Case Index

Title
Date
A G KHAN Vs. POLICE COMMISSIONER
March 20, 1990
A RAI Vs. UNION OF INDIA
October 26, 1990
A V ASHOKAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
August 31, 1990
ABDUL GAFOOR Vs. UNION OF INDIA
April 18, 1990
ABDUL HAMEED Vs. STATE
April 6, 1990
ABNASH RANI SURI Vs. SANTOSH CHOUDHARY
December 7, 1990
ADARSH MARWAH Vs. NEHAR RANJAN BHATTACHARYA
March 15, 1990
ADVANCE SIG CONTACTS Vs. NATIONAL RESEARCH DEVELOPMENT CORPORATION
September 27, 1990
AHMAD Vs. UNION OF INDIA
March 22, 1990
AHUJA PROPERTY DEVELOPERS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
May 17, 1990
AIR INDIA Vs. UNION OF INDIA
August 27, 1990
AKHTAR ALI SIDDIQUI Vs. DELHI ADMINISTRATION
April 23, 1990
AMAR NATH Vs. DELHI DEVELOPMENT AUTHORITY
November 15, 1990
AMARJEET KAUR Vs. UNION OF INDIA
September 21, 1990
AMBICA STEEL ROLLING Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
September 27, 1990
AMRIT LAL SURI Vs. CAPT C P GUPTA
March 20, 1990
ANAND PRAKASH MAHAL Vs. MOTIA GARG
March 26, 1990
ANAND SAROOP GUPTA Vs. ZALIM SINGH
December 19, 1990
ANDHRA CEMENT COMPANY LIMITED Vs. UNION OF INDIA
January 22, 1990
ANGELO FERNANDES Vs. UNION OF INDIA
September 4, 1990
ANIL FABRICS Vs. KHANNA SALES CORPORATION
November 28, 1990
APEX ELECTRICALS PRIVATE LIMITED Vs. UNION OF INDIA
February 25, 1990
ARJUN DASS AND SONS Vs. COMMISSIONER OF INCOME TAX
January 15, 1990
ARUN NIRULA Vs. UNIVERSITY OF DELHI
January 22, 1990
ARUNA PARWAL Vs. CASSIA CHATTELS PRIVATE LIMITED
October 11, 1990
ARVIND ALIAS PAPPU Vs. STATE
September 28, 1990
ARYAVART OVERSEAS PRIVATE LIMITED Vs. HARI NAGAR SUGAR MILLS LIMITED
October 15, 1990
ASHOK KUMAR Vs. STATE
December 12, 1990
ASHQUEEN Vs. UNION OF INDIA
April 6, 1990
ASSI BAI Vs. MOHAN LAL
December 5, 1990
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BELCO ENGINEERS P LTD
March 20, 1990
ASSOCIATION OF VOLUNTARY AGENCEY FOR RURAL DEVELOPMENT Vs. UNION OF INDIA
September 21, 1990
AVIS INTERNATIONAL LIMITED Vs. AVI FOOTWEAR INDUSTRIES
August 10, 1990
AVTAR SINGH ALIAS LATI Vs. UNION OF INDIA
May 15, 1990
B K CHAKRAVARTY Vs. BIJAYA GURUNG
July 10, 1990
B S BHATNAGAR Vs. CHAIRMAN DDA
May 10, 1990
B S MEHTA Vs. POLAR MARMO AGGLOMERATES
December 14, 1990
BABU RAM Vs. S D M SHAHDARA
September 30, 1990
BACHAN SINGH Vs. UNION OF INDIA
August 24, 1990
BAIJ NATH Vs. BHAGAT SINGH
December 4, 1990
BALBIR SINGH Vs. STATE DELHI ADMINISTRATION
July 30, 1990
BALVINDER SINGH Vs. UNION OF INDIA
November 9, 1990
BANSAL COMMODITIES Vs. UNION OF INDIA
August 28, 1990
BANSAL METAL INDUSTRIES PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
June 8, 1990
BARSKI MAREK Vs. UNION OF INDIA
February 19, 1990
BATKO BOGDAN Vs. UNION OF INDIA
May 2, 1990
BHARAT COMMERCE AND INDUSTRIES LIMITED Vs. UNION OF INDIA
August 29, 1990
BHATI DEVI Vs. UNION OF INDIA
November 5, 1990
BINATONE INTERNATIONAL LIMITED Vs. SUGAR KITCHENWARE APPLIANCES
July 18, 1990
BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED Vs. UNION OF INDIA
July 9, 1990
BISHAMBER NATH Vs. URMILA
October 26, 1990
BRIJ MOHAN SETHI Vs. UNION OF INDIA
October 25, 1990
BRIJ NATH Vs. UNION OF INDIA
September 24, 1990
C J INTERNATIONAL HOTELS LIMITED Vs. NEW DELHI MUNICIPAL COMMITTEE
October 16, 1990
C L MISRA Vs. NEHRU BHAWAN TRUST
July 27, 1990
C UMMER Vs. UNION OF INDIA
August 29, 1990
CANARA BANK Vs. STERON CASTINGS INDUSTRIES
November 13, 1990
CAPT SATISH KUMAR SHARMA Vs. DELHI ADMINISTRATION
September 11, 1990
CEAT TYRES OF INDIA Vs. JAI INDUSTRIAL SERVICES
November 21, 1990
CHAND SINGH Vs. STATE
December 1, 1990
CHANDRASWAMI Vs. CENTRAL BUREAU OF INVESTIGATION
July 27, 1990
CHELSEA MILLS Vs. CHORUS GIRL INC
March 13, 1990
CHET RAM VASHISHT Vs. UNION OF INDIA
August 7, 1990
CHHATAR SINGH Vs. DELHI DEVELOPMENT AUTHORITY
January 23, 1990
CHIMAN LAL Vs. UNION OF INDIA
August 16, 1990
CHINTAMANI AND SONS Vs. COMMISSIONER OF WEALTH TAX
February 6, 1990
CHURIARAM AGGARWAL Vs. AGGARWAL SWEET CORNER
April 6, 1990
COMMERCIAL AVIATION AND TRAVEL CO INC Vs. N KUMAR INCOME TAX OFFICER
March 2, 1990
COMMISSIONER OF GIFT TAX Vs. KHAJAN CHAND DR KAVIRAJ
January 11, 1990
COMMISSIONER OF INCOME Vs. ROHTAK AND HISSAR DISTRICT ELECTRIC SUPPLY COMPANY P LTD
August 9, 1990
COMMISSIONER OF INCOME TAX Vs. M GULAB SINGH AND SONS P LTD
August 9, 1990
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LTD
August 8, 1990
COMMISSIONER OF INCOME TAX Vs. SHANTI VIJAY AND CO
July 25, 1990
COMMISSIONER OF INCOME TAX Vs. MODI PON LIMITED
July 23, 1990
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LTD
July 23, 1990
COMMISSIONER OF INCOME TAX Vs. SEHGAL H K
July 24, 1990
COMMISSIONER OF INCOME TAX Vs. DEEPCHAND AND FAMILY
July 18, 1990
COMMISSIONER OF INCOME TAX Vs. G SAGAR SURI AND SONS
April 16, 1990
COMMISSIONER OF INCOME TAX Vs. PREMIER CUSHIONS PRIVATE LIMITED
April 16, 1990
COMMISSIONER OF INCOME TAX Vs. ELECTRONICS CONSORTIUM PRIVATE LIMITED
April 18, 1990
COMMISSIONER OF INCOME TAX Vs. KABIR DAS INVESTMENT CO
April 18, 1990
COMMISSIONER OF INCOME TAX Vs. HAWKINS K G
April 19, 1990
COMMISSIONER OF INCOME TAX Vs. GOYAL GASES PRIVATE LIMITED
May 15, 1990
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED INDIA EXPORTS
May 15, 1990
COMMISSIONER OF INCOME TAX Vs. MANOJ INDUSTRIES
May 15, 1990
COMMISSIONER OF INCOME TAX Vs. MUKUL JAIN MEDICAL INSTITUTE
January 11, 1990
COMMISSIONER OF INCOME TAX Vs. HANS RAJ GUPTA AND CO P LIMITED
January 11, 1990
COMMISSIONER OF INCOME TAX Vs. RAGHUBIR SARAN CHARITABLE TRUST
January 15, 1990
COMMISSIONER OF INCOME TAX Vs. USHA JAIN SMT
January 9, 1990
COMMISSIONER OF INCOME TAX Vs. MOHTA ISPAT LTD
January 8, 1990
COMMISSIONER OF INCOME TAX Vs. BHATIA K L
January 10, 1990
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LIMITED
January 18, 1990
COMMISSIONER OF INCOME TAX Vs. SITA RAM ARVIND KUMAR
January 16, 1990
COMMISSIONER OF INCOME TAX Vs. TRIVENI ENGINEERING WORKS LIMITED
January 17, 1990
COMMISSIONER OF INCOME TAX Vs. DELTON SALES PRIVATE LIMITED
February 9, 1990
COMMISSIONER OF INCOME TAX Vs. BHATIA K L NO 1
January 24, 1990
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LIMITED
January 31, 1990
COMMISSIONER OF INCOME TAX Vs. SUNITA VACHANI MRS
February 5, 1990
COMMISSIONER OF INCOME TAX Vs. CHOUDHARY I P
March 19, 1990
COMMISSIONER OF INCOME TAX Vs. D L F UNIVERSAL LIMITED
November 20, 1990
COMMISSIONER OF INCOME TAX Vs. USHA INTERNATIONAL LIMITED
November 15, 1990
COMMISSIONER OF INCOME TAX Vs. DALMIA DAIRY INDUSTRIES LIMITED
September 6, 1990
COMMISSIONER OF INCOME TAX Vs. DALMIA DAIRY INDUSTRIES LIMITED
August 30, 1990
COMMISSIONER OF INCOME TAX Vs. BHARAT COMMERCE AND INDUSTRY LIMITED
August 20, 1990
COMMISSIONER OF INCOME TAX Vs. NATIONAL STEEL AND GENERAL MILLS P LIMITED
August 22, 1990
COMMISSIONER OF INCOME TAX Vs. J AND S P LIMITED
November 8, 1990
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LTD
November 1, 1990
COMMISSIONER OF INCOME TAX Vs. RAM MEMORIAL FOUNDATION
November 5, 1990
COMMISSIONER OF INCOME TAX Vs. LALA DEWAN CHAND TRUST
November 5, 1990
COMMISSIONER OF INCOME TAX Vs. BHARAT STEEL TUBES LIMITED
October 30, 1990
COMMISSIONER OF INCOME TAX Vs. GUPTA B N
October 31, 1990
COMMISSIONER OF WEALTH TAX Vs. SITA RAM ARVIND KUMAR
August 20, 1990
COMMISSIONER OF WEALTH TAX Vs. MITHU H UTTAM
November 27, 1990
COMMISSIONER OF WEALTH TAX Vs. CHAUDHRY R S
March 19, 1990
COMMISSIONER OF WEALTH TAX Vs. SANJEEV GHAI
March 30, 1990
COMMISSIONER OF WEALTH TAX Vs. BHATIA K L NO 2
January 31, 1990
COMMISSIONER OF WEALTH TAX Vs. GUPTA R K
January 24, 1990
COMMISSIONER OF WEALTH TAX Vs. PRITHVI RAJ JI
February 15, 1990
COMMISSIONER OF WEALTH TAX Vs. GUPTA M K
January 16, 1990
COMMISSIONER OF WEALTH TAX Vs. SHARBATI DEVI JHALANI
January 10, 1990
COMMISSIONER OF WEALTH TAX Vs. ATTAR SINGH
January 9, 1990
COMMISSIONER OF WEALTH TAX Vs. CHANDER BALA MODI
May 23, 1990
COMMISSIONER OF WEALTH TAX Vs. SEN A K
August 9, 1990
CONTINENTAL CONSTRUCTION LIMITED Vs. COMMISSIONER OF INCOME TAX
May 24, 1990
CONTINENTAL CONSTRUCTION LIMITED Vs. UNION OF INDIA
May 24, 1990
CORPORATION BANK Vs. BHARI EXPORTS
July 3, 1990
CUCUSAN FOILS PRIVATE LIMITED Vs. STATE DELHI ADMINISTRATION
August 20, 1990
D C M LIMITED Vs. COMMISSIONER OF INCOME TAX
November 9, 1990
D K JAIN Vs. UNION OF INDIA
September 24, 1990
D K JAIN Vs. DELHI DEVELOPMENT AUTHORITY
September 11, 1990
D P DAS GUPTA Vs. UNION OF INDIA
September 12, 1990
DARSHAN LAL Vs. STATE
February 26, 1990
DAVID OLAPOJU Vs. STATE OF DELHI
May 21, 1990
DAVID R HALL Vs. STATE DELHI ADMINISTRATION
March 19, 1990
DAYA NAND Vs. STATE
May 27, 1990
DEAGULL LABORATORIES INDIA PRIVATE LIMITED Vs. DELHI ADMINISTRATION
December 17, 1990
DEEPAK INDUSTRIES LIMITED Vs. NATIONAL RESEARCH DEVELOPMENT CORPORATION OF INDIA
September 17, 1990
DEEPAK MAHAJAN Vs. DIRECTOR OF ENFORCEMENT
April 6, 1990
DEFEE MAREK Vs. UNION OF INDIA
March 13, 1990
DELHI DAYALBAGH CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
October 29, 1990
DELHI DEVELOPMENT AUTHORITY Vs. RAJINDER MITTAL
October 22, 1990
DELHI DEVELOPMENT AUTHORITY Vs. LALA AMARNATH EDUCATIONAL AND HUMAN SOCIETY
September 5, 1990
DELHI DEVELOPMENT AUTHORITY Vs. GOLCHA THEATRES
December 7, 1990
DELHI TRANSPORT CORPORATION Vs. RAM KUMAR
July 30, 1990
DELHI TRANSPORT CORPORATION Vs. AMARJIT KAUR
January 12, 1990
DENA BANK Vs. BINDAL CONSTRUCTION PRIVATE LIMITED
November 21, 1990
DHANJIT Vs. BEENA BADRA
January 30, 1990
DHARAM PAL SATYA PAL Vs. JANTA SALES CORPORATION
April 4, 1990
DILIP DEY Vs. UNION OF INDIA
December 6, 1990
E D P CONSULTANTS Vs. DELHI DEVELOPMENT AUTHORITY
August 24, 1990
EASMIE MUKUND LAL Vs. MUKUND LAL
December 18, 1990
EDWARD JOHN Vs. STATE DELHI ADMINISTRATION
July 30, 1990
ELIZABETH Vs. UNION OF INDIA
July 25, 1990
ENGINEERING PROJECTS INDIA LIMITED Vs. I D GANERIWALA
February 22, 1990
ENGINEERING PROJECTS PRIVATE LIMITED Vs. ISHWARI PARSAD GANERIWALA
March 22, 1990
ESCORTS LIMITED Vs. SAI AUTOS
July 20, 1990
ESCORTS LIMITED Vs. UNION OF INDIA
November 16, 1990
ESCORTS TRACTORS LTD Vs. UNION OF INDIA
January 17, 1990
EUGNA DSILVA Vs. GANJU RAM
October 16, 1990
FARHAT HUSSAIN Vs. UNION TERRITORY OF DELHI
April 24, 1990
FEDERAL MOTORS PRIVATE LIMITED Vs. D N DHIR
April 2, 1990
FEDERATION OF REGISTERED SOCIETIES FOR PILGRIMS REGD Vs. UNION OF INDIA
December 14, 1990
FLOWMORE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 31, 1990
G L KHANNA Vs. G DASS
April 16, 1990
G LAKSHMIKANTAN Vs. UNION OF INDIA
April 25, 1990
G S SAXENA Vs. DELHI DEVELOPMENT AUTHORITY
January 18, 1990
GANESH SAHA Vs. UNION OF INDIA
July 30, 1990
GENERAL MANAGER AJUDHIA TEXTILE MILLS Vs. PRESIDING OFFICER LABOUR COURT
March 13, 1990
GHANSHYAM SINGH Vs. UNION OF INDIA
March 9, 1990
GIRIJA PRASHAD Vs. UNION OF INDIA
July 12, 1990
GIRISH KAKKAR Vs. DHANWANTI
May 25, 1990
GOMTI DEVI Vs. DURGA PRASAD
November 29, 1990
GOODYEAR INDIA LIMITED Vs. UNION OF INDIA
March 21, 1990
GOSHALA MARG RESIDENTS ASSOCIATION REGD Vs. D C M LIMITED
August 30, 1990
GREATER KAILASH LL WELFARE ASSOCIATION Vs. MUNICIPAL CORPORATION OF DELHI
May 21, 1990
GREESH PRAKASH GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
July 20, 1990
GULAB RAI Vs. MUNICIPAL CORPORATION OF DELHI
March 1, 1990
GURBACHAN SINGH Vs. REHABILITATION MINISTRY EMPLOYEES CO OP HOUSE BUILDING SOCIETY LIMITED
May 11, 1990
GURDIP SINGH Vs. STATE
February 9, 1990
GURMEET SINGH Vs. UNION OF INDIA
August 7, 1990
GURMUKH SINGH ALIAS BILLA Vs. STATE
April 5, 1990
HAFIZ LIAQAT Vs. DELHI ADMINISTRATION
July 19, 1990
HANS RAJ Vs. UNION OF INDIA
September 11, 1990
HANS RAJ BHARTIYA AND CO Vs. UNION OF INDIA
March 21, 1990
HARBANS SINGH Vs. UNION OF INDIA
November 8, 1990
HARBANS SINGH Vs. STATE DELHI ADMINISTRATION
December 11, 1990
HARDAYAL SINGH MEHTA Vs. MUNICIPAL CORPORATION OF DELHI
January 16, 1990
HARI OM PROPERTIES PRIVATE LIMITED Vs. B DUTTA
October 15, 1990
HARI RAM Vs. STATE
August 23, 1990
HARISH KUMAR Vs. REGISTRAR DELHI HIGH COURT
March 15, 1990
HARISH KUMAR Vs. STATE
March 21, 1990
HARJIT SINGH Vs. STATE
July 12, 1990
HINDUSTAN TIMES LIMITED Vs. ASHOK KUMAR AGGARWAL
January 9, 1990
HOTEL HANS PRIVATE LIMITED Vs. DELHI ADMINISTRATION
November 30, 1990
HUKAM CHAND JAIN Vs. UNION OF INDIA
September 28, 1990
HUSSAIN BANO Vs. NAZIR JAN
November 19, 1990
ILLYAS AHMED Vs. UNION OF INDIA
August 31, 1990
INDIA SUPPLIES AND EXPORTS CO PRIVATE LIMITED Vs. UNION OF INDIA
October 30, 1990
INDO DEVI Vs. PANNA LAL
February 19, 1990
INDU BALA Vs. DELHI ADMINISTRATION
January 9, 1990
IQBAL Vs. VIJAY KARAN COMMISSIONER OF POLICE
November 7, 1990
J C BUDHRAJA Vs. STEEL AUTHORITY OF INDIA LIMITED
November 16, 1990
J K SYNTHETICS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 14, 1990
J K SYNTHETICS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 1, 1990
J K SYNTHETICS LIMITED Vs. COMMISSIONER OF INCOME TAX
October 12, 1990
J S SOALNKI Vs. OM PRAKASH
March 26, 1990
JAGAT SINGH Vs. WEALTH TAX OFFICER
March 16, 1990
JAGDISH KAUR Vs. RABINDER SINGH MATHODA
August 21, 1990
JAGDISH SAHAI MATHUR Vs. STATE DELHI ADMN
October 24, 1990
JAGJIT PAL SINGH ANAND Vs. UNION OF INDIA
May 8, 1990
JAGJIT SINGH Vs. STATE
March 28, 1990
JAI DEV Vs. UNION OF INDIA
August 7, 1990
JAI PRAKASH Vs. STATE
February 23, 1990
JAI PRAKASH Vs. STATE
March 16, 1990
JAIPAL SINGH Vs. UNION OF INDIA
January 31, 1990
JAMSHEDPUR ENGINEERING AND MACHINE MANUFACTURING COMPANY LIMITED Vs. UNION OF INDIA
August 1, 1990
JANTA TRAVELS Vs. UNION OF INDIA
January 18, 1990
JASBIR SINGH AND OTHERS Vs. FOOD CORPORATION OF INDIA
July 24, 1990
JATINDER KUMAR Vs. STATE DELHI ADMN DELHI
April 24, 1990
JAWAHAR LAL KHANNA Vs. UNION OF INDIA
February 19, 1990
JOGA SINGH Vs. UNION OF INDIA
April 6, 1990
K K JAJODIA Vs. STATE CENTRAL BUREAU OF INVESTIGATION
November 19, 1990
K L AGGARWAL Vs. COMMISSIONER OF INCOME TAX
September 6, 1990
K N AGGARWAL Vs. STATE
July 17, 1990
K P ABDUL KHADER ALIAS KADU Vs. UNION OF INDIA
April 20, 1990
K S BAWA Vs. DIRECTOR OF ENFORCEMENT
January 22, 1990
K.C. MEHRA Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER & ANR.
January 31, 1990
KAILASH NATH AND ASSOCIATES Vs. RAM NATH
January 30, 1990
KALLIYATHU KITTAPAN CHANDRESEKHARAN Vs. UNION OF INDIA
July 11, 1990
KALRA IRON STORES Vs. FARIDABAD FABRICATORS (P ) LTD
October 31, 1990
KANISHKA BUILDERS Vs. UNION OF INDIA
July 13, 1990
KAUSHALYA DEVI Vs. DELHI DEVELOPMENT AUTHORITY
August 17, 1990
KESHAV CHANDER Vs. STATE
August 20, 1990
KESHO RAM Vs. RAMESH KUMAR
August 9, 1990
KHAZAN SINGH Vs. UNION OF INDIA
October 31, 1990
KHERA HANDLOOM SUPPLY Vs. O B EXPORTS
February 16, 1990
KIRAN SHARMA Vs. SHARDHA NAND SHARMA
December 21, 1990
KISHAN LAL Vs. STATE
September 12, 1990
KOLD HOLD INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 15, 1990
KRISHAN KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
November 13, 1990
KRISHAN KUMAR Vs. HARNAM DASS DECD
March 9, 1990
KRISHAN KUMAR SHARMA Vs. SARLESH KUMARI
February 27, 1990
KRISHNA SHARMA Vs. UNION OF INDIA
August 9, 1990
KULDIP SINGH AND BITTU Vs. STATE
October 12, 1990
KULDIP SOOD Vs. NAJIB SHAH
March 26, 1990
L R GOYAL Vs. UNION OF INDIA
September 13, 1990
LACHHO DEVI Vs. STATE
July 27, 1990
LAGA EXPORTERS INDIA PRIVATE LIMITED Vs. RAJENDER KUMAR SACHDEVA
October 16, 1990
LAL CHAND Vs. UNION OF INDIA
July 18, 1990
LAL SINGH Vs. UNION OF INDIA
September 14, 1990
LALIT PATAUDI Vs. UNION OF INDIA
February 23, 1990
LALITA Vs. UNION OF INDIA
May 22, 1990
LAURENCE VIGNARD Vs. UNION OF INDIA
February 16, 1990
LILA RAM Vs. STATE
August 31, 1990
LT COL BRIJ BHUSHAN GUPTA RETD Vs. UNION OF INDIA
September 18, 1990
M C CHATURVEDI Vs. R K CHATURVEDI
December 17, 1990
M P SRIVASTAVA Vs. SQN LDR K V VASHIST
May 12, 1990
M P TEWARI Vs. Y P CHAWLA ITO
November 30, 1990
M. V. MANI Vs. UNION OF INDIA
March 27, 1990
M/S. SATYA NARAYAN CHANDER PARKASH Vs. M/S. STERLING MALT & FOODS (P) LTD.
November 13, 1990
MADAN LAL ANAND Vs. UNION OF INDIA
July 25, 1990
MADAN MOHAN VOHRA Vs. SHARWAN KUMAR
August 7, 1990
MADHUSUDAN TIMBER INDUSTRIES Vs. UNION OF INDIA
October 25, 1990
MAHADEV FRANCIS Vs. MARY
March 16, 1990
MAHALINGAM SHETTY CO Vs. NPC CORPORATION
March 26, 1990
MAHANT RAM NATH CHELA OF MAHANT PRITHVI NATH Vs. UNION OF INDIA
January 8, 1990
MAHARAJ JAGAT SINGH Vs. LT. COL. SAWAI BHAWANI SINGH
March 1, 1990
MAHASHIAN DI HATTI PRIVATE LIMITED Vs. STATE DELHI ADMINISTRATION
May 10, 1990
MAHENDRA RAJ Vs. UNION OF INDIA
May 10, 1990
MAHESH KUMAR CHAUHAN ALIAS BANTI Vs. UNION OF INDIA
January 29, 1990
MAJ. GEN V.N. KAPUR Vs. PROCO SYSTEMS (P) LTD.
May 11, 1990
MALHOTRA TYRES SERVICE CO Vs. MALHOTRA TYRES PRIVATE LIMITED
August 27, 1990
MANAGER ARYA SAMAJ GIRLS HIGHER SECONDARY SCHOOL Vs. SUMITA THAKUR
September 19, 1990
MANGAL DEV PANDEY Vs. UNION OF INDIA AND ANOTHER
August 20, 1990
MANGE RAM Vs. STATE
July 23, 1990
MANI RAM @ RAMESH Vs. STATE
March 21, 1990
MANINDER SINGH Vs. UNION OF INDIA
April 18, 1990
MANOHAR LAL ATREE Vs. UNION OF INDIA
December 6, 1990
MELA RAM GUGNANI Vs. GOENKA DAL MILLS
July 30, 1990
MISS. NUPUR DASS Vs. CENTRAL COUNCIL OF HOMOEOPATHY & OTHERS
July 6, 1990
MODERN INDIA BUILDERS Vs. PRESIDENT SUPER BAZAR COOPERATIVE STORE LIMITED
September 11, 1990
MODI RUBBER LTD Vs. UNION OF INDIA
January 25, 1990
MODI THREADS LIMITED Vs. SOM SOOT GOLA FACTORY
December 4, 1990
MOHAN GUPTA Vs. STATE DELHI ADMINISTRATION
March 6, 1990
MOHAN PYARI SETHI Vs. OFFICIAL LIQUIDATORS SAHARA DEPOSITS AND INVESTMENTS INDIA LIMITED
August 9, 1990
MOHD. USMAN Vs. MST. SURAYYA BEGUM
July 23, 1990
MOOLCHAND SHYAM LAL Vs. FOOD CORPORATION OF INDIA
December 4, 1990
MOTI BAGH MUTUAL AID EDUCATIONAL VIDYA NIKETAN SOCIETY REGD Vs. DELHI DEVELOPMENT AUTHORITY
December 3, 1990
MOTOR AND GENERAL FINANCE LTD. Vs. C.N. GANGADARAN AND OTHER
November 9, 1990
MUNDIPHARMA AG Vs. WOCKHARDT LIMITED
September 11, 1990
MUNICIPAL CORPORATION OF DELHI Vs. DELHI MUNICIPAL KARAMCHARI ERTA UNION
September 20, 1990
MUNICIPAL CORPORATION OF DELHI Vs. HIRA LAL
October 29, 1990
MUNICIPAL CORPORATION OF DELHI Vs. RAVINDRA KUMAR MAHINDRA
April 30, 1990
N C BHALLA Vs. R C BHALLA
July 22, 1990
N K ABDU SALAM Vs. UNION OF INDIA
February 20, 1990
N K BHATIA Vs. J P SINGH
October 16, 1990
N K GUPTA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
August 10, 1990
N K SRIVASTAVA Vs. MUNICIPAL CORPORATION OF DELHI
July 6, 1990
NANAK BUILDERS AND INVESTORS PRIVATE LIMITED Vs. VINOD KUMAR ALAG
October 24, 1990
NANAK CHAND Vs. STATE
November 7, 1990
NANAK CHAND Vs. STATE OF DELHI
November 17, 1990
NANGIA CONSTRUCTION INDIA PRIVATE LIMITED Vs. NATIONAL BUILDINGS CONSTRUCTION CORPORATION LIMITED
April 23, 1990
NARAIN BARALIA Vs. RAJESHWAR DAYAL
October 31, 1990
NARENDER SINGH OBEROI Vs. HARI DASS SOOD
March 9, 1990
NARESH KUMAR Vs. STATE
August 9, 1990
NARINDER PAL SOOD Vs. STATE DELHI ADMINISTRATION
May 9, 1990
NASIM Vs. UNION OF INDIA
July 29, 1990
NATIONAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
April 19, 1990
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. SINGER COMPANY
May 23, 1990
NEHRU INSTITUTE OF PHARMACY AND TECHNOLOGY Vs. UNION OF INDIA
October 17, 1990
NEHRU PLACE HOTELS Vs. DDA
December 21, 1990
NEW DELHI MUNICIPAL COMMITTEE Vs. KAMLESH KUMARI
August 10, 1990
NEW DELHI MUNICIPAL CORPORATION Vs. SHANTI BROTHERS JEWELLERS
July 5, 1990
NEW DELHI MUNICIPAL CORPORATION Vs. PRAMOD KUMAR
February 5, 1990
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VEENA AGGARWAL
December 21, 1990
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAVITRI DEVI
December 17, 1990
NIBRO LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
March 6, 1990
NIRMAL EXPORTS Vs. UNION OF INDIA
September 4, 1990
NIRMAL PUN Vs. CENTRAL BUREAU OF INVESTIGATION
February 23, 1990
NIVEDITA DINA NATH Vs. STATE
August 30, 1990
OIL AND NATURAL GAS COMMISSION Vs. UNION OF INDIA
October 11, 1990
OM PARKASH GARGA Vs. SHIV GENERAL FINANCE (P) LTD.
February 21, 1990
OM PRAKASH Vs. STATE
February 26, 1990
OM PRAKASH Vs. BHAGWAN
July 10, 1990
OM PRAKASH GOELA Vs. OM PRAKASH MEHRA
December 13, 1990
OM SARAN Vs. SATYA DHAWAN
February 16, 1990
P K DATTA CHAUDHARY Vs. STATE
September 11, 1990
P N B FINANCE LIMITED Vs. SHITAL PRASAD JAIN
March 19, 1990
P P KAPUR Vs. UNION OF INDIA
May 8, 1990
P P SANKARAN Vs. UNION OF INDIA
September 5, 1990
P RANJITHA Vs. UNIVEISITY GRANTS COMMISSION
March 12, 1990
P S B FINANCE AND INVESTMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
November 14, 1990
P. MOIDEEN KUTTY Vs. UNION OF INDIA
August 20, 1990
PADMAVATI Vs. DELHI DEVELOPMENT AUTHORITY
August 22, 1990
PALLICKAL KUNHAMU ABDUL LATHEEF Vs. UNION OF INDIA
January 17, 1990
PANJAB PEN HOUSE Vs. SAMRAT BICYCLE LIMITED
August 22, 1990
PARKASH KAUR Vs. EVEREST CONSTRUCTION COMPANY
November 6, 1990
PARVEEN ARORA Vs. PUSHPA ARORA
September 28, 1990
PARVEEN GUPTA Vs. UNION OF INDIA
March 5, 1990
PARVEEN MALHOTRA Vs. STATE
March 22, 1990
PARVEEN MALHOTRA Vs. STATE THROUGH DELHI ADMINISTRATION
March 6, 1990
PASSI M L DR Vs. CENTRAL BOARD OF DIRECT TAXES
November 30, 1990
PEARE LAL SOOD Vs. STATE
August 22, 1990
PETER MASIH Vs. ANGLLINA MASIH
July 25, 1990
POPULAR JEWELLERS Vs. UNION OF INDIA
November 12, 1990
PRADUMAN KUMAR JAIN Vs. UNION OF INDIA
December 3, 1990
PRAKASH KAUR Vs. EVEREST CONSTRUCTION CO
September 18, 1990
PRAKASH WATI Vs. DAYAWANT
August 8, 1990
PRAKASH WATI Vs. MAHAVIR SINGH KAKKAR
January 23, 1990
PRAVEEN MALHOTRA Vs. STATE
February 20, 1990
PREM DUTT PARASHAR Vs. BUREAU OF INDIAN STANDARDS
August 22, 1990
PREM SINGH Vs. CEEAM AUTO INDUSTRIES
May 5, 1990
PRITHVI RAJ TANDON Vs. SUBHASH CHANDER BASRA
June 27, 1990
PRITPAL SINGH Vs. SUAD BEGUM
October 31, 1990
PROJECTS AND EQUIPMENT CORPORATION OF INDIA LIMITED Vs. ONODA ENGINEERING AND CONSULTING COMPANY LIMITED
September 12, 1990
PUNEET CHANDER BHASIN Vs. SUNITA
May 3, 1990
PUNJ SONS PRIVATE LIMITED Vs. HONG KONG AND SHANGHAI BANKING CORPORATION
November 23, 1990
PUNJAB AGRO Vs. DIESH FERTILIZERS AND CHEMICALS (P) LTD.
March 7, 1990
PUNJAB AND SIND BANK Vs. S K TULSHAN
October 29, 1990
PUNJAB AND SIND BANK Vs. RAM PRAKASH JAGDISH CHANDER
February 16, 1990
PUNJAB NATIONAL BANK Vs. INCOME TAX APPELLATE TRIBUNAL
August 16, 1990
PUNJAB NATIONAL BANK Vs. R K K R INTERNATIONAL PRIVATE LIMITED
August 23, 1990
PUNJAB NATIONAL BANK (SCHEDULED CASTE SCHEDULED TRIBES) EMPLOYEES WELFARE ASSOCIATION (REGD.) Vs. PUNJAB NATIONAL BANK & ORS.
July 11, 1990
PURAN MAL Vs. COMMISSIONER OF INCOME TAX
August 23, 1990
PURAN MAL Vs. UNION OF INDIA
August 30, 1990
PURAN SINGH Vs. UNION OF INDIA
July 26, 1990
PUSHP TRADING CO Vs. COMMISSIONER OF INCOME TAX
November 8, 1990
PUSHPA GROVER Vs. DELHI DEVELOPMENT AUTHORITY
March 16, 1990
R B KAPOOR Vs. MANIK N DASTOOR
September 3, 1990
R BALAMMA Vs. DELHI ADMINISTRATION
February 22, 1990
R H ENTERPRISES Vs. COMMISSIONER OF SALES TAX
December 4, 1990
R K ENGINEERING CO PRIVATE LIMITED Vs. MADHU CHAWLA
November 13, 1990
R P SHARMA Vs. STATE
July 12, 1990
RAJ KUMAR AND UDHEY SINGH Vs. STATE
August 10, 1990
RAJ RANI Vs. ROOP KUMAR
March 12, 1990
RAJENDER NATH BHASKAR Vs. BHASKAR STONEWARE PIPES PRIVATE LIMITED
February 8, 1990
RAJESH KUMAR MAHESHWARI Vs. UNION OF INDIA
April 18, 1990
RAJINDER KAUR BEDI Vs. GURDIAL SINGH BEDI
May 7, 1990
RAJINDER KUMAR KHANNA Vs. ORIENTAL INSURANCE CO
February 5, 1990
RAJINDER PARSHAD Vs. STATE
September 4, 1990
RAJIV JAISWAL Vs. STATE
August 13, 1990
RAKESH PRODUCTS Vs. EURO CHIT AND FINANCE CO (P) LTD.
February 21, 1990
RAM AVTAR AND VARINDER SINGH BATRA AND MAHAVIR SINGH SALUJA Vs. UNION OF INDIA
January 9, 1990
RAM CHANDER Vs. STATE
December 7, 1990
RAM KARAN Vs. ROSHAN LAL
February 16, 1990
RAM KHILAWAN Vs. STATE DELHI ADMINISTRATION
March 20, 1990
RAM KISHAN Vs. UNION OF INDIA
August 22, 1990
RAM KISHORE Vs. STATE
February 13, 1990
RAM KRISHAN SINGHAL Vs. EXECUTIVE ENGINEER
October 20, 1990
RAM KRISHNA Vs. RAM LAL
January 31, 1990
RAM SINGH Vs. STATE
February 1, 1990
RAM SINGH Vs. S S MANNON
February 14, 1990
RAMAVATAR MOTILAL JANGID Vs. UNION OF INDIA
February 5, 1990
RAME Vs. STATE
July 10, 1990
RAMESH GUPTA Vs. UNION OF INDIA
May 25, 1990
RANBIR SINGH Vs. STATE
February 16, 1990
RANJAN GUPTA Vs. A F FERGUSON AND COMPANY
May 25, 1990
RASOLUL EBADI (THROUGH HIS FRIEND, MR. RAJA SABERI) Vs. ADMINISTRATOR, UNION TERRITORY OF DELHI
May 9, 1990
RATI RAM AND 7 ORS Vs. UNION OF INDIA
April 6, 1990
RAVI SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
August 7, 1990
RAVINDER KUMAR Vs. ADMINISTRATOR OF DELHI
February 8, 1990
RAVINDER SINGH Vs. UNION OF INDIA
January 31, 1990
REETA KUMARI Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
November 12, 1990
REGAL TRADERS PRIVATE LIMITED Vs. LT GOVERNOR OF DELHI
May 23, 1990
REHABILITATION MINISTRY EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. LT GOVERNOR
May 11, 1990
REHABILITATION MISINTRY EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. V K BANSAL
May 11, 1990
RELIABLE LABORATORIES PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
December 21, 1990
REV ON INC Vs. HOSIDEN LABORATORIES INDIA
July 24, 1990
RITA RASTOGI Vs. DELHI DEVELOPMENT AUTHORITY
November 29, 1990
ROHITAS KUMAR Vs. UNION OF INDIA
November 9, 1990
ROHITAS KUMAR AND OTHERS Vs. UNION OF INDIA AND OTHERS
October 9, 1990
ROSHAN LAL Vs. PYARE LAL
March 26, 1990
ROSLINE GEORGE Vs. UNION OF INDIA
December 14, 1990
S A BUILDERS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
July 27, 1990
S ANAND DEEP SINGH Vs. RANJIT KAUR
October 31, 1990
S BHUPINDER SINGH MAKKAR Vs. NARINDER KAUR
March 5, 1990
S C BANSAL Vs. SUBHASH KASHYAP
August 10, 1990
S M MALIK Vs. STATE
February 9, 1990
S N MISRA Vs. COMND OFFICER AIR FORCE ST RAJOKRI
November 7, 1990
S P TIMBER INDUSTRIES Vs. UNION OF INDIA
February 19, 1990
S RAJDEV SINGH Vs. UNION OF INDIA
April 26, 1990
S SURJIT SINGH MAJITHIA Vs. GIRIJIT SINGH MAJITHIA
September 12, 1990
S. JASBIR SINGH Vs. DALJIT KAUR
December 12, 1990
S.S. KAPUR Vs. HINDUSTAN PAPER CORPORATION LTD.
March 13, 1990
SAHIB SINGH Vs. STATE
August 10, 1990
SAILENDRA KUMAR DUTTA Vs. EXPORT TRADE DEVELOPMENT OFFICER
July 31, 1990
SAJJAN KUMAR Vs. STATE
November 7, 1990
SAJJAN SINGH Vs. DIRECTOR GENERAL MEDICAL SERVICES ARMY H Q
August 24, 1990
SAMEER LEASING COMPANY LIMITED Vs. CHAIRMAN CBDT
February 13, 1990
SANGHI MOTORS Vs. UNION OF INDIA
August 22, 1990
SANJEEV KUMAR GUPTA Vs. REGISTRAR OF COMPANIES
March 20, 1990
SANTOKH SINGH Vs. STATE
February 26, 1990
SARDAR SINGH Vs. KRISHNA DEVI
November 21, 1990
SARLA DHAWAN Vs. DELHI DEVELOPMENT AUTHORITY
February 27, 1990
SARVESH KUMAR Vs. STATE
September 20, 1990
SAT PAL SOOD Vs. RAJ KUMAR TULSIANI
September 3, 1990
SATWANT NARANG Vs. APPROPRIATE AUTHORITY I T DEPTT NEW DELHI
December 14, 1990
SATYA BHUSHAN KHURANA ALIAS WAKIL Vs. UNION OF INDIA
July 20, 1990
SAVITRI DEVI Vs. SHANTI DEVI
March 19, 1990
SCINDIA POTTERIES AND SERVICES LIMITED Vs. DEPUTY LAND AND DEVELOPMENT OFFICER GOVERNMENT OF INDIA
March 27, 1990
SEARS ROEBUCK AND CO Vs. HAPPY HOUSE TV MFR COMPANY PRIVATE LIMITED
December 1, 1990
SECURITY AND FINANCE PVT LTD Vs. B K BEDI
March 30, 1990
SEEMA PURI Vs. STATE
May 9, 1990
SEETHA LAKSHMI KRISHNAN Vs. GIAN PERKASH
September 18, 1990
SHAFFI MOHD Vs. STATE DELHI ADMINISTRATION
December 21, 1990
SHAH TRADING CO Vs. COMMISSIONER OF INCOME TAX
October 23, 1990
SHAKTI FABRICS Vs. RAM TEXTILES
September 3, 1990
SHAKUAT ALI KHAN Vs. BABU KHAN
August 16, 1990
SHAKUNTALA DEVI Vs. JOGDHIAN TILAK CHAND
September 6, 1990
SHAM SUNDER Vs. STATE OF DELHI
May 25, 1990
SHAMSUDDIN ALIAS SAMBU Vs. UNION OF INDIA
September 6, 1990
SHANTI SWAROOP SINGHAL Vs. DELHI DEVELOPMENT AUTHORITY
January 22, 1990
SHANTI VIJAY AND CO Vs. COMMISSIONER OF INCOME TAX
January 11, 1990
SHARMAS NURSING HOME Vs. STATE
March 26, 1990
SHARVATI DEVI Vs. SHIV KUMAR
May 10, 1990
SHIV SHANKAR Vs. STATE
April 23, 1990
SHRI INDER KHANNA AND SONS Vs. UNION OF INDIA
October 29, 1990
SHYAM DYEING MILLS PRIVATE LIMITED Vs. LT GOVERNOR OF DELHI
June 6, 1990
SHYAM M SACHDEV Vs. STATE
August 22, 1990
SIDDIQUI KHALID AHMAD Vs. UNION OF INDIA
April 16, 1990
SIMON AUTHONY Vs. RAJ KUMAR
January 12, 1990
SMART PRIVATE LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
February 16, 1990
SOM DATT BUILDERS LIMITED Vs. STAR INDUSTRIES AND TEXTILE ENTERPRISES
August 27, 1990
SOMANI PILKINGTON LTD Vs. INCOME TAX APPELLATE TRIBUNAL
August 13, 1990
STATE Vs. PAWAN KUMAR CHOPRA
May 23, 1990
STATE BANK OF INDIA Vs. S S PLYBOARD UDYOG
February 15, 1990
STATE BANK OF INDIA Vs. AMRISTSAR ENGINEERING WORKS
February 16, 1990
STATE BANK OF INDIA Vs. MADAN LAL MEHTA
November 8, 1990
STATE BANK OF INDIA Vs. MAHINDRA ENTERPRISES
February 2, 1990
STATE DELHI ADMINISTRATION Vs. BALBIR CHAND
August 22, 1990
STATE DELHI ADMINISTRATION Vs. RAMESH KUMAR
February 5, 1990
STATE DELHI ADMINISTRATION Vs. RAM SINGH
May 21, 1990
STATE OF HARYANA Vs. K VIMALA RAGHAVA CHARI
March 22, 1990
SUBHASH AGGARWAL AGENCY Vs. BHILWARA SYNTHETICS LIMITED
April 5, 1990
SUBHASH CHANDER Vs. STATE
March 15, 1990
SUBHASH CHANDER BASRA Vs. TATA CONSULTANCY SERVICES
May 8, 1990
SUBHASH CHANDER KAKKAR Vs. D S I D C
March 20, 1990
SUDHISH CHANDRA ANAND Vs. REKHA ANAND
August 1, 1990
SULOCHANA UPPAL Vs. SURINDER SHEEL BHAKRI
August 30, 1990
SULTAN SINGH Vs. JAI SINGH
January 24, 1990
SUMTA EXPORTS Vs. INDIAN TOURISM DEVELOPMENT CORP LIMITED
August 8, 1990
SUNDER LAL Vs. REHABILITATION MINISTRY EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED
May 11, 1990
SUNITA ALIAS SUDESH Vs. KAPIL DEV
February 9, 1990
SURAJ PERSHAD Vs. MUNICIPAL CORPORATION OF DELHI
November 7, 1990
SURAJ PRAKASH Vs. UNION OF INDIA
November 15, 1990
SURAM CHAND REHLAN Vs. COMMISSIONER OF INCOME TAX
August 9, 1990
SURESH JINDAL Vs. RIZZOLI COMERS DELLA SERA PRODZIONI
December 14, 1990
SURINDER BALA Vs. SATPAL CHADHA
December 3, 1990
SURINDER KAUR BHALLA Vs. BAWA ASHPAL SINGH BHALLA
September 12, 1990
SURINDER LAL Vs. STATE DELHI ADMINISTRATION
December 20, 1990
SURINDER SINGH Vs. V K JAIN
August 31, 1990
SURINDRA ALLOYS Vs. MUNICIPAL CORPORATION OF DELHI
May 10, 1990
SURRINDER STEM MALT COMPANY LIMITED Vs. U P FINANCIAL CORPORATION
February 2, 1990
SUSAN LEIGH BEER Vs. INDIA TOURISM DEVELOPMENT CORPORATION LIMITED
March 7, 1990
SUSAN LEIGH BEER Vs. INDIAN TURISM DEVELOPMENT CORPORATION LTD.
April 7, 1990
SUSHIL ANSAL AND SONS Vs. COMMISSIONER OF INCOME TAX
January 17, 1990
SUSHIL KUMAR GUPTA Vs. ANIL KUMAR GUPTA
September 17, 1990
SUSHILA BHATIA Vs. GURBUX SINGH RANDHIR
May 25, 1990
SUSHILA DEVI Vs. NATHU DEVI
December 14, 1990
SUSHILLA MARRY Vs. IZHAK FRADDY
March 16, 1990
SWARAJ SONI Vs. REHABILITATION MINISTRY EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED
May 11, 1990
SWARAN SINGH Vs. STATE
November 7, 1990
SYNCO TEXTILES PRIVATE LIMITED Vs. ECONOMIC TRANSPORT ORGANISATION
May 2, 1990
SYNDICATE BANK Vs. S A TRADING CORPN
September 3, 1990
T M APARTMENTS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
March 20, 1990
T SASIDHARAN PILLAI Vs. UNION OF INDIA
September 6, 1990
TANVI TRADING AND CREDITS PRIVATE LIMITED Vs. APPROPRIATE AUTHORITY
November 28, 1990
TARLOCHAN SINGH SARAN Vs. MAHINDERPAL SINGH BINDRA
August 12, 1990
TEJ SINGH Vs. STATE DELHI ADMINISTRATION
December 5, 1990
TEK CHAND AND SONS Vs. UNION OF INDIA
October 12, 1990
TEXMACO LTD Vs. ARUN KUMAR SHARMA
May 25, 1990
TIN BOX COMPANY Vs. INCOME TAX APPELLATE TRIBUNAL
April 30, 1990
U L KALSI Vs. K S BHATTACHARYA
November 15, 1990
U.P FINANCIAL CORPORATION Vs. SURINDER STEIN MALT LTD. AND OTHERS
March 30, 1990
UCO BANK Vs. POLY FAB INDUSTRIES PRIVATE LIMITED
September 24, 1990
UNION OF INDIA Vs. JYOTSNA HOLDINGS PRIVATE LIMITED
September 28, 1990
UNION OF INDIA Vs. SHIVALIK CELLULOSE PRIVATE LIMITED
November 16, 1990
UNION OF INDIA Vs. MAJOR K K TANEJA
November 14, 1990
UNION OF INDIA Vs. KISHAN CHAND
June 25, 1990
UNION OF INDIA Vs. GULAM NABI AZAD
March 27, 1990
UNION OF INDIA Vs. S P AGGARWAL
February 14, 1990
USHA KUMAR Vs. SUPER BAZAR CO
August 13, 1990
USHA KUMARI Vs. PARMANAND
April 30, 1990
USHA MALHOTRA Vs. G S UPPAL
December 17, 1990
UTTAM SINGH DUGGAL AND CO PRIVATE LIMITED Vs. UNION OF INDIA
July 27, 1990
V K CONSTRUCTION WORKS LIMITED Vs. AIR FORCE NAVAL HOUSING BOARD
November 27, 1990
V P MEHTA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
January 30, 1990
VED PARKASH Vs. STATE
January 15, 1990
VED PRAKASH Vs. STATE
December 10, 1990
VED PRAKASH ALIAS VED PAL Vs. STATE
May 21, 1990
VED PRAKASH SIKRI Vs. UNION OF INDIA
August 8, 1990
VED VRATA Vs. MADAN LAL HIS HNOI
July 24, 1990
VIDUSHI DUGGAL Vs. DARUPADI DEVI
October 31, 1990
VIDYA DEVI Vs. SURINDER KUMAR
July 23, 1990
VIDYA PRAKASH CHOPRA Vs. KHUSHIRAM
November 13, 1990
VIJAY KUMAR GANEJA Vs. DELHI DEVELOPMENT AUTHORITY
August 21, 1990
VILLAYATI RAM MITTAL Vs. UNION OF INDIA
January 22, 1990
VIMAL KUMAR SINGH Vs. STATE
November 1, 1990
VINAY KUMAR BASSI Vs. UNION OF INDIA
August 1, 1990
VINOD KUMAR JAIN Vs. STATE
May 16, 1990
VIRENDER KUMAR ALIAS BABLEY Vs. STATE DELHI ADMINISTRATION
March 12, 1990
VIVEK Vs. UNIVERSITY OF DELHI
May 25, 1990
WAISUDDIN Vs. STATE DELHI ADMINISTRATION
May 25, 1990
Y P BHALLA Vs. NATIONAL SEEDS CORPORATION LIMITED
July 24, 1990
ZAIMAY Vs. UNION OF INDIA
February 15, 1990
ZILEY SINGH Vs. STATE
October 6, 1990