYAM Vs. M A WAHAB
October 19, 1990
C HAMSA KOYA Vs. SAKTHI AUTOMOBILES PRIVATE LIMITED
December 12, 1990
C KALIAMMAL AND ORS Vs. FOREST RANGE OFFICER
December 3, 1990
C LAXMI CHAND AND L HEMRAJ Vs. STATE OF TAMIL NADU
October 26, 1990
C PANDITHURAI Vs. JAITHOON BIBI
November 30, 1990
C RAMASAMY Vs. DISTRICT COLLECTOR ANNA DISTRICT DINDIGUL
July 16, 1990
C S SHAIN DAWOOD Vs. STATE OF TAMIL NADU
July 2, 1990
C SHANMUGAM Vs. GOVT OF T N
July 26, 1990
C SOOSAI NAYAGAM Vs. PUSHPA RITHA
December 6, 1990
C THULASIMANI Vs. STATE OF TAMIL NADU
March 1, 1990
C. RAJALAKSHMI Vs. STATE THROUGH FOOD INSPECTOR, DINDIGUL MUNICIPALITY, DINDIGUL
September 3, 1990
C. RAVI Vs. A. JANARDHANAN
August 27, 1990
CANARA BANK Vs. OFFICIAL LIQUIDATOR
April 5, 1990
CANARA STEEL LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
December 7, 1990
CARBORUNDUM UNIVERSAL LIMITED Vs. UNION OF INDIA
August 30, 1990
CENTRAL ORGANISATION OF TAMIL NADU ELECTRICITY EMPLOYEES Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD MADRAS
August 9, 1990
CHAIRMAN RAILWAY RECRUITMENT BOARD Vs. S RUBAN PETER
January 5, 1990
CHANDRAN AND CO Vs. AGRICULTURAL INCOME-TAX OFFICER
March 12, 1990
CHANDRAN AND CO Vs. AGRICULTURAL INCOME TAX OFFICER
July 12, 1990
CHANDRASEKAR Vs. STATE
October 29, 1990
CHELAM ALIAS MATHAYEE AMMAL Vs. ILANGO AND 5 OTHERS
September 11, 1990
CHELPARK COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
December 19, 1990
CHIDAMBARAM T R Vs. CONTL OF E D
January 23, 1990
CHIEF ADMINISTRATIVE OFFICER DISCIPLINARY AUTHORITY VISVESVARAYA IRON AND STEEL LTD Vs. V KRISHNAMURTHY
December 3, 1990
CHIEF EXECUTIVE, PARRYS CONFECTIONERY LIMITED, MADRAS Vs. FOOD INSPECTOR OF UDHAGAMANDALAM MUNICIPALITY
August 10, 1990
CHINNADURAI NADAR Vs. ASSISTANT HEALTH OFFICER CIRCLE IV MADRAS
December 5, 1990
CHOLAN ROADWAYS CORPORATION LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER II KUMBAKONAM
January 17, 1990
CHOLAN ROADWAYS CORPORATION LTD Vs. RUKMANI
July 23, 1990
CHRISTIAN MEDICAL COLLEGE AND HOSPITAL EMPLOYEES UNION VELLORE Vs. STATE OF TAMIL NADU
June 12, 1990
COLLECTOR OF CENTRAL EXCISE Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL REGIONAL BENCH MADRAS
December 14, 1990
COMMISSIONER MUNICIPAL ELECTRICAL UNDERTAKING COIMBATORE Vs. A V POULOSE
November 5, 1990
COMMISSIONER OF GIFT TAX Vs. P THIRUNAVUKARASU
February 19, 1990
COMMISSIONER OF INCOME TAX Vs. BALAKRISHNA TEXTILES
November 5, 1990
COMMISSIONER OF INCOME TAX Vs. NALLI SILK EMPORIUM
November 9, 1990
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNA MILLS CBE LIMITED
November 9, 1990
COMMISSIONER OF INCOME TAX Vs. S R KANDAN CHETTIAR AND SONS
February 15, 1990
COMMISSIONER OF INCOME TAX Vs. BHARATH AUTO STORES
October 26, 1990
COMMISSIONER OF INCOME TAX Vs. RAMASWAMY MUDALIAR V
October 26, 1990
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED
November 29, 1990
COMMISSIONER OF INCOME TAX Vs. JAYANTHI FILMS MADURAI PRIVATE LIMITED
November 20, 1990
COMMISSIONER OF INCOME TAX Vs. K GOVINDARAJULU NAIDU
November 22, 1990
COMMISSIONER OF INCOME TAX Vs. SANNANNA CHETTY AND SONS
November 20, 1990
COMMISSIONER OF INCOME TAX Vs. PONDICHERRY CO OPERATIVE HOUSING SOCIETY LIMITED
November 20, 1990
COMMISSIONER OF INCOME TAX Vs. DEVI CHIT FUND
March 22, 1990
COMMISSIONER OF INCOME TAX Vs. GRAND BAZAAR
March 26, 1990
COMMISSIONER OF INCOME TAX Vs. A AND F HARVEY LIMITED
March 29, 1990
COMMISSIONER OF INCOME TAX Vs. AUROFOOD PRIVATE LIMITED
November 9, 1990
COMMISSIONER OF INCOME TAX Vs. CENTRAL ART PRESS
March 6, 1990
COMMISSIONER OF INCOME TAX Vs. KAMALA RANGANATHAN
March 13, 1990
COMMISSIONER OF INCOME TAX Vs. SUDHA TRANSPORTS
July 25, 1990
COMMISSIONER OF INCOME TAX Vs. V RAMAKRISHNAN
December 18, 1990
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNA V SONS P LIMITED
December 18, 1990
COMMISSIONER OF INCOME TAX Vs. DEVARAJULU G K
December 19, 1990
COMMISSIONER OF INCOME TAX Vs. GEMINI PICTURES CIRCUIT P LIMITED
June 14, 1990
COMMISSIONER OF INCOME TAX Vs. THYAGA BRAHMA GANA SABHA REGD
June 14, 1990
COMMISSIONER OF INCOME TAX Vs. SRINIVASA IYER LATE T S
June 14, 1990
COMMISSIONER OF INCOME TAX Vs. C R NIRANJAN
June 14, 1990
COMMISSIONER OF INCOME TAX Vs. CHITRAM AND CO PRIVATE LIMITED
December 5, 1990
COMMISSIONER OF INCOME TAX Vs. SRIKRISHNA TILES AND POTTERIES MADRAS PRIVATE LIMITED
April 10, 1990
COMMISSIONER OF INCOME TAX Vs. CENTRAL ART PRESS
July 6, 1990
COMMISSIONER OF INCOME TAX Vs. S S M FINISHING CENTRE
July 6, 1990
COMMISSIONER OF INCOME TAX CENTRAL MADRAS Vs. S S M FINISHING CENTRE
March 6, 1990
COMMISSIONER OF INCOME TAX MADRAS Vs. M/S K T S NAGAMANICKAM CHETTIAR NAMAGIRIPET SALEM
July 24, 1990
COMMISSIONER OF INCOME-TAX Vs. G S R KRISHNAMURTHY
February 13, 1990
COMMISSIONER OF LAND REFORMS URBAN LAND TAX CHEPAUK MADRAS Vs. N C RANGANATHAM
September 5, 1990
COMMISSIONER OF THE REGIONAL PROVIDENT FUND TAMIL NADU AND PONDICHERRY STATES MADRAS Vs. P G SRINIVASAN
November 15, 1990
COMMISSIONER OF WEALTH TAX Vs. RAM S
December 4, 1990
COMMISSIONER OF WEALTH TAX Vs. GHEVARCHAND B
January 25, 1990
COMMISSIONER PALAYAMKOTTAI MUNICIPALITY PALAYAMKOTTAI Vs. VAIKUNDA MURTHY NADAR
October 10, 1990
COMPUTER GRAPHICS PRIVATE LIMITED Vs. UNION OF INDIA
November 14, 1990
CONTROLLER OF ESTATE DUTY Vs. MANI RAJ DECD
March 28, 1990
CONTROLLER OF ESTATE DUTY Vs. RM MUTTHAPPAN
October 26, 1990
CONTROLLER OF ESTATE DUTY Vs. SILESHKUMAR R MEHTA
June 25, 1990
CORK INDUSTRIES Vs. ADDITIONAL LABOUR COURT
October 9, 1990
D BALA SUBRAMANIAM Vs. GOVT OF TAMIL NADU
July 10, 1990
D GOPALAN Vs. UNION OF INDIA
July 19, 1990
D JAYARAMAN Vs. REVENUE DIVISIONAL OFFICER SALEM AND THE APPELLATE AUTHORITY PRINCIPAL SUBORDINATE JUDGE SALEM
November 6, 1990
D PALANI PROPRIETOR KATTTUIMANNARGUDI Vs. K BALASUBRAMANIAN
July 25, 1990
D PONNUSAMY Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES VRIDHACHALAM
November 13, 1990
D R PAPI CHETTY Vs. STATE OF TAMIL NADU
August 31, 1990
D RAJENDRAN Vs. A DORAIRAJ CHETTIAR
October 14, 1990
D RANI Vs. MANAGEMENT INDIAN DRUGS AND
March 21, 1990
D SELVARAJ Vs. MADRAS METROPOLITAN DEVELOPMENT AUTHORITY
January 4, 1990
D SETHURAMALINGESWARA RAO Vs. PERLA PICHAIAH
October 8, 1990
D T DEIVASIGAMANI MUDALIAR Vs. T PARANDAMAN
January 23, 1990
D THOMAS Vs. GOVERNMENT OF TAMIL NADU
July 5, 1990
D VCNKATCSAN Vs. LALITHA
November 30, 1990
DAMODARAN AND ORS Vs. PAUL AND ORS
December 7, 1990
DANIEL Vs. CHELLAKKON NADAR
August 30, 1990
DANIEL AND ORS. Vs. CHELLAKKAN NADAR
August 13, 1990
DEPUTY COMMISSIONER C T COIMBATORE DIVISION Vs. M S V MANI
November 29, 1990
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. R B SUBRAMANIAM
November 15, 1990
DEPUTY COMMISSIONER CT Vs. CHERAN TRANSPORT CORPORATION LIMITED
December 6, 1990
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI 20 Vs. SARATHI AGENCIES
April 30, 1990
DEVARAJ MUDALIAR RICE MILL Vs. MEMBER SECRETARY MADRAS
August 31, 1990
DEVI Vs. CANARA BANK BANGALORE
August 9, 1990
DEVI BAI PURUSHOTHAMDAS Vs. WEALTH-TAX OFFICER
December 24, 1990
DEVI EDUCATIONAL INSTITUTION Vs. COMMISSIONER OF INCOME TAX
March 13, 1990
DHANAPAL Vs. STATE BY INSPECTOR OF POLICE, GOBICHETTIPALAYAM, P.S.
October 29, 1990
DHARMAPURI DISTRICT CO OPERATIVE SUGAR MILLS LTD Vs. S V RAMAMURTHI MADRAS
February 14, 1990
DHOWANI M S DR Vs. RANGANATHAN J SECOND ITO
October 31, 1990
DIRECTOR OF SCHOOL EDUCATION MADRAS Vs. V GNANARAJ
November 13, 1990
DIRECTOR OF SURVEY AND SETTLEMENT CHEPAUK MADRAS Vs. RAMADOSS
November 15, 1990
DISTRICT EDUCATIONAL OFFICER KUZHITHURAI AT MARTHANDAM Vs. K RAJAMMA
July 10, 1990
DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO LTD TRIVANDRUM Vs. LETCHUMI KUNCHAMMA
September 21, 1990
DUNLOP INDIA LTD. Vs. THE ASSISTANT COMMISSIONER OF URBAN LAND TAX AND ANR.
March 22, 1990
DURAI S/O KUMARASWAMI Vs. STATE BY: FOOD INSPECTOR, IX CIRCLE, MADRAS
November 29, 1990
DURAISWAMI AND ORS. Vs. SWAMINATHAN AND ORS.
June 14, 1990
E AMBALAM SAKTHIVEL THEVER PETITIONER IN BOTH THE C R PS Vs. SECRETARY Q 1253 NAGARKUDI RESPONDENT IN 1ST CO OP AGRICULTURAL CREDIT SOCIETY
September 1, 1990
E CHANDRA Vs. MEMBER-SECRETARY, MADRAS METROPOLITAN DEVELOPMENT AUTHORITY AND ANR
January 5, 1990
E I D PARRY INDIA LIMITED Vs. CENTRAL GOVERNMENT
December 6, 1990
E V PALANIVELU Vs. M/S SRI KRISHNA TALKIES
August 30, 1990
E V PALANIVELU Vs. KRISHNA TALKIES MINT JUNCTION MADRAS 21
August 10, 1990
EASUN ENGINEERING CO LTD Vs. FERTILISERS AND CHEMICALS TRAVANCORE LTD
January 3, 1990
EIFCO OIL ENGINE INDUSTRIES COIMBATORE Vs. LABOUR COURT COIMBATORE AND ANOTHER
February 21, 1990
ELITE OPTICAL INDUSTRIES Vs. ASSISTANT DIRECTOR OF ENFORCEMENT
November 27, 1990
ENGINE VALVES LIMITED Vs. LABOUR COURT
November 27, 1990
ENGINE VALVES LIMITED Vs. UNION OF INDIA
August 1, 1990
ENGINE VALVES LTD Vs. LABOUR COURT MADRAS AND ANOTHER
November 27, 1990
ESSAKI Vs. S ROYAPPAN
July 24, 1990
ESTATE OF LATE M AYYAMUTHU PILLAI Vs. CONTROLLER OF ESTATE DUTY
April 4, 1990
ESTATE OF LATE S V RAJAMMAL Vs. CONTROLLER OF ESTATE DUTY
December 13, 1990
ESWARAPPAN Vs. ASSTT ACCOUNTS OFFICER REVENUE BRANCH SHOLINGUR
February 5, 1990
EXECUTIVE OFFICER SRI KALLALAGAR DEVASTHANAM ALAGARKOIL HAVING HIS OFFICE AT ALAGARKOIL MADURAI Vs. THOLAPPA IYENGAR ALIAS ALAGAR IYENGAR
October 8, 1990
EXECUTIVE OFFICER VADAKKU VALLIYUR TOWN PANCHAYAT Vs. M MATTAR MOHIDEEN
March 14, 1990
FALCON HOWARD HEAT PUMPS PVT LIMITED Vs. APPELLATE COLLECTOR OF CUSTOMS
September 20, 1990
FAROOK ALI @ AMJATH AND V. RAJENDRAN (IN THE MATTER OF THE DETENU FAROOK ALI @ AMJATH - PETITIONER HEREIN) Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE ADDITIONAL SECRETARY TO THE GOVERNMENT PUBLIC (S) DEPARTMENT, FORT ST. GEORGE, MADRAS-9,
April 12, 1990
FATHIMA SECONDARY GRADE TEACHERS TRAINING INSTITUTE MEN AND WOMEN Vs. STATE OF TAMIL NADU
July 24, 1990
FIRM M.M. TEXTILES Vs. FIRM RAGHURAM TEXTILES
August 21, 1990
FLASH BUILDERS Vs. APPROPRIATE AUTHORITY
April 15, 1990
FLEMING INDIA Vs. AMBALAL SARABHAI ENTERPRISES LIMITED
January 19, 1990
FOOD CORPORATION OF INDIA Vs. GEORGE VARGHESE ASSISTANT MANAGER QUALITY CONTROL FOOD CORPORATION OF INDIA TUTICORIN TIRUNELVCLI DISTRICT
August 21, 1990
G ALAGARSAMY Vs. K V SUBBA NAIDU
August 31, 1990
G ANNAMALAI Vs. T NAGAR HIGHER SECONDARY SCHOOL
November 9, 1990
G CHANDRASEKHARAN Vs. CHAIRMAN MADRAS PORT TRUST AND ANOTHER
January 4, 1990
G GOVINDAN Vs. C DAVID
March 28, 1990
G K MOOPANAR M L A Vs. STATE OF TAMIL NADU
March 16, 1990
G K PERUMAL Vs. SENNIAPPA CHETTAIR
September 6, 1990
G KALIAMMAL Vs. FOREST RANGE OFFICER SATHANUR RANGE SATHANUR DAM NORTH ARCOT DISTRICT
December 3, 1990
G KANTHIMATHI Vs. G LAKSHMI AMMAL ETC
September 21, 1990
G KASTHURI AMMAL Vs. STATE OF TAMIL NADU
February 20, 1990
G KASTURI Vs. N MURALI
July 17, 1990
G KRISHNAN Vs. THULASI AMMAL
December 12, 1990
G PACKIA RAJ Vs. P SUBBAMMAL ALIAS SUSILA BAI
November 9, 1990
G PRABHAVATHY REBAKKAL Vs. REGISTRAR HIGH COURT MADRAS
September 10, 1990
G PUSHPALATHA Vs. STATE OF TAMIL NADU
January 11, 1990
G RAMCHAND Vs. COMMISSIONER OF INCOME TAX
March 14, 1990
G RAMESH Vs. STATE OF TAMIL NADU
January 3, 1990
G SHYAMALA Vs. STATE OF TAMIL NADU
August 21, 1990
G SURYANARAYANA RAJU Vs. GOVERNMENT OF TAMIL NADU
March 6, 1990
G THIRUGNANASAMBANDAM Vs. R SHANMUGASUNDARAM
June 14, 1990
G. AHMED Vs. STATE
December 10, 1990
G. LAKSHMI Vs. LALITHAMBAL AMMAL AND ORS.
July 25, 1990
G. MANOHAR AND ANOTHER Vs. S. MAHALINGAM
September 18, 1990
G.P. GOEL Vs. AHMED THAYUB AND ANR.
February 27, 1990
G.R. KRISHNA Vs. S.K. VENKATACHALAM AND ORS.
May 3, 1990
GANESAN Vs. INSPECTOR OF POLICE
March 13, 1990
GANESAN PRIVATE LIMITED P N IN LIQUIDATION Vs. COMMISSIONER OF INCOME TAX
July 5, 1990
GAUTAM MENON Vs. SUCHARITHA GAUTAM
November 14, 1990
GEMBRO HOXIS INDIA MEDICAL LIMITED Vs. UNION OF INDIA
February 23, 1990
GENERAL MARKETING AND MANUFACTURING COMPANY LIMITED Vs. STATE OF TAMIL NADU
August 23, 1990
GENERAL SECRETARY COMMERCIAL EMPLOYEES Vs. GOVERNMENT OF TAMILNADU
March 2, 1990
GNANASIGAMANI Vs. KAMALA BAI AND ANR.
April 17, 1990
GOVERNMENT OF INDIA Vs. MAXIM A LOBO
April 20, 1990
GOVINDA REDDY Vs. STATE
October 12, 1990
GOVINDASWAMY Vs. PARASURAMAN
August 17, 1990
GOWRI CORPORATION Vs. ALIMA BIVI
December 10, 1990
GRAHADURAI Vs. SUBASH CHANDRA BOSE
April 2, 1990
GUINDY MACHINE TOOLS PVT LTD Vs. GENERAL MANAGER P AND D STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD
February 21, 1990
GURBANS SINGH, ASSISTANT COLLECTOR CUSTOMS Vs. THE DEPUTY DIRECTOR (P) AND ANR.
March 19, 1990
GURUNATHA PANDITHAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENTS MADRAS
September 10, 1990
H RAHEENANNISA Vs. STATE OF TAMIL NADU
September 21, 1990
H.K. BELLAN Vs. STATE OF TAMIL NADU REPTD. BY SECRETARY TO GOVERNMENT LABOUR AND EMPLOYMENT DEPARTMENT AND ANR.
June 12, 1990
HACKBRIDGE HEWITTIC AND EASUN LIMITED Vs. G E C DISTRIBUTION TRANSFORMERS LIMITED
October 6, 1990
HAJEE M MOHAMED KASSIM Vs. SUB INSPECTOR OF POLICE KOTTAR POLICE STATION NAGERCOIL
August 16, 1990
HAJEE MOOSA SULAIMAN SAIT Vs. STATE OF TAMIL NADU
June 25, 1990
HAMSAVALLI Vs. TAHSILDAR
April 24, 1990
HARDIE TRADING LIMITED AND HANSA PAINTS AND CHEMICALS Vs. ADDISON PAINTS AND CHEMICALS AND DY REGISTRAR OF TRADE MARKS
October 8, 1990
HARI RAM SASTRI Vs. INSPECTOR OF POLICE CENTRAL CRIME BRANCH EGMORE MADRAS 8
November 14, 1990
HARIHARAN Vs. MALLIGA
August 3, 1990
HARIHARAN Vs. MALLIGA AND ANR.
August 13, 1990
HARIKRISHNAN A Vs. REGISTRAR
October 9, 1990
HINDUSTAN PETROLEUM CORPORATION LTD Vs. QUTHUBUDDIN SYED SHAH MOHAMMED BAKHER SAHIB KHADERI
July 2, 1990
IDOL OF K P AMMAN Vs. EDUCATIONAL TRUSTEES CO LTD
February 8, 1990
IFATH SULTANA Vs. GOVT OF T N
July 5, 1990
INCOME-TAX OFFICER Vs. A JOSEPH LOUIS
January 22, 1990
INCOME-TAX OFFICER Vs. S M LAKSHMANA PILLAI
February 2, 1990
INCOME-TAX OFFICER Vs. K P A T RAJAMONY NADAR
February 8, 1990
INCOME-TAX OFFICER Vs. NEW ERA ENGG CO
March 15, 1990
INDIA STEAMSHIP CO LTD Vs. STEEL AUTHORITY OF INDIA LTD
August 16, 1990
INDIAN BANK REPRESENTED BY ITS ASSISTANT GENERAL MANAGER Vs. R.S. THIRUVENGADAM AND ANR.
May 2, 1990
INDIAN OIL CORPORATION LIMITED Vs. STATE OF TAMIL NADU
February 15, 1990
INDIAN OIL CORPORATION PVT LTD A COMPANY OWNED Vs. POPPAT JAMAL AND SONS
August 28, 1990
INDIAN OVERSEAS BANK Vs. COMMISSIONER OF INCOME TAX
February 13, 1990
INDIAN OVERSEAS BANK Vs. BANK OF MADURA LIMITED
February 2, 1990
INDIRA Vs. VASANTHA
January 19, 1990
INDIRAKUMAR Vs. STATE OF TAMIL NADU
June 26, 1990
INDIRARANI SURULIMANI Vs. COMM FOR WORKMEN COMPENSATION
September 4, 1990
INDROL LUBRICANTS AND SPECIALITIES LIMITED Vs. UNION OF INDIA
November 15, 1990
INSURANCE INSPECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. VENKATESAN
August 9, 1990
J ARUMUGAM Vs. STATE OF TAMIL NADU
September 5, 1990
J C AMBAT Vs. CHAIRMAN, MINISTRY OF COMMERCE, GOVERNMENT OF INDIA AND ORS
April 6, 1990
J MOHANLAL Vs. STATE OF TAMIL NADU
December 7, 1990
J V KRISHNAMACHARY Vs. P V RAMAMOORTHY AND ORS
January 12, 1990
J VELAN Vs. G MUTHU
September 4, 1990
J YOVAN Vs. STATE OF TAMIL NADU
March 26, 1990
J. SHYAMALA Vs. P. SUNDAR KUMAR
March 23, 1990
JAGANNATHAN AND ANR. Vs. THE STATE, REP. BY THE INSPECTOR OF PROVIDENT FUND, COIMBATORE
October 12, 1990
JAIN TIMBER TRADERS Vs. JOINT COMMISSIONER II OFFICE OF THE COMMISSIONER OF COMMERCIAL TAXES MADRAS 5
June 15, 1990
JAY FROZEN FOODS Vs. INCOME TAX OFFICER
October 8, 1990
JAYAHAR FIRE WORKS Vs. UNION OF INDIA
August 30, 1990
JAYAKAR FIRE WORKS Vs. UNION OF INDIA
November 2, 1990
JAYAPAL Vs. STATE
September 20, 1990
JITHENDRA LOTTERY AGENCY AND OTEHRS Vs. STATE OF TAMIL NADU
December 20, 1990
JOSEPH FELIX FERNINAND NAVIER PONDICHERRY Vs. SOUCILA ENGINE JULIETTE NAVIER PONDICHERRY
November 26, 1990
JOTHI ANDAVAR AND COMPANY Vs. UNION OF INDIA
September 13, 1990
JOTHIRANI Vs. GOVERNMENT OF TAMIL NADU
March 29, 1990
JUDU ALIAS DASWARAN Vs. STATE OF TAMIL NADU
January 8, 1990
K A KHAJA Vs. INCOME TAX OFFICER SIXTH
October 11, 1990
K AVINASILINGAM Vs. HAMSA
March 13, 1990
K BALAKRISHNAN Vs. DISTRICT REVENUE OFFICER THANJAVUR
February 13, 1990
K BALARAMA NAIDU Vs. STATE OF TAMIL NADU
November 12, 1990
K BHAGAVATHEESWARAN Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
February 21, 1990
K C RAMAKRISHNAN Vs. INRAYS NOW KNOWN AS INRAYS SALES PVT LTD
September 10, 1990
K DAMODARASAMY NAIDU AND BROS Vs. STATE OF TAMIL NADU
February 8, 1990
K E KHADER MEERAN Vs. CHIEF ENGINEER TAMIL NADU HOUSING BOARD-35
September 7, 1990
K E VARADHAN Vs. SOUTH MADRAS ELECTRIC SUPPLY CORPORATION LIMITED
September 11, 1990
K GOVINDAN NAIR Vs. HANSRAJ ROTHRA
November 6, 1990
K GURUSWAMY Vs. STATE OF TAMIL NADU
August 31, 1990
K J BASTIAN CARRYING BUSINESS AT NO 23 VANIAR STREET MADURAI 1 Vs. A NAZARALI
December 11, 1990
K JAGANNATHAN Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION TAMIL NADU HOUSING BOARD SCHEME ASHOK NAGAR MADRAS
July 17, 1990
K JAMAL MAIDEEN Vs. STATE OF TAMIL NADU
November 12, 1990
K K SUBRAMANIA SAH Vs. A SAMPATH
December 7, 1990
K KRISHNAN Vs. PRAKALANAYAKI
October 16, 1990
K M MOHAMED YOUSUF SULAIKHA UMMAL Vs. ASSISTANT DIRECTOR
December 11, 1990
K N RAMAKRISHNAN Vs. THAMMARAJ
October 31, 1990
K NATARAJAN ALIAS MURUGAN Vs. STATE OF TAMIL NADU
January 25, 1990
K P NAMBOODRIS DANTADHAVANACHOORAM Vs. SREEDEVI ANTHARAJNAM KULATHIUPULLI MANA
March 2, 1990
K PADHMANABHA PILLAI Vs. CHANDRA PRATAP
August 1, 1990
K PUSHPAIN Vs. ANNA TRANSPORT CORPORATION
August 8, 1990
K R JADAYAPPA MUDALIAR TRADING AS M S SARASU MATCH WORKS Vs. K B VENKATACHALAM TRADING AS M/S GOLDEN MATCH INDUSTRIES
August 9, 1990
K R SRINATHI Vs. H RAMAKRISHNAN
January 8, 1990
K RAJENDRAN Vs. K SELVAGANAPATHY
August 7, 1990
K RAMACHANDRAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND REFORMS MADRAS
August 31, 1990
K RAMASAMY Vs. GOVERNMENT OF TAMIL NADU
August 10, 1990
K RAMASWAMY NADAR Vs. PATHUMMAL
July 19, 1990
K S MAHABOOB BASHA Vs. KANEEZ FATHIMA
July 3, 1990
K SELVAKUMARASWAMI Vs. STATE
June 29, 1990
K SHANMUGANATHAN Vs. S P VAITHIANATHAN
February 13, 1990
K V KISHORE Vs. APPROPRIATE AUTHORITY
March 15, 1990
K. ABDUL WAHID Vs. THE COLLECTOR OF CUSTOMS, CUSTOMS HOUSES, MADRAS,
August 10, 1990
K. CHELLADURAI AND ORS. Vs. K. SIVASAMI THEVAR AND ANR.
January 19, 1990
K. MALAYANDI Vs. VALLIAMMAL AND ORS.
July 16, 1990
K. RAJENDRAN Vs. DRUGS INSPECTOR
September 10, 1990
K. RAMAMURTHY Vs. STATE
September 20, 1990
K. VENKATARAMAN Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT, FOOD DEPARTMENT
January 10, 1990
K.M. SUBRAMANIAM Vs. COMMISSIONER AND SECRETARY HOME DEPARTMENT, GOVERNMENT OF TAMIL NADU, FORT ST. GEORGE MADRAS-6000 09 AND SUPERINTENDENT OF CENTRAL PRISON, COIMBATORE
August 31, 1990
KAILASAM Vs. T K MUTHUSAMY
December 3, 1990
KALAIMANI Vs. PADMA ALIAS RAJALAKSHMI
August 1, 1990
KAMUTHI MADALAICHAMY Vs. THANGARATHINA NADAR
April 30, 1990
KANCHEEPURAM MURUGAN SILK WEAVERS COOPERATIVE PRODUCTION AND SALES SOCIETY Vs. KANCHEEPURAM MURUGAN SILK WEAVERS COOPERATIVE PRODUCTION AND SALES SOCIETY MEMBERS
December 12, 1990
KANDASWAMY Vs. T K AYYANAN
October 26, 1990
KANNADIKARA RAJENDRAN Vs. STATE
July 30, 1990
KANNAMAL Vs. KANNAPPAN
July 23, 1990
KANNAMMAL Vs. STATE OF TAMIL NADU
July 16, 1990
KANNAN Vs. STATE
October 12, 1990
KANNAN TRANSPORT Vs. MARIA AROKIAM
February 10, 1990
KANTHABAI Vs. KATTABOMMAN TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR HAVING HIS OFFICE AT RANI THOTTAM NAGERCOIL
September 17, 1990
KANTHABHAI Vs. KATTABDMMAN TRANSPORT
September 17, 1990
KANYAKUMARI DISTRICT CO OPERATIVE SPINNING MILLS LTD Vs. VELMURUGAN COTTON TRADERS KOVILPATTI
July 24, 1990
KARAPETTAI NADIR GIRLS HIGHER SECONDARY SCHOOL Vs. S P JALAJA
February 16, 1990
KARIKADAI BALU Vs. BALAKRISHNA IYER AND ORS.
August 16, 1990
KATHOOM BIVI AMMAL Vs. S MOHAMAD ALIAS SHEIK MOHAMAD
March 2, 1990
KEELAKARAI HOME TAX PAYERS ASSOCIATION Vs. KEELAKARAI TOWN PANCHAYAT REPRESENTED
March 5, 1990
KEYES Vs. STATE OF TAMIL NADU
July 26, 1990
KNITTING AND TEXTILES MACHINERY WORKS TIRUPPUR COIMBATORE DISTRICT Vs. KARUNABBAL
July 24, 1990
KODY ELCOT LIMITED Vs. DOWN TOWN HOSPITAL
January 4, 1990
KOMALAVALLI AMMAL Vs. T A S KRISHNAMACHARI
October 12, 1990
KOTHANDARAMAN Vs. DEPUTY COLLECTOR REV CUM-LAND ACQUISITION OFFICER
February 9, 1990
KOTHANDARAMAN AND Vs. DEPUTY COLLECTOR REV CUM LAND ACQUISITION OFFICER PONDICHERRY AND
February 9, 1990
KOTHARI AND SONS Vs. SUBRAMANIAN N INCOME TAX OFFICER
July 6, 1990
KUMARAN PAPER PRODUCTS Vs. STATE OF TAMIL NADU
November 5, 1990
L AND T MCNEIL LIMITED Vs. STATE OF TAMIL NADU
June 28, 1990
L K GOVINDARAJ Vs. CENTRAL BOARD OF CUSTOMS AND EXCISE MINISTRY OF FINANCE NEW DELHI
January 18, 1990
L K S GANEE Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
March 12, 1990
L RAGUPATHY Vs. ADDITIONAL COMMISSIONER FOR WORKMENS COMPENSATION
January 25, 1990
L RMK L KANNAN ALIAS RAMAKRISHNAN Vs. L RMK NARAYANAN
October 22, 1990
L SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU
February 6, 1990
LAKSHMI ACHI Vs. ACQUISITION OFFICER CUM REVENUE DIVISIONAL OFFICER NAGAPATTINAM
October 19, 1990
LAKSHMI PACKAGING PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE SALEM DIVISION
September 12, 1990
LAKSHMI PVC PRODUCTS PRIVATE LIMITED Vs. LAKSHMI POLYMERS
July 25, 1990
LAKSHMI SARASWATHY MOTOR SERVICE FIRM GUDIYATHAM Vs. STATE OF TAMIL NADU
June 27, 1990
LAKSHMI STEEL TRADERS Vs. BOARD OF REVENUE COMMERCIAL TAXES
July 26, 1990
LATCHUMANAN Vs. SUBRAMANIAM
September 7, 1990
LEELAVATHI NATESAN Vs. KHAJA MOHIDEEN
October 5, 1990
LERE RAM Vs. JOINT SECRETARY TO GOVERNMENT MINISTRY OF FINANCE NEW DELHI
March 14, 1990
LOYD BITUMAN PRODUCTS P LTD Vs. UNION OF INDIA
April 2, 1990
M A CHIDAMBARAM Vs. WEALTH TAX OFFICER CENTRAL CIRCLE XII MADRAS
November 29, 1990
M A KRISHNASWAMY Vs. DEVAKI
April 10, 1990
M A RAZA ALIAS MOHAMED ALI RAZA Vs. STATE
October 29, 1990
M ABDUL HAKIM Vs. M K M ABDUL SALAM
July 13, 1990
M ARUMUGAM Vs. COMMISSIONER PARAMAKUDI MUNICIPALITY PARAMAKUDI
April 10, 1990
M ARUNAGIRI Vs. BATA INDIA LTD
September 13, 1990
M G CHANDRAIAH Vs. STATE OF TAMIL NADU
July 31, 1990
M GOVINDA GOUNDER Vs. GOVERNMENT OF TAMIL NADU
September 17, 1990
M GOVINDAN Vs. DISTRICT COLLECTOR PUDUKOTTAI
February 28, 1990
M HUSSAIN AND Vs. BHARATHIYAR UNIVERSITY COIMBATORE
April 4, 1990
M K ABDUR RASHED SAHIB Vs. A R RAHIMUNNISSA BEGUM
March 20, 1990
M K HAJEE SAHIB Vs. S MOHAMMED HANEEF
November 30, 1990
M KALYANASUNDARI Vs. A K FAZILUDDIN
December 3, 1990
M KALYANSUNDARAM Vs. COMPETENT AUTHORITY
December 21, 1990
M KARUPPAYI Vs. STATE OF TAMIL NADU
October 25, 1990
M M RUBBER COMPANY LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
December 12, 1990
M M S INVESTMENT Vs. L VENKATCSAN
August 23, 1990
M M SELVARAJ Vs. P SINGARAM PILLAI
August 13, 1990
M MARIMUTHU Vs. INSPECTOR OF POLICE R T P JOLARPET NORTH ARCOT DISTRICT
December 12, 1990
M MECNAKSHISUNDARAM Vs. GOVERNMENT OF TAMIL NADU
December 18, 1990
M MOKKARAJ Vs. EXECUTIVE MAGISTRATE THIRUMANGALAM
July 13, 1990
M MOORTHY Vs. DRIVERS AND CONDUCTORS BUS SERVICE P LIMITED
July 11, 1990
M MUNUSWAMY Vs. DURAISWAMY
September 17, 1990
M MURUGAM Vs. RANJINI MURUGAM
January 10, 1990
M N LAKSHMIAMMAL Vs. STATE OF TAMIL NADU
October 2, 1990
M NEMICHAND JAIN Vs. P ETHIRAJAN
December 17, 1990
M P RAMANUJAMMAL Vs. C PARANKUJAM MINOR
June 29, 1990
M POONGODI Vs. DIRECTOR OF MEDICAL EDUCATION MADRAS
February 8, 1990
M R ARUMUGHAM Vs. VELAMMAL
November 6, 1990
M R JAYARAJ DEBTOR A R CHINNANARAYANAN Vs. D M R JAYARAJ
September 17, 1990
M RANKA Vs. HONOURABLE CHIEF JUSTICE OF TAMIL NADU HIGH COURT MADRAS
December 20, 1990
M S ABUTHAGIR Vs. PEER MOHAMMED
November 30, 1990
M S ARUMUGHAM Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES SALEM REGION SALEM
October 5, 1990
M S DHOWANI Vs. J RANGANATHAN SECOND INCOME TAX OFFICER CITY CIRCLE V
October 31, 1990
M S DORAISAMI IYER Vs. A R ARUNACHALAM CHETTIAR
October 31, 1990
M S KUPPUSWAMI AND Vs. STATE
July 11, 1990
M S M HANEEFA Vs. FOREST RANGER SHENCOTTA RANGE
March 30, 1990
M S VISWANATHAN AND COMPANY Vs. STATE OF TAMIL NADU
January 5, 1990
M SHEIK HYDIR Vs. STATE OF TAMIL NADU
December 21, 1990
M SUNDARAM PROP: SUNDARAM MOTORS COIMBATORE Vs. CHERAN TRANSPORT CORPN LTD COIMBATORE
August 8, 1990
M V ARUNACHALAM Vs. T KARTHIKEYAN
December 11, 1990
M V KRISHNA IYER Vs. C ROYAPPAN
January 29, 1990
M V RAJASEKARAN Vs. BALAGANGADHARAN
September 3, 1990
M VAITHILINGAM PILLAI DIED Vs. MINOR MARUGANANDHAM
June 12, 1990
M VANAJA Vs. COMMISSIONER OF POLICE MADRAS
April 6, 1990
M VELAYUDAM Vs. KANNAGI
July 30, 1990
M Z NAWAZ KHAN Vs. COMMISSIONER OF POLICE
July 13, 1990
M. ABDUL HAKIM Vs. STATE BY GOVERNMENT OF TAMIL NADU, REP. BY CHIEF SECRETARY, FORT ST. GEORGE AND GOVT. OF INDIA, REP. BY ADDL. SECRETARY, TO GOVT. OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE
September 7, 1990
M. ABDUL HAKKIM Vs. M.K.M. ABDUL SALAM
July 27, 1990
M. GOPALAKRISHNAN AND ANR. Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD. (REPRESENTED BY ITS SENIOR REGIONAL MANAGER), MADRAS
October 30, 1990
M. NITYANANDAM Vs. STATE BY INSPECTOR OF POLICE, SPE CBI, MADRAS
September 21, 1990
M. PALANI Vs. THE EXECUTIVE ENGINEER, ANTI POWER THEFT SQUAD, TAMIL NADU ELECTRICITY BOARD AND ANR.
April 17, 1990
M.K. HAJEE SAHIB Vs. S. MOHAMMED HANEEF
January 30, 1990
M.L. VENKATESA CHETTY Vs. M.K. SATYAMOORTHY AND OTHERS
August 31, 1990
MAC ELECTRONICS Vs. DY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
June 29, 1990
MADHURANI GUPTA Vs. SHAIRU BUX DAMANI
November 1, 1990
MADRAS FERTILIZERS LIMITED MADRAS Vs. CHAITRA FERTILIZERS AND CHEMICAL PRIVATE LIMITED BANGALORE
January 12, 1990
MADRAS GYMKHANA CLUB Vs. EMPLOYEES STATE INSURANCE CORPORATION, MADRAS
July 16, 1990
MADRAS INDUSTRIAL LININGS LTD Vs. INCOME-TAX OFFICER
February 23, 1990
MADRAS PALAYACOT CO (P ) LTD Vs. INCOME-TAX OFFICER
March 20, 1990
MADRAS TELEPHONE SUBSCRIBERS AND PUBLIC PROTECTION ASSOCIATION Vs. UNION MINISTER COMMUNICATION GOVT OF INDIA NEW DELHI
July 3, 1990
MADURA COATS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
April 6, 1990
MADURA COATS LTD. Vs. UNION OF INDIA
July 6, 1990
MADURAI METAL INDUSTRIES Vs. UNION OF INDIA
November 6, 1990
MADURAI VELLIAMBALAM TIRUPPARANKUNDRAM ODUKKAM VAGAYARA CHARITIES Vs. S RAMACHANDRAN
October 12, 1990
MAHENDRA INDUSTRIES Vs. GOVERNMENT OF INDIA
July 6, 1990
MAKKIAMMAL GHORI Ï¿½UTHAMAPALAYAM Vs. THONDI ALIAS MOHIDCCN IBRAHIM
September 21, 1990
MALTA GOUNDER Vs. APPUKUTTI
August 10, 1990
MANAGEMENT OF CHITRAM, CO LTD REPRESENTED BY ITS SENIOR MANAGER, FINANCE AND ADMINISTRATION Vs. UNION OF INDIA (UOI) REPRESENTED BY THE SECRETARY, MINISTRY OF LABOUR AND ORS
March 1, 1990
MANAGEMENT OF DEVON ESTATE Vs. NABEESA
May 4, 1990
MANAGEMENT OF HACKBRIDGE HEWITTIC AND EASUN LIMITED Vs. PRESIDING OFFICER, 2ND ADDITIONAL LABOUR COURT AND ORS
January 8, 1990
MANAGEMENT RAJA PLANTATIONS PVT LTD Vs. ANGUTHAI
September 3, 1990
MANAGEMENT TAMIL NADU MERCANTILE BANK LIMITED Vs. ASSISTANT COMMISSIONER MADURAI
July 26, 1990
MANAGEMENT, SACRED HEART CONVENT HIGH SCHOOL, PANRUTI, SOUTH ARCOT Vs. STATE OF TAMIL NADU
April 26, 1990
MANAGER, V.G. PANNEERDOSS AND COMPANY Vs. NATARAJA DEVAR
September 12, 1990
MANAGING DIRECTOR THE TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD MADRAS Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD TECHNICAL STAFF ASSOCIATION
November 30, 1990
MANIAN TRANSPORTS Vs. KRISHNA MOORTHY S INCOME TAX OFFICER
October 5, 1990
MANOJ VANAJA Vs. GOPU
November 16, 1990
MARIAMMA VARGHESE Vs. K V BALASUBRAMANIAM
January 11, 1990
MARIAMMAVARGHESE Vs. COMMISSIONER OF LAND REFORMS MADRAS
January 11, 1990
MARY SHEILA Vs. VINCENT THAMBURAJ
November 21, 1990
MATHIVATHANAN M K Vs. INCOME TAX OFFICER
August 31, 1990
MAYALAGU AMBALAM Vs. KR PR KARUPPIAH AMBALAM DIED
November 22, 1990
MAYAVARAM FINANCIAL CORPORATION LIMITED MAYILADULURAI BY ITS MANAGING DIRECTOR R KALYANASUNDARAM Vs. REGISTRAR OF CHITS PONDICHERRY
December 7, 1990
MEENAKSHI COLLEGE FOR WOMEN Vs. UNIVERSITY OF MADRAS
April 11, 1990
MEENAKSHI INDUSTRIES SINGANALLUR COIMBATORE Vs. G GURUSWAMY
December 4, 1990
MEERA NIRESHWALIA Vs. STATE OF TAMIL NADU
November 20, 1990
MERU ENGINEERS P LTD Vs. ELECTRIC CONTROL EQUIPMENT COMPANY
September 7, 1990
METHODIST CHURCH IN INDIA TRUST ASSOCIATION Vs. INSPECTOR GENERAL OF REGISTRATION MADRAS
January 5, 1990
METTUR CHEMICAL & INDUSTRIAL CORPN LTD Vs. UNION OF BANK
January 1, 1990
MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. SHIPPING CORPORATION OF INDIA LIMITED
July 13, 1990
MINOR K M B SYED FATHIMA Vs. K M BATHUSA MOHIDEEN
July 5, 1990
MINOR MANGALAM ALIAS BADRAKALI Vs. SUDALAIMUTHU
October 10, 1990
MODERN BUILDERS Vs. B G NARAYANAN
September 21, 1990
MOHAMAD IBRAHIM Vs. STATE
February 8, 1990
MOHAMCD ALI Vs. STATE OF TAMIL NADU
August 21, 1990
MOHAMED MOHAMED YOUSUF Vs. STATE OF TAMIL NADU
October 11, 1990
MOHAN Vs. VARALAKSHMI AMMAL ALIAS ANNAPOORANI AMMAL
October 5, 1990
MOHANLAL FUTNANI ALIAS MOHANLAL D FUTNANI Vs. VISHANJI D FUTNANI
February 21, 1990
MRS. MEERA NIRESHWALIA Vs. STATE OF T.N. AND OTHERS
November 20, 1990
MULJI MEHTA Vs. SUGESAN FINANCE INVESTMENT
November 26, 1990
MUNIAMMAL Vs. R SUNDARA MAHALINGAM
March 15, 1990
MURALI KRISHNAN Vs. A NAGARAJAN
February 27, 1990
MURUGAN Vs. STATE
August 10, 1990
MURUGAN ALIAS CHITRAVLE Vs. STATE
January 23, 1990
MUTHIAH ALIAS MUTHUSAMY Vs. STATE OF TAMIL NADU
December 4, 1990
MUTHUPANDI Vs. STATE OF TAMIL NADU
January 23, 1990
MUTHURAMAN Vs. STATE BY SUB INSPECTOR OF POLICE, CRIME BRANCH, MADARS
October 25, 1990
MUTHUSAMY GOUNDER Vs. JANAKIRAMAN INSANE PERSON
June 20, 1990
N A VICTOR IMMANUEL Vs. STATE
July 23, 1990
N ABDUL KHADAR Vs. SUB INSPECTOR OF POLICE THOKKUR POLICE STATION THANJAVUR
November 23, 1990
N B MOHAN NARAYANASWAMI Vs. STATE OF TAMIL NADU
June 14, 1990
N C RANGESH Vs. INSPECTOR GENERAL OF REGISTRATION
March 22, 1990
N DURAIRAJAN Vs. UNION OF INDIA AND ANOTHER
February 1, 1990
N IQBAL Vs. DEPUTY COMMERCIAL TAX OFFICER GROUP I ENFORCEMENT WING I MADRAS 6
July 27, 1990
N JANAKIRAMAN Vs. DIRECTOR OF TAMIL NADU RAFFLES
July 27, 1990
N JANAKIRAMAN Vs. DIRECTOR OF STATE LOTTERIES TAMIL NADU MADRAS
December 14, 1990
N K MOHNOT Vs. STATE
October 10, 1990
N L ADHINARAYANAN Vs. D KRISHNAMOORTHY
October 26, 1990
N MEENAKSHISUNDARAM Vs. SOUTH INDIA CORPORATION P LTD
June 11, 1990
N P R NARAYANAN Vs. STATE OF TAMIL NADU
August 17, 1990
N PALANIAPPAN Vs. G PANDURANGAN
January 9, 1990
N R NAINAR MOHAMED Vs. KHAJA MOHIDEEN
January 18, 1990
N RANGARAJAN Vs. LAKSHMI KRISHNAN
October 5, 1990
N SRINIVASAMOORTHY Vs. STATE OF TAMIL NADU
September 21, 1990
N SUBBIAH Vs. INDIAN BANK
May 5, 1990
N V BASHYAM REDDY AND CO Vs. FOOD CORPORATION OF INDIA
August 17, 1990
N VIJAYA KUMAR Vs. MUNICIPAL COUNCIL AND ORS
January 29, 1990
N. PANDI Vs. A.B.C.
April 10, 1990
NACHIMUTHU Vs. STATE
September 6, 1990
NAGARATHINAM Vs. MURUGESAN
June 13, 1990
NAGARATHINAM Vs. MURUGESAN
June 16, 1990
NAGOOR MEERA Vs. THE ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE
December 21, 1990
NANA PILLAI Vs. NAINA MOHAMED BEEVI
December 10, 1990
NANDAN DURAI Vs. FRANCIS RATTISBONNE
July 6, 1990
NARASAMMAL DIED Vs. M S SHANMUGAM
July 18, 1990
NARAYAN TIMBERS Vs. JOINT COMMISSIONER II COMMERCIAL TAXES MADRAS 5
February 8, 1990
NARAYANA PRASAD GUPTA Vs. SENTHAMARIAI KANNAN EIGHTH INCOME TAX OFFICER
October 10, 1990
NARAYANA RAJOO Vs. STATE OF TAMIL NADU
July 11, 1990
NARAYANAN POTI Vs. ULAGANATHAN
November 27, 1990
NATARAJAN Vs. STATE
November 19, 1990
NATARAJAN Vs. V M SUNDARAM
October 11, 1990
NATCHIMUTHU GOUNDER Vs. THAMAYANTHI
August 22, 1990
NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT Vs. GAUTHAM CONSTRUCTION AND FISHERIES PRIVATE LIMITED
November 20, 1990
NATIONAL INSURANCE CO LTD Vs. A BABU
January 9, 1990
NCYVELI LIGNITE CORPORATION Vs. COLLECTOR OF SOUTH ARCOT CUDDALORE I
September 6, 1990
NELLAI GANESAN Vs. STATE
July 12, 1990
NEW INDIA ASSURANCE COMPANY Vs. K. CHANDRA
May 2, 1990
NEW INDIA ASSURANCE COMPANY MADRAS Vs. B SARASWATHI AMMAL
July 27, 1990
NITHYAKALYANI Vs. MAHENDRA PRASAD
September 13, 1990
NON FERROUS ROLLING MILLS Vs. UNION OF INDIA
August 30, 1990
NOORUL ISLAM EDUCATION TRUST NAGERCOIL Vs. GOVERNMENT OF T N
January 30, 1990
O M MUTHUSWAMY Vs. V R ARUNACHALAM CHETTIAR
September 7, 1990
O N NATARAJAN Vs. MUNICIPAL COUNCIL TURAIYUR
November 21, 1990
OFFICIAL ASSIGNEE Vs. THE PRESIDENT, THE IDEAL HOMES CO-OP. BUILDING SOCIETY LTD.
February 26, 1990
OFFICIAL LIQUIDATOR GANNON DUNKERLEY AND COMPANY MADRAS LIMITED Vs. ASSISTANT COMMISSIONER URBAN LAND TAX
October 12, 1990
OM PRAKASH UMMAT PROPRIETOR, TECHNI SCIENCE INDUSTRIES Vs. THE HONOURABLE VII METROPOLITAN MAGISTRATE
January 5, 1990
OP STORES LIMITED Vs. MEENAKSHI MILLS THOZHILALAR CO I THE ASSISTANT COMMISSIONER OF LABOUR MADURAI II K RENGARAJAN
January 4, 1990
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. POOMPAVAI
March 28, 1990
OSWAL ISPAT UDYOG Vs. SALEM STEEL SUPPLIERS
September 21, 1990
P BALARAMAN Vs. STATE
April 6, 1990
P C CHERIAN PRESIDENT ACADEMIC CUM ARTS SCHOOL MADRAS Vs. SPECIAL COMMISSIONER AND SECRETARY TO GOVERNMENT HOME AC I DEPARTMENT MADRAS
September 3, 1990
P DWARAKNATH REDDY Vs. NEW INDIA MARITIME AGENCIES
November 13, 1990
P J SUNDER RAJAN Vs. UNIT TRUST OF INDIA
April 19, 1990
P JAYAPPAN Vs. INCOME TAX OFFICER
February 1, 1990
P JAYARAMA PILLAI Vs. UNION BANK OF INDIA
September 14, 1990
P JEYANTHI Vs. STATE
July 10, 1990
P KANTHAMMAL Vs. D S RAJALAKSHMI
January 18, 1990
P KULASEKARAN Vs. UNION OF INDIA UOI SOUTHERN RAILWAY
August 23, 1990
P LAKSHMI AMMAL Vs. S LAKSHMI AMMAL
July 27, 1990
P MANI Vs. P VISWANATHAN
March 23, 1990
P MANICKAM Vs. STATE BANK OF INDIA AND ANOTHER
May 4, 1990
P MARIAPPAN Vs. STATE OF TAMIL NADU
November 6, 1990
P MUTHUSAMI Vs. GOVERNMENT OF TAMIL NADU
March 22, 1990
P N GANESAN PVT LIMITED (IN LIQUIDATION) Vs. COMMISSIONER OF INCOME-TAX
July 5, 1990
P NATARAJAN Vs. STATION HOUSE OFFICER
February 13, 1990
P NATARAJAN CHETTIAR Vs. P BALACHANDRAN
August 3, 1990
P NATESAN Vs. TAMIL NADU ELECTRICITY BOARD SALEM DISTRICT
August 16, 1990
P P CHOCKALINGA NADAR Vs. GOVT OF INDIA
March 30, 1990
P S HUSSAIN Vs. C A KABEER
January 2, 1990
P S S SATHAPPAN Vs. ANDHRA BANK LTD
October 8, 1990
P S TANDON Vs. UNIION OF INDIA, AND CHIEF CONTROLLER OF IMPORTS AND EXPORTS
April 25, 1990
P S VENKATARAJAN Vs. T A GOVINDARAJAN
March 9, 1990
P S VISWANATHAN Vs. UNION OF INDIA
February 15, 1990
P SANKARAN Vs. SECRETARY MINISTRY OF DEFENCE NEW DELHI
July 3, 1990
P SEKAR Vs. BHEL RANIPET
June 22, 1990
P SHANMUGHA SUNDARAM PROPRIETOR K PARAMASIVA MUDALIAR Vs. BHARAT PETROLEUM CORPORATION LIMITED
October 15, 1990
P SIVAN MUTHIAH AND ORS Vs. JOHN SATHIAVASAGAM
January 23, 1990
P SWAMINATHAN Vs. LAKSHMANAN
July 27, 1990
P T DORAISWAMY Vs. F MANOHARLAL
November 2, 1990
P V BAKTHAVATCHALAM Vs. STATE OF TAMIL NADU
September 21, 1990
P VIDHYAVATHI Vs. CHAIRMAN TAMIL NADU PUBLIC SERVICE COMMISSION GOVERNMENT ESTATE MADRAS 2
March 5, 1990
P. ESAKKIMUTHU AND ORS. Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT, FOREST DEPARTMENT, MADRAS AND ORS.
February 23, 1990
P. MAHAMANI Vs. THE TAMIL NADU MAGNESITE LTD., REP BY ITS CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS.
January 23, 1990
P. NATARAJAN CHETTIAR Vs. P. BALACHANDRAN
August 13, 1990
P. VASANTHA, PROVIDENT FUND INSEPECTOR, MADURAI IV. DIVISION Vs. K.R. MUTHIAH AND S. SOLAYAPPAN
December 17, 1990
P.S. BALASUBRAMANIAN Vs. THE CHIEF GENERAL MANAGER, STATE BANK OF INDIA
March 1, 1990
PACHIAMMAL Vs. DEVAKOTTAI NATTUKOTTAI NAGARATHAR DHARMA PARIPALANA SANGAM THROUGH ITS SECRETARY
January 3, 1990
PACIFIC INTERNATIONAL LINE P LTD Vs. MRS VIJAYALAKSHMI AMMAL
January 3, 1990
PALANI NAICKER Vs. STATE OF TAMIL NADU
September 14, 1990
PALANIA PILLAI Vs. STATE
January 19, 1990
PALANIA PILLAI AND ANOTHER Vs. STATE REPRESENTED BY THE SPECIAL POLICE, ESTABLISHMENT C.B.I. MADRAS
January 9, 1990
PALANIMMAL Vs. PECHIMUTHU
October 12, 1990
PALLAVAN TRANSPORT CORPORATION Vs. SUREDDY SEETHAMMA
July 17, 1990
PALLAVAN TRANSPORT CORPORATION LTD METRO MADRAS Vs. KAMALAMURTHY
July 16, 1990
PANCHALINGAM Vs. INSPECTOR OF POLICE C B C I D TIRUCHIRAPALLI
December 21, 1990
PANDARAM ALIAS K P K SHANMUGAM Vs. SUBBAMMAL
August 1, 1990
PANDIAN ROADWAYS CORPORATION LTD Vs. THIRU R M SOMASUNDARAM
February 26, 1990
PANDIAN TEA AND PRODUCE CO PVT LTD Vs. SUB INSPECTOR OF POLICE DEVALA NILGIRIS
November 19, 1990
PANDURANGAN Vs. STATE OF TAMIL NADU
October 19, 1990
PAPPA Vs. SHANMUGHATHAMMAL
June 14, 1990
PAPPAYEE AMMAL Vs. SUBRAMANIAN
September 13, 1990
PAPPUSAMY Vs. STATE OF TAMIL NADU
July 13, 1990
PARAMASIVA CHETTIAR Vs. VENUGOPAL NAIDU
July 18, 1990
PARAMESWARI BRICK WORKS Vs. P.S. SIVARAMAN
April 19, 1990
PARASURAMA OIL MILLS Vs. KANNAN
September 19, 1990
PATEL ROADWAYS P. LTD. Vs. TROPICAL AGROSYSTEMS P. LTD., REPRESENTED BY POWER AGENT, THE ORIENTAL INSURANCE COMPANY LTD. AND ORS.
June 13, 1990
PATHUMA BEEVI DIED Vs. PATHAMUTHU JOHARAN
November 23, 1990
PEDDA KEMPAIAH DECEASED Vs. BERAPPA
December 3, 1990
PEICO ELECTRONICS AND ELECTRICALS LIMITED Vs. STATE OF TAMIL NADU
April 26, 1990
PERAMBALUR SUGAR MILLS LIMITED Vs. STATE OF TAMIL NADU
March 15, 1990
PERIASAMI GOUNDER Vs. CHINNARAJ GOUNDER
November 2, 1990
PLASTICRAFT INDUSTRIES Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
March 20, 1990
PONVEL NADAR Vs. KHURSHEED BEGUM
June 12, 1990
PONVEL NADAR AND ANR. Vs. KHURSHEED BEGUM AND ORS.
June 13, 1990
POOSARILAR EKAMBARAM PILLAI Vs. VISALAKSHMI
March 29, 1990
POWNRAJ Vs. THE PRINCIPAL, CENTRAL POLYTECHNIC
June 14, 1990
PRATHIBA ENGINEERING INDUSTRIES Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
November 15, 1990
PRAVINKUMAR MINOR Vs. R SIVAGNANAM
March 22, 1990
PRINCIPAL TAMIL NADU THEOLOGICAL SEMINARY MADURAI Vs. A SARASWATHI
June 29, 1990
PUSHPA Vs. VELLAMUTHU
July 17, 1990
R AND CO. Vs. STATE BY FOOD INSPECTOR KUMBAKONAM MUNICIPALITY
September 10, 1990
R DHANARAJ Vs. RUBIA
August 21, 1990
R GEETHA Vs. A T RANJAN
September 4, 1990
R GOTHANDARAMAN Vs. CHIEF EDACATIONAL OFFICER DINDIGUL
September 13, 1990
R K JAGANATHAN Vs. VAIDHEEKA MAHAJANA SABHA SANKARALAYAM
March 1, 1990
R K MOHAMED UBAIDULLAH Vs. HAJEE C ABDUL WAHAB
June 14, 1990
R LOUIS ALIAS R P THAMBI RAJA Vs. R IRUDAYAMARY AMMANI
October 19, 1990
R M VENKATACHALAM CHETTIAR Vs. M ABDUL RAHIM SAHIB
November 14, 1990
R MANI Vs. SHANMUGHAM
July 18, 1990
R MANOHAR Vs. DEPUTY DIRECTOR EXPORT INSPECTION AGENCY SUB OFFICE TULICORIN
January 30, 1990
R NAMMALWAR; UMA Vs. GOVINDARAJU
July 11, 1990
R NARAYANASWAMI Vs. SIDDHA RAJA MANICHA PRABHU TEMPLE SITUATED AT MANICKKANAGAR HUMINABAD
April 4, 1990
R PONNU NADAR Vs. N BHAGAVATHI PILLAI
September 13, 1990
R R DELAVAI Vs. INDIAN OVERSEAS BANK
January 19, 1990
R RAMACHANDRAN Vs. R GOVINDARAJU
November 6, 1990
R RANI ALIAS BALAGURUVAJI Vs. UNION OF INDIA THE UNION TERRITORY OF PONDICHERRY
April 23, 1990
R SARASWATHI Vs. J A JAFRULLA
January 10, 1990
R SOUNDARAPANDIAN Vs. SANTHANADEVAN
January 22, 1990
R THIAGASUNDARAM Vs. STATE OF TAMIL NADU
July 5, 1990
R VEERAPPA NAIDU Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
September 4, 1990
R VIJAYAKUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 19, 1990
R VIJAYAKUMAR Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
March 19, 1990
R Y NARAYANAN Vs. BANK OF MADURAI LIMITED OPPANAKARA ST COIMBATORE
November 19, 1990
R. BAKTHAVATSALAM Vs. THE MANAGEMENT OF AROKKONAM CO-OP. URBAN BANK LTD. AND ORS.
April 20, 1990
R. DHANARAJ AND ANR. Vs. UNITED INDIA INSURANCE CO.
July 21, 1990
R. NARASIMHAN Vs. UNION OF INDIA (UOI) REPRESENTED BY SECRETARY, MINISTRY OF RAILWAYS AND ORS.
January 10, 1990
R. PARIMALA Vs. THE ACCOMMODATION CONTROLLER (COLLECTOR OF MADRAS) AND ORS.
May 3, 1990
R. RAGHAVAN Vs. SAMARIAS HOUSING FINANCE LIMITED
May 29, 1990
R.K. SWAMY Vs. THE ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE
July 27, 1990
RADHA GAJAPATHI RAJU Vs. COMMISSIONER OF INCOME TAX
September 3, 1990
RADHAKRISHNA AND CO Vs. APPELLATE THE COMMERCIAL TAX OFFICER KOVILPATTI
March 8, 1990
RADHAKRISHNAN Vs. RAJASEKARAN RAJEE
June 15, 1990
RADIANT BEARING COMPANY Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
December 14, 1990
RAGHAVAN ALIAS BHAGAVATHIKANNU PILLAI Vs. M KRISHNAMMAL
September 7, 1990
RAHIMA BI AND ORS Vs. R MENEZEZ AND ANR
January 5, 1990
RAJA CORPORATION Vs. INCOME TAX OFFICER
June 13, 1990
RAJA PAUL DAVID DIED Vs. M THIAGARAJAN DIED
June 13, 1990
RAJAGOPAL PILLAI AND ANOTHER Vs. V. SHANMUGHAM AND OTHERS
July 10, 1990
RAJARATHINAM FIRE WORKS Vs. SUPERINTENDENT OF CENTRAL EXCISE
November 1, 1990
RAJENDRAN ALIAS GIRI Vs. STATE OF TAMIL NADU
November 26, 1990
RALLIS INDIA LIMITED Vs. STATE OF TAMIL NADU
September 13, 1990
RALLIS INDIA LTD Vs. M NARASIMHA RAO AND ANOTHER
August 21, 1990
RAMACHANDRAN Vs. STATE OF TAMIL NADU
September 5, 1990
RAMADOSSTHATTUVANDAIYAR Vs. KAMALATHAMMAL
December 10, 1990
RAMAKRISHNAN S Vs. INCOME TAX APPELLATE TRIBUNAL
October 25, 1990
RAMALAKSHMI Vs. STATE
October 29, 1990
RAMALAKSHMI SPINNERS (P ) LTD Vs. INCOME-TAX OFFICER
February 16, 1990
RAMALINGAM Vs. BASAVALINGAM
December 19, 1990
RAMAMOORTHY ALIAS VANNIA ADIKALAR Vs. STATE
August 22, 1990
RAMAMURTHY AND ORS. Vs. V. PERUMAL
October 5, 1990
RAMANI AMMAL Vs. SUSILAMMAL
July 13, 1990
RAMASAMY MOOPANAR Vs. RAMASAMY MOOPANAR
September 17, 1990
RAMPAL SINGH Vs. CENTRAL INSTITUTE OF PLASTIC ENGINEERING AND TOOLS CIPET GUINDY MADRAS 32
October 31, 1990
RAMURU GOUNDER Vs. ANDALAMMAL
November 19, 1990
RANE (MADRAS) LTD Vs. INSPECTING ASSISTANT COMMISSIONER
May 23, 1990
RANGANATHAN Vs. STATE OF TAMIL NADU
November 2, 1990
RANGASWAMY IYENGAR TRUST Vs. GOVERNMENT OF TAMIL NADU
July 16, 1990
RATNAM AUTOMOBILES Vs. SIVAGAMI
June 13, 1990
RAVICHANDRAN Vs. SUBBARAMA IYER
April 10, 1990
REGIONAL COMMISSIONER EMPLOYEES PROVIDENT FUNDS MADRAS Vs. M/S KAMARAJ TEXTILES
July 7, 1990
REGIONAL PROVIDENT FUND COMMISSIONER MADRAS Vs. MANAGEMENT OF PRECISE WIRE CLOTH CO P LTD MADRAS
April 12, 1990
REKHA PARAMESWARI ALIAS GNANAMBIGAL MUTHIAH Vs. ASSISTANT COLLECTOR OF CUSTOMS
September 12, 1990
REXIN SEA INDIA Vs. UNION OF INDIA
April 12, 1990
RILVAN LEATHERS Vs. UNION BANK OF INDIA
December 25, 1990
RILVAN LEATHERS Vs. UNION BANK OF INDIA
January 1, 1990
RISHAB SPINNING MILLS Vs. COLLECTOR OF CUSTOMS
September 20, 1990
ROCKWELD ELECTRODES INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
March 14, 1990
ROMAN CATHOLIC SOCIETY OF THE BROTHERS OF THE SACRED HEART OF JESUS PALAYAMKOTTAI TIRUNELVELI DISTRICT Vs. GOVERNMENT OF TAMIL NADU
September 10, 1990
ROSHANLAL AGARWAL AND ORS. Vs. DEPUTY CHIEF COMMISSIONER OF IMPORTS AND EXPORTS AND ORS.
September 14, 1990
ROSLYN VINOLIA Vs. A PETER KANAKARAJ
November 16, 1990
RUGMINI RAM RAGHAV SPINNERS P LIMITED Vs. UNION OF INDIA
July 31, 1990
S A NATESAN Vs. EXECUTIVE FIRST CLASS MAGISTRATE AND REVENUE DIVISIONAL OFFICER SANKARI
December 17, 1990
S ALAMELU Vs. SUPERINTENDING ENGINEER SOUTH ARCOT
March 29, 1990
S BAHEERATHY Vs. KANAGARATHINAM DIED
November 29, 1990
S BALASUNDARAM Vs. S MAHADEVAN
July 26, 1990
S BALU Vs. UNION OF INDIA
August 14, 1990
S BYRAVAN PETITIONER Ï¿½ ARBITRATOR Vs. R THIRUMALAISAMY REDDIAR
August 20, 1990
S CHANDRASEKARAN Vs. STATE OF TAMIL NADU
March 1, 1990
S CHENTHIL KUMAR Vs. DIRECTOR OF TECHNICAL EDUCATION MADRAS
February 15, 1990
S DENNIE Vs. GOVERNMENT OF TAMIL NADU
July 7, 1990
S E A RAJA Vs. M R LAKSHMINARASIMHA GUPTA
December 6, 1990
S GHOUSE Vs. AMMAKAMMA CHARITIES
August 31, 1990
S K GOUDU Vs. KARIAPPAN
September 3, 1990
S KANAGARAJ AND Vs. GOVT OF T N
October 9, 1990
S KANDASAMY SENNANDAR Vs. SUB INSPECTOR OF POLICE THIRUKATTUPALLI
November 23, 1990
S KRISHNASWAMI AND E DEVARAJAN Vs. E RAMIAH
May 3, 1990
S LALITHA Vs. UNION OF INDIA
July 5, 1990
S MARIMUTHU Vs. STATE
December 19, 1990
S P G C METAL INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 25, 1990
S P MURUGAPPAN Vs. INCOME TAX OFFICER
September 4, 1990
S PANNADEVI Vs. GOVERNMENT OF INDIA
April 6, 1990
S PERIANNAN Vs. COMMISSIONER OF INCOME TAX
December 20, 1990
S PONNUSWAMY Vs. GOVT OF T N
February 28, 1990
S R LAKSHMANAN Vs. COMMISSIONER OF INCOME TAX
February 20, 1990
S RAJAGOPALA VANDAYAR Vs. COMMISSIONER OF INCOME TAX
January 23, 1990
S RAMA THEVAR Vs. V S MANICKAM
October 9, 1990
S RAMABADRAN Vs. STATE OF TAMIL NADU
September 19, 1990
S RAMAKRISHNAN Vs. THANGAMUTHU NATTAR
November 14, 1990
S RAMAMURTHY Vs. JAYALAKSHMI AMMAL
October 11, 1990
S RANGARAJ Vs. R R SUBBAYAN
January 22, 1990
S S CHINNASWAMY GOUNDER PERIYAR DISTRICT Vs. ASSISTANT COMMISSIONER PERIYAR DISTRICT
July 16, 1990
S S KADER IBRAHIM ROWTHER Vs. S SHEIK MOHAMED ALIAS S MOHAMED ROWTHER
February 12, 1990
S S VISWANATHAN Vs. DEPUTY REGISTRAR OFFICE OF THE REGISTRAR OF CO OP SOCIETIES TIRUVARUR TANJORE DISTRICT
October 30, 1990
S SUBRAMANIAM Vs. REGIONAL TRANSPORT OFFICER
February 6, 1990
S SUKUMAR Vs. SPL COMMISSIONER OF COMMERCIAL TAXES MADRAS
February 12, 1990
S SWAMIDASS Vs. ROBERT BRUCE
January 22, 1990
S T SANKARAN THIRUVENGADA ANAND Vs. A RAJA RAMALINGAM
September 4, 1990
S V MAHADEVAN Vs. MESSRS INDIAN BANK
August 1, 1990
S. NATARAJAN Vs. SHELLY
January 10, 1990
S.P. SHANTHI SWAROOP Vs. STATE OF TAMIL NADU, REP. BY ASST. COMMISSIONER OF POLICE, CENTRAL CRIMES BRANCH, MADRAS
March 15, 1990
SAKTHI SAW MILL Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
August 7, 1990
SAMBU FILMS Vs. M/S VIJAYA PICTURES
June 15, 1990
SAMEERA RASHEED Vs. AMINA BAI
November 7, 1990
SANKAR Vs. STATE
March 29, 1990
SANKAR ALIAS GOWRI SANKAR Vs. STATE OF TAMIL NADU
September 19, 1990
SANKARLAL JAIN Vs. R KALAVATHI AMMAL
January 24, 1990
SANTHA ENGINEERING INDUSTRIALS Vs. SUPERINTENDENT OF CENTRAL EXCISE
October 16, 1990
SANTHAKUMAR Vs. STATE
October 9, 1990
SAROJA Vs. STATE OF TAMIL NADU
July 11, 1990
SAROJINI AMMAL Vs. NAVAMANI
December 5, 1990
SCERANGA GOUNDER Vs. AUTHORISED OFFICER LAND REFORMS NOW REDESIGNATED AS ASSISTANT COMMISSIONER ERODE
August 31, 1990
SECRETARY AND COMMISSIONER DEPARTMENT OF PUBLIC HEALTH FORT ST GEORGE MADRAS 9 Vs. G CHOWDAPPA
November 20, 1990
SECRETARY AND COMMISSIONER DEPARTMENT OF PUBLIC HEALTH MADRAS Vs. G CHOWDAPPA
February 23, 1990
SEKAR COFFEE MANUFACTURING COMPANY Vs. COFFEE BOARD
February 16, 1990
SELVAM EDUCATIONAL AND CHARITABLE TRUST REPRESENTED BY ITS CHAIRMAN Vs. MADURAI KAMARAJ UNIVERSITY REPRESENTED BY ITS REGISTRAR AND ORS.
April 19, 1990
SELVAMANI Vs. JAGANNATHAN
November 19, 1990
SELVAN Vs. STATE
October 10, 1990
SELVARASU Vs. K.A. GANESAN AND ORS.
April 25, 1990
SHANMUGAIAH @ THINDAN Vs. STATE BY INSPECTOR POLICE, ALANKULAM
August 16, 1990
SHANTHA V PAI Vs. VASANTH BUILDERS MADRAS
August 23, 1990
SHANTHI DIAMONDS Vs. INCOME-TAX OFFICER
March 12, 1990
SHANTHI THEATRE PEP Vs. JOINT COMMISSIONER I LAND ADMINISTRATION CHEPAUK MADRAS
July 9, 1990
SHANTHILAL M THAKKER Vs. STATE OF TAMIL NADU
August 31, 1990
SHAPORJI POLLONJI AND COMPANY (P ) LTD SALEM AND ANR Vs. A NISHAT AND ANR
August 13, 1990
SHITAL N SHAH Vs. INCOME TAX OFFICER
August 27, 1990
SIMPSON AND COMPANY LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
October 24, 1990
SINGAN CHETTY ATEENDROOLOO CHETTYS CHARITIES Vs. STATE OF TAMIL NADU MADRAS
September 3, 1990
SIVANANDAM AMMAL Vs. S KADIRESAN
July 23, 1990
SIVAPRAKASAM MUDALIAR Vs. SELVARAJ PADAYACHI
August 23, 1990
SIVASAMY Vs. SUB INSPECTOR KINATHUR KADAVU COIMBATORE
December 5, 1990
SIVASAMY THEVAR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD MADRAS
August 27, 1990
SIVASANKAR Vs. SANTHAKUMARI
September 3, 1990
SMT Vs. KANAKAMMAL V INCOME-TAX OFFICER
January 3, 1990
SONA SPICES PVT. LTD., CHANDIGARH Vs. BROOKE BOND (INDIA), LTD. MADRAS
December 11, 1990
SOUTH ARCOT MARKET COMMITTEE CUDDALORE Vs. SOUTH ARCOT DISTRICT CO OPERATIVE SPINNING MILLS LTD
December 11, 1990
SOUTH INDIA CARBONIC GAS INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU
August 17, 1990
SOUTHERN AUTOMOBILE INDUSTRIES Vs. STATE OF TAMIL NADU
June 12, 1990
SOUTHERN ENGINEERING INDUSTRIES Vs. SUPDT OF CENTRAL EXCISE
October 13, 1990
SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD Vs. DURGA IRON WORKS
April 23, 1990
SOUTHERN REFRACTORIES AND MINERALS Vs. STATE OF TAMIL NADU
November 29, 1990
SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES MADRAS Vs. S SUKUMAR
March 8, 1990
SREE MEENAKSHI MILLS THOZHILALAR CO-OP STORES LTD Vs. ASST COMMR OF LABOUR MADURAI
January 4, 1990
ST ALEYSIUS ANGLO INDIAN HIGHER SECONDARY SCHOOL MADRAS Vs. ASSOCIATION FOR PROTECTION OF EDUCATION
August 27, 1990
STALE, BY FOOD INSPECTOR KADAIYANALLUR MUNICIPALITY, REPRESENTED BY PUBLIC PROSECUTOR, MADRAS Vs. SYED AND P. PONNAIAH
November 12, 1990
STATE Vs. SIVASAMY
October 22, 1990
STATE Vs. R. PERUMAL
December 19, 1990
STATE BANK OF INDIA MADRAS Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL MADRAS
July 19, 1990
STATE BANKS STAFF UNION MADRAS CIRCLE Vs. STATE BANK OF INDIA
December 19, 1990
STATE BY FOOD INSPECTOR Vs. GANAPATHY
July 16, 1990
STATE BY FOOD INSPECTOR, PANAGUDI TOWN PANCHAYAT, REP. BY THE PUBLIC PROSECUTOR Vs. KHAJA MOHIDEEN
December 17, 1990
STATE BY FOOD INSPECTOR, TIRUCHANDUR BY PUBLIC PROSECUTOR Vs. ARUMUGHA NAINAR
November 26, 1990
STATE BY FOOD INSPECTOR, VILLUPURAM BY PUBLIC PROSECUTOR Vs. MANI
September 14, 1990
STATE BY KARAIKUDI MUNICIPALITY, FOOD INSPECTOR, KARAIKUDI MUNICIPALITY, REP. BY PUBLIC PROSECUTOR, MADRAS Vs. SELVAM AND KATHALINGA NADAR
December 18, 1990
STATE BY PUBLIC PROSECUTOR Vs. SYED
July 17, 1990
STATE BY PUBLIC PROSECUTOR Vs. SYED
July 7, 1990
STATE GOVERNMENT OF TAMIL NADU Vs. DR. BALASUBRAMANIAN
January 19, 1990
STATE INDUSTRIED PROMOTION CORPORATION OF TAMIL NADU LIMITED MADRAS Vs. V ARPUTHARAJ
June 28, 1990
STATE INDUSTRIED PROMOTION CORPORATION OF TAMIL NADU LTD Vs. V ARPUTHARAJ
July 11, 1990
STATE OF MAHARASHTRA Vs. INSPECTOR OF POLICE
March 13, 1990
STATE OF TAMIL NADU Vs. VOLTAS LIMITED
November 8, 1990
STATE OF TAMIL NADU Vs. P T MARIMUTHU CHETTIAR
November 15, 1990
STATE OF TAMIL NADU Vs. BHASKARAN BLUE METAL WORKS
November 15, 1990
STATE OF TAMIL NADU Vs. GUEST KEEN WILLIAMS LIMITED
November 29, 1990
STATE OF TAMIL NADU Vs. A MOHAMMED YOUSUF
March 29, 1990
STATE OF TAMIL NADU Vs. N S RAJA AND COMPANY
October 22, 1990
STATE OF TAMIL NADU Vs. O P ALIYAR
October 25, 1990
STATE OF TAMIL NADU Vs. M S VENKATASAMY RAJA
October 22, 1990
STATE OF TAMIL NADU Vs. BETALA INDUSTRIES
October 22, 1990
STATE OF TAMIL NADU Vs. MOUNT MECHANICAL WORKS PRIVATE LIMITED
October 26, 1990
STATE OF TAMIL NADU Vs. SIMPSON C H
November 1, 1990
STATE OF TAMIL NADU Vs. T M T DRILL PRIVATE LTD
November 5, 1990
STATE OF TAMIL NADU Vs. SUGUNA AGENCIES
November 8, 1990
STATE OF TAMIL NADU Vs. C KANCHANAMALA
July 26, 1990
STATE OF TAMIL NADU Vs. APARAJITHA RUBBERS PRIVATE LIMITED
August 8, 1990
STATE OF TAMIL NADU Vs. VILAMPATTI NADAR URAVINMURAIKKU PATHIAYAPATTA A V M MARIMUTHU NADAR MELNILAIPALLIYIN MANAGING COMMITTEE VILAMPATTI
August 31, 1990
STATE OF TAMIL NADU Vs. ENGLISH ELECTRIC COMPANY OF INDIA LIMITED
August 30, 1990
STATE OF TAMIL NADU Vs. WANDER LIMITED
October 8, 1990
STATE OF TAMIL NADU Vs. TAMIL NADU STICK INDUSTRIES
June 29, 1990
STATE OF TAMIL NADU Vs. S DURAISAMY CHETTIAR AND CO
July 6, 1990
STATE OF TAMIL NADU Vs. JAY BI TRADERS
October 22, 1990
STATE OF TAMIL NADU Vs. K M DHARUMARAJA
June 21, 1990
STATE OF TAMIL NADU Vs. R V KRISHNIAH CHETTY
June 25, 1990
STATE OF TAMIL NADU Vs. SOWDESWARI MAHAJANA CHARITABLETRUST
May 3, 1990
STATE OF TAMIL NADU Vs. LAKSHMI STARCH LIMITED
December 5, 1990
STATE OF TAMIL NADU Vs. AMBIKA PRESS
December 5, 1990
STATE, BY FOOD INSPECTOR AMMAPETTAI TOWN PANCHAYAT, REP. BY PUBLIC PROSECUTOR Vs. K. VELU
December 19, 1990
STERLING CONSTRUCTION Vs. PREMIER TRANSPORT
June 15, 1990
SUBA SRI MANI Vs. S SARASWATHI
October 12, 1990
SUBBAROYAN Vs. DEVADAS NADAR
September 20, 1990
SUBRAMANI Vs. SARANGAPANI AND FIVE ORS.
September 20, 1990
SUGESAN FINANCE INVESTMENT Vs. UNION OF INDIA
January 22, 1990
SUGUNARAJ C T Vs. SYNDICATE BANK
July 6, 1990
SUKRA SHOE FABRIC Vs. UNITED COMMERCIAL BANK
November 15, 1990
SUN PAPER MILLS LIMITED Vs. UNION OF INDIA
August 14, 1990
SUNDARAM INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU
November 29, 1990
SUNDARAMBAL Vs. DEIVANAAYAGAM
November 13, 1990
SURESH AND KUMAN SINGH PETITIONERS AND THE STATE Vs. RAMESH AND SURESH
February 8, 1990
SUYAMBU Vs. STATE
July 17, 1990
SWASTIC AGENCY Vs. STATE OF TAMIL NADU
June 13, 1990
SYED SHAFIULLAH Vs. RAFIQ MAHMOOD
June 15, 1990
SYED YUSUF Vs. O P KANNAN NAIR
November 23, 1990
SYNDICATE BANK TIRUCHIRAPALLI TIRUCHIRAPPALLI Vs. TIRUCHIRAPPALLI AUTOMOBILE SPARE PARTS CO OPERATIVE STORES LIMITED
September 13, 1990
T A SUBRAMANIYA CHETTIAR Vs. BABI AMMAL
July 17, 1990
T ANANDAVALLI Vs. COMMISSIONER OF INCOME TAX
August 28, 1990
T G VISWANATHAN CHETTIAR Vs. T A SHANMUGHA CHETTIAR
July 12, 1990
T J RAJU Vs. P R NEELAKANTAN
April 18, 1990
T K KUPPUSWAMY Vs. UNION OF INDIA
April 6, 1990
T M RAMALINGAM Vs. CHAIRMAN, MADRAS METROPOLITAN DEVELOPMENT AUTHORITY AND ANR
January 10, 1990
T M RAMASWAMY GOUNDER Vs. RANGANAYAKI
March 8, 1990
T N AGRICULTURAL UNIVERSITY Vs. SOCIALIST THOZILALAR SANGAM COIMBATORE
February 22, 1990
T N CHANDRA Vs. SOUTH INDIA CORP AGENCIES LTD
February 13, 1990
T N SIVARAJ RAHIM SAKSHI FAKHIR SAHIB Vs. STATE OF TAMIL NADU
November 1, 1990
T P RADHAKRISHNAN Vs. ASSISTANT COMMISSIONER H R AND C E ADMN DEPARTMENT MADRAS
January 21, 1990
T R CHIDAMBARAM Vs. CONTROLLER OF ESTATE DUTY
January 23, 1990
T SRINIVASAN Vs. T VARALAKSHMI
April 25, 1990
T T VERGHESE Vs. BINNY
November 21, 1990
T. CHENGALVARAYAN AND ANOTHER Vs. KARUR VYSYA BANK LTD. AND ANOTHER
April 23, 1990
T.E. SUGUMARAN Vs. STATE, BY SUB INSPECTOR OF POLICE, MARAIMALAI NAGAR, POLICE STATION
August 8, 1990
T.M. RAJENDRAN AND ANOTHER Vs. C.A. REDDY
December 18, 1990
T.M. UTHRAKUMARAN Vs. TAMIL BAPTIST MISSION MIDDLE SCHOOL AND ORS.
July 25, 1990
TAMIL NADU ADI DRAVIDAR HOUSING AND DEVELOPMENT CORPORATION LTD., BY ITS MANAGING DIRECTOR Vs. THE APPELLATE AUTHORITY/DEPUTY COMMISSIONER OF LABOUR AND ANR.
June 29, 1990
TAMIL NADU AGRO INDUSTRIES CORPORATION LIMITED Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE
December 14, 1990
TAMIL NADU DOCUMENT WRITERS ASSOCIATION REPRESENTED BY ITS SECRETARY AND ORS. Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY, COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPARTMENT AND ORS.
April 25, 1990
TAMIL NADU ELECTRICITY BOARD Vs. C KASI
November 8, 1990
TAMIL NADU ELECTRICITY BOARD Vs. M/S HINDUSTAN CONSTRUCTION COMPANY LTD CONSTRUCTION HOUSE
November 7, 1990
TAMIL NADU ELECTRICITY BOARD Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL
October 13, 1990
TAMIL NADU ELECTRICITY BOARD Vs. N K S D RALHNASABAPATHY TIRUNELVELI DISTRICT
August 14, 1990
TAMIL NADU ELECTRICITY BOARD ELECTRICITY AVENUE 800 ANNA SALAI MADRAS Vs. S P NAMASIVAYAM
December 20, 1990
TAMIL NADU STATE WAKF BOARD Vs. UMAR SALAI MOHAMED SAIT
April 4, 1990
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. M D VIJAYAKUMAR
October 11, 1990
TAMIZH SELVI Vs. ARUMUGAM
July 10, 1990
THANGAMANI Vs. NATESAN
March 23, 1990
THANIEL VICTOR Vs. STATE
March 15, 1990
THE MANAGEMENT OF VANNIAR ESTATE Vs. KAMATCHI
May 4, 1990
THE MANAGING DIRECTOR, TAMIL NADU WAREHOUSING CORPORATION Vs. S.V. UTHIRAPATHI
August 21, 1990
THE NATIONAL ENGINEERING CO. LTD. Vs. THE TAHSILDAR AND ORS.
March 23, 1990
THE PRESIDENT, KANYAKUMARI DISTRICT MINERAL WORKERS UNION Vs. THE MANAGER, INDIAN RARE EARTHS LTD. MINERAL DIVISION AND ORS.
May 4, 1990
THE REGIONAL COMMISSIONER, EMPLOYEES PROVIDENT FUNDS Vs. KAMARAJ TEXTILES AND ORS.
April 25, 1990
THIRU AROORAN SUGARS LIMITED Vs. STATE BANK OF INDIA
June 14, 1990
THIRUGNANAM PONDICHERRY Vs. THULUVA VELLALA MUNNETRA SANGAM VILLIANUR
July 19, 1990
THIRUMALAISAMI ASARI Vs. BAKTHAVATSALAM
February 28, 1990
THIRUMATHI REETA Vs. STATE OF TAMIL NADU
March 16, 1990
THIRUVALEESWARAR TEMPLE Vs. STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT AND ANR
February 26, 1990
THOZHAPPA IYENGAR ALIAS ALAGAR IYENGAR Vs. P GANAPATHY
December 4, 1990
THUNINCHARAM Vs. STATE
August 21, 1990
TIIC OFFICERS WELFARE ASSOCIATION Vs. CHIEF SECRETARY TO GOVERNMENT
March 19, 1990
TIRUPALHUR CO OPERATIVE SUGAR MILLS LTD Vs. UNION OF INDIA
August 3, 1990
TMT. SUBA SRI MANI Vs. TMT. S. SARASWATHI
October 12, 1990
TRADERS PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS
March 21, 1990
TRANSFORMERS AND ELECTRICALS KERALA LTD Vs. UNION OF INDIA
August 6, 1990
TRICHUR COTTON MILLS LIMITED Vs. STATE OF TAMIL NADU
January 5, 1990
TRUSTPURAM RESIDENTS ASSOCIATION Vs. CORPORATION OF MADRAS
February 9, 1990
TUBE INVESTMENTS OF INDIA LTD. Vs. RIM AND ACCESSORIES (P) LTD.
May 29, 1990
TULICORIN NEW SHORE SLUM DWELLERS WELFARE ASSOCIATION SOUTH BEACH ROAD TUTICORIN Vs. CHAIRMAN PORT TRUST TUTICORIN
July 13, 1990
TUTTAPULLUM ESTATES Vs. COMMISSIONER OF INCOME TAX
December 7, 1990
UNION BANK OF INDIA Vs. VUMMIDIAR AGENCIES
June 11, 1990
UNION OF INDIA Vs. M/S TRAVANRORE CHEMICAL AND MANUFACTURING COMPANY LTD ALWAYE
July 8, 1990
UNION OF INDIA Vs. RAJA AGENCIES
December 19, 1990
UNION OF INDIA Vs. COROMANDEL PRODORITE LIMITED
September 18, 1990
UNION OF INDIA Vs. JAI BHARATH AND COMPANY
August 6, 1990
UNITED INDIA INSURANCE CO. LTD Vs. K. SUBRAMANIAM
June 30, 1990
UNITED INDIA INSURANCE CO. LTD. Vs. ANGAMMAL
June 13, 1990
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PALANIAMMAL
April 16, 1990
UNITY TOOLS Vs. COMMISSIONER OF INCOME TAX
January 3, 1990
UNIVERSAL BANK OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
January 3, 1990
UPPER INDIA BEARINGS AND BUSHINGS LIMITED Vs. UNION OF INDIA
December 4, 1990
V A DAMODARAN Vs. E L D PARRY INDIA LTD
July 13, 1990
V BALAN ALIAS V BALASUBRAMANIAN Vs. R S RAJAN AND A D RAMASAMY
July 9, 1990
V DORAISWAMI PILLAI Vs. GOVERNMENT OF T N
January 11, 1990
V ELANGOVAN Vs. ASSISTANT DIVISIONAL ENGINEER ELECTRICITY SYSTEMS-53
September 6, 1990
V KRISHNAMURTHY Vs. CHIEF SUPERINTENDENT TRAINING POWER ENGINEER TRAINING SOCIETY [A GOVERNMENT OF INDIA ORGANISATION THERMAL POWER STATION PERSONNEL TRAINING INSTITUTE NEYVELI
June 14, 1990
V M T AND CO Vs. R YAMUNA BAI
July 10, 1990
V MAHADEV Vs. COMMISSIONER OF INCOME TAX
March 20, 1990
V N RAGHAVAN Vs. V VIJAYA
January 5, 1990
V NATARAJAN Vs. VEERABADRA UDAYAR
January 5, 1990
V PALANISWAMI Vs. STATE OF TAML NADU
July 2, 1990
V PECHIANNA THEVAR AND Vs. KULALAR PILLAIYAR TEMPLE TIRUPPUR
February 2, 1990
V RAMASWAMY Vs. STATE OF TAMIL NADU
January 8, 1990
V SADAYAPPAN Vs. DIRECTOR GENERAL OF HEALTH SERVICES
January 17, 1990
V SELVAKUMAR Vs. STATE OF TAMIL NADU
November 28, 1990
V SHANTHA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES HOUSING MADRAS
January 3, 1990
V SRIRANGAMMAL Vs. UNION BANK OF INDIA
July 12, 1990
V SUBRAMANIAN Vs. STATE OF TAMIL NADU
April 17, 1990
V SUDHAKAR Vs. V RAMIAH
January 10, 1990
V T ELAIYA PILLAI Vs. DEPUTY COMMISSIONER H R AND C E ADMINISTRATION DEPT MAYURAM
April 20, 1990
V T ELAYA PILLAI Vs. AUTHORISED OFFICER LAND REFORMS VILLUPURAM
August 21, 1990
V V DHANUSJKADI NARAR Vs. HINDUSTAN LEVER LIMITED BOMBAY
July 25, 1990
V VEDAGIRI PROP VEDACHALAM TRANSPORTS THIRUMAZHI CHENGALPATTU Vs. MANAGING DIRECTOR PATTUKOTTAI ALAGIRI TRANSPORT CORPORATION VELLORE
March 7, 1990
V VEDHAM Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS
September 9, 1990
V VEERARAGHAVAN Vs. P O LABOUR COURT COIMBATORE
September 12, 1990
V VIJAYAMELU Vs. DIRECTOR OF MEDICAL EDUCATION
January 8, 1990
V X JOSEPH Vs. STATE OF TAMIL NADU
June 13, 1990
V. SETHURAMAN Vs. K.K. NATARAJAN
September 19, 1990
V. VEDHAM Vs. THE DIRECTOR OF SCHOOL EDUCATION, MADRAS
September 19, 1990
VALAMPURI JOHN M P Vs. UNION OF INDIA
July 6, 1990
VALLI ALAGAPPAN Vs. THIRD WEALTH-TAX OFFICER
January 4, 1990
VALLIAMMAL Vs. RAKKIA GOUNDER
December 18, 1990
VALLIAMMAL Vs. PERIASAMY THEVAR
September 14, 1990
VANJIAPPA GOUNDAR Vs. SRI KANNIKA PARAMESWARI AMMAN KOVIL
August 23, 1990
VARADAN Vs. M SUBBULAKSHMI AMMAL
February 5, 1990
VARADAPPA NAIDU Vs. THAYARAMMAL
July 2, 1990
VARADARAJAN Vs. MADURAIMUTHU
December 19, 1990
VARALAKSHMI FINANCE SYNDICATE KRISHNAGIRI Vs. R GOVINDARAJULU
October 5, 1990
VASANTHA AMMAL Vs. V P DHANARAJ
February 28, 1990
VASANTHA SOMASUNDARAM Vs. STATE
November 9, 1990
VASANTHI Vs. RAMASWAMI
March 29, 1990
VEDANTHAM Vs. NIRMALA
February 19, 1990
VEERACHARI Vs. THIMMAMMA ALIAS THIMMAKKA
July 11, 1990
VEERASEKARAN Vs. STATE
December 13, 1990
VELATHAL Vs. R K PONNUSAMY
November 7, 1990
VELIMALAI RUBBER COMPANY LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
August 23, 1990
VENKATARAGHAVAN MINOR Vs. DISTRICT EDUCATIONAL OFFICER CHINGLE PUT
December 5, 1990
VENKATESA MUDALIAR Vs. N KRISHNASWAMY MUDALIAR TRUST VELLORE
September 18, 1990
VENKATESAN NAIDU Vs. AUTHORISED OFFICER MADRAS
July 18, 1990
VENSUER MEDICAL PVT LIMITED Vs. UNION OF INDIA
October 30, 1990
VENUGOPAL Vs. STATE OF TAMIL NADU
April 23, 1990
VICTOR SAHAYARAJ Vs. UNION OF INDIA
July 26, 1990
VIJAYALAKSHMI Vs. INSPECTOR OF POLICE KARUR POLICE STATION KARUR
November 16, 1990
VIMALA AMMAL Vs. C SUSEELA
May 2, 1990
VINCENT POOBALARAYAR Vs. RENT CONTROLLER DISTRICT MUNSIF TUTICORIN
July 9, 1990
VINIBA PRODUCTS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
August 21, 1990
VINIBA PRODUCTS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
August 1, 1990
VIROLEX CABLES Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
July 27, 1990
VISAITHARI THUNI THAYARIPPALARGAL SANGAM PODATHURPETTAI Vs. TAMIL NADU ELECTRICITY BOARD BY ITS CHAIRMAN MADRAS
September 7, 1990
VISALAKSHI Vs. SARASWATHI AND ORS.
February 23, 1990
VISHNUDAS KISHINDAS ZARDA FACTORY HYDERABAD Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED AZAMABAD HYDERABED
October 11, 1990
VISPRO FOUNDRY ENGINEERS LIMITED Vs. COMMERCIAL TAX OFFICER ADYAR ASSESSMENT CIRCLE MADRAS
December 21, 1990
VISWANATHIAH B AND CO Vs. COMMISSIONER OF INCOME TAX
August 13, 1990
VOPAK PHARMACEUTICALS Vs. UNION OF INDIA
November 5, 1990
WAHAB AND CO. Vs. FOOD INSPECTOR, TIRUCHIRAPALLI MUNICIPAL CORPORATION, TRICHY
July 17, 1990
WANDER LTD Vs. ANTEX INDIA PVT LTD
July 19, 1990
WAVOO MAGUDOOM MOHAMED Vs. GOVERNMENT OF TAMIL NADU
September 19, 1990
WORKMEN OF ASHOK LEYLAND LTD Vs. ASHOK LEYLAND LTD
July 6, 1990
WORKMEN OF KEMPT 1 LTD Vs. GOVERNMENT OF TAMIL NADU
December 21, 1990
WORKMEN OF SESHASAYEE PAPER AND BOARD LIMITED Vs. STATE OF TAMILNADU
September 18, 1990
Y KASPAR Vs. SUPERINTENDING ENGINEER PUBLIC WORKS DEPARTMENT THANJAVUR
June 26, 1990
Y MOHAMED Vs. STATE OF TAMIL NADU
July 11, 1990
YASODAIAMMAL Vs. MAHALAKSHMIAMMAL
April 4, 1990
YASODAIAMMAL DIED Vs. RAJALAKSHMI AMMAL
April 4, 1990
ZARIN TAJ BEGUM AND ORS. Vs. LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR (LAND ACQUISITION WORKS) AND ORS.
March 9, 1990
ZEBBC POLYMERS AND CARTONS Vs. BALUSSERY POLYMERS PRIVATE LTD
September 7, 1990