Case Index

Title
Date
A G SHIVALINGAPPA Vs. A G SHANKARAPPA
September 13, 1990
A KRISHNA RAO Vs. ASST COMMISSIONER D K MANGALORE
January 5, 1990
A M ABDUL RAHMAN Vs. V JAYARAM
July 9, 1990
A MUKAMBIKA Vs. A PREMANANDA RAO
March 13, 1990
A R MAHENDRA Vs. STATE OF KARNATAKA
November 27, 1990
A S GOWRI Vs. B R SATISH
August 3, 1990
A S KUPPARAJU Vs. GENERAL SECRETARY RAJU KSHATRIYA WELFARE ASSOCIATION
July 27, 1990
A S YALAGI Vs. STATE OF KARNATAKA
October 24, 1990
A SREENIVASACHARLU Vs. STATE OF KARNATAKA
June 15, 1990
A V KOWDI AND CO Vs. R V LAKSHMIDEVAMMA
November 27, 1990
A. MUKAMBIKA Vs. A. PREMANANDA RAO
March 3, 1990
ABDUL AZIZ Vs. KUBRABEE
September 7, 1990
ABDUL KHADER Vs. RAZIA BEGUM
July 31, 1990
ABDUL SANAULLA Vs. STATE OF KARNATAKA
January 18, 1990
ABDULRASOOLSAB CHAMANASAB FHANIBAND Vs. RUTH
October 26, 1990
ADIVEPPA SHIVAPPA MATTUR Vs. TAHSILDAR SHIRAHATTI
February 2, 1990
AGENCIA REAL TRADING AND MARKETING PVT LTD Vs. STATE OF KARNATAKA
October 23, 1990
AJJIKUTTIRA MANDANNA Vs. AJJIKUTTIRA KUSHALAPPA
July 5, 1990
AL AMEEN CHARITABLE FUND TRUST Vs. STATE OF KARNATAKA
July 18, 1990
ALL KARNATAKA CONDUCTORS MANUFACTURERS ASSOCIATION Vs. KARNATAKA STATE ELECTRICITY BOARD
July 18, 1990
ALPHA SILICONES Vs. ASSISTANT COMMERCIAL TAX OFFICER RECOVERY GULBARGA
January 5, 1990
ANGELS TRAVELS Vs. K CHIKKAYYA NAIK
August 8, 1990
ANISUL HAQ Vs. GOVERNMENT OF INDIA MINISTRY OF STEEL AND MINES DEPARTMENT OF MINES NEW DELHI
March 13, 1990
ANJUMAN E ISLAM HUBLI Vs. KARNATAKA STATE BOARD OF WAKFS BANGALORE
February 6, 1990
ANJUMAN HAMI E MUSLIMEEN Vs. STATE OF KARNATAKA
August 28, 1990
ANNA TRANSPORT CORPORATION LIMITED SALEM Vs. KARNATAKA STATE TRANSPORT AUTHORITY BANGALORE
June 27, 1990
ANNAMMA Vs. PATTAMMA
December 10, 1990
ANNIE ABRAHAM Vs. SARVAJNA EDUCATION SOCIETY
April 20, 1990
APPAJI Vs. MARUTI
July 3, 1990
APPLIED INDUSTRIAL PRODUCTS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
November 30, 1990
AROKIAMARY ANURDAMMAL Vs. SAMPAMMAL
March 8, 1990
ARUN ENTERPRISES Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LTD
July 11, 1990
ASAD JANGU SHEIKH Vs. TRANSPORT CORPORATION OF INDIA
June 18, 1990
ASSISTANT COMMISSIONER and L A O SHIMOGA Vs. N JAYADEVAPPA
July 11, 1990
ASST COMMISSIONER GADAG Vs. DAVALAPPA
August 7, 1990
ASWATHAPPA Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES
June 19, 1990
AUTHORISED OFFICER DEPUTY CONSERVATOR OF FORESTS Vs. VENKATARAMAN BOMMAYYA NAIK
August 14, 1990
AUTOMOBILE PRODUCTS OF INDIA LIMITED Vs. STATE OF KARNATAKA
September 13, 1990
AZICO TRADERS Vs. COFFEE BOARD
August 17, 1990
B D BASAVARAJ Vs. AGRICULTURAL INCOME TAX OFFICER
October 12, 1990
B G ANAND RAO Vs. MOHAMMED AKBAR
July 5, 1990
B GURUMALLAPPA Vs. STATE OF KARNATAKA
December 21, 1990
B GURUSIDDAPPA Vs. STATE OF KARNATAKA
June 5, 1990
B H INAMDAR Vs. B F SWAMY
August 28, 1990
B I TARALI Vs. KENYA RAVINDRANATHSHETTY
March 2, 1990
B JAGANNATHA SHETTY Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED BANGALORE
March 15, 1990
B K SHADAKSHARAPPA Vs. STATE OF KARNATAKA
October 16, 1990
B KALASETTY Vs. COMMISSIONER FOR RELIGIOUS AND CHARITABLE ENDOWMENTS
February 8, 1990
B M ABDUL RAHIMAN Vs. STATE OF KARNATAKA
February 6, 1990
B M BALIGA Vs. VIJAYA BANK
July 11, 1990
B M HANUMANTHAPPA Vs. DEPUTY COMMISSIONER SHIMOGA ACT KARNATAKA SCHEDULED CASTES AND SCHEDULED TRIBES PROHIBITION OF
August 13, 1990
B M TALEWAD Vs. MEMBER SECRETARY COMMON CADRE AUTHORITY M D D C C BANK LTD
October 23, 1990
B MADAPPA Vs. STATE OF KARNATAKA
April 4, 1990
B MUNEGOWDA Vs. STATS OF KARNATAKA
August 22, 1990
B N RAGHAVENDRA RAO Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT BANGALORE
April 20, 1990
B N RANGEGOWDA Vs. AKHAR SAIT
July 12, 1990
B N VEDANAND Vs. BANGALORE DEVELOPMENT AUTHORITY
July 16, 1990
B N VIJAYARIARASIMHA Vs. STATE OF KARNATAKA
April 4, 1990
B S SOMASHEKARAIAH Vs. STATE OF KARNATAKA
July 12, 1990
B SATHYANARAYANA Vs. ADDITIONAL DISTRICT JUDGA CHITRADURGA
February 8, 1990
B SHIVAJI MENDON Vs. GOVERNMENT OF KARNATAKA
October 5, 1990
BABU Vs. STATE OF KARNATAKAKARNATAKA ZILLA PARISHADS TALUK PANCHAYAT SAMITHIS
July 24, 1990
BABURAO Vs. DIST MAGISTRATE GULBARGA
November 30, 1990
BAGALKOT UDYOG LIMITED Vs. UNION OF INDIA
April 6, 1990
BAHMAN BAYBORDI Vs. STATE OF KARNATAKA
August 28, 1990
BALAJI PAPER AGENCY Vs. MYSORE PAPER BOARD COMPANY
August 6, 1990
BANGALORE SOFT DRINKS PVT LTD Vs. COMMISSIONER OF INCOME TAX KARNATAKA BANGALORE
August 20, 1990
BANGALORE UNIVERSITY Vs. B V OM PRAKASH
August 8, 1990
BASAPPA SANGAPPA UNKI Vs. SIDDAPPA BHIMAPPA HULLYAL
October 11, 1990
BASAPPA SIDDANAHADLI Vs. KOTRAMMA
September 6, 1990
BASAVANNAPPA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
November 6, 1990
BASAVARAJAPPA Vs. M S CHANNABASAPPA
September 14, 1990
BASAVARAJU Vs. STATE OF KARNATAKA
October 24, 1990
BATAJI STRUCTURAL BANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE
April 20, 1990
BETTY SURESH MAHINDRA Vs. MARTHAND SINGH MAHINDRA
November 23, 1990
BHAGI HENGSU Vs. ROCKY LASRADO
October 10, 1990
BHAKTHAVATSALAM Vs. ASST REGIONAL TRANSPORT OFFICER BANGALORE WEST
March 6, 1990
BHARAMAPPA KALAPPA IJARI Vs. VENKATESH SHESHA ITAGI
September 13, 1990
BHARAT HANSRAJ GANDHI Vs. ADDITIONAL COLLECTOR OF CENTRAL EXCISE
December 12, 1990
BHARATHI FAMILY TRUST Vs. B DORAISWAMY NAIDU
September 21, 1990
BHEEMAPPA Vs. PRIMARY LAND DEVELOPMENT BANK LIMITED
January 31, 1990
BILIYANEPPA Vs. DANAPPA
June 26, 1990
BRIJMOHAN PAILYA SONI Vs. COLLECTOR OF CENTRAL EXCISE
December 11, 1990
BROADWAY COMPLEX Vs. CORPORATION OF THE CITY OF BANGALORE
June 12, 1990
BUILDERS ASSOCIATION OF INDIA Vs. STATE OF KARNATAKA
July 27, 1990
BYYAMMA Vs. RAMDEV
August 31, 1990
C CHANNAIAH Vs. PRESIDING OFFICER LABOUR COURT MYSORE
June 22, 1990
C D KOMKALIMUTH CO Vs. COMMISSIONER OF COMMERCIAL TAXES
June 28, 1990
C L KALAPPA Vs. DEPUTY COMMISSIONER EXCISE
January 10, 1990
C LAKSHMI REDDY Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LIMITED
December 4, 1990
C MAHALINGAIAH AND SONS Vs. STATE OF KARNATAKA
December 19, 1990
C MOHAMED ZAFRULLA SHERIFF Vs. REGIONAL TRANSPORT AUTHORITY
July 9, 1990
C NARENDRA BABU VARMA Vs. STATE OF KARNATAKA
March 8, 1990
C R RAKIN AHMED Vs. DEPUTY COMMISSIONER MYSORE
June 20, 1990
C S KALE GOWDA Vs. CHIEF SECRETARY HASSAN DISTRICT ZILLA PARISHAD
July 25, 1990
C SHARATH KUMAR Vs. UNIVERSITY OF MYSORE
February 26, 1990
C V PARDHANANI Vs. M B PARDHANANI
March 26, 1990
C YETHRAPPA Vs. D YUSUF KHAN
June 25, 1990
CADILA LABORATORY PRIVATE LIMITED Vs. KAMATH ATUL AND COMPANY
June 29, 1990
CANARA BANK Vs. BEAULINE
August 6, 1990
CANARA BANK RELIEF and WELFARE SOCIETY Vs. STATE
March 30, 1990
CENTURY CLUB Vs. COMMISSIONER CORPORATION OF CITY OF BANGALORE
November 16, 1990
CHAMPION INDUSTRIES Vs. PUKHRAJ
October 26, 1990
CHANDRA PRABHA Vs. VIJAYA
March 20, 1990
CHANDRAVADANA BAI Vs. MANI
August 3, 1990
CHANGAMMA Vs. STATE OF KARNATAKA
July 27, 1990
CHANGAMMA Vs. STATE OF KARNATAKA
July 17, 1990
CHANNABASAPPA Vs. STATE OF KARNATAKA
August 20, 1990
CHANNABASAPPA VEERANAGOUDA MALLUR Vs. STATE OF KARNATAKA
July 19, 1990
CHANNAVEERAPPA Vs. ASSISTANT COMMISSIONER and RENT CONTROLLER
August 9, 1990
CHENNA REDDY Vs. DEPUTY COMMISSIONER KOLAR DISTRICT
February 27, 1990
CHIEF ENGINEER CONSTRUCTIONS SOUTHERN RAILWAY BANGALORE Vs. HANUMANTHAPPA
July 24, 1990
CHIEF ENGINEER CONSTRUCTIONS, SOUTHERN RAILWAY Vs. HANUMANTHAPPA
July 27, 1990
CHITRUDURGA COPPER COMPANY LIMITED Vs. SPECIAL DEPUTY COMMISSIONER AND CHIEF CONTROLLING REVENUE AUTHORITY CHITRADURGA
July 20, 1990
CHONARY AHMED KUTTY Vs. SPECIAL POLICE ESTABLISHMENT CBI BANGALORE
November 23, 1990
CHOUDHARY NAGAPPA ENTERPRISES Vs. KARNATAKA ELECTRICITY BOARD
January 15, 1990
CICILIA DSOUZA Vs. RENT CONTROLLER
September 7, 1990
CO OPERATIVE HOUSING SOCIETY LIMITED LIG GULBARGA Vs. DATTATRE RAO
December 12, 1990
COLLECTOR OF CENTRAL EXCISE Vs. BINNY LTD
April 5, 1990
COMMERCIAL TAX OFFICER, X ADDITIONAL CIRCLE, BANGALORE Vs. MAC CHARLES BROTHERS (PRIVATE) LIMITED
July 11, 1990
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BANGALORE Vs. COMMITTEE OF MANAGEMENT OF THE JEEVA SAMADHI OF SRI YERRISWAMI TATA CHELLAGURKI BELLARY
June 14, 1990
COMMISSIONER OF GIFT TAX Vs. C D MUTHANNA
August 13, 1990
COMMISSIONER OF INCOME TAX Vs. K SHYAMARAJU TRUSTEE LUKSLMAMMA SHYUMA RAJU FAMILY TRUST
October 25, 1990
COMMISSIONER OF INCOME TAX Vs. SHYAMARAJU K TRUSTEE
October 15, 1990
COMMISSIONER OF INCOME TAX Vs. DEEPCHAND KISHANLAL
January 5, 1990
COMMISSIONER OF INCOME TAX Vs. MYSORE CEMENTS LIMITED
January 5, 1990
COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE WAREHOUSING CORPORATION LTD
March 30, 1990
COMMISSIONER OF INCOME TAX Vs. VYSYA BANK LIMITED
November 22, 1990
CONTROLLER OF ESTATE DUTY KARNATAKA Vs. MASTER KRISHNA KUMAR
July 16, 1990
CORPORATION OF THE CITY OF BANGALORE Vs. YESHODAMMA
November 19, 1990
CORPORATION OF THE CITY OF MANGALORS Vs. S N GIRI
January 11, 1990
D JAYADEVARAJ Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LTD
November 27, 1990
D M SAMYULLA Vs. COMMISSIONER, CORPORATION OF BANGALORE
March 15, 1990
D MUNNALAL Vs. COLLECTOR OF CENTRAL EXCISE
November 29, 1990
D NAGARAJU Vs. UNION OF INDIA
June 14, 1990
D PUTTARAJAPPA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
April 20, 1990
D S ASWATHANARAYANA SETTY Vs. M S JAYARAM
July 19, 1990
D VENKATESHA GOWDA Vs. STATE
May 29, 1990
D VENKATESHA GOWDA Vs. STATA OF KARNATAKA
January 10, 1990
DADMIYA MOHAMMADSAHEB NOMIN Vs. AKTAB AHMAD NIJAMODDIN AHMED
March 12, 1990
DAKSHAYINI Vs. MESSRS HINDUSTAN PETROLEUM CORPORATION LTD
May 31, 1990
DANDELI FERRO ALLOYS PRIVATE LIMITED Vs. STATE
September 12, 1990
DASAIAH Vs. STATE OF KARNATAKA
October 31, 1990
DATTARAM ADVERTISING PRIVATE LTD Vs. STATE OF KARNATAKA
October 11, 1990
DAVANAGARE SUGAR COMPANY LTD Vs. UNION OF INDIA
August 7, 1990
DEPUTY COMMISSIONER OF COMMERCIAL TAXES, BANGALORE Vs. MYSORE BREWERIES LIMITED
August 17, 1990
DEVAJI Vs. STATE OF KARNATAKA
July 11, 1990
DHARMAPAL Vs. VAGJIBHAI
July 2, 1990
DHARMAPPA SABANNA MADAR Vs. CHIEF SECRETARY ZILLA PARISHAD
March 19, 1990
DHARMARAYASWAMY TEMPLE Vs. CHINNATHAYAPPA
October 12, 1990
DHARWAR CO-OPERATIVE MILK PRODUCERS SOCIETIES UNION LTD Vs. STATE OF KARNATAKA
February 13, 1990
DISTRICT JUDGE DAKSHINA KANNADA MANGALORE Vs. B H RAVINDRA PAI
November 16, 1990
DIVYA EXPORT ENTERPRISES Vs. PRODUCIN PRIVATE LTD
March 10, 1990
DODDABALLAPUR SPINNING MILLS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
August 30, 1990
DYNAMATIC HYDRAULICS LIMITED BANGALORE Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE BANGALORE V DIVISION
February 8, 1990
E S I CORPORATION BANGALORE Vs. SUJIRKARS TILE WORKS MANGALORE
December 18, 1990
EMPLOYEES STATE INSURANCE CORPORATION Vs. SUJIRKARS TILE WORKS
December 18, 1990
EMPLOYEES STATE INSURANCE CORPORATION Vs. KRISHNA DASS
October 8, 1990
ENGINEERING SYSTEMS I LTD Vs. ADDITIONAL COLLECTOR OF CENTRAL EXCISE BANGALORE
November 29, 1990
ERAMMA Vs. D KALAPPA
December 4, 1990
ERAMMA Vs. B M BASAPPA
July 26, 1990
EROS PHARMA Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE BANGALORE
October 9, 1990
EYELITE OPTICAL INDUSTRIES PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
March 6, 1990
F K MENZLIN Vs. B P PREMAKUMAR
April 2, 1990
FAKIRAPPA Vs. STATE OF KARNATAKA
January 8, 1990
FOUZIA SHAHI NAZEER Vs. LINGAPPA B K
January 5, 1990
FR PHILIP PALLICHERA Vs. ST ANTONYS EDUCATIONAL SOCIETY
August 1, 1990
G DURGA NAGESWARI Vs. UNIVERSITY OF AGRICULTURAL SCIENCES BANGALORE
August 22, 1990
G F HUNASIKATTIMATH Vs. STATE OF KARNATAKA
October 12, 1990
G GOPALA Vs. STATE OF KARNATAKA
November 14, 1990
G K SHEYGOOR Vs. CORPORATION OF THE CITY OF BANGALORE
September 4, 1990
G M BHASKARACHARYA Vs. DEPUTY COMMISSIONER TUMKUR
March 12, 1990
G M KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KHATU JABEE
July 17, 1990
G M MASCARENHAS Vs. R VENKATACHALAM
March 13, 1990
G M MASCARENHAS Vs. R VENKATACHALAM
April 12, 1990
G N EDUCATION SOCIETY Vs. STATE OF KARNATAKA
September 21, 1990
G S RAO Vs. HINDUSTAN AERONAUTICS LIMITED BANGALORE
July 20, 1990
G S SUNAGAR AND BRORS Vs. COMMISSIONER OF COMMERCIAL TAXES
October 24, 1990
G SRIDHARAMURTHI Vs. HINDUSTAN PETROLEUM CORPORATION LTD
June 26, 1990
G VENKANNA Vs. M C KULKARNI
August 28, 1990
G VITOBHA Vs. STATE OF KARNATAKA
August 6, 1990
GAFFAR AND JAHANGIR BEEDI WORKS MYSORE Vs. UNION OF INDIA
December 7, 1990
GAFFARSAB Vs. STATE OF KARNATAKA
November 26, 1990
GAJANAN MOTOR TRANSPORT COMPANY LTD Vs. STATE OF KARNATAKA
June 22, 1990
GAMMON INDIA LIMITED Vs. REGIONAL P F COMMISSIONER
July 30, 1990
GANAPATHI MANKALU GOUDA Vs. STATE OF KARNATAKA
March 1, 1990
GANGAMMA Vs. AGRICULTURAL INCOME TAX OFFICER HASSAN
October 11, 1990
GANGOLTI SHIVAPPA Vs. STATE OF KARNATAKA
January 29, 1990
GAONKAR AND COMPANY Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
December 19, 1990
GARMENT CREATIONS Vs. ASSISTANT I, KARNATAKA ELECTRICITY BOARD AND OTHERS
March 23, 1990
GARMENTS INTERNATIONAL PVT LTD Vs. UNION OF INDIA
June 12, 1990
GAYATHRI Vs. BANGALORE UNIVERSITY
September 6, 1990
GEEP INDUSTRIAL SYNDICATE LTD Vs. STATE OF KARNATAKA
September 20, 1990
GENERAL MANAGER Vs. CHICKABORA
July 20, 1990
GENERAL MANAGER KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KHATUJABEE
July 19, 1990
GENERAL MANAGER MYSORE SUGAR CO LTD Vs. U CHICKBORA
July 20, 1990
GENGAIAH Vs. HOSALAIAH
July 6, 1990
GIRAJAWWA Vs. BASAWWA
July 3, 1990
GOPAL INDUSTRIES Vs. COMMERCIAL TAX OFFICER V CIRCLE HUBLI
November 27, 1990
GOPAL JYOTIBA SADARE Vs. RAMAKRISHNA BHIMARAO KOLEKAR
July 12, 1990
GOPALAPPA Vs. SECRETARY TO GOVERNMENT OF KARNATAKA
October 10, 1990
GOUDAPPA APPAYA PATIL Vs. SHIVARI BHIMAPPA PATTAR
July 10, 1990
GOVERNMENT OF KARNATAKA Vs. RAMALINGA SETTY
September 21, 1990
GOVINDAMMA Vs. MURUGESH MUDALIAR
June 29, 1990
GOWDARA PAPAMMA Vs. STATE OF KARNATAKA
January 17, 1990
GRAMEEN VIDYA VARDHAK SANGH SC ST TELAGI BASAVANA BAGEWADI Vs. STATE OF KARNATAKA
March 12, 1990
GURAPPA HANAMANTHAPPA BIJAPUR Vs. STATE OF KARNATAKA
March 9, 1990
GURUPUTRAPPA MALLAPPA HARKUNI Vs. TAHSILDAR BAILHONGAL
June 5, 1990
GWALLOR RAYON SILK MANUFACTURING WEAVING CO LTD Vs. UNION OF INDIA
September 12, 1990
H A K RAO Vs. UNION OF INDIA
October 12, 1990
H B VEERABHADRA GOUD Vs. RETURNING OFFICER AND THE TAHSILDAR ALUR MANDAL PANCHAYAT
July 10, 1990
H G SHIVANANDAPPA Vs. STATE OF KARNATAKA
January 19, 1990
H HIRIANNA SHETTY Vs. VIJAYA BANK LTD
October 22, 1990
H HIRIYANNAIAH Vs. DIVISIONAL COMMISSIONER
August 28, 1990
H MOHAN Vs. STATE OF KARNATAKA
November 6, 1990
H N AFROZ AZZADI Vs. SRIRAM MAJOR
January 9, 1990
H N RAMESH Vs. PRIMARY CO OP AGRICULTURE AND RURAL DEVELOPMENT BANK LTD
August 29, 1990
H N SRINIVASA Vs. G R NARASIMHAIAH
August 28, 1990
H P VEERESH Vs. CHANNABASAMMA
August 10, 1990
H R BASAVARAJAPPA Vs. RANGAPPA
October 5, 1990
H T VENKATA SETTY Vs. SHIVA SAILAM
July 18, 1990
H UMESH ALIAS UMAKANTHA RAO Vs. STATE OF KARNATAKA
March 30, 1990
H VENKATARAMAN Vs. BANGALORE CITY MUNICIPAL CORPORATION
December 18, 1990
H.C. RAJALAKSHMI Vs. DEPUTY DIRECTOR OF PUBLIC INSTRUCTION, CHICKMAGALUR AND OTHERS
October 30, 1990
HAJEE ABDUL SATTAR SAIT Vs. COMMISSIONER OF WEALTH TAX
June 11, 1990
HAJI MOHD IQBAL AHMED Vs. STATE OF KARNATAKA
February 22, 1990
HALAPPA BIN RANGAPPA Vs. STATE OF KARNATAKA
June 30, 1990
HANAMAPPA CHETRAPPA KOPPAL Vs. STATE
October 23, 1990
HARIDAVAR GIR Vs. MALLINATH
July 6, 1990
HEERA D VATCHA Vs. COMMISSIONER OF WEALTH TAX KARNATAKA
October 15, 1990
HHIMRAO Vs. LAND TRIBUNAL KUSTAGI
January 19, 1990
HIND NIPPON RURAL INDUSTRIES PRIVATE LIMITED Vs. STATE OF KARNATAKA
September 19, 1990
HINDUJA CASUALS Vs. A VITTAL RAO
September 14, 1990
HINDUSTAN AERONAUTICS LIMITED BANGALORE Vs. WORKMEN OF HINDUSTAN AERONAUTICS LIMITED HEAD OFFICE BANGALORE
August 21, 1990
HMT LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES FOREIGN TAX DIVISION
July 26, 1990
HOLEPPA KRUSHNAPPA CHIKKUR Vs. CHIEF SECRETARY ZILLA PARISHAD BELGAUMKARNATAKA LOCAL AUTHORITY PROHIBITION OF DEFECTION
June 26, 1990
HUSSAIN SAB ALI SAB DHANVADKAR Vs. TULSIDAS
August 7, 1990
IDEAL HOMES CO OPERATIVE BUILDING SOCIETY LTD Vs. STATE OF KARNATAKA
October 29, 1990
IIM EMPLOYEES ASSOCIATION Vs. INDIAN INSTITUTE OF MANAGEMENT
August 14, 1990
ILLAHI BAKSH Vs. COMMISSIONER OF WEALTH TAX BANGALORE
January 5, 1990
IMAMSAB MALIKSAB HALLIKERI Vs. RASULBI
August 23, 1990
IN THE MATTER OF ASHRAYA Vs. STATE
March 30, 1990
INDIAN HUME PIPE COMPANY LTD Vs. BANGALORE WATER SUPPLY and SEWERAGE BOARD
January 25, 1990
INDIAN NATIONAL TRUST FOR ART AND CULTURAL HERITAGE Vs. STATE OF KARNATAKA
January 11, 1990
INDIAN TOOL MANUFACTURERS LTD Vs. STATE OF KARNATAKA
July 24, 1990
INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 7, 1990
IQBAL Vs. K S SAI BABA I F S AUTHORISED OFFICER AND DY CONSERVATOR OF FORESTS
August 7, 1990
J ROBERT Vs. RAM JETHMALANI
June 8, 1990
J S AUTO MACHINE SHOP Vs. STATE OF KARNATAKA
November 9, 1990
J S BASAVARAJ Vs. STATE OF KARNATAKA
June 26, 1990
JACOB Vs. BANGALORE UNIVERSITY
January 10, 1990
JACQUELINE CHANDANI Vs. DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE MADRAS
October 5, 1990
JAGADISH Vs. BANGALORE DEVELOPMENT AUTHORITY
October 24, 1990
JAI MAHASATHI GNANASAGARA VIDYA SAMSTE R Vs. ZILLA PARISHAD CHITRADURGA
September 6, 1990
JAIRAJ Vs. STATE OF KARNATAKA
July 24, 1990
JAVARE GOWDA Vs. REGIONAL TRANSPORT OFFICER MANDYA
October 10, 1990
JAYAJEEVAN AND CO Vs. ADDITIONAL COMMERCIAL TAX OFFICER I CIRCLE BELGAUM
September 14, 1990
JAYAKUMARI AND DILHARKUMARI Vs. COMMISSIONER OF INCOME TAX
November 27, 1990
JEEVARAJ Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE BANGALORE
July 26, 1990
JOHN SHALEX PAINTS PRIVATE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
November 7, 1990
JOHN SHALEX PAINTS PVT LTD Vs. UNION OF INDIA
January 1, 1990
K A VENUGOPALA SETTY Vs. SURYAKANTHA U KAMATH
July 20, 1990
K A VENUGOPALA SETTY Vs. Suryakantha U Kamath
July 7, 1990
K ASWATHANARAYANA SETTY Vs. HINDUSTAN FINANCE CORPORATION
June 18, 1990
K BABU SHETTY Vs. MAHALAKSHMI RAVAINATH DEVARU
July 9, 1990
K C THIMMAIAH Vs. M M SOMAIAH
May 29, 1990
K CHANNAPPA Vs. UNION OF INDIA
June 14, 1990
K G BELLIAPPA Vs. F C KUNDER
June 28, 1990
K GANGASETTY Vs. S MUNISAMI
November 29, 1990
K LAKSHMI REDDY Vs. BANGALORE UNIVERSITY
July 27, 1990
K M GIRISHANKAR Vs. ASSISTANT COMMISSIONAR BELLARY
June 21, 1990
K M RAMAKRISHNE GODWA Vs. SENIOR ASSISTANT COMMISSIONER
October 21, 1990
K M SHANKARAPPA Vs. UNION OF INDIA
April 2, 1990
K MALLAPPA Vs. STATE OF KARNATAKA
June 12, 1990
K N MUNI RAMA Vs. JAYALAKSHMI
February 28, 1990
K P ACHARYA Vs. STATE OF KARNATAKA
September 17, 1990
K P BUSHEER KHAN Vs. UNION OF INDIA
July 11, 1990
K P RAGHUNATH Vs. TAHSITDAR CHICKMAGALUR and ANOTHERACT
November 6, 1990
K P RAMANNA Vs. CITY MUNICIPAL COUNCIL SHIMOGA
October 8, 1990
K P SHENOY DR Vs. KARNATAKA MEDICAL COUNCIL BANGALORE
November 5, 1990
K RAJA Vs. KARNATAKA ELECTRICITY BOARD
April 18, 1990
K RUDRAIAH Vs. S N PRAHALADA RAO
June 25, 1990
K S PRABHA Vs. STATE OF KARNATAKA
December 21, 1990
K S PRAKASH Vs. BANGALORE DEVELOPMENT AUTHORITY
September 20, 1990
K S RANGASWAMY Vs. STATE OF KARNATAKA
December 6, 1990
K S SUBRAMANI Vs. A THOMAS ROSS
August 9, 1990
K SATHYASHANKARA SHETTY Vs. MANGALORE UNIVERSITY
March 28, 1990
K SRINIVAS Vs. ADDITIONAL JUDGE FAMILY COURT BANGALORE
March 21, 1990
K SURESH NAYAK Vs. STATE OF KARNATAKA
October 16, 1990
K V INDIRA Vs. KARNATAKA ELECTRICITY BOARD
March 14, 1990
K VENKOJI RAO Vs. M ABDUL KHUDDUR KURESHI
August 23, 1990
K. GANGASETTY AND ANOTHER Vs. S. MUNISAMI
November 22, 1990
KALAIAH ALIAS KALEGOWDA Vs. LINGAMMA
September 20, 1990
KALLAPPA SHIDDAPPA JAGAJAMPI Vs. CHANDRAKANT LAXMAN BADAVE
June 11, 1990
KALLAPPA SHIDDAPPA JAGAJAMPI Vs. CHANDRAKANT LAXMAN BADAVE
June 12, 1990
KAMALA Vs. VITTAMMA
September 20, 1990
KAMAT AND CO Vs. STATE OF KARNATAKA
August 27, 1990
KAMATH PACKAGING LTD Vs. UNION OF INDIA
September 3, 1990
KANNAMMA Vs. DEPUTY GENERAL MANAGER K S R T C
November 27, 1990
KANTILAL PARTAPCHAND OSWAL AND ANR. Vs. REVAPPA BASALINGAPPA NADAGOUDA AND ORS.
October 18, 1990
KANTILAL PRATAPCHAND OSWAL Vs. REVAPPA BASALINGAPPA NADAGOUDA
October 28, 1990
KAP STEEL LTD Vs. KARNATAKA ELECTRICITY BOARD
October 12, 1990
KARAPPA BOVI Vs. SPECIAL DEPUTY COMMISSIONER MYSORE
October 18, 1990
KARI TLIIMMARAYASWAMY EDUCATION SOCIETY Vs. STATE OF KARNATAKA
March 30, 1990
KARIYAPPA Vs. STATE OF KARNATAKA
January 11, 1990
KARNATAKA BOARD OF WAKFS Vs. JOHARMAL JAWANJI
January 2, 1990
KARNATAKA ELECTRICITY BOARD Vs. TOPASA
November 29, 1990
KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LTD Vs. STATE OF KARNATAKA
September 19, 1990
KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LTD Vs. STATE OF KARNATAKA
September 13, 1990
KARNATAKA FOOD PACKERS Vs. REGIONAL DIRECTOR ESI
November 28, 1990
KARNATAKA OLYMPIC ASSOCIATION Vs. VIDYACHARAN SHUKLA
June 4, 1990
KARNATAKA RESTAURANT Vs. COMPETENT AUTHORITY SAFEMFOPA
February 7, 1990
KARNATAKA STATE ROAD TRANS CORPN Vs. JAYALAKSHMI
July 10, 1990
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. JAYALAKSHMI
May 10, 1990
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. RENY MAMMEN
August 31, 1990
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. LAKSHMIDEVAMMA
August 3, 1990
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. NARASAIAH
July 24, 1990
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. NINGAMNIA
July 13, 1990
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. H HUCHAIAH
November 14, 1990
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. N NAGENDRAPPA
December 14, 1990
KARNATAKA WOOD AND PLYWOOD INDUSTRIES PVT LTD Vs. UNION OF INDIA
July 23, 1990
KATWE JAGGERY TRADERS Vs. STATE OF KARNATAKA
May 28, 1990
KAYPEE INDUSTRIES Vs. COMMERCIAL TAX OFFICER
November 16, 1990
KELA BRORS Vs. STATE OF KARNATAKA
October 8, 1990
KENCHEGOWDA Vs. STATE OF KARNATAKA
July 27, 1990
KENI TRANSPORTS Vs. STATE OF KARNATAKA and ANOTHER
November 22, 1990
KHENIANNA SHIVAPPA GAJAKHOSH Vs. SAYYADSAB ALLAUDDIUSAB KALIGAR
July 6, 1990
KHODAY DISTILLERIES P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES KARNATAKA
September 12, 1990
KHODAY ESWARSA AND SONS Vs. COMMISSIONER OF GIFT TAX
March 16, 1990
KISHORE LAL Vs. STATE OF KARNATAKA
September 7, 1990
KONKAN WATERWAYS Vs. UNION OF INDIA
July 16, 1990
KONKODY PADMANABHA Vs. DEPUTY COMMISSIONER DAKSHINA KANNADA DISTRICT MANGALORE
July 25, 1990
KRISHNARAJENDRA MILLS LIMITED Vs. ASST COLLECTOR OF CENTRAL EXCISE MYSORE
October 22, 1990
KRISHNARAJENDRA MILLS LTD Vs. CHAIRMAN KARNATAKA ELECTRICITY BOARD BANGALORE
September 6, 1990
KUDREMUKH IRON ORE CO LTD Vs. KOOKY ROADWAYS P LTD
February 22, 1990
KULTEJ SINGH Vs. CIRCLE INSPECTOR OF POLICE
December 18, 1990
KUMARAPPA Vs. B MANJUNATH
March 21, 1990
KWALITY RESTAURANT Vs. S K BEERANNA
January 2, 1990
L J MOHAN Vs. RAMA PRASAD
June 21, 1990
L M RAJAPPACHETTY AND BROS Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
October 5, 1990
L N GOVINDASWAMY Vs. CITY IMPROVEMENT TRUST BOARD MYSORE
February 7, 1990
LAKKAWWA Vs. GOURAWWA
September 10, 1990
LAKSHMAN RAO SAKHARAM SURVASE Vs. MANGALA
December 7, 1990
LAKSHMI VENKATRAMANA TEMPLE Vs. UMA ALIAS RUKHMANI BAI
September 7, 1990
LAKSHMINARASIMHASWAMY CHARITIES Vs. RAGHAVENDRA ENTERPRISES
September 14, 1990
LALITHA UBHAYAKAR Vs. UNION OF INDIA
July 26, 1990
LAWRENCE BRITO Vs. UNION OF INDIA
March 21, 1990
LAXMAMMA Vs. ZILLA PARISHAT CHITRADURGA
June 20, 1990
LAXMINARAYANA TILE WORKS Vs. KARNATAKA STATE FINANCE CORPORATION
January 4, 1990
LIFE INSURANCE CORPORATION OF INDIA BANGALORE Vs. R BETTEGOWDA
November 29, 1990
LINGAPPA Vs. TALUKA MAGISTRATE MYSORE TALUK
March 30, 1990
M C GANGEGOWDA Vs. K B GURUMALLAYYA
March 8, 1990
M DEVARAJ Vs. VIJAYALAKSHMI
August 31, 1990
M G KADALI Vs. A KRISHNA
July 27, 1990
M H MUDALAGIRIAPPA Vs. REGIONAL MANAGER K S R T C
November 2, 1990
M K CHANDAPPA Vs. STATE OF KARNATAKA
January 17, 1990
M L SRINIVASA SHETTY AND SONS Vs. STATE OF KARNATAKA
November 6, 1990
M LAKSHMINARAYANA Vs. STATE OF KARNATAKA
April 20, 1990
M M APPAIYA AND M A GANAPATHY FIRM Vs. STATE OF KARNATAKA
October 9, 1990
M N JAYALAKSHMI Vs. STATE
January 11, 1990
M N VENKATESHAIAH Vs. G N KRISHNAPPA
November 14, 1990
M P RAMESH Vs. STATE OF KARNATAKA
July 16, 1990
M P SIDDANANJAPPA Vs. STATE OF KARNATAKA
May 29, 1990
M R RAJASEKHARAPPA Vs. H N SIDDANANJAPPA
June 5, 1990
M RADHAKRISHNA Vs. STATE OF KARNATAKA
March 21, 1990
M S CHOKKALINGAM CHETTIAR Vs. STATE OF KARNATAKA
June 10, 1990
M S CHOKKALINGAM CHETTIAR Vs. STATE OF KARNATAKA
June 18, 1990
M S MALLIAH Vs. GOWRAMMA
August 20, 1990
M S VASUDEV Vs. COMMISSIONER OF WEALTH TAX
June 18, 1990
M SHANKARAIUH Vs. STATE OF KARNATAKA
November 14, 1990
MACHETTIRA MACHAIAH Vs. MACHETTIRA KARIAPPA
February 22, 1990
MADHAV SADANAND CHANDRAGHATGI Vs. CHIEF ELECTION COMMISSIONER
February 22, 1990
MAFATLAL PLYWOOD INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
September 20, 1990
MAHALAKSHMI KESHAVA RAO Vs. STATE OF KARNATAKA
July 24, 1990
MAHANT P KRISHNANANDA GIRI GOSWAMY Vs. STATE BANK OF MYSORE
August 1, 1990
MAHANTAPPA Vs. STATE OF KARNATAKA
March 12, 1990
MAHAVEER DRUG HOUSE Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
November 13, 1990
MAJALISE MUNTASIMA KHUDAD Vs. STATE OF KARNATAKA
July 30, 1990
MAK WOOD INDUSTRIES Vs. STATE OF KARNATAKA
October 22, 1990
MALAHARRAO Vs. STATE OF KARNATAKA
February 13, 1990
MALAPRABHA CO-OPERATIVE SOCIETY Vs. STATE OF KARNATAKA
May 3, 1990
MALLAMMA Vs. B S VENKATARAM
August 30, 1990
MALLAWWA Vs. MALAGIRIGOWDA
January 15, 1990
MALLINATH PATIL Vs. LAND TRIBUNAL CHINCHOLI
January 15, 1990
MANAGEMENT OF KARUR VYSYA BANK LTD Vs. KARUR VYSYA BANK EMPLOYEES UNION BANGALORE
March 9, 1990
MANAGEMENT OF KIRLOSKAR SYSTEMS LTD Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT BANGALORE
April 4, 1990
MANAGEMENT OF RANGASWAMY and CO Vs. D V JAGADISH
March 20, 1990
MANGALORE CHEMICALS AND FERTILIZERS LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES, MANGALORE DIVISION, MANGALORE
August 14, 1990
MANGALORE STEEL AGENCY Vs. GOVERNMENT OF KARNATAKA
August 28, 1990
MANIPAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX BANGALORE
November 22, 1990
MANIPAL INDUSTRIES LTD Vs. STATE OF KARNATAKA
February 13, 1990
MANIVA A RAMESH Vs. TAHSILDAR VIRAJPET TALUK KODAGU DISTRICT
February 26, 1990
MANJULA VIJAYA SHETTY Vs. SHARADA
October 5, 1990
MANJUNATHA ADIGA Vs. KRISHNAVENIAMMA
October 18, 1990
MANOHAR SHIVAGOUDA PATIL Vs. RENT CONTROLLER BELGAUM
June 20, 1990
MANOHAR YADAVANNAVAR Vs. DEPUTY COMMISSIONER DHARWAD
August 27, 1990
MARUTHI Vs. STATE OF KARNATAKA
February 22, 1990
MARUTHI FINANCIERS Vs. STATE OF KARNATAKA
July 17, 1990
MEENU UTPANNA MATHUMARATAGARARA SAHAKARA SANGHA NIYAMITA HARAPANAHALLI Vs. STATE OF KAMATAKA
January 17, 1990
MEER DASTAGIR Vs. V RAMACHANDRA SETTY
July 5, 1990
MESSRS MOCA Vs. MORZARIA PRODUCTS PVT LTD
August 1, 1990
MIR IQBAL HUSSAIN S Vs. BANGALORE DEVELOPMENT AUTHORITY
August 22, 1990
MODERN MILLS LIMITED HUBLI Vs. UNION OF INDIA
October 26, 1990
MOHAMED FAZLULLA Vs. RETURNING OFFICER INTERIM MANDAL PANCHAYAT OF NAGAMANGALA TOWN
November 6, 1990
MOHAMED YASEEN Vs. STATE OF KARNATAKA
July 11, 1990
MOHAMMAD Vs. STATE OF KARNATAKA
August 7, 1990
MOHAMMED ALIAS MOHAMMED SAB Vs. STATE OF KARNATAKA
July 19, 1990
MOHAMMED ILLY Vs. UNION OF INDIA
September 21, 1990
MOHAMMED ISHAQ AND SONS Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE
September 11, 1990
MOHAMMED OSMAN MEHTAR Vs. R ABDUL AZIZ
September 7, 1990
MOHAN RADIO AND ELECTRIC WORKS Vs. COMMISSIONER OF COMMERCIAL TAXES KARNATAKA
November 13, 1990
MOHANLAL T RATHOD Vs. COLLECTOR OF CUSTOMS
December 27, 1990
MOVIE DISTRIBUTORS Vs. COMMISSIONER OF INCOME TAX
November 12, 1990
MUNEGOWDA Vs. STATE OF KARNATAKA
August 22, 1990
MUNISWAMAPPA Vs. STATE
June 11, 1990
MUNIYAMMA Vs. ARATHI CINE ENTERPRISES P LTD
October 8, 1990
MUSLIM CO OPERATIVE BANK LTD Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES MYSORE
July 20, 1990
MYAGERI Vs. SRINIVASA
October 8, 1990
MYSORE CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX
December 6, 1990
MYSORE KIRLOSKAR LTD Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
September 21, 1990
MYSORE LAMP WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 12, 1990
MYSORE PAPER MILLS LABOURERS ASSOCIATION R BHADRAVATHI Vs. MANAGEMENT OF THE MYSORE PAPER MILLS LTD
July 26, 1990
MYSORE PAPER MILLS LIMITED Vs. UNION OF INDIA
October 5, 1990
MYSORE PETROCHEMICALS LIMITED Vs. UNION OF INDIA
October 10, 1990
MYSORE SALES CORPORATION Vs. ASSISTANT COMMISSIONER OF ENTRY TAX
January 19, 1990
N E KRISHNA MURTHY Vs. UNIVERSITY OF MYSORE
April 20, 1990
N G PURUSHOTTAM Vs. GOVERNMENT OF KARNATAKA
June 15, 1990
N H PEERAN SAHEB Vs. STATE OF KARNATAKA
June 12, 1990
N MANJAIAH SHETTY Vs. STATE OF KARNATAKA
July 19, 1990
N MUDDAPPA Vs. STATE OF KARNATAKA
October 18, 1990
N NAGARAJA RAO Vs. ADDITIONAL DISTRICT JUDGE CHITRADURGA
November 29, 1990
N NATARAJAN Vs. REGIONAL TRANSPORT OFFICER AND THE TAXING AUTHORITY HOSPET
February 14, 1990
N RAJASEKHAR Vs. V N ROY
August 14, 1990
N V BAGI Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
August 13, 1990
NAGARAJU Vs. MAHALINGAPPA
March 9, 1990
NAGARAJU RAJU SUBBAIAH Vs. STATE OF KARNATAKA
November 20, 1990
NANDITA MENON Vs. P A MENON
July 17, 1990
NANJO GOWDA Vs. MANDAL PANCHAYAT HEERESAVE
March 8, 1990
NANJUNDAPPA Vs. RETURNING OFFICER MYSORE CITY CORPORATION ELECTION MYSORE
September 3, 1990
NARAYAN HANMANTH RAJPUT Vs. GANAPATHI KHANDOBA KHURUPE
August 16, 1990
NARAYANA RAO PAWAR Vs. ARASOJI RAOS CHARITIES
March 5, 1990
NARENDRA M MEHTA Vs. COLLECTOR OF CUSTOMS
November 7, 1990
NATIONAL FIBRES Vs. STATE OF KARNATAKA
July 20, 1990
NATIONAL INSURANCE CO LTD Vs. MASABI
August 20, 1990
NAYAZ AHMED SHERIIF Vs. ZAHOOR AHMED SHERIFF
January 15, 1990
NAZIR AHA MINED KHAN Vs. MEHABOOB KHAN
January 17, 1990
NEW CAMENT CONCRETE WORK Vs. ADDL SUPERINTEDENT OF POLICE
February 22, 1990
NEW INDIA ASSURANCE COMPANY LIMITED Vs. R SRIDHARA
July 23, 1990
NEW INDIA ASSURANCE COMPANY LTD Vs. MAHADEV JATTA NAIK
July 10, 1990
NINA NARGIS DEVAUD Vs. FARIDA G DEVECHA
November 23, 1990
NINGAPPA ADVIVAPPA DESAI Vs. MADIVALAPPA
July 27, 1990
NOOR MOHAMMED Vs. C NAVARATHANMAL
March 2, 1990
O M AGENCY P LTD Vs. STATE OF KAMATAKA
July 18, 1990
O V SHANTHAKUMARI Vs. KOKILA
November 27, 1990
ORIENTAL INSURANCE CO LTD Vs. S JAGADISH
September 14, 1990
OSWAL PLASTICS Vs. KARNATAKA ELECTRICITY BOARD
April 2, 1990
P E MANJUNATH Vs. CHITRADURGA DISTRICT AMBEDKAR EDUCATION SOCIETY
April 12, 1990
P G C CHENGAPPA Vs. STATE
July 13, 1990
P J BAGILTHAYA Vs. GENERAL MANAGER TELEPHONES and ANOTHER
September 19, 1990
P K UPADHYAYA Vs. A VENKATESH
October 8, 1990
P RAMDAS NAYAK Vs. KARNATAKA STATE FINANCIAL CORPORATION
January 11, 1990
P SEENAPPA SETTY AND SONS Vs. STATE OF KARNATAKA
July 11, 1990
P SESHAGIRIYAPPA Vs. STATE OF KARNATAKA
March 8, 1990
P SHANMUGAM Vs. KARNATAKA ELECTRICITY BOARD
March 26, 1990
P SIDDANNA Vs. ZILLA PARISHAD BELLARY
August 8, 1990
P UMESHA RAO Vs. BANGALORE UNIVERSITY BANGALORE
January 3, 1990
P V BALAKRISHANA REDDY Vs. DIRECTOR OF MINES AND GEOLOGY
January 30, 1990
P V DESAI Vs. STATE OF KARNATAKA
July 20, 1990
P VENKATESHVARULU Vs. DEPUTY COMMISSIONER BANGALORE DISTRICT
March 2, 1990
P. NAGARAJ Vs. JOINT REGISTRAR OF CO
January 25, 1990
PADMANJALI THEATRE Vs. CITY MUNICIPALITY DAVANAGERE
November 6, 1990
PALAMANERU MUNISWAMAPPA Vs. STATE OF KARNATAKA
June 6, 1990
PARAMOUND INDUSTRIES AND METAL FINISHERS Vs. CM MALLIGA
June 29, 1990
PARASAPPA RUDRAPPA PUJARI Vs. NAGAPPA BALAPPA AMBI
July 12, 1990
PARVATHAMMA Vs. K R LOKANATH
January 9, 1990
PARVEEN RUKHSANA Vs. MANAGEMENT OF KHAJA EDUCATION SOCIETY
April 19, 1990
PATEL RAMA REDDY Vs. STATE OF KARNATAKA
January 15, 1990
PAUL DSILVA Vs. STATE OF KARNATAKA
January 24, 1990
POLYFLEX INDIA PVT LTD Vs. ASSISTANT COLLR OF C EX
October 18, 1990
PRATHIBHA R C C SPUN PIPE AND CEMENT PRODUCTS Vs. STATE
August 1, 1990
PROF H H ANNAIAH GOWDA Vs. CHANCELLOR UNIVERSITY OF MYSORE BANGALORE
June 13, 1990
PROJECT MANAGER BASEL MISSION AGRICULTURE TRG CENTRE Vs. REGIONAL TRANSPORT OFFICER DHARWAR
October 9, 1990
PROPERTY AND FINANCE PRIVATE LIMITED BANGALORE Vs. UNION OF INDIA
December 5, 1990
PUJAPPA Vs. STATE
July 20, 1990
R GOVINDA RAJ Vs. GOVERNMENT TOOL ROOM
November 6, 1990
R K SINGHAL Vs. GENERAL MANAGER THE DISCIPLINARY AUTHORITY INDIAN OVERSEAS HANK MADRAS
July 18, 1990
R PALAKSHA Vs. STATE OF KARNATAKA
January 23, 1990
R T SHARANAPPA Vs. V BABU
July 16, 1990
R VENKATACHALAM Vs. G M MASCARENHAS
August 22, 1990
RACHAMMA Vs. STATE OF KARNATAKA
March 13, 1990
RADHU SHEDTHI Vs. GOPALAKRISHNA KEDLAYA
June 13, 1990
RAGHAVENDRA SWAMIGALU KADALABAL Vs. STATE OF KARNATAKA
June 27, 1990
RAGHUNATHJI SARAF Vs. SYED SHAH BAQUR HUSSAINI
September 10, 1990
RAJA SILK HOUSE PVT LTD Vs. P S NARAYANASWAMY
January 29, 1990
RAJANNA ALIAS M RAJU Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER BANGALORE
March 28, 1990
RAJASAB HUSSEINSAB MULLA Vs. INAYUTHULLAKHAN
June 27, 1990
RAJASHEKHAR MAHANTAPPA TENGINAKAI Vs. LINGAPPA VEERAPPA REVADI
May 6, 1990
RAJENDRAKUMAR R SHAH Vs. COLLECTOR OF CUSTOMS
November 12, 1990
RAJIV KUNDRA Vs. UNIVERSITY OF BANGALORE GHANABHARATHI BANGALORE
June 1, 1990
RAJKUMAR Vs. GULHARGA UNIVERSITY
June 20, 1990
RAMACHANDRAPPA Vs. VENKATARAYAPPA
August 21, 1990
RAMACHANDRAPPA ERAPPA KAKKAYANAVAR Vs. CIVIL RIGHTS ENFORCEMENT CELL
July 13, 1990
RAMAIAH Vs. T GUNDAPPA
August 16, 1990
RAMAIAH SETTY Vs. PRAKASH
August 1, 1990
RAMAIAH SETTY Vs. MEENA
August 6, 1990
RAMAPPA PUTTAPPA GOURANAVAR DEVAGIRI Vs. DEVEERAWWA
June 21, 1990
RAMDAS PUROSHATTAM Vs. ADDITIONAL COMMERCIAL TAX OFFICER KARWAR
February 26, 1990
RAMU DADA PANADE Vs. STATE OF KARNATAKA
March 2, 1990
RANESH TIMMANNA SARGANKALLAWADDOR Vs. STATE OF KARNATAKA
November 23, 1990
RANGANATHA ASSOCIATES BANGALORE Vs. STATE OF KARNATAKA
February 9, 1990
RANVIR SINGH Vs. UNIVERSITY OF BANGALORE
October 16, 1990
RATHNAKAR Vs. H S MADHAVA RAO
November 2, 1990
RAVU BABUJI BERAD NAIK Vs. MARUTI KRISHNA NAIK BERAD
July 5, 1990
REGIONAL LABOUR COMMISSIONER BANGALORE Vs. T K VERKEY AND COMPANY YELAHANKA
June 26, 1990
REGIONAL PROVIDENT FUND COMMISSIONER Vs. B HUKMINI K SHETTY
July 31, 1990
REGISTRAR AND ASST LABOUR COMMISSIONER BELGAUM DIVISION BELGAUM Vs. FACTORY WORKERS UNION UGAR KHURD
August 8, 1990
RESERVE BANK OF INDIA Vs. B R SRINIVASA PRASAD
July 27, 1990
ROHINI SHARMA Vs. STATE OF KARNATAKA
September 17, 1990
ROSE CHIT FUNDS P LTD Vs. G VENKATACHALAM
August 31, 1990
RUDREGOWDA Vs. STATE OF KARNATAKA
January 19, 1990
S C PATIL Vs. KARNATAKA UNIVERSITY
October 5, 1990
S DHAWAN Vs. DATTAGURU SADANANDA SPIRITUAL AND MEDITATION CENTRE BANGALORE
October 11, 1990
S G PHADKE Vs. STATE OF KARNATAKA
October 22, 1990
S GUNDAPPA Vs. STATE OF KARNATAKA
July 25, 1990
S K NINGAPPA Vs. PUTTAPPA
July 6, 1990
S L VASANTHAKUMAR Vs. UNION OF INDIA
July 2, 1990
S N KENDAGANNAIAH Vs. STATE OF KARNATAKA
August 6, 1990
S N NAGARAJA SETTY Vs. BRAMALAVATHAMMA
March 13, 1990
S NAGIAH Vs. INDIA ALUMINIUM CO LIMITED
July 10, 1990
S NARASIMHAIAH Vs. COMMISSIONER B D A
November 13, 1990
S P GURJAR Vs. MUDDANNA SHETTY
July 20, 1990
S P SUBRAMANYA SHETTY Vs. DEPUTY COMMISSIONER MERCARA
January 17, 1990
S R RANGAPPA Vs. GIRIJAKUMAR
September 7, 1990
S R SANNA SHETTY Vs. SHANTHAMMA
June 26, 1990
S RAGHAVENDRA Vs. SHANTHA
July 23, 1990
S SHASHIDHARA SHETTY Vs. KARNATAKA CASHEW DEVELOPMENT CORPORATION LTD
February 22, 1990
S SOMASHANKARAPPA Vs. SHAH MISRIMAL INDRAMAL
August 22, 1990
S SREENIVASA RAO Vs. SUB REGISTRAR HEAD QUARTERS MYSORE
August 1, 1990
S V VENKATESHA MURTHY Vs. ADDITIONAL LAND TRIBUNAL SHIMOGA
March 13, 1990
S VENKATESH MURTHY Vs. UNION OF INDIA
March 5, 1990
SAHEBAGOWDA Vs. DEPUTY COMMISSIONER
February 5, 1990
SAHYADRI STARCH AND CHEMICALS PVT LTD Vs. KARNATAKA ELECTRICITY BOARD
January 29, 1990
SALGAOCAR V M AND BROTHER LIMITED Vs. DEPUTY CONTROLLER
July 27, 1990
SANJIVA Vs. VASANTHA
September 8, 1990
SANNAREVANAPPA BHARMAJAPPA KALAL ALIAS KUNCHARKAR Vs. STATE OF KARNATAKAACT
March 20, 1990
SATHEESH MINES AND INDUSTRIES Vs. DEPUTY DIRECTOR OF MINES and GEOLOGY
January 25, 1990
SATHYANARAYANA MURTHY Vs. BANGALORE UNIVERSITY BANGALORE
January 30, 1990
SAVITA ALIAS GEETHA Vs. H S ACHILLA RAO
July 12, 1990
SAYYED MURTUJAHASENI ALIAS MURSHAD PEER Vs. KARNATAKA STATE BOARD OF WAKFS
November 13, 1990
SAYYED MURTUJAHASENI MURSHADPEER Vs. KARNATAKA STATE BOARD OF WAKF
November 5, 1990
SCHEDULED CASTES SCHEDULED TRIBES MINORITY COMMUNITIES AND BACKWARDCLASSES IMPROVEMENT CENTRE REGD MYSORE Vs. STATE OF KARNATAKA
March 23, 1990
SEETHA BAI Vs. RENT and ACCOMMODATION CONTROLLER
October 15, 1990
SEETHALAKSHMI HALL FLOUR MILLS LTD Vs. BANGALORE DEVELOPMENT AUTHORITY
November 13, 1990
SESHUMULL M SHAH Vs. SAYED ABDUL RASHID
August 20, 1990
SHAMI Vs. STATE OF KARNATAKA
June 18, 1990
SHANKAR CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX
November 8, 1990
SHANKAR NAYAK Vs. STATE OF KARNATAKA
December 7, 1990
SHANKAR VITTAL MOTOR CO LTD Vs. STATE OF KARNATAKA
October 23, 1990
SHANKARAGOUDA Vs. STATE OF KARNATAKA
March 23, 1990
SHANKARANARAYANA HOTELS Vs. OFFICIAL LIQUIDATOR GOVERNMENT
October 31, 1990
SHANKARAPPA Vs. MALLAYYA
December 14, 1990
SHANKARAPPA Vs. K SRINIVASA MURTHY
October 8, 1990
SHANKARLAL Vs. ALHAZ KHAJA ABDUL HASAN
August 29, 1990
SHANMUGA OIL MILLS Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
August 13, 1990
SHANTHA BAI PRABHU Vs. G M SHAHUL HAMEED
October 26, 1990
SHANTHAVEERAPPA Vs. STATE OF KARNATAKA
June 20, 1990
SHANTHI INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
October 11, 1990
SHANTIVARDHAKA EDUCATION SOCIETY Vs. STATE OF KARNATAKA
August 16, 1990
SHARADA BAI Vs. CHAINA SATTAR
August 23, 1990
SHARANAMMA Vs. STATE
August 8, 1990
SHARATH CHANDRA LINGAPPA KOSHTI Vs. STATE OF KARNATAKA
August 21, 1990
SHARED REMARAO NADKARNI Vs. STATE OF KARNATAKA
July 13, 1990
SHARIFUNNISA Vs. KARNATAKA STATE TRANSPORT AUTHORITY
November 20, 1990
SHERAPPA Vs. STATE
June 25, 1990
SHIKSHAN PRASARAK MANDEL Vs. STATE OF KARNATAKA AND OTHERS
September 19, 1990
SHILPA PRODUCTS Vs. KARNATAKA STATE FINANCIAL CORPN
August 28, 1990
SHIVANAND GOVIND NAYAK Vs. VIVEKANAND SHRIKAMAL PATIL
March 12, 1990
SHIVAPPA KARBASAPPA KARADLGUDDA Vs. HANUMANTHAPPA KARIBASAPPA KARADIGUDDA
August 8, 1990
SHIVARAME GOWDA Vs. STATE OF KARNATAKA
August 31, 1990
SHIVASHANKAR TALLUR Vs. MYSORE UNIVERSITY
July 23, 1990
SHREEDHAR SHANAI Vs. CHIEF ELECTORAL OFFICER
June 11, 1990
SHYAM SUNDER U NICHANI Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE AND CUSTOMS BANGALORE
December 5, 1990
SIDDAMMA Vs. CHIKKEGOWDA
November 8, 1990
SIDDAPPA Vs. STATE OF KARNATAKA
July 25, 1990
SIDDARAMAPPA BAPURAO PATIL Vs. RATNA CEMENTS YADWAD LTD
July 24, 1990
SIDDHAGIRI WHOLESALE DEALERS and DISTRIBUTEES Vs. ENTRY TAX OFFICER II CIRCLE BELGAUM
October 31, 1990
SIKKA N SIKKA ENGINEERS PVT LTD Vs. LABOUR COURT HUBLI
July 20, 1990
SIMPSON and GROUP COMPANIES WORKERS and STAFF UNION Vs. AINCO BATTERIES LIMITED
August 22, 1990
SIRIGERI KANAKAPPA SHETTY AND SONS Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 6, 1990
SOCIETY OF SISTERS OF CHARITY ST GEROSA CONVENT BANGALORE Vs. STATE
June 6, 1990
SOLIDAIRE INDIA LTD Vs. STATE OF KARNATAKA
October 8, 1990
SOMASHEKARAPPA Vs. STATE
August 8, 1990
SOUTHERN STEELMET AND ALLOYS LTD Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
November 29, 1990
SPECIAL DEPUTY COMMISSIONER BANGALORE Vs. BHARGAVI MADHAVAN
December 12, 1990
SRINIVAS RANIPT KARWA Vs. R V RAIBAGI and COMPANY
November 21, 1990
SRINIVASA RAGHAVA BHATTAR Vs. STATE OF KARNATAKA
September 5, 1990
STATE BANK OF INDIA Vs. K B RAJU
March 29, 1990
STATE OF KARNATAKA Vs. DEPUTY CONTROLLER
March 27, 1990
STATE OF KARNATAKA Vs. MAHADEVAPPA MALLAPPA HATTI
January 30, 1990
STATE OF KARNATAKA Vs. R N SHETTY AND CO ENGINEERS AND CONTRACTORS
January 19, 1990
STATE OF KARNATAKA Vs. R N SHETTY and CO
January 13, 1990
STATE OF KARNATAKA Vs. N GUNDAPPA
January 3, 1990
STATE OF KARNATAKA Vs. B GANESHA KRISHNA BHAT
January 5, 1990
STATE OF KARNATAKA Vs. H SADANANDA SHETTY
April 17, 1990
STATE OF KARNATAKA Vs. WEST COAST PAPER MILLS LTD
April 17, 1990
STATE OF KARNATAKA Vs. JANI MIYAN
August 30, 1990
STATE OF KARNATAKA Vs. CHIKKARANGAIAH
September 11, 1990
STATE OF KARNATAKA Vs. M S S NARAYAN
October 9, 1990
STATE OF KARNATAKA Vs. MOHAMMED KUNHI
August 21, 1990
STATE OF KARNATAKA Vs. JAVEED HYDER
July 23, 1990
STERLING FOODS Vs. COMMISSIONER OF INCOME TAX
November 22, 1990
STUMPP SCHUELE AND SOMAPPA LIMITED Vs. COMMISSIONER OF INCOME TAX
November 22, 1990
SUBBAIAH P M Vs. STATE OF KARNATAKA
November 28, 1990
SUBHASGOUDA Vs. LAKSHMI BAI
June 30, 1990
SUDHAKAR Vs. LAKSHMAMMA
February 28, 1990
SUDHARSHAN Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
March 6, 1990
SURENDER Vs. STATA OF KARNATAKA
June 12, 1990
SURESH MAHAJAN Vs. MYVENEERS BANGALORE
July 11, 1990
SYED GHOUSE PASHA Vs. STATE OF KARNATAKA
January 8, 1990
SYED MUZAFAR HUSSAIN Vs. CITY MUNICIPAL COUNCIL BIDAR
January 24, 1990
SYNDICATE BANK Vs. SMALL FARMERS MARGINAL FARMERS SC AND ST SPRINKLER COMMUNITY IRRIGATION WELLS CO OP SOCIETY LTD
July 18, 1990
SYNDICATE BANK Vs. SUDHIR SURGICALS and ALLIED INDUSTRIES
November 28, 1990
SYNDICATE BANK Vs. SUNDER K PANIYADI
November 13, 1990
T DASE GOWDA Vs. D SRINIVASAIAH
December 11, 1990
T G Vs. T R BHEEMASINGH
September 5, 1990
T KRISHNA RAO Vs. STATE OF KARNATAKA
January 19, 1990
T N SRINIVASAIAH AND SONS Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
September 11, 1990
T RAJU SETTY Vs. BANK OF BARODA
December 20, 1990
T S GANGA Vs. JABBAR KHAN
August 9, 1990
T S SYED MAHABOOB Vs. DEPUTY COMMISSIONER FOR TRANSPORTS BANGALORE
October 11, 1990
T SIDDAGANGA SHETTY Vs. KARNATAKA ELECTRICITY BOARD
December 12, 1990
T T PVT LTD Vs. UNION OF INDIA
July 3, 1990
T V CHACKO Vs. CONTROLLER OF EXAMINATIONS BANGALORE UNIVERSITY BANGALORE
April 16, 1990
T VASUDEVA PAI Vs. UNION OF INDIA
January 16, 1990
T VENKOBA RAO Vs. VINOD BABU
May 30, 1990
TAJUNNISSA Vs. BANGALORE UNIVERSITY BANGALORE
January 10, 1990
TELECOM EMPLOYEES CO-OPERATIVE HOUSING SOCIETY LTD Vs. SCHEDULED CASTES SCHEDULED TRIBES MINORITY COMMUNITIES AND BACKWARD
August 23, 1990
THIMMAMMA Vs. GOWRAMMA HUTCHAMMA
September 11, 1990
THIMMARAYAPPA Vs. THOLASAMMA
September 10, 1990
TIPPANNA LAXMAN WAGHMODE Vs. GODAVARIBAI
September 6, 1990
TIRUPATHI PLASTICS BANGALORE Vs. ASSISTANT COLLECTOR OF CUSTOMS INLAND CONTAINER DEPOT
February 5, 1990
TRANSCO INDUSTRIES Vs. INCOME TAX OFFICER
February 21, 1990
TUNGABHADRA STEEL PRODUCTS LTD Vs. DEPUTY COLLECTOR OF CENTRAL EXCISE
November 7, 1990
UB MEC BATTERIES LIMITED Vs. STATE APPRENTICESHIP ADVISOR
April 20, 1990
UMA PRASAD ROY Vs. AIR VICE MARSHALL ABHAY KUMAR
August 28, 1990
UNICO TRADING AND CHIT FUNDS INDIA PVT LIMITED IN LIQUIDATION Vs. ZAHOOR HASSAN
August 3, 1990
UNION BANK OF INDIA ZONAL OFFICE BANGALORE Vs. LITTLE INDUSTRIES MYSORE
September 13, 1990
UNION OF INDIA Vs. BINNY LIMITED
February 27, 1990
UNION OF INDIA Vs. ALEMBIC GLASS INDUSTRIES
December 14, 1990
UNION OL INDIA Vs. ROLLATAINERS LIMITED
November 16, 1990
UNITED INDIA INSURANCE CO LTD Vs. LAKSHMI AND ANOTHER
January 17, 1990
UNITED INDIA INSURANCE CO LTD Vs. SIMSN JUJE BORGES
July 24, 1990
UNIVERSITY OF AGRICULTURAL SCIENCES EMPLOYEES ASSOCIATION REGD BANGALORE Vs. REGISTRAR UNIVERSITY OF AGRICULTURAL SCIENCES BANGALORE
August 31, 1990
UNIVERSITY OF MYSORE Vs. P MARIBASAVARADYA
September 21, 1990
V LAXMAIAH Vs. ASSISTANT COMMERCIAL TAX OFFICER INTELLIGENCE CHALLAKERE
May 31, 1990
V MAROLI Vs. ARCHBISHOP OF BANGALORE
December 6, 1990
V N SATYANARAYANA SETTY AND BROS Vs. COMMERCIAL TAX OFFICER CHINTAMANI CIRCLE KOLAR DISTRICT
April 4, 1990
V PAPPANNA AND BROS Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE-9
June 27, 1990
V RAM RAO Vs. COMMISSIONER OF LABOUR
April 2, 1990
V S ACHARYA Vs. RETURNING OFFICER AND DEPUTY COMMISSIONER KARNATAKA SOUTH WESTGRADUATES CONSTITUENCY MANGALORE
June 22, 1990
V S ALEVOOR Vs. STATE OF KARNATAKA
June 25, 1990
V SHEKAR Vs. STATE OF KARNATAKA
August 27, 1990
VANI VILAS CO OPERATIVE SUGAR FACTORY LTD Vs. UNION OF INDIA
July 13, 1990
VASANT Vs. STATE OF KARNATAKA
December 21, 1990
VASUMATHI Vs. CHANDRIYANI MADHAVI
February 6, 1990
VEERAPPA GOWDA Vs. HUKRAPPA GOWDA
November 20, 1990
VEERASWAMY Vs. SPECIAL DEPUTY COMMISSIONER
April 11, 1990
VENKATA RAO MUKUNDA RAO SAREKAR Vs. ASSISTANT COMMISSIONER BIDAR
July 9, 1990
VENKATALAKSHMAMMA Vs. R VIJAYARAGHAVAN
December 11, 1990
VENKATAPATHY Vs. B K NAGARAJ
November 21, 1990
VENKATAPPA Vs. CHAIRMAN FAMILY COURTS BANGALORA
January 24, 1990
VENKATARAMANA REDDY Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
July 2, 1990
VENKATARAMANA SUBRAYA HEGDE Vs. REGISTRAR KARNATAKA UNIVERSITY
October 24, 1990
VENKATARAMANAPPA Vs. M E NARAYANACHAR
October 11, 1990
VENKATASUBBA REDDY Vs. ASSISTANT COMMISSIONER CHICKBALLAPUR SUB DIVISION CHICKBALLAPUR
July 27, 1990
VENKATASWAMY Vs. TAHSILDAR BHADRAVATI
January 31, 1990
VERONICA MARY ALISON DAS Vs. STATE
July 19, 1990
VIDYA MANDIR EDUCATION SOCIETY Vs. CORPORATION OF THE CITY OF BANGALORE
April 5, 1990
VIJAYA BANK EMPLOYEES HOUSING CO OP SOCIETY LTD Vs. MUNEERAPPA
November 16, 1990
VIJAYA BANK EMPLOYEES HOUSING CO OPERATIVE SOCIETY LTD Vs. C SRINIVASA RAJU
July 10, 1990
VIKRANT TYRES LTD Vs. UNION OF INDIA
December 29, 1990
VIRUPAXI Vs. SAROJINI
July 9, 1990
VISHAL ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAXES
December 19, 1990
VISHWA BHARATHI HOUSE BUILDING CO OP SOCIETY LTD Vs. BANGALORE DEVELOPMENT AUTHORITY
March 8, 1990
VISHWABHARATHI HOUSE BUILDING CO OPERATIVE SOCIETY LIMITED Vs. BANGALORE DEVELOPMENT AUTHORITY
August 17, 1990
VISL CONTRACT WORKERS ASSOCIATION R Vs. VISVESARAYA IRON AND STEEL LTD
July 11, 1990
VISVESVARAYA IRON AND STEEL LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES APPEALS MYSORE DIVISION MYSORE
September 20, 1990
VISVESWARAIAH LUCKY CENTRE Vs. COMMISSIONER OF INCOME TAX
November 12, 1990
VITHAL WAMAN ANGADI Vs. JOHN SALDHANA
August 16, 1990
VYAVASAYA SEVA SAHAKARA SANGHA Vs. STATE OF KARNATAKA
March 19, 1990
VYAVASAYA SEVA SAHAKARA SANGHA NIYAMITHA NAGENAHALLI Vs. N YARISWAMY
June 20, 1990
W 3 INDUSTRIES INDIA LTD Vs. INSPECTOR OF FACTORIES BANGALORE
June 15, 1990
WEA TO FIFTH Vs. ABDUL QADAR ADAM
July 11, 1990
WEST COAST PAPER MILLS Vs. INDIRA RAO
August 31, 1990
WEST COAST PAPER MILLS LTD Vs. STATE OF KARNATAKA
August 23, 1990
WORKMEN OF KARNATAKA AGRO PROTEINS LTD Vs. KARNATAKA AGRO PROTEINS LTD
August 10, 1990
WORKMEN OF SAW MILLS AND WOOD WORKING FACTORY OF MADRAS SAPPER EX SERVICEMENS REHABILITATION ASSOCIATION Vs. BANGALORE TIMBER INDUSTRIES
July 3, 1990
Y N RAMANATH Vs. COMMISSIONER AND SECRETARY OF EDUCATION and YOUTH SERVICES
June 14, 1990
Y R GHORPADE Vs. STATE OF KARNATAKA
October 25, 1990
Y R SHANBHAG Vs. MOHAMMED CAUSE
September 4, 1990
YASIMSAB FAKRUDDINSAB DORI Vs. BASAPPA
September 13, 1990
YELLAPPA Vs. STATE OF KARNATAKA
November 16, 1990
YERAPPA Vs. STATE OF KARNATAKA
September 14, 1990
ZAHIRA BEGUM Vs. N K VISHALAKSHI
July 3, 1990
ZAMRUTH BEGUM Vs. UNION OF INDIA
January 30, 1990
ZUBEDA KHATOON BANGALORE CITY Vs. ASSISTANT COLLECTOR OF CUSTOMS LEGAL BANGALORE
August 13, 1990